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A E TELEPHONE, HARIDWAR Vs. ARJUN DAS
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January 17, 2005 |
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AAN SINGH THAPA Vs. ORIENTAL INSURANCE CO. LTD
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January 14, 2005 |
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ATUL TRADERS Vs. RITU SINGH
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January 6, 2005 |
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BAIDYANATH AYURVED BHAWAN LIMITED Vs. VISHAL GOODS TRANSPORT CO
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June 16, 2005 |
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BALBIR SINGH Vs. SAVITA LUTHRA
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May 27, 2005 |
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BHARAT SANCHAR NIGAM LIMITED Vs. PUSHPA JOSHI
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March 21, 2005 |
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BHARAT SANCHAR NIGAM LIMITED Vs. BRIJ MOHAN SHARMA
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January 6, 2005 |
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BIJLA DEVI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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February 15, 2005 |
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DOOR SANCHAR NIGAM LIMITED Vs. KULWANT SINGH UPPAL
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January 14, 2005 |
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DOOR SANCHAR VIBHAG Vs. BALBEER SINGH
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February 24, 2005 |
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GARHWAL JAL SANSTHAN Vs. S P GHAI
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March 21, 2005 |
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HINDUSTAN LEVER LIMITED Vs. JITENDER KUMAR GUPTA
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February 11, 2005 |
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KUMAON JAL SANSTHAN Vs. KAMLA MER
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January 14, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. RAJENDER SINGH
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January 11, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. NANDI DEVI
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January 10, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. DAYAWATI
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March 21, 2005 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. SMT. SUDESH KUMARI
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July 13, 2005 |
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MOHAN DEV PANT Vs. ORIENTAL INSURANCE CO. LTD
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January 14, 2005 |
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MOHD ISTIQAR Vs. RAJESH GUPTA
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February 15, 2005 |
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MOHD NAFEES Vs. NEW INDIA ASSURANCE CO LTD
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March 22, 2005 |
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N K AGARWAL Vs. MITHLESH KUMAR
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December 15, 2005 |
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NARENDRA SINGH BHASIN Vs. NATIONAL INSURANCE CO. LTD
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January 6, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. KUMAUN ADARSH MOTOR YATAYAT SAHAKARI SAMITI LTD
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January 25, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. R S SUMAN
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March 16, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SANJAY SEMWAL
|
March 18, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MAHENDRA KUMAR AGGARWAL
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March 9, 2005 |
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NEHA BATRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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February 23, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. HAR MOHAN SINGH
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March 9, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARESH KUMAR
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February 11, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAROJINI DEVI
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July 27, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUBODH LAL SHAH
|
March 10, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. D N BADONI
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May 30, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. AVDESH KUMAR SHARMA
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March 3, 2005 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. NEERJA RANI SHARMA
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March 1, 2005 |
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RAJEEV KUMAR SHAH Vs. PRABHAGIYA VAN ADHIKARI & ORS
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February 15, 2005 |
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RAJKUMAR NASWA Vs. NATIONAL INSURANCE CO LTD
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March 10, 2005 |
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RAVINDRA SINGH BHANDARI Vs. ORIENTAL INSURANCE CO LTD
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February 23, 2005 |
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SANJAY HASTIR Vs. SHUBHAM SURGICAL CENTER AND NURSING HOME
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March 17, 2005 |
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SANTOSH KUMAR KHANNA Vs. WIPRO GE MEDICAL SYSTEM LTD
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October 28, 2005 |
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STAR INDIA PRIVATE LIMITED Vs. VIPIN SEMWAL
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April 21, 2005 |
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SUPDT OF POST OFFICES Vs. ATMA RAM
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February 11, 2005 |
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SUPTD , POST OFFICE Vs. PARSHANT MISRA
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February 23, 2005 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. GIRIJA SHANKER TAMTA
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April 19, 2005 |
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U P AVAS EVAM VIKAS PARISHAD Vs. AARCHI BOLD HAICHINSON
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February 11, 2005 |
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U P S E B Vs. AYUB HUSSAIN
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February 11, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. GEETA PANDEY
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March 21, 2005 |
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VIJAY LAXMI TRANSPORT CO Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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March 22, 2005 |
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VINEET KUMAR GUPTA Vs. UNIT TRUST OF INDIA
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February 17, 2005 |
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VINOD PRASAD NAUTIYAL Vs. SAVITRI UNIYAL & ORS
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February 8, 2005 |