AALI-BEDINI-BAGZI BUGYAL SANRAKSHAN SAMITI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 21, 2018 |
ABDUL ALAM GOHAR AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
February 9, 2018 |
ABDUL HAMID Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 12, 2018 |
ABDUL MAJEED Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 13, 2018 |
ABDUL SAMI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 16, 2018 |
ABHA RANI Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 9, 2018 |
ABHAY KUMAR SINGH Vs. STATE & ANR
|
June 27, 2018 |
ABHISHEK Vs. STATE OF UTTARAKHAND & OTHERS
|
June 19, 2018 |
ABHISHEK CHANDRA JAGURI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 12, 2018 |
ABID ALI Vs. STATEOF UTTARAKHAND AND OTHERS
|
March 13, 2018 |
ACHAL KUMAR PATHIK Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 30, 2018 |
ACHARYA BAL KRISHNA Vs. C B I THROUGH SUPERINTENDENT OF POLICE CBI/ SPE DEHRADUN UTTARAKHAND
|
July 16, 2018 |
ADI SHAKTI MAA DUNAGIRI MANDIR TRUST Vs. STATE OF UTTARAKHAND & OTHERS
|
May 1, 2018 |
AFJAL KHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
June 12, 2018 |
AHATA IMAM SAHAB RAHMATULLAH Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 1, 2018 |
AHATA IMAM SAHAB RAHMATULLAH Vs. JOINT MAGISTRATE/S D M ROORKEE, DISTRICT HARIDWAR & OTHERS
|
August 1, 2018 |
AHMAD NABI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 14, 2018 |
AHMAD NADEEM Vs. BANK OF BARODA
|
January 10, 2018 |
AHSAN Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2018 |
AIYYAZ Vs. STATE OF UTTARAKHAND & OTHERS
|
April 18, 2018 |
AJAY BAHADUR ARORA Vs. RASHMI HANDA & OTHERS
|
March 13, 2018 |
AJAY GAUTAM Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 5, 2018 |
AJAY JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
October 26, 2018 |
AJAY KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 4, 2018 |
AJAY KUMAR Vs. STATE OF UTTARAKHAND
|
July 12, 2018 |
AJAY KUMAR & ANOTHER Vs. KASHIPUR URBAN CO-OPERATIVE BANK LTD & ANOTHER
|
July 5, 2018 |
AJAY SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 10, 2018 |
AJIT SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 5, 2018 |
AKANKSHA BUDHIRAJA Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 25, 2018 |
AKSHAY Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 5, 2018 |
AKSHAY BALIYAN (MINOR) Vs. STATE OF UTTARAKHAND
|
April 5, 2018 |
AKSHAY SONWAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 5, 2018 |
ALIM Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 10, 2018 |
ALL SAINTS COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER U P & ANOTHER
|
March 14, 2018 |
AMAR NATH SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 13, 2018 |
AMARJEET SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 13, 2018 |
AMARPAL Vs. STATE OF UTTARAKHAND & OTHERS
|
June 20, 2018 |
AMIT VERMA Vs. UNION OF INDIA & OTHERS
|
June 20, 2018 |
ANAND KUMAR JAISWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
March 20, 2018 |
ANAND KUMAR JAISWAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 25, 2018 |
ANAND NISHIKAVA COMPANY EMPLOYEES UNION Vs. ALP OVERSEAS PVT LTD
|
April 19, 2018 |
ANAND SINGH ASWAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 1, 2018 |
ANAND SWAROOP RASTOGI (MALE) Vs. UNION OF INDIA & OTHERS
|
January 4, 2018 |
ANEES Vs. RAJKUMAR
|
June 12, 2018 |
ANGOORI & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 2, 2018 |
ANIL KOHLI Vs. STATE OF UTTARAKHAND & ORS
|
August 7, 2018 |
ANIL KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
February 2, 2018 |
ANIL KUMAR BISHT Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 20, 2018 |
ANIL KUMAR GUPTA Vs. STATE OF UTTARAKHAND & OTHERS
|
August 24, 2018 |
ANIL KUMAR JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 1, 2018 |
ANIL KUMAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION, DEHRADUN
|
July 27, 2018 |
ANITA DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 12, 2018 |
ANJALI BHARGAWA Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 20, 2018 |
ANJU BISHT Vs. STATE OF UTTARAKHAND & OTHERS
|
June 15, 2018 |
ANKIT KASHYAP Vs. STATE OF UTTARAKHAND
|
April 19, 2018 |
ANKIT KUMAR BEWNI & ANR Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 11, 2018 |
ANKUL KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 25, 2018 |
ANUBHAV MAHESHWARI AND OTHERS Vs. RPG INFRATECH
|
July 4, 2018 |
ANUJ KANSAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 19, 2018 |
ANWAR Vs. STATE OF UTTARAKHAND
|
April 11, 2018 |
ARIF KHA Vs. STATE OF UTTARAKHAND & OTHERS
|
June 19, 2018 |
ARJUN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 1, 2018 |
ARJUN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
August 3, 2018 |
ARMAN SIDDIQUI Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 6, 2018 |
ARUN KUMAR Vs. STATE OF UTTARAKHAND
|
April 11, 2018 |
ARUN KUMAR Vs. STATE OF UTTARAKHAND AND OTHER
|
July 6, 2018 |
ARUN KUMAR BHADORIA Vs. STATE & OTHERS
|
May 15, 2018 |
ARVIND KUMAR LOHANI AND OTHERS Vs. UTTARAKHAND STATE INFORMATION COMMISSION AND ANOTHER
|
April 3, 2018 |
ASHFAQ AHMED Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 20, 2018 |
ASHIYA ALIAS KAVITA Vs. STATE ELECTION COMMISSION AND OTHERS
|
August 24, 2018 |
ASHOK CHAUHAN Vs. STATE OF UTTARAKHAND
|
July 25, 2018 |
ASHRAF AHMAD Vs. A S BHARTARI & OTHERS
|
July 31, 2018 |
ASHU DHIMAN Vs. SMT. JYOTI DHIMAN
|
November 15, 2018 |
ASHUTOSH GAUTAM & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 3, 2018 |
ASHWIN CHAUDHARY Vs. KIRAN CHAUDHARY & ANOTHER
|
July 30, 2018 |
ATEEK AHMAD & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 25, 2018 |
ATIK AHMAD KHAN & ANOTHER Vs. SIMMI KHAN
|
July 5, 2018 |
ATTAR SINGH CHAUHAN Vs. N H P C & ORS
|
May 2, 2018 |
ATTINDER PAL SINGH Vs. STATE OF UTTARAKHAND
|
April 19, 2018 |
ATUL TRIVEDI Vs. STATE OF UTTARAKHAND
|
April 5, 2018 |
AVINASH KUMAR Vs. VINOD KUMAR
|
September 12, 2018 |
AZEEM Vs. STATE OF UTTARAKHAND
|
April 25, 2018 |
BABA BABU LAL SAINI @SHRI SHRI 1008 FAKIRANAND MAHARAJ AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 25, 2018 |
BABBU KHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
May 28, 2018 |
BABITA DHASMANA Vs. DIRECTOR SCHOOL EDUCATION UTTARAKHAND AND OTHERS
|
July 24, 2018 |
BABLI GAUR Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
May 2, 2018 |
BABLU SINGH AND OTHERS Vs. RAMESH KUMAR TYAGI
|
August 3, 2018 |
BABU @ MANISH & ANOTHER Vs. STATE OF UTTARAKHAND
|
April 4, 2018 |
BABU SINGH Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL T
|
March 9, 2018 |
BACHAN SINGH RAWAT & ANOTHER Vs. DISTRICT MAGISTRATE, TEHRI GARHWAL AND OTHERS
|
August 3, 2018 |
BACHI SINGH LATWAL & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 9, 2018 |
BAHADUR SINGH BISHT Vs. STATE & OTHERS
|
March 22, 2018 |
BALAJI CONSTRUCTIONS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 6, 2018 |
BALIRAM @ BALDEV & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 19, 2018 |
BALKAR SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 29, 2018 |
BALKARAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
March 20, 2018 |
BALRAJ SARNA Vs. COLLECTOR, UDHAM SINGH NAGAR & ANOTHER
|
June 15, 2018 |
BALWANT RAI Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 29, 2018 |
BEHARI JI CATTLE FEED PVT LTD & ANOTHER Vs. G R SOLVENT & ALLIED INDUSTRIES LIMITED
|
March 22, 2018 |
BHAGAT RAM KOTHARI Vs. STATE & ORS.
