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A. TAJUTHIN Vs. STATE OF UTTARAKHAND
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May 1, 2019 |
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AADESH AGARWAL Vs. MANPAL SINGH
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November 14, 2019 |
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AAFTAB AHMED Vs. STATE OF UTTARAKHAND
|
April 27, 2019 |
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AAKASH Vs. STATE OF UTTARAKHAND
|
November 6, 2019 |
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AAKRITI BAHUGUNA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
July 25, 2019 |
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AAS MOHAMMAD Vs. STATE OF UTTARAKHAND
|
March 28, 2019 |
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AASHISH MATHUR @ LAVI Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 15, 2019 |
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AASHISH SAINI Vs. STATE OF UTTARAKHAND
|
May 31, 2019 |
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ABBAS Vs. STATE OF UTTARAKHAND
|
July 16, 2019 |
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ABBAS AHMED Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 10, 2019 |
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ABDUL WAHID Vs. STATE OF UTTARAKHAND
|
January 10, 2019 |
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ABHA FARTYAL Vs. SATISH SINGH FARTYAL
|
August 30, 2019 |
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ABHIJEET KUMAR Vs. STATE OF UTTARAKHAND
|
April 10, 2019 |
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ABHINAV KUMAR Vs. STATE OF UTTARAKHAND
|
July 17, 2019 |
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ABID KURESHI Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
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ACOUSTIC ARTS PVT. LTD. Vs. INDIAN INSTITUTE OF TECHNOLOGY ROORKEE
|
November 27, 2019 |
|
ADITIYA KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 1, 2019 |
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ADITYA SAH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 25, 2019 |
|
AEHATSHAM & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 3, 2019 |
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AGARWAL TIMBER SUPPLIERS Vs. STATE OF UTTARAKHAND
|
August 6, 2019 |
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AGRA DIOCESAN TRUST ASSOCIATION Vs. ANIL DAVID
|
May 27, 2019 |
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AHMED NOOR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
May 28, 2019 |
|
AIR MARSHAL KANWAR DALINDRJIT SINGH Vs. STATE OF UTTARAKHAND
|
November 15, 2019 |
|
AJAB SINGH Vs. DIRECTOR
|
February 12, 2019 |
|
AJANTA MERCHANTS PVT. LTD Vs. SRIPRAKASH MISHRA
|
April 22, 2019 |
|
AJAY BAHUGUNA Vs. STATE OF UTTARAKHAND
|
December 14, 2019 |
|
AJAY BARAKOTI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 15, 2019 |
|
AJAY BHARDWAJ AND ANOTHER Vs. PUBLIC WORK DEPARTMENT
|
May 6, 2019 |
|
AJAY GAUTAM Vs. UNION OF INDIA AND OTHERS
|
March 1, 2019 |
|
AJAY KUMAR Vs. STATE ELECTION COMMISSION
|
September 27, 2019 |
|
AJAY SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
September 27, 2019 |
|
AJAY SINGH RAWAT Vs. UNION OF INDIA
|
August 27, 2019 |
|
AJJET SINGH RATHORE Vs. STATE OF UTTARAKHAND
|
May 29, 2019 |
|
AKASH RAWAT Vs. STATE OF UTTARAKHAND
|
August 7, 2019 |
|
AKBARI Vs. VIRENDRA KUMAR
|
August 23, 2019 |
|
AKHIL KUMAR AGARWAL Vs. STATE OF UTTARAKHAND
|
September 2, 2019 |
|
AKHTAR ALI Vs. STATE INFORMATION COMMISSIONER DEHRADUN AND ANOTHER
|
March 7, 2019 |
|
AKSHIT PANDEY Vs. STATE OF UTTARAKHAND
|
November 27, 2019 |
|
ALEEM Vs. STATE OF UTTARAKHAND
|
August 8, 2019 |
|
ALKA PUNJ Vs. STATE OF UTTARAKHAND
|
January 9, 2019 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. HARISH KUMAR GODHWAL AND ANOTHER
|
May 9, 2019 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. HARISH KUMAR GODHWAL
|
April 9, 2019 |
|
AMANDEEP SINGH RANDHAWA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
May 29, 2019 |
|
AMAR NATH SETH Vs. UNION OF INDIA & OTHERS
|
January 11, 2019 |
|
AMAR SAHEED GAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
March 29, 2019 |
|
AMAR SINGH Vs. STATE OF UTTARAKHAND
|
December 11, 2019 |
|
AMAR SINGH BISHT Vs. STATE OF UTTARAKHAND & OTHERS
|
March 5, 2019 |
|
AMAR SINGH GARIYA Vs. STATE OF UTTARAKHAND
|
April 4, 2019 |
|
AMARDEEP Vs. STATE OF UTTARAKHAND
|
June 27, 2019 |
|
AMARJEET KAUR Vs. STATE OF UTTARAKHAND
|
October 15, 2019 |
|
AMEER AHMAD Vs. STATE OF UTTARAKHAND
|
July 10, 2019 |
|
AMISH @ UMESH DUGGAL Vs. STATE OF UTTARAKHAND
|
November 2, 2019 |
|
AMIT Vs. STATE OF UTTARAKHAND
|
July 12, 2019 |
|
AMIT Vs. STATE OF UTTARAKHAND
|
March 6, 2019 |
|
AMIT AGARWAL Vs. STATE OF UTTARAKHAND
|
June 24, 2019 |
|
AMIT KHOLIA Vs. STATE OF UTTARAKHAND
|
July 10, 2019 |
|
AMIT KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 5, 2019 |
|
AMIT KUMAR RATHI Vs. KISAN SEWA KENDRA
|
March 26, 2019 |
|
AMIT KUMAR TANEJA Vs. STATE OF UTTARAKHAND
|
May 10, 2019 |
|
AMIT PANDEY Vs. HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY
|
August 28, 2019 |
|
AMRISH KUMAR AGRAWAL Vs. BAR COUNCIL OF UTTARAKHAND
|
December 7, 2019 |
|
AMRISH R. KILACHAND Vs. MADHVI HARSH KILACHAND
|
November 1, 2019 |
|
AMRIT DWELLERS PVT. LIMITED Vs. PUNJAB NATIONAL BANK DEHRADUN
|
April 22, 2019 |
|
AMRIT LAL Vs. STATE OF UTTARAKHAND
|
October 23, 2019 |
|
AMRITA SINGH Vs. JASBIR SINGH
|
December 7, 2019 |
|
ANAMIKA Vs. STATE OF UTTARAKHAND
|
August 26, 2019 |
|
ANAND KUMAR Vs. STATE OF UTTARANCHAL
|
April 12, 2019 |
|
ANAND MANGAL THULGHARIA Vs. SMT. UMA DEVI & OTHERS
|
February 28, 2019 |
|
ANAND SINGH Vs. STATE OF UTTARAKHAND
|
May 13, 2019 |
|
ANAND SINGH DHAMI Vs. STATE OF UTTARAKHAND
|
February 12, 2019 |
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ANAND SWAROOP Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
ANANDI DEVI Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
|
ANEES Vs. STATE OF UTTARAKHAND
|
May 28, 2019 |
|
ANEES AHMAD Vs. STATE OF UTTARAKHAND
|
July 5, 2019 |
|
ANEESH AHMED Vs. STATE OF UTTARAKHAND
|
September 12, 2019 |
|
ANEETA Vs. STATE OF UTTARAKHAND
|
August 22, 2019 |
|
ANEETA YADAV Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
February 22, 2019 |
|
ANIL GUPTA Vs. GANESH MISHRA
|
May 7, 2019 |
|
ANIL KISHORE JOSHI Vs. UNION OF INDIA AND OTHERS
|
May 3, 2019 |
|
ANIL KUMAR Vs. UTTARAKHAND PUBLIC SERVICES TRIBUNAL
|
December 14, 2019 |
|
ANIL KUMAR Vs. STATE OF UTTARAKHAND
|
August 28, 2019 |
|
ANIL KUMAR Vs. STATE OF UTTARAKHAND
|
August 29, 2019 |
|
ANIL KUMAR JOSHI Vs. STATE OF UTTARAKHAND
|
April 10, 2019 |
|
ANIL KUMAR VERMA Vs. SHEELA VERMA
|
September 16, 2019 |
|
ANIL MELKANI & OTHERS Vs. MUNNE
|
July 12, 2019 |
|
ANIL PETER Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
|
ANISH & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 9, 2019 |
|
ANISH AHMED Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION LTD AND OTHERS
|
May 6, 2019 |
|
ANITA Vs. ANUP KUMAR
|
July 31, 2019 |
|
ANITA DABRAL Vs. PRAMOD DABRAL
|
April 9, 2019 |
|
ANITA MEMORIAL NURSING HOME Vs. STATE OF UTTARAKHAND
|
August 1, 2019 |
|
ANJANA CHAUDHARY AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 10, 2019 |
|
ANJANA RANI Vs. RAJENDRA ALAI
|
May 15, 2019 |
|
ANJU BHATIA Vs. STATE OF UTTARAKHAND
|
November 27, 2019 |
|
ANJU DEVI Vs. STATE OF UTTARAKHAND
|
March 12, 2019 |
|
ANJU REKHI Vs. SUNITA REKHI
|
July 26, 2019 |
|
ANJUM FAIZA Vs. STATE OF UTTARAKHAND
|
March 5, 2019 |
|
ANKIT SHARMA Vs. STATE OF UTTARAKHAND
|
August 7, 2019 |
|
ANKUSH PANDEY Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 27, 2019 |
|
ANMOL GOYAL Vs. STATE OF UTTARAKHAND
|
July 25, 2019 |
|
ANOOP SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 3, 2019 |
|
ANSHU GUPTA Vs. STATE OF UTTARAKHAND
|
May 17, 2019 |
|
ANUJ GOYAL Vs. STATE OF UTTARAKHAND
|
July 23, 2019 |
|
ANURADHA DALMIA Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 2, 2019 |
|
ANURAG GOYAL Vs. STATE OF UTTARAKHAND
|
July 19, 2019 |
|
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
|
September 2, 2019 |
|
ANURAJ KANT Vs. STATE OF UTTARAKHAND
|
December 16, 2019 |
|
ANUYA RANA Vs. STATE OF UTTARAKHAND
|
May 6, 2019 |
|
ARCHANA SHUKLA Vs. MUNI CHIDANAND
|
December 13, 2019 |
|
ARJUN SINGH Vs. STATE OF UTTARAKHAND
|
August 27, 2019 |
|
ARJUN SINGH Vs. STATE OF UTTARAKHAND
|
May 22, 2019 |
|
ARJUN SINGH Vs. STATE OF UTTARAKHAND
|
April 25, 2019 |
|
ARUN CHAUDHARY Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
ARUN KUMAR Vs. STATE OF UTTARAKHAND
|
July 17, 2019 |
|
ARUN KUMAR DUBEY Vs. UNION OF INDIA
|
July 9, 2019 |
|
ARUN KUMAR RANJAN Vs. C.B.I.
|
July 3, 2019 |
|
ARUN KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
August 28, 2019 |
|
ARUN KUMAR SHARMA & ORS Vs. STATE OF UTTARAKHAND & ANR
|
May 7, 2019 |
|
ARUN SAINI Vs. STATE OF UTTARAKHAND AND ANR
|
May 14, 2019 |
|
ARVIND KUMAR Vs. ASHWANI KUMAR & OTHERS
|
April 2, 2019 |
|
ARVIND KUMAR Vs. STATE OF UTTARAKHAND
|
July 16, 2019 |
|
ARVIND KUMAR Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
|
ARVIND KUMAR GOEL Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
ARVIND KUMAR SATVARIA Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
ARVIND KUMAR SATVARIA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 11, 2019 |
|
ARVIND KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
May 31, 2019 |
|
ARVIND KUMAR SINGH Vs. VICE CHANCELLOR (CHAIRMAN FACULTYAPPOINTMENT COMMITTEE)
|
April 30, 2019 |
|
ARVIND LAL Vs. STATE OF UTTARAKHAND
|
July 29, 2019 |
|
ARYA SHIKSHA PRASAR SAMITI Vs. STATE OF UTTARAKHAND
|
July 15, 2019 |
|
ARYAVEER SINGH Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
December 4, 2019 |
|
ASHA DEVI Vs. PUBLIC SERVICE TRIBUNAL, UTTARAKHAND & ANOTHER
|
May 9, 2019 |
|
ASHA DEVI Vs. STATE OF UTTARAKHAND
|
August 6, 2019 |
|
ASHARAM RAM JI MANAGER Vs. STATE OF UTTARAKHAND & OTHERS
|
February 11, 2019 |
|
ASHISH KUMAR Vs. STATE OF UTTARAKHAND
|
April 24, 2019 |
|
ASHISH KUMAR Vs. STATE OF UTTARAKHAND
|
September 13, 2019 |
|
ASHISH KUMAR KAUSHAL Vs. STATE OF UTTARAKHAND
|
November 15, 2019 |
|
ASHISH SAINI Vs. STATE OF UTTARAKHAND
|
July 23, 2019 |
|
ASHISH SHARMA @ PINTU AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 2, 2019 |
|
ASHOK BATLA Vs. STATE OF UTTARAKHAND
|
July 3, 2019 |
|
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
April 24, 2019 |
|
ASHOK KUMAR Vs. PRAMOD KUMAR
|
May 14, 2019 |
|
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
November 27, 2019 |
|
ASHOK KUMAR Vs. PRAMIL KUMAR.
|
September 2, 2019 |
|
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
February 21, 2019 |
|
ASHOK KUMAR BANSAL Vs. MEENU AGARWAL
|
September 21, 2019 |
|
ASHOK KUMAR MALHOTRA Vs. RAJKUMAR
|
July 17, 2019 |
|
ASHOK KUMAR SAINI Vs. SHAKUNTALA DEVI
|
July 19, 2019 |
|
ASHOK KUMAR SINGH Vs. STATE OF UTTARAKHAND
|
November 1, 2019 |
|
ASHOK KUMAR SINGH Vs. MANAGING DIRECTOR (WATCHES)
|
September 13, 2019 |
|
ASHOK SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 11, 2019 |
|
ASHRAF Vs. STATE OF UTTARAKHAND
|
November 27, 2019 |
|
ASHRAF Vs. STATE OF UTTARAKHAND
|
November 26, 2019 |
|
ASHRAF Vs. RUSTAM
|
November 27, 2019 |
|
ASHUTOSH BHATT Vs. STATE OF UTTARAKHAND
|
March 28, 2019 |
|
ASHUTOSH BHATT Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
August 23, 2019 |
|
ASLAM Vs. STATE OF UTTARAKHAND
|
July 16, 2019 |
|
ATAR SINGH Vs. SENIOR SUPERINTENDING OF POLICE
|
October 16, 2019 |
|
ATAR SINGH @ AWTAR SINGH Vs. STATE OF UTTARAKHAND
|
February 26, 2019 |
|
ATTAR SINGH Vs. STATE OF UTTARAKHAND
|
July 18, 2019 |
|
AVATAR SINGH Vs. STATE OF UTTARAKHAND
|
May 13, 2019 |
|
AVEENA MILK PRODUCTS Vs. STATE OF UTTARAKHAND
|
April 27, 2019 |
|
AVINASH BAGADWAL Vs. STATE OF UTTARAKHAND
|
November 28, 2019 |
|
AVIRAL BADONI Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION AND ORS.
|
June 20, 2019 |
|
AVNESH KUMAR Vs. STATE OF UTTARAKHAND
|
May 3, 2019 |
|
AVTAR SINGH Vs. STATE OF UTTARAKHAND
|
November 13, 2019 |
|
AYUB ALI Vs. STATE OF UTTARAKHAND
|
July 26, 2019 |
|
AYUB ALI Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 12, 2019 |
|
AZAD Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
B A ALLOYS PVT LTD Vs. UNION OF INDIA
|
December 17, 2019 |
|
B P PODDAR CHARITABLE TRUST AND OTHERS Vs. DISTRICT MAGISTRATE AND ANOTHER
|
March 14, 2019 |
|
B.J. SERVICES COMPANY MIDDLE EAST LIMITED Vs. DEPUTY COMMISSION OF INCOME TAX
|
July 25, 2019 |
|
BABA SANTOSH GIRI Vs. STATE OF UTTARAKHAND
|
August 6, 2019 |
|
BABALIMAN @ VIRAJMAAN Vs. STATE OF UTTARAKHAND
|
August 8, 2019 |
|
BACHE SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
|
August 28, 2019 |
|
BADESHA RICE MILL Vs. UTTARAKHAND GRAMIN BANK
|
May 7, 2019 |
|
BADESHA RICE MILL & OTHERS Vs. UTTARAKHAND GRAMIN BANK & OTHERS
|
March 14, 2019 |
|
BADRI PRASAD GUPTA & ANOTHER Vs. UNION OF INDIA & OTHERS
|
April 3, 2019 |
|
BAHADUR RAM Vs. STATE OF UTTARAKHAND
|
December 2, 2019 |
|
BALAM SINGH GUNSOLA Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
|
BALDEV RAJ Vs. STATE OF UTTARAKHAND
|
August 5, 2019 |
|
BALDEV SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
February 11, 2019 |
|
BALRAJ SINGH @ JAGGI Vs. STATE OF UTTARAKHAND
|
July 17, 2019 |
|
BALRAJ SINGH LAMBA Vs. STATE OF UTTARAKHAND
|
August 7, 2019 |
|
BALVEER Vs. STATE OF UTTARAKHAND
|
April 3, 2019 |
|
BALVEER Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
|
BALVEER SINGH BISHT Vs. STATE OF UTTARAKHAND
|
May 24, 2019 |
|
BALVINDER SINGH Vs. STATE OF UTTARAKHAND
|
April 1, 2019 |
|
BALVINDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 19, 2019 |
|
BALWANT SINGH CHAUHAN & ANR Vs. MAHAVIDYALAYA SABHA JWALAPUR.HARIDWAR & ORS
|
May 14, 2019 |
|
BANI FATMA SAJIDA AND ANOTHER Vs. C F F P/B H E L RANIPUR HARIDWAR & OTHERS
|
March 26, 2019 |
|
BANK OF BARODA Vs. DISTRICT MAGISTRATE UDHAM SINGH NAGAR
|
July 16, 2019 |
|
BANKEY BIHARI Vs. BTC INDUSTRIES PVT. LTD.
