| Case Title | Date |
|---|---|
| ANIL KUMAR GARG Vs. P.M.G. AGRA | June 11, 2001 |
| L.I.C. OF INDIA Vs. KALOO BEGUM | October 11, 2001 |
| VISHAN LAL Vs. PROPERTY OFFICER U. P, AVAS EVAM VIKAS PARISHAD | February 13, 2001 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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