|
A. M. T. BUILDERS PVT. LTD. Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
|
AAROGYAM RESIDENTS WELFARE ASSOCIATION Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
|
AASIQ HUSSAIN Vs. STATE OF UTTARAKHAND
|
January 15, 2021 |
|
ABDUL MALIK Vs. STATE OF UTTARAKHAND
|
October 25, 2021 |
|
ABHAY KUMAR Vs. STATE OF UTTARAKHAND
|
May 17, 2021 |
|
ABIDA KHAN Vs. PRESCRIBE AUTHORITY
|
November 10, 2021 |
|
ADARSH KUMAR SINGHAL Vs. USHA DEVI
|
March 19, 2021 |
|
ADITYA KUMAR Vs. STATE OF UTTARAKHAND
|
April 22, 2021 |
|
AFTAB ALI Vs. STATE OF UTTARAKHAND
|
February 3, 2021 |
|
AGARWAL BROTHERS Vs. STATE OF UTTARAKHAND
|
December 22, 2021 |
|
AHUJA TRADERS Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED
|
December 16, 2021 |
|
AJAY CHAUDHARY Vs. STATE OF UTTARAKHAND
|
March 2, 2021 |
|
AJAY GUPTA Vs. STATE OF UTTARAKHAND
|
February 3, 2021 |
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AJAY KANDWAL Vs. STATE OF UTTARAKHAND
|
April 7, 2021 |
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AJAY KUMAR Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
AJAY KUMAR VERMA Vs. STATE OF UTTARAKHAND
|
May 5, 2021 |
|
AJAY SINGH Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
|
AJAY SINGH RAWAT Vs. R.C. PUROHIT
|
October 23, 2021 |
|
AJAY VIKRAM SINGH Vs. NEERAJ KHAIRWAL
|
October 22, 2021 |
|
AKSHAY KASHYAP Vs. STATE OF UTTARAKHAND
|
February 15, 2021 |
|
AKSHAY UNIYAL Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
|
ALAKNANDA HYDRO POWER COMPANY LTD Vs. UNION OF INDIA
|
November 11, 2021 |
|
ALMORA URBAN COOPERATIVE BANK Vs. STATE OF UTTARAKHAND
|
February 26, 2021 |
|
AMAN Vs. STATE OF UTTARAKHAND
|
October 22, 2021 |
|
AMAN KUMAR GOEL Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
|
AMANDEEP SINGH SALUJA Vs. STATE OF UTTARAKHAND
|
October 20, 2021 |
|
AMAR NATH Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
|
AMAR SINGH SAINI Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
|
AMARJEET KAUR Vs. STATE OF UTTARAKHAND
|
March 1, 2021 |
|
AMISH KUMAR GUPTA Vs. DEPUTY COMMISSIONER (TAX ASSESSMENT)
|
December 28, 2021 |
|
AMIT GOSWAMI Vs. STATE OF UTTARAKHAND
|
February 18, 2021 |
|
AMIT KUMAR SAINI Vs. STATE OF UTTARAKHAND
|
January 15, 2021 |
|
AMIT SAJWAN Vs. EXCISE COMMISSIONER
|
November 15, 2021 |
|
AMTULS PUBLIC SCHOOL Vs. LEELA AND OTHER
|
December 22, 2021 |
|
AMTULS PUBLIC SCHOOL Vs. GOVINDI
|
December 23, 2021 |
|
AMTULS PUBLIC SCHOOL Vs. KAMLA DEVI
|
July 30, 2021 |
|
AMZAD Vs. STATE OF UTTARAKHAND
|
January 7, 2021 |
|
ANANDI PAL Vs. STATE OF UTTARAKHAND
|
March 4, 2021 |
|
ANIL BANSAL Vs. STATE OF UTTARAKHAND
|
December 22, 2021 |
|
ANIL KUMAR Vs. KOTAK MAHINDRA BANK LTD
|
December 29, 2021 |
|
ANIL KUMAR MALL Vs. AMIT NEGI
|
December 14, 2021 |
|
ANIL RAJ Vs. UNION OF INDIA
|
December 28, 2021 |
|
ANIL SHARMA Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
|
ANISHA DEVI Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
|
ANIT RANA Vs. NITESHJHA
|
December 21, 2021 |
|
ANITA DEVI Vs. UTTARAKHAND SC ST COMMISSION DEHRADUN
|
November 11, 2021 |
|
ANITA VERMA Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
|
ANJU BISHT Vs. SURENDRA SINGH
|
December 28, 2021 |
|
ANKIT KUMAR Vs. STATE OF UTTARAKHAND
|
November 11, 2021 |
|
ANKIT MALHOTRA Vs. RELIANCE HOME FINANCE LTD
|
December 21, 2021 |
|
ANKUR NAGPAL Vs. DIG, KUMAON DIVISION, NAINITAL
|
December 14, 2021 |
|
ANKUR SAGAR Vs. STATE OF UTTARAKHAND
|
December 15, 2021 |
|
ANSHU SHARMA Vs. STATE OF UTTARAKHAND
|
March 25, 2021 |
|
ANUJ KUMAR SAINI Vs. STATE OF UTTARAKHAND AND ORS.
|
January 6, 2021 |
|
ANUP KUMAR AHLUWALIA Vs. DIWAN SINGH NEGI
|
October 25, 2021 |
|
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
|
December 31, 2021 |
|
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
|
December 21, 2021 |
|
ANUVRAT VERMA Vs. STATE OF UTTARAKHAND
|
December 17, 2021 |
|
APURVI AGARWAL Vs. SANDEEP
|
April 8, 2021 |
|
ARAGON INFRATECH PVT. LTD. Vs. SHEETAL MUND
|
March 15, 2021 |
|
ARBAAZ Vs. SAJDA PARVEEN
|
October 22, 2021 |
|
ARMINDAR SINGH Vs. STATE OF UTTARAKHAND
|
February 24, 2021 |
|
ARVIND KUMAR Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
ARYAVEER SINGH Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
December 29, 2021 |
|
ASAMBER SINGH Vs. MEERA HANDA
|
October 25, 2021 |
|
ASGAR ALI Vs. STATE OF UTTARAKHAND
|
January 15, 2021 |
|
ASHA DEVI, Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
|
ASHA MOHAN FEMALE Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
|
ASHISH Vs. STATE OF UTTARAKHAND
|
July 6, 2021 |
|
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
January 12, 2021 |
|
ASP SEALING PRODUCTS LTD. Vs. EMPLOYEE PROVIDENT FUND ORGANIZATION
|
November 24, 2021 |
|
ATOL DAS Vs. RANVEER SINGH
|
October 21, 2021 |
|
ATTAR SINGH Vs. STATE OF UTTARAKHAND
|
February 24, 2021 |
|
AUTOMAT IRREGATION PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
|
January 6, 2021 |
|
AVTAR SINGH Vs. STATE OF UTTARAKHAND
|
October 21, 2021 |
|
AZEEMA BEGUM Vs. AUTHORIZED OFFICER, PUNJAB NATIONAL BANK
|
December 16, 2021 |
|
B.K. BANSAL Vs. UTTARANCHAL ROAD TRANSPORT CORPORATION
|
December 27, 2021 |
|
BABU Vs. STATE OF UTTARAKHAND
|
May 4, 2021 |
|
BAKSHISH SINGH Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
|
BALAJI CONSTRUCTION COMPANY Vs. SUNIL KUMAR GARG
|
October 22, 2021 |
|
BALAM SINGH Vs. R.K. MAHAJAN
|
December 10, 2021 |
|
BALBEER SINGH POKHARIYA Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
|
BALBIR SINGH Vs. CHANDRA SHEKHAR BHATT
|
April 6, 2021 |
|
BALBIR SINGH Vs. GURPAL SINGH
|
November 16, 2021 |