|
November 22, 2018 |
BHAGAT SINGH AND OTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 26, 2018 |
BHAGWATI PRASAD UNIYAL Vs. MANAGING DIRECTOR, U P RAJKIYA NIRMAN NIGAM LTD AN
|
May 3, 2018 |
BHAIJI AND COMPANY Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 21, 2018 |
BHAIRAVI GIRI Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
|
August 8, 2018 |
BHAKT DARSHAN SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 21, 2018 |
BHALOTIA ENTERPRISES Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 11, 2018 |
BHARAT AIRI Vs. STATE OF UTTARAKHAND
|
September 26, 2018 |
BHARAT JOSHI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 11, 2018 |
BHARAT SINGH PUNDIR Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 9, 2018 |
BHAWNA MATHEWS & ORS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 24, 2018 |
BHODH PRAKASH SHARMA Vs. PRESIDING OFFICER, LABOUR COURT, KASHIPUR
& ANOTHER
|
March 5, 2018 |
BHOLA NATH Vs. INDIAN INSTITUTE OF TECHNOLOGY, ROORKEE & OTHERS
|
August 7, 2018 |
BHRAMWATI Vs. VINEET KUMAR
|
January 3, 2018 |
BHUPAL SINGH & ANOTHER Vs. INDRA LAL ALIAS INDRA RAM
|
March 13, 2018 |
BHUPAL SINGH BHAKUNI Vs. STATE OF UTTARAKHAND & OTHERS
|
June 19, 2018 |
BHUPAL SINGH BISHT Vs. STATE OF UTTARAKHAND & OTHERS
|
July 31, 2018 |
BHURA ANSARI Vs. NARCOTICS CONTROL BUREAU
|
January 3, 2018 |
BHUSHAN VERMA Vs. STATE OF UTTARAKHAND & OTHERS
|
June 1, 2018 |
BHUWAN CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 1, 2018 |
BHUWAN SINGH TARAGI Vs. STATE OF UTTARAKHAND
|
September 5, 2018 |
BIO TECH INDIA LIMITED Vs. CARNIVAL FILMS PVT LTD AND ANOTHER
|
February 15, 2018 |
BRIJ BALA DOBHAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 15, 2018 |
CARE ECOPATH SOLUTION Vs. STATE BANK OF INDIA AND ANOTHER
|
May 2, 2018 |
CENTRAL BANK OF INDIA Vs. VIRENDER KUMAR SURI
|
July 18, 2018 |
CENTURY TEXTILES AND INDUSTRIES LTD. Vs. CENTURY PULP AND PAPER STAFF ASSOCIATION
|
July 18, 2018 |
CHAIN SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 20, 2018 |
CHAMPA DEVI Vs. DISTRICT MAGISTRATE UDHAM SINGH NAGAR & OTHERS
|
June 29, 2018 |
CHANDRA SHEKHAR ALIAS SHEKHAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 12, 2018 |
CHANDRA SHEKHAR JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
July 6, 2018 |
CHANDRA SHEKHAR KARGETI Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 8, 2018 |
CHANDRA SHEKHAR KARGETI Vs. STATE OF UTTARAKHAND & OTHERS
|
January 10, 2018 |
CHANDRABHOJ SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE, FINANCE & REVENUE,
|
May 1, 2018 |
CHARAN SINGH RAUTELA (MALE) Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
|
June 19, 2018 |
CHARANJEET SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2018 |
CHATAR SINGH RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 6, 2018 |
CHHITIJ KISHORE SHARMA Vs. JUSTICE LOK PAL SINGH
|
September 4, 2018 |
CHIEF COMMISSIONER OF INCOME TAX Vs. J B MEMORIAL MANAS ACADEMY MANAGEMENT SOCIETY, MAN
|
March 19, 2018 |
CHIEF ENGINEER NORTH ZONE II AND OTHERS Vs. RAPTI CONTRACTOR
|
August 7, 2018 |
CHINTA RAM ALIAS CHINTU Vs. STATE OF UTTARAKHAND
|
February 26, 2018 |
CHUDA RAM Vs. STATE OF UTTARAKHAND & ORS
|
June 22, 2018 |
COMMISSIONER COMMERCIAL TAX UTTARAKHAND DEHRADUN Vs. J P ELECTRICALS INDUSTRIES SELAKUI, DEHRADUN
|
May 2, 2018 |
COMMISSIONER COMMERCIAL TAX UTTARAKHAND, DEHRADUN Vs. UTTAR PRADESH RAJKIYA NIRMAN NIGAM (ELECTRIC UNIT)
|
May 2, 2018 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. SANDEEP PATHAK
|
August 1, 2018 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. ROHIT SURFACTANTS P LTD
|
August 1, 2018 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. MURLIDHAR
|
August 1, 2018 |
COMMISSIONER OF INCOME TAX, (TD), KANPUR Vs. INDIAN OIL CORPORATION LTD
|
March 6, 2018 |
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. M/S. WINDLASS STEEL CRAFT
|
February 22, 2018 |
COMMISSIONER, COMMERCIAL TAX Vs. EXECUTIVE ENGINEER
|
March 21, 2018 |
COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND Vs. T V SUNDARAM AYANGAR & SONS
|
June 12, 2018 |
COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND Vs. EXECUTIVE ENGINEER, UPPER GANGES CANAL
|
February 21, 2018 |
COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND, DEHRADU Vs. A REHMAN INTERNATIONAL
|
May 4, 2018 |
COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND, DEHRADUN Vs. JAI DURGE, NARAIN NIWAS, KANKHAL, DISTRICT HARIDWAR
|
April 10, 2018 |
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 21, 2018 |
COMMITTEE OF MANAGEMENT JAGNATH VIDHYA NIKETAN INT Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 1, 2018 |
D D INSTITUTE OF ADVANCE STUDIES Vs. HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY AND OTH
|
March 14, 2018 |
DAL CHANDRA Vs. STATE OF UTTARAKHAND
|
June 1, 2018 |
DALIP SINGH ADHIKARI Vs. STATE OF UTTARAKHAND & OTHERS
|
January 31, 2018 |
DALIP SINGH ADHIKARI Vs. STATE OF UTTARAKHAND & OTHERS
|
April 26, 2018 |
DAN SINGH SURYA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 20, 2018 |
DARYAV SINGH VERMA Vs. STATE AND OTHERS
|
July 10, 2018 |
DAULAT RAM SEMWAL & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
June 18, 2018 |
DAYAL SINGH Vs. PRESIDING OFFICER LABOUR COURT KASHIPUR & ANOTHER
|
August 17, 2018 |
DEEN DAYAL BHATT Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 16, 2018 |
DEENANATH SHARMA Vs. UNION OF INDIA AND OTHERS
|
July 31, 2018 |
DEEP CHAND Vs. STATE OF UTTARAKHAND
|
July 20, 2018 |
DEEPAK NAUTIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
June 1, 2018 |
DEEPAK RUWALI Vs. STATE OF UTTARAKHAND & OTHERS
|
July 20, 2018 |
DEEWAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
July 13, 2018 |
DEV BHUMI GAS SERVICE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED & OTHERS
|
March 22, 2018 |
DEV MURTI Vs. BHARAT JI MAHARAJ & OTHERS
|
April 26, 2018 |
DEVENDRA PRASAD AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 22, 2018 |
DEVENDRA SHARMA Vs. STATE OF UTTARAKHAND
|
March 13, 2018 |
DEVENDRA SINGH NEGI Vs. UNION OF INDIA AND OTHERS
|
May 8, 2018 |
DEVENDRA SINGH NEGI Vs. UNION OF INDIA AND OTHERS
|
January 5, 2018 |
DEVENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 9, 2018 |
DEVESHWARI DEVI Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 20, 2018 |
DEVI DEEN Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 9, 2018 |
DEX AGRO SWEETNERS (PRIVATE) LIMITED Vs. UTTARAKHAND ENVIRONMENT PROTECTION & POLLUTION CON
|
May 9, 2018 |
DHARAM SINGH RANA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR AND OTHERS
|
May 2, 2018 |
DHARAM SINGH RANA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, THDC INDIA LIMITED & OTHERS
|
October 22, 2018 |
DHARAMPAL SINGH YADAV @ D P YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 14, 2018 |
DHARMA NAND BHATT & OTHERS Vs. SECRETARY, PUBLIC WORKS DEPARTMENT, DEHRADUN & OTHERS
|
July 10, 2018 |
DHARNIDHAR SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
January 12, 2018 |
DHARNIDHAR SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 26, 2018 |
DHIRAJ SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 1, 2018 |
DHIRENDRA KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
November 15, 2018 |
DHIRENDRA KUMAR TRIPATHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 11, 2018 |
DIGAMBER JAIN PANCHAYATI MANDIR & JAIN BHAWAN Vs. DIGAMBER JAIN SAMAJ & OTHERS
|
June 29, 2018 |
DIGAMBER SINGH RAUTELA Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
|
June 13, 2018 |
DILAWAR SINGH Vs. STATE OF UTTARAKHAND
|
May 29, 2018 |
DILBAGH SINGH Vs. STATE OF UTTARAKHAND
|
October 29, 2018 |
DILSHAD AHMAD Vs. STATE OF UTTARAKHAND & OTHERS
|
April 27, 2018 |
DINESH BHATT Vs. DISTRICT JUDGE, NAINITAL & OTHERS
|
March 19, 2018 |
DINESH CHANDRA BAHUGUNA Vs. U P RAJKIYA NIRMAN NIGAM LTD & OTHERS
|
May 17, 2018 |
DINESH PRATAP SINGH & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 11, 2018 |
DIRECTOR INCOME TAX (INTERNATIONAL TAXATION) Vs. HYUNDAI HEAVY INDUSTRIES CO LTD
|
May 17, 2018 |
DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY ROORKEE DI Vs. B M SHARMA & ANOTHER
|
May 14, 2018 |
DIRECTOR, HIMALAYA AYURVEDIC MEDICAL COLLEGE & ANOTHER Vs. LALIT MOHAN TEWARI & OTHERS
|
October 9, 2018 |
DIVYA PHARMACY Vs. STATE OF UTTARAKHAND & OTHERS
|
January 8, 2018 |
DIWAN SINGH Vs. SANJAY LAKHOTIA & ANOTHER
|
January 10, 2018 |
DIWAN SINGH BISHT Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
|
June 13, 2018 |
DOIWALA SUGAR COMPANY LIMITED, DOIWALA, DEHRADUN AND ANOTHER Vs. SANTRAJ SINGH AND OTHERS
|
January 10, 2018 |
DR. SIMRANJEET KAUR Vs. STATE OF UTTARAKHAND
|
July 24, 2018 |
DR. VIRENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 9, 2018 |
DURGA DAIRY FARM & OTHER Vs. ORIENTAL BANK OF COMMERCE & OTHERS
|
August 3, 2018 |
ELECTRICAL CONTRACTORS ASSOCIATION Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 19, 2018 |
ENGICON SYSTEM PVT LTD Vs. OIL & NATURAL GAS CORPORATION LTD
|
May 10, 2018 |
