A NOOP UNIYAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 9, 2017 |
A S GUNJIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
September 13, 2017 |
A S SIRARI Vs. STATE INFORMATION COMMISSION & ANOTHER
|
July 4, 2017 |
AAJAM (MINOR) Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 4, 2017 |
AAS MOHAMMAD @ ASHU Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 5, 2017 |
ABDUL LATEEF SAKAFI B Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 15, 2017 |
ABDUL WAZID AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 27, 2017 |
ABHA SRIVASTAVA Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 9, 2017 |
ABHIMUNYU Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 3, 2017 |
ABHINAV SAURABH & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 21, 2017 |
ABHINAV SIDDHU @ VIKAS (MINOR) Vs. STATE OF UTTARAKHAND
|
April 7, 2017 |
ABHISHEK SINGH Vs. MAMTA PANWAR
|
June 7, 2017 |
ABID HASSAN AND OTHERS Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION /COLLECTOR HARIDWAR AND OTHERS
|
August 18, 2017 |
ABID HUSSAIN KHAN AND OTHERS Vs. SHRI JASPAL AND OTHERS
|
August 21, 2017 |
ABRISH @ KASIM Vs. STATE OF UTTARAKHAND & OTHERS
|
July 24, 2017 |
ACHPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 27, 2017 |
ADARSH KHANNA Vs. JAI PRAKASH AGARWAL
|
June 1, 2017 |
ADI GURU SHANKRACHARYA INTER COLLEGE Vs. STATE OF UTTAAKHAND & OTHERS
|
November 15, 2017 |
ADITYA KUMAR DINKAR Vs. STATE OF UTTARAKHAND
|
July 4, 2017 |
AERO INFRASTRUCTURE LTD (HERO REALTY PVT LTD ) Vs. STATE OF UTTARAKHAND & OTHERS
|
September 6, 2017 |
AFJAL AHMED Vs. STATE OF UTTARAKHAND & OTHERS
|
August 3, 2017 |
AFSAR KHAN AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 10, 2017 |
AFSEEN ANSARI AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 25, 2017 |
AFTAB MOHAMMAD Vs. SMT. SAIDA BEGAM
|
June 19, 2017 |
AFZAL Vs. STATE OF UTTARAKHAND & OTHERS
|
August 10, 2017 |
AIZAD @ AIJAJ Vs. STATE OF UTTARAKHAND
|
January 5, 2017 |
AIZAZ Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 12, 2017 |
AJAM (JUVENILE) Vs. STATE OF UTTARAKHAND
|
May 18, 2017 |
AJAY GAUTAM Vs. UNION OF INDIA & OTHERS
|
December 19, 2017 |
AJAY NAGPAL Vs. COLLECTOR/DISTRICT MAGISTRATE, NAINITAL & OTHERS
|
July 31, 2017 |
AKASH KUMAR @ SEHJAZ KHAN Vs. STATE OF UTTARAKHAND
|
June 2, 2017 |
AKHILESH KUMAR SINGHAL & OTHERS Vs. NAVEEN PORWAL & OTHERS
|
August 9, 2017 |
AKRAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 21, 2017 |
AKSHI YADAV Vs. PRADEEP YADAV
|
June 22, 2017 |
ALLADIA Vs. TILAK RAM
|
September 15, 2017 |
ALLAHTALA MALIK WAKF NO 79 NAINITAL Vs. DISTRICT MAGISTRATE, NAINITAL & OTHERS
|
December 5, 2017 |
ALOK BALLABH Vs. STATE OF UTTARAKHAND & OTHERS
|
October 30, 2017 |
ALOK MAITHANI Vs. UNION OF INDIA & OTHERS
|
April 24, 2017 |
ALOK MASIH Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 10, 2017 |
AMANDEEP SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
August 24, 2017 |
AMAR JEET SINGH & ANR Vs. PARMANAND & OTHERS
|
November 3, 2017 |
AMAR SINGH PUNDIR & OTHERS Vs. STATE OF UTTARAKHAND & ORS
|
June 14, 2017 |
AMAR SINGH TOMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
November 7, 2017 |
AMARJEET SHARMA AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 27, 2017 |
AMEET BHUVAN Vs. SWATI BHASKAR
|
July 10, 2017 |
AMIR KHAN Vs. STATE OF UTTARAKHAND
|
December 19, 2017 |
AMIT DIMRI Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 9, 2017 |
AMIT GRAMODHYOG SANSTHAN STONE CRUSHER Vs. STATE OF UTTAAKHAND & OTHERS
|
November 17, 2017 |
AMIT GUPTA Vs. STATE OF UTTARAKHAND & OTHERS
|
October 5, 2017 |
AMIT JAIN Vs. SHALINI JAIN
|
July 4, 2017 |
AMIT KUMAR Vs. DISTRICT DEPUTY DIRECTOR & OTHERS
|
September 11, 2017 |
AMIT SHAH Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 22, 2017 |
AMIT SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 26, 2017 |
AMRISH KUMAR TYAGI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 21, 2017 |
ANAND KUMAR Vs. HANSRAJ KAKKAR
|
August 2, 2017 |
ANAND KUMAR JAISWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
April 10, 2017 |
ANAND SINGH NEGI Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 2, 2017 |
ANEES Vs. STATE OF UTTARAKHAND
|
November 7, 2017 |
ANIL Vs. STATE OF UTTARAKHAND
|
July 26, 2017 |
ANIL Vs. STATE OF UTTARAKHAND
|
December 7, 2017 |
ANIL KISHOR JOSHI Vs. UMA JOSHI
|
November 16, 2017 |
ANIL KUMAR RANA Vs. DISTRICT MAGISTRATE HARIDWAR & OTHERS
|
February 16, 2017 |
ANIL KUMAR YADAV Vs. STATE OF UTTARAKHAND
|
June 5, 2017 |
ANIL MATHEW Vs. STATE OF UTTARAKHAND & OTHERS
|
June 5, 2017 |
ANIL PITTAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 16, 2017 |
ANIL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
September 15, 2017 |
ANIRUDH GURU PRATAP SINGH Vs. HARMIT KAUR
|
October 25, 2017 |
ANITA NAINWAL Vs. DISTRICT JUDGE, PAURI GARHWAL
|
March 2, 2017 |
ANJULA SINGH Vs. UDHAM SINGH NAGAR
|
April 6, 2017 |
ANKIT BHISHMA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 23, 2017 |
ANUJ KUMAR SAINI Vs. M A GANPATI & ANOTHER
|
June 8, 2017 |
ANURAG Vs. STATE OF UTTARAKHAND
|
February 10, 2017 |
ANUSUIYA PRASAD CHANDOLA Vs. CHIEF ENGINEER LEVEL I, AND OTHERS
|
November 7, 2017 |
ANWAR JAMAL KAZMI Vs. STATE OF UTTARAKHAND
|
August 23, 2017 |
ARJUN SINGH Vs. STATE & ORS
|
August 2, 2017 |
ARJUN SINGH Vs. UNION OF INDIA & OTHERS
|
February 27, 2017 |
ARUN KUMAR LILA Vs. STATE OF UTTARAKHAND & OTHERS
|
September 13, 2017 |
ARUN KUMAR TOMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 3, 2017 |
ARUN SONKAR AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 14, 2017 |
ARUNA DHIRAJ Vs. STATE OF UTTARAKHAND & OTHERS
|
July 17, 2017 |
ARVIND SINGH RAUTELA Vs. UNION OF INDIA & OTHERS
|
November 15, 2017 |
ARVINDER KAUR Vs. KASHMIRI LAL CONSTRUCTION PVT LTD
|
October 10, 2017 |
ASAHI INDIA GLASS LTD Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 28, 2017 |
ASHA RANI & OTHERS Vs. BHUPENDRA KUMAR
|
March 20, 2017 |
ASHIF Vs. STATE OF UTTARAKHAND & OTHERS
|
September 6, 2017 |
ASHISH MITTAL AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 27, 2017 |
ASHISH RAY Vs. SONALI RAY
|
July 13, 2017 |
ASHOK BANSAL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 13, 2017 |
ASHOK HARIWAL Vs. STATE OF UTTARAKHAND
|
April 7, 2017 |
ASHOK KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 12, 2017 |
ASHOK KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 21, 2017 |
ASHOK KUMAR GAUTAM Vs. STATE OF UTTARKHAND & OTHERS
|
April 24, 2017 |
ASHOK KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 13, 2017 |
ASHOK KUMAR SAGAR AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 21, 2017 |
