|
"X" CIL Vs. STATE OF UTTARAKHAND
|
February 18, 2026 |
|
AANCHAL CHAUHAN Vs. STATE OF UTTARAKHAND
|
January 19, 2026 |
|
ABBAS Vs. STATE OF UTTARAKHAND
|
January 14, 2026 |
|
ABHAY BIST Vs. SUPERINTENDANT, CENTRAL GOODS & SERVICES TAX, DEHRADUN
|
February 24, 2026 |
|
ABU TASLEEM Vs. STATE OF UTTARAKHAND
|
March 23, 2026 |
|
AFZAL Vs. STATE OF UTTARAKHAND
|
January 5, 2026 |
|
AJAY KUMAR GUPTA Vs. STATE OF UTTARAKHAND
|
February 16, 2026 |
|
AJEET KUMAR Vs. NEERJA DHANKAR
|
February 18, 2026 |
|
AJEET UNIYAL Vs. URVASHI UNIYAL
|
January 2, 2026 |
|
AJIT SINGH Vs. SURESH KUMAR TOMAR
|
February 10, 2026 |
|
AKASH Vs. STATE OF UTTARAKHAND
|
January 3, 2026 |
|
AKSHAY RANGWAL Vs. STATE OF UTTARAKHAND
|
February 24, 2026 |
|
ALKA SAXENA Vs. STATE OF UTTARAKHAND
|
February 23, 2026 |
|
ALM INDUSTRIES LIMITED Vs. DEBTS RECOVERY TRIBUNAL
|
May 11, 2026 |
|
AMANJYOT SINGH Vs. VIKAS CHANDRA BAIRAGI
|
February 10, 2026 |
|
AMIT GOLA Vs. UNION OF INDIA
|
February 24, 2026 |
|
AMJAD Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |
|
AMRITPAL SINGH Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
ANGREJ SINGH Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
ANIL CHADDA Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
ANIL KANT Vs. ADITYA SAHA
|
February 10, 2026 |
|
ANIL KUMAR RASAUNI Vs. SUBHASH CHAND PANDEY
|
February 12, 2026 |
|
ANIL SARAN Vs. POWER GRID CORPORATION INDIA LTD.
|
January 8, 2026 |
|
ANITA DEVI Vs. STATE OF UTTARAKHAND
|
February 20, 2026 |
|
ANKIT UPPAL Vs. VINOD KUMAR
|
February 24, 2026 |
|
ANSHPREET SINGH Vs. DISTRICT MAGISTRATE
|
February 20, 2026 |
|
ANSHUL SRIVASTAVA Vs. STATE OF UTTARAKHAND
|
January 9, 2026 |
|
ANURAG BHARTI Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
ARTI DEVI Vs. NEETU SINGH
|
February 20, 2026 |
|
ARUN KUMAR Vs. STATE OF UTTARAKHAND
|
February 20, 2026 |
|
ASHISH Vs. STATE OF UTTARAKHAND
|
February 16, 2026 |
|
ASHOK SINGH Vs. COMMISSIONER, DEPARTMENT OF STATE GOODS & SERVICES TAX
|
January 16, 2026 |
|
AVDHESH KUMAR GUPTA Vs. ATUL KUMAR SINGHAL
|
February 16, 2026 |
|
AVTAR SINGH Vs. PRAKASH KAUR
|
February 18, 2026 |
|
BACHAN SINGH PANWAR Vs. STATE OF UTTARAKHAND
|
March 9, 2026 |
|
BALJEET SINGH Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
BARU Vs. STATE OF UTTARAKHAND
|
January 2, 2026 |
|
BHAGWATI DEVI Vs. DISTRICT ELECTION OFFICER/ DISTRICT MAGISTRATE, ALMORA
|
February 19, 2026 |
|
BHARAT SANCHAAR NIGAM LIMITED Vs. CEO, CANTONMENT BOARD RANIKHET
|
February 19, 2026 |
|
BHIM SINGH Vs. BHAWAN DUTT BHATT
|
February 27, 2026 |
|
BHOORA Vs. STATE OF UTTARAKHAND
|
January 2, 2026 |
|
BHULLAN Vs. STATE OF UTTARAKHAND
|
February 23, 2026 |
|
BILAL SIDDIQUI Vs. STATE OF UTTARAKHAND
|
February 3, 2026 |
|
BRAHMCHARINI SAMPARPITA Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
BRIJESH SINGH YADAV Vs. STATE OF UTTARAKHAND
|
February 19, 2026 |
|
CHANDAR KISHORE Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
COMMITTEE OF MANAGEMENT OF BSV INTER COLLEGE JASPUR Vs. STATE OF UTTARAKHAND
|
February 12, 2026 |
|
DALIP SINGH ADHIKARI Vs. ORIENTAL INSURANCE COMPANY LTD.