|
November 13, 2019 |
|
BASANT Vs. STATE OF UTTARAKHAND
|
July 9, 2019 |
|
BASANT BALLABH PANT AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 28, 2019 |
|
BASANT KARKI Vs. STATE OF UTTARAKHAND
|
July 11, 2019 |
|
BASANT RAM & ANOTHER Vs. CHANCELLOR G B PANT UNIVERSITY & OTHERS
|
March 26, 2019 |
|
BASANT SINGH BISHT Vs. HIGH COURT OF UTTARAKHAND
|
December 19, 2019 |
|
BHAGAWATI DEVI Vs. STATE OF UTTARAKHAND
|
September 25, 2019 |
|
BHAGWAN DASS Vs. UNION OF INDIA
|
May 28, 2019 |
|
BHAGWAN SINGH Vs. STATE OF UTTARAKHAND
|
March 18, 2019 |
|
BHAGWATI CHARAN AGARWAL Vs. PRAMOD KUMAR AGARWAL & ANOTHER
|
February 27, 2019 |
|
BHAGWATI PRASAD JOSHI Vs. STATE OF UTTARAKHAND
|
May 10, 2019 |
|
BHAIRAV DUTT BHATT Vs. STATE OF UTTARAKHAND
|
October 23, 2019 |
|
BHAJAN PAL Vs. STATE OF UTTARAKHAND & OTHERS
|
February 12, 2019 |
|
BHAJAN SINGH Vs. HEERA LAL GAUTAM & ANOTHER
|
April 8, 2019 |
|
BHANU PRATAP SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 5, 2019 |
|
BHANU PRATAP SINGH Vs. STATE OF UTTARAKHAND
|
September 27, 2019 |
|
BHANU PRATAP SINGH Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
BHANWAR SINGH Vs. STATE OF UTTARAKHAND
|
April 12, 2019 |
|
BHARAT CONSTRUCTION & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 8, 2019 |
|
BHARAT HEAVY ELECTRICALS LIMITED AND ANOTHER Vs. RISHIPAL
|
March 15, 2019 |
|
BHARAT HOTELS LTD Vs. SATISH KUMAR & ORS
|
March 13, 2019 |
|
BHARAT SINGH Vs. STATE OF UTTARAKHAND
|
May 2, 2019 |
|
BHASHKAR GARG Vs. STATE OF UTTARAKHAND
|
December 17, 2019 |
|
BHASKAR KABDAL Vs. STATE OF UTTARAKHAND
|
November 22, 2019 |
|
BHASKAR PRASAD Vs. STATE OF UTTARANCHAL
|
November 7, 2019 |
|
BHASKARA NAND PANT Vs. STATE OF UTTARAKHAND & ANOTHER
|
February 13, 2019 |
|
BHAV SINGH Vs. STATE OF UTTARAKHAND
|
November 25, 2019 |
|
BHAWAN SINGH Vs. DHAN SINGH
|
May 29, 2019 |
|
BHIM BAHADUR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, HIGHER SECONDARY UTTARAKHAND DEHRADUN
|
September 21, 2019 |
|
BHOPAL SINGH Vs. STATE OF UTTARAKHAND
|
March 14, 2019 |
|
BHOPAL SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 13, 2019 |
|
BHUDEV SHARMA Vs. NEERU
|
August 8, 2019 |
|
BHUPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
January 10, 2019 |
|
BHUPAL SINGH JALAL Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS
|
April 10, 2019 |
|
BHUPENDRA MEHRA Vs. STATE OF UTTARAKHAND
|
August 30, 2019 |
|
BHUPENDRA PHARASI Vs. STATE OF UTTARAKHAND
|
May 24, 2019 |
|
BHUPENDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 18, 2019 |
|
BHUPESH KUMAR SHIKSHAN EVAM VIKAS SANSTHAN Vs. PUNJAB NATIONAL BANK
|
November 7, 2019 |
|
BHUPINDER SINGH KANDARI Vs. STATE OF UTTARAKHAND
|
December 16, 2019 |
|
BHURA Vs. STATE OF UTTARAKHAND
|
July 23, 2019 |
|
BHUSHAN LAL Vs. STATE OF UTTARAKHAND
|
July 26, 2019 |
|
BHUWAN CHANDRA TEWARI Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
August 7, 2019 |
|
BIKRAM SINGH PUNDIR Vs. STATE OF UTTARAKHAND
|
May 3, 2019 |
|
BINNI KHOSALA Vs. STATE OF UTTARAKHAND
|
August 27, 2019 |
|
BINOD SINGH BHANDARI Vs. STATE OF UTTARAKHAND
|
November 21, 2019 |
|
BION PLASTICS Vs. COMMISSIONER CGST
|
July 15, 2019 |
|
BIPIN CHANDRA UNIYAL AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
February 12, 2019 |
|
BRIHESH KUMAR ALIAS BRIJPAL SINGH Vs. STATE OF UTTARAKHAND
|
July 18, 2019 |
|
BRIJESH KUMAR CHAUDHARY Vs. UNION OF INDIA
|
June 11, 2019 |
|
BRIJESH KUMAR GUPTA Vs. STATE OF UTTARAKHAND
|
November 28, 2019 |
|
BRIJESH KUMAR YADAV Vs. STATE OF UTTARAKHAND
|
December 18, 2019 |
|
BVG INDIA LTD Vs. REGIONAL LABOUR COMMISSIONER
|
July 23, 2019 |
|
C. P. CONSTABLE NO. 1400 Vs. STATE OF UTTARAKHAND
|
November 27, 2019 |
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C.S. SHARMA Vs. STATE OF UTTARAKHAND
|
May 3, 2019 |
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CADILIA HEALTHCARE LIMITED Vs. STATE OF UTTARAKHAND
|
May 30, 2019 |
|
CEMENT LIMITED Vs. STATE OF UTTARAKHAND
|
August 8, 2019 |
|
CENTRAL FACTORY FORGE PLANT Vs. STATE OF UTTAR PRADESH
|
May 22, 2019 |
|
CENTRAL TRANSPORT COMPANY Vs. STATE OF UTTARAKHAND
|
April 22, 2019 |
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CENTRE OF INDIAN TRADE UNIONS Vs. DIRECTOR ALL INDIA INSTITUTE OF MEDICAL SCIENCE RISHIKESH, DEHRADUN
|
August 5, 2019 |
|
CHAIRMAN UTTARAKHAND GRAMIN BANK Vs. BRIJMOHAN SINGH RAWAT
|
August 19, 2019 |
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CHANDAN SINGH Vs. STATE OF UTTARAKHAND
|
August 13, 2019 |
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CHANDAN SINGH Vs. STATE OF UTTARAKHAND
|
December 12, 2019 |
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CHANDAN SINGH BISHT Vs. STATE OF UTTARAKHAND
|
July 1, 2019 |
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CHANDAN SINGH PANWAR Vs. STATE OF UTTARAKHAND & OTHERS
|
April 30, 2019 |
|
CHANDRA MOHAN ARORA Vs. UTTARAKHAND STATE CO-OPERATIVE FEDERATION DEHRADUN
|
November 29, 2019 |
|
CHANDRA MOHAN JAKHMOLA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
CHANDRA PANDIT @ AALIYA ANSARI Vs. STATE OF UTTARAKHAND
|
July 29, 2019 |
|
CHANDRA PRABHA KHATTAR Vs. STATE OF UTTARAKHAND
|
November 16, 2019 |
|
CHANDRA PRAKASH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 3, 2019 |
|
CHANDRA PRAKASH AGARWAL Vs. ABDUL NAYEEM
|
April 23, 2019 |
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CHANDRA SHEKHAR KANDPAL Vs. STATE OF UTTARAKHAND
|
December 18, 2019 |
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CHANDRA SHEKHAR SANWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 13, 2019 |
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CHANDRA SHEKHAR TYAGI Vs. STATE OF UTTARAKHAND & OTHERS
|
May 14, 2019 |
|
CHANDRAKIRAN Vs. POWER GIRD CORPORATION OF INDIA
|
June 28, 2019 |
|
CHANDRAPAL & SONS COMMISSION AGENT Vs. DIRECTOR KRISHI UTPADAN VIRPRAHAN BOARD
|
April 16, 2019 |
|
CHANDRAPAL SINGH BOHRA Vs. STATE OF UTTARAKHAND
|
October 10, 2019 |
|
CHARAN SINGH Vs. CHIEF ELECTION COMMISSION AND OTHERS
|
April 8, 2019 |
|
CHARANJEET KAUR Vs. AMINDER PAL SINGH
|
May 21, 2019 |
|
CHARANJEET SINGH Vs. STATE OF UTTARAKHAND
|
May 7, 2019 |
|
CHHATRAPAL SINGH BISHT Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
August 7, 2019 |
|
CHHITIJ KISHORE SHARMA Vs. MAHESH CHANDRA PANT
|
May 2, 2019 |
|
CHHOTE LAL AND ANOTHER Vs. PRABHJEET SINGH AND OTHERS
|
March 14, 2019 |
|
CHILA DEVI Vs. SUCCHA SINGH
|
July 19, 2019 |
|
CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LIMITED Vs. HANIFA
|
August 2, 2019 |
|
COMMERCIAL TOYOTA GENERAL MANAGER SALES SHRI ABHINAV KHOSLA Vs. STATE OF UTTARAKHAND
|
July 31, 2019 |
|
COMMISSIONER CENTRAL EXCISE & CUSTOMS Vs. DUJODWALA RESINS & TERPENES LTD & ANOTHER
|
July 10, 2019 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. SATYABRATA, SWAIN, GENERAL MANAGER OF SURYA POLYBACK PRIVATE LIMITED
|
May 6, 2019 |
|
COMMISSIONER OF CGST & CENTRAL EXCISE COMMISSIONRATE Vs. RAI BAHADUR NARAIN SUGAR MILLS LTD
|
April 3, 2019 |
|
COMMISSIONER, CUSTOMS & CENTRAL EXCISE Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
August 28, 2019 |
|
COMMITTEE OF MANAGEMENT PURAN SINGH MOHAN SINGH INTER COLLEGE Vs. STATE OF UTTARAKHAND
|
July 9, 2019 |
|
COMMITTEE OF MANAGEMENT, JANTA JUNIOR HIGH SCHOOL Vs. STATE OF UTTARAKHAND
|
June 10, 2019 |
|
COMPOUNDING APPLICATION Vs. STATE OF UTTARAKHAND
|
November 20, 2019 |
|
CONSTRUCTION INDIA LTD Vs. CHIEF ENGINEER
|
July 5, 2019 |
|
COOPER PHARMA & ORS Vs. SHAMSHAD AHMAD
|
April 5, 2019 |
|
D D MISRA Vs. UNION OF INDIA & ANOTHER
|
April 12, 2019 |
|
D.K. CONSTRUCTION COMPANY Vs. NAGAR PANCHAYAT
|
November 8, 2019 |
|
D.K. JOSHI Vs. STATE OF UTTARAKHAND
|
August 29, 2019 |
|
DALBEER SINGH DANU Vs. UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION
|
April 23, 2019 |
|
DALEEP SINGH NEGI Vs. STATE OF UTTARAKHAND
|
November 2, 2019 |
|
DALIP SINGH ADHIKARI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 23, 2019 |
|
DALIP SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
|
May 14, 2019 |
|
DALVINDER SINGH Vs. STATE OF UTTARAKHAND
|
December 5, 2019 |
|
DAMAR BAHADUR Vs. STATE OF UTTARAKHAND
|
July 17, 2019 |
|
DAMINI Vs. STATE OF UTTARAKHAND
|
December 11, 2019 |
|
DAN SINGH RAUTELA Vs. STATE OF UTTARAKHAND
|
June 10, 2019 |
|
DARSHAN LAL Vs. UNION OF INDIA
|
May 9, 2019 |
|
DARSHAN SINGH Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
DATT INFRASTRUCTURE & SERVICE LTD. Vs. UTTARAKHAND POWER CORPORATION LTD.
|
December 7, 2019 |
|
DAULAT RAM SEMWAL & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 10, 2019 |
|
DAVENDRA SINGH Vs. STATE OF UTTARAKHAND
|
April 23, 2019 |
|
DAVINDER SINGH Vs. STATE OF UTTARAKHAND
|
May 16, 2019 |
|
DAYANAND SHIKSHA SANSTHAN Vs. STATE OF UTTARAKHAND
|
June 10, 2019 |
|
DAZZLE FABLE ENTERTAINMENT PVT. LTD Vs. STATE OF UTTARAKHAND
|
September 3, 2019 |
|
DEEKSHIKA Vs. STATE OF UTTARAKHAND
|
November 19, 2019 |
|
DEENDAYAL KHANDURI Vs. SECRETARY, COOPERATIVE BANK
|
December 11, 2019 |
|
DEEP SHARMA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
March 1, 2019 |
|
DEEP SINGH (DECEASED) THROUGH LR Vs. DEPUTY DIRECTOR OF CONSOLIDATION & OTHERS
|
July 19, 2019 |
|
DEEP SINGH @ PRADEEP SINGH Vs. SENIOR SUPERINTENDENT OF POLICE, UDHAM SINGH NAGAR
|
July 10, 2019 |
|
DEEP UPADHYAY Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 18, 2019 |
|
DEEPA VIRMANI Vs. VIRENDRA DANG
|
December 13, 2019 |
|
DEEPAK Vs. STATE OF UTTARAKHAND
|
July 16, 2019 |
|
DEEPAK @ DEEPU Vs. STATE OF UTTARAKHAND
|
April 22, 2019 |
|
DEEPAK BHIST Vs. MEGHA BHIST
|
July 4, 2019 |
|
DEEPAK KUMAR Vs. MEENA
|
July 1, 2019 |
|
DEEPAK RAJGURU Vs. STATE OF UTTARAKHAND
|
June 12, 2019 |
|
DEEPENDRA BISHT Vs. STATE OF UTTARAKHAND
|
August 22, 2019 |
|
DEEPIKA Vs. STATE OF UTTARAKHAND
|
November 8, 2019 |
|
DEEPIKA AGARWAL Vs. STATE OF UTTARAKHAND
|
September 26, 2019 |
|
DENA BANK Vs. DISTRICT MAGISTRATE ALMORA AND OTHERS
|
March 26, 2019 |
|
DEV DUTT SHARMA Vs. PUNJAB NATIONAL BANK
|
May 13, 2019 |
|
DEVANK NAGAR Vs. IMS UNISON UNIVERSITY
|
July 19, 2019 |
|
DEVENDRA Vs. STATE OF UTTARAKHAND
|
November 28, 2019 |
|
DEVENDRA GUPTA ALIAS TINKU Vs. USHA DEVI
|
April 26, 2019 |
|
DEVENDRA KHATRI Vs. SHIV KUMAR
|
August 26, 2019 |
|
DEVESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 12, 2019 |
|
DEVI DUTT CHANDOLA Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
|
DHAN SINGH Vs. GEETA
|
August 27, 2019 |
|
DHAN SINGH NEGI Vs. STATE OF UTTARAKHAND
|
February 7, 2019 |
|
DHANANJAY VERMA Vs. STATE OF UTTARAKHAND
|
May 21, 2019 |
|
DHANJAY GIRI Vs. BRIDGE, ROPEWAY
|
August 8, 2019 |
|
DHARAM SINGH @ DHOOM SINGH Vs. STATE OF UTTARAKHAND
|
May 8, 2019 |
|
DHARAM SINGH NEGI Vs. STATE OF UTTARAKHAND
|
July 23, 2019 |
|
DHARAMPAL SINGH Vs. SATISH KUMAR
|
May 15, 2019 |
|
DHARMAVEER SINGH Vs. REGISTRAR FIRMS SOCIETIES AND CHITS UTTARAKHAND DEHRADUN
|
July 26, 2019 |
|
DHARMENDRA Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 10, 2019 |
|
DHARMENDRA Vs. STATE OF UTTARAKHAND
|
October 21, 2019 |
|
DHARMENDRA SINGH PHUGHAT Vs. STATE OF UTTARAKHAND
|
July 12, 2019 |
|
DHEERAJ BADONI Vs. STATE OF UTTARAKHAND AND ORS.
|
June 18, 2019 |
|
DHEERAJ SAXENA Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
|
DHEERAJ SAXENA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 7, 2019 |
|
DHIRAJ LAL Vs. UNION OF INDIA
|
May 10, 2019 |
|
DHUM SINGH PUNDIR Vs. STATE OF UTTARAKHAND
|
July 10, 2019 |
|
DIGAR SINGH Vs. STATE OF UTTARAKHAND
|
February 27, 2019 |
|
DIGVIJAY SINGH Vs. STATE OF UTTARAKHAND
|
October 15, 2019 |
|
DILBAG SINGH Vs. STATE OF UTTARAKHAND
|
May 13, 2019 |
|
DILIP SINGH SHEKHAWAT Vs. STATE OF UTTARAKHAND
|
August 13, 2019 |
|
DIMPLE DIGVIJAY SINGH PANWAR Vs. STATE OF UTTARAKHAND
|
August 5, 2019 |
|
DINESH BHATT Vs. STATE OF UTTARAKHAND
|
April 1, 2019 |
|
DINESH CHANDRA DABRAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
DINESH CHANDRA PATNI Vs. STATE OF UTTARAKHAND
|
December 11, 2019 |
|
DINESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
May 10, 2019 |
|
DINESH SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
May 28, 2019 |
|
DIRECTOR CORBETT TIGER RESERVE UTTARAKHAND Vs. MASTOO
|
November 2, 2019 |
|
DIRECTOR INCOME TAX INTERNATIONAL TAXATION Vs. HYUNDAI HEAVY INDUSTRIES CO LTD
|
March 14, 2019 |
|
DIRECTOR OF INCOME TAX Vs. MAERSK CO. LTD.
|
February 26, 2019 |
|
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-II, NEW DELHI Vs. GIL MAURITIUS HOLDING LTD
|
May 2, 2019 |
|
DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION Vs. SCHLUMBERGER ASIA SERVICES LTD
|
April 12, 2019 |
|
DIRECTOR PRIMARY EDUCATION & OTHERS Vs. SUDHIR KUMAR
|
March 8, 2019 |
|
DIRECTOR, BT KUMAON INSTITUTE OF TECHNOLOGY DWARAHAT Vs. STATE OF UTTARAKHAND
|
August 2, 2019 |
|
DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY ROORKEE Vs. PUSHPA DOVAL & OTHERS
|
March 11, 2019 |
|
DIRECTOR, UTTARAKHAND MANDI PARISHAD Vs. SAHOTA SEED LIMITED
|
August 22, 2019 |
|
DISTRICT MAGISTRATE Vs. HARISH CHANDRA PANT
|
November 4, 2019 |
|
DIVISIONAL FOREST OFFICER NARENDRA NAGAR TEHRI GARHWAL Vs. RAJENDRA PRASAD
|
May 28, 2019 |
|
DIWAKAR NAINWAL Vs. STATE OF UTTARAKHAND
|
September 16, 2019 |
|
DIWAN SINGH & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 29, 2019 |
|
DIWAN SINGH NEGI Vs. NATIONAL ASSURANCE COMPANY LIMITED
|
July 19, 2019 |
|
DR. ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
April 25, 2019 |
|
DR. CHHAYA SHUKLA Vs. VICE CHANCELLOR
|
February 18, 2019 |
|
DR. NARDEV SHARMA Vs. RAVINDRA KUMAR JAIN
|
May 17, 2019 |
|
DR. SANGEETA SINGH Vs. GURUKUL KANGRI UNIVERSITY HARIDWAR
|
May 24, 2019 |
|
DR. VIDYA SAGAR SINGH Vs. G.B. PANT UNIVERSITY OF AGRICULTURE
|
May 16, 2019 |
|
DURGA SINGH CHAUHAN Vs. RAJENDRA KOTHIYAL
|
October 1, 2019 |
|
DUSHYANT Vs. STATE OF UTTARAKHAND
|
July 11, 2019 |
|
DUSHYANT KUMAR Vs. STATE OF UTTARAKHAND
|
December 4, 2019 |
|
DWIJENDRA TRIPATHI Vs. SIMRANPREET SINGH
|
July 4, 2019 |
|
EBM-PAPST INDIA PVT. LTD. Vs. STATE OF UTTARAKHAND AND ORS.
|
December 4, 2019 |
|
EMINENT INFRADEVELOPERS PVT LTD Vs. VIVEK RADHU
|
November 15, 2019 |
|
EMINENT INFRADEVELOPERS PVT. LTD. Vs. RASHMI BALA AHLUWALIA
|
November 13, 2019 |
|
ERALITE BUILDTECH PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
|
July 19, 2019 |
|
EURASIA DOOR DEVICES Vs. STATE OF UTTARAKHAND
|
May 3, 2019 |
|
EURO LIFE HEALTH CARE PVT. Vs. ARJUN SINGH AND ORS.
|
April 4, 2019 |
|
EXECUTIVE ENGINEER Vs. SHASHI BHUSHAN
|
May 23, 2019 |
|
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION, UTTARAKHAND POWER CORPORATION LIMITED Vs. HIMGIRI ISPAT PVT. LTD
|
July 11, 2019 |
|
FAEEM QURAISHI Vs. STATE OF UTTARAKHAND
|
September 13, 2019 |
|
FIROZ Vs. STATE OF UTTARAKHAND
|
July 9, 2019 |
|
FOOD CORPORATION OF INDIA AND ORS. Vs. MAHAVEER SINGH AND ORS.