ASHOK KUMAR SHARMA Vs. RAJNI CHAUDHARY & ANOTHER
|
October 12, 2017 |
ASHOK MANDAL AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 26, 2017 |
ASHRAF KHAN Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 22, 2017 |
ASHUTOSH GUPTA & OTHERS Vs. MNT BUILDCON PVT LTD
|
November 1, 2017 |
ASHUTOSH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2017 |
ATEEK AHMAD Vs. STATE OF UTTARAKHAND
|
January 13, 2017 |
ATENDRA PAL @ BITTU CHAUDHARY AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 5, 2017 |
ATIYA SABRI Vs. SHAREEF AHMAD
|
March 21, 2017 |
ATTAR DEI W/O LATE MAHENDRA SINGH Vs. STATE OF UTTARAKHAND
|
October 27, 2017 |
ATUL RANA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2017 |
ATUL RANA & OTHERS Vs. CHIEF SECRETARY & OTHERS
|
January 7, 2017 |
AVINASH KUMAR SAUNDHI Vs. UCHCHHAV SINGH TARAGI
|
June 28, 2017 |
AVINASH TIWARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 26, 2017 |
AVNEESH KUMAR GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION, DEHRADUN
|
April 24, 2017 |
AZAB SINGH & ORS Vs. STATE OF UTTARAKHAND & ANR
|
March 15, 2017 |
AZAD ALI Vs. STATE OF UTTARAKHAND & OTHERS
|
November 1, 2017 |
AZEEM Vs. STATE OF UTTARAKHAND
|
January 11, 2017 |
AZIM ILYAS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 13, 2017 |
AZIM SHAHID Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2017 |
AZIZ KHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
March 24, 2017 |
BABLI W/O SURENDRA SINGH Vs. DEVENDRA SINGH
|
August 10, 2017 |
BABURAM TYAGI Vs. STATE OF UTTARAKHAND & OTHERS
|
July 14, 2017 |
BABY SHAHNAZ AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 19, 2017 |
BACHAN SINGH Vs. STATE OF UTTARAKHAND
|
May 16, 2017 |
BACHAN SINGH SAJWAN Vs. BHAGWATI PRASAD DABRAL
|
February 27, 2017 |
BAIJAYANTI JOSHI Vs. DEEPAK CHANDRA GURURANI
|
October 7, 2017 |
BAJAJ AUTO LTD Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF COMMERCE AND INDUSTRY, GOVERNMENT OF INDIA, NEW DELHI AND OTHERS
|
March 16, 2017 |
BAL KRISHNA MISHRA Vs. STATE OF UTTARAKHAND
|
March 7, 2017 |
BALAM SINGH ADHIKARI Vs. STATE OF UTTARAKHAND & OTHERS
|
February 23, 2017 |
BALBEER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 22, 2017 |
BALBIR SINGH Vs. STATE OF UTTARAKHAND
|
August 21, 2017 |
BALI RAM CHAUDHARY Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 6, 2017 |
BALKRISHNA PATHAK Vs. STATE OF UTTARAKHAND
|
January 10, 2017 |
BALVEENDERJEET SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
October 9, 2017 |
BALVEER SINGH Vs. HARJEET KAUR
|
June 22, 2017 |
BALVINDER JEET SYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
BALVINDERJEET SINGH Vs. STATE OF UTTARAKHAND
|
October 12, 2017 |
BALWANT SINGH JADWAN AND ANOTHER Vs. AJIT KUMAR GOYAL AND OTHERS
|
March 20, 2017 |
BALWINDER KAUR Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 20, 2017 |
BALWINDER SINGH ALIAS TETE Vs. STATE OF UTTARANCHAL
|
December 7, 2017 |
BANK OF BARODA Vs. INDOCHEM AND VARNISH INDUSTRIES
|
August 21, 2017 |
BANKEY BIHARI Vs. CBI, THROUGH SPE DEHRADUN
|
March 3, 2017 |
BARU SINGH Vs. STATE OF UTTARAKHAND
|
December 5, 2017 |
BASANT @ CHOTU Vs. STATE OF UTTARAKHAND
|
October 12, 2017 |
BASANT BALLABH BHATT Vs. SMT. REKHA BHATT
|
June 12, 2017 |
BASANTI DEVI AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 21, 2017 |
BATA INDIA LTD & ANOTHER Vs. SHARVAN KUMAR JAIN & OTHERS
|
August 1, 2017 |
BHAG CHANDRA SINGH GUSAIN & OTHERS Vs. NATIONAL INSURANCE COMPANY LTD & OTHERS
|
March 8, 2017 |
BHAGAT SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
October 27, 2017 |
BHAGIRATHI DEVI & OTHERS Vs. LAXMI DEVI & OTHERS
|
July 27, 2017 |
BHAGTENDER SINGH Vs. COMMISSIONER KUMAON DIVISION & OTHERS
|
October 9, 2017 |
BHAGWAN DAS AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 23, 2017 |
BHAGWAN DAS AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 14, 2017 |
BHAGWAN SINGH Vs. STATE
|
July 14, 2017 |
BHAGWAN SINGH Vs. ADDITIONAL DIRECTOR GOVERNMENT PRESS AND OTHERS
|
November 1, 2017 |
BHAGWAN SINGH Vs. STATE OF UTTARAKHAND
|
July 26, 2017 |
BHAGWAN SINGH BISHT @ BHAGGU AND 3 OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
BHAGWAN SINGH KARKI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
December 7, 2017 |
BHAGWATI PRASAD GHILDIYAL & ANOTHER Vs. ZILA SAHKARI BANK LTD & ANOTHER
|
January 5, 2017 |
BHAIJI AND COMPANY Vs. STATE OF UTTARAKHAND & OTHERS
|
November 17, 2017 |
BHAJAN SINGH Vs. AMAR SINGH
|
May 31, 2017 |
BHANU PRAKASH BADONI Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION & OTHERS
|
July 3, 2017 |
BHANU PRATAP Vs. STATE OF UTTARAKHAND
|
January 30, 2017 |
BHARAT HEAVY ELECTRICALS LTD Vs. RAHUL
|
July 18, 2017 |
BHARAT PETROLEUM CORPORATION LTD AND ANOTHER Vs. SHAHEED AHMED
|
July 10, 2017 |
BHARAT SINHA Vs. U P HILL ELECTRONICS CORPORATION LIMITED AND OTHERS
|
November 28, 2017 |
BHAWAN GIRI Vs. STATE OF UTTARAKHAND & OTHERS
|
September 6, 2017 |
BHEEM PRAKASH @ DEEPAK Vs. ANURAG SACHDEVA
|
November 2, 2017 |
BHIM SINGH NEGI Vs. REGISTRAR, UTTARAKHAND COOPERATIVE SOCIETY, DEHRADUN & OTHERS
|
August 17, 2017 |
BHUPENDER SINGH Vs. STATE OF UTTARAKHAND
|
January 11, 2017 |
BHUPENDER SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 3, 2017 |
BHUPESH CHANDRA POKHARIA Vs. STATE OF UTTARAKHAND AND ANTHER
|
April 27, 2017 |
BHUPESH CHANDRA POKHARIYA Vs. STATE OF UTTARAKHAND
|
January 9, 2017 |
BHUPESH KUMAR SAH Vs. MOHIT LAL
|
June 20, 2017 |
BHURA @ BHURE Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
BHUWAN CHANDRA PANDEY Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 9, 2017 |
BHUWAN CHANDRA PANT AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 17, 2017 |
BHUWAN CHANDRA PAPNAI Vs. PRAKASH CHANDRA JOSHI
|
August 1, 2017 |
BHUWAN PATHAK Vs. STATE OF UTTARAKHAND
|
September 8, 2017 |
BIJENDRA SAINI Vs. STATE OF UTTARAKHAND
|
November 14, 2017 |
BIJOI CHHETRI Vs. SUNITA CHHETRI & ANOTHER
|
June 12, 2017 |
BIMLA KUMARI Vs. INDIAN OIL CORPORATION & OTHERS
|
December 14, 2017 |
BINDU SINGH MONI Vs. STATE OF UTTARAKHAND
|
February 22, 2017 |
BIRENDRA KUMAR SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 12, 2017 |
BIRENDRA SINGH Vs. UNION OF INDIA AND OTHERS
|
March 2, 2017 |
BISHAN DUTT BHATT Vs. KEDAR DUTT BHATT
|
July 20, 2017 |
BITTO CHAUDHARY Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
BOAT HOUSES CLUB LTD Vs. CHANDRA PRAKASH & ANOTHER
|
November 29, 2017 |
BOOTA SINGH Vs. STATE OF UTTARAKHAND
|
September 1, 2017 |
BRAHM PAL SINGH Vs. STATE OF UTTARKHAND
|
June 5, 2017 |
BRAHM PAL SINGH Vs. STATE OF UTTARKHAND AND ANOTHER
|
June 5, 2017 |
BRANCH MANAGER, STATE BANK OF INDIA AND OTHERS Vs. GANESH SINGH RAWAT AND ANOTHER
