| Case Title | Date |
|---|---|
| CESC LIMITED Vs. SAHEBA BEGAM & ANR | June 27, 2006 |
| DEPARTMENT OF POSTS, GOVERNMENT OF INDIA Vs. PANKAJ KUMAR SAHA | January 1, 2006 |
| NATIONAL INSURANCE COMPANY LIMITED Vs. BIMAL KUMAR AGARWAL | March 28, 2006 |
| NEW INDIA ASSURANCE CO LTD Vs. SHEW PRASAD TANTI | September 8, 2006 |
| NILKANTA SARKAR Vs. S N BANERJEE | November 7, 2006 |
| SAGHAR AHSAN Vs. ALICE LONAPPAN & ORS | January 20, 2006 |
| W B S E B Vs. HAMIDUR RAHMAN | August 9, 2006 |
| WBSEB Vs. GEETA ROY | July 17, 2006 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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