AAYASHA PARVEEN Vs. STATE OF UTTARAKHAND
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February 7, 2022 |
ABDUL JAHEER Vs. STATE OF UTTARAKHAND
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March 8, 2022 |
ABDUL JAHEER Vs. STATE OF UTTARAKHAND
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October 1, 2022 |
ABDUL MONISH Vs. STATE OF UTTARAKHAND
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April 21, 2022 |
ABDUL RAHMAN Vs. STATE OF UTTARAKHAND
|
January 12, 2022 |
ABDUL REHMAN Vs. STATE OF UTTARAKHAND
|
April 19, 2022 |
ABDUL REHMAN Vs. STATE OF UTTARAKHAND
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May 25, 2022 |
ABHI SHARMA Vs. RAJ KUMAR CHAUHAN
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April 21, 2022 |
ABHISHEK GAUTAM Vs. STATE OF UTTARAKHAND
|
May 27, 2022 |
ABHISHEK RAJPUT Vs. POOJA RAJPUT
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September 1, 2022 |
ADESH Vs. STATE OF UTTARAKHAND
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July 15, 2022 |
ADESH KUMAR Vs. UTTARAKHAND POWER CORPORATION LIMITED
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January 4, 2022 |
AHMAD JAMAL Vs. STATE OF UTTARAKHAND
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February 23, 2022 |
AJAY DUNGRAKOTI Vs. HONBLE HIGH COURT OF UTTARAKHAND
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August 22, 2022 |
AJAY KUMAR Vs. STATE OF UTTARAKHAND
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September 5, 2022 |
AJAY KUMAR Vs. REGIONAL ADDITIONAL DIRECTOR
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March 7, 2022 |
AJAY KUMAR Vs. NAGAR PALIKA PARISHAD
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April 18, 2022 |
AJAY KUMAR ARORA Vs. STATE OF UTTARAKHAND
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March 21, 2022 |
AJAY MALIK Vs. STATE OF UTTARAKHAND
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September 1, 2022 |
AJAY PANDEY Vs. STATE OF UTTARAKHAND
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January 4, 2022 |
AJAY RATURI Vs. STATE OF UTTARAKHAND
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November 17, 2022 |
AJAY SAGAR Vs. STATE OF UTTARAKHAND
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February 16, 2022 |
AJAY SINGH Vs. STATE OF UTTARAKHAND
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December 2, 2022 |
AJEET Vs. STATE OF UTTARAKHAND
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May 7, 2022 |
AJEET SINGH VIKKARWAL Vs. STATE OF UTTARAKHAND
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February 9, 2022 |
AKANKSHA SAINI Vs. STATE OF UTTARAKHAND
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March 31, 2022 |
AKASH YADAV Vs. STATE OF UTTARAKHAND
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July 18, 2022 |
AKBAR Vs. STATE OF UTTARAKHAND
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November 2, 2022 |
AKHILESH MOHAN BAHUGUNA Vs. STATE OF UTTARAKHAND
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April 26, 2022 |
AKHILESH PANDEY Vs. STATE OF UTTARAKHAND
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January 25, 2022 |
AKHTAR KHAN AND SMT. ANEESA Vs. STATE OF UTTARAKHAND
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July 15, 2022 |
AKIL Vs. STATE OF UTTARAKHAND
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February 8, 2022 |
AKUMS DRUGS & PHARMACEUTICALS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES, UTTARAKHAND, DEHRADUN
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July 22, 2022 |
ALEEM Vs. STATE OF UTTARAKHAND
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May 20, 2022 |
ALFA IGNOT PVT. LTD. Vs. COMMISSIONER OF THE CGST
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July 6, 2022 |
ALI HASAN Vs. STATE OF UTTARAKHAND
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November 17, 2022 |
ALI SHER Vs. STATE OF UTTARAKHAND
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January 4, 2022 |
ALISHA ZEENAT Vs. STATE OF UTTARAKHAND
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March 22, 2022 |
ALIZAN Vs. C.RAVISHANKAR
|
September 12, 2022 |
ALLIED PLUS INFRA & OTHER PVT. LTD Vs. KESAR ENTERPRISES LTD
|
March 25, 2022 |
ALOK GOYAL Vs. STATE OF UTTARAKHAND
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January 10, 2022 |
ALOK TIWARI Vs. STATE OF UTTARAKHAND
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December 21, 2022 |
ALTAF Vs. STATE OF UTTARAKHAND
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May 9, 2022 |
ALTAMASH SIDDIQUI Vs. STATE OF UTTARAKHAND
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February 23, 2022 |
AMAN GARG Vs. SANKALP NEGI
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December 7, 2022 |
AMANDEEP SINGH Vs. STATE OF UTTARAKHAND
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January 5, 2022 |
AMBA DATT PANCHOLI Vs. UTTARAKHAND TRANSPORT CORPORATION
|
March 9, 2022 |
AMEER SINGH Vs. STATE OF UTTARAKHAND
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April 18, 2022 |
AMISH KUMAR GUPTA Vs. DEPUTY COMMISSIONER (TAX ASSESSMENT) FIRST
|
August 17, 2022 |
AMIT ALIAS AMIT KUMAR Vs. STATE OF UTTARAKHAND
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February 8, 2022 |
AMIT BATHLA Vs. STATE OF UTTARAKHAND
|
January 3, 2022 |
AMIT KHOLIA Vs. UNION OF INDIA
|
March 8, 2022 |
AMIT KOTHIYAL Vs. STATE OF UTTARAKHAND
|
May 9, 2022 |
AMIT KUMAR Vs. CHAIRMAN,
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February 15, 2022 |
AMIT KUMAR Vs. SHALINI SHANU
|
December 15, 2022 |
AMIT PAL Vs. STATE OF UTTARAKHAND
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June 28, 2022 |
AMIT SHARMA Vs. STATE OF UTTARAKHAND
|
February 1, 2022 |
AMIT VERMA Vs. STATE OF UTTARAKHAND
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July 8, 2022 |
AMJAD Vs. STATE OF UTTARAKHAND
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February 11, 2022 |
AMOD KUMAR Vs. RAM KUMAR
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April 13, 2022 |
AMOGEO ITES INDIA LTD. Vs. INDIAN BANK (ERSTWHILE ALLAHABAD BANK)
|
February 22, 2022 |
AMRIK SINGH Vs. COLLECTOR/ DISTRICT MAGISTRATE
|
January 5, 2022 |
AMRITPAL SINGH Vs. STATE OF UTTARAKHAND
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December 2, 2022 |
ANAND BALLABH MELKANI Vs. K.K. UPADHYAY
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April 13, 2022 |
ANAND SINGH DANU Vs. STATE OF UTTARAKHAND
|
July 22, 2022 |
ANAND SINGH NEGI Vs. STATE OF UTTARAKHAND
|
April 20, 2022 |
ANAND SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
August 3, 2022 |
ANANTRAM SEMWAL Vs. STATE OF UTTARAKHAND
|
February 17, 2022 |
ANANYA ATTRI Vs. STATE OF UTTARAKHAND
|
August 24, 2022 |
ANANYA SRIKOTI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
January 11, 2022 |
ANEES Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
ANIKA MAAN Vs. ANGOORI DEVI
|
July 1, 2022 |
ANIL BISHT Vs. STATE OF UTTARAKHAND
|
November 11, 2022 |
ANIL KUMAR Vs. STATE OF UTTARAKHAND
|
May 11, 2022 |
ANIL KUMAR Vs. STATE OF UTTARAKHAND
|
February 22, 2022 |
ANIL KUMAR Vs. PUNJAB NATIONAL BANK
|
January 6, 2022 |
ANIL KUMAR Vs. STATE OF UTTARAKHAND
|
June 17, 2022 |
ANIL KUMAR Vs. STATE OF UTTARAKHAND
|
July 5, 2022 |
ANIL KUMAR ARYA Vs. HEMLATA
|
August 23, 2022 |
ANIL KUMAR SAROHA Vs. UDIT GOYANKA
|
January 12, 2022 |
ANIL KUMAR VERMA Vs. KAMLA BOBAL
|
January 5, 2022 |
ANIL SINGH Vs. STATE OF UTTARAKHAND
|
October 11, 2022 |
ANIL SINGH Vs. UTTARAKHAND STATE CO-OPERATIVE BANK LTD.
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February 7, 2022 |
ANIL TRIPATHI Vs. STATE OF UTTARAKHAND
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July 8, 2022 |
ANIMESH SUNDRIYAL Vs. STATE OF UTTARAKHAND
|
July 11, 2022 |
ANIRUDHA BHATT Vs. STATE OF UTTARAKHAND
|
March 25, 2022 |
ANITA DEVI Vs. STATE OF UTTARAKHAND
|
March 7, 2022 |
ANITA SHARMA Vs. STATE OF UTTARAKHAND
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April 1, 2022 |
ANJALI Vs. MONU KUMAR
|
October 17, 2022 |
ANJALI BAHUGUNA Vs. STATE OF UTTARAKHAND
|
September 5, 2022 |
ANJALI MISHRA Vs. STATE OF UTTARAKHAND
|
July 29, 2022 |
ANJALI RANI Vs. STATE OF UTTARAKHAND
|
March 14, 2022 |
ANJAR AHMAD Vs. STATE OF UTTARAKHAND
|
March 30, 2022 |
ANJU Vs. IV ADDITIONAL DISTRICT JUDGE, HARIDWAR
|
January 4, 2022 |
ANKIT Vs. STATE OF UTTARAKHAND
|
July 8, 2022 |
ANKIT DEVRARI Vs. STATE OF UTTARAKHAND
|
January 25, 2022 |
ANKIT KUMAR Vs. STATE OF UTTARAKHAND
|
February 8, 2022 |
ANKIT MISHRA Vs. STATE OF UTTARAKHAND
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June 8, 2022 |
ANKIT RASTOGI Vs. STATE OF UTTARAKHAND
|
March 16, 2022 |
ANKUL Vs. STATE OF UTTARAKHAND
|
September 9, 2022 |
ANKUR SHARMA Vs. STATE OF UTTARAKHAND
|
April 18, 2022 |
ANKUSH KANDPAL Vs. STATE OF UTTARAKHAND
|
January 4, 2022 |
ANNAPURNA TRADERS Vs. COMMISSIONER COMMERCIAL TAX
|
May 13, 2022 |
ANNU KUMAR AND AKSHAY Vs. STATE OF UTTARAKHAND
|
March 21, 2022 |
ANU PANT Vs. STATE OF UTTARAKHAND
|
April 1, 2022 |
ANUBHAV KISHORE SRIVASTAVA Vs. BAR COUNCIL OF UTTARAKHAND NAINITAL
|
March 30, 2022 |
ANUJ Vs. STATE OF UTTARAKHAND
|
June 30, 2022 |
ANUJ CHAUHAN Vs. STATE OF UTTARAKHAND
|
September 2, 2022 |
ANUJ KUMAR Vs. STATE OF UTTARAKHAND
|
July 15, 2022 |
ANUJ SAGGAR Vs. POONAM SHARMA SAGGAR
|
September 9, 2022 |
ANURADHA GUPTA Vs. MANAGER, DISCIPLINARY COMMITTEE
|
January 3, 2022 |
ANURADHA SHARMA Vs. STATE OF UTTARAKHAND
|
January 13, 2022 |
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
|
January 7, 2022 |
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
|
March 30, 2022 |
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
|
April 5, 2022 |
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
|
February 25, 2022 |
ANURAG SINGHAL Vs. ANOOP MAURYA
|
June 8, 2022 |
ANURANJAN CHATURVEDI Vs. STATE OF UTTARAKHAND
|
January 3, 2022 |
ANUS Vs. SENIOR SUPERINTENDENT OF POLICE
|
June 10, 2022 |
ANUVRAT VERMA Vs. STATE OF UTTARAKHAND
|
May 24, 2022 |
APURVA JINDAL Vs. SUKHVINDER SINGH
|
January 5, 2022 |
ARCHANA Vs. DIGVIJAY SINGH KHANDURI
|
March 22, 2022 |
ARIF Vs. STATE OF UTTARAKHAND
|
December 22, 2022 |
ARJUN D. SINGH Vs. UNION OF INDIA
|
August 25, 2022 |
ARJUN SINGH Vs. STATE OF UTTARAKHAND
|
August 4, 2022 |
ARJUN SINGH Vs. SWARAN SINGH
|
July 28, 2022 |
ARJUN SINGH BHANDARI Vs. BAR COUNCIL OF UTTARAKHAND
|
July 25, 2022 |
ARUN KUMAR Vs. STATE OF UTTARAKHAND
|
October 1, 2022 |
ARUN KUMAR Vs. STATE OF UTTARAKHAND
|
March 22, 2022 |
ARUN KUMAR Vs. STATE OF UTTARAKHAND
|
January 27, 2022 |
ARUN VIJAY SATI Vs. DINESH CHANDRA THAPLIYAL
|
April 18, 2022 |
ARUN VIJAY SATI Vs. DINESH CHANDRA THAPLIYAL
|
July 20, 2022 |
ARVIND Vs. STATE OF UTTARAKHAND
|
April 26, 2022 |
ARVIND KUMAR Vs. STATE OF UTTARAKHAND
|
June 8, 2022 |
ARVIND SHARMA Vs. STATE OF UTTARAKHAND
|
February 4, 2022 |
ARYAN LAL Vs. STATE OF UTTARAKHAND
|
February 8, 2022 |
ARYAN PAL Vs. STATE OF UTTARAKHAND
|
August 1, 2022 |
ASGAR ALI Vs. STATE OF UTTARAKHAND
|
June 14, 2022 |
ASGAR ALI AND FIROZ ALI Vs. STATE OF UTTARAKHAND
|
April 13, 2022 |
ASHA BISHT Vs. STATE OF UTTARAKHAND
|
April 7, 2022 |
ASHA DEVI Vs. STATE OF UTTARAKHAND
|
February 18, 2022 |
ASHA DEVI Vs. RANVEER SINGH
|
February 22, 2022 |
ASHISH Vs. STATE OF UTTARAKHAND
|
April 25, 2022 |
ASHISH CHAMOLI Vs. STATE OF UTTARAKHAND
|
April 20, 2022 |
ASHISH KUMAR GARG Vs. STATE OF UTTARAKHAND
|
June 22, 2022 |
ASHISH SHARMA Vs. STATE OF UTTARAKHAND
|
April 22, 2022 |
ASHISH SHARMA Vs. STATE OF UTTARAKHAND
|
June 10, 2022 |
ASHISH TYAGI Vs. REGIONAL LABOUR COMMISSIONER
|
May 17, 2022 |
ASHISH VASHISTH Vs. STATE OF UTTARAKHAND
|
March 25, 2022 |
ASHISH VASHISTH Vs. STATE OF UTTARAKHAND
|
June 21, 2022 |
ASHOK KHURANA Vs. STATE OF UTTARAKHAND
|
September 23, 2022 |
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
November 11, 2022 |
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
November 26, 2022 |
ASHOK SINGH KANDARI Vs. STATE OF UTTARAKHAND
|
May 7, 2022 |
ASHUTOSH PANDEY Vs. STATE OF UTTARAKHAND
|
July 1, 2022 |
ASHWANI KALRA Vs. STATE OF UTTARAKHAND
|
April 20, 2022 |
ASHWANI KUMAR Vs. STATE OF UTTARAKHAND
|
January 25, 2022 |
ASHWANI KUMAR KAPILA Vs. COSTAL PROJECTS LTD.