|
February 12, 2026 |
|
DEEPAK Vs. COMMISSIONER, STATE GOODS AND SERVICES TAX
|
February 18, 2026 |
|
DEEPAK CHANDRA JOSHI Vs. ADDITIONAL REGISTRAR CO-OPERATIVE SOCIETIES UTTARAKHAND
|
February 26, 2026 |
|
DEEPAK KOHLI Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
DEEPAK MEHTA Vs. STATE OF UTTARAKHAND
|
February 2, 2026 |
|
DEV BHOOMI CONSTRUCTION PVT. LTD. Vs. BHAKTI RAM
|
February 18, 2026 |
|
DEV KUMAR JAIN Vs. UTTARAKHAND HUMAN RIGHTS COMMISSION
|
February 25, 2026 |
|
DHARMENDRA ARORA Vs. VISHAL GUPTA
|
February 25, 2026 |
|
DHARMENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
DHEERAJ Vs. STATE OF UTTARAKHAND
|
February 17, 2026 |
|
DHEERAJ KAPOOR Vs. STATE OF UTTARAKHAND
|
January 3, 2026 |
|
DILSHAD Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
DINESH CHANDRA BELWAL Vs. STATE OF UTTARAKHAND
|
February 17, 2026 |
|
DINESH CHANDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
January 21, 2026 |
|
DINESH KUKRETI Vs. RAJMAN SINGH
|
January 2, 2026 |
|
DIPTI SHARMA Vs. HEMANT ISHWAR SHARMA
|
February 18, 2026 |
|
DOLLI RANI Vs. STATE OF UTTARAKHAND
|
February 27, 2026 |
|
DR. AMIT MEWARI Vs. STATE OF UTTARAKHAND
|
February 9, 2026 |
|
DR. ANKIT KUMAR Vs. STATE OF UTTARAKHAND
|
February 27, 2026 |
|
DR. JAI PRAKASH MISHRA Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
DR. LALIT PRASAD JOSHI Vs. DR. RANJIT KUMAR SINHA
|
February 12, 2026 |
|
DR. MANJU YADAV Vs. STATE OF UTTARAKHAND
|
February 27, 2026 |
|
DR. SAKSHI TEWARI Vs. STATE OF UTTARAKHAND
|
February 27, 2026 |
|
EHSAAN Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION, NAINITAL DISTRICT NAINITAL Vs. KAMLESH S/O SHRI D. PATEL
|
February 23, 2026 |
|
FIROJ Vs. STATE OF UTTARAKHAND
|
February 18, 2026 |
|
GALIB Vs. DISTRICT MAGISTRATE HARIDWAR
|
February 23, 2026 |
|
GANGA JOSHI Vs. UTTARAKHAND PARIVAHAN NIGAM
|
January 10, 2026 |
|
GANGA RAM MOTI RAM Vs. RAJKUMAR RATHI
|
February 16, 2026 |
|
GAURAV SINGH BISHT Vs. STATE OF UTTARAKHAND
|
January 3, 2026 |
|
GAUTAM Vs. STATE OF UTTARAKHAND
|
January 9, 2026 |
|
GIRDHAR SINGH BISHT Vs. STATE OF UTTARAKHAND
|
February 19, 2026 |
|
GIRISH CHAND PANDEY Vs. SARSWATI KHETWAL, CHAIRMAN
|
February 12, 2026 |
|
GULFAM Vs. STATE OF UTTARAKHAND
|
May 4, 2026 |
|
GULJAR Vs. STATE OF UTTARAKHAND
|
January 9, 2026 |
|
GULSHANA Vs. HANIFA
|
February 18, 2026 |
|
GURJEET SINGH Vs. STATE OF UTTARAKHAND
|
January 3, 2026 |
|
GURU NANAK DEGREE COLLEGE Vs. KUMAUN UNIVERSITY
|
February 16, 2026 |
|
GURU NANAK GIRLS INTER COLLEGE Vs. STATE OF UTTARAKHAND
|
