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ADARSH KUMAR Vs. SARUP KAUR
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November 21, 2008 |
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ASSISTANT EXECUTIVE ENGINEER, INDUSTRIAL AREA SUB-DIVISION, DHBVNL,SIRSA Vs. SANGEETA SACHDEVA
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November 7, 2008 |
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ATTAR SINGH SANGWAN Vs. GANGA RAM
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November 25, 2008 |
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BECTOR FOOD SPECIALTIES LIMITED Vs. HARJINDER PAL SINGH
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November 7, 2008 |
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BHIM SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED & ANR
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December 11, 2008 |
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CANADIAN 4 UR IMMIGRATION SERVICES Vs. LAKHWINDER SINGH
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November 19, 2008 |
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CHANDER MALHOTRA Vs. S AMRIK SINGH
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November 7, 2008 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED & ANR Vs. KULDEEP SINGH
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November 3, 2008 |
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DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. JITENDER KUMAR KAPOOR
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November 4, 2008 |
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GOBIND LAL Vs. SATISH KUMAR JAIN & ANR
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September 30, 2008 |
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HARI SHARAN Vs. PUNJAB STATE ELECTRICITY BOARD
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December 3, 2008 |
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HARJIT KAUR Vs. STATE BANK OF INDIA
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September 16, 2008 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SNEH GOYAL
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November 12, 2008 |
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HARYANA VIDYUT PRASARAN NIGAM LIMITED & ORS Vs. DULI CHAND
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December 19, 2008 |
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HOUSING BOARD HARYANA Vs. TRILOK AND OTHERS
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December 4, 2008 |
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HUDA Vs. SARDARA SINGH
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November 7, 2008 |
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HVPN Vs. ATAM PARKASH
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August 20, 2008 |
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INDIAN INSTITUTE OF MANAGEMENT AND COMPUTERS Vs. PREETINDER SINGH BRAR
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November 3, 2008 |
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J K BABBAR Vs. PICCADILY CINEMA HALL
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November 27, 2008 |
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LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. SARABJIT KAUR
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March 20, 2008 |
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MONA AGGARWAL Vs. MAHINDRA HOLIDAYS AND RESORTS INDIA LIMITED
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November 27, 2008 |
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MUNICIPAL COUNCIL, FEROZEPUR Vs. BHOLA RAM & ORS
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August 22, 2008 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. MANJIT KAUR
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December 18, 2008 |
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P U D A Vs. GURDEEP SINGH & ANR
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December 22, 2008 |
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RAMJIT DASS Vs. SUPERINTENDENT, POST OFFICE, FARIDKOT DIVISION, FARIDKOT
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December 2, 2008 |
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SURINDER KUMAR Vs. BHOPAL ICE FACTORY AND COLD STORAGE
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August 1, 2008 |
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UNION OF INDIA & ANR Vs. DAYAL DASS VERMANI
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December 10, 2008 |
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