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A S VAID (COL ) Vs. GOYAL AUTOLINES & ORS
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October 13, 2005 |
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ALL INDIA ORIENTAL BANK OF COMMERCE EMPLOYEES WELFARE SOCIETY Vs. JASWINDER SINGH REKHI
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March 7, 2005 |
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AMARBIR SINGH Vs. CHANDIGARH ADMINISTRATION
|
May 5, 2005 |
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ANOOP AGGARWAL @ ANOOP PADIA Vs. DALJIT SINGH
|
July 28, 2005 |
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ARUN KUMAR Vs. HDFC BANK
|
October 13, 2005 |
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ASHA KHURANA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
May 26, 2005 |
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ASHWANI KUMAR Vs. ASIA RESORTS LIMITED
|
July 8, 2005 |
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ASHWANI KUMAR Vs. ASIA RESORTS LIMITED
|
July 15, 2005 |
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B K GUPTA Vs. BHARAT SANCHAR NIGAM LIMITED
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September 16, 2005 |
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BALWINDER SINGH Vs. PREMIER MOTOR GARAGE
|
June 9, 2005 |
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BHARAT SANCHAR NIGAM LIMITED Vs. HARNAM SINGH AWASTHI
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October 3, 2005 |
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BHARPUR SINGH BANDESHA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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September 20, 2005 |
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BHUPINDER NAGPAL Vs. UNION OF INDIA
|
February 22, 2005 |
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CHAKKUBAI Vs. MIRC ELECTRONICS LTD
|
November 10, 2005 |
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CHANDIGARH ADMINISTRATION Vs. R S ESTATES PVT LTD
|
March 3, 2005 |
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CHANDIGARH ADMINISTRATION Vs. RAVINDER SINGH
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December 5, 2005 |
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CHANDIGARH ADMINISTRATION Vs. SUNIL SINGLA
|
February 9, 2005 |
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CHANDIGARH HOUSING BOARD Vs. RAJ KUMAR & ORS
|
March 29, 2005 |
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CHANDIGARH HOUSING BOARD Vs. CHANDER KANTA & ANR
|
March 29, 2005 |
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DARSHAN SINGH AHUJA Vs. HAMDARD (WAKF) LABORATORIES
|
April 8, 2005 |
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DIVISIONAL RAILWAY MANAGER/COMMERCIAL, SOUTHERN RAILWAY (THYCORD) Vs. JASBIR SINGH
|
May 10, 2005 |
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FEDERATION OF CONSUMERS RIGHTS Vs. SPICE COMMUNICATIONS LIMITED
|
March 24, 2005 |
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FLT LT MOHAN SINGH Vs. SHALIMAR ESTATES (P) LTD & ANR
|
March 23, 2005 |
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GOBINDER SINGH (BRIG ) Vs. SHERGILL TRAVELS PRIVATE LIMITED
|
October 3, 2005 |
|
GODREJ APPLIANCES LIMITED Vs. AVTAR SINGH
|
July 13, 2005 |
|
GULAB SINGH Vs. PGI
|
October 18, 2005 |
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H M M COACHES LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 1, 2005 |
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HOUSING DEVELOPMENT AND FINANCE CORP LIMITED Vs. J S SURA