February 11, 2026 |
|
HABIB Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
HARENDRA Vs. STATE OF UTTARAKHAND
|
January 5, 2026 |
|
HARISH MITTAL Vs. REGISTRAR, FIRMS SOCIETIES AND CHITS
|
January 10, 2026 |
|
HARISH SINGH SORAGI Vs. STATE OF UTTARAKHAND
|
February 23, 2026 |
|
HARJEET SINGH Vs. DISTRICT MAGISTRATE
|
February 20, 2026 |
|
HARSHIKA SAINI Vs. STATE OF UTTARAKHAND
|
January 14, 2026 |
|
HEMANT DHYANI Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
HEMANT KUMAR JHA Vs. STATE OF UTTARAKHAND
|
January 16, 2026 |
|
HILLWAYS CONSTRUCTION COMPANY PVT. LTD. Vs. DIRECTOR GENERAL BORDER ROADS
|
February 13, 2026 |
|
HUKUM SINGH Vs. STATE OF UTTARAKHAND
|
January 5, 2026 |
|
HUMA POWER AND TOWER PRIVATE LIMITED Vs. COMMISSIONER, STATE GOODS AND SERVICES TAX
|
March 9, 2026 |
|
ILIYAS Vs. STATE OF UTTARAKHAND
|
January 3, 2026 |
|
IMRAN Vs. STATE OF UTTARAKHAND
|
February 3, 2026 |
|
INDIA SHELTER FINANCE CORPORATION Vs. CHIEF JUDICIAL MAGISTRATE
|
February 16, 2026 |
|
INDIA SHELTER FINANCE CORPORATION LTD. Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE VIKASHNAGAR
|
February 25, 2026 |
|
INDIA SHELTER FINANCE CORPORATION LTD. Vs. ADDITIONAL DISTRICT MAGISTRATE
|
February 27, 2026 |
|
IRFAN Vs. STATE OF UTTARAKHAND
|
January 9, 2026 |
|
ISRAR AHMED DECEASED Vs. KANEEZ ALLEGED
|
January 7, 2026 |
|
JAGDISH RAM Vs. STATE OF UTTARAKHAND
|
February 23, 2026 |
|
JAGMOHAN SINGH KAFOLA Vs. STATE OF UTTARAKHAND
|
January 3, 2026 |
|
JAGMOHAN SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
JALALUDDIN Vs. STATE OF UTTARAKHAND
|
January 9, 2026 |
|
JALUN ALI Vs. STATE OF UTTARAKHAND
|
January 14, 2026 |
|
JAMA MASJID SOCIETY THANO Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
|
February 20, 2026 |
|
JASPAL SINGH Vs. DISTRICT MAGISTRATE
|
February 20, 2026 |
|
JASVINDER SINGH Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
JASWANT SINGH Vs. STATE OF UTTARAKHAND
|
February 3, 2026 |
|
JATIN Vs. STATE OF UTTARAKHAND
|
January 28, 2026 |
|
JITENDRA PATHAK Vs. STATE OF UTTARAKHAND
|
February 11, 2026 |
|
JITENDRA SINGH Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
JIYAURREHMAN Vs. STATE OF UTTARAKHAND
|
February 13, 2026 |
|
JULFUKAR Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
KAJAL Vs. STATE OF UTTARAKHAND
|
January 22, 2026 |
|
KALEEM Vs. STATE OF UTTARAKHAND
|
March 27, 2026 |
|
KANTA DEVI Vs. STATE OF UTTARAKHAND
|
February 20, 2026 |
|
KANWAR PAL Vs. ARPIT SAINI
|
February 11, 2026 |
|
KANWARPAL Vs. DISTRICT MAGISTRATE
|
February 16, 2026 |
