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Year 2019 of UTTARAKHAND STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Home
UTTARAKHAND STATE CONSUMER DISPUTES REDRESSAL COMMISSION
2019
List of
Cases
Case Title
Date
ESHA SHARMA Vs. MUTHOOT FINANCE LIMITED
March 18, 2019
HYUNDAI MOTOR INDIA LIMITED Vs. MANISH SACHDEVA
April 8, 2019
TUSHAR MEHTA Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 6, 2019