|
October 21, 2022 |
ASHWANI TANDON Vs. STATE OF UTTARAKHAND
|
February 17, 2022 |
ASHWANI TANDON Vs. STATE OF UTTARAKHAND
|
May 11, 2022 |
ASLAM Vs. JULFKAAR
|
July 7, 2022 |
ASSISTANT P.F. COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. GOLDEN FURNITURE INDUSTRIES, POST INDUSTRIAL ESTATE
|
January 4, 2022 |
ATIQ AHAMAD Vs. STATE OF UTTARAKHAND
|
July 21, 2022 |
ATUL KUMAR BHAGAT Vs. VINOD KUMAR KHOLIYA
|
March 25, 2022 |
AVINASH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
March 2, 2022 |
AWARDED DIGAR SINGH Vs. STATE OF UTTARAKHAND
|
May 19, 2022 |
AYAAN ALI Vs. STATE OF UTTARAKHAND
|
February 16, 2022 |
AYAZUDDIN Vs. SECRETARY, SECONDARY EDUCATION
|
June 20, 2022 |
AZEEM Vs. STATE OF UTTARAKHAND
|
June 17, 2022 |
B.C.H. ELECTRIC LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD
|
September 16, 2022 |
BABITA Vs. STATE OF UTTARAKHAND
|
March 31, 2022 |
BAHADUR SINGH Vs. STATE OF UTTARAKHAND
|
March 22, 2022 |
BAISAKHI Vs. STATE OF UTTARAKHAND
|
June 29, 2022 |
BALBHADRA SINGH Vs. STATE OF UTTARAKHAND
|
February 23, 2022 |
BALJEET SINGH Vs. STATE OF UTTARAKHAND
|
June 21, 2022 |
BALJEET SINGH Vs. STATE OF UTTARAKHAND
|
August 29, 2022 |
BALJEET SINGH ALIAS JOT Vs. STATE OF UTTARAKHAND
|
September 30, 2022 |
BALVINDERJEET SAYAL Vs. STATE OF UTTARAKHAND
|
March 10, 2022 |
BALWANT RAI ARORA Vs. SWEETY GUPTA
|
August 22, 2022 |
BANSIDHAR GAYAL Vs. STATE OF UTTARAKHAND
|
May 11, 2022 |
BAZPUR COOPERATIVE SUGAR FACTORY LTD. Vs. UNION OF INDIA
|
March 2, 2022 |
BEENA GUPTA Vs. STATE OF UTTARAKHAND
|
June 20, 2022 |
BEENA RANA Vs. STATE OF UTTARAKHAND
|
May 9, 2022 |
BEER SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
May 26, 2022 |
BHAGAT SINGH BADIYARI Vs. STATE OF UTTARAKHAND
|
July 26, 2022 |
BHAJAN SINGH Vs. DINESH CHANDRA GURANI
|
January 7, 2022 |
BHAJAN SINGH Vs. STATE OF UTTARAKHAND
|
July 13, 2022 |
BHANUPRATAP Vs. STATE OF UTTARAKHAND
|
May 5, 2022 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. UTTARAKHAND POWER CORPORATION LIMITED
|
May 17, 2022 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. RAJENDRA SINGH
|
August 16, 2022 |
BHARAT JOSHI Vs. CENTRAL BUREAU OF INVESTIGATION, DEHRADUN
|
March 15, 2022 |
BHARAT KRISHI BEEJ BHANDAR Vs. NAINI SEED PRODUCT, RAMNAGAR
|
September 27, 2022 |
BHARAT SINGH BOHARA Vs. DISTRICT JUDGE CHAMPAWAT
|
September 1, 2022 |
BHARTI SINGHAL Vs. STATE OF UTTARAKHAND
|
August 18, 2022 |
BHATIA SPORTS COMPANY Vs. COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND
|
March 11, 2022 |
BHUPENDRA SINGH Vs. STATE OF UTTARAKHAND
|
September 19, 2022 |
BHUPENDRA SINGH RANA Vs. STATE OF UTTARAKHAND
|
March 21, 2022 |
BHUVANCHAND BHATT Vs. STATE OF UTTARAKHAND
|
April 20, 2022 |
BHUWAN CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
|
April 4, 2022 |
BITTU Vs. STATE OF UTTARAKHAND
|
April 12, 2022 |
BITTU KARNATAK Vs. STATE OF UTTARAKHAND
|
February 2, 2022 |
BOBY KOHLI Vs. STATE OF UTTARAKHAND
|
December 23, 2022 |
BRAMHPAL SINGH Vs. STATE OF UTTARAKHAND
|
April 26, 2022 |
BRIJ LAL AND SONS Vs. COMMISSIONER, COMMERCIAL TAX, DEHRADUN
|
July 1, 2022 |
BRIJESH CHAND Vs. UNION OF INDIA
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January 3, 2022 |
BUNNA PRASAD Vs. G.B. PANT UNIVERSITY
|
February 21, 2022 |
CENTER OF EXCELLENCE IN DISASTER MITIGATION Vs. PRESIDING OFFICER
|
November 21, 2022 |
CHAND MOHAMMAD Vs. STATE OF UTTARAKHAND
|
November 26, 2022 |
CHAND MOHAMMAD Vs. STATE OF UTTARAKHAND
|
April 6, 2022 |
CHANDRA CONSTRUCTIONS Vs. GARRISON ENGINEER (PROJECT) MILITARY ENGINEER SERVICES DEHRADUN
|
April 12, 2022 |
CHANDRA SHEKHAR PANDEY Vs. STATE OF UTTARAKHAND
|
December 19, 2022 |
CHANDRA SINGH Vs. STATE OF UTTARAKHAND
|
January 10, 2022 |
CHAUDHARY SASHANK SINGH Vs. STATE OF UTTARAKHAND
|
August 31, 2022 |
CHIRAG AGGARWAL Vs. STATE OF UTTARAKHAND
|
April 25, 2022 |
CHIRANJI PAL Vs. STATE OF UTTARANCHAL
|
January 5, 2022 |
CHUTTAN Vs. STATE OF UTTARAKHAND
|
September 2, 2022 |
COMBINED P.G. INSTITUTE OF MEDICAL SCIENCES & RESEARCH, DEHRADUN Vs. STATE OF UTTARAKHAND
|
February 22, 2022 |
COMMISSIONER OF INCOME TAX Vs. B.J. SERVICES CO. ME LIMITED
|
November 2, 2022 |
COMMITTEE OF MANAGEMENT OF SRI MARWAD KANYA PATHSHALA INTER COLLEGE ROORKEE Vs. STATE OF UTTARAKHAND
|
March 22, 2022 |
COMPACK FOAM PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
|
June 29, 2022 |
CONSTABLE NAVEEN SINGH Vs. STATE OF UTTARAKHAND
|
March 7, 2022 |
COOPERATIVE BANK EMPLOYEES UNION UTTARAKHAND Vs. STATE OF UTTARAKHAND
|
April 29, 2022 |
CYGNUS SPLENDID LTD Vs. COMMISSIONER, COMMERCIAL TAX UTTARAKHAND, DEHRADUN
|
June 17, 2022 |
D. K. JOSHI Vs. STATE OF UTTARKHAND
|
April 1, 2022 |
D.K. MODI Vs. STATE OF UTTARAKHAND
|
June 6, 2022 |
DAL SINGH Vs. STATE OF UTTARAKHAND
|
June 13, 2022 |
DALBIR SINGH Vs. UNION OF INDIA
|
January 11, 2022 |
DALEEP SINGH Vs. STATE OF UTTARAKHAND
|
June 9, 2022 |
DALIP SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
|
June 6, 2022 |
DAMANDEEP SINGH BEDI Vs. STATE OF UTTARAKHAND
|
January 13, 2022 |
DARSHAN SINGH Vs. UNION OF INDIA
|
April 20, 2022 |
DARSHANI GHILDIYAL Vs. SHRI DEEPAK JYOTI GHILDIYAL
|
September 14, 2022 |
DE VITO HIGH SCHOOL, BHOWALI Vs. PARGANA MAGISTRATE/SUB-DIVISIONAL MAGISTRATE, NAINITAL
|
May 11, 2022 |
DEBARSHI BANDYOPADHYAY Vs. STATE OF UTTARAKHAND
|
July 6, 2022 |
DEEN DAYAL Vs. STATE ELECTION COMMISSION UTTARAKHAND
|
September 21, 2022 |
DEEP CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
|
August 16, 2022 |
DEEPA JOSHI Vs. HIM TOWN LIQUOR
|
May 7, 2022 |
DEEPAK Vs. STATE OF UTTARAKHAND
|
April 26, 2022 |
DEEPAK BAHUGUNA Vs. UTPAL KUMAR SINGH
|
March 7, 2022 |
DEEPAK BALUTIA Vs. STATE OF UTTARKHAND
|
April 1, 2022 |
DEEPAK BIJALWAN Vs. STATE OF UTTARAKHAND
|
January 27, 2022 |
DEEPAK CHAUHAN Vs. STATE OF UTTARAKHAND
|
May 5, 2022 |
DEEPAK CHEETRI Vs. STATE OF UTTARAKHAND
|
April 21, 2022 |
DEEPAK JAIN Vs. STATE OF UTTARAKHAND
|
June 30, 2022 |
DEEPAK KUMAR Vs. STATE OF UTTARAKHAND
|
July 25, 2022 |
DEEPAK KUMAR Vs. STATE OF UTTARAKHAND
|
February 8, 2022 |
DEEPAK KUMAR TIWARI Vs. STATE OF UTTARAKHAND
|
April 27, 2022 |
DEEPAK MAVI Vs. STATE OF UTTARAKHAND
|
April 12, 2022 |
DEEPAK SHARMA Vs. STATE PUBLIC SERVICE TRIBUNAL, UTTARAKHAND
|
February 21, 2022 |
DEEPAK SHARMA Vs. STATE OF UTTARAKHAND
|
May 10, 2022 |
DEEPAK SHARMA Vs. STATE OF UTTARAKHAND
|
December 15, 2022 |
DEEPJYOTI KALITA Vs. UNION OF INDIA
|
September 8, 2022 |
DEEWAN RAM Vs. POORAN LAL
|
September 13, 2022 |
DEEWAN SINGH Vs. STATE OF UTTARAKHAND
|
March 22, 2022 |
DEEWAN SINGH BHANDARI Vs. STATE OF UTTARAKHAND
|
October 21, 2022 |
DEV SINGH NEGI Vs. STATE OF UTTARAKHAND
|
February 25, 2022 |
DEVANAND SHARMA Vs. RADHA RATURI
|
February 22, 2022 |
DEVANCHAL ENTERPRISES Vs. I BRAND BEVERAGES LTD
|
September 16, 2022 |
DEVENDER SINGH BISHT Vs. STATE OF UTTARAKHAND
|
March 2, 2022 |
DEVENDRA CHANDRA PANT Vs. UTTARAKHAND TRANSPORT CORPORATION
|
April 5, 2022 |
DEVENDRA SINGH Vs. STATE OF UTTARAKHAND
|
April 22, 2022 |
DEVENDRA SINGH Vs. STATE OF UTTARAKHAND
|
August 17, 2022 |
DEVENDRA SINGH Vs. STATE OF UTTARAKHAND
|
June 9, 2022 |
DEVENDRA SINGH SAHDEV Vs. RELIANCE JIO
|
September 9, 2022 |
DEVI DATT TIWARI Vs. STATE OF UTTARAKHAND
|
March 14, 2022 |
DEVI PRASAD JUYAL Vs. STATE OF UTTARAKHAND
|
May 6, 2022 |
DEVI ROY Vs. STATE OF UTTARAKHAND
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January 4, 2022 |
DHAJBEER SINGH RAWAT Vs. STATE OF UTTARAKHAND
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July 11, 2022 |
DHANANJAY GIRI Vs. STATE OF UTTARAKHAND
|
August 6, 2022 |
DHANANJAY SINGH Vs. G.B. PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY
|
July 8, 2022 |
DHANESHWAR SHARMA Vs. UNION OF INDIA
|
February 23, 2022 |
DHARMENDRA SAINI Vs. STATE OF UTTARAKHAND
|
November 16, 2022 |
DHEER SINGH Vs. STATE OF UTTARAKHAND
|
April 7, 2022 |
DHEERAJ KAPOOR Vs. STATE OF UTTARAKHAND
|
May 4, 2022 |
DHIRENDRA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
January 6, 2022 |
DHRUV CHAUDHARY Vs. UNION OF INDIA
|
March 14, 2022 |
DIGAMBER SINGH NEGI Vs. STATE OF UTTARAKHAND
|
May 24, 2022 |
DIGAR SINGH Vs. STATE OF UTTARAKHAND
|
May 19, 2022 |
DIGVIJAY SINGH Vs. UTTARAKHAND JAL SANSTHAN
|
July 25, 2022 |
DILSHAD PARVEEN Vs. UNION OF INDIA
|
April 20, 2022 |
DINESH Vs. STATE OF UTTARAKHAND
|
May 25, 2022 |
DINESH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
|
March 2, 2022 |
DINESH CHANDRA PANDEY Vs. DISTRICT MAGISTRATE, ALMORA
|
January 5, 2022 |
DINESH CHANDRA PATNI Vs. STATE OF UTTARAKHAND
|
November 24, 2022 |
DINESH CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 14, 2022 |
DINESH KUMAR Vs. KIRAN SURI
|
October 11, 2022 |
DINESH KUMAR Vs. STATE OF U.P.