|
June 26, 2019 |
|
FRIEND GLASS AND GLAZING PVT. LTD Vs. STATE OF UTTARAKHAND
|
April 22, 2019 |
|
FRIENDS GLASS & GLAZING PVT LTD Vs. STATE OF UTTARAKHAND AND ORS
|
February 12, 2019 |
|
FURKAN Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 6, 2019 |
|
FURKAN Vs. STATE OF UTTARAKHAND
|
October 17, 2019 |
|
GAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
July 15, 2019 |
|
GAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
October 22, 2019 |
|
GAJENDRA SINGH Vs. DOON UNIVERSITY DEHRADUN
|
July 26, 2019 |
|
GAJENDRA SINGH KUNWAR Vs. STATE OF UTTARAKHAND
|
July 29, 2019 |
|
GAJPAL SINGH RAWAT Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
GAMA PRASAD Vs. LALCHAND
|
July 23, 2019 |
|
GANGA MANDIR Vs. STATE OF UTTARAKHAND
|
August 5, 2019 |
|
GANGA PRASAD AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 27, 2019 |
|
GANI AHMAD Vs. STATE OF UTTARAKHAND
|
May 28, 2019 |
|
GAURAV PARASHAR Vs. JAGDISH CHANDRA JOSHI
|
July 26, 2019 |
|
GAURI MAULEKHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 6, 2019 |
|
GAURI SHANKAR UPADHYAY Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 11, 2019 |
|
GAUTAM YADAV Vs. STATE OF UTTARAKHAND
|
August 16, 2019 |
|
GEETA Vs. STATE OF UTTARAKHAND
|
April 2, 2019 |
|
GEETA DEVI & OTHERS Vs. NATIONAL INSURANCE CO LTD
|
November 7, 2019 |
|
GEETA DEVI & OTHERS Vs. ASHISH KUMAR CHOPRA
|
December 17, 2019 |
|
GEETA KUMAI Vs. STATE OF UTTARAKHAND
|
May 6, 2019 |
|
GEETA NEGI Vs. GANESH SINGH
|
November 7, 2019 |
|
GEETA PANDEY Vs. STATE OF UTTARAKHAND
|
May 24, 2019 |
|
GEETA RAM NAUTIYAL Vs. STATE OF UTTARAKHAND
|
October 17, 2019 |
|
GEETA SINGH Vs. PRABHAVATI DEVI
|
August 30, 2019 |
|
GENERAL MANAGER Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY
|
July 19, 2019 |
|
GENERAL MANAGER, BAJAJ MOTORS LIMITED Vs. BAJAJ MOTORS KARMKAR UNION
|
December 10, 2019 |
|
GIRISH CHANDRA Vs. COMMITTEE OF MANAGEMENT
|
March 6, 2019 |
|
GIRISH SINGH BISHT Vs. UTTARAKHAND TRANSPORT CORPORATION AND ORS.
|
November 20, 2019 |
|
GODAWARI DEVI Vs. STATE ELECTION COMMISSION
|
September 25, 2019 |
|
GOPAL DUTT Vs. STATE OF UTTARAKHAND
|
May 20, 2019 |
|
GOPAL SHARMA Vs. STATE OF UTTARAKHAND
|
November 21, 2019 |
|
GOPAL SINGH Vs. BOARD OF REVENUE
|
October 22, 2019 |
|
GOPAL SINGH MANRAL Vs. DURGA SINGH RATHORE
|
July 10, 2019 |
|
GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. JAGDISH SHARMA & ANOTHER
|
April 1, 2019 |
|
GOVIND PRASAD Vs. DINESH SHARMA
|
November 25, 2019 |
|
GOYAL VEG OILS LIMITED Vs. STATE OF UTTARAKHAND
|
November 6, 2019 |
|
GRAPHIC ERA (DEEMED TO BE UNIVERSITY) Vs. UNION OF INDIA
|
August 2, 2019 |
|
GUDDI DEVI Vs. STATE OF UTTARAKHAND
|
May 8, 2019 |
|
GULAB SINGH Vs. STATE OF UTTARAKHAND
|
May 3, 2019 |
|
GULAB SINGH ALIAS KUNAL Vs. STATE OF UTTARAKHAND
|
January 9, 2019 |
|
GULAM SABIR Vs. STATE OF UTTARAKHAND
|
August 23, 2019 |
|
GULBAHAR Vs. STATE OF UTTARAKHAND
|
August 28, 2019 |
|
GULSHER Vs. STATE OF UTTARAKHAND
|
August 22, 2019 |
|
GULSHER ALI Vs. STATE OF UTTARAKHAND
|
May 27, 2019 |
|
GURDEV SINGH ALIAS LADI CHEEMA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 10, 2019 |
|
GURMUKH Vs. STATE OF UTTARAKHAND
|
November 8, 2019 |
|
GURPREET SINGH Vs. STATE OF UTTARAKHAND
|
July 12, 2019 |
|
GURSAHAB SINGH Vs. STATE OF UTTARAKHAND
|
December 20, 2019 |
|
GURUDEEP SINGH Vs. STATE OF UTTAR PRADESH
|
August 6, 2019 |
|
GURVINDER SINGH Vs. STATE OF UTTARAKHAND
|
February 20, 2019 |
|
GYAN CHAND Vs. STATE OF UTTARAKHAND
|
November 15, 2019 |
|
GYAN CHAND Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 1, 2019 |
|
H D F C ERGO GENERAL INSURANCE CO LTD Vs. MOHIT KUMAR AND OTHERS
|
March 26, 2019 |
|
H.D.F.C. ERGO GENERAL INSURANCE COMPANY LTD. Vs. ANITA DEVI AND ORS.
|
October 17, 2019 |
|
H.P. SINGH Vs. STATE OF UTTARAKHAND
|
October 1, 2019 |
|
HAIDER Vs. STATE OF UTTARAKHAND
|
August 8, 2019 |
|
HAJI NASEEM AHMAD Vs. UTTARAKHAND WAKF BOARD
|
April 25, 2019 |
|
HAJI RAO SHARAFAT ALI Vs. STATE OF UTTARAKHAND
|
August 23, 2019 |
|
HARDEEP SHARMA Vs. STATE OF UTTARAKHAND
|
March 15, 2019 |
|
HARDEEP SINGH Vs. STATE OF UTTARAKHAND
|
November 14, 2019 |
|
HARENDRA SINGH @ HAR SINGH Vs. STATE OF UTTARANCHAL
|
August 16, 2019 |
|
HARI DATT PATHAK Vs. SANJEEDA BEGUM
|
September 19, 2019 |
|
HARI KRISHNA Vs. STATE OF UTTARAKHAND
|
July 30, 2019 |
|
HARI NAGAR Vs. STATE OF UTTARAKHAND
|
September 4, 2019 |
|
HARI SHANKAR SAGAR Vs. UTTARAKHAND POWER CORPORATION LIMITED
|
December 19, 2019 |
|
HARIDWAR AYURVEDIC COLLEGE AND RESEARCH CENTRE Vs. UNION OF INDIA
|
August 27, 2019 |
|
HARIDWAR SAHKARI GRIH NIRMAN SAMITI LIMITED Vs. PUBLIC INFORMATION OFFICER
|
May 15, 2019 |
|
HARISH CHANDRA Vs. STATE OF UTTAR PRADESH
|
May 2, 2019 |
|
HARISH CHANDRA Vs. STATE OF UTTARAKHAND
|
July 2, 2019 |
|
HARISH CHANDRA Vs. STATE OF UTTARAKHAND
|
March 14, 2019 |
|
HARISH CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
|
December 16, 2019 |
|
HARISH PURI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 21, 2019 |
|
HARISH RAM Vs. STATE OF UTTARAKHAND
|
July 3, 2019 |
|
HARKESH Vs. STATE OF UTTARAKHAND
|
June 11, 2019 |
|
HARKESH SINGH Vs. STATE OF UTTARAKHAND
|
August 1, 2019 |
|
HARMAHENDRA SINGH Vs. STATE OF UTTARAKHAND
|
May 27, 2019 |
|
HARMIT SINGH Vs. PRABHA RANA
|
March 15, 2019 |
|
HARPAL SINGH Vs. STATE OF UTTARAKHAND
|
August 14, 2019 |
|
HARPRASAD Vs. MEERHASAN
|
July 19, 2019 |
|
HARSH RAJ CHADHA Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
HARSH VARDHAN Vs. SURENDRA KUMAR GUPTA
|
May 15, 2019 |
|
HARSHA PANT Vs. YOGESH CHANDRA PANT
|
November 20, 2019 |
|
HAWALDAR (RETD.) MANTHALAL Vs. STATE OF UTTARAKHAND
|
July 1, 2019 |
|
HAZI GAFFAR Vs. STATE OF UTTARAKHAND
|
June 18, 2019 |
|
HEERA DEVI Vs. PARAMJEET SINGH
|
July 3, 2019 |
|
HEM SINGH Vs. STATE OF UTTARAKHAND
|
May 23, 2019 |
|
HEMA Vs. GOMTI PURAN PRASAD ARYA KANYA INTER COLLEGE
|
April 12, 2019 |
|
HEMA DEVI Vs. STATE OF UTTTARAKHAND & OTHERS
|
March 14, 2019 |
|
HEMA KARKI Vs. STATE OF UTTARAKHAND
|
May 21, 2019 |
|
HERO MOTOCORP LIMITED Vs. LAKHAN JUYAL
|
July 16, 2019 |
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HIGHFIELD DISTILLERS AND BOTTLERS PVT LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
April 8, 2019 |
|
HIMANSHU CHOPRA Vs. GOVIND BALLABH PANT UNIVERSITY
|
November 4, 2019 |
|
HIMANSHU CHOPRA Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY
|
October 23, 2019 |
|
HIMANSHU JOSHI Vs. STATE OF UTTARAKHAND
|
April 25, 2019 |
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HIMANSHU JOSHI Vs. STATE OF UTTARAKHAND
|
July 1, 2019 |
|
HIMANSHU SHARMA Vs. STATE OF UTTARAKHAND
|
August 28, 2019 |
|
HMT KAMGAR SANGH THROUGH ITS SECRETARY MUKESH TIWARI Vs. UNION OF INDIA AND OTHERS
|
March 18, 2019 |
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HONEY BHOLA Vs. STATE OF UTTARAKHAND
|
December 6, 2019 |
|
HOTEL REVINE PALACE Vs. GOVERNMENT OF INDIA
|
July 29, 2019 |
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HUHTAMAKI PPL LTD. Vs. STATE OF UTTARAKHAND
|
April 12, 2019 |
|
HUKUM SINGH BARTHWAL AND ORS. Vs. VIJAY GUSAIN AND ORS.
|
December 17, 2019 |
|
HUKUM SINGH NEGI Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
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HUKUM SINGH NEGI Vs. STATE OF UTTARAKHAND
|
September 12, 2019 |
|
ICICI BANK Vs. PEACOCK MEDIA LIMITED & ORS
|
April 12, 2019 |
|
IKRAM AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
November 16, 2019 |
|
IMRAN AHMAD Vs. NABIL KHAN
|
July 16, 2019 |
|
IMS UNIVERSITY Vs. STATE INFORMATION COMMISSIONER AND ORS.
|
December 13, 2019 |
|
INDER KUMAR BATTA Vs. ASSISTANT COLLECTOR, IN-CHARGE SUB DIVISION / SDO, DEHRAUN
|
November 4, 2019 |
|
INDIA GLYCOLS LIMITED Vs. STATE OF UTTARAKHAND
|
August 30, 2019 |
|
INDIA SCHOOL SOCIETY (REGISTERED) Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 1, 2019 |
|
INDIAN ANALYTICAL LABORATORIES Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
INDIRA RANI Vs. STATE OF UTTARAKAND
|
July 2, 2019 |
|
INDRANI @ INDRAWATI Vs. STATE OF UTTARAKHAND
|
July 4, 2019 |
|
INDRESH GOPAL KOHLI Vs. ANITA
|
September 20, 2019 |
|
ISHA PARVEEEN Vs. STATE OF UTTARAKHAND
|
November 26, 2019 |
|
ISHANK Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
October 17, 2019 |
|
ISHTIYAK ALI Vs. STATE OF UTTARAKHAND
|
September 16, 2019 |
|
ISHWAR CHAND SHARMA Vs. SATENDRA KUMAR & ANOTHER
|
March 28, 2019 |
|
ISHWAR DAYAL AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 16, 2019 |
|
ISHWAR SHANDILYA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 25, 2019 |
|
J P GANGWAR Vs. COMMITTEE OF MANAGEMENT, RLS MEMORIAL DEGREE COLLEGE, JASPUR
|
April 30, 2019 |
|
J SONS COMPANY LTD NOW JCL INFRA LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
February 26, 2019 |
|
J.N. PURI Vs. STATE OF UTTAR PRADESH
|
August 20, 2019 |
|
JABIR HASAR Vs. STATE OF UTTARAKHAND
|
April 22, 2019 |
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JAGANNATH PRASAD KUKSAL Vs. STATE OF UTTARAKHAND
|
September 4, 2019 |
|
JAGAT NARAIN SUBHARTI CHARITABLE TRUST Vs. STATE OF UTTARAKHAND
|
August 7, 2019 |
|
JAGDESHWARI DEVI Vs. ORIENTAL INSURANCE CO. LTD
|
May 21, 2019 |
|
JAGDISH Vs. BACHULI DEVI
|
December 17, 2019 |
|
JAGDISH CHANDRA KANDPAL Vs. STATE OF UTTARAKHAND
|
August 8, 2019 |
|
JAGDISH CHANDRA PATHAK Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
|
JAGDISH CHANDRA PRAJAPATI Vs. STATE OF UTTARAKHAND
|
December 11, 2019 |
|
JAGDISH LAL Vs. ADDITIONAL DISTRICT JUDGE/ 1ST FTC ROORKEE
|
August 27, 2019 |
|
JAGDISH PRASAD Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
JAGDISH PRASAD Vs. STATE OF UTTARAKHANDAND OTHERS
|
November 13, 2019 |
|
JAGDISH PRASAD BHATT Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 14, 2019 |
|
JAGDISH SINGH RAWAT AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 30, 2019 |
|
JAGMOHAN SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS
|
April 9, 2019 |
|
JAHANGEER Vs. STATE OF UTTARAKHAND AND ORS.
|
May 31, 2019 |
|
JAI BHAGWANI GUPTA Vs. MADAN LAL
|
July 26, 2019 |
|
JAI GOPAL ASSOCIATES Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 23, 2019 |
|
JAI PRAKASH MAURYA Vs. STATE OF UTTARAKHAND
|
October 23, 2019 |
|
JAI RAJ Vs. CONSOLIDATION COMMISSIONER
|
July 18, 2019 |
|
JAIN VIDEO ON WHEELS LTD Vs. STATE OF UTTARAKHAND
|
July 18, 2019 |
|
JAIPRAKASH RUHELA Vs. STATE OF UTTARAKHAND
|
August 7, 2019 |
|
JAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
March 28, 2019 |
|
JANKI DEVI Vs. UNION OF INDIA
|
November 13, 2019 |
|
JANTA INTER COLLEGE SULTANPUR Vs. DIRECTOR, SECONDARY EDUCATION DIRECTORATE
|
July 1, 2019 |
|
JASBEER SINGH Vs. STATE OF UTTARAKHAND
|
July 31, 2019 |
|
JASMEET KAUR BAGGA Vs. STATE OF UTTARAKHAND
|
October 16, 2019 |
|
JASPREET CHAWLA Vs. STATE OF UTTARAKHAND
|
October 17, 2019 |
|
JASVEER Vs. STATE OF UTTARAKHAND
|
November 2, 2019 |
|
JASVEER SINGH Vs. BOARD OF REVENUE UTTARAKHAND
|
May 27, 2019 |
|
JATIN CHAWALA Vs. STATE OF UTTARAKHAND
|
August 8, 2019 |
|
JATIN DUGGAL ALIAS JITENDRA DUGGAL Vs. SONIA DUGGAL
|
July 23, 2019 |
|
JAWAHAR LAL Vs. STATE OF UTTARAKHAND
|
December 11, 2019 |
|
JAYDEEP Vs. REGIONAL MANAGER, INDIAN OIL CORPORATION
|
July 1, 2019 |
|
JEET SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
February 13, 2019 |
|
JEEVAN RAUT Vs. STATE OF UTTARAKHAND
|
September 12, 2019 |
|
JITENDRA SINGH Vs. STATE OF UTTARAKHAND
|
November 13, 2019 |
|
JITENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
August 8, 2019 |
|
JUBNESH Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 7, 2019 |
|
JUGNOO @ SANDEEP TYAGI Vs. STATE OF UTTARAKHAND
|
July 19, 2019 |
|
JULFICAR Vs. STATE OF UTTARAKHAND
|
November 19, 2019 |
|
JYOTI Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
July 10, 2019 |
|
JYOTSANA Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 30, 2019 |
|
K.D. GAHTORI Vs. STATE OF UTTARAKHAND
|
May 17, 2019 |
|
KAILASH CHAND JOSHI Vs. STATE OF UTTARAKHAND
|
October 16, 2019 |
|
KAILASH CHANDRA Vs. RAM BABU
|
May 17, 2019 |
|
KAILASH CHANDRA Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
KAILASH CHANDRA NAUDIYAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
January 10, 2019 |
|
KAILASH CHANDRA SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 25, 2019 |
|
KAILASH SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
August 19, 2019 |
|
KAILASH SUYAL Vs. BOBY RAY
|
August 27, 2019 |
|
KALEEM SHEKH Vs. STATE OF UTTARAKHAND
|
December 19, 2019 |
|
KAMAL JOSHI Vs. STATE OF UTTARAKHAND
|
July 29, 2019 |
|
KAMAL SINGH GARIYA Vs. STATE OF UTTARAKHAND
|
December 16, 2019 |
|
KAMAL SINGH RANA Vs. STATE OF UTTARAKHAND
|
August 29, 2019 |
|
KAMLAPATI SANWAL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 6, 2019 |
|
KANCHAN CHAUHAN Vs. STATE OF UTTARAKHAND
|
October 1, 2019 |
|
KANHIYA LAL POLYTECHNIC Vs. PRESIDING OFFICER
|
July 4, 2019 |
|
KANTA PRASAD GANGWAR Vs. STATE OF UTTARAKHAND AND ORS.