|
November 7, 2017 |
BRIJESH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
January 12, 2017 |
BUDDHI BALLABH Vs. STATE OF UTTARAKHAND
|
October 23, 2017 |
BUDDHI BALLABH Vs. CHIEF CONSERVATOR OF FOREST (HUMAN DEVELOPMENT RESOURCES & ECONOMIC MANAGEMENT), UTTARAKHAND, DEHRADUN, DISTRICT DEHRADUN & OTHERS
|
February 23, 2017 |
BUDHI RAM Vs. D D C UDHAM SINGH NAGAR AND OTHERS
|
August 2, 2017 |
BUNTY Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
CAPTAIN ARVIND KAMBOJ Vs. STATE OF UTTARAKHAND
|
April 18, 2017 |
CENTRAL INDUSTRIAL SECURITY FORCE Vs. COMMISSIONER OF CENTRAL EXCISE AND S. TAX
|
April 27, 2017 |
CHAIRMAN ZILA PANCHAYAT, ALMORA DISTRICT ALMORA AND ANOTHER Vs. KESHAV DUTT KANDPAL AND OTHERS
|
June 21, 2017 |
CHAMAN LAL S/O PRASADI LAL Vs. DISTRICT JUDGE, HARIDWAR AND OTHERS
|
July 20, 2017 |
CHAMPA TEWARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 24, 2017 |
CHAND ASAD QURESHI Vs. STATE OF UTTARAKHAND
|
December 19, 2017 |
CHANDAN HEALTH CARE LTD. AND OTHERS Vs. SMT. SARASWATI DEVI
|
September 4, 2017 |
CHANDER KUMAR SABHARWAL Vs. STATE OF UTTARAKHAND
|
April 7, 2017 |
CHANDRA Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 12, 2017 |
CHANDRA JEET @ PAPPU Vs. STATE OF UTTARAKHAND & OTHERS
|
September 13, 2017 |
CHANDRA KANT JOSHI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 2, 2017 |
CHANDRA MANI POKHRIYAL & ANR Vs. STATE & ORS
|
July 19, 2017 |
CHANDRA PRAKASH SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 31, 2017 |
CHANDRA SAIN @ BABLU & ANOTHER Vs. STATE OF UTTARANCHAL
|
October 10, 2017 |
CHANDRAKANTA Vs. STATE OF UTTARAKHAND & OTHERS
|
August 3, 2017 |
CHANDRAKESH YADAV Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 9, 2017 |
CHANDRAPAL Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
CHANDRAPRABHA GARG Vs. KIRAN DUTT & ANOTHER
|
July 10, 2017 |
CHARAN SINGH Vs. STATE OF UTTARAKHAND
|
July 26, 2017 |
CHARANJEET SINGH Vs. SHAKUNTALA DEVI
|
November 28, 2017 |
CHAUDHARY Vs. STATE OF UTTARAKHAND
|
January 13, 2017 |
CHAUDHARY RAJENDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
September 15, 2017 |
CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 22, 2017 |
CHIEF EXECUTIVE OFFICER, UTTARKASHI, KHADI EVAM VILLAGE INDUSTRY BOARD, DEHRADUN AND OTHERS Vs. NAND KUMAR AGRAWAL (DECEASED) & OTHERS
|
April 21, 2017 |
CHINTAMANI BHATT Vs. URMILA BHATT
|
April 27, 2017 |
CHINTAMANI DUMKA Vs. PADMA DEVI AND OTHERS
|
June 22, 2017 |
COMMISSIONER OF C. EX. & SERVICE TAX Vs. TIRUPATI LPG INDUSTRIES LTD.
|
April 5, 2017 |
COMMISSIONER, COMMERCIAL TAX Vs. BIRLA POWER SOLUTION
|
November 23, 2017 |
COMMISSIONER, COMMERIAL TAX, UTTARAKHAND Vs. M/S DEVCHHAYA INDUSTRIES
|
January 11, 2017 |
COMMITTEE OF MANAGEMENT MANGLA DEVI INTER COLLEGE Vs. DIRECTOR, SCHOOL EDUCATION, UTTARAKHAND
|
July 5, 2017 |
COMMITTEE OF MANAGEMENT SRI GURU RAM RAI INTER COLLEGE MOTHRAWALA Vs. SECRETARY DEPARTMENT OF EDUCATION, STATE OF UTTARAKHAND & OTHERS
|
October 9, 2017 |
CONSTABLE 49 ARMED POLICE ANIL RAWAT & OTHERS Vs. M GANPATI & OTHERS
|
January 9, 2017 |
CONVENTIONAL FASTNERS Vs. COMMISSIONER OF INCOME TAX, DEHRADUN
|
November 15, 2017 |
CRIMINAL SIDE PRADEEP @ LUCKY Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
DALIP S/O VISHNU Vs. STATE OF UTTARAKHAND
|
October 4, 2017 |
DALIP SINGH ADHIKARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 20, 2017 |
DARSHAN KAUR Vs. SMT. SANGEETA
|
April 25, 2017 |
DARSHAN SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 15, 2017 |
DARSHANA GAIRA Vs. STATE OF UTTARAKHAND & OTHERS
|
May 31, 2017 |
DARVAN SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2017 |
DAULAT KUNWAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 7, 2017 |
DAWA UDYOG KAMGAR UNION, HARIDWAR Vs. DEPUTY LABOUR COMMISSIONER, GARHWAL REGION AND OTHERS
|
August 4, 2017 |
DAYA RAM Vs. CHAIRMAN, UTTARANCHAL GRAMIN BANK & OTHERS
|
May 17, 2017 |
DAYAKRISHNA SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 6, 2017 |
DAYAWATI Vs. VIVEK
|
October 25, 2017 |
DEEDAR SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 12, 2017 |
DEEP CHANDRA PANDEY AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 28, 2017 |
DEEP SINGH NEGI Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 15, 2017 |
DEEPA PANDEY AND OTHERS Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/DISTRICT JUDGE, BAGESHWAR
|
April 20, 2017 |
DEEPA RANI BHARTI Vs. ANAND PRAKASH SAXENA
|
July 25, 2017 |
DEEPAK Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 29, 2017 |
DEEPAK ALIAS DEVENDRA Vs. STATE OF UTTARAKHAND
|
October 13, 2017 |
DEEPAK ANAND & OTHERS Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY & ANOTHER
|
March 23, 2017 |
DEEPAK GUPTA Vs. URMILA AGGARWAL & OTHERS
|
July 11, 2017 |
DEEPAK JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
October 25, 2017 |
DEEPAK KANDPAL Vs. STATE OF UTTARAKHAND
|
January 11, 2017 |
DEEPAK KHANNA Vs. STATE OF UTTARAKHAND ANOTHER
|
April 27, 2017 |
DEEPAK KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 20, 2017 |
DEEPAK RANA Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 30, 2017 |
DEEPAK SARKAR @ DR DEEPAK SARKAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2017 |
DEEPAK THAPA Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 1, 2017 |
DEEPAK TYAGI Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 4, 2017 |
DEEPALI KANYAL Vs. STATE OF UTTARAKHAND
|
June 22, 2017 |
DERA BABA DARGAH SINGH Vs. STATE OF UTTARAKHAND
|
November 8, 2017 |
DEV BHOOMI STONE CRUSHER Vs. STATE OF UTTAAKHAND & OTHERS
|
November 17, 2017 |
DEV ENTERPRISES AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
June 7, 2017 |
DEV KUMAR LINGWAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 27, 2017 |
DEVENDRA CHAND RAMOLA Vs. VIKRAM SINGH KAINTURA & ANOTHER
|
April 10, 2017 |
DEVENDRA KUMAR Vs. SMT. MANITA
|
July 13, 2017 |
DEVENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 6, 2017 |
DEVENDRA SINGH Vs. UTTARAKHAND POWER CORPORATION LIMITED & ANOTHER
|
June 28, 2017 |
DEVENDRA SINGH ALIAS LABBA Vs. STATE OF UTTARAKHAND
|
September 7, 2017 |
DEVENDRA SINGH MEHRA @ DALEEP MEHRA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 9, 2017 |
DEVPAL SINGH RANA Vs. STATE OF UTTARAKHAND
|
August 31, 2017 |
DEWANI RAM ARYA Vs. STATE OF UTTARAKHAND & OTHERS
|
February 14, 2017 |
DHARAM PAL Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
|
July 21, 2017 |
DHARAM SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 17, 2017 |
DHARAMPAL RAWAT Vs. STATE OF UTTARAKHAND
|
January 30, 2017 |
DHARMU Vs. VINOD PAL
|
June 28, 2017 |
DHIRAJ SINGH RAWAT Vs. MANAGING DIRECTOR
|
November 9, 2017 |
