| Case Title | Date |
|---|---|
| NIRMAL SINGH Vs. BHARTI AXA LIFE INSURANCE CO LTD AND ORS | November 15, 2013 |
| S VEERASAMY Vs. MURUGAIYAN | September 23, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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