EPITOME PROPBUILD PRIVATE LIMITED Vs. UTTARAKHAND TOURISM DEVELOPMENT BOARD
|
April 5, 2018 |
EX CONSTABLE 143 ARMED POLICE, HASAN ABBAS ZAIDI Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 10, 2018 |
EXECUTIVE ENGINEER RURAL ENGINEERING SERVICES & ANOTHER Vs. GANESH DUTT JOSHI
|
July 9, 2018 |
FAHIM AKHTAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 18, 2018 |
FIROZ ALI KHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
August 6, 2018 |
FLEETGUARD FILTERS PRIVATE LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
|
June 11, 2018 |
G B GOYAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 5, 2018 |
G P TYAGI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 3, 2018 |
GAGAN SETHI Vs. STATE OF UTTARAKHAND
|
March 5, 2018 |
GAJENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 16, 2018 |
GALIB (MINOR) Vs. STATE OF UTTARAKHAND
|
April 5, 2018 |
GANESH CHANDRA Vs. DISTRICT MAGISTRATE, BAGESHWAR, DISTRICT - BAGESHWAR & OTHERS
|
July 5, 2018 |
GANESH DUTT BADHANI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 6, 2018 |
GANESH UPADHAYAY Vs. UNION OF INDIA & OTHERS
|
April 26, 2018 |
GANGARAM PARASHAR Vs. UNION OF INDIA & OTHERS
|
May 2, 2018 |
GAURI MAULEKHI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 14, 2018 |
GENERAL MANAGER AND ANOTHER Vs. KAILASH CHANDRA TIWARI
|
April 25, 2018 |
GETAMBER ANAND & OTHERS Vs. RAJESH SAH
|
July 25, 2018 |
GHANSHYAM AND ANOTHER Vs. MURARI LAL
|
July 3, 2018 |
GIRDHAR SINGH ADHIKARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 26, 2018 |
GIRISH KUMAR SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
May 11, 2018 |
GOKARAN SINGH AND TWO OTHERS Vs. MANAGING DIRECTOR, UTTARAKHAND FOREST DEVELOPMENT & OTHERS
|
August 1, 2018 |
GOPAL RAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 3, 2018 |
GORAKHNATH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 30, 2018 |
GOVIND BALLABH PANDEY Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
|
June 14, 2018 |
GRAM SABHA MAWAKOT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 14, 2018 |
GRAM VIKAS LEKHA SANGH & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 8, 2018 |
GUFRAN Vs. DISTRICT MAGISTRATE
|
April 2, 2018 |
GUJARAT AMBUJA EXPORTS LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
|
June 11, 2018 |
GURBACHAN SINGH @ BACHAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
July 27, 2018 |
GURCHARAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
May 7, 2018 |
GURMUKH SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 1, 2018 |
GURU RAM RAI UNIVERSITY PATEL NAGAR & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 11, 2018 |
GURUMUKH SINGH @ KAKE Vs. STATE OF UTTARANCHAL
|
October 28, 2018 |
GYANENDRA TIWARI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 26, 2018 |
GYANESH CHHIBBER Vs. UNION OF INDIA & OTHERS
|
June 12, 2018 |
HAJI ABDUL WAJID CHARITABLE TRUST Vs. KUMAUN UNIVERSITY, NAINITAL & ANOTHER
|
May 9, 2018 |
HAR SINGH SAMAT Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 20, 2018 |
HARENDRA JEET SINGH Vs. COLLECTOR, UDHAM SINGH NAGAR & ANOTHER
|
June 15, 2018 |
HARI DATT BHATT Vs. STATE & OTHERS
|
January 12, 2018 |
HARI OM SINGH Vs. STATE OF UTTARAKHAND
|
July 20, 2018 |
HARI SINGH & ORS Vs. BHUPINDER SINGH & ANR
|
April 9, 2018 |
HARISH CHANDRA PANT Vs. UTTARAKHAND POWER CORPORATION LTD AND OTHERS
|
May 7, 2018 |
HARISH KALRA Vs. SMT. SURESH BALA
|
May 11, 2018 |
HARISH KUMAR GUPTA Vs. CHIEF COMMISSIONER, INCOME TAX & OTHERS
|
January 10, 2018 |
HARISH PANCHWAL Vs. STATE OF UTTARAKHAND
|
February 9, 2018 |
HARJEET SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
May 25, 2018 |
HARJINDER KAUR @ JINDER KAUR Vs. SENIOR SUPERINTENDENT OF POLICE & OTHERS
|
June 14, 2018 |
HARPAL SINGH Vs. UNION OF INDIA AND OTHERS
|
March 19, 2018 |
HASMAT ALI Vs. STATE OF UTTARAKHAND
|
August 1, 2018 |
HEMA PUROHIT Vs. TRIVENDRA SINGH RAWAT AND OTHERS
|
July 11, 2018 |
HEMANT KUMAR Vs. UTTARAKHAND JAL SANSTHAN & OTHERS
|
July 5, 2018 |
HEMANT KUMAR JOSHI Vs. PRESIDING OFFICER OF INDUSTRIAL TRIBUNAL AND LABOU
|
April 24, 2018 |
HERO MOTOCORP LTD Vs. COMMISSIONER OF CENTRAL EXCISE, DEHRADUN
|
January 11, 2018 |
HERO REALITY PVT LTD & ANOTHER Vs. SUB REGISTRAR, HARIDWAR (SECOND) & ANOTHER
|
August 13, 2018 |
HIMANSHU CHANDOLA Vs. STATE OF UTTARAKHAND
|
August 17, 2018 |
HIMANSHU JOSHI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 17, 2018 |
HIRDESH DEVI Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 22, 2018 |
HIRDESH DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 16, 2018 |
HITENDRA SINGH & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 18, 2018 |
HON BLE HIGH COURT OF UTTARAKHAND Vs. MAN MOHAN TRIPATHI & ANOTHER
|
May 4, 2018 |
HUKAM SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
July 5, 2018 |
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. URBA DUTT BHATT AND OTHERS
|
February 16, 2018 |
IKBAL Vs. STATE OF UTTARAKHAND & OTHERS
|
May 1, 2018 |
IKBAL & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 23, 2018 |
IMRAN Vs. STATE OF UTTARAKHAND & OTHERS
|
June 1, 2018 |
IN MATTER OF APPOINTMENTS OF ACTIVISTS Vs. STATE OF UTTARAKHAND & ORS
|
March 7, 2018 |
IN REFERENCE NAZUL POLICY OF STATE FOR DISPOSING & MANAGEMENT OF NAZUL LAND Vs. STATE & ORS
|
June 19, 2018 |
INDIRA DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 8, 2018 |
INDIRA NAGAR JAN VIKAS SAMITI Vs. STATE OF UTTARAKHAND & OTHERS
|
July 10, 2018 |
INDIVER SARAL Vs. STATE OF UTTARAKHAND & OTHERS
|
May 18, 2018 |
IQBAL Vs. STATE OF UTTARAKHAND
|
March 5, 2018 |
IRFAN Vs. STATE OF UTTARAKHAND AND ORS
|
January 30, 2018 |
IRFAN Vs. STATE OF UTTARAKHAND & OTHERS
|
May 29, 2018 |
ISHRAR Vs. STATE OF UTTARAKHAND & OTHERS
|
May 8, 2018 |
ISHTIYAK Vs. STATE OF UTTARAKHAND & OTHERS
|
April 26, 2018 |
ISHTKHAR ALI Vs. KADAMBARI DEVI
|
May 14, 2018 |
ISHWAR CHANDRA GUPTA Vs. STATE OF UTTARAKHAND AND ORS
|
February 9, 2018 |
JABIR HASAN & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 19, 2018 |
JAGDISH PRASAED & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 20, 2018 |
JAGRATI SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 21, 2018 |
JAHAGIR & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 1, 2018 |
JAINAND PRASAD TYAGI Vs. STATE OF UTTARAKHAND & OTHERS
|
April 18, 2018 |
JAIPAL SINGH Vs. SMT. SUDHA RANI
|
April 17, 2018 |
JAIVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 20, 2018 |
JAMEEL AHMAD Vs. RAJENDRA KUMAR & ANOTHER
|
April 12, 2018 |
JAMSHED Vs. STATE OF UTTARAKHAND
|
July 9, 2018 |
JAMSHED Vs. DISTRICT MAGISTRATE, HARIDWAR & OTHERS
|
June 11, 2018 |
JANKI DEOPA Vs. STATE OF UTTARAKHAND & OTHERS
|
July 12, 2018 |
JANKI PRASAD BADOLA Vs. SUPERINTENDENT ENGINEER 12TH CIRCLE & OTHERS
|
July 31, 2018 |
JASBIR SINGH @ PICCHU Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2018 |
JASVINDER KAUR Vs. UTTARAKHAND POWER CORPORATION & ANOTHER
|
March 9, 2018 |
JAVED AALAM Vs. STATE OF UTTARAKHAND & OTHERS
|
March 23, 2018 |
JAVED HASAN Vs. STATE OF UTTARAKHAND & OTHERS
|
June 11, 2018 |
JAVED HUSAIN Vs. STATE OF UTTARAKHAND & OTHERS
|
May 9, 2018 |
JEEWAN CHANDRA PANDE Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 27, 2018 |
JITENDRA KUMAR NAGALIA Vs. RAJESHWARI DEVI
|
May 3, 2018 |
JITENDRA MEHTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 6, 2018 |
JOGINDER KAUR Vs. PREETPAL KAUR & ANOTHER
|
August 7, 2018 |
KALAWATI & OTHERS Vs. PRADEEP KUMAR & OTHERS
|
April 23, 2018 |
KALAWATI RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 24, 2018 |
KALPANA Vs. AKHTAR AND OTHERS
|
April 4, 2018 |
KALWA Vs. STATE OF UTTARAKHAND
|
April 6, 2018 |
KAMAL GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 11, 2018 |
KAMAL KUMAR BANSAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 8, 2018 |
KAMAL STONE CRUSHER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 4, 2018 |
KAMALJEET SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2018 |
KAMALUDDIN Vs. PRESIDENT CANTONMENT BOARD RANIKHET & OTHERS
|
May 3, 2018 |
KANWAR AMNINDER SINGH Vs. HIGH COURT OF UTTARAKHAND AND ANOTHER
|
December 19, 2018 |
KARAM SINGH BISHT Vs. MANAGING DIRECTOR UTTARAKHAND POWER CORPORATION LT
|
March 19, 2018 |
KARTIKEY SHARMA Vs. STATE OF UTTARAKHAND
|
March 21, 2018 |
KAUSHAL GUPTA AND ANOTHER Vs. SHYAMLAL AND OTHERS
|
August 2, 2018 |
KAVINDRA SINGH KAFALIYA Vs. STATE OF UTTARAKHAND & OTHERS
|
May 11, 2018 |
KAVITA SHAHI Vs. STATE OF UTTARAKHAND & OTHERS
|
May 4, 2018 |
KHALIL AHMED Vs. STATE OF UTTARAKHAND
|
April 6, 2018 |
KHASTI DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 15, 2018 |
KHATIMA FIBRES LTD Vs. NATIONAL COMPANY LAW TRIBUNAL AND OTHERS
|
March 13, 2018 |
KHEEMA NAND Vs. STATE OF UTTARAKHAND & OTHERS
|
June 13, 2018 |
KIRAN NEGI Vs. MADHU BISHT & OTHERS
|
July 26, 2018 |
KIRAN SINGH FARTYAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 13, 2018 |
KISHAN CHAND Vs. STATE INFORMATION COMMISSIONER & ANOTHER
|