|
KARAMVEER SINGH Vs. STATE OF UTTARAKHAND
|
February 23, 2026 |
|
KARODIMAL DECEASED Vs. SOMA DEVI
|
January 6, 2026 |
|
KARTIK RAJWAR Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |
|
KAUSHALYA BANSAL Vs. SHARAD KUMAR GUPTA
|
January 8, 2026 |
|
KETAN VOHRA Vs. ASSISTANT COMMISSIONER, STATE GOODS AND SERVICES TAX
|
February 24, 2026 |
|
KHADAG DHWAJ BHANDARI Vs. STATE OF UTTARAKHAND
|
February 10, 2026 |
|
KICHHA SUGAR COMPANY LTD. KICHHA Vs. MUNSHI SHAH
|
February 27, 2026 |
|
KIRAN PANDEY Vs. KHIMANAND PANDEY
|
February 24, 2026 |
|
KISHAN PAL Vs. STATE OF UTTARAKHAND
|
February 5, 2026 |
|
KRISH PANWAR Vs. UNIVERSITY OF PETROLEUM AND ENERGY STUDIES DEHRADUN
|
February 26, 2026 |
|
KULDEEP NANDRAJOG Vs. STATE OF UTTARAKHAND
|
January 22, 2026 |
|
KULWANT SINGH Vs. DISTRICT MAGISTRATE UDHAM SINGH NAGAR
|
February 26, 2026 |
|
KULWANT SINGH Vs. ANITA RANI
|
February 24, 2026 |
|
KUNAL PANDEY Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |
|
KUNWARPAL Vs. STATE OF UTTARAKHAND.
|
February 23, 2026 |
|
KUSUM Vs. STATE OF UTTARAKHAND
|
January 27, 2026 |
|
LAXMAN SINGH NEGI Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
LEKHRAJ Vs. CHIEF AGRICULTURE OFFICER
|
March 24, 2026 |
|
M/S A.P. ASSOCIATES Vs. STATE OF UTTARAKHAND
|
March 9, 2026 |
|
M/S HOTEL DEVBHOOMI Vs. SUPERINTENDENT, CENTRAL GOODS AND SERVICES TAX
|
February 26, 2026 |
|
M/S IRSHAD AHMAD CONTRACTOR Vs. COMMISSIONER, STATE, GOODS AND SERVICE TAX
|
February 23, 2026 |
|
M/S JAIN MEDICOS Vs. M/S AKASH ENTERPRISES
|
January 7, 2026 |
|
M/S JAIPAL SINGH Vs. COMMISSIONER, STATE GOODS AND SERVICES TAX COMMISSIONERATE
|
February 12, 2026 |
|
M/S KANHAIYA LAL POLYTECHNIC, ROORKEE Vs. PRESIDING OFFICER, LABOUR COURT, HARIDWAR
|
January 10, 2026 |
|
M/S KAUSHALYA CONTRACTORS AND DEVELOPERS PVT. LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
|
February 13, 2026 |
|
M/S MAA PURNAGIRI STONES Vs. COMMISSIONER, STATE GOODS AND SERVICES TAX, COMMISSIONERATE
|
February 24, 2026 |
|
M/S MADAN SINGH KATHAYAT CONTRACTOR Vs. COMMISSIONER, STATE GOODS AND SERVICES TAX COMMISSONERATE, DEHRADUN
|
February 24, 2026 |
|
M/S NATRAJ ENGINEERING SERVICES Vs. STATE OF UTTARAKHAND
|
March 9, 2026 |
|
M/S TIWARI SANITARY WORKS AND ENTERPRISES Vs. COMMISSIONER, STATE GOODS & SERVICES TAX
|
February 27, 2026 |
|
M/S VAATSALYA CONSTRUCTION Vs. STATE OF UTTARAKHAND
|
February 24, 2026 |
|
M/S ZERO WASTE INCORPORATION Vs. NAGAR PALIKA PARISHAD
|
February 17, 2026 |
|
MADHU MAHAR Vs. STATE OF UTTARAKHAND
|
February 20, 2026 |
|