|
BALJEET Vs. DY. DIRECTOR OF CONSOLIDATION
|
November 23, 2021 |
|
BALJEET SINGH Vs. STATE OF UTTARAKHAND
|
June 16, 2021 |
|
BALVINDER SINGH Vs. STATE OF UTTARAKHAND
|
April 5, 2021 |
|
BALWINDER SINGH Vs. KISAN PAD SANA
|
December 28, 2021 |
|
BANWARI LAL Vs. RAM KISHORE
|
December 28, 2021 |
|
BASANT PRABHAKAR Vs. STATE OF UTTARAKHAND
|
March 1, 2021 |
|
BEENA DEVI Vs. STATE
|
December 27, 2021 |
|
BELWAL SPINING MILLS LTD. Vs. PRESIDING OFFICER, LABOUR COURT HALDWANI
|
March 4, 2021 |
|
BHAG CHAND Vs. STATE OF UTTARAKHAND
|
February 18, 2021 |
|
BHAGWAN DAS ADARSH SANSKRIT MAHAVIDHYALAYA Vs. UTTARAKHAND SANSKRIT UNIVERSITY
|
December 15, 2021 |
|
BHARAT BHUSHAN NAUTIYAL Vs. STATE OF UTTARAKHAND
|
March 19, 2021 |
|
BHARAT CONSTRUCTION (INDIA) PVT. LTD Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
BHARAT ELECTRONICS LIMITED Vs. COLLECTOR PAURI GARHWAL
|
November 16, 2021 |
|
BHARAT SINGH Vs. RAJENDRA MAHAJAN
|
December 10, 2021 |
|
BHARAT SINGH Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
October 23, 2021 |
|
BHARTI Vs. STATE OF UTTARAKHAND
|
July 22, 2021 |
|
BHARTI AGRAWAL Vs. VISHAL AGRAWAL
|
December 27, 2021 |
|
BHAWANA CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 16, 2021 |
|
BHUMIPAL SINGH RAWAT Vs. DHEERAJ GARBIYAL
|
October 20, 2021 |
|
BHUVENSHWARI Vs. STATE OF UTTARAKHAND
|
March 22, 2021 |
|
BHUWAN SINGH GUSAIN Vs. STATE OF UTTARAKHAND
|
April 5, 2021 |
|
BIMALANAND BAHUGUNA Vs. A.V. GIRIJA KUMAR
|
October 21, 2021 |
|
BINDRA DEVI Vs. KUMARI MAKNI
|
January 25, 2021 |
|
BINTTU Vs. STATE OF UTTARAKHAND
|
May 7, 2021 |
|
BIRENDRA SINGH CHAUHAN Vs. SOHAN LAL KALA
|
November 10, 2021 |
|
BISHAN DUTT Vs. COMMISSIONER KUMAUN MANDAL
|
November 16, 2021 |
|
BISHAN SINGH MEHRA Vs. STATE OF UTTARAKHAND
|
July 15, 2021 |
|
BISHAN SWAROOP Vs. STATE OF UTTARAKHAND
|
March 10, 2021 |
|
BRIJ MOHAN PANDEY Vs. DISTRICT MAGISTRATE, DISTRICT UDHAM SINGH NAGAR
|
December 27, 2021 |
|
BRIJESH CHANDRA DOBARIYAL Vs. LAXMI DHYANI
|
November 15, 2021 |
|
BRIJESH LAL SAH Vs. STATE OF UTTARAKHAND
|
December 10, 2021 |
|
BRIJMOHAN Vs. STATE OF UTTARAKHAND
|
June 14, 2021 |
|
CANARA BANK (ERSTWHILE SYNDICATE BANK) Vs. BABU RAM KASHYAP
|
May 19, 2021 |
|
CENTRAL BANK OF INDIA Vs. HARESH CHANDRA AGRAWAL
|
January 25, 2021 |
|
CHANDAN BHARDWAJ Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
CHANDAN SINGH Vs. STATE OF UTTARAKHAND
|
July 7, 2021 |
|
CHANDAN SINGH DHOBAL Vs. MADANLAL
|
December 21, 2021 |
|
CHANDER Vs. STATE OF UTTARAKHAND
|
March 12, 2021 |
|
CHANDRA SHEKHAR SHIMAL Vs. STATE OF UTTARAKHAND
|
December 21, 2021 |
|
CHEF HOSPITALITY SERVICES Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
|
CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LIMITED Vs. SUBHASH ARORA
|
February 24, 2021 |
|
COL. JAIPREET SINGH Vs. LT. COL. S. BAJAJ
|
November 9, 2021 |
|
COMMITTEE OF MANAGEMENT DOON VALLEY OFFICERS CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF UTTARAKHAND
|
May 5, 2021 |
|
COMMITTEE OF MANAGEMENT K.L.D.A.V INTER COLLEGE ROORKEE, DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
|
CORBETT SILK Vs. T.P. TAMTA
|
October 22, 2021 |
|
D. V. SINGH Vs. G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
February 26, 2021 |
|
DALIP SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
|
December 1, 2021 |
|
DAN SINGH BISHT Vs. BHUPENDER KAUR ALOKHA
|
October 22, 2021 |
|
DANISH INTEZAR Vs. STATE OF UTTARAKHAND
|
February 12, 2021 |
|
DAVID MORRISON Vs. RESPONDENT
|
May 11, 2021 |
|
DAVID MORRISON Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
|
DAYANAND SHIKSHA SANTHAN U.P. Vs. CHIEF ADMINISTRATOR
|
March 4, 2021 |
|
DAYANAND SIKSHA SANSTHAN Vs. PREM SINGH
|
January 31, 2021 |
|
DEEP NOVELTIES Vs. BALJINDER SINGH
|
February 22, 2021 |
|
DEEPA DEVI BISHT Vs. SACHIN NEGI
|
October 22, 2021 |
|
DEEPA RANI Vs. STATE OF UTTARAKHAND
|
January 6, 2021 |
|
DEEPAK ASWAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
December 15, 2021 |
|
DEEPAK CHANDRA PARGAIN Vs. STATE OF UTTARAKHAND
|
December 20, 2021 |
|
DEEPAK JAIN Vs. STATE OF UTTARAKHAND
|
May 4, 2021 |
|
DEEPAK KAPOOR Vs. ASHOK D. MEHTA
|
February 22, 2021 |
|
DEEPAK SAGAR Vs. STATE OF UTTARAKHAND
|
March 23, 2021 |
|
DEEPAK SHEEL Vs. STATE OF UTTARAKHAND
|
October 18, 2021 |
|
DEEPAK SINGH Vs. STATE OF UTTARAKHAND
|
May 24, 2021 |
|
DEEPAK THAPA Vs. STATE OF UTTARAKHAND
|
December 14, 2021 |
|
DEEPANKAR SHARMA Vs. DEBTS RECOVERY TRIBUNAL, DEHRADUN
|
December 15, 2021 |
|
DEV HOME FINISHING COMPANY Vs. PUNJAB NATIONAL BANK
|
April 9, 2021 |
|
DEV KUMARI SINGH Vs. STATE OF UTTARAKHAND
|
November 11, 2021 |
|
DEVENDRA SINGH Vs. JAGDAMBA PRASAD
|
December 16, 2021 |
|
DEVENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
January 12, 2021 |
|
DEVESHWARI GUSAIN Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
|
DHARMENDRA Vs. B.H.E.L. RANIPUR HARIDWAR
|
November 16, 2021 |
|
DHARMENDRA KUMAR SAHI Vs. BOARD OF MANAGEMENT
|
April 8, 2021 |
|
DHARMENDRA KUMAR SHAHI Vs. BOARD OF MANAGEMENT
|
April 12, 2021 |
|
DHARMENDRA SINGH RATHORE Vs. ANURADHA MOHIT DALMIA
|
October 23, 2021 |
|
DHARMPAL SINGH YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 10, 2021 |
|
DHARMSHALA SHAMBHUBARA TRUST Vs. VED PRAKASH
|
March 18, 2021 |
|
DHIRENDRA MOHAN SHARMA Vs. MAGAN LAL
|
January 25, 2021 |
|
DIGAMBAR SINGH NEGI Vs. GOVIND SINGH NEGI
|
March 12, 2021 |
|
DIKSHA BAUWAL Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
DILAWAR Vs. STATE OF UTTARAKHAND
|
June 10, 2021 |
|
DILSHAD HUSSAIN Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
|