May 2, 2018 |
KISHAN SINGH Vs. M N FAROOQUI AND OTHERS
|
June 12, 2018 |
KISHAN SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 13, 2018 |
KISHOR SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
February 15, 2018 |
KM ARCHANA BHARTI Vs. STATE OF UTTARAKHAND & OTHERS
|
April 20, 2018 |
KOTHARI ASSOCIATES Vs. STATE OF UTTARAKHAND & OTHERS
|
July 25, 2018 |
KRIPAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 9, 2018 |
KRIPAL SINGH CONTRACTOR Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 13, 2018 |
KRISHNA MOTORS Vs. UNION GOVT OF INDIA AND ANOTHER
|
July 5, 2018 |
KRISHNA NAND UPADHYAYA Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
|
June 13, 2018 |
KULDEEP SINGH Vs. STATE OF UTTARAKHAND & ANR
|
April 2, 2018 |
KULDEEP SINGH BHAGAT & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2018 |
KULDEEP SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
|
August 14, 2018 |
KUMAR GAURAV Vs. NATIONAL INSTITUTE OF TECHNOLOGY, UTTARAKHAND
|
June 1, 2018 |
KUNDAN SINGH PREM SINGH JAMNAL & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
June 20, 2018 |
KUNWAR AMRINDER SINGH Vs. HIGH COURT OF UTTARAKHAND & OTHERS
|
October 26, 2018 |
KUNWAR CONSTRUCTIONS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 12, 2018 |
KUNWAR PAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 13, 2018 |
KUNWER PAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 1, 2018 |
KUSAL MANI Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 20, 2018 |
KUSHAL SINGH RAIKWAL & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
July 12, 2018 |
KUSUM Vs. STATE OF UTTARAKHAND & OTHERS
|
January 3, 2018 |
LAKHA @ IKHLAKH Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 14, 2018 |
LAKSHAY CONSTRUCTIONS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 5, 2018 |
LAL MOHAMMAD Vs. STATE OF UTTARAKHAND
|
July 18, 2018 |
LALIT KUMAR Vs. UNION OF INDIA & ORS
|
June 12, 2018 |
LALIT KUMAR & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 19, 2018 |
LALIT MOHAN KANDPAL Vs. ASHOK KUMAR LOHNI
|
January 5, 2018 |
LALITA PRASAD Vs. DISTRICT MAGISTRATE, BAGESHWAR, DISTRICT - BAGESHWAR & OTHERS
|
July 5, 2018 |
LAXMI DEVI Vs. SECRETARY, POWER & ENERGY AND OTHERS
|
April 6, 2018 |
LITMUS MARINE INNOVATION PRIVATE LIMITED & ANOTHER Vs. UTTARAKHAND TOURISM DEVELOPMENT BOARD
|
May 14, 2018 |
M A K (INDIA) CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA & OTHERS
|
July 5, 2018 |
M D D A RAMKY Vs. MICKEY AFZAL
|
May 10, 2018 |
M P SHARMA Vs. COMMISSIONER TRADE TAX DEPARTMENT AND ORS
|
June 22, 2018 |
M/A GIRDHAR SINGH ADHIKARI. Vs. STATE OF UTTARAKHAND
|
March 13, 2018 |
M/S DEV BHOOMI AVAS LTD. Vs. RISABH KOHLI
|
October 3, 2018 |
M/S DURGA DAIRY FARM Vs. ORIENTAL BANK OF COMMERCE
|
August 3, 2018 |
M/S MAHABALI STONE CRUSHER Vs. STATE OF UTTARAKHAND
|
April 10, 2018 |
M/S MANISHA PHARMOPLAST (P) LTD. Vs. BRIJESH KATIYARA
|
September 27, 2018 |
M/S SIR BIO TECH INDIA LIMITED Vs. CARNIVAL FILMS PVT. LTD
|
February 15, 2018 |
M/S. MAHVIR TRANSMISSION UDYOG PRIVATE LIMITED Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED
|
May 22, 2018 |
MAALTI MULASI Vs. RAM DAYAL JOSHI
|
July 19, 2018 |
MADHU BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 15, 2018 |
MADHUBALA SRIVASTAVA Vs. UTTARAKHAND PEYJAL VIKAS EVAM NIRMAN NIGAM & OTHERS
|
May 11, 2018 |
MAHANT TOOFAN GIRI Vs. STATE OF UTTARAKHAND
|
May 22, 2018 |
MAHAVEER TIMBERS Vs. AUTHORIZED OFFICER
|
January 9, 2018 |
MAHENDER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 14, 2018 |
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 21, 2018 |
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 29, 2018 |
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 19, 2018 |
MAHESH CHANDRA GURURANI Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM AND ANOTHER
|
June 15, 2018 |
MAHESH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
|
February 19, 2018 |
MAHESH CHANDRA TIWARI Vs. RAM DUTT TIWARI
|
September 4, 2018 |
MAHESH GOUR Vs. LAJPAT RAI ARORA
|
June 13, 2018 |
MAHESH KOTHARI Vs. UNION OF INDIA & OTHERS
|
June 15, 2018 |
MAHESH KUMAR Vs. DISTRICT MAGISTRATE, HARIDWAR AND ANOTHER
|
February 21, 2018 |
MAHESH TRIPATHI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 10, 2018 |
MAHILA MAHA VIDYALAYA (P G ) COLLEGE, SATIKUND KANKHAL, DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND & OTHERS
|
June 14, 2018 |
MAHIPAL Vs. STATE OF UTTARAKHAND
|
June 1, 2018 |
MAHIPAL & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 19, 2018 |
MAHKAR SINGH @ PAPPU Vs. STATE OF UTTARAKHAND
|
August 2, 2018 |
MAHMOOD Vs. STATE OF UTTARAKHAND & OTHERS
|
August 2, 2018 |
MAIRAJ Vs. STATE OF UTTARAKHAND
|
April 3, 2018 |
MAKARWA FOODS PVT LTD Vs. SMALL INDUSTRIES BANK OF INDIA & ANOTHER
|
March 6, 2018 |
MAKSOOD Vs. STATE OF UTTARAKHAND & OTHERS
|
June 21, 2018 |
MALA KAR AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 22, 2018 |
MALVIKA AND OTHERS Vs. YASMOON AKHTAR SIDDIQUI AND OTHERS
|
May 30, 2018 |
MAMTA DEVI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
June 28, 2018 |
MAN MOHAN SINGH MALLA Vs. STATE OF UTTARAKHAND & OTHERS
|
June 28, 2018 |
MANAGING DIRECTOR, UPCL Vs. M/S ITDL IMAGETEC LTD.
|
January 12, 2018 |
MANGERAM Vs. STATE OF UTTARAKHAND & OTHERS
|
April 20, 2018 |
MANISH Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 21, 2018 |
MANISH VERMA Vs. JAGAT NARAIN SUBHARTI CHARITABLE TRUST AND ANOTHER
|
April 16, 2018 |
MANJU Vs. DALEEP KUMAR
|
July 23, 2018 |
MANJU DEVI Vs. STATE & OTHERS
|
February 23, 2018 |
MANMOHAN LAKHERA Vs. STATE & ORS
|
June 18, 2018 |
MANOHARLAL SAHU & ANOTHER Vs. KUNWAR SARANG BHUSHAN SINGH
|
March 21, 2018 |
MANOJ AGRAWAL & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2018 |
MANOJ KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 19, 2018 |
MANOJ KUMAR Vs. CBI
|
July 6, 2018 |
MANOJ PUNJ Vs. STATE OF UTTARAKHAND
|
July 5, 2018 |
MANOJ SINGH PAWAR Vs. STATE OF UTTARAKHAND & OTHERS
|
June 18, 2018 |
MANPREET VERMA Vs. BRIJ VERMA
|
June 14, 2018 |
MANU GOYAL S/O SRI ANAND KUMAR GOYAL Vs. SMT. ADITI GOEL D/O SRI ASHOK SINGHAL
|
March 12, 2018 |
MASTER RAKAM SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 9, 2018 |
MATTER OF PREVENTION OF RECURRENT STRIKES ORGANIZED Vs. STATE OF UTTARAKHAND
|
August 29, 2018 |
MAZHAR MOHAMMAD KHAN Vs. WAQF MASJID PALTAN BAZAR AND IDGAH
|
January 10, 2018 |
MBL INFRASTRUCTURE LIMITED Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 23, 2018 |
MEENA DEVI Vs. STATE OF UTTARAKHAND
|
April 5, 2018 |
MITLESH Vs. STATE OF UTTARAKHAND
|
August 6, 2018 |
MODERN SCHOOL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 15, 2018 |
MOHAMMAD SALEEM Vs. STATE OF UTTARAKHAND & OTHERS
|
August 16, 2018 |
MOHAMMAD SHAHNAWAZ Vs. STATE OF UTTARAKHAND & OTHERS
|
May 3, 2018 |
MOHAMMAD UMAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 6, 2018 |
MOHAN CHANDRA PATHAK Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 19, 2018 |
MOHAN KUMAR MITTAL Vs. STATE OF UTTARAKHAND & ORS
|
July 31, 2018 |
MOHAN LAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 19, 2018 |
MOHAN SINGH BANGYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
March 20, 2018 |
MOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND & OTHERS
|
April 9, 2018 |
MOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 20, 2018 |
MOHAN SINGH DEWARI Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
|
June 14, 2018 |
MOHAN SINGH MAWRI Vs. HARIPRIYA MAWRI
|
July 3, 2018 |
MOHD ANEES Vs. S S P UDHAM SINGH NAGAR & OTHERS
|
July 12, 2018 |
MOHD ARIF Vs. STATE OF UTTARAKHAND & OTHERS
|
March 13, 2018 |
MOHD ARKAN Vs. STATE OF UTTARAKHAND & OTHERS
|
June 12, 2018 |
MOHD ASIF Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 1, 2018 |
MOHD ATHAR Vs. TEHSIM AHMAD & ORS
|
May 8, 2018 |
MOHD FAROOQ AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 15, 2018 |
MOHD GULFAM Vs. STATE OF UTTARAKHAND & OTHERS
|
May 1, 2018 |
MOHD JAFFAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 7, 2018 |
MOHD RASID Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2018 |
MOHD UMAR SIDDIQUI & ANOTHER Vs. V K PANDEY
|
June 26, 2018 |
MOHD. TAHIR Vs. HONBLE HIGH COURT OF UTTARAKHAND
|
January 9, 2018 |
MOLHAD SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
January 9, 2018 |
MORSHIRI Vs. MITHILESH
|
June 12, 2018 |
MRIDULA SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 12, 2018 |
MS. JYOTI SINGH Vs. STATE OF UTTARAKHAND
|
September 26, 2018 |
MUKESH DASS AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 12, 2018 |
MUKESH KUMAR AND ANOTHER Vs. MOHAN LAL
|
April 2, 2018 |
MUKESH KUMAR SAHGAL Vs. STATE OF UTTARAKHAND & OTHERS
|
May 1, 2018 |
MUKESH NAUTIYAL Vs. STATE OF UTTARAKHAND
|
August 9, 2018 |
MUKESH NEGI Vs. STATE OF UTTARAKHAND & OTHERS
|
January 9, 2018 |
MULTIWAL DUPLEX PVT LTD Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 2, 2018 |
MUMTAJ KHAN @ BABU Vs. SENIOR SUPERINTENDENT OF POLICE
|
April 17, 2018 |