|
May 30, 2019 |
|
KANWAR AMNINDER SINGH Vs. HONBLE HIGH COURT OF UTTARAKHAND AND OTHERS
|
September 25, 2019 |
|
KAPIL KUMAR GOYAL Vs. STATE OF UTTARAKHAND
|
July 4, 2019 |
|
KAPIL SHARMA Vs. STATE OF UTTARAKHAND
|
June 28, 2019 |
|
KAPIL SINGHAL Vs. STATE OF UTTARAKHAND
|
August 13, 2019 |
|
KARAN Vs. STATE OF UTTARAKHAND
|
October 22, 2019 |
|
KARNAIL SINGH Vs. STATE OF UTTARAKHAND
|
July 29, 2019 |
|
KAUSHIK BISHT Vs. STATE OF UTTARAKHAND
|
July 30, 2019 |
|
KAVISH SHARMA Vs. STATE OF UTTARAKHAND
|
July 24, 2019 |
|
KAVITA KOTHARI & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 13, 2019 |
|
KAVITA PANT Vs. STATE OF UTTARAKHAND
|
July 22, 2019 |
|
KEDAR NATH Vs. MUKHYA ADHISHANTA, GURUKUL MAHA VIDYALAYA & ANOTHER
|
May 15, 2019 |
|
KEDAR NATH Vs. MUKHYA ADHISTHATA, GURUKUL MAHA VIDYALAYA
|
July 8, 2019 |
|
KEWAL SINGH PUNDIR & ANOTHER Vs. SARAL KISHORE AND OTHERS
|
April 4, 2019 |
|
KEWALA NAND PATHAK Vs. STATE OF UTTARAKHAND
|
March 28, 2019 |
|
KHADGA RAM LAPER Vs. STATE OF UTTARAKHAND
|
April 27, 2019 |
|
KHAJAN CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
|
May 24, 2019 |
|
KHAJAN SINGH BISHT Vs. STATE OF UTTARAKHAND
|
September 12, 2019 |
|
KHEEM SINGH BISHT Vs. STATE OF UTTARAKHAND
|
November 15, 2019 |
|
KHEEM SINGH JEENA Vs. STATE OF UTTARAKHAND
|
August 29, 2019 |
|
KHEEM SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
September 18, 2019 |
|
KHEM SINGH RAWAT Vs. MUKESH KUMAR AND OTHERS
|
March 26, 2019 |
|
KHEMKARAN GANGWAR Vs. STATE OF UTTARAKHAND
|
August 16, 2019 |
|
KHUSHHAL SINGH RAWAT AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
March 27, 2019 |
|
KIRAN SUNEJA Vs. STATE OF UTTARAKHAND
|
November 15, 2019 |
|
KIRTI BHUSHAN MISHRA Vs. STATE OF UTTARAKHAND
|
August 2, 2019 |
|
KISHORE JOSHI Vs. STATE OF UTTARAKHAND
|
May 31, 2019 |
|
KM. KANCHAN Vs. STATE OF UTTARAKHAND
|
August 27, 2019 |
|
KM. MANIKA SHARMA Vs. STATE OF UTTARAKHAND
|
August 19, 2019 |
|
KRIPAL SINGH Vs. STATE OF UTTARAKHAND
|
November 20, 2019 |
|
KRIPAL SINGH & ANOTHER Vs. MOHD ASHRAF & OTHERS
|
March 6, 2019 |
|
KRISHAN KANT ANAND Vs. UNION OF INDIA AND OTHERS
|
February 11, 2019 |
|
KRISHAN KUMAR Vs. STATE OF UTTARAKHAND
|
November 26, 2019 |
|
KRISHAN MURARI MANI TRIPATHI Vs. STATE OF UTTARAKHAND
|
August 6, 2019 |
|
KRISHNA ARYA Vs. STATE OF UTTARAKHAND
|
July 10, 2019 |
|
KRISHNA DEVI Vs. STATE OF UTTARAKHAND
|
September 17, 2019 |
|
KRISHNA KAVI Vs. UTTARAKHAND STATE PUBLIC SERVICE TRIBUNAL
|
July 11, 2019 |
|
KRISHNA MOHAN TIWARI Vs. STATE OF UTTARAKHAND
|
April 16, 2019 |
|
KRISHNA SINGH SAJWAN Vs. STATE OF UTTARAKHAND
|
January 11, 2019 |
|
KULDEEP AGARWAL Vs. STATE OF UTTARAKHAND
|
September 3, 2019 |
|
KULDEEP CHAUHAN Vs. STATE OF UTTARAKHAND
|
October 11, 2019 |
|
KULDEEP KAUSHIK Vs. STATE OF UTTARAKHAND
|
May 28, 2019 |
|
KULDEEP KUMAR KHANDELWAL Vs. RAGHUNANDAN LAL BEHAL & OTHERS
|
January 9, 2019 |
|
KULVANTA SINGH Vs. STATE OF UTTARAKHAND
|
April 24, 2019 |
|
KULWANT SINGH Vs. COLLECTOR
|
June 17, 2019 |
|
KUMAON INSTITUTE OF EDUCATION Vs. UTTARAKHAND OPEN UNIVERSITY
|
November 2, 2019 |
|
KUMARI SUNITA RAWAT Vs. PUBLIC SERVICE COMMISSION
|
July 10, 2019 |
|
KUNAL AGARWAL Vs. STATE OF UTTARAKHAND
|
October 16, 2019 |
|
KUNAL SOOD Vs. STATE OF UTTARAKHAND
|
November 5, 2019 |
|
KUNDAN SINGH BISHT Vs. STATE OF UTTARAKHAND
|
November 25, 2019 |
|
KUNDAN SINGH JEENA Vs. STATE OF UTTARAKHAND
|
August 7, 2019 |
|
KUNWAR CONSTRUCTION Vs. STATE OF UTTARAKHAND
|
November 26, 2019 |
|
KUNWAR CONSTRUCTION Vs. STATE OF UTTARAKHAND
|
November 22, 2019 |
|
KUNWAR PARNAV SINGH CHAMPION Vs. UNION OF INDIA
|
July 29, 2019 |
|
KUNWAR SINGH BISHT Vs. STATE OF UTTARAKHAND
|
April 10, 2019 |
|
KUNWAR SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
August 16, 2019 |
|
KUSH THUKRAL Vs. STATE OF UTTARAKHAND
|
August 8, 2019 |
|
KUSH UNIYAL Vs. STATE OF UTTARAKHAND
|
August 28, 2019 |
|
KUSHPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 10, 2019 |
|
KUSHUM (NAYAL) BORA & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
April 12, 2019 |
|
KUSUM ARUNACHALAM Vs. DOON UNIVERSITY
|
August 28, 2019 |
|
KUSUM PAL Vs. STATE OF UTTARAKHAND
|
June 11, 2019 |
|
L.G. BALAKRISHNAN & BROS LTD Vs. VIRENDRA SINGH
|
July 2, 2019 |
|
LAKHAN LAL CHAUHAN Vs. STATE OF UTTARAKHAND
|
May 2, 2019 |
|
LAL BAHADUR CHOUDHARY Vs. STATE OF UTTARAKHAND
|
May 30, 2019 |
|
LALIT DEWARI Vs. STATE OF UTTARAKHAND
|
July 15, 2019 |
|
LALIT SINGH Vs. STATE OF UTTARAKHAND
|
July 19, 2019 |
|
LALIT YADAV Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
|
LALLO JI ENTERPRISES Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 1, 2019 |
|
LAXMI DATT BINWAL Vs. STATE OF UTTARAKHAND
|
May 31, 2019 |
|
LAXMI DATT BINWAL Vs. STATE OF UTTARAKHAND
|
May 8, 2019 |
|
LAXMI DEVI Vs. STATE OF UTTARAKHAND
|
September 25, 2019 |
|
LAXMI RAI Vs. STATE OF UTTARAKHAND
|
July 3, 2019 |
|
LEELA BISHT Vs. PAN SINGH
|
November 21, 2019 |
|
LEKHRAJ & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 2, 2019 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. DILJIT SINGH BINDRA
|
July 18, 2019 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN
|
November 8, 2019 |
|
LIVGREEN CLEANTECH PRIVATE LIMITED Vs. COLLECTOR/DISTRICT MAGISTRATE
|
June 10, 2019 |
|
LIYAQAT Vs. STATE OF UTTARAKHAND
|
November 26, 2019 |
|
LOK CHETNA MANCH Vs. UNION OF INDIA
|
April 25, 2019 |
|
LOKESH Vs. STATE OF UTTARAKHAND
|
December 11, 2019 |
|
LOVELY@ TARAN SHARMA Vs. STATE OF UTTARAKHAND
|
July 3, 2019 |
|
M.P. ENTERPRISES Vs. STATE OF UTTARAKHAND
|
November 20, 2019 |
|
M.P. ENTERPRISES Vs. STATE OF UTTARAKHAND
|
October 21, 2019 |
|
M/S KULDIP SINGH SETHI & GAGAN GOYAL Vs. ECOLE GLOBALE INTERNATIONAL GIRLS SCHOOL
|
July 30, 2019 |
|
M/S SANSERA ENGINEERING PRIVATE LIMITED Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 12, 2019 |
|
MADAN LAL Vs. STATE OF UTTARAKHAND
|
July 30, 2019 |
|
MADAN MOHAN PANT Vs. UNION OF INDIA AND OTHERS
|
February 11, 2019 |
|
MADAN PAL Vs. STATE OF UTTARAKHAND
|
September 30, 2019 |
|
MADAN SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
MADAN SINGH JEENA Vs. STATE OF UTTARAKHAND
|
July 12, 2019 |
|
MADAN SINGH RANA Vs. STATE OF UTTARAKHAND
|
July 22, 2019 |
|
MADHAV CHAUDHARY Vs. STATE OF UTTARAKHAND
|
May 23, 2019 |
|
MADHUKESH GUPTA Vs. STATE OF UTTARAKHAND
|
October 1, 2019 |
|
MADHURIMA DEB Vs. UNION OF INDIA & OTHERS
|
May 9, 2019 |
|
MADHVI GOSWAMI Vs. STATE OF UTTARAKHAND
|
May 28, 2019 |
|
MAHADEVI KANYA PATHSHALA SOCIETY Vs. STATE OF UTTARAKHAND
|
August 22, 2019 |
|
MAHAK MEHTA Vs. UNION OF INDIA
|
August 20, 2019 |
|
MAHENDRA BHATT Vs. STATE OF UTTARAKHAND
|
November 21, 2019 |
|
MAHENDRA CIE SHRAMIK SANGTHAN Vs. STATE OF UTTARAKHAND
|
August 5, 2019 |
|
MAHENDRA PRATAP ARYA Vs. JAGJEET SINGH
|
July 23, 2019 |
|
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND & ANR
|
March 6, 2019 |
|
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 8, 2019 |
|
MAHENDRA SINGH PAL Vs. STATE OF UTTARAKHAND
|
March 29, 2019 |
|
MAHESH CHANDRA PANT Vs. STATE OF UTTARAKHAND
|
July 12, 2019 |
|
MAHESH KUMAR Vs. PRADEEP KUMAR
|
April 26, 2019 |
|
MAHESH KUMAR Vs. STATE OF UTTARAKHAND
|
November 25, 2019 |
|
MAHESH RANJAN MUKHERJEE Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 8, 2019 |
|
MAHESH SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
May 31, 2019 |
|
MAJOR ANSHUMAN JOSHI Vs. STATE OF UTTARAKHAND
|
July 1, 2019 |
|
MAJOR ARUN KUMAR SINGH Vs. STATE OF UTTARAKHAND
|
November 14, 2019 |
|
MAJOR GENERAL RAJESH DATTA Vs. STATE OF UTTARAKHAND
|
November 18, 2019 |
|
MAL CHAND Vs. STATE OF UTTARAKHAND
|
October 14, 2019 |
|
MALKEET SINGH Vs. STATE OF UTTARAKHAND
|
September 3, 2019 |
|
MAMCHAND Vs. STATE OF UTTARAKHAND
|
November 28, 2019 |
|
MAMTA Vs. MANOJ KUMAR
|
May 22, 2019 |
|
MAMTA CHAUHAN Vs. STATE OF UTTARAKHAND
|
August 1, 2019 |
|
MAMTA NEGI Vs. YOGENDRA SINGH NEGI
|
July 12, 2019 |
|
MANAGEMENT COMMITTEE OF WAQF MASJID BANJARAN Vs. UTTAAKHAND WAQF BOARD
|
October 21, 2019 |
|
MANAGEMENT COMMITTEE WAQF Vs. RAM PRAKASH GUPTA
|
July 1, 2019 |
|
MANAGING DIRECTOR Vs. BHUWAN PANT
|
May 8, 2019 |
|
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. SURESHANAND SHARMA
|
May 30, 2019 |
|
MANAGING DIRECTOR HILLTOP BUILDERS PVT. LTD Vs. PRAYAG DUTT PATHAK
|
May 24, 2019 |
|
MANAGING DIRECTOR, UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ASHOK GANDHI
|
July 2, 2019 |
|
MANGAL JYOTI SANSTHAN Vs. DIRECTOR STATE COUNCIL EDUCATION
|
May 1, 2019 |
|
MANGAT SINGH Vs. STATE OF UTTARAKHAND
|
July 25, 2019 |
|
MANGERAM Vs. STATE OF UTTARAKHAND
|
September 16, 2019 |
|
MANGERAM AND ANOTHER Vs. STATE OF UTTARAKHAND
|
October 16, 2019 |
|
MANI PUSHPAK JOSHI Vs. STATE OF UTTARAKHAND
|
April 3, 2019 |
|
MANIRAM Vs. STATE OF UTTARAKHAND
|
May 20, 2019 |
|
MANISH Vs. STATE OF UTTARAKHAND
|
August 5, 2019 |
|
MANISH KUMAR Vs. STATE OF UTTARAKHAND
|
July 2, 2019 |
|
MANISH SRIVASTAV Vs. STATE OF UTTARAKHAND & ORS
|
March 29, 2019 |
|
MANISH SRIVASTAVA Vs. STATE OF UTTARAKHAND
|
August 26, 2019 |
|
MANISH VERMA Vs. ELECTION COMMISSION OF INDIA AND OTHERS
|
April 2, 2019 |
|
MANJU CONSUL Vs. STATE OF UTTARAKHAND
|
July 23, 2019 |
|
MANJU DEVI Vs. AYUB KHAN
|
July 15, 2019 |
|
MANJU GOYAL Vs. STATE OF UTTARAKHAND
|
December 13, 2019 |
|
MANJULA PETER Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
|
MANMOHAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 15, 2019 |
|
MANMOHAN SINGH Vs. NAJAKAT ALI KHAN
|
July 2, 2019 |
|
MANMOHAN SINGH Vs. STATE OF UTTARAKHAND
|
May 15, 2019 |
|
MANMOHAN SINGH AERI Vs. STATE OF UTTARAKHAND
|
May 31, 2019 |
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MANOJ ALIAS BILLU Vs. STATE OF UTTARAKHAND
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November 29, 2019 |
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MANOJ BHATT Vs. PRINCIPAL SECRETARY DEPARTMENT OF TRAINING AND TECHNICAL EDUCATION GOVERNMENT OF UTTARAKHAND
|
July 30, 2019 |
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MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
May 17, 2019 |
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MANOJ KUMAR Vs. UTTARAKHAND TRANSPORT CORPORATION
|
March 29, 2019 |
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MANOJ KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND
|
April 4, 2019 |
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MANOJ KUMAR BHARTI @ MANI PAINTER Vs. STATE OF UTTARAKHAND
|
May 31, 2019 |
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MANOJ NAINWAL Vs. STATE OF UTTARAKHAND
|
February 26, 2019 |
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MANRAJ SINGH @ MANNU & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 11, 2019 |
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MANSAB ALI Vs. NAGAR PANCHAYAT
|
July 5, 2019 |
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MANVENDRA SINGH Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
|
MANVENDRA SINGH Vs. AVTAR SINGH
|
August 2, 2019 |
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MANWWAR KHAN Vs. STATE OF UTTARAKHAND
|
September 16, 2019 |
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MARUTI SAH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
April 23, 2019 |
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MASHANTI DEVI Vs. STATE OF UTTARAKHAND
|
October 10, 2019 |
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MAYA DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 13, 2019 |
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MAYA DEVI @ MAYAWATI Vs. STATE OF UTTARAKHAND
|
July 2, 2019 |
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MBL INFRASTRUCTURE LIMITED Vs. STATE OF UTTARAKAND
|
July 5, 2019 |
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MEENAKSHI THAPA Vs. STATE OF UTTARAKHAND
|
July 16, 2019 |
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MEENU AGARWAL Vs. DISTRICT MAGISTRATE, PAURI GARHWAL
|
July 9, 2019 |
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MEETA GHOSH Vs. STATE OF UTTARAKHAND
|
August 19, 2019 |
|
MEGH RAJ SAINI Vs. WILD LIFE INSTITUTE OF INDIA
|
July 12, 2019 |
|
MEHARBAN SINGH Vs. DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY
|
August 29, 2019 |
|
MEHBOOB HASAN Vs. STATE OF UTTARAKHAND
|
November 26, 2019 |
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MEHBOOB HASAN AND OTHERS Vs. STATE OF UTTARAKHAND
|
November 26, 2019 |
|
MEHBOOB QURESHI Vs. RAMESH SINGH
|
April 4, 2019 |
|
MEHBOOD QURESHI Vs. STATE OF UTTARAKHAND
|
November 26, 2019 |
|
MEHFOOJ Vs. STATE OF UTTARAKHAND AND ORS.
|
May 30, 2019 |
|
MEHREES Vs. STATE OF UTTARAKHAND
|
August 6, 2019 |
|
MOBEEN Vs. STATE OF UTTARAKHAND
|
November 8, 2019 |
|
MOHABBAT SINGH Vs. BASANTI DEVI
|
July 24, 2019 |
|
MOHAMMAD HASNAIN RAZA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
October 11, 2019 |
|
MOHAMMAD RAFI Vs. STATE OF UTTARAKHAND
|
December 11, 2019 |
|
MOHAMMAD SALEEM Vs. HER GOVIND SINGH
|
December 13, 2019 |
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MOHAMMAD YAMIN ALI Vs. STATE OF UTTARAKHAND
|
July 25, 2019 |
|
MOHAN KUNWAR Vs. STATE OF UTTAR PRADESH
|
August 20, 2019 |
|
MOHAN LAL VASUDEV Vs. SARDAR JASBIR SINGH
|
July 26, 2019 |
|
MOHD ASIF MIYAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 3, 2019 |
|
MOHD SALEEM KHAN Vs. COMMISSIONER GARHWAL MANDAL
|
November 7, 2019 |
|
MOHD SALMAN Vs. STATE OF UTTARAKHAND
|
June 28, 2019 |
|
MOHD YUSUF Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 3, 2019 |
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MOHD. AJEEM Vs. STATE OF UTTARAKHAND
|
December 10, 2019 |
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MOHD. IQBAL Vs. STATE OF UTTARAKHAND
|
July 24, 2019 |
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MOHD. IRFAN Vs. STATE OF UTTARAKHAND
|
July 19, 2019 |
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MOHD. MATLUB Vs. STATE OF UTTARAKHAND
|
July 19, 2019 |
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MOHD. SADDIQ Vs. STATE OF UTTARAKHAND
|
August 2, 2019 |
|
MOHD. SARFARAJ Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
|
July 11, 2019 |
|
MOHD. SARIK Vs. STATE OF UTTARAKHAND
|
March 13, 2019 |
|
MOHD. SHAFIQ Vs. SHIMLA ENCLAVE WELFARE SOCIETY
|
May 31, 2019 |
|
MOHINI BISHT Vs. GEETA DEVI JOSHI
|
August 27, 2019 |
|
MOHIT NEGI Vs. STATE OF UTTARAKHAND
|
November 2, 2019 |
|
MOHSIN Vs. STATE OF UTTARAKHAND
|
July 31, 2019 |
|
MONA Vs. STATE OF UTTARAKHAND
|
April 24, 2019 |
|
MONA SHUKLA Vs. RAHUL SHUKLA
|
September 27, 2019 |
|
MONIKA BELWAL Vs. RAMAN CHANDRA BUDHALAKOTI
|
August 29, 2019 |
|
MONIKA DEVI Vs. STATE OF UTTARAKHAND
|
May 21, 2019 |
|
MONTI Vs. STATE OF UTTARAKHAND & ORS
|
February 13, 2019 |
|
MOON TOUR AND TRAVELS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 2, 2019 |
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MUFTI RAIS AHMAD Vs. STATE OF UTTARAKHAND
|
July 16, 2019 |
|
MUJAFFAR Vs. STATE OF UTTARAKHAND
|
October 23, 2019 |
|
MUJIBUR REHMAN Vs. STATE OF UTTARAKHAND
|
October 17, 2019 |
|
MUKESH Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
|
MUKESH BAILWAL Vs. STATE OF UTTARAKHAND
|
September 20, 2019 |
|
MUKESH JAIN Vs. STATE OF UTTARAKHAND
|
May 24, 2019 |
|
MUKUL Vs. STATE OF UTTARAKHAND
|
August 13, 2019 |
|
MUKUL CHAUHAN & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 9, 2019 |
|
MUNESH SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
MUNFAIT Vs. ORIENTAL INSURANCE CO.