DHRUV CHAUDHARY Vs. UNION OF INDIA AND OTHERS
|
January 30, 2017 |
DHYAN SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 24, 2017 |
DIGAR KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 21, 2017 |
DIGVIJAY SINGH NEGI & OTHERS Vs. RAJIV ANAND
|
July 10, 2017 |
DILBAG SINGH AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 30, 2017 |
DILSHAD ALI Vs. STATE OF UTTARAKHAND & OTHERS
|
September 12, 2017 |
DINESH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 12, 2017 |
DINESH CHANDRA SEMWAL Vs. STATE OF UTTARAKHAND
|
August 17, 2017 |
DINESH PRASAD SEMALTY Vs. SURUCHI
|
April 5, 2017 |
DINESH PRATAP SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
October 28, 2017 |
DINESH SINGH RAWAT Vs. ANITA RAWAT
|
October 25, 2017 |
DIRECTOR GENERAL, MEDICAL HEALTH & FAMILY WELFARE, UTTARAKHAND Vs. VIJAY DEVELOPERS PVT LTD
|
July 24, 2017 |
DIWAKAR CHAMOLI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 5, 2017 |
DIWAKAR CHAMOLI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 30, 2017 |
DIWAN SINGH Vs. VAN PANCHAYAT GULAM PARGHAR
|
August 1, 2017 |
DOLPHIN DRILLING LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX & ANOTHER
|
November 3, 2017 |
DR. ASHITA AGGARWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
March 1, 2017 |
DR. DHARAMPAL S/O SH. KASTURI LAL GUSAIN Vs. SH. SWAROOP SINGH S/O SH. JAI SINGH
|
August 24, 2017 |
DR. LALTA PRASAD Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 27, 2017 |
DR. PRAKASH SINGH MEHRA Vs. MANAGING DIRECTOR, UTTARAKHAND VAN VIKAS NIGAM & OTHERS
|
December 8, 2017 |
DR. PRERNA SINGH Vs. PRASHANT KUMAR
|
June 12, 2017 |
DSM SUGAR KASHIPUR (NOW KASHIPUR SUGAR MILLS LTD ) Vs. COMMISSIONER, CUSTOMS AND CENTRAL EXCISE & ANOTHER
|
August 1, 2017 |
DURGA BAHADUR Vs. ASHA THAPA & ANOTHER
|
July 26, 2017 |
DURGA DUTT PANDEY Vs. STATE OF UTTARAKHAND & OTHERS
|
January 5, 2017 |
DURGA GRAMODHOG SAMITI Vs. STATE OF UTTAAKHAND & OTHERS
|
November 17, 2017 |
DUSHYANT VATSAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 10, 2017 |
DWARIKA-NKG (JV) Vs. CHIEF ENGINEER (LEVEL-I), UTTARAKHAND PUBLIC WORKS DEPARTMENT, DEHRADUN & OTHERS
|
November 17, 2017 |
EJAZUL HASSAN @ SULTAN CHISHTI S/O ANWARAL HASSAIN AND OTHERS Vs. TANVEER S/O SHABBIR AND OTHERS
|
November 17, 2017 |
EVENDRA KUMAR SAINI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 22, 2017 |
EXECUTIVE ENGINEER Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 17, 2017 |
FAIJAN Vs. STATE OF UTTARAKHAND & OTHERS
|
August 10, 2017 |
FAREED KHAN AND ANOTHER Vs. PREM PRAKASH KAPOOR
|
March 20, 2017 |
FARMAN AND FIVE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 4, 2017 |
FARUKH KHAN Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 5, 2017 |
FIROJ Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 23, 2017 |
FIROZ AALAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 30, 2017 |
FOOD CORPORATION OF INDIA & OTHERS Vs. AMARNATH JAIN
|
May 12, 2017 |
FURKAN B Vs. TANJEEM AHMAD SIDDAKI
|
September 8, 2017 |
G S RAWAT Vs. FOREST RESEARCH INSTITUTE (DEEMED UNIVERSITY) & OTHERS
|
November 20, 2017 |
GAGAN @ JITENDRA Vs. STATE OF UTTARAKHAND & ORS.
|
May 12, 2017 |
GAJENDRA SINGH KUNWAR Vs. STATE OF UTTARAKHAND & ORS.
|
May 15, 2017 |
GAJENDRA SINGH RAUTELA @ GOPU Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 13, 2017 |
GAJENDRA SINGH RAUTELA @ GOPU Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 13, 2017 |
GAJENDRA SINGH RAUTELA @ GOPU AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 11, 2017 |
GANDHIPAL & SIX OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 12, 2017 |
GANESH DUTT JOSHI Vs. DISTRICT JUDGE BAGESHWAR AND OTHERS
|
November 7, 2017 |
GANGA BEACH RESORT, TAPOVAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 16, 2017 |
GANGA PRASAD Vs. CHAMPA PANT
|
June 23, 2017 |
GANGA SINGH BAFILA AND ORS. Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 21, 2017 |
GARG ELECTRIC STORE & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
August 4, 2017 |
GARHWAL MANDAL VIKAS NIGAM LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER
|
November 2, 2017 |
GARHWAL REGION CONTRACTOR WELFARE ASSOCIATION Vs. STATE OF UTTARAKHAND
|
March 10, 2017 |
GAURAV DEV LAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 14, 2017 |
GAYASUDDIN Vs. STATE OF UTTARAKHAND & OTHERS
|
January 11, 2017 |
GAYATRI IRON & STEEL Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 14, 2017 |
GEETA KAKE Vs. ASHIYA & OTHERS
|
October 30, 2017 |
GEMINI PHARMACEUTICALS LTD Vs. STATE BANK OF INDIA AND OTHERS
|
January 10, 2017 |
GENERAL MANAGER (HR) ALLAHABAD BANK AND ANOTHER Vs. VED PRAKASH RISHI AND ANOTHER
|
December 19, 2017 |
GHANSHYAM DAS SHARMA Vs. RADHEY SHYAM SHARMA
|
June 8, 2017 |
GINNI SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 21, 2017 |
GIRDHARI LAL Vs. MAHESH CHANDRA JOSHI
|
March 20, 2017 |
GIRISH CHANDRA DURGAPAL Vs. PARAMJIT SINGH
|
September 6, 2017 |
GIRISH CHANDRA PANDEY Vs. STATE OF UTTARAKHAND & OTHERS
|
March 8, 2017 |
GIRISH KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 20, 2017 |
GOPAL DUTT BHAITWAL Vs. PUBLIC SERVICES TRIBUNAL UTTARAKHAND AND OTHERS
|
June 12, 2017 |
GOPAL RAM Vs. STATE OF UTTARAKHAND
|
October 9, 2017 |
GOVARDHAN SAHI Vs. JAGDISH SAHI AND OTHERS
|
July 5, 2017 |
GREAT HIMALAYAN MINERALS AND CHEMICALS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 17, 2017 |
GUJAR SINGH AND ANOTHER Vs. AHSAN ALI AND OTHERS
|
September 18, 2017 |
GULAM RASOOL AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 29, 2017 |
GULISTA Vs. JAMSHED
|
October 7, 2017 |
GULLU & ANR Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
December 13, 2017 |
GULSHAN NARANG Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 9, 2017 |
GULSHER ALI Vs. STATE OF UTTARAKHAND & ANR
|
June 15, 2017 |
GURJEET SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD & OTHERS
|
August 10, 2017 |
GURMEET SINGH & ANOTHER Vs. PROLIFIC PAPER PVT LTD
|
September 5, 2017 |
GURU RAM RAI (P G ) COLLEGE, PATHRIBAG, DERHADUN Vs. SANYUKT KHASTRA SANGHARSH SAMITI AND OTHERS
|
July 11, 2017 |
GURVEER SINGH Vs. STATE OF UTTARAKHAND
|
August 28, 2017 |
GURVINDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 5, 2017 |
GURVINDER SINGH @ GUJINDER SINGH AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 21, 2017 |
H K PACKERS AND PRINTERS PLOT NO 60 SECTOR 7 SIDCUL HARIDWAR Vs. STATE OF UTTARAKHAND & OTHERS
|
January 11, 2017 |
HAKIMULLA & ANR Vs. SUMAN SHARMA & ANR
|
September 5, 2017 |
HALDWANI LALKUAN DHARAM KANTA OWNERS WELFARE SOCIETY Vs. STATE OF UTTARAKHAND & OTHERS
|
November 17, 2017 |
HANIF & OTHERS. Vs. STATE OF UTTARAKHAND & OTHERS.