DINEH CHANDA GARKOTI Vs. STATE OF UTTARAKHAND
|
October 23, 2021 |
|
DINESH DOBRIYAL Vs. STATE OF UTTARAKHAND
|
February 23, 2021 |
|
DINESH KUMAR Vs. STATE OF UTTARAKHAND
|
April 1, 2021 |
|
DISHA HOSPITALITY PVT. LTD Vs. VICE CHAIRMAN, MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
|
December 28, 2021 |
|
DOLCE FOOD PVT. LTD. Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
November 15, 2021 |
|
DORI SINGH Vs. BHOORI
|
March 22, 2021 |
|
DURGA DAL MILL, 1 SAI PURAM LINE JEEWAN GARH, VIKASNAGAR, DEHRADUN Vs. STATE OF UTTARAKHAND
|
December 22, 2021 |
|
DURGA SINGH Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVEM NIGAM
|
December 28, 2021 |
|
ELECTRICITY DISTRIBUTION DIVISION Vs. PARASRAM JOSHI
|
March 5, 2021 |
|
FARIYAD Vs. THAKUR MANDIR RAGHUNATH JI
|
March 16, 2021 |
|
FLEETGUARD FILTERS PVT. LTD Vs. STATE OF UTTARAKHAND
|
March 1, 2021 |
|
GAGAN GUNWANT Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
|
GAJADHAR DHYANI Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
GAJENDRA PRASAD NAUTIYAL Vs. STATE OF UTTARAKHAND
|
December 9, 2021 |
|
GANESH DUTT PALARIA Vs. STATE OF UTTARAKHAND
|
February 17, 2021 |
|
GANESH DUTT REKHARI Vs. STATE OF UTTARAKHAND
|
March 15, 2021 |
|
GARHWAL MANDAL VIKAS NIGAM LTD. Vs. RAGHUNATH DAS
|
April 12, 2021 |
|
GAURAV AGARWAL Vs. HARPREET SINGH
|
December 28, 2021 |
|
GEETIKA Vs. STATE OF UTTARAKHAND
|
January 7, 2021 |
|
GHULAM MUSTAFA Vs. SALEEM
|
October 26, 2021 |
|
GIRIRAJ Vs. STATE OF UTTARAKHAND
|
May 20, 2021 |
|
GIRISH CHANDRA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 20, 2021 |
|
GOBIND BHAWAN KARYALAYA Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
|
GOKUL SINGH NAGARKOTI Vs. STATE OF UTTARAKHAND
|
February 2, 2021 |
|
GOLDY RAJIV SANTHOJI Vs. STATE OF UTTARAKHAND
|
May 6, 2021 |
|
GOVIND GAURAV PANDEY Vs. STATE OF UTTARAKHAND
|
November 25, 2021 |
|
GOVIND SINGH KALAKOTI Vs. DHEERAJ GARBIYAL
|
October 20, 2021 |
|
GOVIND WADHWA Vs. RAKESH KUMAR
|
January 27, 2021 |
|
GOVINDI ARYA Vs. STATE OF UTTARAKHAND
|
March 1, 2021 |
|
GRAM SABHA/LAND MANAGEMENT COMMITTEE OF GRAM PANCHAYAT JHAJRA Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
GULSHAN JAHAN Vs. PUNJAB AND SINDH BANK, BRANCH JASPUR, DISTRICT UDHAM SINGH NAGAR
|
November 17, 2021 |
|
GULVIR SINGH Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
GUPTA AGRO VENTURE PVT. LTD. Vs. PRATAP SINGH
|
March 8, 2021 |
|
GVK L & T CONSORTIUM Vs. CHIEF SECRETARY, STATE OF UTTARAKHAND
|
June 25, 2021 |
|
GYANESHWAR PRASAD Vs. MAHANT SANTNAND SINGH
|
November 25, 2021 |
|
HANSRAJ TUTEJA Vs. STATE OF UTTARAKHAD
|
December 22, 2021 |
|
HAR MOHINDER PAL SINGH Vs. RAJENDRA PAL SINGH
|
January 25, 2021 |
|
HARBANS SINGH Vs. UTTARAKHAND GRAMIN BANK
|
December 17, 2021 |
|
HARIDUTT Vs. BHOLADUTT
|
December 9, 2021 |
|
HARISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
|
HARISH CHANDRA PANT Vs. VIJAY KUMAR JOGDANDE
|
November 18, 2021 |
|
HARISH CHANDRA SUNAL Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
HARISH LAL Vs. DHEERAJ GARBIYAL
|
October 23, 2021 |
|
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
|
December 16, 2021 |
|
HARISH SINGH Vs. STATE OF UTTARAKHAND
|
May 18, 2021 |
|
HARISH SINGH BORA Vs. BHUPINDER KAUR AULAKH
|
December 10, 2021 |
|
HARJINDER PAL SINGH Vs. CANTONMENT BOARD
|
August 6, 2021 |
|
HARMOHINDER PAL SINGH Vs. RAJENDER PAL SINGH
|
March 10, 2021 |
|
HCC- DBL- JV Vs. STATE OF UTTARAKHAND
|
December 16, 2021 |
|
HEERA DEVI SUYAL Vs. DISTRICT MAGISTRATE, NAINITAL
|
April 12, 2021 |
|
HEERA SINGH Vs. STATE OF UTTARAKHAND
|
December 20, 2021 |
|
HEERA SINGH SAOUD Vs. STATE OF UTTARAKHAND
|
July 14, 2021 |
|
HEERAMAN MANDAL Vs. STATE OF UTTARAKHAND
|
May 11, 2021 |
|
HEM CHANDRA JOSHI Vs. VIDYA BHUSHAN GUPTA
|
March 25, 2021 |
|
HEMANT DWIVEDI Vs. STATE OF UTTARAKHAND
|
August 18, 2021 |
|
HEMANT SINGH SANGA Vs. DISTRICT MAGISTRATE, NAINITAL
|
December 17, 2021 |
|
HEMLATA TIWARI Vs. DINESH CHANDRA TIWARI
|
December 27, 2021 |
|
HIMANSHU Vs. STATE OF UTTARAKHAND
|
July 9, 2021 |
|
HIREN JOSHI Vs. STATE OF UTTARAKHAND
|
January 6, 2021 |
|
IKLAKH Vs. STATE OF UTTARAKHAND
|
December 10, 2021 |
|
ILAM CHAND Vs. SHIV NARAYAN AGARWAL
|
April 7, 2021 |
|
IMRAN KHAN Vs. PUNJAB AND SIND BANK
|
December 16, 2021 |
|
INDIAN CHURCH TRUSTEES Vs. SEEMA SINGH
|
December 28, 2021 |
|
INDIAN OIL CORPORATION LIMITED Vs. MAMTA GOEL
|
March 23, 2021 |
|
INDU PRABHA Vs. STATE OF UTTARAKHAND
|
December 17, 2021 |
|
INTARK MAZDOOR SANGTHAN SIDCUL, KICHHA, UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
|
IRSHAD ALIAS GUDDU Vs. STATE OF UTTARAKHAND
|
April 7, 2021 |
|
ISLAM Vs. STATE OF UTTARAKHAND
|
October 22, 2021 |
|
JAGAT SINGH Vs. JAIDEV
|
March 5, 2021 |
|
JAGDAMBA OIL CARRIER Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
March 10, 2021 |
|
JAGDISH CHANDRA PANT Vs. ANAND BARDHAN
|
October 23, 2021 |
|
JAGDISH PRASAD BHATT Vs. STATE OF UTTARAKHAND
|
November 18, 2021 |
|
JAGDISH SINGH Vs. JOGENDRA SINGH
|
March 23, 2021 |
|
JAGMOHAN SINGH Vs. STATE OF UTTARAKHAND
|
December 24, 2021 |
|
JAGMOHAN SINGH Vs. TEHRI HYDRO POWER CORPORATION
|
March 15, 2021 |
|
JAGRATI FOUNDATION TRUST Vs. UNION OF INDIA
|
December 13, 2021 |
|
JAI BHAWANI STONE CRUSHER Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
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JAI DURGA STONE MILLS Vs. STATE OF UTTARAKHAND
|
November 11, 2021 |
|
JAI PRAKASH Vs. CENTRAL PUBLIC WORKS DEPARTMENT,
|
November 30, 2021 |
|
JAI SINGH BISHT Vs. UNION OF INDIA
|
December 21, 2021 |
|
JAITOON AND ORS. Vs. SUCHITA KHURANA AND ORS.