|
August 2, 2022 |
DINESH KUMAR CHANDOLA Vs. STATE OF UTTARAKHAND
|
March 30, 2022 |
DINESH LAL SNEHI Vs. STATE OF UTTARAKHAND
|
August 30, 2022 |
DINESH SINGH PARSARA Vs. STATE OF UTTARAKHAND
|
June 24, 2022 |
DINESH THAKUR Vs. SAKSHI BANSAL
|
April 4, 2022 |
DINESH VERMA Vs. STATE OF UTTARAKHAND
|
January 28, 2022 |
DIPTY SINGH Vs. STATE OF UTTARAKHAND
|
March 7, 2022 |
DIVYANSH PATEL Vs. STATE OF UTTARAKHAND
|
January 28, 2022 |
DOON DEFENCE ACADEMY Vs. THE CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS
|
April 19, 2022 |
DR. MRINAL PRAKASH BARUA Vs. STATE OF UTTARAKHAND
|
August 27, 2022 |
DULAL ALI Vs. STATE OF UTTARAKHAND
|
October 11, 2022 |
DURGA SINGH HARKOTIYA Vs. STATE OF UTTARAKHAND
|
April 28, 2022 |
DUSHYANT KUMAR AGARWAL Vs. STATE OF UTTARAKHAND
|
December 22, 2022 |
EKTA ELECTROTECH PVT. LTD. Vs. STATE OF UTTARAKHAND
|
June 10, 2022 |
FAHEEM Vs. STATE OF UTTARAKHAND
|
February 1, 2022 |
FAHIM Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
FAIZAN ILAHI AND AASIF HUSAIN Vs. STATE OF UTTARAKHAND
|
July 8, 2022 |
FARIDA Vs. STATE OF UTTARAKHAND
|
March 8, 2022 |
FAZIL KHAN Vs. STATE OF UTTARAKHAND
|
February 3, 2022 |
GAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
August 4, 2022 |
GAJENDRA SINGH BHADAURIA Vs. STATE OF UTTARAKHAND
|
August 26, 2022 |
GAJENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
January 12, 2022 |
GANESH Vs. STATE OF UTTARAKHAND
|
December 19, 2022 |
GANESH PACKAGING Vs. EMPLOYEE STATE INSURANCE CORPORATION
|
May 11, 2022 |
GANESH RAWAT Vs. STATE OF UTTARAKHAND
|
April 5, 2022 |
GANESH SINGH Vs. STATE OF UTTARAKHAND
|
April 21, 2022 |
GAURAV Vs. STATE OF UTTARAKHAND
|
May 20, 2022 |
GAURAV BALI Vs. SONAL KUMARI BALI
|
May 17, 2022 |
GAURAV KUMAR Vs. STATE OF UTTARAKHAND
|
April 20, 2022 |
GAURAV KUMAR Vs. STATE OF UTTARAKHAND
|
June 6, 2022 |
GEETA JAIN Vs. STATE OF UTTARAKHAND
|
March 7, 2022 |
GHANANAND BELWAL Vs. DINESH CHANDRA SHARMA
|
August 18, 2022 |
GHANSHYAM SINGH Vs. NARENDRA SINGH
|
July 22, 2022 |
GIRISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
|
March 14, 2022 |
GIRISH CHANDRA MAIKOTA Vs. COMMITTEE OF MANAGEMENT
|
September 14, 2022 |
GIRISH LAL Vs. STATE OF UTTARAKHAND
|
January 3, 2022 |
GITA MEHRA Vs. STATE OF UTTARAKHAND
|
December 7, 2022 |
GOBIND BHAWAN KARYALAYA Vs. GEETA BHAWAN TRUST KARMCHARI UNION
|
March 7, 2022 |
GOPAL DUTT Vs. STATE OF UTTARAKHAND
|
July 5, 2022 |
GOPAL SINGH BISHT Vs. BANK OF BARODA
|
January 11, 2022 |
GOPAL SINGH BISHT Vs. KUMAUN UNIVERSITY
|
April 13, 2022 |
GOPI Vs. STATE OF UTTARAKHAND
|
September 7, 2022 |
GOVARDHAN SINGH Vs. STATE OF UTTARAKHAND
|
August 2, 2022 |
GOVERNMENT OF INDIA Vs. KESHAV KUMAR SAINI
|
November 3, 2022 |
GOVIND PRASAD MAIKHURI Vs. STATE OF UTTARAKHAND
|
January 6, 2022 |
GOVIND SINGH BHANDAR Vs. ALPANA KAPOOR
|
April 20, 2022 |
GOVIND SINGH KATHAYAT Vs. STATE OF UTTARAKHAND
|
March 21, 2022 |
GUFRAN Vs. STATE OF UTTARAKHAND
|
March 30, 2022 |
GUFRAN Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
GULAB RAI Vs. STATE OF UTTARAKHAND
|
April 6, 2022 |
GULAM SABIR Vs. STATE OF UTTARAKHAND
|
May 7, 2022 |
GULSHAN PAHWA Vs. DARGAH PEER DARIYANATH JI SHRAWANNATH NAGAR
|
July 26, 2022 |
GULU MIRCHANDANI Vs. STATE OF UTTARAKHAND
|
August 30, 2022 |
GURBAZ SINGH Vs. STATE OF UTTARAKHAND
|
January 10, 2022 |
GURMEET KAUR Vs. AMIT KUMAR
|
May 18, 2022 |
GURMEET SINGH Vs. STATE OF UTTARAKHAND
|
June 28, 2022 |
GURU KIRPA EDUCATION TRUST Vs. UNION OF INDIA
|
January 12, 2022 |
H.N. SRIVASTAVA Vs. GENERAL MANAGER (ADMINISTRATION) UTTARAKHAND
|
August 1, 2022 |
H.R. CONSTRUCTION NAGAR DWAR Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, ASKOT, PITHORAGARH
|
February 25, 2022 |
HAIDER ALI Vs. STATE OF UTTARAKHAND
|
March 2, 2022 |
HAMID ALI Vs. AKARAM KHAN
|
March 25, 2022 |
HARENDAR SINGH BISHT Vs. STATE OF UTTARAKHAND
|
January 5, 2022 |
HARI DOBAL Vs. STATE OF UTTARAKHAND
|
December 20, 2022 |
HARI RAM Vs. STATE OF UTTARAKHAND
|
August 2, 2022 |
HARI RAM SHARMA Vs. CHIEF ADMINISTRATIVE OFFICER
|
December 22, 2022 |
HARI SHARAN SHANKAR SRIVASTAVA Vs. YUGAL KISHORE PANT
|
January 7, 2022 |
HARI SINGH Vs. STATE OF UTTARAKHAND
|
January 12, 2022 |
HARIDAS SINGH Vs. STATE OF UTTARAKHAND
|
April 5, 2022 |
HARISH CHANDRA PANDE Vs. STATE OF UTTARAKHAND
|
March 28, 2022 |
HARISH CHANDRA SINGH Vs. STATE OF UTTARAKHAND
|
August 16, 2022 |
HARISH LAL Vs. STATE OF UTTARAKHAND
|
January 11, 2022 |
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
|
February 23, 2022 |
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
|
March 5, 2022 |
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
|
August 16, 2022 |
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
|
February 16, 2022 |
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
|
November 26, 2022 |
HARISH SINGH MATIYALI Vs. STATE OF UTTARAKHAND
|
March 9, 2022 |
HARJINDER SINGH Vs. STATE OF UTTARAKHAND
|
June 15, 2022 |
HARMEET SINGH Vs. STATE OF UTTARAKHAND
|
July 15, 2022 |
HARPAL SINGH GILL Vs. STATE OF UTTARAKHAND
|
April 19, 2022 |
HARPREET SINGH Vs. STATE OF UTTARAKHAND
|
March 3, 2022 |
HARSH R. KILACHAND Vs. STATE OF UTTARAKHAND
|
April 4, 2022 |
HARSHAVARDHAN PIYUSH CHHEDA Vs. STATE OF UTTARAKHAND
|
May 4, 2022 |
HARUN RASHID Vs. UJMA SIDDHIQUE
|
June 24, 2022 |
HARYANA VIDYUT PARSARAN NIGAM LIMITED Vs. MAHAVIR TRANSMISSION UDYOG PRIVATE LIMITED
|
November 2, 2022 |
HASNAN Vs. STATE OF UTTARAKHAND
|
August 31, 2022 |
HEERA SINGH PANGTEY Vs. STATE OF UTTARAKHAND
|
March 4, 2022 |
HEM CHANDRA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
April 6, 2022 |
HEMA PANDEY Vs. STATE OF UTTARAKHAND
|
March 31, 2022 |
HEMANT GUPTA Vs. STATE OF UTTARAKHAND
|
February 17, 2022 |
HEMANT SINGH NEGI Vs. STATE OF UTTARAKHAND
|
February 25, 2022 |
HEMU PANT Vs. STATE OF UTTARAKHAND
|
October 11, 2022 |
HIDAYAT ALI Vs. STATE OF UTTARAKHAND
|
May 18, 2022 |
HIKMAT SINGH PANWAR Vs. STATE OF UTTARAKHAND
|
April 19, 2022 |
HIMALAYAN FOOD PARK PVT. LTD. Vs. UNION OF INDIA
|
May 25, 2022 |
HIMANI Vs. HARENDRA SINGH RAUTELA
|
December 6, 2022 |
HIMANSHU BARTWAL Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
HIMANSHU BHATT Vs. STATE OF UTTARAKHAND
|
July 22, 2022 |
HIMANSHU MALIK Vs. STATE OF UTTARAKHAND
|
May 5, 2022 |
HIMMAT SINGH Vs. STATE OF UTTARAKHAND
|
March 21, 2022 |
HMT KAMGAR SANGH Vs. UNION OF INDIA
|
November 29, 2022 |
HUMA Vs. STATE OF UTTARAKHAND
|
January 4, 2022 |
IFTAKHAR Vs. STATE OF UTTARAKHAND
|
July 7, 2022 |
IJHAR S/O LATE IRSHAD Vs. ABDUL HASAN
|
June 27, 2022 |
IKRAR Vs. STATE OF UTTARAKHAND
|
May 6, 2022 |
ILAM CHAND CONTRACTOR Vs. STATE OF UTTARAKHAND
|
October 14, 2022 |
IMRAN Vs. STATE OF UTTARAKHAND
|
November 26, 2022 |
IMTIYAZ Vs. STATE OF UTTARAKHAND
|
June 10, 2022 |
IN RE IN THE MATTER OF TO PROVIDE ADEQUATE SECURITY TO DOCTOR Vs. PRINCIPAL SECRETARY / SECRETARY HEALTH DEPARTMENT GOVT. OF UTTARAKHAND DEHRADUN
|
April 1, 2022 |
IN THE MATTER OF CAPITAL PUNISHMENT AWARDED TO SANJAY SINGH Vs. STATE OF UTTARAKHAND
|
May 10, 2022 |
INAM Vs. STATE OF UTTARAKHAND
|
April 27, 2022 |
INDER PAL SINGH Vs. STATE OF UTTARAKHAND
|
July 12, 2022 |
INDERJEET SINGH Vs. STATE OF UTTARAKHAND
|
May 5, 2022 |
INDERJIT MEHTA CONSTRUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA
|
July 22, 2022 |
INDERPAL SINGH ALIAS PAPPU Vs. STATE OF UTTARAKHAND
|
January 14, 2022 |
IQBAL Vs. MOHD. SHAMIM
|
September 5, 2022 |
IRFAN Vs. STATE OF UTTARAKHAND
|
April 25, 2022 |
IRFAN HUSSAIN Vs. STATE OF UTTARAKHAND
|
July 29, 2022 |
IRSHAD Vs. SENIOR SUPERINTENDENT OF POLICE
|
May 23, 2022 |
ISH MEDICOS Vs. BABA THAKKAR
|
May 7, 2022 |
ISHTIYAR ALIA IKTYAR AHMAD Vs. STATE OF UTTARAKHAND
|
January 11, 2022 |
ISHWAR CHAND VERMA Vs. STATE OF UTTARAKHAND
|
August 25, 2022 |
ISHWER CHAND VERMA Vs. STATE OF UTTARAKHAND
|
July 5, 2022 |
ISLAM NAVI Vs. STATE OF UTTARAKHAND
|
July 19, 2022 |
JAAN ALAM Vs. STATE OF UTTARAKHAND
|
March 15, 2022 |
JAFAR ALI Vs. STATE OF UTTARAKHAND
|
December 23, 2022 |
JAGBIR SINGH Vs. STATE OF UTTARAKHAND
|
March 16, 2022 |
JAGDISH Vs. STATE OF UTTARAKHAND
|
November 25, 2022 |
JAGDISH RAYAL Vs. STATE OF UTTARAKHAND
|
March 14, 2022 |
JAGIR SINGH Vs. KULWANT KAUR
|
December 2, 2022 |
JAGIR SINGH Vs. DARA SINGH
|
June 7, 2022 |
JAGIR SINGH Vs. DURRUNG STEELS LIMITED
|
August 29, 2022 |
JAGMOHAN Vs. STATE OF UTTARAKHAND
|
August 6, 2022 |
JAGPREET SINGH Vs. STATE OF UTTARAKHAND
|
April 22, 2022 |
JAGUAR OVERSEAS LIMITED Vs. UNION OF INDIA
|
July 22, 2022 |
JAHID CHAUDHARY Vs. STATE OF UTTARAKHAND
|
June 15, 2022 |
JAI MATESHWARI STEELS PVT. LTD Vs. COMMISSIONER, UTTARAKHAND STATE GST
|
October 19, 2022 |
JAI PRAKASH Vs. STATE OF UTTARAKHAND
|
April 4, 2022 |
JAI SINGH Vs. STATE OF UTTARAKHAND
|
May 17, 2022 |
JAIL SINGH Vs. STATE OF UTTARAKHAND
|
June 9, 2022 |
JALALUDDIN ANSARI Vs. STATE OF UTTARAKHAND
|
November 28, 2022 |
JAMUNA PRASHAD Vs. RADHIKA JHA
|
January 4, 2022 |
JANKI DEVI Vs. STATE OF UTTARAKHAND
|
September 1, 2022 |
JASBEER KAUR Vs. STATE OF UTTARAKHAND
|
November 16, 2022 |
JASBEER SINGH Vs. SUKHRAJ KAUR
|
April 7, 2022 |
JASPAL Vs. STATE OF UTTARAKHAND
|
June 9, 2022 |
JASPAL SINGH Vs. STATE OF UTTARAKHAND
|
March 21, 2022 |
JASVEER SINGH Vs. STATE OF UTTARAKHAND
|
May 6, 2022 |
JASVEER SINGH Vs. STATE OF UTTARAKHAND
|
August 18, 2022 |
JAVED AKHTAR Vs. UTTARAKHAND STATE
|
January 6, 2022 |
JAVIR Vs. STATE OF UTTARAKHAND
|
August 1, 2022 |
JAYANT SARKAR Vs. STATE OF UTTARAKHAND
|
May 23, 2022 |
JAYENDRA SINGH Vs. STATE OF UTTARAKHAND
|
August 26, 2022 |
JAYENDRA SINGH MORYA Vs. STATE OF UTTARAKHAND
|
February 24, 2022 |
JAYPAL Vs. STATE OF UTTARAKHAND
|
August 22, 2022 |
JEET SINGH Vs. STATE OF UTTARAKHAND
|
July 8, 2022 |
JISHAN ALAM Vs. STATE OF UTTARAKHAND
|
June 29, 2022 |
JISHAN ALI Vs. ARBITRATOR, NHAI/COLLECTOR
|
March 5, 2022 |
JITENDRA KUMAR Vs. DISTRICT MAGISTRATE
|
January 6, 2022 |
JITENDRA LESIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
August 18, 2022 |
JITENDRA NARAYAN TYAGI Vs. STATE OF UTTARAKHAND
|
March 8, 2022 |
JITENDRA SINGH Vs. OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX, DCIT/ACIT, CENTRAL CIRCLE
|
January 6, 2022 |
JITENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
|
April 8, 2022 |
JITENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
June 21, 2022 |