|
August 13, 2019 |
|
MUNFAIT Vs. STATE OF UTTARAKHAND
|
November 26, 2019 |
|
MUNNAN KHAN Vs. STATE OF UTTARAKHAND
|
July 19, 2019 |
|
MUNNI DEVI Vs. STATE OF UTTARAKHAND
|
April 1, 2019 |
|
MURARI LAL Vs. DAYAWATI
|
July 31, 2019 |
|
MURARI SINGH Vs. STATE OF U.P.
|
November 8, 2019 |
|
MUSKAN ASSOCIATES Vs. UTTARAKHAND JAL VIDYUT NIGAM LTD.
|
May 20, 2019 |
|
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. ARUN TOMAR & OTHERS
|
March 27, 2019 |
|
MUSTAFA Vs. STATE OF UTTARAKHAND
|
February 11, 2019 |
|
MUSTAKEEM Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
MUZAFFAR ALI Vs. STATE OF UTTARAKHAND
|
May 10, 2019 |
|
N NANJAPPA Vs. UNION OF INDIA & OTHERS
|
February 11, 2019 |
|
N.K. SARIN Vs. ANJANA KHANNA
|
August 20, 2019 |
|
NAEEM AHMAD Vs. STATE OF UTTARAKHAND
|
August 1, 2019 |
|
NAGAR PALIKA PARISHAD RAMNAGAR Vs. M.S. NEGI & ASSOCIATES
|
August 27, 2019 |
|
NAGENDER SINGH @ NEGI SINGH Vs. STATE OF UTTARAKHAND
|
July 26, 2019 |
|
NAGENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
March 29, 2019 |
|
NAIDA AKHTAR Vs. STATE OF UTTARAKHAND
|
July 26, 2019 |
|
NAINITAL BANK LTD Vs. NAVEEN KISAN RICE MILL AND OTHERS
|
January 10, 2019 |
|
NAKKAL Vs. STATE OF UTTARAKHAND
|
May 30, 2019 |
|
NAKLIRAM Vs. PREM
|
June 27, 2019 |
|
NALANDA COLLEGE OF EDUCATION AND OTHERS Vs. H N B GARHWAL UNIVERSITY & OTHERS
|
March 26, 2019 |
|
NAMAN KURIYAL Vs. STATE OF UTTARAKHAND
|
May 7, 2019 |
|
NAMRATA SEN Vs. CAPTAIN SAURABH CHAUHAN
|
December 6, 2019 |
|
NAMRATA SEN Vs. CAPTAIN SAURABH CHAUHAN
|
September 5, 2019 |
|
NANAD KISHOR NAITHANI Vs. STATE OF UTTARAKHAND
|
July 22, 2019 |
|
NAND KISHORE YADAV Vs. CHAIRMAN CUM MANAGING DIRECTOR, APPOINTING AUTHORITY
|
March 26, 2019 |
|
NANDA CHANDRA Vs. STATE OF UTTARAKHAND
|
August 30, 2019 |
|
NANDALAL Vs. STATE OF UTTARAKHAND
|
August 30, 2019 |
|
NARAYAN DUTT JOSHI Vs. STATE OF UTTARAKHAND
|
November 1, 2019 |
|
NARAYAN PRASAD BHATTARAI Vs. GURUKUL KANGDI VISHWAVIDYALAYA
|
April 4, 2019 |
|
NARAYAN PRASAD BHATTARAI Vs. GURUKUL KANGDI VISHWAVIDYALAYA AND OTHERS
|
March 8, 2019 |
|
NARAYAN RAM Vs. STATE OF UTTARAKHAND
|
May 30, 2019 |
|
NARENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
May 30, 2019 |
|
NARENDRA KUMAR VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 15, 2019 |
|
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
|
October 15, 2019 |
|
NARENDRA SINGH Vs. ANIL KUMAR & ORS
|
May 14, 2019 |
|
NARENDRA SWARUP BHATNAGAR Vs. STATE OF UTTARAKHAND
|
September 12, 2019 |
|
NARESH KUMAR Vs. SANCHITA DOGRA
|
May 31, 2019 |
|
NARESH KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
February 21, 2019 |
|
NARESH KUMAR JAIN Vs. STATE PUBLIC SERVICES TRIBUNAL
|
July 16, 2019 |
|
NARESH TEWARI Vs. STATE OF UTTARAKHAND
|
August 30, 2019 |
|
NARULI DEVI AND OTHERS Vs. JEET RAM ALIAS JAITRAM AND OTHERS
|
March 28, 2019 |
|
NASEEM Vs. AKHILESH KUMAR
|
August 6, 2019 |
|
NASEEM AHMED Vs. 1ST ADDITIONAL DISTRICT JUDGE HARIDWAR
|
July 15, 2019 |
|
NASHRUDDIN Vs. NAUSHAD ALI
|
August 9, 2019 |
|
NASIR Vs. MANJU
|
August 2, 2019 |
|
NASREEN BANO Vs. STATE OF UTTARAKHAND
|
September 20, 2019 |
|
NATHA SINGH POKHRIYAL Vs. STATE OF UTTARAKHAND
|
November 19, 2019 |
|
NATIONAL INSURANCE CO Vs. NARU DEVI
|
August 8, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. SHAHJAHAN
|
July 19, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. POOJA
|
March 19, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. JAGDISH
|
July 8, 2019 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SWARI DEVI
|
July 31, 2019 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. NIRMALJEET KAUR
|
June 26, 2019 |
|
NATIONAL SEEDS CORPORATION OF INDIA Vs. RAM KISHAN SINGH
|
May 6, 2019 |
|
NAVABHA JOSHI Vs. ANAND SWAROOP AND ANOTHER
|
February 11, 2019 |
|
NAVEEN CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 17, 2019 |
|
NAVNEET RATURI Vs. UNION OF INDIA
|
October 14, 2019 |
|
NAWAB AHMAD Vs. STATE OF UTTARAKHAND
|
July 23, 2019 |
|
NAYYAR AZAM Vs. STATE OF UTTARAKHAND
|
November 25, 2019 |
|
NEELAM CHAND Vs. STATE OF UTTARAKHAND
|
July 8, 2019 |
|
NEERAJ BANSAL Vs. STATE OF UTTARAKHAND
|
September 27, 2019 |
|
NEERAJ KUMAR Vs. DISTRICT SUPPLY OFFICER, DEHRADUN
|
July 10, 2019 |
|
NEERAJ KUMAR Vs. STATE OF UTTARAKHAND
|
May 17, 2019 |
|
NEERAJ KUMAR Vs. DISTRICT SUPPLY OFFICER DEHRADUN & ANOTHER
|
April 1, 2019 |
|
NEERAJ KUMAR SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 1, 2019 |
|
NEERAJ PAL SINGH Vs. JIYA SINGH
|
September 17, 2019 |
|
NEERAJ TIWARI Vs. UNION OF INDIA
|
December 11, 2019 |
|
NEERU GUPTA Vs. STATE OF UTTARAKHAND & OTHERS
|
May 6, 2019 |
|
NEHA MAMGAIN Vs. STATE OF UTTARAKHAND
|
November 5, 2019 |
|
NEHA SAHNI Vs. STATE OF UTTARAKHAND
|
August 18, 2019 |
|
NERDEV SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
November 20, 2019 |
|
NEW ENGINEERING ENTERPRISES Vs. INDIAN OVERSEAS BANK
|
August 27, 2019 |
|
NEW INDIA ASSURANCE CO. LTD Vs. ROSHAN JAHAN
|
July 3, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MOHD. SAKEER
|
June 11, 2019 |
|
NEW INDIA ASSURANCE COMPANY Vs. ASHA DEVI
|
July 23, 2019 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RATAN BAHADUR
|
August 23, 2019 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. INDU RATURI
|
November 5, 2019 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. ANWARI
|
July 24, 2019 |
|
NIHAL SINGH @ NARESH Vs. STATE OF UTTARAKHAND
|
July 15, 2019 |
|
NILESH KUMAR Vs. RECORD OFFICER/COLLECTOR TEHRI
|
July 11, 2019 |
|
NIPENDRA SHARMA Vs. STATE OF UTTARAKHAND
|
November 14, 2019 |
|
NIRMAL KUMAR SAH Vs. STATE OF UTTARAKHAND
|
May 27, 2019 |
|
NIRMAL SINGH Vs. HIGH COURT OF UTTARAKHAND
|
May 21, 2019 |
|
NIRMAL SINGH BASERA Vs. STATE OF UTTARAKHAND
|
July 18, 2019 |
|
NIRMALA DEVI Vs. STATE OF UTTARAKHAND
|
April 10, 2019 |
|
NISHA MATHUR Vs. MEDICAL COUNCIL OF INDIA
|
November 6, 2019 |
|
NISHANT PAPNE Vs. STATE OF UTTARAKHAND
|
August 28, 2019 |
|
NITIN BHARDWAJ Vs. GENERAL MANAGER, BHARAT HEAVY ELECTRICALS LTD.
|
August 7, 2019 |
|
NO 671430328 EX CONSTABLE ANAND BAHADUR PAL Vs. UNION OF INDIA AND OTHERS
|
March 1, 2019 |
|
O.N.G.C. LTD Vs. SIV MAGCOBAR LIGNINS LTD
|
September 21, 2019 |
|
OBERAI EDUCATION TRUST Vs. STATE OF UTTARAKHAND
|
November 1, 2019 |
|
OIL AND NATURAL GAS COMMISSION Vs. LABOUR COMMISSIONER, U P KANPUR AND OTHERS
|
March 5, 2019 |
|
OM KUMAR Vs. STATE OF UTTARAKHAND
|
July 5, 2019 |
|
OM PAL SINGH Vs. RAJESH KUMAR KAURA
|
December 3, 2019 |
|
OM PRAKASH Vs. UNION OF INDIA
|
August 23, 2019 |
|
OM PRAKASH AGARWAL Vs. VISHAL FUTELA
|
March 15, 2019 |
|
OMIYO KUMAR VISHWAS Vs. STATE OF UTTARAKHAND
|
November 5, 2019 |
|
OMKAR MISHRA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
November 18, 2019 |
|
OMWATI Vs. BOARD OF REVENUE CIRCUIT BENCH NAINITAL
|
July 29, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. REKHA SHARMA
|
July 30, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. HARISH CHANDRA JOSHI
|
September 18, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHIV RAJ SINGH
|
May 16, 2019 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BASANTI DUGTAL
|
July 9, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. GULAB SINGH
|
August 6, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RAMESH CHANDRA TEWARI
|
February 13, 2019 |
|
PALLAVI KATHURIA AND ORS. Vs. RAMESH KUMAR AND ORS.
|
May 27, 2019 |
|
PAN SINGH BANGARI Vs. STATE OF UTTARAKHAND
|
May 17, 2019 |
|
PAN SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 13, 2019 |
|
PANDEY ENTERPRISES Vs. G B PANT UNIVERSITY AND OTHERS
|
March 13, 2019 |
|
PANKAJ Vs. STATE OF UTTARAKHAND
|
September 26, 2019 |
|
PANKAJ KUMAR Vs. STATE OF UTTARAKHAND
|
August 28, 2019 |
|
PANKAJ KUMAR Vs. STATE OF UTTARAKHAND
|
September 17, 2019 |
|
PANKAJ KUMAR Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
|
PANKAJ POKHRIYAL Vs. STATE OF UTTARAKHAND
|
July 25, 2019 |
|
PANKAJ SINGH RANA Vs. STATE OF UTTARAKHAND
|
May 29, 2019 |
|
PARAMJEET Vs. STATE OF UTTARAKHAND
|
October 22, 2019 |
|
PARAMVEER SINGH Vs. TIRATH SINGH
|
April 9, 2019 |
|
PARAS KAUSHIK Vs. STATE OF UTTARAKHAND
|
May 28, 2019 |
|
PARMESH KUMAR Vs. STATE OF UTTARAKHAND
|
May 29, 2019 |
|
PARMESHARI BAI Vs. STATE OF UTTARAKHAND
|
August 7, 2019 |
|
PARSHURAM Vs. STATE OF UTTARAKHAND
|
March 18, 2019 |
|
PARVARTIYA JAN KALYAN SANSTHAN Vs. CHIEF PROJECT DIRECTOR
|
August 9, 2019 |
|
PARVEEN Vs. DIRECTOR GENERAL
|
March 19, 2019 |
|
PARVEEN Vs. STATE OF UTTARAKHAND
|
October 23, 2019 |
|
PARWATI DEVI Vs. PARAMJEET SINGH
|
July 3, 2019 |
|
PAWAN Vs. STATE OF UTTARAKHAND
|
August 19, 2019 |
|
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
|
May 7, 2019 |
|
PAWAN KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 15, 2019 |
|
PAWAN TYAGI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 5, 2019 |
|
PINKY Vs. MANOJ KUMAR
|
November 14, 2019 |
|
POOJA Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 20, 2019 |
|
POOJA Vs. STATE OF UTTARAKHAND
|
July 17, 2019 |
|
POORAN CHANDRA BALUTIA Vs. ADDL CHIEF REVENUE COMMISSIONER AND ORS
|
April 4, 2019 |
|
POORAN SINGH Vs. STATE OF UTTARAKHAND
|
July 25, 2019 |
|
POORNIMA SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 29, 2019 |
|
PRABHA TYAGI Vs. KAMLESH DEVI
|
July 23, 2019 |
|
PRABHAT Vs. STATE OF UTTARAKHAND
|
July 26, 2019 |
|
PRABODH KUMAR SHARMA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR THDC INDIA LTD.
|
August 20, 2019 |
|
PRADEEP Vs. OMPAL SINGH
|
May 7, 2019 |
|
PRADEEP Vs. STATE OF UTTARAKHAND
|
August 1, 2019 |
|
PRADEEP Vs. STATE OF UTTARAKHAND
|
September 1, 2019 |
|
PRADEEP BEDI Vs. STATE OF UTTARAKHAND
|
July 22, 2019 |
|
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
|
July 15, 2019 |
|
PRADEEP KUMAR Vs. SARADI DEVI
|
May 14, 2019 |
|
PRADEEP KUMAR GOEL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 26, 2019 |
|
PRADEEP KUMAR SAH Vs. STATE OF UTTARAKHAND
|
August 30, 2019 |
|
PRADEEP SATI Vs. STATE OF UTTARAKHAND
|
May 29, 2019 |
|
PRADEEP SINGH Vs. STATE OF UTTARAKHAND
|
December 2, 2019 |
|
PRADEEP SINGH NAMDHARI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 11, 2019 |
|
PRADYUMAN Vs. YASHVEER SINGH
|
May 21, 2019 |
|
PRAKASH CHAND RAMOLA Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 3, 2019 |
|
PRAKASH CHANDRA Vs. STATE OF UTTARAKHAND
|
October 10, 2019 |
|
PRAKASH CHANDRA RAMOLA Vs. STATE OF UTTARAKHAND
|
June 11, 2019 |
|
PRAMOD KHULLAR Vs. STATE OF UTTARAKHAND
|
April 1, 2019 |
|
PRATAP AND ANOTHER Vs. ANIL
|
March 25, 2019 |
|
PRATAP NARAIN NEGI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 13, 2019 |
|
PRATAP SINGH Vs. STATE OF UTTARAKHAND
|
August 28, 2019 |
|
PRATAP SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 13, 2019 |
|
PRATAP SINGH BORA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 19, 2019 |
|
PRATEEK AGARWAL Vs. DISTRICT MAGISTRATE AND OTHERS
|
September 23, 2019 |
|
PRATEEK KRISHNA Vs. STATE OF UTTARAKHAND
|
October 22, 2019 |
|
PRATIBHA JOSHI Vs. STATE OF UTTARAKHAND
|
November 5, 2019 |
|
PRATIBHA NEGI Vs. CHANDRA PRAKASH
|
August 7, 2019 |
|
PRAVEEN @ PRAVEENDRA SINGH Vs. STATE OF UTTARAKHAND
|
April 10, 2019 |
|
PRAVEEN GOYAL Vs. STATE OF UTTARAKHAND
|
July 26, 2019 |
|
PRAVEEN RAM KOHLI Vs. UTTARAKHAND TRANSPORT CORPORATION
|
October 11, 2019 |
|
PREETI KHETWAL Vs. UTTARAKHAND JAL VIDYUT NIGAM LIMITED
|
August 6, 2019 |
|
PREETI UNIYAL Vs. LALITESHWARI UNIYAL
|
May 3, 2019 |
|
PREM CHANDRA SINGHAL Vs. STATE OF UTTARAKHAND
|
August 21, 2019 |
|
PREM SINGH Vs. STATE OF UTTAR PRADESH
|
May 20, 2019 |
|
PREM SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
January 11, 2019 |
|
PREMA DEVI Vs. MATHURA DUTT PANDEY
|
July 2, 2019 |
|
PREMA RAUTELA Vs. GOVIND SINGH RAUTELA
|
March 18, 2019 |
|
PRINCE TYAGI Vs. STATE OF UTTARAKHAND
|
December 7, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. LAXMI ELECTRONIC
|
February 21, 2019 |
|
PRINCIPAL DIRECTOR Vs. SAROJINI DEVI
|
February 13, 2019 |
|
PRITI Vs. STATE OF UTTARAKHAND
|
August 6, 2019 |
|
PRIYABANDHU Vs. NAGINA
|
December 17, 2019 |
|
PT PURNANAND TIWARI INTERMEDIATE COLLEGE AND OTHERS Vs. SUNIL KUMAR AGRAWAL & OTHERS
|
May 10, 2019 |
|
PUJA Vs. STATE OF UTTARAKHAND
|
September 18, 2019 |
|
PUNEET DWIVEDI Vs. AVDESH PANDEY
|
July 16, 2019 |
|
PURAN SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
November 20, 2019 |
|
PURNIMA BATHLA Vs. UTTARAKHAND GRAMIN BANK
|
May 14, 2019 |
|
PUSHKAR LAL TAMTA Vs. STATE OF UTTARAKHAND
|
July 18, 2019 |
|
PUSHKAR SINGH Vs. STATE OF UTTARAKHAND
|
August 5, 2019 |
|
PUSHPA DEVI AMOLI Vs. SAWYAMBAR DUTT AMOLI
|
August 1, 2019 |
|
PUSHPENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
August 7, 2019 |
|
QAZI MOHAMMED NOORUDDIN Vs. STATE OF UTTARAKHAND
|
May 31, 2019 |
|
QAZI MOHAMMED NOORUDDIN Vs. STATE OF UTTARAKHAND
|
May 29, 2019 |
|
R D GROUP Vs. UNION OF INDIA AND OTHERS
|
May 7, 2019 |
|
RADHEY SHYAM Vs. STATE OF UTTARAKHAND
|
May 20, 2019 |
|
RAFEEQ AHMAD SIDDIQUI Vs. VIJAY SINGH PUNDEER
|
August 9, 2019 |
|
RAGHUBIR SINGH Vs. L.T. COL. K.B. SINGH
|
July 19, 2019 |
|
RAGHUNATH Vs. STATE OF UTTARAKHAND
|
December 18, 2019 |
|
RAGHUNATH JAT Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 28, 2019 |
|
RAGHUVEER KAINTURA Vs. MEERA KAINTURA
|
August 7, 2019 |
|
RAGHVENDRA TIWARI Vs. SHILPA AGARWAL AND ORS.