|
January 25, 2021 |
|
JASBEER SINGH Vs. VIDHYA SINGH SOMNAL
|
October 23, 2021 |
|
JASBIR @ CHHOTU Vs. STATE OF UTTARAKHAND
|
January 5, 2021 |
|
JAWAHAR SINGH Vs. DISTRICT MAGISTRATE, DISTRICT UDHAM SINGH NAGAR
|
October 25, 2021 |
|
JAWAHAR SINGH Vs. UNION OF INDIA
|
January 6, 2021 |
|
JEETPAL SINGH Vs. STATE OF UTTARAKHAND
|
April 9, 2021 |
|
JITENDRA KUMAR Vs. STATE OF UTTARAKHAND & ORS
|
February 19, 2021 |
|
JITENDRA LESIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
December 15, 2021 |
|
JOGI SINGH ALIAS JOGA SINGH (MALE) Vs. STATE OF UTTARAKHAND
|
January 29, 2021 |
|
JOKHE BHAGRA Vs. STATE OF UTTARAKHAND
|
February 2, 2021 |
|
JOT SINGH BISHT Vs. STATE OF UTTARAKHAND
|
December 22, 2021 |
|
JOYTI PRASAD Vs. STATE OF UTTARAKHAND
|
March 16, 2021 |
|
JUGPAL Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
|
KAILASH BHATT Vs. STATE OF UTTARAKHAND
|
December 21, 2021 |
|
KALAWATI Vs. STATE OF UTTARAKHAND
|
February 3, 2021 |
|
KALICHARAN Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
|
KALLU RAM Vs. STATE OF UTTARAKHAND
|
June 23, 2021 |
|
KAMAL VERMA Vs. STATE OF UTTARAKHAND
|
January 12, 2021 |
|
KAMLA KANT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UDHAM SINGH NAGAR
|
November 24, 2021 |
|
KAMLESH KUMAR DIXIT Vs. STATE OF UTTARAKHAND
|
May 31, 2021 |
|
KANHAIYA LAL Vs. NAGAR PALIKA PARISHAD KOTDWAR
|
January 6, 2021 |
|
KANWAR AMNINDER SINGH Vs. HIGH COURT OF UTTARAKHAND AT NAINITAL
|
February 1, 2021 |
|
KAPIL KUMAR Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
KARAM SINGH Vs. STATE OF UTTARAKHAND
|
May 4, 2021 |
|
KARAN YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 25, 2021 |
|
KASHIPUR BEVERAGES PVT. LTD Vs. STATE OF UTTARAKHAND
|
December 9, 2021 |
|
KASHMIR SINGH Vs. SARVENDERA SINGH
|
December 15, 2021 |
|
KASTURI DHYANI Vs. NUTAN MANCHANDA
|
November 24, 2021 |
|
KESAR SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
January 6, 2021 |
|
KHACHEDU SINGH Vs. BHUPENDER KAUR AULAKH
|
October 23, 2021 |
|
KHAGOTI DEVI Vs. GOVERNMENT OF INDIA
|
November 16, 2021 |
|
KHAIRUN NISHA KHAN Vs. CITY MAGISTRATE/JOINT SECRETARY
|
March 1, 2021 |
|
KHUSHI RAM Vs. STATE OF UTTARAKHAND
|
January 5, 2021 |
|
KHYALI RAM Vs. BEEJU LAL
|
December 13, 2021 |
|
KING RADIANT (INDIA) SUPPLIERS PVT. LTD. Vs. PUNJAB NATIONAL BANK
|
December 21, 2021 |
|
KIRAN Vs. STATE OF UTTARAKHAND
|
June 7, 2021 |
|
KIRTI BHUSHAN Vs. MINAKSHI SUNDARAM
|
October 21, 2021 |
|
KISHAN LAL Vs. STATE
|
December 27, 2021 |
|
KISHORE KUMAR BHUTANI Vs. STATE OF UTTARAKHAND
|
December 24, 2021 |
|
KRISHNA DEV Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 8, 2021 |
|
KRISHNA LAL Vs. NAINITAL BANK LTD.
|
December 30, 2021 |
|
KRISHNA PAL Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
|
KRISHNA PAL SINGH Vs. STATE OF UTTARAKHAND
|
May 21, 2021 |
|
KRISHNA SHAMSHER JB RANA Vs. STATE OF UTTARAKHAND
|
January 29, 2021 |
|
KULDEEP ARORA Vs. STATE OF UTTARAKHAND
|
December 21, 2021 |
|
KULDEEP NANDRAJYOG Vs. STATE OF UTTARAKHAND
|
January 4, 2021 |
|
KULVINDRA SINGH Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
|
KUMAUN MANDAL SAMOOH SAHKARITA, INDIRA COLONY, RUDRAPUR Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
|
KUNTI DEVI Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
LALIT MOHAN CHAMOLA Vs. STATE OF UTTARAKHAND
|
October 21, 2021 |
|
LALIT VERMA Vs. STATE OF UTTARAKHAND
|
April 1, 2021 |
|
LATA BISHT Vs. MOHAN SINGH BISHT
|
January 8, 2021 |
|
LAVKUSH Vs. STATE OF UTTARAKHAND
|
November 15, 2021 |
|
LEELA JOSHI Vs. STATE OF UTTARAKHAND
|
April 6, 2021 |
|
LEELAWATI Vs. BABITA
|
December 21, 2021 |
|
LOKESH Vs. STATE OF UTTARAKHAND
|
July 15, 2021 |
|
LOKESH KUMAR Vs. STATE OF UTTARAKHAND
|
February 18, 2021 |
|
M/S.SHYAM RADIOS, RAILWAY BAZAR HALDWANI Vs. PUNJAB NATIONAL BANK
|
March 26, 2021 |
|
MAA SHEETLA UDYOG PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
MAA SHITLA TRADING Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
|
MAA STORE PRODUCTS Vs. STATE OF UTTARAKHAND
|
October 25, 2021 |
|
MAHENDRA PAKASH GARG Vs. PUNJAB NATIONAL BANK
|
December 9, 2021 |
|
MAHENDRA PAL SINGH Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
|
MAHESH CHANDRA UPRETI Vs. S.P. KHALI
|
October 22, 2021 |
|
MAHESH NATH Vs. STATE OF UTTARAKHAND
|
September 8, 2021 |
|
MANDEEP SINGH KHERA Vs. STATE OF UTTARAKHAND
|
January 8, 2021 |
|
MANGAT RAM PAL Vs. STATE OF UTTARAKHAND
|
January 15, 2021 |
|
MANISH KUMAR ARYA Vs. STATE OF UTTARAKHAND
|
March 25, 2021 |
|
MANISH KUMAR ARYA Vs. STATE OF UTTARAKHAND
|
December 24, 2021 |
|
MANISH SEHGAL Vs. EXCISE COMMISSIONER
|
December 16, 2021 |
|
MANISH THAKUR Vs. ANUPAM VIYAS
|
December 14, 2021 |
|
MANISHA Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
MANJU DEVI Vs. GOVERNMENT OF UTTARAKHAND
|
December 29, 2021 |
|
MANOJ Vs. STATE OF UTTARAKHAND
|
April 9, 2021 |
|
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
MANOJ SAXENA Vs. BANK OF BARODA
|
February 12, 2021 |
|
MARUTI NANDAN SAH Vs. STATE OF UTTARAKHAND
|
December 14, 2021 |
|
MAYA MISHRA Vs. UNION OF INDIA
|
March 1, 2021 |
|
MEDHANI PRASAD Vs. STATE OF UTTARAKHAND
|
March 24, 2021 |
|
MEENAKSHI AGARWAL Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
|
MEENAKSHI RAWAT Vs. BHUPINDER KAUR AULAKH
|
October 25, 2021 |
|
MINAKSHI SHARMA Vs. STATE OF UTTARAKHAND
|
May 13, 2021 |
|
MITHILESH Vs. YOGHES GOYAL
|
December 9, 2021 |
|
MOHABBE ALI Vs. STATE OF UTTARAKHAD
|
December 22, 2021 |
|
MOHAMMAD HARUN Vs. NAGAR PALIKA PARISHAD, NAINITAL
|
December 15, 2021 |
|
MOHAMMAD SAYEED Vs. STATE OF UTTARAKHAND
|
October 23, 2021 |
|
MOHAN KUMAR SAXENA Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
|
MOHAN SINGH Vs. SARFARAZ HUSSAIN
|
January 13, 2021 |
|
MOHAN SINGH MEHRA Vs. STATE OF UTTARAKHAND
|
January 12, 2021 |
|
MOHD PARVEZ Vs. STATE OF UTTARAKHAND
|
May 21, 2021 |
|
MOHD YUSUF Vs. ASHISH AGGARWAL
|
November 10, 2021 |
|
MOHD. AFRIDI Vs. STATE OF UTTARAKHAND
|
November 30, 2021 |
|
MOHD. HANEEF ALIAS Vs. STATE OF UTTARAKHAND
|
October 25, 2021 |
|
MOHD. MUSTQEEM SIDDIQUI ALIAS RAJU Vs. STATE OF UTTARAKHAND &ORS.