JITENDRA YADAV Vs. UNION OF INDIA
|
July 7, 2022 |
JONU Vs. STATE OF UTTARAKHAND
|
May 26, 2022 |
JYOTI GADIYA Vs. GANESH SINGH GADIYA
|
October 12, 2022 |
JYOTI SHARMA Vs. STATE OF UTTARAKHAND
|
March 7, 2022 |
JYOTSNA SHARMA. Vs. STATE OF UTTARAKHAND
|
March 10, 2022 |
KABIR AHMED Vs. STATE OF UTTARAKHAND
|
May 19, 2022 |
KADIR Vs. STATE OF UTTARAKHAND
|
July 4, 2022 |
KAILASH CHANDRA BHATT Vs. STATE OF UTTARAKHAND
|
December 19, 2022 |
KAILASH HILLWAYS ENGINEERING ASSOCIATE Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
|
February 15, 2022 |
KAKEY BABU Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
KALAWATI BISHT Vs. STATE OF UTTARAKHAND
|
February 16, 2022 |
KALLU AHMAD Vs. STATE OF UTTARAKHAND
|
February 7, 2022 |
KALU RAM JAIN Vs. STATE OF UTTARAKHAND
|
July 18, 2022 |
KAMAL ARORA Vs. STATE OF UTTARAKHAND
|
April 29, 2022 |
KAMAL KISHOR SHARMA Vs. STATE OF UTTARAKHAND
|
March 23, 2022 |
KAMAL SINGH Vs. STATE OF UTTARAKHAND
|
June 21, 2022 |
KAMAL VERMA Vs. STATE OF UTTARAKHAND
|
February 12, 2022 |
KAMALJEET SINGH Vs. STATE OF UTTARAKHAND
|
February 1, 2022 |
KAMIL HASAN Vs. STATE OF UTTARAKHAND
|
May 10, 2022 |
KAMINI GUPTA Vs. STATE OF UTTARAKHAND
|
May 9, 2022 |
KAMINI VERMA Vs. STATE OF UTTARAKHAND
|
August 1, 2022 |
KAMLESH Vs. STATE OF UTTARAKHAND
|
February 16, 2022 |
KAMLESH BISWAS Vs. STATE OF UTTARAKHAND
|
January 28, 2022 |
KANTI DEVI RAWAT Vs. STATE BANK OF INDIA
|
July 13, 2022 |
KANTI TOMAR Vs. RUPALI GUPTA
|
November 3, 2022 |
KAPU Vs. STATE OF UTTARAKHAND
|
September 22, 2022 |
KARAM CHAND Vs. STATE OF UTTARAKHAND
|
February 22, 2022 |
KARAMVEER SINGH RAJPUT Vs. VIRENDRA SINGH TOMAR
|
August 1, 2022 |
KARAN ALIAS KARAN YADAV Vs. STATE OF UTTARAKHAND
|
February 8, 2022 |
KARAN JINDAL Vs. STATE OF UTTARAKHAND
|
February 9, 2022 |
KARAN KUMAR Vs. STATE OF UTTARAKHAND
|
September 8, 2022 |
KARTAR SINGH Vs. STATE OF UTTARAKHAND
|
April 11, 2022 |
KARTIK Vs. STATE OF UTTARAKHAND
|
December 23, 2022 |
KASHIPUR URBAN CO-OPERATIVE BANK LTD. Vs. KAVALJEET NARULA
|
January 11, 2022 |
KASTUBHA NAND JOSHI Vs. STATE OF UTTARAKHAND
|
December 8, 2022 |
KAUSHAL SHARMA Vs. STATE OF UTTARAKHAND
|
March 2, 2022 |
KAWALJEET TEWARI JV Vs. STATE OF UTTARAKHAND
|
January 14, 2022 |
KEDAR NATH GOSWAMI Vs. NAGAR PALIKA PARISHAD, NAINITAL
|
January 3, 2022 |
KESHAV KUMAR SAINI Vs. STATE OF UTTARAKHAND
|
May 5, 2022 |
KESHAV YADAV Vs. STATE OF UTTARAKHAND
|
March 7, 2022 |
KHATIJA Vs. STATE OF UTTARAKHAND
|
March 23, 2022 |
KHEEMA NAND JOSHI Vs. STATE OF UTTARAKHAND
|
December 19, 2022 |
KHEEMA NAND TIWRAI Vs. STATE OF UTTARAKHAND
|
December 7, 2022 |
KHILAPH SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
July 14, 2022 |
KHILAWAN Vs. STATE OF UTTARAKHAND
|
May 26, 2022 |
KHURANA BROTHERS Vs. STATE OF UTTARAKHAND
|
April 25, 2022 |
KHURANA BROTHERS Vs. STATE OF UTTARKHAND
|
September 14, 2022 |
KHUSHAL SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
|
May 12, 2022 |
KHUSHAL SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
|
March 24, 2022 |
KIRTI SARAN AGARWAL Vs. STATE OF UTTARAKHAND
|
April 20, 2022 |
KIRTIRAM SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
February 23, 2022 |
KISAN MOTORS Vs. CANARA BANK
|
March 4, 2022 |
KISAN RICE MILL Vs. FOOD CORPORATION OF INDIA
|
March 4, 2022 |
KISHAN CHAUDHARY Vs. STATE OF UTTARAKHAND
|
June 6, 2022 |
KISHORE KUMAR Vs. STATE OF UTTARAKHAND
|
August 25, 2022 |
KM. XXXXX Vs. STATE OF UTTARAKHAND
|
October 11, 2022 |
KMC PLASTOCHEM Vs. CANARA BANK
|
February 17, 2022 |
KOHLI ENTERPRISES A PARTNERSHIP FIRM Vs. STATE OF UTTARAKHAND
|
January 10, 2022 |
KOTHARI ASSOCIATES Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT
|
July 22, 2022 |
KRISHNA Vs. STATE OF UTTARAKHAND
|
July 8, 2022 |
KRISHNA KUMAR BORA Vs. STATE OF UTTARAKHAND
|
January 7, 2022 |
KRISHNA KUWAR SINGH DEWARI Vs. KRIPAL SINGH
|
July 19, 2022 |
KRISHNA SINGH Vs. STATE OF UTTARAKHAND
|
February 1, 2022 |
KULANAND GOSWAMI Vs. STATE OF UTTARAKHAND
|
August 29, 2022 |
KULDEEP Vs. STATE OF UTTARAKHAND
|
December 15, 2022 |
KULDEEP SINGH Vs. STATE OF UTTARAKHAND
|
February 16, 2022 |
KULDEEP SINGH Vs. STATE OF UTTARAKHAND
|
July 5, 2022 |
KULDEEP SINGH PANNU Vs. STATE OF UTTARAKHAND
|
May 26, 2022 |
KULJEET SINGH Vs. STATE OF UTTARAKHAND
|
February 4, 2022 |
KULVINDRA Vs. STATE OF UTTARAKHAND
|
August 2, 2022 |
KULWANT SINGH Vs. STATE OF UTTARAKHAND
|
May 12, 2022 |
KULWANT SINGH Vs. STATE OF UTTARAKHAND
|
September 2, 2022 |
KUMAR GAURAV Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
September 19, 2022 |
KUMAR INFRATECH Vs. STATE OF UTTARAKHAND
|
February 16, 2022 |
KUNDAN SINGH LODHIYAL Vs. STATE OF UTTARAKHAND
|
June 8, 2022 |
KUNDAN SINGH MALARA Vs. UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION
|
July 14, 2022 |
KUNDAN SINGH MALARA Vs. UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION
|
August 23, 2022 |
KURBAN Vs. STATE OF UTTARAKHAND
|
September 6, 2022 |
KUVAR PAL SINGH Vs. STATE OF UTTARAKHAND
|
March 22, 2022 |
LAKHENDRA GAUTHIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
March 2, 2022 |
LAL KHAN Vs. STATE OF UTTARAKHAND
|
July 25, 2022 |
LALIT DEWARI Vs. STATE OF UTTARAKHAND
|
July 4, 2022 |
LALIT KUMAR GULATI Vs. KALANDI ORGANIC AND CHEMICALS, DEHRADUN
|
July 12, 2022 |
LALIT KUMAR SINGH Vs. STATE OF UTTARAKHAND
|
June 23, 2022 |
LALITA SINGH Vs. GOPAL SINGH KHETWAL
|
December 16, 2022 |
LAXMI DATT PALSHY Vs. STATE OF UTTARAKHAND
|
March 22, 2022 |
LAXMI NIWAS DABRAL Vs. STATE OF UTTARAKHAND
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May 17, 2022 |
LAXMI TIWARI Vs. STATE OF UTTARAKHAND
|
May 6, 2022 |
LIYAKAT HUSSAIN Vs. STATE OF UTTARAKHAND
|
September 14, 2022 |
M.A. CONSTRUCTION THROUGH PROPRIETOR ASLAM Vs. AJAY KUMAR KATIYAN
|
July 6, 2022 |
MAAN SINGH Vs. STATE OF UTTARAKHAND
|
February 23, 2022 |
MADAN LAL Vs. STATE OF UTTARAKHAND
|
April 8, 2022 |
MADHAVA HYTECH ENGINEERS PVT. LTD Vs. SUPERINTENDING ENGINEER
|
April 21, 2022 |
MADHAVI GOSWAMI Vs. STATE OF UTTARAKHAND
|
April 7, 2022 |
MADHU BHUSHAN Vs. MUHAMMAD MUKEEM ROSHAN
|
August 27, 2022 |
MADHUMANI TRIPATHI Vs. STATE OF UTTARAKHAND
|
May 23, 2022 |
MADHURI GAHLAUT Vs. STATE OF UTTARAKHAND
|
June 15, 2022 |
MADHUSUDAN VERMA Vs. ASSISTANT LABOUR COMMISSIONER UDHAM SINGH NAGAR
|
January 4, 2022 |
MADHVANAND Vs. STATE OF UTTARAKHAND
|
May 24, 2022 |
MADRASA ISLAMIYA SCHOOL Vs. STATE OF UTTARAKHAND
|
January 13, 2022 |
MAGOT ENGINEERING CONSULTANTS PVT.LTD. Vs. CHIEF EXECUTIVE OFFICER
|
September 2, 2022 |
MAHANT BALWANT SINGH Vs. STATE OF UTTARAKHAND
|
August 2, 2022 |
MAHATAM BHAGAT Vs. SAVITRI DEVI
|
August 17, 2022 |
MAHAVIR SINGH Vs. STATE OF UTTARAKHAND
|
February 18, 2022 |
MAHENDRA PRASAD DWIVEDI Vs. LAJJI DEVI
|
September 26, 2022 |
MAHENDRA SINGH Vs. KISHAN LAL SATIJA
|
July 11, 2022 |
MAHENDRA SINGH ASWAL Vs. STATE OF UTTARAKHAND
|
December 5, 2022 |
MAHENDRA SINGH ASWAL Vs. STATE OF UTTARAKHAND
|
November 22, 2022 |
MAHESH CHANDRA Vs. STATE OF UTTARAKHAND
|
April 5, 2022 |
MAHESH CHANDRA AGARWAL Vs. STATE OF UTTARAKHAND
|
May 26, 2022 |
MAHESH POKHRIYAL Vs. TATA CAPITAL FINANCIAL SERVICE LTD
|
February 21, 2022 |
MAHIPAL SINGH NEGI Vs. STATE OF UTTARAKHAND
|
September 2, 2022 |
MAHMOOD AND SAJID Vs. STATE OF UTTARAKHAND
|
June 14, 2022 |
MAHMOOD RAZA Vs. STATE OF UTTARAKHAND
|
May 26, 2022 |
MAJ. (RETD.) NIDHI SINGH Vs. ANIMESH SINGH
|
September 24, 2022 |
MAJAR SINGH Vs. STATE OF UTTARAKHAND
|
December 8, 2022 |
MAJOR BIRENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
|
August 5, 2022 |
MAKAROOB Vs. STATE OF UTTARAKHAND
|
August 29, 2022 |
MALCOLM RENCONTRE Vs. GOOD SHEPHERD AGRICULTURE MISSION
|
March 7, 2022 |
MAMTA Vs. STATE OF UTTARAKHAND
|
July 5, 2022 |
MAMTA JOSHI Vs. STATE OF UTTARAKHAND
|
August 24, 2022 |
MAMTA PANDEY Vs. STATE OF UTTARAKHAND
|
February 21, 2022 |
MANAGING DIRECTOR Vs. UNION OF INDIA
|
March 9, 2022 |
MANAVVAR Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
MANDEEP SINGH Vs. STATE OF UTTARAKHAND
|
September 9, 2022 |
MANGAT SINGH Vs. AMIT TERATHWAL
|
May 25, 2022 |
MANISH Vs. DISTRICT MAGISTRATE, DEHRADUN
|
February 22, 2022 |
MANISH CHAUDHARY Vs. STATE OF UTTARAKHAND
|
July 28, 2022 |
MANISH CHAUHAN Vs. STATE OF UTTARAKHAND
|
July 27, 2022 |
MANISH KUMAR SAROJ Vs. STATE OF UTTARAKHAND
|
February 25, 2022 |
MANISH SAINI Vs. STATE OF UTTARAKHAND
|
December 6, 2022 |
MANJEET SINGH Vs. STATE OF UTTARAKHAND
|
June 24, 2022 |
MANJU Vs. ESTABLISHMENT OFFICER, GOVIND BALLABH PANT UNIVERSITY
|
December 5, 2022 |
MANJU RANI Vs. STATE OF UTTARAKHAND
|
March 8, 2022 |
MANMEET KAUR Vs. STATE OF UTTARAKHAND
|
April 27, 2022 |
MANMOHAN SINGH Vs. STATE OF UTTARAKHAND
|
April 18, 2022 |
MANOHAR SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
November 21, 2022 |
MANOJ Vs. STATE OF UTTARAKHAND
|
March 14, 2022 |
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
April 28, 2022 |
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
March 4, 2022 |
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
April 7, 2022 |
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
May 5, 2022 |
MANOJ SHARMA Vs. STATE OF UTTARAKHAND
|
September 5, 2022 |
MANOJ SINGH Vs. NAGAR PALIKA PARISHAD, PITHORAGARH
|
January 7, 2022 |
MANSOOR ALI Vs. STATE OF UTTARAKHAND
|
May 17, 2022 |
MANU DEVI VERMA Vs. STATE OF UTTARAKHAND
|
November 3, 2022 |
MASTER SHRESHTHA Vs. STATE OF UTTARAKHAND
|
April 21, 2022 |
MAURYA ENTERPRISES HOUSE NO. 89 CHATTARPUR RUDRAPUR Vs. ADDITIONAL COMMISSIONER CENTRAL EXCISE AND SERVICE TAX
|
March 9, 2022 |
MAYANK KUMAR Vs. STATE OF UTTARAKHAND
|
April 6, 2022 |
MAYUR GUPTA Vs. BEENA GOYAL
|
November 4, 2022 |
MEENA Vs. STATE OF UTTARAKHAND
|
June 10, 2022 |
MEENAKSHI SEHGAL Vs. STATE OF UTTARAKHAND
|
May 17, 2022 |
MEENU Vs. STATE OF UTTARAKHAND
|
October 11, 2022 |
MEERA CHAUHAN Vs. RAKESH CHAUHAN
|
February 22, 2022 |
MEERA GUPTA Vs. KHUSHNUDA BEGUM
|
November 26, 2022 |
MEERA SONKAR Vs. STATE OF UTTARAKHAND
|
April 8, 2022 |
MEGH SINGH POKHRIYAL Vs. STATE OF UTTARAKHAND
|
August 6, 2022 |
MEHAR DEEN Vs. STATE OF UTTARAKHAND
|
April 8, 2022 |
MEVALAL Vs. STATE OF UTTARAKHAND
|
November 25, 2022 |
MIKIN THAPA Vs. STATE OF UTTARAKHAND
|
March 21, 2022 |
MINAKASHI RATHOR Vs. CHANDRA DEEP SINGH RATHOR
|
October 17, 2022 |
MINKSHI SHARMA Vs. STATE OF UTTARAKHAND
|
March 7, 2022 |