|
August 21, 2019 |
|
RAHUL SAINI Vs. STATE OF UTTARAKHAND & OTHERS
|
February 12, 2019 |
|
RAI BAHADUR NARAIN SINGH SUGAR MILLS CO. LTD Vs. STATE OF UTTARAKHAND
|
July 30, 2019 |
|
RAI BAHADUR NARAIN SINGH SUGAR MILLS LTD Vs. MANGEY RAM
|
May 29, 2019 |
|
RAI BAHADUR NARAIN SINGH SUGAR MILLS LTD. Vs. KALPANA SINGH NAUTIYAL
|
March 13, 2019 |
|
RAJ KUMAR LYALL Vs. MANISHA LYALL
|
August 29, 2019 |
|
RAJ MOHAN NISCHAL Vs. STATE OF UTTARAKHAND
|
May 1, 2019 |
|
RAJAT Vs. STATE OF UTTARAKHAND
|
July 11, 2019 |
|
RAJAT KUMAR ALIAS SONU Vs. STATE OF UTTARAKHAND
|
July 5, 2019 |
|
RAJAT SRIVASTAVA Vs. STATE OF UTTARAKHAND
|
August 23, 2019 |
|
RAJEEV AGARWAL Vs. STATE OF UTTARAKHAND
|
December 17, 2019 |
|
RAJEEV KRISHNA Vs. STATE OF UTTARAKHAND
|
November 20, 2019 |
|
RAJEEV SINGH KUSHWAHA Vs. STATE OF UTTARAKHAND
|
July 1, 2019 |
|
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
May 16, 2019 |
|
RAJENDRA PRASAD DANGWAL Vs. SRI RAM DHONDIYAL
|
December 3, 2019 |
|
RAJENDRA PRASAD THAPLIYAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
January 10, 2019 |
|
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
November 8, 2019 |
|
RAJENDRA SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
May 28, 2019 |
|
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
September 30, 2019 |
|
RAJENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 12, 2019 |
|
RAJESH Vs. STATE OF UTTARAKHAND
|
March 7, 2019 |
|
RAJESH (IN JAIL) Vs. STATE OF UTTARAKHAND
|
January 11, 2019 |
|
RAJESH KASHYAP Vs. RAKESH PANDEY, BRANCH MANAGER DEHRADUN, LG ELECTRONICS PVT. LTD.
|
July 4, 2019 |
|
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
|
April 5, 2019 |
|
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
|
May 27, 2019 |
|
RAJESH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY AND OTHERS
|
May 2, 2019 |
|
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
|
April 26, 2019 |
|
RAJESH SURESH PRASAD Vs. STATE OF UTTARAKHAND
|
August 21, 2019 |
|
RAJINDRA PAL SHARMA Vs. COMMISSIONER
|
August 16, 2019 |
|
RAJKUMAR Vs. STATE OF UTTARAKHAND
|
November 29, 2019 |
|
RAJKUMAR Vs. CHIEF ENGINEER AND HEAD OF DEPARTMENT
|
August 29, 2019 |
|
RAJKUMAR Vs. CHIEF ENGINEER AND HEAD OF THE DEPARTMENT
|
September 26, 2019 |
|
RAJMATI DEVI Vs. STATE OF UTTARAKHAND
|
May 21, 2019 |
|
RAJMOHAN SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
April 27, 2019 |
|
RAJNEE DURGAPAL Vs. STATE OF UTTARAKHAND & OTHERS
|
April 15, 2019 |
|
RAJNEESH YADAV Vs. STATE OF UTTARAKHAND
|
August 30, 2019 |
|
RAJNI BALA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
RAJNI DEVI Vs. AJAY KUMAR AGRAWAL
|
February 21, 2019 |
|
RAJNI RAWA Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
RAJU Vs. STATE OF UTTARAKHAND
|
July 5, 2019 |
|
RAJU Vs. STATE OF UTTARAKHAND
|
May 9, 2019 |
|
RAJVEER SINGH Vs. STATE OF UTTARAKHAND
|
April 29, 2019 |
|
RAKAM SINGH Vs. SRAWAN KUMAR AND ANOTHER
|
April 8, 2019 |
|
RAKESH ARORA Vs. HINDUSTAN SALES HALDWANI
|
September 27, 2019 |
|
RAKESH BATRA Vs. DISTRICT MINORITY
|
November 7, 2019 |
|
RAKESH KUMAR Vs. STATE OF UTTARAKHAND
|
June 21, 2019 |
|
RAKESH KUMAR SHARMA Vs. DISTRICT JUDGE, DISTRICT HARIDWAR
|
July 1, 2019 |
|
RAKESH MITTAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 27, 2019 |
|
RAKESH MOHAN BISHT Vs. STATE OF UTTARAKHAND
|
August 26, 2019 |
|
RAKESH SHARMA Vs. STATE OF UTTARAKHAND
|
July 19, 2019 |
|
RAKESH SINGH Vs. STATE OF UTTARAKHAND
|
July 18, 2019 |
|
RAKHI Vs. STATE OF UTTARAKHAND
|
May 23, 2019 |
|
RAKSHIT JOSHI Vs. STATE OF UTTARAKHAND
|
June 17, 2019 |
|
RAM AVTAR SINGH Vs. STATE OF UTTARAKHAND
|
March 5, 2019 |
|
RAM CHANDRA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 29, 2019 |
|
RAM CHANDRA SAINI Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
|
RAM GOPAL & ANOTHER Vs. INDIAN INSTITUTE OF PETROLEUM
|
March 15, 2019 |
|
RAM KRISHNA YADAV Vs. STATE OF UTTARAKHAND
|
July 10, 2019 |
|
RAM KUMAR Vs. UTTAR PRADESH AVAS EVAM VIKASH PARISHAD, DEHRADUN
|
May 24, 2019 |
|
RAM KUMAR PATHAK Vs. STATE OF UTTARAKHAND
|
October 10, 2019 |
|
RAM PAL SINGH Vs. COMMISSIONER OF INCOME TAX HARIDWAR
|
May 27, 2019 |
|
RAM PRAKASH KOTHARI Vs. STATE OF UTTARAKHAND
|
May 29, 2019 |
|
RAM RAWAL Vs. THAKUR RAM CHANDRA JI MAHARAJ
|
May 10, 2019 |
|
RAM SINGH Vs. STATE OF UTTARAKHAND
|
June 10, 2019 |
|
RAM SINGH CHAUHAN Vs. DIRECTOR, SECONDARY EDUCATION
|
November 16, 2019 |
|
RAM SWARATH KUSHWAHA Vs. STATE OF UTTARAKHAND
|
July 5, 2019 |
|
RAMAN TREHAN Vs. STATE OF UTTARAKHAND
|
May 17, 2019 |
|
RAMESH Vs. STATE OF UTTARAKHAND
|
April 4, 2019 |
|
RAMESH AZAD & ANOTHER Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS
|
February 21, 2019 |
|
RAMESH CHANDRA SINGH & OTHERS Vs. HIMANSHU & OTHERS
|
March 5, 2019 |
|
RAMESH CHINNASAMY Vs. DIRECTOR, WILDLIFE INSTITUTE OF INDIA
|
December 14, 2019 |
|
RAMESH MISHRA Vs. STATE OF UTTARAKHAND
|
August 29, 2019 |
|
RAMESH SINGH RAWAT Vs. TEHRI HYDRO DEVELOPMENT
CORPORATION INDIA LTD. AND OTHERS.
|
November 22, 2019 |
|
RAMESHWAR PRASAD JUYAL Vs. DULARI DEVI
|
May 23, 2019 |
|
RAMESHWARI MENDOLA Vs. DURGA PRASAD
|
August 22, 2019 |
|
RAMNATH EXPORTS LIMITED Vs. VINITA MEHTA
|
August 14, 2019 |
|
RAMPAL Vs. REKHA
|
May 8, 2019 |
|
RAMPAL SINGH Vs. ASHIRVAD S/O SRI RISHIRAJ
|
September 21, 2019 |
|
RAMZAN Vs. GAFFAR (DECEASED)
|
December 7, 2019 |
|
RANJEET SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
November 13, 2019 |
|
RANJEET SINGH RAWAT Vs. SAMBHU PRASAD JUYAL
|
May 31, 2019 |
|
RANJITA RANA Vs. STATE OF UTTARAKHAND
|
March 29, 2019 |
|
RANVIR SINGH NEGI Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION
|
July 17, 2019 |
|
RASHID Vs. STATE OF UTTARAKHAND
|
September 2, 2019 |
|
RASHMI LAL Vs. OIL AND NATURAL GAS CORPORATION
|
August 26, 2019 |
|
RASHPAL SINGH Vs. KISHTOPAD GHARAMI
|
May 1, 2019 |
|
RATAN SEEDS PVT LTD Vs. ASST COMMISSIONER.STAMPS AND ORS
|
May 9, 2019 |
|
RATAN SEEDS PVT. LTD. Vs. ASST. COMMISSIONER STAMPS
|
May 9, 2019 |
|
RAVENDRA KUMAR Vs. SHEESHPAL SINGH
|
November 13, 2019 |
|
RAVI KANDOI Vs. STATE BANK OF INDIA
|
April 24, 2019 |
|
RAVI SHANKAR JOSHI Vs. STATE OF UTTARAKHAND
|
November 22, 2019 |
|
RAVINDER JUGRAN Vs. STATE OF UTTARAKHAND
|
November 4, 2019 |
|
RAVINDRA JUGRAN Vs. STATE ELECTION COMMISSION
|
September 12, 2019 |
|
RAVINDRA NATH RAI Vs. RAKESH KUMAR
|
July 18, 2019 |
|
RAVINDRA NATH RAI Vs. RAKESH KUMAR
|
July 26, 2019 |
|
RAVINDRA PRASAD Vs. STATE OF UTTARAKHAND
|
May 30, 2019 |
|
REENA JOON Vs. STATE OF UTTARAKHAND
|
November 16, 2019 |
|
REETA RANI Vs. STATE OF UTTARAKHAND
|
May 24, 2019 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
November 26, 2019 |
|
REKHA DEVI Vs. STATE OF UTTARAKHAND
|
August 6, 2019 |
|
REKHA PUROHIT Vs. G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
August 7, 2019 |
|
RENU GAUTAM Vs. RAJEEV MANDRAWAL
|
August 6, 2019 |
|
RENU GAUTAM Vs. RAJEEV MANDARWAL
|
November 21, 2019 |
|
RENU RANA Vs. STATE OF UTTARAKHAND
|
April 29, 2019 |
|
REWATI SHARMA Vs. UNION OF INDIA
|
November 18, 2019 |
|
RIFAKAT Vs. STATE OF UTTARAKHAND
|
July 25, 2019 |
|
RINKU CHAWLA Vs. STATE OF UTTARAKHAND
|
December 10, 2019 |
|
RITESH ADHIKARI Vs. STATE OF UTTARAKHAND
|
December 14, 2019 |
|
RIZWAN AHMAD & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 2, 2019 |
|
ROHAN PRATAP SINGH Vs. STATE OF UTTARAKHAND
|
October 23, 2019 |
|
ROHIT ARYA Vs. STATE OF U.P.
|
December 5, 2019 |
|
ROHIT GROVER Vs. STATE OF UTTARAKHAND
|
November 4, 2019 |
|
ROHIT JAISWAL Vs. SRI RAM CITY UNION FINANCE LTD.
|
March 29, 2019 |
|
ROHIT KAMAL Vs. STATE OF UTTARAKHAND
|
June 17, 2019 |
|
ROHIT KUKREJA Vs. STATE OF UTTARAKHAND
|
July 31, 2019 |
|
ROOP SINGH THAPA Vs. STATE ELECTION COMMISSION OF UTTARAKHAND
|
September 20, 2019 |
|
ROOPA RANI Vs. MEENA GHAI
|
April 29, 2019 |
|
ROSHANI DEVI Vs. STATE OF UTTARAKHAND
|
August 30, 2019 |
|
ROTASH @ ROHTASH Vs. STATE OF UTTARAKHAND
|
May 9, 2019 |
|
RTI CLUB Vs. UTTARAKHAND POWER CORPORATION LIMITED
|
December 2, 2019 |
|
RTI CLUB UTTARAKHAND Vs. UTTARAKHAND POWER CORPORATION LTD
|
November 6, 2019 |
|
RTI CLUB UTTARAKHAND Vs. UTTARAKHAND POWER CORPORATION LTD.
|
November 14, 2019 |
|
RUBY KHATOON Vs. STATE OF UTTARAKHAND
|
November 14, 2019 |
|
RUCHI KANDPAL Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
|
RUCHI KANDPAL Vs. STATE OF UTTARAKHAND
|
July 2, 2019 |
|
RUCHI PUNETHA Vs. ASHISH PUNETHA
|
February 13, 2019 |
|
RUCHI SAXENA Vs. SUNIL SAXENA
|
April 26, 2019 |
|
RUCHIKA TOMAR Vs. STATE OF UTTARAKHAND
|
May 1, 2019 |
|
RUCHITA SRIVASTA Vs. VIVEK SWAROOP
|
March 15, 2019 |
|
RUDRAPUR CLUB (REGISTERED), RUDRAPUR Vs. PRESCRIBED AUTHORITY/SUB DIVISIONAL MAGISTRATE, RUDRAPUR
|
June 28, 2019 |
|
RUPALI CHATURVEDI Vs. DEEPAK CHATURVEDI
|
December 19, 2019 |
|
RURAL LITIGATION AND ENTITLEMENT KENDRA RLEK Vs. STATE OF UTTARAKHAND & OTHERS
|
May 3, 2019 |
|
S.S. BUILDERS Vs. CHIEF ENGINEER
|
July 5, 2019 |
|
SACHIN KUMAR RAJPUT Vs. STATE OF UTTARAKHAND
|
November 6, 2019 |
|
SADHAN VISHWAS & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 15, 2019 |
|
SADIK Vs. STATE OF UTTARAKHAND
|
July 12, 2019 |
|
SADIQ Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
|
SAHAZAD Vs. STATE OF UTTARAKHAND
|
October 10, 2019 |
|
SAHENAVAZ Vs. STATE OF UTTARAKHAND
|
July 31, 2019 |
|
SAHKARI GANNA VIKAS SAMITI Vs. RAI BAHADUR NARAIN SINGH SUGAR MILL LTD
|
July 18, 2019 |
|
SAHKARI GANNA VIKAS SAMITI & ANOTHER Vs. M/S RAI BAHADUR NARAIN SINGH SUGAR MILL LTD & OTHERS
|
July 17, 2019 |
|
SAJID Vs. STATE OF UTTARAKHAND
|
September 18, 2019 |
|
SALABH GOYAL Vs. STATE OF UTTARAKHAND
|
November 16, 2019 |
|
SALEKH CHAND AND OTHERS Vs. STATE OF UTTARAKHAND
|
March 15, 2019 |
|
SALMAN Vs. STATE OF UTTARAKHAND
|
April 1, 2019 |
|
SAMAY SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDITIONAL COLLECTOR, HARIDWAR
|
July 2, 2019 |
|
SAMSHAD Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
|
SAMTECH INFONET LTD & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
April 9, 2019 |
|
SAMTECH INFONET LTD. Vs. STATE OF UTTARAKHAND
|
July 12, 2019 |
|
SANATAN DHARAM PRATINIDHI SABHA Vs. STATE OF UTTARAKHAND
|
April 27, 2019 |
|
SANDEEP Vs. STATE OF UTTARAKHAND
|
August 26, 2019 |
|
SANDEEP ANAND Vs. PUNJAB NATIONAL BANK
|
March 29, 2019 |
|
SANDEEP GHILDIYAL Vs. STATE OF UTTARAKHAND
|
May 27, 2019 |
|
SANDEEP KUMAR Vs. STATE OF UTTARAKHAND
|
May 3, 2019 |
|
SANDEEP KUMAR Vs. STATE OF UTTARAKHAND
|
March 19, 2019 |
|
SANDEEP KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 11, 2019 |
|
SANGITA PANWAR Vs. STATE OF UTTARAKHAND
|
August 26, 2019 |
|
SANJAY DHYANI Vs. STATE OF UTTARAKHAND
|
November 25, 2019 |
|
SANJAY NARANG Vs. JAKIR HUSSAIN
|
March 1, 2019 |
|
SANJAY RAWAT Vs. STATE OF UTTARAKHAND
|
December 7, 2019 |
|
SANJAY SHARMA Vs. STATE OF UTTARAKHAND
|
October 18, 2019 |
|
SANJAY SINGH YADAV AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
May 31, 2019 |
|
SANJEEV KHUGSHAL Vs. PARUL KHUGSHAL @ PRANEETA
|
December 10, 2019 |
|
SANJEEV KHUGSHAL Vs. PARUL @ PARINITA
|
December 10, 2019 |
|
SANJEEV KUMAR GUPTA Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 12, 2019 |
|
SANJEEV KUMAR SAINI Vs. STATE OF UTTARAKHAND
|
May 21, 2019 |
|
SANJEEVA KUMAR Vs. SUSHMA MAURYA
|
August 8, 2019 |
|
SANJIV CHATURVEDI Vs. ADVOCATE GENERAL, STATE OF UTTARAKHAND
|
August 7, 2019 |
|
SANJU @ SANDEEP TAMTA Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
SANOJ Vs. STATE OF UTTARAKHAND
|
August 23, 2019 |
|
SANT STEELS & ALLOYS PVT. LTD Vs. GOVERNMENT OF INDIA
|
May 30, 2019 |
|
SANTA SINGH Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
|
November 14, 2019 |
|
SANTOSH Vs. BHARAT SINGH
|
July 16, 2019 |
|
SANTOSH GAURAV Vs. STATE OF UTTARAKHAND
|
August 5, 2019 |
|
SANTOSH GAURAV Vs. STATE OF UTTARAKHAND
|
June 10, 2019 |
|
SANTOSH KUMAR DABRAL Vs. STATE OF UTTARAKHAND
|
November 29, 2019 |
|
SANTOSH SAWHNEY Vs. SUKHDEV MINHAS
|
July 26, 2019 |
|
SANTOSH SINGH Vs. STATE OF UTTARANCHAL
|
July 15, 2019 |
|
SAPNA GUPTA Vs. AMIT GUPTA
|
July 23, 2019 |
|
SARASWATI SHIKSHA SAMITI Vs. RANJAY PRATAP
|
August 5, 2019 |
|
SARDAR HARPREET SINGH Vs. PREM KUMAR FATLANI
|
May 16, 2019 |
|
SARFARAJ @ PAPPU Vs. STATE OF UTTARAKHAND
|
August 27, 2019 |
|
SARLA DEVI Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
SAROJ Vs. GOVIND BHALLABH PANT AGRICULTURE AND TECHNOLOGY UNIVERSITY
|
July 23, 2019 |
|
SAROJ DEVI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
SARVESHWARI DEVI Vs. STATE OF UTTARAKHAND
|
May 16, 2019 |
|
SARVJEET SINGH Vs. STATE OF UTTARAKHAND
|
July 25, 2019 |
|
SARWAN SINGH Vs. STATE OF UTTARAKHAND
|
July 15, 2019 |
|
SARWARI BEGUM Vs. STATE OF UTTARAKHAND
|
July 17, 2019 |
|
SASHI GUPTA Vs. STATE OF UTTARAKHAND
|
July 1, 2019 |
|
SATE SING Vs. ROOP SINGH
|
July 29, 2019 |
|
SATISH Vs. DAYA SHANKAR
|
July 30, 2019 |
|
SATISH Vs. STATE OF UTTARAKHAND
|
May 28, 2019 |
|
SATISH CHANDRA JAKHMOLA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
SATISH KUMAR GARG Vs. NAR BAHADUR
|
June 14, 2019 |
|
SATISH KUMAR GUPTA Vs. STATE OF UTTARAKHAND
|
July 22, 2019 |
|
SATISH PRASAD Vs. STATE OF UTTARAKHAND & OTHERS
|
May 20, 2019 |
|
SATNAM CHOPRA Vs. STATE OF UTTARAKHAND
|
September 17, 2019 |
|
SATNAM SINGH Vs. STATE OF UTTARAKHAND
|
August 18, 2019 |
|
SATYA BHAMA DEVI Vs. STATE OF UTTARAKHAND
|
May 14, 2019 |
|
SATYADEV Vs. STATE OF UTTARAKHAND
|
December 2, 2019 |
|
SATYAM ECO PRODUCTS Vs. STATE OF UTTARAKHAND
|
August 22, 2019 |
|
SAUMYADEEP SHUKLA & OTHERS Vs. UTTARAKHAND TECHNICAL UNIVERSITY & OTHERS
|
May 7, 2019 |
|
SAURABH BALODHI Vs. STATE OF UTTARAKHAND
|
December 14, 2019 |
|
SAURABH DOBHAL Vs. STATE OF UTTARAKHAND
|
November 4, 2019 |
|
SAURABH JOSHI Vs. STATE OF UTTARAKHAND
|
July 11, 2019 |
|
SAVITA GARG Vs. UNION OF INDIA
|
May 28, 2019 |
|
SAVITRI DEVI BORA Vs. STATE OF UTTARAKHAND
|
July 12, 2019 |
|
SAZID @ KHARAK SINGH Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
|
SEEMA DEVI Vs. STATE OF UTTARAKHAND
|
April 9, 2019 |
|
SEEMA RANGAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 28, 2019 |
|
SEEMA REHMAN Vs. KURMANCHAL NAGAR SAHKARI BANK LTD
|
May 8, 2019 |
|
SEEMA SHARMA Vs. STATE OF UTTARAKHAND
|
May 29, 2019 |
|
SELAQUI ACADEMY OF HIGHER EDUCATION Vs. LOKPAL, UTTARAKHAND TECHNICAL UNIVERSITY
|
July 5, 2019 |
|
SELAQUI ACADEMY OF HIGHER EDUCATION CAMPUS CHAKRATA ROAD Vs. LOKPAL UTTARAKHAND TECHNICAL UNIVERSITY SUDDHOWALA DEHARADUN
|
July 2, 2019 |
|
SENIOR SECTION ENGINEER WORKS Vs. SEEMA SHARMA
|
August 20, 2019 |
|
SENIOR SUPERINTENDENT OF POLICE Vs. SHANTI DEVI
|
June 14, 2019 |
|
SHAEL JOON Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 16, 2019 |
|
SHAHIN Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
SHAHJAD HASAN Vs. MOHD MUSTAFA AND ANOTHER
|
April 5, 2019 |
|
SHAHRAJ Vs. MURTAZA
|
September 21, 2019 |
|
SHAIL BEHARWAL Vs. STATE OF UTTARAKHAND
|
July 16, 2019 |
|
SHAILENDRA SINGH Vs. GEETA DEVI
|
November 7, 2019 |
|
SHAILENDRA SINGH @ CHHINDA Vs. RAVI KUMAR
|
August 14, 2019 |
|
SHAJID HUSAIN Vs. STATE OF UTTARAKHAND
|
April 25, 2019 |
|
SHAMA PARVEEN Vs. STATE OF UTTARAKHAND
|
May 22, 2019 |
|
SHAMASHAD Vs. STATE OF UTTARAKHAND
|
April 16, 2019 |
|
SHAMBHU NATH Vs. STATE OF UTTARAKHAND
|
June 27, 2019 |
|
SHAMBHU PRASAD Vs. STATE OF UTTARAKHAND
|
July 12, 2019 |
|
SHAMSHER SINGH Vs. BISHAMBAR SINGH
|
July 4, 2019 |
|
SHANKAR DUTT Vs. UNITED INDIA INSURANCE CO LTD
|
December 19, 2019 |
|
SHANKAR RUDRA Vs. STATE OF UTTARAKHAND
|
July 15, 2019 |
|
SHANTI DEVI Vs. KUNDAN LAL AND ORS.