|
February 19, 2021 |
|
MOHD. SIRAJ Vs. STATE OF UTTARAKHAND
|
February 17, 2021 |
|
MOHIT ALIAS SONU Vs. STATE OF UTTARAKHAND
|
March 4, 2021 |
|
MOHOD ASLAM @ MACHHIWALA BABA @ JHORWALA Vs. STATE OF UTTARAKHAND
|
April 5, 2021 |
|
MRADUL TRIPATHI ALIAS MONU Vs. STATE OF UTTARAKHAND
|
November 9, 2021 |
|
MUKESH AGARWAL Vs. PUNJAB NATIONAL BANK
|
December 17, 2021 |
|
MURLIDHAR Vs. COMMISSIONER, SUGARCANE AND SUGAR
|
April 5, 2021 |
|
MUSARRAT Vs. SHAMIMA KHATOON
|
November 24, 2021 |
|
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. GURMEJ SINGH
|
April 9, 2021 |
|
NADEEM KHAN Vs. SUB REGIONAL TRANSPORT OFFICE HARIDWAR
|
December 21, 2021 |
|
NAFEES Vs. STATE OF UTTARAKHAND
|
July 1, 2021 |
|
NAGAR PANCHAYAT MAHUADABRA Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
NALIN KUMAR JHA Vs. STATE OF UTTARAKHAND
|
October 20, 2021 |
|
NANAK CHAND Vs. DAYA RAM
|
January 15, 2021 |
|
NAND KISHOR Vs. STATE OF UTTARAKHAND
|
February 5, 2021 |
|
NANDA BALLABH SHARMA Vs. STATE OF UTTARAKHAND
|
December 14, 2021 |
|
NARAYAN DUTT PANDEY Vs. R. MINAKSHI SUNDRAM
|
October 21, 2021 |
|
NARENDRA Vs. STATE OF UTTARAKHAND
|
August 12, 2021 |
|
NARENDRA Vs. STATE OF UTTARAKHAND
|
January 15, 2021 |
|
NARENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
March 16, 2021 |
|
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
|
December 24, 2021 |
|
NARESH CHANDER SATI Vs. TINA SATI
|
December 9, 2021 |
|
NARESH KUMAR Vs. STATE OF UTTARAKHAND
|
February 17, 2021 |
|
NARESH KUMAR Vs. STATE OF UTTARAKHAND
|
July 15, 2021 |
|
NARESH PANDEY Vs. STATE OF UTTARAKHAND
|
September 24, 2021 |
|
NARESH SETHI Vs. RAJKUMARI
|
February 25, 2021 |
|
NATASHA ZUTSI Vs. COLLECTOR/DISTRICT MAGISTRATE
|
December 3, 2021 |
|
NATHMAL AGARWAL Vs. LT. COL. SUDHISH KUMAR SHARMA
|
March 9, 2021 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. DEEPA DEVI
|
December 13, 2021 |
|
NAVEEN CHANDRA PATHAK Vs. R. MINAKSHI SUNDARAM
|
October 21, 2021 |
|
NAVIN CHANDRA MATHPAL Vs. STATE OF UTTARAKHAND
|
July 22, 2021 |
|
NEELAM AGARWAL Vs. ANIL KUMAR AGARWAL
|
March 9, 2021 |
|
NEEMA TIWARI Vs. STATE OF UTTARAKHAND
|
July 5, 2021 |
|
NEENA KOHLI Vs. MOHAN SINGH
|
November 17, 2021 |
|
NEERAJ BHATT Vs. NARENDRA SINGH BISHT & ANOTHER
|
April 7, 2021 |
|
NEETA Vs. STATE OF UTTARAKHAND
|
October 26, 2021 |
|
NEETU SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
January 25, 2021 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JEEWANTI TIWARI
|
March 25, 2021 |
|
NIRANJAN SARDAR Vs. RAVINDRA NATH SARDAR
|
February 22, 2021 |
|
NIRANJAN SINGH Vs. STATE OF UTTARAKHAND
|
April 6, 2021 |
|
NIRMALA DEVI Vs. CHAMPA DEVI
|
January 6, 2021 |
|
NISTHA RAWAT Vs. BALDEV SINGH RAWAT
|
December 22, 2021 |
|
NITESH KUMAR Vs. INDIAN OIL CORPORATION LIMITED
|
November 18, 2021 |
|
NITIN SHARMA ALIAS NITIN KAPIL Vs. STATE OF UTTARAKHAND
|
November 15, 2021 |
|
NITISH SINGH BHATI Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 15, 2021 |
|
NOORI BEGUM ALIAS AKANSHA Vs. SENIOR SUPERINTENDING OF POLICE UDHAM SINGH NAGAR
|
June 22, 2021 |
|
OM PRAKASH Vs. STATE OF UTTARAKHAND
|
August 3, 2021 |
|
OM PRAKASH SHAH Vs. STATE OF UTTARAKHAND
|
November 30, 2021 |
|
OM SEEDS PVT. LTD. Vs. DISTRICT MAGISTRATE/COLLECTOR, DISTRICT UDHAM SINGH NAGAR OTHERS
|
November 12, 2021 |
|
ONYX TECHNO SYSTEM PVT. LIMITED Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
|
PAL SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 23, 2021 |
|
PANCHGHATI CONSTRUCTION Vs. DALIP SINGH ADHIKARI
|
November 23, 2021 |
|
PANIRAM Vs. ADDITIONAL DISTRICT JUDGE
|
April 1, 2021 |
|
PAPPU Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
|
PAPPU SINGH BISHT Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
PARAMJEET SINGH Vs. STATE OF UTTARAKHAND
|
December 15, 2021 |
|
PARAMJIT SINGH Vs. STATE OF UTTARAKHAND
|
October 22, 2021 |
|
PARMJIT SINGH SAGAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
January 25, 2021 |
|
PARUL PRAKASH Vs. ANIL PRAKASH
|
February 22, 2021 |
|
PARWATI DEVI Vs. PRABODH CHAMOLI
|
November 11, 2021 |
|
PAWAN SINGH BISHT ALIAS RANCHO Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
PINTU SHARMA Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
PITAMBER DUTT POHKHARIYA Vs. STATE OF UTTARAKHAND
|
February 19, 2021 |
|
POOJA RANI Vs. ASHOK SHAH
|
October 23, 2021 |
|
PRA COMPUTER FORMS (P) LTD Vs. STATE OF UTTARAKHAND
|
November 18, 2021 |
|
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
|
PRADEEP KUMAR YADAV Vs. STATE OF UTTARAKHAND
|
January 14, 2021 |
|
PRADEEP NAGALIA Vs. SWAMI DEV SWARUPANAND
|
October 23, 2021 |
|
PRAMOD KUMAR JOSHI Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
|
PRAMOD KUMAR SACHDEV Vs. SACHIN NEGI
|
October 22, 2021 |
|
PRANEET BHATI Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 15, 2021 |
|
PRATAP BHAN SINGH Vs. BRIJMOHAN SINGH
|
November 11, 2021 |
|
PRATAP DHALI Vs. STATE OF UTTARAKHAND
|
July 14, 2021 |
|
PRATAP RAM Vs. STATE OF UTTARAKHAND
|
November 16, 2021 |
|
PRAVEEN Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
PRAVEEN KUMAR GUPTA Vs. TARUN NAGALIA
|
October 25, 2021 |
|
PRAVEEN SINGH NEGI Vs. CHANCELLOR, KUMAUN UNIVERSITY
|
December 27, 2021 |
|
PREM BALLABH BRIJWASI Vs. KEDAR PALARIYA
|
March 31, 2021 |
|
PREM PAL Vs. STATE OF UTTARAKHAND
|
July 12, 2021 |
|
PREMCHAND AGARWAL Vs. NAGAR NIGAM, HARIDWAR
|
March 18, 2021 |
|
PRIYA SHARMA Vs. GURMEET SINGH
|
November 15, 2021 |
|
PULAK RAJ MULLICK Vs. UNION OF INDIA
|
December 9, 2021 |
|
PUNJAB & SIND BANK Vs. DEPUTY CHIEF LABOUR COMMISSIONER
|
December 13, 2021 |
|
PURAN CHANDRA PANDEY Vs. GOVERNMENT OF UTTARAKHAND
|
March 18, 2021 |
|
PURAN LAL BHANU ALIAS PURAN Vs. RAM SINGH
|
April 8, 2021 |
|
PUSHPA ADWANI Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
|
PUSHPA BHARTI Vs. DEVRAJ
|
December 16, 2021 |
|
PUSHPA CHAUHAN Vs. COMMANDANT INDIAN ORDINANCE FACTORY
|
December 14, 2021 |
|
PUSHPA TIWARI Vs. BHEL LADIES CLUB
|
September 21, 2021 |
|
R.K. KIRANA STORE Vs. STATE OF UTTARAKHAND
|
November 15, 2021 |
|
R.K. SHARMA Vs. STATE OF UTTARAKHAND
|
February 15, 2021 |
|
R.M. ENTERPRISES Vs. KURMANCHAL NAGAR SAHKARI BANK LTD
|
December 17, 2021 |
|
RADHEY SHYAM SHARMA Vs. R. P. SINGH
|
April 9, 2021 |
|
RAGHUVEER SINGH CHAUHAN Vs. DISTRICT MAGISTRATE, DEHRADUN
|
October 22, 2021 |
|
RAGHUVIR SINGH BIST Vs. JOINT DIRECTOR OF EDUCATION
|
March 24, 2021 |
|
RAHISH Vs. STATE OF UTTARAKHAND
|
May 17, 2021 |
|
RAHUL KHANNA Vs. S.C. MATHUR
|
October 23, 2021 |
|
RAHUL KUMAR Vs. STATE OF UTTARAKHAND
|
July 7, 2021 |
|
RAHUL YADAV Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
RAJ KUMAR AGGARWAL Vs. KOMAL SINGH RAWAT
|
October 23, 2021 |
|
RAJ KUMAR GROVER Vs. SACHIN MEHROTRA
|
March 3, 2021 |
|
RAJ KUMAR SINGH RAWAT Vs. UTTARAKHAND JAL SANSTHAN
|
November 12, 2021 |
|
RAJAT Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
|
RAJAT KUMAR Vs. STATE OF UTTARAKHAND
|
May 7, 2021 |
|
RAJAT KUMAR (KARANWAL) Vs. UNION OF INDIA
|
December 22, 2021 |
|
RAJENDER KUMAR YADAV Vs. UNION OF INDIA
|
October 7, 2021 |
|
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
October 26, 2021 |
|
RAJENDRA KUMAR VERMA Vs. STATE OF UTTARAKHAND
|
February 24, 2021 |
|
RAJENDRA MIMANI Vs. POWER TRANSMISSION CORPORATION OF UTTARAKHAND LTD.