|
September 13, 2017 |
HANS CULTURAL CENTRE Vs. SH. KUNWAR SINGH CHAUHAN S/O SH. ATTAR SINGH R/O SAIJI
|
May 2, 2017 |
HARDIK SINGH JANGPANGI Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, PANTNAGAR & OTHERS
|
March 30, 2017 |
HARDWARI LAL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 18, 2017 |
HARDWARI LAL AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 4, 2017 |
HARENDRA SINGH AND SIX OTHERS Vs. GAJJAN SINGH
|
June 14, 2017 |
HARENDRA SINGH PAL Vs. SANDEEP KUMAR & OTHERS
|
July 14, 2017 |
HARI CARGO CARRIER Vs. CHIEF COMMISSIONER OF COMMERCIAL TAX AND ANOTHER
|
October 5, 2017 |
HARI KRISHNA GUPTA Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS
|
October 7, 2017 |
HARI OM Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 9, 2017 |
HARI PRASAD AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 5, 2017 |
HARIDWAR AYURVEDIC COLLEGE & RESEARCH CENTRE & ANOTHER Vs. UNION OF INDIA & OTHERS
|
October 27, 2017 |
HARIDWAR GIRTS Vs. STATE OF UTTAAKHAND & OTHERS
|
November 17, 2017 |
HARIOM AGGARWAL Vs. MAHENDRA KUMAR AGGARWAL
|
August 21, 2017 |
HARISH @ SONU Vs. STATE OF UTTARAKHAND & OTHERS
|
August 2, 2017 |
HARISH CHAND Vs. STATE OF UTTARAKHAND
|
September 13, 2017 |
HARISH CHANDRA GURURANI Vs. STATE OF UTTARAKHAND
|
April 7, 2017 |
HARISH CHANDRA PANT Vs. DISTRICT MAGISTRATE, PITHORAGARH & OTHERS
|
November 30, 2017 |
HARISH CHANDRA THAPLIYAL AND OTHERS Vs. CHIEF GENERAL MANAGER, UTTARAKHAND JAL SANSTHAN AND OTHERS
|
February 28, 2017 |
HARISH JUNEJA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 6, 2017 |
HARISH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
June 1, 2017 |
HARISH SINGH DANU Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 12, 2017 |
HARIT ADVERTISING AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 10, 2017 |
HARIT ADVERTISING, AVAS VIKAS COLONY & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
December 7, 2017 |
HARJINDER SINGH Vs. CHAIRMAN, UTTARAKHAND GRAMIN BANK & OTHERS
|
April 6, 2017 |
HARJINDER SINGH Vs. AMARJEET KAUR
|
July 12, 2017 |
HARPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
July 5, 2017 |
HARSIMAR SINGH ANAND & ANOTHER Vs. EXAMINATION CONTROLLER, KUMAUN UNIVERSITY AND OTHERS
|
December 18, 2017 |
HARVINDER SINGH Vs. STATE OF UTTARAKHAND & ANR
|
December 11, 2017 |
HASHIM ALI Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
HASMAT ALI SAKLANI AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 25, 2017 |
HAVELIA DISTILLERS PVT LIMITED Vs. U P STATE SUGAR CORPORATION LIMITED
|
November 6, 2017 |
HAVELLS INDIA LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
|
November 23, 2017 |
HAYAT SINGH Vs. SMT. RAMA ARYA
|
August 25, 2017 |
HAZARA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
October 30, 2017 |
HAZI ISHHAQ AHMAD Vs. STATE OF UTTARAKHAND & OTHERS
|
March 20, 2017 |
HEERA MEHRA Vs. GOVIND SINGH
|
September 12, 2017 |
HEM CHANDRA DUMKA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 19, 2017 |
HEMANT KUMAR DUNGRAKOTI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 10, 2017 |
HEMLATA W/O KHADAK SINGH MEHRA Vs. KHADAK SINGH MEHRA
|
September 14, 2017 |
HEMNATH GOSWAMI Vs. STATE OF UTTARAKHAND
|
October 24, 2017 |
HEMRAJ KASHYAP & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 21, 2017 |
HIFEED (HIMALAYAN INSTITUTE FOR ENVIRONMENT, ECOLOGY AND DEVELOPMENT) Vs. STATE OF UTTARAKHAND & ANR
|
March 9, 2017 |
HILLWAYS CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
|
January 13, 2017 |
HIMALAYAN SOCIETY FOR DEVELOPMENT Vs. STATE OF UTTAAKHAND & OTHERS
|
November 17, 2017 |
HIMANSHU JAIN Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 5, 2017 |
HIMANSHU NAUTIYAL & OTHERS Vs. PROFESSOR P K GARG & OTHERS
|
June 7, 2017 |
HIMASHU CHANDOLA Vs. STATE OF UTTARAKHAND
|
June 5, 2017 |
HIMULI DEVI AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 22, 2017 |
HITESH BHATNAGAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 9, 2017 |
HUKUM SINGH Vs. UTTARAKHAND TRANSPORT CORPORATION LTD AND ANOTHER
|
April 25, 2017 |
I C I C I LOMBARD GENERAL INSURANCE COMPANY Vs. RAJ KUMAR & OTHERS
|
March 2, 2017 |
I I T ROORKEE Vs. PRESIDING OFFICER, LABOUR COURT, HARIDWAR AND OTHERS
|
August 2, 2017 |
I.C.I.C.I. LOMBARD GENERAL INSURANCE Vs. PANKAJ VARSHNEY AND OTHERS
|
March 10, 2017 |
IBRAHIM Vs. STATE OF UTTARAKHAND
|
May 17, 2017 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. CHANDRAKALA DEVI
|
October 31, 2017 |
IMRAN Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 24, 2017 |
INAM ALI Vs. SANDEEP VASUDEV & ANOTHER
|
July 18, 2017 |
INDIRA DEVI Vs. REKHA PANDEY AND OTHERS
|
May 29, 2017 |
INDRA D/O SHRI MUNSHI RAM Vs. KHEM CHAND
|
August 24, 2017 |
INDU SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
December 15, 2017 |
INVENSYS PROCESS SYSTEMS (S) Vs. ASSISTANT DIRECTOR OF INCOME TAX & ANOTHER
|
November 3, 2017 |
IQBAL SINGH @ AKBAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 11, 2017 |
IRFAN AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 23, 2017 |
IRSHAD AND FIVE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 4, 2017 |
ISHWAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 16, 2017 |
ISHWAR DEV Vs. STATE OF UTTARAKHAND
|
October 11, 2017 |