MINOR Vs. STATE OF UTTARAKHAND
|
September 7, 2022 |
MIRTUNJAY KUMAR Vs. STATE OF UTTARAKHAND
|
February 3, 2022 |
MITALI SHAH Vs. SHAFALI SHAH
|
August 16, 2022 |
MITHILESH KUMAR KANDPAL Vs. STATE OF UTTARAKHAND
|
August 16, 2022 |
MOHAMMAD RIZWAN Vs. STATE OF UTTARAKHAND
|
June 29, 2022 |
MOHAMMAD SALMAN Vs. STATE OF UTTARAKHAND
|
July 6, 2022 |
MOHAMMAD SHAHBAN UL HAQ Vs. STATE OF UTTARAKHAND
|
July 11, 2022 |
MOHAN GIRI Vs. STATE OF UTTARAKHAND
|
July 1, 2022 |
MOHAN SINGH Vs. STATE OF UTTARAKHAND
|
March 10, 2022 |
MOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND
|
April 4, 2022 |
MOHAR SINGH Vs. STATE OF UTTARAKHAND
|
March 7, 2022 |
MOHBBAT Vs. STATE OF UTTARAKHAND
|
November 26, 2022 |
MOHD ARIF Vs. STATE OF UTTARAKHAND
|
December 1, 2022 |
MOHD SAHZAD Vs. STATE OF UTTARAKHAND
|
February 10, 2022 |
MOHD. ABDUL Vs. STATE OF UTTARAKHAND
|
May 13, 2022 |
MOHD. AKRAM Vs. STATE OF UTTARAKHAND
|
April 13, 2022 |
MOHD. ANWAR Vs. SUBHASH CHANDRA KAINTHOLA
|
September 5, 2022 |
MOHD. FAISHAL Vs. STATE OF UTTARAKHAND
|
May 7, 2022 |
MOHD. HASIM ANSARI Vs. STATE OF UTTARAKHAND
|
April 18, 2022 |
MOHD. JUNAID Vs. STATE OF UTTARAKHAND
|
August 26, 2022 |
MOHD. NAEEM Vs. SABINA
|
March 28, 2022 |
MOHD. NAJIM MANSOORI Vs. STATE OF UTTARAKHAND
|
June 8, 2022 |
MOHD. PARVEZ Vs. STATE OF UTTARAKHAND
|
August 5, 2022 |
MOHD. SAHID Vs. STATE OF UTTARAKHAND
|
March 15, 2022 |
MOHD. SARFRAZ Vs. STATE OF UTTARAKHAND
|
July 15, 2022 |
MOHD. SHAGEER ALIAS JIBBU Vs. STATE OF UTTARAKHAND
|
November 26, 2022 |
MOHD. SHAHRUKH Vs. STATE OF UTTARAKHAND
|
September 8, 2022 |
MOHD. SHAKIR Vs. STATE OF UTTARAKHAND
|
December 23, 2022 |
MOHD. YUNUS Vs. STATE OF UTTARAKHAND
|
September 6, 2022 |
MOHD. ZAFAR Vs. MOHD. SAMIULLAH ANSARI
|
January 3, 2022 |
MOHD. ZAID RAFI ANSARI Vs. STATE OF UTTARAKHAND
|
May 6, 2022 |
MOHINI DEVI Vs. STATE OF UTTARAKHAND
|
October 20, 2022 |
MOHIT Vs. STATE OF UTTARAKHAND
|
March 24, 2022 |
MOHIT GOYAL Vs. STATE OF UTTARAKHAND
|
January 13, 2022 |
MOLHAD SINGH Vs. STATE OF UTTARAKHAND
|
April 29, 2022 |
MONIKA Vs. STATE OF UTTARAKHAND
|
September 9, 2022 |
MONISH Vs. STATE OF UTTARAKHAND
|
June 30, 2022 |
MONTY BHANWAL Vs. STATE OF UTTARAKHAND
|
June 30, 2022 |
MONU LODHI Vs. STATE OF UTTARAKHAND
|
April 18, 2022 |
MRIDULA SHARMA Vs. DISTRICT JUDGE, CHAMPAWAT
|
July 25, 2022 |
MS. X (MINOR) Vs. STATE OF UTTARAKHAND
|
February 4, 2022 |
MUKESH Vs. STATE OF UTTARAKHAND
|
May 19, 2022 |
MUKESH AGARWAL Vs. PUNJAB NATIONAL BANK
|
February 15, 2022 |
MUKESH JAIN Vs. STATE OF UTTARAKHAND
|
March 31, 2022 |
MUKKRAM KHAN Vs. STATE OF UTTARAKHAND
|
June 21, 2022 |
MUKTI DUTTA Vs. COLLECTOR/DISTRICT MAGISTRATE, ALMORA, DISTRICT ALMORA
|
June 15, 2022 |
MUKUL DEV SHARMA Vs. STATE OF UTTARAKHAND
|
March 7, 2022 |
MUNIR Vs. STATE OF UTTARAKHAND
|
April 12, 2022 |
MUNNA LAL Vs. STATE OF UTTARAKHAND
|
February 21, 2022 |
MUNNI DEVI Vs. STATE OF UTTARAKHAND
|
March 28, 2022 |
MURSLIN Vs. STATE OF UTTARAKHAND
|
April 18, 2022 |
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
May 20, 2022 |
MUSTAFA Vs. DEPUTY DIRECTOR/CONSERVATOR OF FOREST
|
February 25, 2022 |
MUSTAKEEM Vs. STATE OF UTTARAKHAND
|
May 9, 2022 |
NADEEM AHMAD Vs. STATE OF UTTARAKHAND
|
August 24, 2022 |
NAFISH AHAMAD Vs. STATE OF UTTARAKHAND
|
April 21, 2022 |
NAGAR NIGAM, HALDWANI Vs. PRESIDING OFFICER, LABOUR COURT, HALDWANI, DISTRICT NAINITAL
|
October 11, 2022 |
NAMRATA SHARMA Vs. DIRECTOR GENERAL OF DEPARTMENT OF MEDICAL HEALTH
|
October 17, 2022 |
NAND GOPAL AGARWAL Vs. LAKSHMI DEVI
|
January 5, 2022 |
NANDAN SINGH Vs. HEMA GAIRA
|
May 18, 2022 |
NANDAN SINGH Vs. STATE OF UTTARAKHAND
|
September 14, 2022 |
NANDI RAM ARYA Vs. C.K. MISHRA
|
April 5, 2022 |
NARAYAN DUTT JOSHI Vs. STATE OF UTTARAKHAND
|
May 10, 2022 |
NARAYAN SINGH BISHT Vs. STATE OF UTTARAKHAND
|
June 13, 2022 |
NARDEV SHARMA Vs. RAVINDRA KUMAR JAIN
|
October 11, 2022 |
NARENDRA ARYA Vs. STATE OF UTTARAKHAND
|
October 11, 2022 |
NARENDRA KAMBOJ Vs. STATE OF UTTARAKHAND
|
February 25, 2022 |
NARENDRA KUMAR AGGARWAL Vs. DEVKI NANDAN SARRAFF
|
July 14, 2022 |
NARESH SHARMA Vs. STATE OF UTTARAKHAND
|
July 15, 2022 |
NASEEM Vs. ISHRAR
|
August 22, 2022 |
NASIR ALI Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
NATIONAL ENGINEERS DEHRADUN ROAD Vs. COMMISSIONER COMMERCIAL TAX, UTTARAKHAND, DEHRADUN
|
June 17, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SUNEETA DEVI
|
March 23, 2022 |
NAUSHAD ALI Vs. MARIYAM
|
February 21, 2022 |
NAVDEEP SINGH Vs. STATE OF UTTARAKHAND
|
September 30, 2022 |
NAVEEN CHANDRA Vs. STATE OF UTTARAKHAND
|
July 19, 2022 |
NAVEEN CHANDRA BELWAL Vs. STATE OF UTTARAKHAND
|
December 19, 2022 |
NAVEEN KHERA Vs. STATE OF UTTARAKHAND
|
February 1, 2022 |
NAVEEN PANDE Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
June 10, 2022 |
NAVEEN SINGH Vs. STATE OF UTTARAKHAND
|
March 8, 2022 |
NAVEEN VERMA Vs. STATE OF UTTARAKHAND
|
June 24, 2022 |
NAVID QURESHI Vs. STATE OF UTTARAKHAND
|
July 20, 2022 |
NAVID QURESHI Vs. STATE OF UTTARAKHAND
|
September 12, 2022 |
NAVJOT SINGH Vs. STATE OF UTTARAKHAND
|
April 13, 2022 |
NAVNEET AGAWAL Vs. STATE OF UTTARAKHAND
|
September 7, 2022 |
NAVNEET GAUTAM Vs. STATE OF UTTARAKHAND
|
April 18, 2022 |
NAVNEET SINGH Vs. STATE OF UTTARAKHAND
|
March 3, 2022 |
NAWAB Vs. STATE OF UTTARAKHAND
|
June 23, 2022 |
NAYYAR BANO Vs. STATE OF UTTARAKHAND
|
February 17, 2022 |
NAZIYA Vs. STATE OF UTTARAKHAND
|
July 26, 2022 |
NAZMA BEGAM Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
|
February 21, 2022 |
NEELAM (NOW NEELAM PALIWAL) Vs. SANTOSH
|
February 21, 2022 |
NEEMA DEVI Vs. UTTARAKHAND STATE CO-OPERATIVE BANK LTD, HALDWANI
|
February 23, 2022 |
NEEMA GOSWAMI Vs. STATE OF UTTARAKHAND
|
November 9, 2022 |
NEERU GUPTA Vs. STATE OF UTTARAKHAND
|
July 6, 2022 |
NEETI JUGRAN Vs. MANISH JUGRAN
|
March 29, 2022 |
NEETU Vs. STATE OF UTTARAKHAND
|
March 31, 2022 |
NEETU PALARIYA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
August 1, 2022 |
NEMPAL SINGH Vs. SUB DIVISIONAL OFFICER, KASHIPUR
|
August 24, 2022 |
NETRAPAL SINGH Vs. STATE OF UTTARAKHAND
|
August 16, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHESH KANYAL
|
July 21, 2022 |
NIKHIL KHANNA Vs. STATE OF UTTARAKHAND
|
June 24, 2022 |
NINDEPAL Vs. STATE OF UTTARAKHAND
|
May 7, 2022 |
NIRMALA Vs. STATE OF UTTARAKHAND
|
December 12, 2022 |
NISCHAY KUMAR JOSHI Vs. STATE OF UTTARAKHAND
|
December 19, 2022 |
NISHA KASHYAP Vs. MANISH KUMAR
|
September 20, 2022 |
NISHANT SHARMA Vs. STATE OF UTTARAKHAND
|
November 28, 2022 |
NITIN Vs. STATE OF UTTARAKHAND
|
July 22, 2022 |
NITIN Vs. STATE OF UTTARAKHAND
|
September 14, 2022 |
NITIN GAUTAM Vs. STATE OF UTTARAKHAND
|
April 18, 2022 |
NITIN JAIN Vs. STATE OF UTTARAKHAND
|
December 23, 2022 |
NITIN KUMAR Vs. STATE OF UTTARAKHAND
|
April 27, 2022 |
NITIN PARMAR Vs. STATE OF UTTARAKHAND
|
December 8, 2022 |
NIYAJ Vs. STATE OF UTTARAKHAND
|
June 10, 2022 |
NLDK ENTERPRISES KICCHA Vs. MODERN AGRIGENETICS LTD.
|
August 5, 2022 |
O.P. KALRA Vs. U.P. AVAS EVAM VIKAS PARISHAD
|
June 24, 2022 |
OM PRAKASH GAUR Vs. STATE OF UTTARAKHAND
|
March 31, 2022 |
OM PRAKASH SINGH Vs. STATE OF UTTARAKHAND
|
August 23, 2022 |
OM SEEDS PVT. LTD. Vs. DISTRICT MAGISTRATE/COLLECTOR, DISTRICT UDHAM SINGH NAGAR
|
February 22, 2022 |
OMKAR SINGH Vs. PROJECT DIRECTOR NATIONAL HIGHWAY AUTHORITY OF INDIA
|
April 21, 2022 |
P.K. HOSPITALITY SERVICES PVT. LTD. Vs. GENERAL MANAGER, HUMAN RESOURCES DEPARTMENT
|
June 10, 2022 |
PADAM SINGH Vs. STATE OF UTTARAKHAND
|
March 28, 2022 |
PALM CITY RESIDENTS WELFARE ASSOCIATION Vs. GANGA REALTER PRIVATE LIMITED
|
February 21, 2022 |
PAMESHWARI DEVI Vs. STATE OF UTTARAKHAND
|
February 9, 2022 |
PANCHDEV DUBEY Vs. STATE OF UTTARAKHAND
|
July 5, 2022 |
PANKAJ JHA Vs. PAYAL JHA
|
June 6, 2022 |
PANKAJ JOSHI Vs. STATE OF UTTARAKHAND
|
February 23, 2022 |
PANKAJ KUMAR Vs. STATE OF UTTARAKHAND
|
December 2, 2022 |
PANKAJ KUMAR GROVER Vs. STATE OF UTTARAKHAND
|
May 21, 2022 |
PANKAJ SEMWAL Vs. J.S. NAGNIYAL
|
February 22, 2022 |
PANKAJ YADAV Vs. STATE OF UTTARAKHAND
|
May 19, 2022 |
PARAS BOHRA Vs. STATE OF UTTARAKHAND
|
September 9, 2022 |
PARVATI JOSHI Vs. STATE OF UTTARAKHAND
|
March 21, 2022 |
PARVEZ AHMED Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION HARIDWAR
|
September 8, 2022 |
PARVINDER KUMAR Vs. STATE OF UTTARAKHAND
|
July 29, 2022 |
PATANJALI AYURVED LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
|
September 9, 2022 |
PAWAN NAINWAL Vs. STATE OF UTTARAKHAND
|
August 1, 2022 |
PAWANJYOT KAUR Vs. STATE OF UTTARAKHAND
|
June 8, 2022 |
PAWANJYOT KAUR Vs. AMANDEEP SINGH SALUJA
|
January 3, 2022 |
PAWANPREET SINGH Vs. STATE OF UTTARAKHAND
|
February 22, 2022 |
PINKY Vs. STATE OF UTTARAKHAND
|
September 8, 2022 |
PINTU Vs. STATE OF UTTARAKHAND
|
May 7, 2022 |
PITAMBER THAWAL Vs. STATE OF UTTARAKHAND
|
March 3, 2022 |
PIYUSH INFRATECH PVT. LTD. Vs. UTTARAKHAND JAL VIDHUT NIGAM LIMITED
|
July 1, 2022 |
PIYUSH JOSHI Vs. STATE OF UTTARAKHAND
|
April 25, 2022 |
POOJA BHATT Vs. RAVINDRA BHATT
|
February 22, 2022 |
POONAM Vs. STATE OF UTTARAKHAND
|
July 26, 2022 |
POONAM BHAGAT Vs. STATE OF UTTARAKHAND
|
May 6, 2022 |
POONAM DOBRIYAL Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
August 25, 2022 |
POORAN SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
|
July 15, 2022 |
POORAN SINGH LATWAL Vs. STATE OF UTTARAKHAND
|
July 12, 2022 |
PRABHAKAR SINGH Vs. STATE OF UTTARAKHAND
|
December 13, 2022 |
PRABHAT KUMAR MATHUR Vs. UTTARAKHAND MEDICAL COUNSEL
|
August 29, 2022 |
PRABHAT SINGH BISHT Vs. STATE OF UTTARAKHAND
|
September 6, 2022 |
PRABHATI RAI Vs. NONI SIKDAR
|
August 17, 2022 |
PRACHI TYAGI Vs. STATE OF UTTARAKHAND
|
March 16, 2022 |
PRADEEP BIJALWAN Vs. STATE OF UTTARAKHAND
|
January 12, 2022 |
PRADEEP BOHRA Vs. STATE OF UTTARAKHAND
|
January 27, 2022 |
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
|
December 23, 2022 |
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
|
May 27, 2022 |
PRADEEP SINGH Vs. DIRECTOR GENERAL, ASSAM RIFLES UPAO BRANCH
|
April 4, 2022 |
PRAKASH CHANDRA ARYA Vs. STATE OF UTTARAKHAND
|
January 3, 2022 |
PRAKASH CHANDRA BEHERA Vs. STATE OF UTTARAKHAND
|
November 17, 2022 |
PRAKASH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
|
April 25, 2022 |
PRAMILA DEVI Vs. MANAGING DIRECTOR UJVN LTD.
