|
ALLAHABAD BANK Vs. PRATIMA PAL
|
January 30, 2009 |
|
ANIRUDDHA MALLICK Vs. BRATATI CHAKROBARTY
|
April 27, 2009 |
|
ARCHANA CHAKRABORTY Vs. GREAT EASTERN APPLIANCES PVT LTD & ANR
|
December 9, 2009 |
|
B M BIRLA HEART RESEARCH CENTRE Vs. NATIONAL INSURANCE CO LTD AND ORS
|
July 15, 2009 |
|
BHARAT SANCHAR NIGAM LTD AND ORS Vs. KISHORE MAJUMDER AND ORS
|
December 9, 2009 |
|
BSNL Vs. BUDDHADEB GHOSH
|
January 30, 2009 |
|
CESC LIMITED Vs. SOBHEJAN BIBI
|
January 29, 2009 |
|
CESC LIMITED Vs. TANWIR ALAM
|
February 27, 2009 |
|
CHAIRMAN, NEW INDIA ASSURANCE COMPANY AND ORS Vs. MANIK MOLLA AND ORS
|
April 3, 2009 |
|
CHINMOY CHANDA Vs. DISTRICT MAGISTRATE & DISTRICT COLLECTOR
|
March 31, 2009 |
|
EXECUTIVE ENGINEER, HOUSING DEPARTMENT, DIVISION-VII GOVERNMENT OF WEST BENGAL Vs. NORTH BENGAL CONSUMERS SOCIETY
|
October 15, 2009 |
|
KISHAN LAL SARAF Vs. SANTI DEVI AGARWALA
|
March 31, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. TRIPTI KANA SADHU
|
June 30, 2009 |
|
MANOJ PAUL Vs. GOUTAM SUREKHA
|
December 11, 2009 |
|
MENOKA GHOSHANI Vs. PADDA BALA GHOSH
|
December 15, 2009 |
|
MODERN NURSING HOME Vs. SOMNATH MUKHERJEE
|
January 30, 2009 |
|
PRANAB KUMAR BHATTACHARYYA Vs. AUTHORIZED SIGNATORY, ING VYSYA BANK
|
August 12, 2009 |
|
PRASANTA GHOSH Vs. OFFICER-IN-CHARGE
|
May 26, 2009 |
|
PROSENJIT ROY CHOWDHURY Vs. DIV ENGINEER, BROAD BAND, TELEPHONE BHABAN, KOLKATA AND ORS
|
October 15, 2009 |
|
RAMENDRA NATH BASU Vs. SANJEEV KAPOOR & ANR
|
January 12, 2009 |
|
RANU DEBNATH Vs. TITAS CONSTRUCTION
|
January 2, 2009 |
|
RITA BHATTACHARYA Vs. MINTU BARUA CHOWDHURY @ MINTU CHOWDHURY
|
October 12, 2009 |
|
ROSE VALLEY GROUP OF COMPANIES Vs. SANTANU MANDAL
|
April 30, 2009 |
|
SANTI LATA MONDAL Vs. PRADIP KANTI MONDAL
|
April 30, 2009 |
|
SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. UMA KAR W/O AKSHAY KAR AND ORS
|
July 9, 2009 |
|
SHILA DAS Vs. JYOTRIMOYEE BISWAS
|
January 7, 2009 |
|
SISIRENDRA NATH BANERJEE Vs. SILIGURI TELECOM DISTRICT
|
May 8, 2009 |
|
SUPERINTENDENT OF POST OFFICES & ORS Vs. ABDUL HAI & ANR
|
December 10, 2009 |
|
TUMPA GANGULLY Vs. C E S C LTD
|
March 30, 2009 |
|
VODAFONE ESSAR EAST LIMITED Vs. GOUTAM SHARMA
|
August 19, 2009 |
LOGIN