MUMTAZ FATIMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 1, 2018 |
MUNFAIT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 3, 2018 |
MUSHTAQ AHMAD Vs. STATE OF UTTARAKHAND & OTHERS
|
May 28, 2018 |
NAFEES Vs. STATE OF UTTARAKHAND & OTHERS
|
April 26, 2018 |
NAGAR PALIKA BHOWALI Vs. SECRETARY, DEPARTMENT OF FOREST & OTHERS
|
April 13, 2018 |
NALIN CHANDRA JAIN Vs. STATE OF UTTARKHAND & ANR
|
March 22, 2018 |
NAMAN KURIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
July 4, 2018 |
NAMAN KURIYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 11, 2018 |
NAMRATA SEN Vs. CAPTAIN SAURABH CHAUHAN (RETD )
|
June 11, 2018 |
NAND KISHOR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 23, 2018 |
NAND KISHORE Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 16, 2018 |
NANDITA TEWARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 29, 2018 |
NARAYAN DUTT BHATT Vs. UNION OF INDIA & OTHERS
|
July 4, 2018 |
NARENDRA PAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
March 21, 2018 |
NARENDRA SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 9, 2018 |
NARENDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
August 3, 2018 |
NARESH KUMAR Vs. B H E L & ORS
|
March 20, 2018 |
NASIM AHMAD & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 23, 2018 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ASHISH PANWAR AND OTHERS
|
March 12, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. RADHA BHATT & OTHERS
|
January 10, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. PARAMJEET SINGH AND OTHERS
|
January 10, 2018 |
NAUSHAD & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 15, 2018 |
NAVEEN CHAND Vs. STATE OF UTTARAKHAND & OTHERS
|
May 4, 2018 |
NAVEEN CHANDRA PANDEY Vs. UNION OF INDIA
|
April 3, 2018 |
NAVEEN KISHAN RICE MILL Vs. STATE OF UTTARAKHAND
|
September 28, 2018 |
NAVODITA CHAUDHARY Vs. STATE OF UTTARAKHAND & OTHERS
|
May 9, 2018 |
NAWAB AHMAD Vs. STATE
|
May 11, 2018 |
NEERAJ KUMAR DHULIYA Vs. RAJESH KUMAR ADANA & OTHERS
|
July 4, 2018 |
NEK RAM CHANDEL Vs. STATE OF UTTARAKHAND AND ORS
|
July 26, 2018 |
NETRA SINGH KUNWAR Vs. STATE OF UTTARAKHAND
|
February 20, 2018 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SONIKA & ORS
|
May 3, 2018 |
NIKHILESH OJHA Vs. STATE OF UTTARAKHAND & OTHERS
|
July 26, 2018 |
NIRMAL SINGH CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 19, 2018 |
NITIKA ARYA Vs. STATE
|
February 14, 2018 |
NOOR HASAN & ANR Vs. RAM KISHOR & ORS
|
April 9, 2018 |
NYIMI ENTERPRISE Vs. STATE OF UTTARAKHAND & OTHERS
|
March 26, 2018 |
OIL AND NATURAL GAS COMMISSION Vs. LABOUR COMMISSIONER
|
July 9, 2018 |
OIL AND NATURAL GAS CORPORATION LTD Vs. MALCOTI ASSOCIATES
|
April 25, 2018 |
OM PRAKESH PANDAY Vs. STATE OF UTTARAKHAND & OTHERS
|
July 10, 2018 |
PADMENDRA SAKLANI Vs. CHIEF INFORMATION COMMISSIONER, DEHRADUN & ANOTHER
|
June 1, 2018 |
PALVINDER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 1, 2018 |
PANCHAM SINGH Vs. UNION OF INDIA AND OTHERS
|
August 1, 2018 |
PANKAJ CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 14, 2018 |
PANKAJ KUMAR Vs. STATE OF UTTARAKHAND
|
July 23, 2018 |
PARESH TRIPATHI Vs. MAHESH CHANDRA SHARMA
|
November 12, 2018 |
PARESH TRIPATHI Vs. SMT. RACHNA TONK
|
November 12, 2018 |
PAROMITA MONDAL Vs. TARUN KUMAR MONDAL
|
November 15, 2018 |
PARVAIZ Vs. STATE OF UTTARAKHAND
|
May 11, 2018 |
PAVAN KUMAR NATH Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 23, 2018 |
PAWAN PANDEY AND OTHERS Vs. UTTARAKHAND VAN VIKAS NIGAM AND OTHERS
|
March 13, 2018 |
PAWAN SAH Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 1, 2018 |
POONAM DOBRIYAL Vs. ONGC AND OTHERS
|
August 1, 2018 |
POONAMLATA Vs. STATE OF UTTARAKHAND & OTHERS
|
July 17, 2018 |
POORAN SINGH FARTIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
July 10, 2018 |
PRABHAN PRATAP SINGH Vs. PRABHATESH PRATAP SINGH & OTHERS
|
March 16, 2018 |
PRABHU AVATAR SINGH & ANOTHER Vs. SURESH AGRAWAL & OTHERS
|
May 18, 2018 |
PRADEEP DATTA Vs. STATE OF UTTARAKHAND & OTHERS
|
June 12, 2018 |
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
|
April 2, 2018 |
PRADEEP MAHESHWARI Vs. VISHAL MAHESHWARI AND OTHERS
|
January 5, 2018 |
PRADEEP NAUTIYAL AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 25, 2018 |
PRAMOD CHANDRA PANT Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 9, 2018 |
PRANKUR GOEL Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 2, 2018 |
PRANTIYA UDYOG VYAPAR MANDAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 18, 2018 |
PRASHANT KUMAR @ RAHUL Vs. STATE OF UTTARAKHAND
|
April 4, 2018 |
PRAVEEN NAUTIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
July 10, 2018 |
PRAVIND KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 15, 2018 |
PRAYAG DUTT DORBE Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
|
June 14, 2018 |
PREM PRAKASH SINGH Vs. STATE OF UTTARAKHAND
|
January 10, 2018 |
PREM SINGH KARAKOTI Vs. UTTARAKHAND POWER CORPORATION AND OTHERS
|
March 19, 2018 |
PREMA PAPNEY Vs. GENERAL MANAGER (PERSONNEL) AND OTHERS
|
May 7, 2018 |
PREMPAL & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
April 6, 2018 |
PRINCE SOLANKI Vs. BANK OF INDIA
|
June 19, 2018 |
PRINCIPAL COMMISSIONER OF INCOME TAX, DEHRADUN Vs. MAHIMA UDYOG
|
May 9, 2018 |
PRINCIPALS PROGRESSIVE SCHOOLS ASSOCIATION Vs. UNION OF INDIA & OTHERS
|
March 23, 2018 |
PRIYA DEVI @ MALLA Vs. STATE OF UTTARAKHAND
|
April 4, 2018 |
PULAM CHAND & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 13, 2018 |
PUNEEET SHARMA Vs. BRIJ BHUSHAN BANSAL & OTHERS
|
January 8, 2018 |
PUNJAB NATIONAL BANK STAFF ASSOCIATION Vs. PRESIDING OFFICER CENTRAL GOVERNMENT & ORS
|
May 23, 2018 |
PUSHKAR SINGH BAFILA Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 12, 2018 |
R R BHATT Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 16, 2018 |
RAFIUDDIN Vs. STATE OF UTTARAKHAND & OTHERS
|
May 4, 2018 |
RAGHU NATH SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 14, 2018 |
RAGHUBAR DATT MAULEKHI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 20, 2018 |
RAGHUVAR DUTT Vs. STATE OF UTTARAKHAND & OTHERS
|
August 17, 2018 |
RAHUL KAMAL Vs. SUDHA PANDEY
|
September 10, 2018 |
RAI BAHADUR NARAIN SINGH SUGAR MILLS LIMITED Vs. ASSISTANT LABOUR COMMISSIONER, HARIDWAR AND ANOTHER
|
January 3, 2018 |
RAJ KAUR CHAUDHARY Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 15, 2018 |
RAJ KUMAR TIWARI Vs. STATE OF UTTARAKHAND
|
October 4, 2018 |
RAJ LAXMI STONE CRUSHER Vs. STATE OF UTTARAKHAND & OTHERS
|
July 4, 2018 |
RAJ PAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 19, 2018 |
RAJAT KUMAR MAMGAI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 4, 2018 |
RAJAT RANA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 9, 2018 |
RAJEEV JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 14, 2018 |
RAJEEV RANJAN Vs. D K SHARMA & OTHERS
|
April 11, 2018 |
RAJEEV SINGHAL Vs. UTTARAKHAND PARIVAHAN NIGAM DEHRADUN & ANOTHER
|
February 2, 2018 |
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND AND ANR
|
July 24, 2018 |
RAJENDRA SHARMA Vs. UTTARAKHAND TRANSPORT CORPORATION, DEHRADUN
|
July 31, 2018 |
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 27, 2018 |
RAJENDRA SINGH Vs. MAHENDRA SINGH
|
April 4, 2018 |
RAJESH CHANDOLA AND OTHERS Vs. UTTARAKHAND VIDHANSABHA SECRETARIAT AND OTHERS
|
June 26, 2018 |
RAJESH JADLI AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 1, 2018 |
RAJESH KUMAR VERMA @ RAJU VERMA & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
April 12, 2018 |
RAJESH RASTOGI Vs. GIRISH NAYAL
|
April 11, 2018 |
RAJESH SINGH RANA & ANR Vs. STATE OF UTTARAKHAND & ORS
|
August 3, 2018 |
RAJESH VASUDEVA Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
|
August 1, 2018 |
RAJESH VERMA Vs. ARVIND KUMAR AHERWAR AND ORS
|
March 7, 2018 |
RAJESHWARI SHARMA Vs. STATE
|
February 15, 2018 |
RAJIV SARIN & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 3, 2018 |
RAJKUMAR @ RAJU Vs. STATE OF UTTARAKHAND
|
May 21, 2018 |
RAJNISH CHANDRA JUYAL Vs. STATE OF UTTARAKHAND
|
April 4, 2018 |
RAJPAL SINGH Vs. PRAVEEN KUMAR
|
July 17, 2018 |
RAJU Vs. STATE OF UTTARAKHAND
|
April 4, 2018 |
RAJU ALIAS RAJKUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 24, 2018 |
RAKESH Vs. STATE OF UTTARAKHAND
|
January 12, 2018 |
RAKESH KOCHHAR @ BOBBY Vs. STATE OF UTTARAKHAND
|
April 4, 2018 |
RAKESH KUMAR CHAUHAN Vs. BHARAT HEAVY ELECTRICALS LIMITED AND OTHERS
|
January 8, 2018 |
RAKESH KUMAR NIGAM Vs. DISTRICT JUDGE, DEHRADUN
|
June 20, 2018 |
RAKESH KUMAR SHAH Vs. STATE OF UTTARAKHAND
|
February 14, 2018 |
RAM ASREY MAURYA Vs. STATE OF UTTARAKHAND & OTHERS
|
May 3, 2018 |
RAM KUMAR GIRI Vs. STATE OF UTTARAKHAND & OTHERS
|
June 29, 2018 |
RAM PRAKASH Vs. STATE OF UTTARAKHAND
|
September 18, 2018 |
RAM PRAKASH RATHOUR Vs. STATE OF UTTARAKHAND
|
September 12, 2018 |
RAM PRASAD Vs. STATE OF UTTARAKHAND & OTHERS
|
August 1, 2018 |
RAM SAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 15, 2018 |