|
November 18, 2019 |
|
SHANTI LOHANI Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 15, 2019 |
|
SHAQOOR Vs. KHURSHEED
|
August 2, 2019 |
|
SHARAFAT ALI Vs. STATE OF UTTARAKHAND
|
August 26, 2019 |
|
SHARDA EXPORTS Vs. COMMISSIONER OF INCOME TAX
|
November 7, 2019 |
|
SHARDA EXPORTS Vs. COMMISSIONER OF INCOME TAX DEHRADUN
|
July 19, 2019 |
|
SHARIF AHMED Vs. SHAHID
|
July 25, 2019 |
|
SHARIFF Vs. STATE OF UTTARAKHAND
|
August 13, 2019 |
|
SHASHI JAIN Vs. LOKESH CHAUDHARY
|
July 2, 2019 |
|
SHASHI KUMAR SAINI Vs. STATE OF UTTARAKHAND
|
March 6, 2019 |
|
SHAVEJ KHAN Vs. STATE OF UTTARAKHAND
|
August 6, 2019 |
|
SHAYRA KHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
January 11, 2019 |
|
SHAZID HUSSION Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 11, 2019 |
|
SHEELA DEVI AND OTHERS Vs. PRESCRIBED AUTHORITY / SPECIAL LAND ACQUISITION OFFICER, AND OTHERS
|
April 15, 2019 |
|
SHEENU MAHENDRU Vs. SANGEETA
|
May 23, 2019 |
|
SHEESH RAM MEMORIAL TRUST Vs. STATE
|
March 15, 2019 |
|
SHEETAL JOSHI Vs. STATE BANK OF INDIA AND ORS.
|
June 20, 2019 |
|
SHEKHAWAT HUSSAIN @ BABU Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
|
SHER BANO Vs. FURKAN AHMAD
|
November 6, 2019 |
|
SHILPI LAWRENCE ELENJIKAL Vs. STATE OF UTTARAKHAND
|
April 29, 2019 |
|
SHILPI LAWRENCE ELENJIKAL Vs. UNION OF INDIA
|
July 4, 2019 |
|
SHIPRA THAPLIYAL Vs. STATE OF UTTARAKHAND
|
November 19, 2019 |
|
SHIV BACHAN VERMA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 5, 2019 |
|
SHIV KUMAR Vs. STATE OF UTTARAKHAND
|
July 23, 2019 |
|
SHIV KUMAR KARANWAL Vs. STATE OF UTTARAKHAND
|
April 27, 2019 |
|
SHIV PRAKASH & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 29, 2019 |
|
SHIV PRASAD KURIYAL Vs. STATE OF UTTARAKHAND
|
May 24, 2019 |
|
SHIVAM KHURANA Vs. STATE OF UTTARAKHAND
|
August 28, 2019 |
|
SHIVANI CHAND Vs. NUPUR SINGH ALIAS NUPUR CHAUHAN
|
December 17, 2019 |
|
SHIVENDRA KUMAR SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 9, 2019 |
|
SHIVENDRA SINGH Vs. STATE OF UTTARAKHAND
|
March 7, 2019 |
|
SHOHIB Vs. STATE OF UTTARAKHAND
|
July 15, 2019 |
|
SHRADHA SINGH Vs. STATE OF UTTARAKHAND
|
April 25, 2019 |
|
SHREE CEMENT LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2019 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. URMILA DEVI AND OTHERS
|
April 10, 2019 |
|
SHWETA GUPTA Vs. RAHUL GUPTA
|
July 3, 2019 |
|
SHYAM LAL Vs. STATE OF UTTARAKHAND
|
October 1, 2019 |
|
SHYAMU Vs. STATE OF UTTARANCHAL
|
May 13, 2019 |
|
SIBTE HASAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 28, 2019 |
|
SIDCUL Vs. ARSHAD JAMAL AND ORS.
|
September 21, 2019 |
|
SIDHBALI SUGAR LTD Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, DEHRADUN
|
November 8, 2019 |
|
SIFTAIN ALI Vs. STATE OF UTTARAKHAND
|
May 13, 2019 |
|
SIMANTRA DEVI Vs. STATE OF UTTARAKHAND
|
March 15, 2019 |
|
SINGARA SINGH Vs. RAMRIK SINGH
|
September 26, 2019 |
|
SITAPUR EYE HOSPITAL TRUST Vs. STATE OF UTTARAKHAND
|
July 26, 2019 |
|
SMT. BABITA & ZEENAT Vs. STATE OF UTTARAKHAND
|
April 29, 2019 |
|
SMT. VIMLA DEVI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
February 25, 2019 |
|
SOBH NATH & OTHERS Vs. STATE OF UTTARAKHAND
|
February 11, 2019 |
|
SOLITAIRE ENTERPRISES Vs. PUNJAB NATIONAL BANK
|
December 3, 2019 |
|
SOM SINGH Vs. SANTOSH
|
July 10, 2019 |
|
SOMPRAKASH Vs. STATE OF UTTARAKHAND
|
July 2, 2019 |
|
SONI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 5, 2019 |
|
SONIKA RANA Vs. STATE OF UTTARAKHAND
|
July 15, 2019 |
|
SONVEER Vs. STATE OF UTTARAKHAND
|
May 29, 2019 |
|
SRF LIMITED Vs. UTTARAKHAND POWER CORPORATION LIMITED
|
July 12, 2019 |
|
STATE Vs. VISARAT
|
July 24, 2019 |
|
STATE BANK OF INDIA Vs. CHANDRA PRAKASH & OTHERS
|
April 3, 2019 |
|
STATE ELECTION COMMISSION Vs. BHOPAL CHANDRA PANCHOLI
|
July 15, 2019 |
|
STATE OF UTTAR PRADESH Vs. PHOOL CHANDRA
|
March 11, 2019 |
|
STATE OF UTTARAKHAND Vs. CHETPAL GIRI.
|
August 19, 2019 |
|
STATE OF UTTARAKHAND Vs. SATYA PRAKASH THAPLIYAL
|
December 11, 2019 |
|
STATE OF UTTARAKHAND Vs. MANOJ KUMAR.
|
December 16, 2019 |
|
STATE OF UTTARAKHAND Vs. KEWAL SINGH
|
July 15, 2019 |
|
STATE OF UTTARAKHAND Vs. SORAN SINGH
|
November 21, 2019 |
|
STATE OF UTTARAKHAND Vs. MOHAN SINGH MEHRA
|
November 5, 2019 |
|
STATE OF UTTARAKHAND Vs. UMRAO SINGH BISHT
|
November 5, 2019 |
|
STATE OF UTTARAKHAND Vs. NATURE QUEST (INDIA) PVT. LTD
|
July 25, 2019 |
|
STATE OF UTTARAKHAND Vs. SUBHASH JUYAL
|
July 25, 2019 |
|
STATE OF UTTARAKHAND Vs. AMIT BHATT
|
April 1, 2019 |
|
STATE OF UTTARAKHAND Vs. NAFEES
|
April 1, 2019 |
|
STATE OF UTTARAKHAND Vs. KULDEEP GOYAL & OTHERS
|
January 11, 2019 |
|
STATE OF UTTARAKHAND Vs. HAYAT SINGH MEHTA
|
July 9, 2019 |
|
STATE OF UTTARAKHAND Vs. PRAKASHI LAL
|
July 11, 2019 |
|
STATE OF UTTARAKHAND Vs. CHANDAN SINGH RATHORE
|
July 3, 2019 |
|
STATE OF UTTARAKHAND Vs. RAVISHA CHOUDHARY
|
December 9, 2019 |
|
STATE OF UTTARAKHAND Vs. DEEP UPADHYAY
|
May 29, 2019 |
|
STATE OF UTTARAKHAND Vs. MEENAKSHI CHAUDHARY
|
May 22, 2019 |
|
STATE OF UTTARAKHAND Vs. MAHENDRA KUMAR DAS
|
May 21, 2019 |
|
STATE OF UTTARAKHAND Vs. PANKAJ PRASAD
|
May 20, 2019 |
|
STATE OF UTTARAKHAND Vs. SUMAN DIWEDI
|
May 14, 2019 |
|
STATE OF UTTARAKHAND Vs. SAMEEM
|
April 1, 2019 |
|
STATE OF UTTARAKHAND Vs. DEV RAJ
|
May 16, 2019 |
|
STATE OF UTTARAKHAND Vs. SUBHASH
|
April 16, 2019 |
|
STATE OF UTTARAKHAND Vs. JAGDAMBA SAMITI EVAM SEVI SANSTHA
|
August 6, 2019 |
|
STATE OF UTTARAKHAND Vs. ATAL BIHARI
|
August 7, 2019 |
|
STATE OF UTTARAKHAND Vs. RAJENDRA SINGH NEGI
|
August 7, 2019 |
|
STATE OF UTTARAKHAND Vs. JAI PRAKASH
|
August 7, 2019 |
|
STATE OF UTTARAKHAND Vs. DEEPAK LAL AND OTHERS
|
September 23, 2019 |
|
STATE OF UTTARAKHAND Vs. VINEET
|
August 21, 2019 |
|
STATE OF UTTARAKHAND Vs. JIWAN CHAND PANDEY
|
September 12, 2019 |
|
STATE OF UTTARAKHAND Vs. URMILA MASIH
|
September 17, 2019 |
|
STATE OF UTTARAKHAND Vs. SANJAY SINGH BISHT AND ANOTHER
|
February 11, 2019 |
|
STATE OF UTTARAKHAND Vs. SARDAR PARWAN SINGH
|
November 6, 2019 |
|
STATE OF UTTARAKHAND Vs. BHAGWATI STONE INDUSTRIES
|
March 13, 2019 |
|
STATE OF UTTARAKHAND Vs. R.P. UPADHYAYA
|
April 29, 2019 |
|
STATE OF UTTARAKHAND Vs. BIRENDRA DUTT BADOLA
|
October 17, 2019 |
|
STATE OF UTTARAKHAND Vs. KAILASH SINGH RAWAT
|
October 14, 2019 |
|
STATE OF UTTARAKHAND Vs. GAURI SHANKAR JOSHI
|
November 14, 2019 |
|
STATE OF UTTARAKHAND & ANOTHER Vs. GEETA AND ANOTHER
|
March 14, 2019 |
|
STATE OF UTTARAKHAND & ANOTHER Vs. RAJESHWARI SHARMA
|
March 7, 2019 |
|
STATE OF UTTARAKHAND & ANOTHER Vs. PITAMBER DATT PANDEY & OTHERS
|
May 1, 2019 |
|
STATE OF UTTARAKHAND & OTHERS Vs. RAJVIR SINGH & OTHERS
|
March 8, 2019 |
|
STATE OF UTTARAKHAND & OTHERS Vs. HARPAL SINGH YADAV
|
April 8, 2019 |
|
STATE OF UTTARAKHAND & OTHERS Vs. MUKAND SINGH & OTHERS
|
May 15, 2019 |
|
STATE OF UTTARAKHAND & OTHERS Vs. RAI SINGH NEGI & ANOTHER
|
April 2, 2019 |
|
STATE OF UTTARAKHAND & OTHERS Vs. BHAGAT SINGH & ANOTHER
|
April 2, 2019 |
|
STATE OF UTTARAKHAND & OTHERS Vs. DAYAL KUMAR
|
March 18, 2019 |
|
STATE OF UTTARAKHAND & OTHERS Vs. KRISHAN PAL SINGH
|
February 13, 2019 |
|
STATE OF UTTARAKHAND AND ORS. Vs. S. PARAMJEET SINGH
|
June 17, 2019 |
|
STATE OF UTTARAKHAND AND OTHERS Vs. NEW TARAL STONE CRUSHER
|
March 13, 2019 |
|
STATE OF UTTARAKHAND AND OTHERS Vs. BADESHA STONE CRUSHER
|
March 15, 2019 |
|
STATE OF UTTARAKHAND AND OTHERS Vs. GOPAL SINGH BISHT
|
May 1, 2019 |
|
STATE OF UTTARAKHAND AND OTHERS Vs. PRADEEP KUMAR.CHAUHAN AND OTHERS
|
May 2, 2019 |
|
STATE OF UTTARAKHAND AND OTHERS Vs. NEETU VERMA AND ANOTHER
|
July 31, 2019 |
|
STATE OF UTTARAKHAND AND OTHERS Vs. HEMRAJ SINGH
|
February 13, 2019 |
|
STATE OF UTTARAKHAND THROUGH SECRETARY FOREST GOVT OF UTTARAKHAND AND OTHERS Vs. MANGAL SINGH RANA
|
May 15, 2019 |
|
STATE OF UTTARANCHAL Vs. MAHESH CHANDRA
|
August 29, 2019 |
|
STATE OF UTTARANCHAL Vs. HARSH GOEL @ MUNNA
|
August 8, 2019 |
|
STATE OF UTTARANCHAL AND ANOTHER Vs. ANGHAILA HOUSING PVT. LTD. AND OTHERS
|
February 22, 2019 |
|
STATE TRANSPORT AUTHORITY, DEHRADUN Vs. YADESH VERMA
|
September 3, 2019 |
|
SUBHAM DOBHAL Vs. UTTARAKHAND BOARD OF TECHNICAL EDUCATION
|
July 8, 2019 |
|
SUBHASH CHANDRA Vs. STATE OF UTTARAKHAND
|
August 29, 2019 |
|
SUBHASH CHANDRA Vs. STATE OF UTTARAKHAND
|
June 17, 2019 |
|
SUBHASH CHANDRA GUPTA Vs. STATE OF UTTARAKHAND
|
August 9, 2019 |
|
SUBHASH NAUTIYAL Vs. STATE OF UTTARAKHAND
|
November 4, 2019 |
|
SUBODH KUMAR SHARMA Vs. G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
July 31, 2019 |
|
SUBODH KUMAR UPADHYAY Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
SUDARSHAN Vs. MANGATRAM
|
May 30, 2019 |
|
SUDESH CHANDRA Vs. COLLECTOR DISTRICT MAGISTRATE U.S. NAGAR
|
February 27, 2019 |
|
SUDHANSHU PANT Vs. UNION OF INDIA AND OTHERS
|
March 28, 2019 |
|
SUDHIR KUMAR Vs. STATE OF UTTARAKHAND
|
December 5, 2019 |
|
SUDHIR KUMAR Vs. NAGAR PALIKA PARISHAD KHATIMA
|
November 1, 2019 |
|
SUGAM INFRATECH Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION AND OTHERS
|
May 6, 2019 |
|
SUJEET KUMAR VIKAS Vs. STATE OF UTTARAKHAND
|
November 13, 2019 |
|
SUKHBEER SHARMA Vs. DISTRICT MINORITY WELFARE
COMMISSIONER & OTHERS
|
November 7, 2019 |
|
SUKHDEEP SINGH Vs. STATE OF UTTARAKHAND
|
August 6, 2019 |
|
SUKHWANT SINGH Vs. STATE OF UTTARAKHAND
|
September 24, 2019 |
|
SUKUMA EXPORT LTD Vs. STATE OF UTTARAKHAND
|
July 16, 2019 |
|
SULOCHANA DEVI @ MUNNI DEVI Vs. VIRENDRA SINGH PUNDIR
|
August 1, 2019 |
|
SUMAN CHAUHAN Vs. STATE OF UTTARAKHAND
|
February 7, 2019 |
|
SUMAN DEVI Vs. STATE OF UTTARAKAND
|
July 5, 2019 |
|
SUMAN KUMAR KOHLI Vs. NARU DEVI
|
August 8, 2019 |
|
SUMAN TYAGI Vs. STATE OF UTTARAKHAND
|
May 17, 2019 |
|
SUMANT SINGH ARYA & ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, HARIDWAR & OTHERS
|
January 11, 2019 |
|
SUMEET SOFAT Vs. STATE OF UTTARAKHAND
|
November 27, 2019 |
|
SUMER SINGH Vs. STATE OF UTTARAKHAND
|
November 22, 2019 |
|
SUMIT KUMAR Vs. UNION OF INDIA
|
July 12, 2019 |
|
SUMIT SAHI Vs. STATE OF UTTARAKHAND
|
August 20, 2019 |
|
SUMITRA DEVI Vs. GAURI SHANKAR
|
November 21, 2019 |
|
SUNDAR SINGH Vs. STATE OF UTTARAKHAND
|
October 22, 2019 |
|
SUNDER SINGH KUMAI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 7, 2019 |
|
SUNEEL SINGH BHANDARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 9, 2019 |
|
SUNIL KUMAR AND OTHERS Vs. MEHARBAN AND OTHERS
|
May 10, 2019 |
|
SUNITA Vs. STATE OF UTTARAKHAND
|
July 26, 2019 |
|
SUNITA Vs. STATE OF UTTARAKHAND
|
July 8, 2019 |
|
SUNITA Vs. STATE OF UTTARAKHAND
|
August 18, 2019 |
|
SUNITA DASILA Vs. STATE OF UTTARAKHAND & OTHERS
|
May 8, 2019 |
|
SUPER CONSTRUCTION ASSOCIATES Vs. STATE OF UTTARAKHAND & OTHERS
|
April 10, 2019 |
|
SUPER CONSTRUCTION ASSOCIATES Vs. STATE OF UTTARAKHAND
|
May 29, 2019 |
|
SURAJ GANGWAR Vs. STATE OF UTTARAKHAND
|
November 8, 2019 |
|
SURAJ SINGH Vs. STATE OF UTTARAKHAND
|
February 7, 2019 |
|
SURAJ SINGH (MINOR) Vs. STATE OF UTTARAKHAND
|
July 1, 2019 |
|
SURAT SINGH KOHLI Vs. STATE OF UTTARAKHAND & OTHERS
|
February 12, 2019 |
|
SURENDER MALIK Vs. STATE OF UTTARAKHAND
|
July 23, 2019 |
|
SURENDRA SINGH Vs. STATE OF UTTARAKHAND
|
August 26, 2019 |
|
SURENDRA SINGH @ PAPPU Vs. STATE OF UTTARAKHAND
|
August 8, 2019 |
|
SURENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
|
May 28, 2019 |
|
SURENDRA SINGH RANA Vs. STATE OF UTTARAKHAND
|
July 24, 2019 |
|
SURENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 21, 2019 |
|
SURESH CHANDRA Vs. STATE OF UTTARAKHAND
|
July 19, 2019 |
|
SURESH CHANDRA Vs. DIRECTOR SCHOOL EDUCATION DEHRADUN
|
October 21, 2019 |
|
SURESH CHANDRA GANGWAR Vs. STATE OF UTTARAKHAND
|
November 4, 2019 |
|
SURESH CHANDRA PANWAR Vs. CHAIRMAN, UTTARAKHAND SEED AND ANOTHER
|
February 22, 2019 |
|
SURESH CHANDRA PHULARA Vs. STATE OF UTTARAKHAND
|
April 23, 2019 |
|
SURESH KUMAR Vs. STATE OF UTTARAKHAND
|
May 2, 2019 |
|
SURESH NIJHON Vs. NAGAR NIGAM
|
September 5, 2019 |
|
SURESH SINGH PANWAR Vs. STATE OF UTTARAKHAND
|
May 7, 2019 |
|
SURINDER KAUR Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, DEHRADUN
|
August 20, 2019 |
|
SURINDER KAUR Vs. STATE OF UTTARAKHAND
|
December 5, 2019 |
|
SURINDRA KAUR Vs. M. A. C. T. , DEHRADUN
|
November 16, 2019 |
|
SURJEET SINGH Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION & OTHERS
|
February 13, 2019 |
|
SURJEET SINGH Vs. STATE OF UTTARAKHAND
|
April 30, 2019 |
|
SURJEET SINGH Vs. STATE OF UTTARAKHAND
|
May 1, 2019 |
|
SURYA ROSHNI LTD Vs. U.P. STATE ELECTRICITY BOARD
|
March 13, 2019 |
|
SUSHIL Vs. REGISTRAR, COOPERATIVE SOCIETIES UTTARAKHAND AT ALMORA
|
November 18, 2019 |
|
SUSHILA BISWAS Vs. STATE OF UTTARAKHAND
|
December 4, 2019 |
|
SUSHILA DEVI Vs. YASHPAL JAIN
|
November 28, 2019 |
|
SUSHILA SEMWAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 29, 2019 |
|
SUSHMA DAS Vs. STATE OF UTTARAKHAND
|
July 19, 2019 |
|
SWATANTRA BAHADUR SINGH Vs. STATE OF UTTARAKHAND
|
July 31, 2019 |
|
SWETABH SUMAN Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
February 1, 2019 |
|
T D WAILA Vs. STATE OF UTTARAKHAND & OTHERS
|
February 12, 2019 |
|
TAITARI DEVI Vs. CHOLA MANDALAM M S GENERAL INSURANCE CO LTD
|
December 20, 2019 |
|
TAJ MOHAMMAD Vs. STATE OF UTTARAKHAND
|
July 3, 2019 |
|
TARA CHAND SAINI Vs. STATE OF UTTARAKHAND
|
July 15, 2019 |
|
TARA NATH PANDEY Vs. UNION OF INDIA
|
May 17, 2019 |
|
TARAI KALA SANGAM Vs. SAMBHU PRASAD JOSHI
|
July 2, 2019 |
|
TARRNNUM Vs. STATE OF UTTARAKHAND
|
June 21, 2019 |
|
TARUN KUMAR DHIMAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 8, 2019 |
|
TARUN KUMAR DHIMAN Vs. STATE OF UTTARAKHAND
|
May 29, 2019 |
|
TARUN KUMAR PODDAR Vs. DEEPTI PODDAR & OTHERS
|
April 8, 2019 |
|
TASAVVUR Vs. STATE OF UTTARAKHAND
|
April 5, 2019 |
|
TEJBAL SINGH Vs. STATE OF UTTARAKHAND
|
September 11, 2019 |
|
TEJPAL SINGH Vs. STATE OF UTTARAKHAND
|
September 2, 2019 |
|
TEXPLAS TEXTILES INDIA PVT. LTD. Vs. STATE OF UTTARAKHAND
|
October 1, 2019 |
|
THDC INDIA LIMITED Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 12, 2019 |
|
THDC INDIA LTD Vs. STATE OF UTTARAKHAND
|
August 26, 2019 |
|
TRILOCHAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION & ANOTHER
|
February 13, 2019 |
|
TRILOCHAN PRASAD NAUTIYAL Vs. GARHWAL MANDAL VIKAS NIGAM
|
March 29, 2019 |
|
TRILOK CHANDRA PANDEY Vs. STATE
|
May 27, 2019 |
|
TRILOK SINGH Vs. STATE OF UTTARAKHAND
|
June 11, 2019 |
|
TRILOK SINGH GANDHI Vs. STATE OF UTTARAKHAND
|
November 27, 2019 |
|
TRISHLA DEVI Vs. VIKKI
|
August 28, 2019 |
|
TULA RAM Vs. STATE OF UTTARAKHAND
|
May 7, 2019 |
|
TUNGAL Vs. RAMESH CHAND VAISH
|
July 29, 2019 |
|
U.P. AWAS EVAM VIKAS PARISHAD Vs. JAGDISH LAL
|
July 22, 2019 |
|
U.P. HILL ELECTRONICS CORPORATION LTD. Vs. PUBLIC SERVICES TRIBUNAL, UTTARAKHAND
|
November 28, 2019 |
|
U.P. STATE WAREHOUSING CORPORATION THROUGH REGIONAL MANAGER Vs. HRIDAY RAM
|
August 1, 2019 |
|
UCCHAP SINGH Vs. UTTARAKHAND GRAMIN BANK AND OTHERS.
|
November 20, 2019 |
|
UDAL SINGH Vs. STATE OF UTTARAKHAND
|
November 2, 2019 |
|
UDAY KUMAR Vs. STATE OF UTTARAKHAND
|
July 31, 2019 |
|
UDAY RAJ SINGH Vs. STATE OF UTTARAKHAND
|
October 18, 2019 |
|
UDAYVEER SINGH Vs. STATE OF UTTARAKHAND
|
February 7, 2019 |
|
UDHAM SINGH NAGAR DISTRICT COOPERATIVE BANK LTD & ANOTHER Vs. ANJULA SINGH AND OTHERS
|
March 25, 2019 |
|
UDHAM SINGH NAGAR DISTRICT COOPERATIVE BANK LTD. Vs. ANJULA SINGH
|
March 27, 2019 |
|
UDIT BANSAL Vs. HONBLE HIGH COURT OF UTTARAKHAND NAINITAL
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May 28, 2019 |
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UDITA MIYAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
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December 20, 2019 |
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UMA Vs. STATE OF UTTARAKHAND
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July 18, 2019 |
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UMA SHANKAR SHARMA Vs. SECRETARY
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November 13, 2019 |
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UMAVATI DEVI Vs. SHIVJI THAKUR
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July 1, 2019 |
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UMESH DALAKOTI Vs. STATE OF UTTARAKHAND
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September 25, 2019 |
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UNION BANK OF INDIA Vs. GURUNANAK SEEDS BASENGA FARM
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May 23, 2019 |
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UNION OF INDIA Vs. STATE OF UTTARAKHAND
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July 1, 2019 |