|
December 31, 2021 |
|
RAJENDRA PRASAD BAMRARA Vs. STATE OF UTTARAKHAND
|
July 7, 2021 |
|
RAJENDRA PRASAD KHANDURI Vs. SAFIQUE AHMED
|
March 24, 2021 |
|
RAJENDRA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 1, 2021 |
|
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
|
November 15, 2021 |
|
RAJESH SAH Vs. STATE OF UTTARAKHAND
|
April 1, 2021 |
|
RAJESH SINGH Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
|
RAJIV DHAR JUYAL Vs. NIRAJ DHAR JUYAL
|
November 30, 2021 |
|
RAJKUMAR Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
RAKESH Vs. STATE OF UTTARAKHAND
|
February 22, 2021 |
|
RAKESH KANDPAL Vs. NEELAM KANDPAL
|
April 12, 2021 |
|
RAKESH KUMAR Vs. STATE OF UTTARAKHAND
|
June 21, 2021 |
|
RAKESH SINGH Vs. STATE OF UTTARAKHAND
|
June 11, 2021 |
|
RAKESH VERMA Vs. ANIL KALA
|
April 5, 2021 |
|
RAKHI BERA Vs. DISTRICT MAGISTRATE
|
March 23, 2021 |
|
RAM AVTAR SINGH Vs. STATE OF UTTARAKHAND
|
December 15, 2021 |
|
RAM SAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 25, 2021 |
|
RAM SINGH Vs. STATE OF UTTARAKHAND
|
April 30, 2021 |
|
RAM SINGH BORA Vs. STATE OF UTTARAKHAND
|
January 5, 2021 |
|
RAMAN SHARMA Vs. STATE OF UTTARAKHAND
|
January 13, 2021 |
|
RAMESH CHAND KASHYAP Vs. MINISTRY OF SOCIAL JUSTICE & EMPOWERMENT
|
January 12, 2021 |
|
RAMESH CHANDRA JOSHI Vs. ANAND VARDHAN
|
October 25, 2021 |
|
RAMESH KUMAR TIWARI Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
|
RAMESH NAGARKOTI Vs. KEDAR DATT PUROHIT
|
March 3, 2021 |
|
RANDHIR SINGH PANWAR Vs. CANTONMENT BOARD, DEHRADUN
|
January 25, 2021 |
|
RAO MASHROOR KHAN Vs. SITA RAM
|
January 25, 2021 |
|
RAVEESH JAIN Vs. STATE OF UTTARAKHAND
|
February 2, 2021 |
|
RAVI BISHT Vs. STATE OF UTTARAKHAND
|
January 7, 2021 |
|
RAVI KUMAR Vs. STATE OF UTTARAKHAND
|
July 8, 2021 |
|
RAVINDRA JUGRAN Vs. UNION OF INDIA
|
November 16, 2021 |
|
RAVINDRA KUMAR PANT Vs. DISTRICT MAGISTRATE, ALMORA
|
June 14, 2021 |
|
RAVINDRA KUMAR SAHNI Vs. STATE OF UTTARAKHAND
|
November 18, 2021 |
|
REHANA Vs. ANAND SHRIVASTAVA
|
December 10, 2021 |
|
REKHA Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
REKHA DEVI Vs. PUNJAB NATIONAL BANK HOUSING FINANCE LTD.
|
December 13, 2021 |
|
REKHA GUPTA Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
|
REKHA NEGI Vs. DIMPLE NEGI
|
July 26, 2021 |
|
RINKU Vs. STATE OF UTTARAKHAND
|
October 20, 2021 |
|
RITU BELWAL Vs. KUMAUN UNIVERSITY, NAINITAL
|
November 10, 2021 |
|
RIZWANA Vs. STATE OF UTTARAKHAND
|
December 13, 2021 |
|
ROBIN BISWAS Vs. STATE OF UTTARAKHAND
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June 8, 2021 |
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ROHIT Vs. STATE OF UTTARAKHAND
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May 18, 2021 |
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ROHIT KUMAR Vs. STATE OF UTTARAKHAND
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December 21, 2021 |
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ROHITASHAV KUNWAR Vs. STATE OF UTTARAKHAND AND ORS.
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January 25, 2021 |
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ROHTASH KUMAR Vs. RAM CHAITNYA
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November 11, 2021 |
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ROYAL LAWNS, VILLAGE GANGUWALA, TEHSIL JASPUR Vs. NAINITAL BANK LTD.
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November 16, 2021 |
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RUCHIR GUPTA Vs. STATE OF UTTARAKHAND
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August 27, 2021 |
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S.K. SINGH Vs. STATE OF UTTARAKHAND
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December 29, 2021 |
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SABIR HUSAIN Vs. BANK OF BARODA
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December 27, 2021 |
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SACHDANAND DABRAL Vs. UNION OF INDIA
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March 5, 2021 |
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SACHIN KALRA Vs. MEENAKSHI
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October 25, 2021 |
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SACHIN KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND
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February 18, 2021 |
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SADAKAT HUSSAIN Vs. ZILA SAHKARI BANK LTD.