ISHWARI KHANKA AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 26, 2017 |
ISLAM Vs. DISTRICT SUPPLY OFFICER
|
March 29, 2017 |
JABBAR HUSSAIN Vs. STATE OF UTTARAKHAND
|
January 31, 2017 |
JAGDISH CHANDER KOHLI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 6, 2017 |
JAGTESHWAR PRASAD BANSAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 7, 2017 |
JAHANGIR AND ANOTHER Vs. STATE OF UTTARAKHAND
|
October 3, 2017 |
JAI BAHADUR THAPA & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 15, 2017 |
JAI BHAGWAN VERMA Vs. MAHESH LATA
|
March 28, 2017 |
JAI GOPAL SARAN & ANOTHER Vs. MUSSORRIE DEHRADUN DEVELOPMENT AUTHORITY
|
April 24, 2017 |
JAI PRAKASH MAL HOTRA AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 11, 2017 |
JAI SINGH AND OTHERS Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR, NAINITAL AND OTHERS
|
August 9, 2017 |
JAIDEEP BOHRA AND FIVE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 7, 2017 |
JAIPAL SINGH Vs. SUDHA RANI
|
August 10, 2017 |
JAIPAL SINGH Vs. SAMAJIK VANIKI AND ANOTHER
|
August 25, 2017 |
JAMEEL Vs. GAONSABHA DAUSANI, PARGANA, MANGLAUR, TEHSIL-LAKSAR
|
October 24, 2017 |
JAMEEL & OTHERS Vs. SENIOR SUPERINTENDENT OF POLICE, HARIDWAR & OTHERS
|
August 10, 2017 |
JAMEEL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
September 7, 2017 |
JANGA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 30, 2017 |
JANKI DEVI Vs. NARENDRA SINGH & ANR
|
December 15, 2017 |
JASVEER Vs. STATE OF UTTARAKHAND
|
July 10, 2017 |
JATIN @ ANNU AGINHOTRI AND FIVE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 22, 2017 |
JAVED Vs. SARAFAT HUSSAIN
|
July 25, 2017 |
JAVED @ KALA Vs. STATE OF UTTARAKHAND
|
February 22, 2017 |
JAYA KANDWAL Vs. KHUSHIRAM KANDWAL
|
August 21, 2017 |
JAYA SHUKLA Vs. BAL KALYAN SAMITI
|
May 9, 2017 |
JAYANT KUMAR SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 11, 2017 |
JITENDRA JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 14, 2017 |
JITENDRA JOSHI @ JITENDRA CHAUDHARI Vs. STATE OF UTTARAKHAND
|
January 10, 2017 |
JITENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
January 11, 2017 |
JITENDRA KUMAR SHARMA Vs. VICE CHANCELLOR, G B PANT UNIVERSITY & OTHERS
|
April 24, 2017 |
JITENDRA KUMAR SINGH Vs. G B PANT UNIVERSITY & OTHERS
|
April 5, 2017 |
JITENDRA SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
JITENDRA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 25, 2017 |
JOGENDRA SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 2, 2017 |
JUMMA BHARTI Vs. STATE OF UTTARAKHAND
|
November 29, 2017 |
JYOTI SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 27, 2017 |
JYOTIRAM AND OTHERS Vs. DISTRICT MAGISTRATE, HARIDWAR AND OTHERS
|
July 13, 2017 |
K.L. POLYTECHNIC Vs. PRESIDING OFFICER, LABOUR COURT & OTHERS
|
January 13, 2017 |
KADAM SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2017 |
KAILASH CHANDRA PANERU Vs. VICE CHANCELLOR OF GOVIND BALLABH PANT AGRICULTURE AND TECHNOLOGY UNIVERSITY PANT NAGAR AND OTHERS
|
September 15, 2017 |
KAILASH GIRI GOSWAMI @ BABA Vs. STATE OF UTTARAHAND & OTHERS
|
July 24, 2017 |
KAILASH RAM AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANTHER
|
March 24, 2017 |
KALAWATI & OTHERS Vs. PRADEEP KUMAR & ANOTHER
|
June 22, 2017 |
KALAWATI DEVI & ANR Vs. REGIONAL MANAGER, U S R T C & ANR
|
December 15, 2017 |
KALI CHARAN AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 4, 2017 |
KALIKA PRASAD KALA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 10, 2017 |
KALPANA PATNI LAKHERA Vs. CHANCELLOR, UTTARAKHAND OPEN UNIVERSITY AND OTHERS
|
December 7, 2017 |
KALPANA PATNI LAKHERA Vs. CHANCELLOR UTTARAKHAND OPEN UNIVERSITY & OTHERS
|
November 14, 2017 |
KALPANA RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
|
April 22, 2017 |
KAMAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 27, 2017 |
KAMAL ARORA Vs. STATE OF UTTARAKHAND
|
October 12, 2017 |
KAMAL KUMAR BANSAL Vs. BABITA BANSAL @ CHHAVI BANSAL
|
October 12, 2017 |
KAMAL SINGH CHAUHAN Vs. DOON VALLEY SPECIAL AREA DEVELOPMENT AUTHORITY AND OTHERS
|
October 11, 2017 |
KAMAL SINGH RAWAT & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 21, 2017 |
KAMLA ARYA Vs. STATE OF UTTARAKHAND
|
August 10, 2017 |
KAMLA DHAPOLA & ORS Vs. RANJEET SINGH & ORS
|
August 23, 2017 |
KAMNI VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 21, 2017 |
KANCHAN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 2, 2017 |
KANCHAN UPRETI Vs. KOMAL UPRETI
|
February 23, 2017 |
KANIKA NAGPAL @ JINNI Vs. NATIONAL INSURANCE CO LTD & OTHERS
|
October 10, 2017 |
KANWAR PAL SINGH Vs. DHARAM PAL SINGH AND OTHERS
|
October 6, 2017 |
KARANPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
August 10, 2017 |
KARUN LUTHRA & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
August 3, 2017 |
KARUNA BISHNOI Vs. STATE OF UTTARAKHAND & OTHERS
|
October 12, 2017 |
KASHIF Vs. STATE OF UTTARAKHAND & ANR
|
June 15, 2017 |
KAUSHAL GUPTA Vs. SHYAMLAL
|
August 2, 2017 |
KAVITA DEVI & OTHERS Vs. MUKESH & OTHERS
|
August 2, 2017 |
KAVITA DHIMAN & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
June 12, 2017 |
KESAR ENTERPRISES LTD Vs. ALLIED PLUS INFRA & OTHER PVT LTD
|
July 25, 2017 |
KESAR RAM AND ORS. Vs. STATE AND ORS.
