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ALOK MUKHERJEE Vs. MANAGER, HUTCHISON EAST LTD AND ORS
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April 19, 2010 |
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ANKUR Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 12, 2010 |
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BRANCH MANAGER, BAJAJ ALIANZ LIFE INSURANCE COMPANY LTD Vs. BINOD KUMAR AGARWAL
|
September 8, 2010 |
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C E S C LIMITED Vs. AMITY INDUSTRIES
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May 28, 2010 |
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CHOWRIGACHA POST OFFICE Vs. BIDHAN NANDI
|
January 29, 2010 |
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DATACORE INDIA PRIVATE LIMITED Vs. WEST BENGAL STATE CO-OPERATIVE HOUSING
FEDERATION LTD
|
February 10, 2010 |
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HOOGHLY MILLS COMPANY LTD Vs. SACHIN KUNDU
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December 6, 2010 |
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INDIAN OVERSEAS BANK Vs. JAGABANDHU GHOSH
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October 6, 2010 |
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JAYSHREE AUTOMOBILES Vs. DHARMADAS PANDEY
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February 18, 2010 |
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JIWAN LAL SHARMA Vs. SERAMPORE SURGICAL NURSING HOME (P) LTD
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February 26, 2010 |
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KALPANA BHATTACHARYYA Vs. AMITAV GANGULY
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July 13, 2010 |
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KARTICK CHANDRA DAS Vs. SK MIRAJ SARKAR
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March 17, 2010 |
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MAGMA FINCORP LIMITED Vs. SAMARENDRA ROY
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October 5, 2010 |
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MANAGER, CREDIT CARD OPERATIONS, ICICI BANK LTD AND ORS Vs. SANKARI CHATTOPADHYAY AND ORS
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July 20, 2010 |
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MANAGER, NEW INDIA ASSURANCE AND ORS Vs. MD HAZARAT SEIKH, S/O RAHIM SEIKH AND ORS
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March 12, 2010 |
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MANAGER, STATE BANK OF INDIA Vs. SGT HARIOM TIWARI AND ORS
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September 13, 2010 |
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MEMBER CESC LTD Vs. NANDINI HALDER
|
December 16, 2010 |
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MINTU DAS Vs. WBSEDCL
|
September 8, 2010 |
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NEW INDIA ASSURANCE CO LTD Vs. MINATI SARKAR AND ORS
|
February 17, 2010 |
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NEW INDIA ASSURANCE COMPANY LTD & ANR Vs. BISWAJIT PAUL
|
November 10, 2010 |
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NILANGSU MITRA Vs. AMRI HOSPITALS
|
December 10, 2010 |
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PADMA HIMGHAR PVT LTD Vs. GHANASHYAM SAHA
|
September 13, 2010 |
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PRANAB KUMAR MANDAL Vs. STATE BANK OF INDIA
|
December 20, 2010 |
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PRASANTA GHOSH Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
|
February 16, 2010 |
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RAMENDRA NATH BASU Vs. NEW BARRACKPUR GROUP ELECTRIC SUPPLY
|
June 12, 2010 |
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RELIANCE COMMUNICATION INFRASTRUCTURE LIMITED Vs. PRIYA SANKAR BOSE
|
July 9, 2010 |
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SATARUPA GAS SERVICE Vs. SAMAR DAS GUPTA
|
March 15, 2010 |
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SOMA NATH Vs. LIFE INSURANCE CORPORATION
|
January 7, 2010 |
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STATE OF WEST BENGAL COMPLAINANT Vs. COCA COLA COMPANY
|
April 22, 2010 |
|
SUBHASISH ROY S/O LATE B P ROY Vs. HDFC BANK LTD
|
December 1, 2010 |
|
SUBHRA DUTTA AND RUMIA DUTTA Vs. BENGAL DCL HOUSING DEVELOPMENT COMPANY LIMITED
|
November 3, 2010 |
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SUDHIR KUMAR DAS AND ORS Vs. ORIENTAL INSURANCE COMPANY LIMITED AND ORS
|
March 26, 2010 |
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SUDIPTO GHOSH S/O CHANCHAL KUMAR GHOSH AND ORS Vs. UNION BANK OF INDIA AND ORS
|
February 12, 2010 |
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SUPDT OF POST OFFICES, PASCHIM MIDNAPORE DIVISION Vs. THARNA BURMAN
|
July 9, 2010 |
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SUPER SOLID STRUCTURES PVT LTD Vs. VISHAL GROVER
|
July 22, 2010 |
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SUPERINTENDENT OF POST OFFICES AND ORS Vs. PRADIP SAHA VILL & P O KAMAKHYAGURI
|
September 16, 2010 |
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TAPAS DUTTA Vs. PHALGUNI DAS
|
November 29, 2010 |
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TATA TELE SERVICES LTD Vs. ST AUGUSTINES DAY SCHOOL
|
July 21, 2010 |
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TUSHAR BARAN SAHA, S/O NANDO KISHOR SAHA Vs. SOMA BOSE AND ORS
|
April 16, 2010 |
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TUSHAR KANTI SAHOO Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS
|
February 22, 2010 |
|
UNITED INDIA INSURANCE CO LTD AND ORS Vs. SOMA DEY AND ORS
|
April 19, 2010 |
|
VIJAYA BANK OVERSEAS BRANCH Vs. DMI INDIA PVT LTD
|
February 10, 2010 |
|
VODAFONE ESSAR EAST LIMITED AND ORS Vs. AVIJIT KUMAR SEN
|
March 4, 2010 |
|
WBSEDCL Vs. ARABINDA GHOSAL S/O LATE SAROJAKSHYA GHOSHAL
|
March 23, 2010 |
|
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD Vs. RATAN CHAND MASKARA
|
May 14, 2010 |
|
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD Vs. GURUPADA MAJUMDER S/O LATE JOGENDRA NATH MAJUMDER
|
February 12, 2010 |