MAGAN SINGH Vs. SIRMAUR SINGH
|
January 5, 2026 |
|
MAHESH CHANDRA SHAH Vs. HARISH CHANDRA JOSHI
|
February 10, 2026 |
|
MALKIT Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
MANISH Vs. STATE OF UTTARAKHAND
|
February 25, 2026 |
|
MANJEET SINGH Vs. MANOJ KUMAR
|
January 2, 2026 |
|
MANOJ NATH Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
MANORAMA SINHA Vs. STATE OF UTTARAKHAND
|
February 12, 2026 |
|
MASTER SHIVAM CHHIBBER Vs. CENTRAL BOARD OF SECONDARY EDUCATION CBSE
|
February 12, 2026 |
|
MEENA PANDE Vs. GANESH DUTT
|
January 2, 2026 |
|
MEHARBAN Vs. SATE OF UTTARAKHAND
|
May 25, 2026 |
|
MEHBOOB ALAM Vs. STATE OF UTTARAKHAND
|
February 24, 2026 |
|
MITHUN MANDAL Vs. STATE OF UTTARAKHAND
|
January 3, 2026 |
|
MITHUN VEDI Vs. UJITA RAWAT
|
January 2, 2026 |
|
MOHATSEEM Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
MOHD RAFI Vs. ZAHID HUSAIN
|
January 5, 2026 |
|
MOHD. FARID Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |
|
MOHD. INTAJAR Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
MOHD. JAHID Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
MOHD. REHAN Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |
|
MS RAI BAHADUR NARAIN SINGH SUGAR MILLS LTD. Vs. STATE OF UTTARAKHAND
|
February 27, 2026 |
|
MUKESH GAUR Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
NAGENDRA PRASAD SHARMA Vs. STATE OF UTTARAKHAND
|
January 5, 2026 |
|
NANDA BALLABH Vs. ADITYA SAHA
|
February 10, 2026 |
|
NAWAZ KHAN Vs. STATE OF UTTARAKHAND
|
February 23, 2026 |
|
NEEL METAL PRODUCTS LTD. Vs. NEEL METAL KAMGAR SANGATHAN
|
February 27, 2026 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DHANWATI DEVI
|
February 10, 2026 |
|
NISHANT SINGH Vs. STATE OF UTTARAKHAND
|
March 9, 2026 |
|
NITESH KUMAR Vs. ABHAY PRATAP SINGH
|
February 12, 2026 |
|
OMPRAKASH MAITHANI Vs. NIKKI NAUTIYAL
|
February 23, 2026 |
|
PAPPU Vs. STATE OF UTTARAKHAND
|
February 12, 2026 |
|
PARAG CHAKLAAN Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
PARVEJ Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
PARVEZ ALAM Vs. JAVED ALI
|
January 6, 2026 |
|
POORAN SINGH Vs. KESHAR SINGH RAWAT
|
January 10, 2026 |
|
PRADEEP KUMAR ALIAS PRINCE Vs. STATE OF UTTARAKHAND
|
February 25, 2026 |
|
PRADEEP KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
January 2, 2026 |
|
PRADEEP SINGH TOMAR Vs. EXECUTIVE ENGINEER RURAL WORKS DEPARTMENT
|
March 9, 2026 |
|
PRAKASH KAUR Vs. UNION OF INDIA
|
January 2, 2026 |
|
PRAKASH MEHRA Vs. DR. R. RAJESH KUMAR
|
February 17, 2026 |
|
PRAKHAR KASHYAP Vs. STATE OF UTTARAKHAND
