| Case Title | Date |
|---|---|
| ANIL KUMAR Vs. AVAS EVAM VIKAS PARISHAD | March 18, 2004 |
| B S N L Vs. GURMEET SINGH | April 2, 2004 |
| CENTURY PULP & PAPER Vs. NEW INDIA ASSURANCE CO LTD | March 10, 2004 |
| DIAGNOSTIC CLINICAL LABORATORY Vs. BHAGWAN SINGH | April 9, 2004 |
| INDIAN OIL CORPORATION LTD Vs. SHIV SHANKAR | April 21, 2004 |
| INDIAN PHYTOCHEM Vs. S K BANERJEE | April 16, 2004 |
| LIFE INSURANCE CORPORATION OF INDIA Vs. ZAYADA BEGUM | June 10, 2004 |
| MAHAMAYA CABLE NETWORK Vs. ADESH KUMAR CHAUHAN | February 27, 2004 |
| NEW INDIA ASSURANCE CO LTD Vs. VINEET KUMAR GOYAL | March 18, 2004 |
| NEW INDIA ASSURANCE COMPANY LIMITED Vs. FANRU | March 18, 2004 |
| ROHTASH KUMAR Vs. B J TRAVELS | April 15, 2004 |
| SHEKHAR CHANDRA SUTERI Vs. SARASWATI SHISHU MANDIR | January 27, 2004 |
| UNITED INDIA INSURANCE CO LTD Vs. KAPIL KUMAR | June 10, 2004 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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