RAM SARAN SINGH Vs. WILD LIFE INSTITUTE OF INDIA AND OTHERS
|
March 13, 2018 |
RAM SEWAK KASHYAP Vs. DEPUTY LABOUR COMMISSIONER
|
February 27, 2018 |
RAM SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
April 3, 2018 |
RAM SINGH GUSAIN Vs. KUMAUN UNIVERSITY & OTHERS
|
July 3, 2018 |
RAMEN BISWAS @ RAMESH BISWAS & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 20, 2018 |
RAMESH SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 20, 2018 |
RAMNATH EXPORTS PVT LIMITED Vs. VINITA MEHTA & ANOTHER
|
July 4, 2018 |
RAMSHARAN Vs. EXECUTIVE ENGINEER, CONSTRUCTION DIVISION, PUBLIC WORKS DEPARTMENT & ORS
|
June 25, 2018 |
RASHID Vs. STATE OF UTTARAKHAND & OTHERS
|
April 25, 2018 |
RASHID AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 9, 2018 |
RATNA DEVI Vs. UNION BANK OF INDIA & OTHERS
|
March 13, 2018 |
RAUNAK JAHA Vs. STATE
|
May 21, 2018 |
RAVI KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2018 |
RAVINDRA KUMAR BHATIA Vs. TAPAN MITTAL
|
September 5, 2018 |
RAVINDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 3, 2018 |
REENU SAINI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 29, 2018 |
REETA GAHTORI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 21, 2018 |
REKHA Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 17, 2018 |
RESHAM SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 6, 2018 |
RISHI BHARDWAJ Vs. STATE OF UTTARAKHAND & ANR
|
July 31, 2018 |
RISHIPAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 11, 2018 |
RISHIPAL Vs. STATE OF UTTARAKHAND
|
April 4, 2018 |
RISHIRAM YADAV Vs. STATE OF UTTARAKHAND
|
April 17, 2018 |
RITA SAINI Vs. STATE OF UTTARAKHAND & OTHERS
|
July 5, 2018 |
RITU JHAMB AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 18, 2018 |
RIZWAN AHMAD Vs. PRESCRIBED OFFICER, PAYMENT OF WAGES ACT, 1936/ADDITIONAL LABOUR COMMISSIONER HARIDWAR & OTHERS
|
July 3, 2018 |
ROHIT DHYANI Vs. STATE OF UTTARAKHAND AND ORS.
|
June 14, 2018 |
ROHIT SHAH & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 16, 2018 |
ROOPA DEVI Vs. RAJESH GUPTA & OTHERS
|
May 2, 2018 |
RUBY KHATOON Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR & OTHERS
|
March 12, 2018 |
RUPENDRA @BHUPENDRA @ SAUNTHIYA Vs. STATE
|
March 20, 2018 |
RUPESH KUMAR Vs. STATE OF UTTARAKHAND & ORS
|
February 15, 2018 |
S P AGRO SEED Vs. STATE OF UTTARAKHAND & OTHERS
|
January 11, 2018 |
S. P. MAHESHWARI Vs. SECRETARY, CANARA BANK EMPLOYEES GRATUITY FUND & OTHERS
|
November 28, 2018 |
SAH TRADERS Vs. AUTHORISED OFFICER AND ANOTHER
|
July 23, 2018 |
SAJID HUSSAIN Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2018 |
SAKSHAM UPADHYAY Vs. UNIVERSITY OF PETROLEUM AND ENERGY STUDIES AND OTH
|
May 4, 2018 |
SALEEM KHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
June 22, 2018 |
SALIL PRADEEP SINGH Vs. DISTRICT EDUCATION OFFICER
|
March 13, 2018 |
SALIM HUSAIN Vs. STATE OF UTTARAKHAND & OTHERS
|
May 3, 2018 |
SALMAN Vs. STATE OF UTTARAKHAND & OTHERS
|
May 29, 2018 |
SALMAN@ SULEMAN & ANOTHER Vs. STATE OF UTTARAKHAND
|
July 6, 2018 |
SAMIR THAPAR & OTHERS Vs. STATE OF UTTARAKHAND
|
October 23, 2018 |
SAMSHAD Vs. STATE OF UTTARAKHAND
|
July 3, 2018 |
SANDEEP Vs. STATE OF UTTARAKHAND & ORS
|
June 27, 2018 |
SANDEEP KUMAR MAMGAI ALIAS ANURAG Vs. STATE OF UTTARAKHAND & OTHERS
|
May 4, 2018 |
SANDEEP KUMAR RANA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 13, 2018 |
SANDEEP SINGH CHAUHAN @ SHIVAM CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 25, 2018 |
SANGEETA AGARWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 16, 2018 |
SANGRAM SINGH CHAUDHARY Vs. MUSHARF ALI ANSARI
|
May 18, 2018 |
SANJAY JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 9, 2018 |
SANJAY NARANG Vs. UNION OF INDIA & OTHERS
|
June 18, 2018 |
SANJAY SINGH CHAUHAN AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 3, 2018 |
SANJEEV & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
April 12, 2018 |
SANJEEV ALIAS KALE Vs. STATE OF UTTARAKHAND
|
February 6, 2018 |
SANJEEV MEHTA Vs. BRANCH MANAGER, PUNJAB NATIONAL BANK AND OTHERS
|
June 19, 2018 |
SANKET PATHAK Vs. STATE OF UTTARAKHAND & OTHERS
|
December 21, 2018 |
SANTOSH KUMAR JUYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 9, 2018 |
SARA SAE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 14, 2018 |
SARASWATI DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
June 28, 2018 |
SARDAR GURDEEP SINGH Vs. DISTRICT MAGISTRATE, DEHRADUN & ANOTHER
|
June 29, 2018 |
SARDAR PARAMJEET SINGH Vs. SARDAR INDERJEET SINGH KALRA & OTHERS
|
July 26, 2018 |
SARIK AHMAD Vs. STATE OF UTTARAKHAND
|
April 4, 2018 |
SARVA SHRI NEERAJ MISTHAN BHANDAR Vs. COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND, DEHRADU
|
March 9, 2018 |
SASHI CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 19, 2018 |
SATISH CHANDRA GHILDIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
June 15, 2018 |
SATISH CHANDRA PANT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
March 28, 2018 |
SATISH KUMAR Vs. ABHILASHA & OTHERS
|
July 30, 2018 |
SATYA PRAKASH THAPLIYAL Vs. STATE OF UTTARAKHAND
|
April 3, 2018 |
SATYA SAI BUILDERS AND CONTRACTORS Vs. LAKSHAY CONSTRUCTIONS AND OTHERS
|
May 10, 2018 |
SATYAPRAKASH CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 23, 2018 |
SATYAVEER SINGH Vs. STATE OF UTTARAKHAND
|
October 11, 2018 |
SAURABH SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 12, 2018 |
SAVITA CHAUDHARY Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 27, 2018 |
SAVITA CHAUDHARY Vs. STATE OF UTTARAKHAND & OTHERS
|
March 12, 2018 |
SAYNA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 11, 2018 |
SECRETARY (PEYJAL), GOVERNMENT OF UTTARAKHAND, DEHRADUN Vs. STATE INFORMATION COMMISSIONER & ANOTHER
|
June 29, 2018 |
SEESH PAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 13, 2018 |
SELAQUI PACHWADOON TRUCK OWNERS WELFARE ASSOCIATION Vs. STATE OF UTTARAKHAND
|
September 20, 2018 |
SENIOR CITIZEN WELFARE ORGANIZATION & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 12, 2018 |
SHABNAM Vs. STATE OF UTTARAKHAND & OTHERS
|
March 19, 2018 |
SHAH JI CONTRACTOR Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 19, 2018 |
SHAHID Vs. S D M /ADMINISTRATOR DARGAH PIRAN KALIYAR SHARIF,
|
May 4, 2018 |
SHAILENDRA SHARMA @ MINTI Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 15, 2018 |
SHAKIL AHMED & ANOTHER Vs. SENIOR SUPERINTENDANT OF POLICE, U S NAGAR & OTHER
|
May 28, 2018 |
SHAMA PARVEEN Vs. STATE OF UTTARAKHAND & OTHERS
|
June 1, 2018 |
SHAMIM AHMAD & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 23, 2018 |
SHAMSHUDDIN Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 11, 2018 |
SHARDA DEVI Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVEM NIRMAN NIGAM
|
July 31, 2018 |
SHAUKEEN Vs. STATE OF UTTARAKHAND
|
July 3, 2018 |
SHAUKEEN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
March 12, 2018 |
SHEELA BAHUGUNA Vs. UNION OF INDIA & OTHERS
|
June 13, 2018 |
SHER BAHADUR KHA Vs. STATE OF UTTARAKHAND & OTHERS
|
June 19, 2018 |
SHERWOOD DIOCESAN COLLEGE SOCIETY Vs. DEPUTY REGISTRAR, FIRMS, SOCIETIES AND CHITS & ORS
|
May 25, 2018 |
SHIVANGI GANGWAR Vs. STATE & OTHERS
|
May 23, 2018 |
SHIVANSH INFOTECH PVT LTD Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 12, 2018 |
SHIVRAJ VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 14, 2018 |
SHOAB AND ANOTHER Vs. STATE OF UTTARAKHAND
|
October 22, 2018 |
SHVETA MASHIWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 13, 2018 |
SHYAM SINGH Vs. TEHSILDAR
|
January 8, 2018 |
SIKANDER PARVEZ Vs. RAZIA PARVEZ & OTHERS
|
June 18, 2018 |
SIMRANJEET SINGH @ HAPPY Vs. SENIOR SUPERINTENDENT OF POLICE, U S NAGAR & OTHER
|
March 22, 2018 |
SITA RAM Vs. SUBHASH CHAND PANDEY
|
June 15, 2018 |
SMT HIRDESH DEVI Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 22, 2018 |
SMT. DAMYANTI AGARWAL Vs. SHRI JIYA LAL AGARWAL
|
August 20, 2018 |
SMT. INDU KUKREJA Vs. SRI DEEPAK KUKREJA
|
April 13, 2018 |
SMT. JYOTI KAINTH Vs. SMT. NEELAM
|
May 22, 2018 |
SMT. KANWALDEEP KAUR Vs. STATE OF UTTARAKHAND
|
September 18, 2018 |
SMT. RAJ RANI Vs. CHIEF INFORMATION COMMISSIONER
|
September 12, 2018 |
SMT. RATNA DEVI Vs. UNION BANK OF INDIA
|
March 13, 2018 |
SMT. REETA SHARMA & OTHERS Vs. STATE & OTHERS
|
February 23, 2018 |
SMT. SANGEETA BHAKUNI Vs. PUSHKAR SINGH BHAKUNI
|
September 28, 2018 |
SOBAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
January 11, 2018 |
SOHAN LAL Vs. STATE OF UTTARAKHAND & OTHERS
|
July 25, 2018 |
SOHAN LAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 6, 2018 |
SONI Vs. STATE OF UTTARAKHAND & ORS
|
May 15, 2018 |
SONIA Vs. SANJAY MEHTA
|
July 23, 2018 |
SONIA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 4, 2018 |
SONIYA CHAWLA Vs. STATE OF UTTARAKHAND
|
March 8, 2018 |
SONU Vs. STATE OF UTTARAKHAND
|
July 26, 2018 |
SONU @ SHIV KUMAR Vs. STATE OF UTTARAKHAND
|
May 11, 2018 |
SPECIALTY INDUSTRIAL POLYMERS & COATINGS PRIVATE L Vs. STATE OF UTTARAKHAND & OTHERS
