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Year 2002 of UTTARAKHAND STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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UTTARAKHAND STATE CONSUMER DISPUTES REDRESSAL COMMISSION
2002
List of
Cases
Case Title
Date
ASHA RAM Vs. UNITED INDIA INSURANCE CO. LTD
November 15, 2002
UNITED INDIA INSURANCE CO. LTD Vs. KASHMIRI LAL CONSTRUCTION (P)LTD
November 15, 2002
UNITED INDIA INSURANCE COMPANY LTD Vs. SANJAI KUMAR
September 3, 2002