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December 16, 2021 |
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SADHANA Vs. BHASKAR SEMWAL
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December 15, 2021 |
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SADHVI TRIPTA SARASWATI Vs. STATE OF UTTARAKHAND
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December 24, 2021 |
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SAGAR DHIMAN Vs. STATE OF UTTARAKHAND
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December 10, 2021 |
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SAGEER AHMAD Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
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December 28, 2021 |
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SAHANA PARVEEN Vs. NARENDRA KUMAR SHARMA
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November 18, 2021 |
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SAHBAN ALI Vs. STATE OF UTTARAKHAND
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December 17, 2021 |
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SAHIL KUMAR DUTTA Vs. SHIV KUMAR
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October 23, 2021 |
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SAHOTA SEEDS LTD. VILLAGE NARAYANPUR, KASHIPUR Vs. PUNJAB NATIONAL BANK, MID CORPORATE CENTER
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December 21, 2021 |
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SAHRUKH AND USMAN Vs. STATE OF UTTARAKHAND
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December 28, 2021 |
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SAI TRADERS Vs. PUNJAB NATIONAL BANK
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December 28, 2021 |
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SAJID Vs. STATE OF UTTARAKHAND
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May 17, 2021 |
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SAKSHAM ENTERPRISES Vs. DEPUTY COMMISSIONER STATE TAX
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October 25, 2021 |
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SALMAN Vs. STATE OF UTTARAKHAND
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July 15, 2021 |
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SAMIAH INTERNATIONAL BUILDERS LTD Vs. STATE OF UTTARAKHAND
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July 14, 2021 |
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SANDEEP KUMAR Vs. KISHAN RAM TAMTA
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October 25, 2021 |
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SANDEEP KUMAR Vs. OMPRAKASH
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December 10, 2021 |
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SANDEEP SINGH Vs. R.K. KUNWAR
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October 25, 2021 |
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SANDHYA RAJ Vs. STATE OF UTTARAKHAND
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January 28, 2021 |
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SANJAY BANAL Vs. STATE OF UTTARAKHAND
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January 14, 2021 |
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SANJAY JAIN Vs. ELECTION COMMISSION OF INDIA
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December 9, 2021 |
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SANJAY KUMAR Vs. VIKASH KUKRETI
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March 23, 2021 |
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SANJAY MEHTA Vs. STATE OF UTTARAKHAND
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December 7, 2021 |
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SANJAY SEMWAL Vs. STATE OF UTTARAKHAND
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November 11, 2021 |
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SANJAY SINGH SAJWAN Vs. PUNJAB NATIONAL BANK
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December 30, 2021 |
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SANJEEV KUMAR AKASH Vs. STATE OF UTTARAKHAND
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April 12, 2021 |
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SANJIV CHATURVEDI Vs. UNION OF INDIA
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September 27, 2021 |
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SANTOSH KUMAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
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January 12, 2021 |
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SANTOSH SINGH AIRI Vs. SUNITA AITHANI
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June 21, 2021 |
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SANTOSH UPADHYAY Vs. STATE OF UTTARAKHAND
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December 8, 2021 |
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SANYOGITA KUMARI Vs. STATE OF UTTARAKHAND
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February 25, 2021 |
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SARFARAZ HUSSAIN Vs. CHANDU CHAUHAN
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November 11, 2021 |
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SAROJ Vs. STATE OF UTTARAKHAND
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March 3, 2021 |
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SATISH KUMAR Vs. STATE OF UTTARAKHAND
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March 18, 2021 |
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SATISH KUMAR CHAUHAN Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION
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November 12, 2021 |
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SATVAT INFOSOL PRIVATE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LTD
|
June 18, 2021 |
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SATYA PRAKASH THAPLIYAL Vs. SURESH CHANDRA PANT
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December 14, 2021 |
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SAVITRI DEVI Vs. MUNICIPAL BOARD
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March 18, 2021 |
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SAYENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND AND ORS.
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January 6, 2021 |
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SEETO Vs. JAHOOR AHMAD
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November 11, 2021 |
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SHAHEENA Vs. STATE OF UTTARAKHAND
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August 4, 2021 |
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SHAHRUKH Vs. STATE OF UTTARAKHAND
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June 8, 2021 |
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SHAILENDRA GHAI Vs. STATE OF UTTARAKHAND
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April 6, 2021 |
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SHAKIR Vs. BAZPUR COOPERATIVE SUGAR FACTORY LTD
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November 15, 2021 |
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SHALINI SHARMA Vs. PREMLATA SHARMA
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January 5, 2021 |
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SHAMSHER SINGH SATYAL Vs. STATE OF UTTARAKHAND
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October 22, 2021 |
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SHANKAR DATT Vs. STATE GOVERNMENT
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November 30, 2021 |
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SHANKAR LAL KHANDELWAL Vs. STATE OF UTTARAKHAND
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November 12, 2021 |
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SHARUKH Vs. STATE OF UTTARAKHAND
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April 19, 2021 |
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SHASHIBALA BANSAL Vs. STATE OF UTTARAKHAND
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December 29, 2021 |
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SHAURYA SHARMA Vs. STATE OF UTTARAKHAND
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February 3, 2021 |
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SHAYAM SUNDER SINGH Vs. S. RAMASWAMY
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April 9, 2021 |
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SHEETAL SOOD Vs. ARUN GOYAL
|
December 9, 2021 |
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SHEKHARANAND PANDEY Vs. MANJU PANDEY
|
April 1, 2021 |
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SHER MOHAMMAD Vs. UNION OF INDIA
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December 22, 2021 |
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SHIV KUMAR SHARMA Vs. MINISTRY OF ROAD TRANSPORT AND NATIONAL HIGHWAYS AUTHORITIES
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December 22, 2021 |
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SHIV KUMAR SINGH Vs. PRESCRIBED AUTHORITY
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March 18, 2021 |
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SHIVA ASSOCIATES Vs. STATE OF UTTARAKHAND
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December 27, 2021 |
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SHIVMURTI Vs. STATE OF UTTARAKHAND
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June 22, 2021 |
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SHIVMURTI Vs. STATE OF UTTARAKHAND
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October 23, 2021 |
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SHYAM SINGH Vs. STATE OF UTTARAKHAND
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April 6, 2021 |
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SIANAND Vs. STATE OF UTTARAKHAND
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November 25, 2021 |
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SINDER SINGH Vs. STATE OF UTTARAKHAND
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December 28, 2021 |
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SMT. INDRA Vs. DHARAM PAL SINGH
|
May 7, 2021 |
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SOM PRAKASH DABRAL Vs. STATE OF UTTARAKHAND
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January 14, 2021 |
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SONAL VERMA Vs. SURENDER MOHAN CHOPRA
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March 16, 2021 |
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SONU Vs. STATE OF UTTARAKHAND
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July 5, 2021 |
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STATE OF UTTARAKHAND Vs. SUNIL CHAUHAN
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January 12, 2021 |
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STATE OF UTTARAKHAND Vs. SUGAN CHAND @SUGNI
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February 25, 2021 |
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STATE OF UTTARAKHAND Vs. MOHAN RAM
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March 9, 2021 |
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STATE OF UTTARAKHAND Vs. MADHAV NAYAN
|
April 12, 2021 |
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STATE OF UTTARAKHAND Vs. PREETI CHAND
|
April 5, 2021 |
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STATE OF UTTARAKHAND Vs. GOVIND RAM ARYA
|
April 5, 2021 |
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STATE OF UTTARAKHAND Vs. RAMLAKHAN
|
April 6, 2021 |
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STATE OF UTTARAKHAND Vs. UDAIRAJ HINDU INTER COLLEGE
|
April 1, 2021 |
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STATE OF UTTARAKHAND Vs. RAJBIR
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January 7, 2021 |
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STATE OF UTTARAKHAND Vs. KAILASH ROSIN FACTORY
|
March 4, 2021 |
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STATE OF UTTARAKHAND Vs. U. P. RAJKIYA NIRMAN NIGAM LTD.
|
March 18, 2021 |
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STATE OF UTTARAKHAND Vs. BAHADUR SINGH RAWAT
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October 21, 2021 |
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STATE OF UTTARAKHAND Vs. ROHIT CHAUDHARY
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February 22, 2021 |
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STATE OF UTTARAKHAND Vs. ABID ALI
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September 22, 2021 |
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STATE OF UTTARAKHAND Vs. SURESH CHANDRA KAVIDAYAL
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December 24, 2021 |
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STATE OF UTTARAKHAND Vs. NARESH KUMAR
|
December 20, 2021 |
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STATE OF UTTARAKHAND Vs. VINOD KUMAR AND
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December 20, 2021 |
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STATE OF UTTARAKHAND Vs. BIRENDRA SINGH RAWAT
|
December 20, 2021 |
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STATE OF UTTARAKHAND Vs. SHRISH KUMAR
|
December 13, 2021 |
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STATE OF UTTARAKHAND Vs. ABDUL RAZZAQ
|
December 13, 2021 |
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STATE OF UTTARAKHAND Vs. HARDAYAL
|
December 28, 2021 |
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STATE OF UTTARAKHAND Vs. MOHAN LAL.
|
February 24, 2021 |
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STATE OF UTTARAKHAND Vs. AKASH TYAGI AND ORS.