|
June 11, 2018 |
SRI HANUMAN TRUST Vs. INDIAN COMPRESSOR LIMITED
|
March 26, 2018 |
SRI. FURKAN AHMAD Vs. STATE OF UTTARAKHAND
|
May 25, 2018 |
STANDARD ELECTRONICS INSTRUMENT CORPORATION Vs. UTTARAKHAND RENEWABLE ENERGY DEVELOPMENT AGENCY (UREDA), VIKAS BHAWAN, PAURI GARHWAL & OTHERS
|
June 29, 2018 |
STATE Vs. SEHZAAD ALI
|
June 1, 2018 |
STATE Vs. PREM CHAND & OTHERS
|
November 19, 2018 |
STATE & ANOTHER Vs. KIRANPAL BALMIKI & OTHERS
|
July 26, 2018 |
STATE ELECTION COMMISSION Vs. VIKRAM SINGH KARKI AND ANOTHER
|
July 16, 2018 |
STATE OF UTTARAKHAND Vs. ANKIT PANWAR
|
June 1, 2018 |
STATE OF UTTARAKHAND Vs. RODHU AND ORS.
|
September 10, 2018 |
STATE OF UTTARAKHAND Vs. MEHTAB S/O TAHIR HASSAN
|
April 27, 2018 |
STATE OF UTTARAKHAND Vs. KARANDEEP SHARMA @ RAZIA @ RAJU
|
January 5, 2018 |
STATE OF UTTARAKHAND Vs. GOVIND SINGH & OTHERS
|
July 10, 2018 |
STATE OF UTTARAKHAND Vs. DINESH SINGH & OTHERS
|
October 23, 2018 |
STATE OF UTTARAKHAND & ANOTHER Vs. BRAHM PAL SINGH
|
April 26, 2018 |
STATE OF UTTARAKHAND & OTHERS Vs. GRAM SABHA MAWAKOT & OTHERS
|
May 22, 2018 |
STATE OF UTTARAKHAND & OTHERS Vs. DEEWANI RAM ARYA & OTHERS
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May 15, 2018 |
STATE OF UTTARAKHAND & OTHERS Vs. TARA DUTT DANI
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March 16, 2018 |
STATE OF UTTARAKHAND & OTHERS Vs. ARJUN SINGH TARIYAL
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July 25, 2018 |
STATE OF UTTARAKHAND AND ANOTHER Vs. SURESH CHANDRA TYAGI
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July 23, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. AISHWARYA SHAH
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July 23, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. ANJALI BHASKAR AND OTHERS
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August 1, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. RANJEET SINGH NEGI
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July 6, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. SATISH CHANDRA
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July 6, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. SHAILENDRA SINGH
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June 27, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. ANAND SINGH RAWAT & ANOTHER
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March 19, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. DHYAN SINGH AND OTHERS
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March 15, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. MAMTA DEVI
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March 12, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. SACHIN GAUTAM AND OTHERS
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July 9, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. ATUL KUMAR SAINI
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February 19, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. DINESH CHANDRA UNIYAL
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May 14, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. SHIV PRASAD SHARMA AND ANOTHER
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April 17, 2018 |
STATE OF UTTARAKHAND AND OTHERS Vs. JEEWAN SINGH BISHT
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May 1, 2018 |
STATE OF UTTARANCHAL Vs. SATISH
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May 31, 2018 |
SUBHAM DOBHAL Vs. STATE OF UTTARAKHAND AND OTHERS
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April 9, 2018 |
SUBHASH BHATT Vs. STATE OF UTTARAKHAND & OTHERS
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June 19, 2018 |
SUBHASH CHAND Vs. STATE OF UTTARANCHAL
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February 22, 2018 |
SUBHASH CHANDRA BIJALWAN Vs. STATE OF UTTARAKHAND AND OTHERS
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June 20, 2018 |
SUBHASH CHANDRA PANT Vs. DIRECTOR, SCHOOL EDUCATION, UTTARAKHAND AND OTHERS
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May 17, 2018 |
SUCHIT NARANG Vs. STATE OF UTTARAKHAND & ANOTHER
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March 27, 2018 |
SUDHANSHU GARG Vs. STATE OF UTTARAKHAND AND OTHERS
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August 24, 2018 |
SUKHJINDER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
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June 1, 2018 |
SUKHWANT SINGH Vs. STATE OF UTTARAKHAND & OTHERS
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June 1, 2018 |
SUKHWANT SINGH Vs. STATE OF UTTARAKHAND & OTHERS
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April 11, 2018 |
SUMAN LATA PANWAR Vs. AJAY SINGH
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November 15, 2018 |
SUMIT KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
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June 15, 2018 |
SUMIT KUMAR Vs. STATE OF UTTARAKHAND
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April 17, 2018 |
SUMIT KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
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May 7, 2018 |
SUNDAR LAL Vs. STATE
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January 12, 2018 |
SUNIL KUMAR Vs. UTTARAKHAND STATE PUBLIC SERVICES TRIBUNAL & OTHERS
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July 11, 2018 |
SUNIL KUMAR GOEL Vs. STATE BANK OF INDIA AND OTHERS
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February 20, 2018 |
SUNIL MARWAHA Vs. UNION OF INDIA & OTHERS
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January 2, 2018 |
SUNIL SINGH @ SUNIL KUMAR SINGH S/O SHRI CHANDAR SINGH Vs. STATE OF UTTARAKHAND
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March 7, 2018 |
SUNIL THAPA Vs. STATE OF UTTARAKHAND & OTHERS
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May 3, 2018 |
SUNIL UNIYAL Vs. STATE
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April 13, 2018 |
SURAJ SINGH Vs. STATE OF UTTARAKHAND & OTHERS
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May 4, 2018 |
SURENDRA SHARMA @ DILIWALA Vs. STATE OF UTTARAKHAND
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March 16, 2018 |
SURENDRA SHARMA @ DILIWALA SURENDRA SHARMA @ DILIW Vs. STATE OF UTTARAKHAND
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March 16, 2018 |
SURENDRA SINGH PARIHAR Vs. STATE OF UTTARAKHAND & ANOTHER
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April 23, 2018 |
SURESH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
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July 18, 2018 |
SURESH KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
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August 3, 2018 |
SURESH VIRMANI & OTHERS Vs. CHIEF ENGINEER PUBLIC WORKS DEPARTMENT DEHRADUN & OTHERS
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July 13, 2018 |
SURESH VIRMANI & OTHERS Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT, DEHRADUN & OTHERS
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June 29, 2018 |
SURJAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
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May 14, 2018 |
SUSHIL Vs. STATE OF UTTARAKHAND & OTHERS
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June 12, 2018 |
SUSHIL KUMAR JAIN & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
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February 6, 2018 |
SUVARDHAN Vs. STATE INFORMATION COMMISSION & OTHERS
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April 2, 2018 |
SWAMI ACHHYUTANANDJI MAHARAJ Vs. GOVT OF UTTARAKHAND AND OTHERS
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March 12, 2018 |
SWAMI GYAN SWAROOP SANAND Vs. STATE OF UTTARAKHAND
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July 11, 2018 |
TAIMUR (MINOR) Vs. STATE OF UTTARAKHAND
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June 22, 2018 |
TARA CHANDAR Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
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June 14, 2018 |
TARA DUTT KANDPAL Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM
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June 13, 2018 |
TARA NATH PANDEY Vs. UNION OF INDIA & ORS
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June 13, 2018 |
TARA SINGH BORA Vs. MANAGING DIRECTOR & APPELLATE AUTHORITY, KUMAON MANDAL VIKAS NIGAM LIMITED
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June 28, 2018 |
TARUN JOSHI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
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June 25, 2018 |
TAUFEEK KHAN Vs. STATE OF UTTARAKHAND & OTHERS
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July 26, 2018 |
TAUSEEF Vs. DISTRICT MAGISTRATE/COLLECTOR, HARIDWAR AND OTHERS
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June 19, 2018 |