|
July 4, 2017 |
KESHAV SHARMA @ RAHUL AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 22, 2017 |
KEWAL KRISHAN LAMBA Vs. SUNIL GUPTA
|
July 18, 2017 |
KHADKU Vs. STATE OF UTTARAKHAND
|
October 25, 2017 |
KHARAK SINGH DASILA Vs. SMT. PREMA DASILA
|
June 22, 2017 |
KHASTI BAJELI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 4, 2017 |
KHYALI RAM PANT Vs. STATE OF U.P. & OTHERS
|
April 22, 2017 |
KINNU SHUKLA @ ARUN KUMAR SHUKLA Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 10, 2017 |
KIRAN PANDHI & ORS Vs. STATE OF UTTARAKHAND & ORS
|
July 11, 2017 |
KIRTI RAJNI MITTAL Vs. SUDHARSHAN MITTAL
|
November 16, 2017 |
KIRTI SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 5, 2017 |
KISHAN KOCHAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 19, 2017 |
KISHAN KUMAR Vs. STATE OF UTTARAKHAND
|
November 17, 2017 |
KISHAN SINGH Vs. STATE OF UTTARAKHAND
|
October 6, 2017 |
KISHNI DEVI AND OTHERS Vs. MOHAN CHANDRA AND OTHERS
|
June 29, 2017 |
KISHOR SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 14, 2017 |
KLA CONST TECHNOLOGIES PRIVATE LIMITED Vs. KAJIMA INDIA PRIVATE LIMITED
|
October 5, 2017 |
KM. BHANU KOTHARI Vs. I.C.I.C.I. LOMBARD GENERAL INSURANCE
|
January 12, 2017 |
KM. SONALI RAY Vs. ASHISH RAY
|
July 13, 2017 |
KOMAL BISHNOI Vs. ARCHANA BISHNOI
|
October 12, 2017 |
KRIPAL SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 14, 2017 |
KRIPAL SINGH CONTRACTOR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 13, 2017 |
KRISHAN KUMAR SINGH Vs. STATE OF UTTARAKHAND
|
January 27, 2017 |
KRISHAN KUMAR SINGH Vs. STATE OF UTTARAKHAND
|
December 20, 2017 |
KRISHNA PAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 23, 2017 |
KULBEER SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 27, 2017 |
KULDEEP SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 10, 2017 |
KULDEEP SINGH & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 22, 2017 |
KULDEEP SINGH @ JAJA Vs. STATE OF UTTARAKHAND
|
January 11, 2017 |
KULDEEP SINGH CHAUHAN @ AMIT AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 10, 2017 |
KUMAR GARG Vs. STATE OF UTTARAKHAND
|
January 13, 2017 |
KUNAL PANT Vs. VICE CHANCELLOR GOVIND BALLABH
|
September 6, 2017 |
KUNDAN SINGH & ANOTHER Vs. STATE OF UTTARAKHAND
|
July 26, 2017 |
KUNWAR SINGH@ SHISHU PAL SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 1, 2017 |
L P BADONI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 3, 2017 |
LACHHAM SINGH LATWAL Vs. UNION OF INDIA & OTHERS
|
March 20, 2017 |
LAJWANTI Vs. GEETAM SINGH
|
September 14, 2017 |
LAKHAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 12, 2017 |
LAKHAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 12, 2017 |
LAKHBEER SINGH Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
LAL CHAND Vs. DISTRICT JUDGE, HARIDWAR AND OTHERS
|
August 22, 2017 |
LAL SAHU Vs. STATE OF UTTARAKHAND
|
January 23, 2017 |
LALIT KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 7, 2017 |
LALIT KUMAR SINGH Vs. STATE OF UTTARAKHAND AND ORS
|
April 6, 2017 |
LALIT MIGLANI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 30, 2017 |
LALIT MOHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
August 10, 2017 |
LALIT MOHAN SINGH AND OTHERS Vs. SANGEETA SANGA AND OTHERS
|
October 9, 2017 |
LALIT MOHAN SINGH MEHRA Vs. GOVIND SINGH
|
September 12, 2017 |
LALIT SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 18, 2017 |
LALIT SINGH BISHT Vs. STATE OF UTTARAKHAND & OTHERS
|
May 4, 2017 |
LATA GAUTAM Vs. STATE OF UTTARAKHAND & OTHERS
|
January 11, 2017 |
LATA SINGH Vs. U P AVAS EVAM VIKAS PARISHAD & OTHERS
|
July 24, 2017 |
LAXMAN SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2017 |
LAXMAN SINGH RAUTELA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 27, 2017 |
LAXMAN SINGH RAWAT & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 4, 2017 |
LAXMI DEVI Vs. ICICI INSURANCE COMPANY & ANOTHER
|
April 18, 2017 |
LEELA DEVI Vs. HIND SECURITY COMPANY & ANOTHER
|
October 26, 2017 |
LIYAKAT ALI Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 22, 2017 |
LIYAKAT ALI Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
LOKENDRA VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 26, 2017 |
LUCKY Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
LUKMAAN Vs. STATE OF UTTARAKHAND & OTHERS
|
July 3, 2017 |
M D D A RAMKY Vs. MOHD SAHZAD
|
December 1, 2017 |
M/S GOLDEN INFRACON PVT. LTD. Vs. STATE INFRASTRUCTURE & INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARAKHAND LTD.
|
February 14, 2017 |
M/S J.B. MEMORIAL MANAS ACADEMY MANAGEMENT SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX
|
November 17, 2017 |
M/S RAI BAHADUR NARAIN SINGH SUGAR MILLS LTD. Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 9, 2017 |
M/S SPX DRY COOLING TECHNOLOGIES BELGIUM Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
April 7, 2017 |
M/S. CHIRAAYU ESTATE AND DEVELOPMENT PVT. LTD. Vs. STATE OF UTTARAKHAND
|
October 4, 2017 |
M/S. OM SPAT Vs. COMMISSIONER, COMMERCIAL TAX & OTHERS
|
March 28, 2017 |
MADAN GOPAL Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY, PRITAM ROAD, DALANWAL DEHRADUN THROUGH ITS SECRETARY AND TWO OTHERS
|
May 31, 2017 |
MADAN LAL @ MADAN SINGH AND THREE OTHERS Vs. VIJAY SINGH AND OTHERS
|
April 20, 2017 |
MADAN MOHAN Vs. REGISTRAR COOPERATIVE SOCIETY
|
July 12, 2017 |
MADAN MOHAN KARNATAK Vs. DM ALMORA
|
November 13, 2017 |
MADAN MOHAN MAITHANI Vs. LATA MAITHANI
|
November 16, 2017 |
MADAN SINGH NEGI Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 11, 2017 |
MADHAVI DEVI & ANR Vs. JAGJIVAN RAM & ORS
|
September 4, 2017 |
MADHYANCHAL VIDYUT VITRAN NIGAM LTD. Vs. UNION OF INDIA
|
January 12, 2017 |
MAHANT GOPAL SINGH Vs. MAHANT GYAN DEV SINGH & ANOTHER
|
October 12, 2017 |
MAHAVEER UNIYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 5, 2017 |
MAHAVIR SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 3, 2017 |
MAHENDER SINGH AND 14 OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 27, 2017 |
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 7, 2017 |
MAHENDRA YADAV Vs. DIVISIONAL FOREST OFFICER & ANOTHER
|
July 24, 2017 |
MAHESH @ SATTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
MAHESH AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 11, 2017 |
MAHESH MARTOLIA Vs. STATE OF UTTARAKHAND
|
April 12, 2017 |
MAHESHWAR PATWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 14, 2017 |
MAHIPAT SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
July 12, 2017 |
MAJOR LALIT SEHGAL Vs. SHRISTY
|
June 23, 2017 |
MAKARWA FOODS PVT LTD Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
October 27, 2017 |
MALLIKARJUN SCHOOL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX
|
November 17, 2017 |
MALTI GUPTA Vs. STATE OF UTTARAKHAND
|
June 2, 2017 |
MAMTA GOEL AND ANOTHER Vs. INDIAN OIL CORPORATION LTD AND ANOTHER
|
July 26, 2017 |
MAMTA SHARMA Vs. AJAY KUMAR & ORS
|
March 8, 2017 |
MAN MOHAN SINGH MALL Vs. STATE OF UTTARAKHAND & OTHERS
|
June 5, 2017 |
MANAGEMENT OF COMMITTEE Vs. STATE OF UTTARAKHAND & ORS
|
March 30, 2017 |
MANAGING DIRECTOR Vs. STATE OF UTTARAKHAND AND ORS.