|
February 22, 2021 |
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STATE OF UTTARAKHAND Vs. RAM KUMAR GUPTA
|
December 29, 2021 |
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SUBHAN Vs. STATE OF UTTARAKHAND
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October 23, 2021 |
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SUBHASH CHANDRA Vs. STATE OF UTTARAKHAND
|
January 4, 2021 |
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SUBHASH CHANDRA SAXENA Vs. STATE OF UTTARAKHAND
|
February 5, 2021 |
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SUBHASH NEGI Vs. RAJESHWARI DEVI
|
March 10, 2021 |
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SUBODH KUMAR Vs. NAGAR NIGAM ROORKEE
|
December 13, 2021 |
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SUBODH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
November 23, 2021 |
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SUDERSHAN FERROLLOYS AND BARS LTD. Vs. INDIAN BANK STRESSED ASSETS MANAGEMENT
|
December 30, 2021 |
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SUKESH JAIN Vs. STATE OF UTTARAKHAND
|
February 1, 2021 |
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SUKHBIRI Vs. MAHESH LATA
|
March 9, 2021 |
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SUKHPAL Vs. STATE OF UTTARAKHAND
|
June 22, 2021 |
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SULEMAN Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
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SULTAN Vs. STATE OF UTTARAKHAND
|
July 12, 2021 |
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SUMAN KISHOR TAMTA Vs. STATE OF UTTARAKHAND
|
May 4, 2021 |
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SUMIT RANA Vs. STATE OF UTTARAKHAND
|
March 8, 2021 |
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SUMITRA DEVI Vs. DINESH
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September 2, 2021 |
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SUMITRA DEVI Vs. SWARN SINGH
|
December 28, 2021 |
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SUNDARI GANGOLA Vs. MAHINDRA SINGH CHAUHAN
|
March 5, 2021 |
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SUNDER LAL Vs. STATE OF UTTARAKHAND
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July 5, 2021 |
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SUNIL CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
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SUNIL PATEL Vs. STATE OF UTTARAKHAND
|
November 15, 2021 |
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SUNIL SINGH NEGI Vs. STATE OF UTTARAKHAND
|
April 6, 2021 |
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SUNITI SINGH Vs. MANAGING DIRECTOR
|
March 12, 2021 |
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SUNRISE TECHNOBUILD LLP. Vs. VINOD KUMAR SUMAN
|
February 23, 2021 |
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SURELA DEVI Vs. STATE OF UTTARAKHAND
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April 7, 2021 |
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SURENDRA KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
June 15, 2021 |
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SURESH CHAND MATHUR Vs. ASSISTANT COLLECTOR 1ST CLASS/S. D. M. SADAR, DEHRADUN
|
November 22, 2021 |
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SURESH KANDPAL Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
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SURINDER KAUR Vs. STATE OF UTTARAKHAND
|
January 25, 2021 |
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SUSHIL YADAV Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
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SUSHILA Vs. GAGAN KUMAR
|
December 10, 2021 |
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SWALEHA HUSSAIN Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
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SWAMI RUPENDRA PRAKASH DISCIPLE SWAMI HANSPRAKASH Vs. VIJAY KUMAR MALIK
|
January 25, 2021 |
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SYED MASHKOOR AHMED ZAIDI Vs. BHUPINDER KAUR AULAKH
|
December 21, 2021 |
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TABUSSUM JAHAN Vs. ABDUL HAFIZ
|
December 15, 2021 |
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TARSEM SINGH Vs. BALWANT SINGH SAHI
|
December 9, 2021 |
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TASKEEN AHMED Vs. AHMAD IQBAL
|
December 13, 2021 |
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TIBBU LAL Vs. STATE OF UTTARAKHAND
|
May 27, 2021 |
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TOSHI RANI Vs. SUJATA SINGH
|
December 29, 2021 |
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TRIBHUWAN KAUSHIK Vs. VIJAY KUMAR
|
March 10, 2021 |
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TRILOK CHAND SHARMA Vs. STATE OF U.P.
|
March 1, 2021 |
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TRILOK SINGH Vs. UTTARAKHAND GRAMIN BANK & OTS.
|
February 23, 2021 |
|
TRILOK SINGH Vs. SHEETAL MUND
|
March 15, 2021 |
|
TRILOK SINGH Vs. STATE OF UTTARAKHAND
|
August 9, 2021 |
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TURANI DEVI Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVEM NIGAM
|
December 28, 2021 |
|
TUSHAR KUMAR Vs. GOVERNMENT OF UTTARAKHAND
|
September 16, 2021 |
|
U. P. STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER
|
April 5, 2021 |
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UDAIRAJ SINGH Vs. RAVI MEHTA
|
October 20, 2021 |
|
UMASHANKAR Vs. STATE OF UTTARAKHAND
|
June 10, 2021 |
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UNION OF INDIA Vs. KEEMAT LAL BASU DEV
|
March 17, 2021 |
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UNITED INDIA INSURANCE CO. LTD. Vs. ROSHANI DEVI PUNDIR
|
October 27, 2021 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. DIGAMBAR SINGH
|
December 13, 2021 |
|
URBA DUTT BHATT Vs. STATE OF UTTARAKHAND
|
June 29, 2021 |
|
URS SCOTT WILSON INDIA PRIVATE LIMITED Vs. PUBLIC WORKS DEPARTMENT
|
February 24, 2021 |
|
USMAN Vs. STATE OF UTTARAKHAND
|
January 25, 2021 |
|
UTTAM SUGAR MILLS LTD. Vs. MANOJ KUMAR
|
March 15, 2021 |
|
UTTARAKHAND POWER CORPORATION LIMITED Vs. MANJEET KAUR
|
June 14, 2021 |
|
UTTARAKHAND POWER CORPORATION LTD. Vs. ASHOK KUMAR GUPTA
|
November 15, 2021 |
|
UTTARAKHAND REVENUE COLLECTION Vs. STATE OF UTTARAKHAND
|
September 22, 2021 |
|
UTTARAKHAND STATE WAREHOUSING CORPORATION Vs. KOHLI ENTERPRISES
|
November 22, 2021 |
|
UTTARAKHAND WAQF BOARD Vs. MAUSIN
|
May 7, 2021 |
|
VAIBHAV JOSHI Vs. STATE OF UTTARAKHAND
|
November 12, 2021 |
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VED PRAKASH Vs. STATE OF UTTARAKHAND
|
June 7, 2021 |
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VEENA DEVI Vs. CANARA BANK
|
December 30, 2021 |
|
VENU CHARITABLE SOCIETY Vs. STATE OF UTTARAKHAND
|
July 5, 2021 |
|
VIJAY KUMAR Vs. TEHRI SARIYA COMPANY LTD.
|
October 25, 2021 |
|
VIJAY KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX
|
April 12, 2021 |
|
VIJAY KUMAR SAXENA Vs. STATE OF UTTARAKHAND
|
December 17, 2021 |
|
VIJAY SAINI Vs. ALAKNANDA ASHOK
|
December 10, 2021 |
|
VIJAY SINGH Vs. DHARAM PAL
|
January 15, 2021 |
|
VIJAY SINGH PAL Vs. STATE OF UTTARAKHAND
|
October 20, 2021 |
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VIJENDRA SINGH MEHTA Vs. STATE OF UTTARAKHAND
|
November 10, 2021 |
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VIKAS TIWARI Vs. STATE OF UTTARAKHAND
|
November 10, 2021 |
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VINAY JAYSWAL Vs. STATE OF UTTARAKHAND
|
November 17, 2021 |
|
VINEET Vs. STATE OF UTTARAKHAND
|
November 8, 2021 |
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VINESH KUMAR SAINI Vs. DISTRICT MAGISTRATE, HARIDWAR
|
December 14, 2021 |
|
VINOD CHANDRA Vs. STATE OF UTTARAKHAND
|
December 27, 2021 |
|
VINOD KUMAR KULIYAL Vs. STATE OF UTTARAKHAND
|
August 13, 2021 |
|
VIRENDRA KUMAR SHARMA Vs. DISTRICT MAGISTRATE NAINITAL
|
November 9, 2021 |
|
VIRENDRA SINGH RAWAT Vs. CANTONMENT BOARD
|
August 6, 2021 |
|
VISHNU PRASAD Vs. BHAWANA SINGH
|
December 21, 2021 |
|
VIVEK PATHAK Vs. VIVEK PATHAK
|
October 27, 2021 |
|
VIVEK YADAV Vs. STATE OF UTTARAKHAND
|
November 9, 2021 |
|
VLCC PERSONAL CARE LTD Vs. STATE OF UTTARAKHAND
|
January 12, 2021 |
|
WEEKLY SUNDAY MARKET WELFARE SOCIETY Vs. STATE OF UTTARAKHAND
|
December 15, 2021 |
|
YADAV CHANDRA MUNGALI Vs. RAMESH CHANDRA TIWARI
|
March 9, 2021 |
|
YOGAMBER SINGH NEGI Vs. STATE OF UTTARAKHAND
|
December 30, 2021 |
|
YOGESH CHANDRA TIWARI Vs. STATE OF UTTARAKHAND
|
December 28, 2021 |
|
YOGESH SAINI Vs. STATE OF UTTARAKHAND
|
December 29, 2021 |
|
YOGESH SHARMA Vs. MUNICIPAL CORPORATION, HALDWANI
|
November 18, 2021 |
|
YOGESH SINGH Vs. SANGEETA CHAUHAN
|
November 9, 2021 |