THDC INDIA LTD Vs. STATE OF UTTARAKHAND & OTHERS
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May 15, 2018 |
THE ORIENTAL INSURANCE COMPANY Vs. RAM SINGH & ORS
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November 15, 2018 |
THE ORIENTAL INSURANCE COMPANY LTD . Vs. AMARJEET SINGH
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August 29, 2018 |
TRILOK SINGH CHAMIYAL Vs. STATE OF UTTARAKHAND & OTHERS
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July 31, 2018 |
TRINATH VISHWAS Vs. MOHAN VISHWAS & OTHERS
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April 24, 2018 |
U C JOSHI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
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May 8, 2018 |
UCO BANK Vs. RAKESH KUMAR MEHROTRA & OTHERS
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May 17, 2018 |
UCO BANK Vs. SURYPRAKASH KANNAUJIYA & OTHERS
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May 17, 2018 |
UDAI VEER SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
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April 2, 2018 |
UDAY SINGH @ RAJU Vs. STATE OF UTTARAKHAND & ANOTHER
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April 27, 2018 |
UDHAM SINGH NAGAR DUGDHA UTPADAK SAHKARI SANGH LTD Vs. UTTARAKHAND INFORMATION COMMISSION & OTHERS
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January 12, 2018 |
UMA TAMTA Vs. STATE OF UTTARAKHAND AND OTHERS
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April 18, 2018 |
UMESH CHAND Vs. STATE OF UTTARAKHAND AND ANOTHER
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July 17, 2018 |
UMESH KUMAR PAHWA Vs. BOARD OF DIRECTORS & OTHERS
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July 17, 2018 |
UMRAO SINGH RAWAT Vs. STATE OF UTTARAKHAND
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July 11, 2018 |
UNICON BUILDERS AND CONTRACTORS Vs. STATE OF UTTARAKHAND AND OTHERS
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June 25, 2018 |
UNION OF INDIA Vs. DEV ASSOCIATES, DEV LOK & ANOTHER
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April 24, 2018 |
UNITED INDIA INSURANCE COMPANY LTD Vs. NANDI DEVI AND OTHERS
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August 16, 2018 |
UNITED INDIA INSURANCE COMPANY LTD Vs. BIKHA DEVI & ORS
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January 9, 2018 |
UP AWAS EVAM VIKAS PARISHAD Vs. MOHD AHMED & ANOTHER
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April 17, 2018 |
UPKAR SINGH Vs. STATE OF UTTARAKHAND
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May 21, 2018 |
URMILA RANI Vs. STATE OF UTTARAKHAND & OTHERS
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April 3, 2018 |
URMLA MASIH Vs. STATE OF UTTARAKHAND & ANOTHER
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July 30, 2018 |
UTTARAKHAND FOREST DEVELOPMENT CORPORATION & OTHERS Vs. JAMAN SINGH
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July 18, 2018 |
UTTARAKHAND POWER CORPORATION LIMITED Vs. MAHAVEER TRANSMISSION UDYOG PVT LTD
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July 31, 2018 |
UTTARAKHAND POWER CORPORATION LIMITED Vs. S C MAHENDRU
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June 28, 2018 |
UTTARAKHAND POWER CORPORATION LIMITED Vs. M/S. SHRI VEDMATA GAYATRI TRUST
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May 21, 2018 |
UTTARAKHAND POWER CORPORATION LTD Vs. R F LIMITED
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April 19, 2018 |
UTTARAKHAND PUBLIC SERVICE COMMISSION Vs. BHAGWATI DEVI & OTHERS
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April 4, 2018 |
UTTARAKHAND PUBLIC SERVICE COMMISSION GURUKUL KANGRI Vs. AVINASH KUMAR SINGH
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August 23, 2018 |
UTTARAKHAND SAHKARI CHINI MILLS SANGH LTD & ANOTHER Vs. GHAN SHYAM GURURANI AND OTHERS
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July 9, 2018 |
UTTARAKHAND TRANSPORT CORPORATION Vs. BAL KRASHNA GIRI
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August 9, 2018 |
UTTARAKHAND WAQF BOARD Vs. SHAHID
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May 18, 2018 |
UTTARANCHAL PARIVAHAN NIGAM VETANBHOGI KARAMCHARI Vs. REGISTRAR, COOPERATIVE SOCIETIES, UTTARAKHAND & OT
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May 15, 2018 |
UVAIS Vs. STATE OF UTTARAKHAND & OTHERS
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May 2, 2018 |
VANDANA SHARMA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
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February 5, 2018 |
VARUN SAINI Vs. STATE OF UTTARAKHAND & ANOTHER
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June 19, 2018 |
VASEEM Vs. STATE OF UTTARAKHAND & OTHERS
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May 2, 2018 |
VASU DHIMAN Vs. STATE OF UTTARAKHAND & OTHERS
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June 20, 2018 |
VEENA DESHWAL Vs. STATE OF UTTARAKHAND & OTHERS
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July 16, 2018 |
VEGA AUTO ACCESSORIES PVT LTD Vs. STATE OF UTTARAKHAND & OTHERS
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July 9, 2018 |
VIBHOR CHANDRA Vs. STATE OF UTTARAKHAND
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April 27, 2018 |
VIBHU TIWARI Vs. STATE OF UTTARAKHAND AND OTHERS
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June 28, 2018 |
VIDYA PRAKASH SHARMA Vs. ONGMIT THAPA & OTHERS
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May 14, 2018 |
VIJAY Vs. STATE OF UTTARAKHAND
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June 19, 2018 |
VIJAY SINGH GOSAIN Vs. STATE OF UTTARAKHAND AND ANOTHER
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July 31, 2018 |
VIJAY VERMA Vs. UNION OF INDIA & OTHERS
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June 1, 2018 |
VIKAR ANJUMAN Vs. STATE OF UTTARAKHAND & OTHERS
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November 30, 2018 |
VIKASH RAJ SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
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March 12, 2018 |
VIKRAM LAL & OTHERS Vs. STATE OF UTTARAKHAND
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March 20, 2018 |
VIMLA DEVI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
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June 20, 2018 |
VINAY KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND ANOTHER
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August 7, 2018 |
VINAY PANT Vs. STATE OF UTTARAKHAND AND OTHERS
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June 27, 2018 |
VINITA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
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March 5, 2018 |
VINOD Vs. UTTARAKHAND SEEDS AND TARAI DEVELOPMENT CORPORATION LTD
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June 21, 2018 |
VINOD KUMAR SAXENA Vs. STATE OF UTTARAKHAND AND OTHERS
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May 2, 2018 |
VIRENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
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April 5, 2018 |
VIRENDRA SINGH RAWAT Vs. UNION OF INDIA AND OTHERS
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July 24, 2018 |
VISHNU SAHAI Vs. STATE OF UTTARAKHAND
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September 19, 2018 |
VISHVANATH SINGH Vs. STATE OF UTTARAKHAND & OTHERS
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June 14, 2018 |
VITTA VIHIN MANYATA PRAPT ASHASKIYA VIDYALAYA ASSO Vs. STATE OF UTTARAKHAND & OTHERS
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March 12, 2018 |
VIVEK JAIN Vs. MADALSA THAPA JAIN
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January 12, 2018 |
VIVEK SINGHAL Vs. STATE OF UTTARAKHAND
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April 5, 2018 |
WASIM Vs. STATE OF UTTARAKHAND & OTHERS
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March 9, 2018 |
WASIM KHAN Vs. DEVENDRA DEV MITTAL
|
March 22, 2018 |
WESTERN CONSOLIDATED PRIVATE LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
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June 11, 2018 |
X Vs. STATE OF UTTARAKHAND & OTHERS
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July 17, 2018 |
YASHPAL SINGH AND OTHERS Vs. HUKAM SINGH & OTHERS
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May 15, 2018 |
YASHPAL SINGH RAWAT & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
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June 12, 2018 |
YATENDRA KUMAR SINGH Vs. STATE OF UTTARAKHAND
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April 4, 2018 |
YOGESH @ MULI Vs. STATE
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March 20, 2018 |
YUNUS Vs. STATE OF UTTARAKHAND
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May 24, 2018 |
ZAKIR Vs. STATE OF UTTARAKHAND & OTHERS
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May 7, 2018 |