| Case Title | Date |
|---|---|
| ABDUL GAFFAR Vs. DINESH SHARMA | December 30, 2009 |
| EXECUTIVE ENGINEER, UTTARANCHAL JAL SANSTHAN AND ORS Vs. D K RASTOGI S/O BHUKHAN SHARAN RASTOGI AND ORS | September 9, 2009 |
| HARBHAGAT SINGH Vs. CENTRAL BANK OF INDIA | February 18, 2009 |
| NASEEM AHMED Vs. HAJ COMMITTEE OF INDIA | December 29, 2009 |
| NEENA DEVI AND ORS Vs. NATIONAL INSURANCE COMPANY LIMITED | December 31, 2009 |
| NEW INDIA ASSURANCE COMPANY LTD Vs. GOVIND SINGH FARTIYAL | November 11, 2009 |
| NIRMAL PRASAD AGGARWAL Vs. HIMALAYAN INSTITUTE HOSPITAL | December 2, 2009 |
| ORIENTAL INSURANCE COMPANY LIMITED Vs. VIJAY SINGH CHAUHAN | January 6, 2009 |
| R K SHARMA Vs. MURTTIYA DEVI | March 6, 2009 |
| SENIOR SUPERINTENDENT OF POST OFFICE, NAINITAL & ANR Vs. NEEMA BISHT | December 29, 2009 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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