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ADHIR KUMAR CHAKRABORTY Vs. POST MASTER, BERHAMPORE HEAD POST OFFICE
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November 27, 2008 |
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ANUPAM CHANDRA RAY Vs. UTI TECHNOLOGY SERVICES LTD & ANR
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October 22, 2008 |
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BEE PEE JAY FINANCE LIMITED Vs. ANNAPURNA APARTMENT OWNER S SYNDICATE
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December 16, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SHANTI RAJBHAR
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November 27, 2008 |
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MALATI DAS Vs. MUKESH CHHABARIA & ASSOCIATES AND OTHERS
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November 25, 2008 |
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MANGAL JANA @ MANGAL CHAND JANA Vs. GOURHARI DAS
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August 14, 2008 |
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MANS CHANDRA ROY Vs. GOPAL SARAWAGI
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December 26, 2008 |
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MEERA INDUSTRIES & ANR Vs. MRITUNJOY MUKHERJEE
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October 17, 2008 |
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MOHAN SINGH Vs. CITYBANK N A & ANR
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October 16, 2008 |
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NARAYAN KUMAR KHAITAN & ORS Vs. DUNCAN INDUSTRIES LTD
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October 16, 2008 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SUBRATA BARAN SEN
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December 26, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUKUMARI MONDAL
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December 16, 2008 |
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RANJIT KR SAMANTA Vs. W B S E B
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January 11, 2008 |
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REENA BHATTACHARYA Vs. NARAYAN CHOWDHURY AND ORS
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September 5, 2008 |
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SILIGURI NURSING HOME PRIVATE LIMITED Vs. ASWINI DEY SARKAR
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September 12, 2008 |
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SUBHAS CHAND AGARWAL Vs. AVL INDIA (P) LTD
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January 22, 2008 |
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SUKANTA DAS Vs. NATIONAL INSURANCE CO LTD
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December 26, 2008 |
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SUKANTA KR SINHA Vs. SUPERINTENDENT, W B S E B
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February 29, 2008 |
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UCO BANK Vs. SAMBHU PRASAD DAS
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August 21, 2008 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. UPENDRA KUMAR ROY
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December 16, 2008 |
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