|
March 31, 2022 |
PRAMOD SINGH PARMAR Vs. STATE OF UTTARAKHAND
|
April 6, 2022 |
PRASHANT CHAUHAN Vs. STATE OF UTTARAKHAND
|
July 29, 2022 |
PRATIPAL SINGH KADAKOTI Vs. STATE OF UTTARAKHAND
|
October 10, 2022 |
PRAVEEN DHAMA Vs. STATE OF UTTARAKHAND
|
April 26, 2022 |
PRAVESH KUMAR Vs. STATE OF UTTARAKHAND
|
May 6, 2022 |
PREETI Vs. STATE OF UTTARAKHAND
|
January 14, 2022 |
PREETI SHARMA Vs. STATE OF UTTARAKHAND
|
May 17, 2022 |
PREM RAM Vs. STATE OF UTTARAKHAND
|
January 7, 2022 |
PREM SINGH Vs. STATE OF UTTARAKHAND
|
December 23, 2022 |
PRITAM PAL Vs. STATE OF UTTARAKHAND
|
February 1, 2022 |
PROCESS EQUIPMENTS INDIA Vs. GUNSOLA HYDRO POWER GENERATION (P) LTD
|
July 21, 2022 |
PROF. COL. H.M.KULSHRESHTHA Vs. STATE OF UTTARAKHAND
|
September 12, 2022 |
PUNIT KUMAR AGARWAL Vs. MAHESH CHANDRA AGARWAL
|
May 23, 2022 |
PURAN CHANDRA LOHUMI Vs. STATE OF UTTARAKHAND
|
April 18, 2022 |
PURAN CHANDRA TIWARI Vs. STATE OF UTTARAKHAND
|
July 6, 2022 |
PURAN SINGH FARTYAL Vs. STATE OF UTTARAKHAND
|
November 2, 2022 |
PURNANAND SHARMA Vs. CHIEF SECRETARY, GOVERNMENT OF UTTARAKHAND, DEHRADUN
|
March 14, 2022 |
PUSHPA MISHRA Vs. STATE OF UTTARAKHAND
|
July 8, 2022 |
R.R. CONSTRUCTION AND INFRASTRUCTURE INDIA PVT. LTD. Vs. UTTARAKHAND JAL VIDHUT NIGAM LIMITED
|
July 1, 2022 |
R.T.A. ENGINEERING Vs. SUPERINTENDING ENGINEER
|
September 30, 2022 |
RAHUL GARG Vs. STATE OF UTTARAKHAND
|
June 6, 2022 |
RAHUL KUMAR Vs. STATE OF UTTARAKHAND
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March 29, 2022 |
RAHUL VISHNOI Vs. STATE OF UTTARAKHAND
|
June 6, 2022 |
RAHUL VISHNOI Vs. STATE OF UTTARAKHAND
|
February 16, 2022 |
RAJ GAUR Vs. STATE OF UTTARAKHAND
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April 26, 2022 |
RAJ KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
April 8, 2022 |
RAJA BHATT Vs. SHEELA DEVI
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August 5, 2022 |
RAJAT KUMAR Vs. NARCOTICS CONTROL BUREAU
|
August 24, 2022 |
RAJEEV KUMAR Vs. STATE OF UTTARAKHAND
|
August 25, 2022 |
RAJEEV MOHAN SHARMA Vs. STATE OF UTTARAKHAND
|
November 1, 2022 |
RAJENDRA ARYA Vs. MANOJ KUAMR GUPTA
|
March 23, 2022 |
RAJENDRA ARYA Vs. UNION OF INDIA
|
April 1, 2022 |
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
April 29, 2022 |
RAJENDRA KUMAR KALRA Vs. UNION OF INDIA
|
June 13, 2022 |
RAJENDRA NAUTIYAL Vs. DIWAKAR JAGURI
|
March 23, 2022 |
RAJENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
|
February 18, 2022 |
RAJESH GANGWAR Vs. STATE OF UTTARAKHAND
|
December 1, 2022 |
RAJESH GOYAL Vs. MADHU RANI
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July 13, 2022 |
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
|
June 9, 2022 |
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
|
February 18, 2022 |
RAJESH KUMAR RANJAN Vs. STATE OF UTTARAKHAND
|
April 27, 2022 |
RAJESH SINGH BHANDARI Vs. STATE OF UTTARAKHAND
|
September 1, 2022 |
RAJIV BHARTARI Vs. UNION OF INDIA
|
April 18, 2022 |
RAJKUMAR Vs. STATE OF UTTARAKHAND
|
March 21, 2022 |
RAJKUMAR Vs. STATE OF UTTARAKHAND
|
July 1, 2022 |
RAJKUMAR ADLAKHA Vs. CANTONMENT BOARD LANDOUR
|
June 20, 2022 |
RAJU SINGH Vs. STATE OF UTTARAKHAND
|
December 22, 2022 |
RAJVEER KAUR Vs. STATE OF UTTARAKHAND
|
August 6, 2022 |
RAJWANT SINGH Vs. STATE OF UTTARAKHAND
|
February 4, 2022 |
RAKAM SINGH Vs. BHAGVAT
|
December 7, 2022 |
RAKESH Vs. STATE OF UTTARAKHAND
|
November 28, 2022 |
RAKESH DHINGRA Vs. STATE OF UTTARAKHAND
|
July 7, 2022 |
RAKESH GIRI Vs. PROFESSOR ROOP KISHORE SHASHTRI
|
March 9, 2022 |
RAKESH KUMAR AGARWAL Vs. JAGVIR SINGH
|
June 24, 2022 |
RAKESH KUMAR BHATT Vs. STATE OF UTTARAKHAND
|
April 25, 2022 |
RAKESH KUMAR TRIPATHI Vs. STATE OF UTTARAKHAND
|
April 18, 2022 |
RAKESH MISHRA Vs. STATE OF UTTARAKHAND
|
February 8, 2022 |
RAKESH SAKSERIA Vs. KUMUD
|
July 5, 2022 |
RAKHI Vs. PUNJAB NATIONAL BANK
|
January 3, 2022 |
RAKSHIT PANDEY Vs. STATE OF UTTARAKHAND
|
February 8, 2022 |
RAM AUTAR SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
January 10, 2022 |
RAM AVTAR SINGH Vs. STATE OF UTTARAKHAND
|
January 7, 2022 |
RAM GIRISH PRASAD Vs. STATE OF UTTARAKHAND
|
February 1, 2022 |
RAM GOPAL Vs. PREM CHANDRA
|
April 27, 2022 |
RAM IQBAL Vs. STATE OF UTTARANCHAL
|
March 30, 2022 |
RAM NARAYAN YADAV Vs. STATE OF UTTARAKHAND
|
April 6, 2022 |
RAM RATAN SINGH BISHT Vs. STATE OF UTTARAKHAND
|
September 7, 2022 |
RAM SUKH Vs. STATE OF UTTARAKHAND
|
May 6, 2022 |
RAM SWAROOP Vs. STATE OF UTTARKHAND
|
April 1, 2022 |
RAMBAHADUR PAL Vs. STATE OF UTTARAKHAND
|
March 22, 2022 |
RAMCHANDRA Vs. STATE OF UTTARAKHAND
|
August 29, 2022 |
RAMESH KUMAR TIWARI Vs. STATE OF UTTARAKHAND
|
March 22, 2022 |
RAMESH SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
May 13, 2022 |
RAMESH SINGH MEHRA Vs. STATE OF UTTARAKHAND
|
February 15, 2022 |
RAMKISHAN KORI Vs. FIRST ADDITIONAL DISTRICT JUDGE HARDWAR
|
January 13, 2022 |
RAMKRISHNA MAURYA Vs. STATE OF UTTARAKHAND
|
July 20, 2022 |
RANI SHARMA Vs. STATE OF UTTARAKHAND
|
February 23, 2022 |
RANJAN KUMAR PAL Vs. ATUL PRATAP SINGH
|
February 21, 2022 |
RANJEET SINGH SAJWAN Vs. STATE OF UTTARAKHAND
|
December 7, 2022 |
RANPREET SINGH Vs. STATE OF UTTARAKHAND
|
July 5, 2022 |
RANVEER SINGH Vs. STATE OF UTTARAKHAND
|
November 2, 2022 |
RASHID ALI Vs. STATE OF UTTARAKHAND
|
January 21, 2022 |
RASHID RAO Vs. STATE OF UTTARAKHAND
|
May 24, 2022 |
RAVEESH JAIN Vs. HUKUM CHANDRA JAIN
|
May 13, 2022 |
RAVI Vs. STATE OF UTTARAKHAND
|
September 5, 2022 |
RAVI AND AASHA Vs. STATE OF UTTARAKHAND
|
June 23, 2022 |
RAVI KUMAR Vs. STATE OF UTTARAKHAND
|
May 13, 2022 |
RAVI RANJAN Vs. STATE OF UTTARAKHAND
|
August 24, 2022 |
RAVI SINGH Vs. STATE OF UTTARAKHAND
|
February 18, 2022 |
RAVI SRIVASTAVA ALIAS BHALLA Vs. STATE OF UTTARAKHAND
|
September 19, 2022 |
RAVINDER JUGRAN Vs. STATE OF UTTARKHAND
|
April 1, 2022 |
RAVINDRA KUMAR Vs. STATE OF UTTARAKHAND
|
December 1, 2022 |
RAVINDRA KUMAR GUPTA AND SONS Vs. UNION OF INDIA
|
October 21, 2022 |
RAVINDRA SINGH Vs. STATE OF UTTARAKHAND
|
November 4, 2022 |
RAZA CHAUDHARY Vs. STATE OF UTTARAKHAND
|
November 18, 2022 |
REENA BEGUM Vs. STATE OF UTTARAKHAND
|
December 23, 2022 |
REENU PAUL Vs. STATE OF UTTARAKHAND
|
March 8, 2022 |
REKHA DEVI Vs. STATE OF UTTARAKHAND
|
July 11, 2022 |
REKHA SHRIKUNJ Vs. STATE OF UTTARAKHAND
|
April 29, 2022 |
RENU Vs. STATE OF UTTARAKHAND
|
March 22, 2022 |
RESHMA AND THREE Vs. STATE OF UTTARAKHAND
|
August 26, 2022 |
RITIK AND SEVEN Vs. STATE OF UTTARAKHAND
|
August 23, 2022 |
RIYASAT Vs. STATE OF UTTARAKHAND
|
April 29, 2022 |
RIYAZ Vs. STATE OF UTTARAKHAND
|
April 6, 2022 |
RIZWANA Vs. STATE OF UTTARAKHAND
|
February 15, 2022 |
ROBIN Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
ROHIT Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
ROHIT KUMAR Vs. UTTARAKHAND BOARD OF TECHNICAL EDUCATION
|
August 30, 2022 |
ROHIT MATHUR Vs. STATE OF UTTARAKHAND
|
January 6, 2022 |
ROHIT RATHOR Vs. STATE OF UTTARAKHAND
|
December 2, 2022 |
ROHIT SINGHAL Vs. AASHI GUPTA
|
August 31, 2022 |
ROMILA Vs. STATE OF UTTARAKHAND
|
January 11, 2022 |
ROSHAN LAL Vs. RAMENDRA PRAKASH SINGHAL
|
July 4, 2022 |
RRAHUL VISHNOI Vs. STATE OF UTTARAKHAND
|
November 28, 2022 |
RUPA DEVI Vs. STATE OF UTTARAKHAND
|
April 29, 2022 |
RUPAM RANA Vs. UNION OF INDIA
|
March 23, 2022 |
S.K. DYNAMICS PVT. LTD Vs. CENTER OF EXCELLENCE IN DISASTER MITIGATION AND MANAGEMENT
|
March 24, 2022 |
S.K. TEMPO CORPORATION Vs. UNION BANK OF INDIA
|
February 25, 2022 |
S.S. MEDICAL SYSTEMS (INDIA) PVT. LTD Vs. STATE OF UTTARAKHAND
|
February 25, 2022 |
SABIT KUMAR Vs. STATE OF UTTARAKHAND
|
August 17, 2022 |
SACHIN Vs. STATE OF UTTARAKHAND
|
October 11, 2022 |
SACHIN Vs. STATE OF UTTARAKHAND
|
March 5, 2022 |
SACHIN BHATT AND PURSHOTTAM BHATT Vs. STATE OF UTTARAKHAND
|
May 27, 2022 |
SACHIN KUMAR Vs. STATE OF UTTARAKHAND
|
June 17, 2022 |
SACHINDANAND DABRAL Vs. UNION OF INDIA
|
April 1, 2022 |
SADHNA SAXENA Vs. STATE OF UTTARAKHAND
|
January 3, 2022 |
SADHVI TRIPTA SARAWATI Vs. STATE OF UTTARAKHAND
|
March 14, 2022 |
SAFDAR Vs. STATE OF UTTARAKHAND
|
May 18, 2022 |
SAGAR Vs. STATE OF UTTARAKHAND
|
July 13, 2022 |
SAHAJAD Vs. STATE OF UTTARAKHAND
|
April 29, 2022 |
SAHIL Vs. STATE OF UTTARAKHAND
|
March 28, 2022 |
SAHIL KUMAR Vs. STATE OF UTTARAKHAND
|
April 8, 2022 |
SAI AUTO INDUSTRIES Vs. UNION OF INDIA
|
May 19, 2022 |
SAIYYAD Vs. STATE OF UTTARAKHAND
|
August 6, 2022 |
SAJID Vs. STATE OF UTTARAKHAND
|
September 8, 2022 |
SAJID Vs. STATE OF UTTARAKHAND
|
June 9, 2022 |
SAJID ALI Vs. STATE OF UTTARAKHAND
|
September 19, 2022 |
SALMAN Vs. STATE OF UTTARAKHAND
|
December 2, 2022 |
SALMAN BADAR Vs. STATE OF UTTARAKHAND
|
June 10, 2022 |
SAMEER CONSTRUCTION COMPANY Vs. PROGRAM MANAGER PROJECT IMPLEMENTATION UNIT TOURISM GARHWAL
|
May 25, 2022 |
SAMEER SINGH Vs. STATE OF UTTARAKHAND
|
April 20, 2022 |
SAMIR THAPAR Vs. TINY KESAG LIGTSANG THAPAR
|
February 11, 2022 |
SANDEEP Vs. STATE OF UTTARAKHAND
|
April 26, 2022 |
SANDEEP BHAGAT Vs. STATE OF UTTARAKHAND
|
May 18, 2022 |
SANDEEP GOSWAMI Vs. SENIOR SUPERINTENDENT OF POLICE, HARIDWAR
|
May 17, 2022 |
SANDEEP KUMAR Vs. STATE OF UTTARAKHAND
|
February 21, 2022 |
SANJAY DEVRARI Vs. STATE OF UTTARAKHAND
|
May 24, 2022 |
SANJAY GUPTA Vs. STATE OF UTTARAKHAND
|
August 6, 2022 |
SANJAY KOLI Vs. STATE OF UTTARAKHAND
|
December 23, 2022 |
SANJAY KUMAR Vs. STATE OF UTTARAKHAND
|
May 19, 2022 |
SANJAY KUMAR NAGALIA Vs. SM MILKOSE LIMITED
|
May 5, 2022 |
SANJAY PRASAD Vs. STATE OF UTTARAKHAND
|
May 4, 2022 |
SANJAY TANWAR Vs. STATE OF UTTARAKHAND
|
February 8, 2022 |
SANJEEV MEHRA Vs. STATE OF UTTARAKHAND
|
August 3, 2022 |
SANKET SAHNI Vs. STATE OF UTTARAKHAND
|
May 23, 2022 |
SANTOSH AGARWAL Vs. STATE OF UTTARAKHAND
|
August 18, 2022 |
SANTOSH AGARWAL Vs. COMMISSIONER, GARHWAL DIVISION PAURI
|
April 8, 2022 |
SARA EMINENT Vs. UNION OF INDIA
|
May 12, 2022 |
SARABJEET Vs. STATE OF UTTARAKHAND
|
June 28, 2022 |
SARDAR SINGH Vs. STATE OF UTTARAKHAND
|
May 6, 2022 |
SAROJINI SHUKLA Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
|
April 25, 2022 |
SARVESH DEVI Vs. SUPERINTENDENT OF POLICE
|
March 24, 2022 |
SASHI PRABHA TOMAR Vs. ELECTION COMMISSION OF INDIA THROUGH CHIEF ELECTORAL OFFICER UTTARAKHAND
|
February 8, 2022 |
SATNAM SINGH Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
SATTAR Vs. LALITA
|
December 23, 2022 |
SATVINDRA SINGH Vs. STATE OF UTTARAKHAND
|
July 4, 2022 |
SATYAM SAH Vs. STATE OF UTTARAKHAND
|
September 9, 2022 |