|
February 24, 2026 |
|
PRASANNA BADINI Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
PRATIBHA RAWAT Vs. PHARMACY COUNCIL STATE OF UTTARAKHAND
|
February 12, 2026 |
|
PREETI KARADWAL Vs. STATE OF UTTARAKHAND
|
January 28, 2026 |
|
PRITHVI RAJ CHUFAL Vs. STATE TAX OFFICER
|
February 27, 2026 |
|
PURAN SINGH BISHT Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
PUSHPA BHATT Vs. CHANDRAKALA JOSHI
|
January 9, 2026 |
|
PUSHPA GEORGE Vs. GOOD SHEPHERD AGRICULTURE SOCIETY
|
January 6, 2026 |
|
RAEES Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
RAHUL Vs. STATE OF UTTARAKHAND
|
January 15, 2026 |
|
RAHUL SINGH RANA Vs. STATE OF UTTARAKHAND
|
February 27, 2026 |
|
RAJ BAHADUR JAIN Vs. HUKUM CHAND JAIN
|
February 19, 2026 |
|
RAJ KUMAR SAINI Vs. DISTRICT MAGISTRATE, HARIDWAR
|
January 15, 2026 |
|
RAJENDRA NAGAR RESIDENTS WELFARE SOCIETY Vs. STATE OF UTTARAKHAND
|
February 18, 2026 |
|
RAJNEESH KUMAR SAINI Vs. STATE OF UTTARAKHAND
|
January 16, 2026 |
|
RAJVEER SINGH Vs. STATE OF UTTARAKHAND
|
March 10, 2026 |
|
RAKSHPAL SINGH Vs. BAZPUR COOPERATIVE SUGAR FACTORY LIMITED
|
February 20, 2026 |
|
RAM PRASAD Vs. STATE OF UTTARAKHAND
|
February 26, 2026 |
|
RAM SINGH Vs. STATE OF UTTARAKHAND
|
February 25, 2026 |
|
RAMESH CHANDRA SHARMA Vs. KARAM CHAND
|
February 18, 2026 |
|
RATAN SINGH PANWAR Vs. DISTRICT MAGISTRATE
|
February 17, 2026 |
|
RAVTAJ AULAKH Vs. STATE OF UTTARAKHAND
|
January 16, 2026 |
|
REENU PAUL Vs. UNION OF INDIA
|
January 9, 2026 |
|
REGIONAL MANAGER, UTTARAKHAND TRANSPORT CORPORATION Vs. NEERAJ UPRETI
|
January 10, 2026 |
|
REGIONAL MANAGER, UTTARAKHAND TRANSPORT CORPORATION Vs. SOHAN LAL
|
January 10, 2026 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. ANIL NATH
|
February 26, 2026 |
|
RENU Vs. STATE OF UTTARAKHAND
|
February 24, 2026 |
|
RITA SEN Vs. TARUN KUMAR
|
February 20, 2026 |
|
ROHIT PAL Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
ROHIT SINGHAL Vs. STATE OF UTTARAKHAND
|
May 8, 2026 |
|
ROSHAN LAL Vs. STATE OF UTTARAKHAND
|
June 2, 2026 |
|
ROSHAN LAL Vs. STATE OF UTTARAKHAND
|
February 20, 2026 |
|
ROSHNI BISHT Vs. STATE OF UTTARAKHAND
|
January 16, 2026 |
|
SACHIN Vs. STATE OF UTTARAKHAND
|
January 9, 2026 |
|
SACHIN Vs. SAGAR
|
February 27, 2026 |
|
SAGAR Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
SAHAB SINGH Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
SAHEEL AHMAD Vs. UTTARAKHAND KRISHI UTPADAN VIPDAN BOARD
|
February 27, 2026 |
|
SAHIL Vs. STATE OF UTTARAKHAND
|
February 16, 2026 |
|
