| Case Title | Date |
|---|---|
| GODREJ & BOYCE MFG CO LIMITED Vs. TANMAY ROY | January 15, 2007 |
| JHUMA NAG Vs. AMIYA KUMAR PRODHAN | November 15, 2007 |
| W B S E B Vs. LAKSHMI KANTA JANA | March 27, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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