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ADARSH MODEL SCHOOL Vs. RAM TIRATH & ORS
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October 17, 2006 |
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ALPINE SCHOOL AND ORS Vs. JAGDISH KAPOOR AND ANR
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September 20, 2006 |
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ANIL KUMAR JAIN Vs. PREMIER MOTOR GARAGE
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September 4, 2006 |
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BAHIRATHAN Vs. HCL INFOSYSTEMS LTD & ORS
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December 7, 2006 |
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CENTRAL BANK OF INDIA Vs. N GURUMURTHY
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October 26, 2006 |
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COUNTRY VACATIONS Vs. D KUMARAVELU
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March 24, 2006 |
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GEETA CHAUDHRY Vs. ROSHNI DEVI
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December 6, 2006 |
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GOVERNMENT OF U T ELECTRICITY DEPARTMENT Vs. RAM LUBHAI
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January 9, 2006 |
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GURGAON GRAMIN BANK, GURAWARA Vs. ANIL KUMAR
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December 12, 2006 |
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HARI RAM Vs. ORIENTAL INSURANCE COMPANY LIMITED
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December 8, 2006 |
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HARPREET HANDLOOM INDUSTRIES Vs. NAGPUR GOLDEN TRANSPORT CO & ANR
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October 17, 2006 |
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HARYANA URBAN DEVELOPMENT AUTHORITY Vs. GIANESHWAR
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August 25, 2006 |
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HEAD, MARKETING AND COMMUNICATION, NOKIA Vs. ANKUSH KAPOOR & ORS
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September 6, 2006 |
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HVPN Vs. BHAG RAM
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October 5, 2006 |
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HVPN & ORS Vs. BASTI RAM & ANR
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October 4, 2006 |
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J K ENTERPRISES Vs. HANS RAJ
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December 14, 2006 |
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LEELA JINDAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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October 11, 2006 |
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MRF LIMITED Vs. PARTAP SINGH
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December 5, 2006 |
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NANNURI VENKATESAN Vs. NEW INDIA ASSURANCE CO LTD
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February 9, 2006 |
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NATIONAL INSURANCE CO LTD Vs. MOHINDER SINGH
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September 26, 2006 |
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NATIONAL INSURANCE CO LTD Vs. VINEET AGGARWAL
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September 14, 2006 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. DALIP SINGH
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December 1, 2006 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. GIAN CHAND
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December 8, 2006 |
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OM PRAKASH Vs. C D SHARMA
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October 3, 2006 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. CAPT AJAY SINGH YADAV
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February 10, 2006 |
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RAJEEV SETH Vs. PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES LIMITED
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December 8, 2006 |
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RAJIV DHIMAN Vs. MARUTI UDYOG LIMITED & ORS
|
April 12, 2006 |
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RAJIV GANDHI COLLEGE OF ENGINEERING & TECHNOLOGY & ANR Vs. A RADHAKRISHNAN & ANR
|
April 6, 2006 |
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RAMCO INTERNATIONALCOMPLAINANT Vs. ZIM ISRAEL NAVIGATION CO LIMITED
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September 12, 2006 |
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SANDEEP KUMAR Vs. ASSET INTERNATIONAL (A DIVISION OF APTECH LTD )
|
December 1, 2006 |
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SDO, ELECTRICITY OP SUB-DIVISION NO 9, SECTOR 43, CHANDIGARH Vs. JAI GOPAL
|
September 26, 2006 |
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SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF INDUSTRIES, HARYANA Vs. RAMESH CHAND
|
August 29, 2006 |
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SHARMILA DEVI Vs. ADMINISTRATOR, HUDA & ANR
|
May 4, 2006 |
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TATA AIG GENERAL INSURANCE CO LTD Vs. B BALASUBRAMANIAN & ANR
|
April 6, 2006 |
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TRANSPORT CORPORATION OF INDIA LIMITED Vs. UDHAVI AUROSHIKA AGARBATHIES
|
July 20, 2006 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. RISHI KESH
|
December 19, 2006 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAND LAL CHANDEL
|
January 16, 2006 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJ RANI
|
October 12, 2006 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUBASH & COMPANY
|
December 8, 2006 |
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