SAHIL VERMA Vs. STATE OF UTTARAKHAND
|
January 2, 2026 |
|
SAKUM Vs. STATE OF UTTARAKHAND
|
January 3, 2026 |
|
SANDEEP KUMAR Vs. STATE OF UTTARAKHAND
|
February 23, 2026 |
|
SANJAY JOSHI Vs. DEEPIKA JOSHI
|
January 6, 2026 |
|
SANTOSH IYER Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
SARFARAZ Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
SATAYENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
SATISH CHANDRA ARYA Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
SATNAM SINGH Vs. STATE OF UTTARAKHAND
|
February 18, 2026 |
|
SATTAR Vs. STATE OF UTTARAKHAND
|
February 17, 2026 |
|
SAUD Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |
|
SAVESH Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
SAVITA RANI Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
January 5, 2026 |
|
SHADAB Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
SHAHANA NAGMA Vs. SENIOR SUPERINTENDENT OF POLICE, HARIDWAR
|
January 28, 2026 |
|
SHAKUNTALA DEVI Vs. DISTRICT MAGISTRATE
|
February 20, 2026 |
|
SHAM SHER SINGH Vs. STATE OF UTTARAKHAND
|
January 9, 2026 |
|
SHANKAR SINGH Vs. DR. PANKAJ KUMAR PANDEY
|
February 11, 2026 |
|
SHARDA CHAND Vs. SUPERINTENDENT, CENTRAL GOODS AND SERVICES TAX
|
February 26, 2026 |
|
SHASHIKANT PUROHIT Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |
|
SHAVEZ KHAN ALIAS SAMEER Vs. STATE OF UTTARAKHAND
|
May 12, 2026 |
|
SHERKHAN Vs. STATE OF UTTARAKHAND
|
January 6, 2026 |
|
SHIVAM Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
SHIVAM PAPNEJA Vs. ASSISTANT COMMISSIONER, STATE TAX, RUDRAPUR
|
February 26, 2026 |
|
SHIVAM TRIPATHI Vs. STATE OF UTTARAKHAND
|
February 11, 2026 |
|
SHIVKUMAR Vs. STATE OF UTTARAKHAND
|
February 20, 2026 |
|
SHRAVAN KUMAR Vs. SARITA GUPTA
|
March 20, 2026 |
|
SHUBHASH RAWAT Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
STATE OF UTTARAKHAND Vs. UTTARAKHAND INFORMATION COMMISSION DEHRADUN
|
February 11, 2026 |
|
STATE OF UTTARAKHAND Vs. SHIRISTI SHAH
|
February 26, 2026 |
|
STATE OF UTTARAKHAND Vs. PREM RAM
|
February 26, 2026 |
|
STATE OF UTTARAKHAND Vs. MUNNA LAL
|
February 27, 2026 |
|
STATE OF UTTARAKHAND Vs. KEDAR SINGH KANOLI
|
February 16, 2026 |
|
STATE OF UTTARAKHAND Vs. UMESH CHANDRA PANDEY
|
February 24, 2026 |
|
SUDESH KUMAR SHARMA Vs. YUGAL KISHORE PANT
|
February 10, 2026 |
|
SUKHBEER SINGH Vs. PUBLIC SERVICES TRIBUNAL CIRCUIT BENCH
|
February 27, 2026 |
|
SUMAN KUMAR Vs. STATE OF UTTARAKHAND
|
January 5, 2026 |
|
SUMIT Vs. STATE OF UTTARAKHAND
|
March 11, 2026 |
|
SUMITRA YADAV @ SUMETRY Vs. M.A.C.T.