SATYAPAL SINGH Vs. STATE OF UTTARAKHAND
|
September 5, 2022 |
SATYAVEER SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 9, 2022 |
SATYENDRA KUMAR TOMAR Vs. STATE OF UTTARAKHAND
|
September 21, 2022 |
SATYENDRA KUMAR TOMAR Vs. STATE OF UTTARAKHAND
|
September 26, 2022 |
SAURABH BHATIA Vs. STATE OF UTTARAKHAND
|
March 3, 2022 |
SAURABH KAPOOR Vs. NIL
|
September 29, 2022 |
SECRETARY (EDUCATION) Vs. PARAMJEET SINGH
|
June 23, 2022 |
SEEMA DEVI Vs. STATE OF UTTARAKHAND
|
August 16, 2022 |
SEEMA RANI BISHNOI Vs. STATE OF UTTARAKHAND
|
January 4, 2022 |
SEKHAR SINGH PAPOLA Vs. STATE OF UTTARAKHAND
|
May 18, 2022 |
SH. SHYAM SUNDAR KATARIA Vs. SH. SUMIT GROVER
|
January 28, 2022 |
SHAHANAVAZ Vs. STATE OF UTTARAKHAND
|
December 8, 2022 |
SHAHID Vs. STATE OF UTTARAKHAND
|
July 21, 2022 |
SHAHNOOR Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
SHAHZEB Vs. STATE OF UTTARAKHAND
|
June 16, 2022 |
SHAILENDRA TRIPATHI Vs. ASHA
|
September 19, 2022 |
SHAKEEL Vs. STATE OF UTTARAKHAND
|
May 25, 2022 |
SHAKIB Vs. STATE OF UTTARAKHAND
|
July 4, 2022 |
SHAKIL Vs. STATE OF UTTARAKHAND
|
June 10, 2022 |
SHAKSHI SEMWAL Vs. SHUBHAM CHAUDHARY
|
July 19, 2022 |
SHAKTIVARDHAN SINGH Vs. STATE OF UTTARAKHAND
|
May 9, 2022 |
SHAKUN CHITRA Vs. STATE OF UTTARAKHAND
|
August 2, 2022 |
SHALINI SHAHI Vs. RELIANCE COMMUNICATION
|
November 18, 2022 |
SHALU RANI Vs. MURTI RAMCHANDRA JI MAHARAJ AND MAHADEV JI MAHARAJ
|
October 14, 2022 |
SHANKAR VISHWAS Vs. STATE OF UTTARAKHAND
|
April 12, 2022 |
SHANKER RAJ Vs. HONBLE HIGH COURT OF UTTARAKHAND
|
July 21, 2022 |
SHANTANU AGARWAL Vs. STATE OF UTTARAKHAND
|
September 21, 2022 |
SHANTANU KUMAR DALWANI Vs. STATE OF UTTARAKHAND
|
June 16, 2022 |
SHANTANU KUMAR NAGAR Vs. STATE OF UTTARAKHAND
|
August 23, 2022 |
SHANTI DEVI JAIN MEMORIAL TRUST Vs. REGISTRAR DEBTS RECOVERY TRIBUAL, DEHRADOON
|
February 15, 2022 |
SHANTI JOSHI Vs. SALIG RAM SAINI
|
May 25, 2022 |
SHANU Vs. STATE OF UTTARAKHAND
|
December 23, 2022 |
SHARAD CHAUDHARY Vs. STATE OF UTTARAKHAND
|
January 28, 2022 |
SHASHANK PRIYANK KUMAR Vs. STATE OF UTTARAKHAND
|
July 13, 2022 |
SHASHI BHUSHAN Vs. GOPINATH NAYAK
|
March 10, 2022 |
SHASHI PRASAD THAPLIYAL Vs. STATE OF UTTARAKHAND
|
June 20, 2022 |
SHAVEJ Vs. STATE OF UTTARAKHAND
|
February 3, 2022 |
SHEELA DEVI Vs. STATE OF UTTARAKHAND
|
January 11, 2022 |
SHEETAL KAUR Vs. STATE OF UTTARAKHAND
|
April 7, 2022 |
SHEKHAR Vs. STATE OF UTTARAKHAND
|
April 8, 2022 |
SHEKHAR VARSHNEY Vs. STATE OF UTTARAKHAND
|
June 14, 2022 |
SHER ALI Vs. STATE OF UTTARAKHAND
|
February 11, 2022 |
SHER MOHHAMAND Vs. STATE OF UTTARAKHAND
|
July 22, 2022 |
SHERDEEN Vs. STATE OF UTTARAKHAND
|
June 13, 2022 |
SHIFA NAZ Vs. STATE OF UTTARAKHAND
|
January 14, 2022 |
SHIKSHA VIKAS SAMITI NAYAGAON MALHAN Vs. STATE OF UTTARAKHAND
|
January 6, 2022 |
SHIMLA ENCLAVE WELFARE SOCIETY Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY, DEHRADUN
|
March 2, 2022 |
SHIPRA PALIWAL Vs. STATE OF UTTARAKHAND
|
January 7, 2022 |
SHIV KUMAR Vs. DEEPA DEVI
|
September 6, 2022 |
SHIV KUMARI SHARMA Vs. CONGRESS COMMITTEE (E) HARIDWAR
|
March 23, 2022 |
SHIV LAL ARYA Vs. STATE OF UTTARAKHAND
|
August 6, 2022 |
SHIV OM SHARMA Vs. ATUL KUMAR SINGH
|
September 13, 2022 |
SHIV PAL Vs. STATE OF UTTARAKHAND
|
December 2, 2022 |
SHIVA POWER Vs. SECRETARY
|
March 2, 2022 |
SHIVAM KUMAR Vs. STATE OF UTTARAKHAND
|
July 25, 2022 |
SHIVAM MINES Vs. GARHWAL MANDAL VIKAS NIGAM LIMITED
|
September 9, 2022 |
SHIVENDRA GOSWAMI Vs. STATE OF UTTARAKHAND
|
July 13, 2022 |
SHOKIN CHAUHAN Vs. STATE OF UTTARAKHAND
|
September 1, 2022 |
SHOURYA IMPEX Vs. BHARAT HEAVY ELECTRICAL LTD.
|
May 26, 2022 |
SHOURYA IMPEX Vs. BHARAT HEAVY ELECTRICAL LIMITED
|
February 21, 2022 |
SHRAVAN SINGH Vs. STATE OF UTTARAKHAND
|
April 22, 2022 |
SHREE ENTERPRISES PARTNERSHIP FIRM Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
|
February 17, 2022 |
SHREE SHAANDAR INDUSTRY PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
|
August 31, 2022 |
SHRUTI FASHION WEAR Vs. STATE OF UTTARAKHAND
|
August 18, 2022 |
SHUBHAM Vs. STATE OF UTTARAKHAND
|
April 12, 2022 |
SHUBHAM SACHAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
May 25, 2022 |
SHYAM RADIOS, RAILWAY BAZAR HALDWANI Vs. PUNJAB NATIONAL BANK, BRANCH RAILWAY BAZAR
|
February 15, 2022 |
SHYAM SUNDAR KATARIA Vs. SUMIT GROVER
|
January 28, 2022 |
SHYAMLAL PANT Vs. STATE OF UTTARAKHAND
|
May 25, 2022 |
SIDDHARTH SAUDA Vs. STATE OF UTTARAKHAND
|
June 23, 2022 |
SIS LIMITED Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, RISHIKESH, VIRBHADRA ROAD, RISHIKESH, UTTARAKHAND-249 203, INDIA
|
June 16, 2022 |
SKI AND SNOW RESORTS PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
|
September 23, 2022 |
SOBAN SINGH Vs. UNION OF INDIA
|
January 12, 2022 |
SOBHA PANDEY Vs. STATE OF UTTARAKHAND
|
February 23, 2022 |
SOHAN LAL KOHLI Vs. STATE OF UTTARAKHAND
|
January 4, 2022 |
SOM PRAKASH Vs. STATE OF UTTARAKHAND
|
March 11, 2022 |
SONAL AUTOMATION INDUSTRIES Vs. STATE OF UTTARAKHAND
|
April 27, 2022 |
SONALI SUMAN Vs. STATE OF UTTARAKHAND
|
May 5, 2022 |
SONIA Vs. NITIN SAINI
|
May 10, 2022 |
SONIKA Vs. STATE OF UTTARAKHAND
|
January 14, 2022 |
SONIT Vs. STATE OF UTTARAKHAND
|
September 8, 2022 |
SONIYA Vs. CHIEF MEDICAL OFFICER
|
March 7, 2022 |
SONU Vs. STATE OF UTTARAKHAND
|
February 8, 2022 |
SONU Vs. STATE OF UTTARAKHAND
|
April 18, 2022 |
SONU Vs. STATE OF UTTARAKHAND
|
September 1, 2022 |
SONU Vs. STATE OF UTTARAKHAND
|
February 10, 2022 |
SOYYAB HUSSAIN Vs. STATE OF UTTARAKHAND
|
July 4, 2022 |
SRI RAM PRAKASH SONI Vs. STATE OF UTTARAKHAND
|
November 14, 2022 |
STATE OF UTTARAKHAND Vs. SATPAL
|
May 21, 2022 |
STATE OF UTTARAKHAND Vs. GANESH RAM
|
March 8, 2022 |
STATE OF UTTARAKHAND Vs. AJAY SINGH RAWAT
|
January 5, 2022 |
STATE OF UTTARAKHAND Vs. RAVI YADAV
|
March 22, 2022 |
STATE OF UTTARAKHAND Vs. HILLWAYS CONSTRUCTIONS COMPANY PRIVATE LTD
|
March 7, 2022 |
STATE OF UTTARAKHAND Vs. RAJENDRA SINGH YADAV
|
June 24, 2022 |
STATE OF UTTARAKHAND Vs. SURESH CHANDRA
|
September 14, 2022 |
STATE OF UTTARAKHAND Vs. VINOD SINGH DEV
|
May 23, 2022 |
STATE OF UTTARAKHAND Vs. N.K.G. INFRASTRUCTURE LIMITED
|
May 26, 2022 |
STATE OF UTTARAKHAND Vs. MANAVTA HIGHER PRIMARY SCHOOL
|
August 17, 2022 |
STATE OF UTTARAKHAND Vs. SANJAY SHAH
|
July 21, 2022 |
STATE OF UTTARAKHAND Vs. BRIJ LAL KANNOJIA
|
July 27, 2022 |
STATE OF UTTARAKHAND Vs. MEHARBAN
|
October 11, 2022 |
STATE OF UTTARAKHAND Vs. ANAND SINGH RAWAT
|
August 31, 2022 |
STATE OF UTTARAKHAND Vs. UTTARAKHAND MINORITY COMMISSION DEHRADUN
|
August 23, 2022 |
STATE OF UTTARAKHAND Vs. SUNILDAS
|
July 12, 2022 |
STATE OF UTTARAKHAND Vs. SHAMS AHMED
|
March 25, 2022 |
STATE OF UTTARAKHAND Vs. SRI KASHMIRI LAL NARANG
|
July 6, 2022 |
SUBEDAR RAGIBULLA Vs. STATE OF UTTARAKHAND
|
June 6, 2022 |
SUBHADRA SHARMA Vs. U.P. RAJKIYA NIRMAN NIGAM LIMITED
|
March 7, 2022 |
SUDERSHAN FERROLLOYS & BARS LTD. Vs. INDIAN BANK, STRESSED ASSETS MANAGEMENT BRANCH
|
February 16, 2022 |
SUDHIR KUMAR Vs. RIDHI
|
August 17, 2022 |
SUDHIR KUMAR Vs. VANDANA GOYAL
|
July 5, 2022 |
SUKHBEER SINGH Vs. STATE OF UTTARAKHAND
|
January 12, 2022 |
SUKHDA SOLANKI Vs. STATE OF UTTARAKHAND
|
May 11, 2022 |
SUKHPAL SINGH Vs. STATE OF UTTARAKHAND
|
July 15, 2022 |
SUMIT Vs. STATE OF UTTARAKHAND
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April 25, 2022 |
SUMIT Vs. STATE OF UTTARAKHAND
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December 23, 2022 |
SUMIT GABA Vs. STATE OF UTTARAKHAND
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May 9, 2022 |
SUMIT TANWAR Vs. STATE OF UTTARAKHAND
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February 10, 2022 |
SUMITRA DEVI Vs. DISTRICT MAGISTRATE
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January 6, 2022 |
SUNEEL KUMAR SHARMA Vs. STATE OF UTTARAKHAND \ VINEET GUPTA
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October 11, 2022 |
SUNIL GHILDIYAL Vs. STATE OF UTTARAKHAND
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November 2, 2022 |
SUNIL KUMAR Vs. STATE OF UTTARAKHAND
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June 15, 2022 |
SUNIL KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND
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November 3, 2022 |
SUNIL KUMAR MITTAL Vs. MADHU GARG
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March 31, 2022 |
SUNIL SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
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April 18, 2022 |
SUNIL YADAV Vs. SENIOR SUPERINTENDENT OF POLICE
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February 22, 2022 |
SUNITA GUPTA Vs. SHASHI GUPTA
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October 11, 2022 |
SUNNY NAHAR Vs. STATE OF UTTARAKHAND
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April 8, 2022 |
SURAJ Vs. STATE OF UTTARAKHAND
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August 18, 2022 |
SURAJ PAL Vs. STATE OF UTTARAKHAND
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July 13, 2022 |
SURBHI GUPTA Vs. NITIN JAIN
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May 21, 2022 |
SURENDRA KUMAR Vs. STATE OF UTTARAKHAND
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August 5, 2022 |
SURENDRA PAL SINGH RAJWAR Vs. STATE OF UTTARAKHAND
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July 14, 2022 |
SURESH CHANDRA Vs. STATE OF UTTARAKHAND
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July 14, 2022 |
SURESH CHANDRA Vs. STATE OF UTTARAKHAND
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July 25, 2022 |
SURESH PAL Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVEM NIRMAN NIGAM
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March 28, 2022 |
SURJEET Vs. NAMITA
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November 4, 2022 |
SURJEET KUMAR Vs. STATE OF UTTARAKHAND
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November 9, 2022 |
SUSHIL KUMAR Vs. STATE OF UTTRAKHAND
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September 8, 2022 |
SUSHIL KUMAR Vs. STATE OF UTTARAKHAND
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September 19, 2022 |
SUSHMA NEGI Vs. STATE OF UTTARAKHAND
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April 25, 2022 |
SVASCA INDUSTRIES (INDIA) LIMITED Vs. UTTARAKHAND POWER CORPORATION LIMITED
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January 5, 2022 |
SVASCA INDUSTRIES LTD. Vs. UTTARAKHAND POWER CORPORATION LTD.
