| Case Title | Date |
|---|---|
| NEW INDIA ASSURANCE CO. LTD Vs. TIKAM SINGH RANA | February 8, 2007 |
| STERLING HOLIDAY RESORTS (INDIA) LIMITED Vs. DR. VINOD KUMAR SINGHAL | January 22, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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