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UNION OF INDIA Vs. ALLIED TRADERS
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July 3, 2019 |
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UNION OF INDIA & OTHERS Vs. NAVEEN CHANDRA BHATT
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February 12, 2019 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SONI DEVI
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August 27, 2019 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. FARJANA AND OTHERS
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March 12, 2019 |
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UNITED INSURANCE COMPANY LTD Vs. FATIMA BEGUM AND OTHERS
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February 21, 2019 |
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UPASANA GUPTA Vs. SANJEEV KUMAR GUPTA
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May 6, 2019 |
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UPENDER SINGH Vs. UNION OF INDIA
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March 1, 2019 |
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UPENDRA KUMAR Vs. STATE OF UTTARAKHAND
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December 17, 2019 |
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URMILA DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
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February 11, 2019 |
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UTTAM SINGH Vs. STATE OF UTTARAKHAND
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July 2, 2019 |
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UTTAM SINGH Vs. THE STATE OF UTTARAKHAND AND ORS.
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July 11, 2019 |
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UTTAM SUGAR MILLS LTD. Vs. STATE OF UTTARAKHAND
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May 17, 2019 |
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UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. YASHODA DEVI
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May 15, 2019 |
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UTTARAKHAND COOPERATIVE SUGAR MILL FEDERATION LIMITED Vs. DEEP CHANDRA TIWARI.
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December 11, 2019 |
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UTTARAKHAND FOREST DEVELOPMENT CORPORATION & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
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May 3, 2019 |
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UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS Vs. ANOOP CHANDRA BHATT
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March 27, 2019 |
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UTTARAKHAND KHADI Vs. BASANT BALLABH PANT
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May 16, 2019 |
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UTTARAKHAND PEYJAL SANSADHAN EVAM NIRMAN NIGAM Vs. TRIPTI THAPLIYAL
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August 27, 2019 |
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UTTARAKHAND POWER CORPORATION LTD Vs. ELECTRICITY OMBUDSMAN, UTTARAKHAND
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July 11, 2019 |
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UTTARAKHAND POWER CORPORATION LTD Vs. VEDMATA GAYATRI TRUST
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April 27, 2019 |
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UTTARAKHAND POWER CORPORATION LTD Vs. HOTEL URVASHI
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May 8, 2019 |
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UTTARAKHAND POWER CORPORATION LTD Vs. LOKAYUKT AND ANR
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February 21, 2019 |
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UTTARAKHAND POWER CORPORATION LTD. Vs. JANKI DEVI
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March 12, 2019 |
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UTTARAKHAND PUBLIC SERVICE COMMISSION, HARIDWAR Vs. KHEMRAJ BHATT & OTHERS
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May 14, 2019 |
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UTTARAKHAND ROADWAYS KARAMCHARI Vs. STATE OF UTTARAKHAND
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October 22, 2019 |
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UTTARAKHAND ROADWAYS KARAMCHARI UNION Vs. STATE OF UTTARAKHAND
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October 22, 2019 |
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UTTARAKHAND ROADWAYS KARAMCHARI UNION Vs. STATE OF UTTARAKHAND
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September 24, 2019 |
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UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION Vs. RAKESH SINGH PARORIA
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August 26, 2019 |
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UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION Vs. RANJITA RANA
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June 10, 2019 |
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UTTARAKHAND SUGARS Vs. SUNIL KUMAR
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April 23, 2019 |
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UTTARAKHAND TRANSPORT CORPORATION Vs. DAN SINGH SURYA
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May 9, 2019 |
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UTTARAKHAND TRANSPORT CORPORATION Vs. PREETAM SINGH
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August 14, 2019 |
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UTTARAKHAND TRANSPORT CORPORATION Vs. DHARMENDRA
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May 28, 2019 |
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UTTARAKHAND TRANSPORT CORPORATION Vs. KAMLESH DIWEDI
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April 27, 2019 |
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UTTARANCHAL AYURVEDIC COLLEGE Vs. UNION OF INDIA
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August 23, 2019 |
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UTTARANCHAL UNANI MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA MINISTRY OF DEPARTMENT OF AYURVEDA
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October 16, 2019 |
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V K TAMTA Vs. STATE OF UTTARAKHAND AND OTHERS
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March 20, 2019 |
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V.K. TAMTA Vs. STATE & OTHERS
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March 6, 2019 |
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VARUN DEEP SINGH Vs. UNION OF INDIA
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November 14, 2019 |
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VASU DEV MONGA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
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December 20, 2019 |
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VERONICA LAL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
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January 11, 2019 |
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VIBHA BHATNAGAR Vs. STATE OF UTTARAKHAND
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November 21, 2019 |
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VIBHOR KUMAR SAHRAWAT Vs. STATE OF UTTARAKHAND
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August 7, 2019 |
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VIJAY Vs. STATE OF UTTARAKHAND
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March 7, 2019 |
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VIJAY BAHUGUNA Vs. STATE OF UTTARAKHAND
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December 14, 2019 |
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VIJAY KUMAR Vs. STATE OF UTTARAKHAND
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April 29, 2019 |
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VIJAY KUMAR GUPTA Vs. STATE OF UTTARAKHAND
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December 18, 2019 |
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VIJAY SINGH Vs. STATE OF UTTARAKHAND
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August 1, 2019 |
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VIJAY SINGH RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
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March 8, 2019 |
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VIJAYA RATURI Vs. STATE OF UTTARAKHAND
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March 1, 2019 |
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VIKAS Vs. STATE OF UTTARAKHAND
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September 25, 2019 |
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VIKAS KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
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May 31, 2019 |
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VIKESH KUMAR SINGH Vs. STATE OF UTTARAKHAND
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August 7, 2019 |
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VIKRAM SINGH KANDARI Vs. UNION OF INDIA
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May 14, 2019 |
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VIKRAMJEET MARWAHA (DEAD) Vs. YASHBIR SINGH
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September 21, 2019 |
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VIMAL KUMAR DHAUNDIYAL Vs. RAJ KUMAR
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August 2, 2019 |
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VIMAL SHAH Vs. MAHESH CHANDRA SHAH
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August 23, 2019 |
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VIMLA DEVI Vs. STATE OF UTTARAKHAND
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August 19, 2019 |
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VIMLA SINGH Vs. STATE OF UTTARAKHAND
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July 1, 2019 |
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VINAY AGARWAL Vs. STATE OF UTTARAKHAND
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February 27, 2019 |
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VINAY AGARWAL & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
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February 27, 2019 |
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VINAY SAH Vs. ANSHU SHARMA
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July 17, 2019 |
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VINEET KUMAR Vs. STATE OF UTTARAKHAND
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September 12, 2019 |
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VINEET KUMAR JAIN Vs. ARCHANA GARG
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October 23, 2019 |
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VINOD KUMAR Vs. STATE OF UTTARAKHAND
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December 13, 2019 |
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VINOD KUMAR Vs. STATE OF UTTARAKHAND
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November 22, 2019 |
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VINOD KUMAR Vs. STATE OF UTTARAKHAND
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October 18, 2019 |
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VINOD KUMAR (IN JAIL) Vs. STATE OF UTTARAKHAND
|
May 3, 2019 |
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VINOD KUMAR DHIMAN Vs. PRINCIPAL SECRETARY, MEDICAL HEALTH AND FAMILY WELFARE AND OTHERS
|
May 7, 2019 |
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VIPIN KUMAR Vs. STATE OF UTTARAKHAND
|
July 12, 2019 |
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VIPIN KUMAR Vs. STATE OF UTTARAKHAND & ORS
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February 13, 2019 |
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VIPIN KUMAR PANWAR @ BABLU Vs. STATE OF UTTARAKHAND
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August 16, 2019 |
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VIPIN PRATAP GAUTAM Vs. STATE OF UTTARAKHAND & OTHERS
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February 12, 2019 |
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VIPUL JAIN Vs. STATE OF UTTARAKHAND
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October 17, 2019 |
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VIR KRISHAN SHARMA Vs. STATE OF UTTARAKHAND
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March 29, 2019 |
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VIRENDRA KUMAR VERMA Vs. PUBLIC SERVICES TRIBUNAL UTTARAKHAND
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August 29, 2019 |
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VIRENDRA SINGH Vs. GURVINDER SINGH
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September 26, 2019 |
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VIRENDRA SINGH KARKI Vs. STATE OF UTTARAKHAND
|
October 22, 2019 |
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VIRENDRA SINGH TOMAR Vs. PREM SINGH TOMAR AND ORS.
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December 13, 2019 |
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VISHAL KUMAR Vs. STATE OF UTTARAKHAND
|
November 7, 2019 |
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VISHAL MANI UNIYAL Vs. KUSHLA DEVI
|
July 11, 2019 |
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VISHAL RAMOLA Vs. STATE OF UTTARAKHAND
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April 24, 2019 |
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VISHAL SINGH Vs. STATE OF UTTARAKHAND
|
July 16, 2019 |
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VISHAL VERMA Vs. STATE OF UTTARAKHAND
|
April 23, 2019 |
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VISHESH ENTERPRISES Vs. STATE OF UTTARAKHAND AND ORS.
|
November 20, 2019 |
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VISHESH KUMAR Vs. UNION OF INDIA
|
August 20, 2019 |
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VISHVA KUMAR GARG Vs. STATE OF UTTARAKHAND
|
December 6, 2019 |
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VIVEK Vs. STATE OF UTTARAKHAND
|
March 27, 2019 |
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VIVEK Vs. STATE OF UTTARAKHAND
|
September 4, 2019 |
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VIVEK SHARMA Vs. STATE OF UTTARAKHAND
|
August 14, 2019 |
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VYAPAR MANDAL SAMITI Vs. NAGAR NIGAM
|
April 12, 2019 |
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WASEEM Vs. STATE OF UTTARAKHAND
|
June 27, 2019 |
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WASIM ALAM Vs. STATE OF UTTARAKHAND
|
April 10, 2019 |
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WAZID Vs. STATE OF UTTARAKHAND
|
July 5, 2019 |
|
X Vs. STATE OF UTTARAKHAND
|
May 31, 2019 |
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YAGYA BHUSHAN SHARMA Vs. CHANCELLOR DOON UNIVERSITY UTTARAKHAND
|
December 3, 2019 |
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YASHPAL GHAI Vs. STATE OF UTTARAKHAND
|
December 10, 2019 |
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YASHPAL SINGH CHAUHAN Vs. CANTONMENT BOARD CHAKRATA DISTRICT DEHRADUN
|
August 7, 2019 |
|
YOGEHESH JOSHI Vs. STATE OF UTTARAKHAND
|
August 14, 2019 |
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YOGESH KUMAR Vs. STATE OF UTTARAKHAND
|
September 20, 2019 |
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YOGESH TONDON Vs. STATE OF UTTARAKHAND
|
September 27, 2019 |
|
YOGRAJ SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL (STAT)
|
April 9, 2019 |
|
ZAFAR HUSSAIN Vs. STATE OF UTTARAKHAND
|
August 26, 2019 |
|
ZAINAB Vs. STATE OF UTTARAKHAND
|
December 11, 2019 |
|
ZAKIR Vs. DISTRICT MAGISTRATE
|
September 11, 2019 |
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ZAZ SONS EXPORT PVT. LTD. Vs. AKHIL KUMAR GUPTA
|
August 20, 2019 |
|
ZINDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL. COLLECTOR, HARIDWAR
|
July 3, 2019 |
|
ZINDA Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
May 27, 2019 |
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