|
April 26, 2005 |
|
INDRA SOOD Vs. ANBROS MOTORS PVT LTD
|
July 28, 2005 |
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JAMMU & KASHMIR BANK LIMITED Vs. SHIVAM ENTERPRISES
|
May 13, 2005 |
|
JASLEEN KAUR Vs. A K VIDHYA MANDIR PVT LTD
|
October 6, 2005 |
|
JASWINDER SINGH Vs. NEERAJ SUD
|
May 27, 2005 |
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KANCHAN KAPOOR Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
|
February 2, 2005 |
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KULDEEP SINGH BADWAL Vs. REGISTRAR, CO-OP SOCIETIES, CHANDIGARH & ANR
|
September 19, 2005 |
|
KULDIP SINGH Vs. CHANDIGARH ADMINISTRATION
|
April 4, 2005 |
|
LAJWANTI Vs. NATIONAL INSURANCE CO LTD
|
September 26, 2005 |
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M P SINGH Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
|
October 13, 2005 |
|
MADHURI BHALLA Vs. JOSHI AUTO ZONE PVT LTD & ANR
|
November 18, 2005 |
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MICRO TRACK Vs. NEHA SHARMA
|
April 28, 2005 |
|
MODERN AUTOMOBILES Vs. V N MISHRA
|
April 5, 2005 |
|
N L GOEL Vs. STYLEPSA FURNITURE LTD
|
September 27, 2005 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHOK KUMAR MAHAJAN
|
February 9, 2005 |
|
NEW INDIA ASSURANCE CO LIMITED Vs. RAKESH KUMAR
|
October 19, 2005 |
|
NEW INDIA ASSURANCE CO LTD & ORS Vs. MANJIT PAL SINGH & ANR
|
November 22, 2005 |
|
NITI Vs. STATE OF HARYANA
|
May 26, 2005 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KIRPAL SINGH
|
April 1, 2005 |
|
P N GUPTA Vs. ARUNA SETHI
|
August 29, 2005 |
|
POONAM SINGLA Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
|
May 3, 2005 |
|
PRITAM SINGH BRAR Vs. CHANDIGARH ELECTRICITY DEPARTMENT
|
September 16, 2005 |
|
PUNJAB URBAN DEVELOPMENT AND PLANNING AUTHORITY Vs. RANJIT SINGH
|
August 11, 2005 |
|
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. CHITRANJAN KUMAR KAUSHAL
|
February 10, 2005 |
|
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. BHIM SINGH
|
March 17, 2005 |
|
RAJ HANS STUDIO Vs. KRISHAN LAL
|
March 28, 2005 |
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RAJENDER SINGH Vs. CHANDIGARH BUILDERS & PROMOTERS LIMITED
|
March 22, 2005 |
|
RAM LUBHAI Vs. FINANCE SECRETARY TO GOVERNMENT, U T , ELECTRICITY DEPARTMENT & ORS
|
September 30, 2005 |
|
RAM MURTHI LAMBA Vs. FINANCIAL COMMISSIONER
|
October 26, 2005 |
|
RAMESH CHOPRA Vs. COSSETS MARKETING PVT LTD
|
July 15, 2005 |
|
RAMESH CHOWDHARY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
May 18, 2005 |
|
RATTAN KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 22, 2005 |
|
RAVINDER KUMAR Vs. MARUTI UDYOG LIMITED
|
October 14, 2005 |
|
RITA RANI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 15, 2005 |
|
ROPAR DISTRICT CO-OP MILK PRODUCERS UNION LIMITED Vs. AJAY SOOD
|
February 9, 2005 |
|
S KHUSHWANT SINGH CHATHA Vs. DAIMLER CHRYSLER INDIA (P) LIMITED & ANR
|
December 12, 2005 |
|
SANJAY PUBLIC SCHOOL Vs. RAM TIRATH
|
April 6, 2005 |
|
SAVI AGGARWAL Vs. POONAMJIT KAUR
|
October 3, 2005 |
|
SHAKUNTLA SAINI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 26, 2005 |
|
SUBASH CHANDER SHARMA Vs. R K M FINANCIERS PVT LTD
|
July 7, 2005 |
|
SUBASH KUMAR JAIN Vs. CHANDIGARH HOUSING BOARD
|
July 11, 2005 |
|
SUBHASH KUMAR JAIN Vs. CHANDIGARH HOUSING BOARD
|
March 9, 2005 |
|
V I DOSAJH Vs. UNION OF INDIA
|
March 22, 2005 |
|
VIJAY PRABHA & ANR Vs. MUNICIPAL CORPORATION, CHANDIGARH & ORS
|
March 17, 2005 |
|
VINOD KUMAR ANAND Vs. HARBHAJAN SINGH & ANR
|
November 28, 2005 |
LOGIN