|
March 24, 2026 |
|
SUNIL ARORA Vs. SHASHI SHARMA
|
February 24, 2026 |
|
SUNIL DUTT PATHAK Vs. STATE OF UTTARAKHAND
|
February 18, 2026 |
|
SUNIL SINGH PANWAR Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |
|
SURAJ BORA Vs. STATE OF UTTARAKHAND
|
February 11, 2026 |
|
SURAJ CHAUDHARY Vs. BABITA
|
February 18, 2026 |
|
SURENDRA SINGH Vs. COMMISSIONER, STATE GOODS AND SERVICES TAX, COMMISSIONERATE
|
February 24, 2026 |
|
SURENDRA SINGH Vs. ANIRUDDH KUMAR SHARMA
|
January 2, 2026 |
|
SWAMI RAJ VIBHU Vs. STATE OF UTTARAKHAND
|
January 10, 2026 |
|
TAHIR HASAN Vs. DISTRICT MAGISTRATE
|
February 20, 2026 |
|
TAHIRA BIMBET Vs. RAJENDRA SINGH
|
February 25, 2026 |
|
TALIB Vs. STATE OF UTTARAKHAND
|
January 9, 2026 |
|
TAYSEEM KHAN Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |
|
TEJI BAI Vs. DARSHAN KAUR
|
February 24, 2026 |
|
TEJPAL Vs. STATE OF UTTARAKHAND
|
January 27, 2026 |
|
TUBE PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
|
February 12, 2026 |
|
TUSHAR GOYAL Vs. TANIA GOYAL
|
February 12, 2026 |
|
UDAL SINGH SANGER Vs. STATE OF UTTARAKHAND
|
January 5, 2026 |
|
UJJWAL SINGH PARGAI Vs. STATE OF UTTARAKHAND
|
February 27, 2026 |
|
UMESH CHAND JAIN Vs. STATE OF UTTARAKHAND
|
February 26, 2026 |
|
UNITECH POWER TRANSMISSION LTD. Vs. MANAGING DIRECTOR, POWER TRANSMISSION CORPORATION OF UTTARAKHAND LIMITED
|
February 13, 2026 |
|
UNITED INDIA INSURANCE COMPANY Vs. SHEELA DEVI
|
January 5, 2026 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. DEEPAK RAI CHOWDHARY
|
February 20, 2026 |
|
USHA GUPTA Vs. NAGAR NIGAM DEHRADUN
|
January 6, 2026 |
|
USHA MITTAL Vs. STATE OF UTTARAKHAND
|
February 11, 2026 |
|
USMAN Vs. STATE OF UTTARAKHAND
|
January 27, 2026 |
|
USMAN KHAN Vs. STATE OF UTTARAKHAND
|
February 27, 2026 |
|
VIDYA NATH CHOPRA Vs. STATE OF UTTARAKHAND
|
February 10, 2026 |
|
VIKAS PAL Vs. STATE OF UTTARAKHAND
|
February 24, 2026 |
|
VIKAS RAWAT Vs. UNION OF INDIA
|
February 12, 2026 |
|
VIKRAM SINGH DANU Vs. STATE OF UTTARAKHAND
|
February 24, 2026 |
|
VINEET SHARMA Vs. STATE OF UTTARAKHAND
|
February 11, 2026 |
|
VIPIN MISHRA Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
VIRENDRA SINGH Vs. STATE OF UTTARAKHAND
|
February 10, 2026 |
|
VISHAL Vs. STATE OF UTTARAKHAND
|
January 3, 2026 |
|
VISHAL AGARWAL Vs. RAKESH KUMAR VARSHNEY
|
January 6, 2026 |
|
VISHAL BISHT Vs. STATE OF UTTARAKHAND
|
February 24, 2026 |
|
YASHPAL GOSWAMI Vs. SHIVKUMARI
|
February 11, 2026 |
|
YOGENDER SINGH MAURYA Vs. STATE OF UTTARAKHAND
|
January 8, 2026 |
|
YOGESH BANSAL Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |
|
YOGRAJ Vs. RAM KUMAR GUPTA
|
February 12, 2026 |
|
YUGANTAR ARORA Vs. STATE OF UTTARAKHAND
|
January 7, 2026 |