| Case Title | Date |
|---|---|
| ANAND BAHUGUNA Vs. PRITUL MACHINERY | March 28, 2012 |
| BRIJESH NEGI Vs. PARIPURNANAND RATURI | April 20, 2012 |
| IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. BRIJPAL SINGH AND ANR | February 13, 2012 |
| NEW INDIA ASSURANCE COMPANY Vs. GANGA KULERA | May 25, 2012 |
| NEW INDIA ASSURANCE COMPANY LIMITED Vs. H M KAPOOR | September 25, 2012 |
| NOBLE MOTORS Vs. VIRENDRA GOEL | May 21, 2012 |
| ORIENTAL INSURANCE COMPANY LIMITED Vs. BABITA & ORS | April 23, 2012 |
| SONY ERICSSON COMMUNICATION INDIA PVT. LTD. Vs. MANU AGGARWAL | March 22, 2012 |
| STATE BANK OF INDIA Vs. BHAGIRATHI BUILDERS | March 27, 2012 |
| U P AVAS EVAM VIKAS PARISHAD Vs. CHAMELI DEVI | July 2, 2012 |
| UNITED INDIA INSURANCE COMPANY LIMITED Vs. OM PRAKASH VIJAY KUMAR JAIN | January 3, 2012 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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