ASSISTANT EXECUTIVE ENGINEER (OP) CITY S/DIVN , HISAR Vs. DILBAG SINGH
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November 30, 2009 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. RATTAN LAL
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January 14, 2009 |
BHARAT SANCHAR NIGAM LIMITED Vs. DABAS RAJ KUMAR
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January 19, 2009 |
BHARTI AIRTEL LIMITED Vs. ANIL MALHOTRA
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May 26, 2009 |
BHOJIA DENTAL COLLEGE & HOSPITAL Vs. AMANDEEP SINGH
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January 14, 2009 |
BRITISH MOTOR CAR COMPANY (1934) LIMITED Vs. BADLU RAM
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January 20, 2009 |
CANADIAN 4 UR IMMIGRATION SERVICES (P) LIMITED Vs. RAVINDER SINGH DHALIWAL
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May 26, 2009 |
CITY ELECTRONICS LIMITED Vs. BHIM SAIN
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January 27, 2009 |
DHANRAJ Vs. GUJRAT TRACTOR CORPORATION LTD & ANR
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November 20, 2009 |
G E MONEY FINANCIAL SERVICES LTD Vs. S K GUPTA
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January 15, 2009 |
HARDAYAL BHATIA Vs. MANJIT SINGH
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January 20, 2009 |
HARINDER SINGH Vs. ICICI BANK LIMITED
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November 20, 2009 |
HARYANA STATE ELECTRICITY BOARD Vs. RAM CHANDER
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July 8, 2009 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. JAGDISH CHANDER
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January 13, 2009 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. M S SODHI
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May 26, 2009 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUSHIM JAIN
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January 22, 2009 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURAJ DEVI
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January 6, 2009 |
ICICI BANK LIMITED AND ANR Vs. GURPREET SINGH
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November 13, 2009 |
INDERJIT AGGARWAL Vs. CENTRAL GOVERNMENT HEALTH SCHEME
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October 30, 2009 |
INTERNATIONAL INSTITUTE OF FASHION DISIGN Vs. PREETIKA SHARMA
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October 23, 2009 |
KAMAL SINGH Vs. NOKIA CARE
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May 21, 2009 |
LIC HOUSING FINANCE LIMITED Vs. RAJEEV RASTOGI
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November 27, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHIL KUMAR
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January 6, 2009 |
NATASHA SINGH Vs. REGISTRAR, PUNJAB UNIVERSITY
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January 14, 2009 |
NATIONAL INSURANCE COMPANY LIMITED Vs. R K GUPTA
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January 27, 2009 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAI PAL
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January 19, 2009 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMPAL SINGH
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January 20, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. V K BAWA
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November 11, 2009 |
PERFETTI INDIA LIMITED (NOW PERFETTI INDIA PRIVATE LTD ) Vs. JEEVAN KUMAR
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January 6, 2009 |
PUNJAB NATIONAL BANK Vs. CHANDIGARH HOUSING BOARD
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May 26, 2009 |
PUNJAB STATE ELECTRICITY BOARD & ANR Vs. RAJNEESH KUMAR
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August 19, 2009 |
RAJIV GOYAL Vs. INDIAN AIRLINES LTD
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January 29, 2009 |
RAJPAL SINGH Vs. DEVENDRA PRASAD (HANDWRITING EXPERT)
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November 27, 2009 |
RAM LAL Vs. ELECTRORAGE
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January 21, 2009 |
RAM SINGH SALOOJA Vs. AIR INDIA LIMITED
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January 13, 2009 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SATISH KUMAR SHARMA
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May 19, 2009 |
RUPINDER PAL SINGH Vs. MARUTI COUNTRYWIDE AUTO FINANCIAL SERVICES LTD
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November 16, 2009 |
SAMON ELECTRONICS (I) PRIVATE LIMITED Vs. PEACH COMPUTERS
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January 18, 2009 |
SANDEEP VERMA Vs. KRISHAN LAL NANDWANI
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May 21, 2009 |
SANTOSH Vs. HEMANT KANSAL
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December 3, 2009 |
SEMI CONDUCTOR LABORATORY (DEPARTMENT OF SPACE, GOVT OF INDIA) Vs. NARASIMHAN GANGAVARAM
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May 27, 2009 |
SHASHI Vs. SURENDER KUMAR
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July 2, 2009 |
SHASHI KALA GUPTA Vs. HDFC BANK LIMITED
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May 25, 2009 |
SOBHA W/O RAKESH PAL GOVIND Vs. MANAGER , JETLITE AIRWAYS
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November 24, 2009 |
SPICEJET LIMITED Vs. ROHINI CHADHA
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November 11, 2009 |
STATE OF U T , CHANDIGARH Vs. SANJAY GOEL
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June 26, 2009 |
SUKHPAL SINGH Vs. BALBIR SINGH
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October 30, 2009 |
SUNIL UPPAL Vs. MUNICIPAL CORPORATION, CHANDIGARH
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May 26, 2009 |
SURINDER SINGH Vs. JAIN C/O JAIN TRADERS & ORS
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December 1, 2009 |
UHBVNL Vs. CHIRANJI LAL THR LRS
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July 10, 2009 |
UHBVNL Vs. GULZAR SINGH
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July 9, 2009 |
UNION OF INDIA Vs. RAM CHANDER DHAWAN
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May 8, 2009 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JATINDER SINGH WALIA
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April 23, 2009 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARINDER SINGH
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January 28, 2009 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DEEN DAYAL
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August 21, 2009 |
UTTARI HARYANA BIJLI VITRAN NIGAM LTD & ANR Vs. MAHANT CHAND NATH YOGIY
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November 16, 2009 |
VEER OVERSEAS PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
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October 5, 2009 |
VIKRAMJIT SINGH Vs. GOLDEN HERBALS & RESEARCH CENTRE
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October 29, 2009 |
VIPIN BATRA Vs. STATE BANK OF INDIA & ANR
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November 25, 2009 |