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August 16, 2022 |
SWAMI PRAKASHANAND Vs. DHEERAJ TOMAR
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March 7, 2022 |
SWAMI SHUKDEVANAND TRUST PARMARTH NIKETAN Vs. STATE OF UTTARAKHAND
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April 4, 2022 |
SWEETY VISHNOI Vs. DISTRICT MAGISTRATE, HARIDWAR
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February 18, 2022 |
SWETABH SUMAN Vs. CENTRAL BUREAU OF INVESTIGATION
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March 5, 2022 |
SYHAM SINGH Vs. STATE OF UTTARAKHAND
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September 15, 2022 |
TABISH ALI Vs. STATE OF UTTARAKHAND
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April 6, 2022 |
TAJINDAR PAL SINGH Vs. RAMANDEEP KAUR
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November 29, 2022 |
TAPENDRA SINGH RANA Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
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June 6, 2022 |
TARA DEVI Vs. STATE OF UTTARAKHAND
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May 11, 2022 |
TARANNUM Vs. STATE OF UTTARAKHAND
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July 4, 2022 |
TARIK ALI Vs. STATE OF UTTARAKHAND
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May 27, 2022 |
TARUN KUMAR SAHANI Vs. NEHA SAHANI
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July 7, 2022 |
TEHRI HYDRO DEVELOPMENT CORPORATION LTD. Vs. MAHMOOD HASSAN
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January 5, 2022 |
TEJVIR SINGH TOMAR Vs. STATE OF UTTARAKHAND
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May 11, 2022 |
TEKCHAND BHATIA Vs. HARVANSH LAL BHATIA
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August 22, 2022 |
TELECOMMUNICATION CONSULTANTS INDIA LIMITED Vs. BORDER ROAD ORGANIZATION
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November 11, 2022 |
THAKUR SINGH Vs. MANAGING DIRECTOR, UTTARAKHAND PURV SAINIK KALYAN NIGAM LTD.
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March 7, 2022 |
TIDC INDIA Vs. SONU TYAGI
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August 4, 2022 |
TIGER STEEL ENGINEERING INDIA PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAX
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April 22, 2022 |
TIME EQUIPMENT PVT. LTD. Vs. STATE OF UTTARAKHAND
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June 30, 2022 |
TITAN INDUSTRIES LTD. Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA.
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March 2, 2022 |
TREPAN SINGH RANA Vs. STATE OF UTTARAKHAND
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January 3, 2022 |
TRIDOSS LABORATORIES PVT. LTD. Vs. DRUG CONTROLLER
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September 2, 2022 |
TRILOK CHANDRA TIWARI Vs. STATE OF UTTARAKHAND
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August 2, 2022 |
TRIVESH KUMAR Vs. STATE OF UTTARAKHAND
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March 28, 2022 |
U.P. PROJECT CORPORATION LIMITED LUCKNOW Vs. S.K.TECHNO AND COMPANY
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June 30, 2022 |
U.P. PROJECT CORPORATION LIMITED LUCKNOW Vs. SHAUKUMBARI ASSOCIATES
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June 30, 2022 |
UDAIRAJ Vs. STATE OF UTTARAKHAND
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April 8, 2022 |
UDAY VIRENDRA SINGH Vs. STATE OF UTTARAKHAND
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February 18, 2022 |
UJJWAL GAUTAM Vs. STATE OF UTTARAKHAND
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December 7, 2022 |
UMA Vs. TULSI RAM
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April 12, 2022 |
UMESH CHANDRA BHATT Vs. STATE OF UTTARAKHAND
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March 21, 2022 |
UMESH CHANDRA UPRETI Vs. STATE OF UTTARAKHAND
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May 17, 2022 |
UMESH GARKOTI Vs. STATE OF UTTARAKHAND
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July 5, 2022 |
UMESH KUMAR Vs. STATE OF UTTARAKHAND
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May 12, 2022 |
UMRAO SINGH SAINI Vs. STATE OF UTTARAKHAND
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March 7, 2022 |
UNION BANK OF INDIA Vs. UTTARANCHAL CHEMICAL INDUSTRIES
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December 16, 2022 |
UNION OF INDIA Vs. S & S CONSTRUCTION CO.
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December 16, 2022 |
UNION OF INDIA Vs. JAWAHAR SINGH
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December 21, 2022 |
UNION OF INDIA Vs. MILAP SINGH
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September 20, 2022 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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September 28, 2022 |
UNION OF INDIA Vs. DVR. PARVINDER SINGH
|
September 29, 2022 |
UPENDRA Vs. STATE OF UTTARAKHAND
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June 8, 2022 |
UTASV ANAND Vs. STATE OF UTTARAKHAND
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June 8, 2022 |
UTTAM KUMAR ACHARYA Vs. STATE OF UTTARAKHAND
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June 23, 2022 |
UTTAR PRADESH AWAS AND VIKAS PARISHAD Vs. O.P. KALRA
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March 4, 2022 |
UTTARAKHAND ENTERPRISES Vs. STATE OF UTTARAKHAND
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March 2, 2022 |
UTTARAKHAND PURV SAINIK KALYAN NIGAM LIMITED Vs. VIPIN KUMAR
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April 20, 2022 |
UTTARAKHAND VIDHAN SABHA SECRETARIAT DEHRADUN Vs. BHUPENDRA SINGH BISHT
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November 24, 2022 |
VAIBHAV KUMAR Vs. STATE OF UTTARAKHAND
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May 24, 2022 |
VAISHALI NEGI Vs. STATE OF UTTARAKHAND
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March 23, 2022 |
VED PAL RANA Vs. STATE OF UTTARAKHAND
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September 23, 2022 |
VEER SINGH YADAV Vs. STATE OF UTTARAKHAND
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September 2, 2022 |
VEERPAL SINGH Vs. STATE OF UTTARAKHAND
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March 16, 2022 |
VGRASSP SERVICES Vs. STATE OF UTTARAKHAND
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January 12, 2022 |
VIJAY Vs. STATE OF UTTARAKHAND
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November 4, 2022 |
VIJAY BUILDERS Vs. COMMISSIONER, COMMERCIAL TAX
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July 22, 2022 |
VIJAY KUMAR Vs. BAINY SINGH
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April 8, 2022 |
VIJAY KUMAR Vs. STATE OF UTTARAKHAND
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December 22, 2022 |
VIJAY SHUKLA Vs. STATE OF UTTARAKHAND
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August 31, 2022 |
VIJAY SINGH YADAV AND MUNAJIR Vs. STATE OF UTTARAKHAND
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May 26, 2022 |
VIJAYPAL Vs. STATE OF UTTARAKHAND
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July 14, 2022 |
VIKAS Vs. STATE OF UTTARAKHAND
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June 30, 2022 |
VIKAS KUMAR Vs. STATE OF UTTARAKHAND
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May 26, 2022 |
VIKAS KUMAR AND MOHD. IQBAL Vs. STATE OF UTTARAKHAND
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April 8, 2022 |
VIKKI CHILWAL Vs. STATE OF UTTARAKHAND
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May 19, 2022 |
VIKRAM Vs. STATE OF UTTARAKHAND
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June 29, 2022 |
VIKRAM SINGH SHAHI Vs. STATE OF UTTARAKHAND
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January 4, 2022 |
VIKRANT CHAURASIYA Vs. STATE OF UTTARAKHAND
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April 20, 2022 |
VIMAL KUMAR VERMA Vs. STATE OF UTTARAKHAND
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September 6, 2022 |
VIMAL SINGH BISHT Vs. STATE OF UTTARAKHAND
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August 16, 2022 |
VIMLA DEVI Vs. HARISH KUMAR
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January 5, 2022 |
VIMMY KALRA Vs. STATE OF UTTARAKHAND
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March 22, 2022 |
VINAY KUMAR GHILDIYA Vs. STATE OF UTTARAKHAND
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May 12, 2022 |
VINAY KUMAR GHILDIYAL Vs. STATE OF UTTARAKHAND
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January 6, 2022 |
VINEET PRASAD BHATT Vs. STATE OF UTTARAKHAND
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January 28, 2022 |
VINOD Vs. STATE OF UTTARAKHAND
|
August 6, 2022 |
VINOD KUMAR Vs. COMMISSIONER UTTARAKHAND STATE GST
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June 20, 2022 |
VINOD NEGI Vs. GARHWAL MANDAL VIKAS NIGAM
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July 22, 2022 |
VINOD NEGI Vs. GARHWAL MANDAL VIKAS NIGAM
|
May 26, 2022 |
VINOD SINGH DEV Vs. STATE OF UTTARAKHAND
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March 7, 2022 |
VIPIN Vs. STATE OF UTTARAKHAND
|
April 25, 2022 |
VIPIN CHANDRA Vs. UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION
|
July 11, 2022 |
VIPUL SAH Vs. DISTRICT MAGISTRATE
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January 5, 2022 |
VIRENDRA KUMAR Vs. UMESH KUMAR
|
November 23, 2022 |
VIRENDRA SINGH MEHRA Vs. DIRECTOR/REGISTRAR, DAIRY DEVELOPMENT
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February 17, 2022 |
VISHAL Vs. STATE OF UTTARAKHAND
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June 22, 2022 |
VISHAL TRIPATHI Vs. STATE OF UTTARAKHAND
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April 13, 2022 |
VISHAL YADAV Vs. STATE OF UTTARAKHAND
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November 18, 2022 |
VISHANA BISHT Vs. STATE OF UTTARAKHAND
|
December 8, 2022 |
WALI MOHAMMAD Vs. STATE OF UTTARAKHAND
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January 5, 2022 |
WASEEM Vs. STATE OF UTTARAKHAND
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May 20, 2022 |
WASEEM Vs. STATE OF UTTARAKHAND
|
May 13, 2022 |
WASEEM Vs. STATE OF UTTARAKHAND
|
January 3, 2022 |
WASI Vs. STATE OF UTTARAKHAND
|
September 8, 2022 |
WASIM Vs. STATE OF UTTARAKHAND
|
July 7, 2022 |
WORCO RESTAURANTS PVT. LTD. Vs. PRABHJIT SINGH BEDI
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June 17, 2022 |
X Vs. STATE OF UTTARAKHAND
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June 22, 2022 |
X Vs. STATE OF UTTARAKHAND
|
December 6, 2022 |
YAKUB ALI Vs. STATE OF UTTARAKHAND
|
August 31, 2022 |
YAMEEN RAJA Vs. STATE OF UTTARAKHAND
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February 22, 2022 |
YASEEN Vs. STATE OF UTTARANCHAL
|
May 9, 2022 |
YASH CHOWDHARY Vs. STATE OF UTTARAKHAND
|
February 9, 2022 |
YASH SOLANKI AND KARAM SOLANKI Vs. STATE OF UTTARAKHAND
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June 10, 2022 |
YASSU MAJILA Vs. STATE OF UTTARAKHAND
|
July 15, 2022 |
YUKTI CONSTRUCTION PVT.LTD. Vs. ASHA SHARMA
|
September 9, 2022 |
YUSUF Vs. STATE OF UTTARAKHAND
|
September 9, 2022 |
YUVRAJ SINGH BORA Vs. STATE OF UTTARAKHAND
|
November 18, 2022 |
ZILA PANCHAYAT, UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
|
January 11, 2022 |
ZILA SAHEKARI BANK LIMITED HARIDWAR Vs. ADDITIONAL LABOUR COMMISSIONER
|
February 16, 2022 |
ZYDUS WELLNESS PRODUCTS LTD Vs. STATE OF UTTARAKHAND
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September 30, 2022 |