| Case Title | Date |
|---|---|
| COL PRITAM SINGH (RETD ) Vs. CASTLE CONCRETE INFRASTRUCTURE PVT LTD | July 20, 2010 |
| CRYSTAL PHOSPHATES LTD Vs. HARBHAJAN SINGH S/O DARSHAN SINGH AND ORS | April 5, 2010 |
| GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. SALMAN NAINWAL | May 24, 2010 |
| MADHVANAND JOSHI Vs. LIFE INSURANCE CORPORATION OF INDIA | January 25, 2010 |
| MANAGER, MAHINDRA & MAHINDRA LTD Vs. SHYAM SINGH RANA | January 25, 2010 |
| NEW INDIA ASSURANCE CO LTD Vs. BALDEV SINGH | November 25, 2010 |
| NEW INDIA ASSURANCE COMPANY LIMITED Vs. KAMLI DEVI | January 8, 2010 |
| PURAN SINGH S/O PATH RAM Vs. U P STATE ELECTRICITY BOARD | April 6, 2010 |
| SUNDERAM AUTOMOBILES Vs. IRFAN | January 22, 2010 |
| TATA MOTORS LTD Vs. LAXMAN SINGH GABRIAL | December 10, 2010 |
| YUMI ENTERPRISES AND ORS Vs. INDRAPRASTHA PACKAGING AND ORS | April 7, 2010 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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