| Case Title | Date |
|---|---|
| ABP PRIVATE LIMITED Vs. V SUNDARAM | March 17, 2004 |
| B S N L Vs. TAPAN KR BISWAS | April 21, 2004 |
| BISHNU MONDAL Vs. SENIOR STATION SUPERINTENDENT, W B S E B | January 30, 2004 |
| C E S C LIMITED Vs. SHYAMAPADA HALDER | April 19, 2004 |
| C E S C LIMITED Vs. ARUN GOENKA | May 17, 2004 |
| C E S C LIMITED Vs. ANATH BANDHU LAHA | May 7, 2004 |
| CESC LIMITED Vs. NUNKI DEVI | October 29, 2004 |
| CHIEF COMMERCIAL MANAGER Vs. ABHISHANKAR ADHIKARY | October 29, 2004 |
| DIPANKAR CHAKROBORTY Vs. K K ESTATE AND DEVELOPERS LTD | May 17, 2004 |
| HEALTH CARE AND RESEARCH CENTRE Vs. C E S C | April 20, 2004 |
| SAMBHUNATH BHATTACHARJEE Vs. RAMESWAR BANERJEE | October 15, 2004 |
| SANTIMOY MALLICK Vs. MRITUNJOY SIL | January 1, 2004 |
| W B S E B Vs. RABINDRA NATH HALDAR | June 15, 2004 |
| W B S E B Vs. RABINDRA NATH DAS | March 10, 2004 |
| W B S E B Vs. RABINDRA JHA | April 30, 2004 |
| WBSEB Vs. HEMENDRA CHANDRA SARKAR | January 15, 2004 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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