|
December 12, 2017 |
MANAGING DIRECTOR, UTTARANCHAL STATE COOPERATIVE MARKETING FEDERATION, DEHRADUN AND ANOTHER Vs. ANAND BALLABH BRIJWASI
|
December 11, 2017 |
MANGAL SINGH PUNDIR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 26, 2017 |
MANGE RAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 5, 2017 |
MANISH ADHIKARI Vs. BINDIYA ADHIKARI
|
September 4, 2017 |
MANISH ARORA Vs. NIDHI ARORA
|
October 25, 2017 |
MANISH CHAUHAN AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 23, 2017 |
MANISH KUMAR Vs. SHYAM SINGH & ANOTHER
|
June 16, 2017 |
MANISH RATHAUR Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 5, 2017 |
MANISH SINGH PANWAR Vs. SONI
|
October 25, 2017 |
MANISHA Vs. STATE OF UTTARAKHAND
|
July 18, 2017 |
MANJEET KAUR Vs. STATE AND ORS
|
May 31, 2017 |
MANJEET KAUR Vs. DISTRICT MAGISTRATE AND OTHERS
|
August 21, 2017 |
MANJEET KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
January 12, 2017 |
MANJEET NEGI Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
MANJIT SINGH Vs. STATE OF UTTARAKHAND
|
May 4, 2017 |
MANJU SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
December 6, 2017 |
MANMODH SINGH Vs. DINESH SINGH & OTHERS
|
October 26, 2017 |
MANOJ BISHT AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 25, 2017 |
MANOJ KANODIA Vs. STATE OF UTTARAKHAND & OTHERS
|
October 31, 2017 |
MANOJ KUMAR MADAAN Vs. UTTARAKHAND POWER CORPORATION LTD & ANOTHER
|
March 8, 2017 |
MANOJ KUMAR TEWARI Vs. UNION OF INDIA AND OTHERS
|
March 24, 2017 |
MANPREET Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 25, 2017 |
MANPREET SINGH Vs. REHET STAR DEVELOPERS PVT LTD & OTHERS
|
March 16, 2017 |
MANU GOYAL Vs. SMT. ADITI GOEL
|
July 18, 2017 |
MANU GOYAL S/O ANAND KUMAR GOYAL Vs. ADITI GOEL D/O ASHOK SINGHAL
|
July 18, 2017 |
MANVEER SINGH Vs. DISTRICT JUDGE, TEHRI GARHWAL AND OTHERS
|
August 2, 2017 |
MANVENDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 11, 2017 |
MARUTI NANDAN SAH Vs. INCOME TAX OFFICER, NAINITAL
|
March 15, 2017 |
MASOOM Vs. STATE OF UTTARAKHAND & OTHERS
|
October 10, 2017 |
MASTER DHARMESH NANKANI @ SURAJ (MINOR) Vs. SMT. SAVITRI DEVI
|
July 4, 2017 |
MASTER VARDA NANDA Vs. CENTRAL BOARD OF SECONDARY EDUCATION & OTHERS
|
February 21, 2017 |
MEDICAL COUNCIL OF INDIA Vs. ASHITA AGGARWAL AND OTHERS
|
September 13, 2017 |
MEENA MEHRA Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 24, 2017 |
MEGHRAJ & ANOTHER Vs. STATE OF UTTARAKHAND
|
October 7, 2017 |
MEGHRAJ SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 9, 2017 |
MEHAR SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 20, 2017 |
MEHARBAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 25, 2017 |
MEHBOOB Vs. STATE OF UTTARAKHAND
|
July 10, 2017 |
MOHAMMAD AKRAM Vs. STATE OF UTTARAKHAND
|
July 28, 2017 |
MOHAMMAD YAMEEN Vs. UNION OF INDIA & OTHERS
|
September 19, 2017 |
MOHAMMADDEEN AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 31, 2017 |
MOHAMMED AHSAN Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR, HARIDWAR
|
February 27, 2017 |
MOHAN LAL SAH Vs. SHANTA BISHT
|
December 18, 2017 |
MOHAN MILK PROCESSING PLANT Vs. STATE OF UTTARAKHAND & OTHERS
|
July 11, 2017 |
MOHAN SINGH Vs. LAXMI DEVI
|
May 30, 2017 |
MOHAN SINGH Vs. STATE OF UTTARAKHAND
|
November 9, 2017 |
MOHAN SINGH MAWRI Vs. HARIPRIYA
|
January 7, 2017 |
MOHAN SINGH NEGI Vs. STATE OF UTTARAKHAND
|
June 22, 2017 |
MOHAN SINGH RAWAT & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 9, 2017 |
MOHAN SINGH SAMMAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
November 14, 2017 |
MOHD AFJAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 26, 2017 |
MOHD AFSAR Vs. STATE OF UTTARAKHAND & OTHERS
|
September 18, 2017 |
MOHD ALI Vs. DINESH CHANDRA BHATT
|
July 27, 2017 |
MOHD AMZAD Vs. STATE OF UTTARAKHAND & OTHERS
|
June 2, 2017 |
MOHD ASLAM AND OTHERS Vs. DISTRICT UP SANCHALAK CONSOLIDATION / COLLECTOR HARIDWAR AND OTHERS
|
September 13, 2017 |
MOHD DILAWAR Vs. HOTEL GRAND AND OTHERS
|
July 11, 2017 |
MOHD HASIM Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 29, 2017 |
MOHD INAM & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 23, 2017 |
MOHD ISHTYAK @ CAPTAN Vs. STATE OF UTTARAKHAND
|
November 24, 2017 |
MOHD JABIR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 19, 2017 |
MOHD KURBAN Vs. STATE OF UTTARAKHAND & OTHERS
|
September 21, 2017 |
MOHD RASHID Vs. STATE OF UTTARAKHAND & OTHERS
|
April 18, 2017 |
MOHD SAEED @ MOHD SHAHID & THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 6, 2017 |
MOHD. ANWAR Vs. SUBHASH CHANDRA KAINTHOLA
|
April 11, 2017 |
MOHD. MHETAB Vs. STATE OF UTTARAKHAND
|
January 13, 2017 |
MOHD. SALIM Vs. STATE OF UTTARAKHAND & OTHERS
|
March 20, 2017 |
MOHD. SUHAIL KHAN Vs. SMT. SUMITRA DEVI & OTHERS
|
April 10, 2017 |
MOHIB JAFFERI Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 4, 2017 |
MOHINI DEVI & OTHERS Vs. CHAIRMAN & MANAGING DIRECTOR & OTHERS
|
May 31, 2017 |
MOHIT AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 6, 2017 |
MOHIT GOYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 15, 2017 |
MOHIT VERMA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
December 12, 2017 |
MOTIMA DEVI AND OTHERS Vs. CIVIL JUDGE (S D ) AND OTHERS
|
August 3, 2017 |
MUBARIK HUSSAIN Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 21, 2017 |
MUKESH AHUJA Vs. PREM NAGAR ASHRAM AND TWO OTHERS
|
May 31, 2017 |
MUKESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 6, 2017 |
MUKESH KUMAR Vs. INDIAN INSTITUTE OF TECHNOLOGY ROORKEE AND OTHERS
|
January 6, 2017 |
MUKESH TOMAR Vs. KUMAON MANDAL VIKAS NIGAM LTD AND OTHERS
|
October 5, 2017 |
MUMTAZ KHAN Vs. GIRDHAR SINGH BISHT
|
October 10, 2017 |
MUNNI BE Vs. STATE OF UTTARAKHAND & OTHERS
|
June 21, 2017 |
MURLIDHAR PUROHIT Vs. STATE OF UTTARAKHAND
|
January 30, 2017 |
MURSALEEN @ CHOTA Vs. STATE OF UTTARAKHAND & OTHERS
|
September 12, 2017 |
MURSLIN AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 29, 2017 |
MURTAJA & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 29, 2017 |
MUSTAFA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 21, 2017 |
MUSTAFA Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 24, 2017 |
N B TISSUES LTD Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 31, 2017 |
NADEEM Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 24, 2017 |
NADEEM ATHAR Vs. STATE OF UTTARKHAND & OTHERS
|
April 24, 2017 |
NAEEM AHMED Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 23, 2017 |
NAFEES Vs. STATE OF UTTARAKHAND & OTHERS
|
July 13, 2017 |
NAFI AHAMAD Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 16, 2017 |
NAGAR PALIKA PARISHAD, KOTDWAR Vs. RAMESTH CONSTRUCTION PVT LTD
|
May 31, 2017 |
NAIN SINGH AND ORS. Vs. STATE OF UTTARAKHAND
|
November 29, 2017 |
NAINITAL ZILA SHRAM NIRMAN AND VIPNAN SAHKARI SANG Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 13, 2017 |
NAINITAL ZILA SHRAM NIRMAN AND VIPNAN SAHKARI SANGH LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
|
November 17, 2017 |
NAJAKAT HUSSAIN Vs. FAREED AHMAD
|
February 2, 2017 |
NAMDHARI Vs. STATE OF UTTARAKHAND
|
February 13, 2017 |
NARAYAN SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 15, 2017 |
NARAYAN SINGH BISHT Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD
|
April 20, 2017 |
NARAYAN SINGH MEHTA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 1, 2017 |
NARENDER SINGH KATHAIT Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2017 |
NARENDRA SINGH Vs. CHIEF POST MASTER GENERAL & OTHERS
|
June 22, 2017 |
NARENDRA SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 27, 2017 |
NARESH KUMAR GARG Vs. SANTOSH ALIAS GARIMA
|
July 4, 2017 |
NARESH PANTHRI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 22, 2017 |
NASEEM Vs. STATE OF UTTARAKHAND
|
April 10, 2017 |
NASEEM & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
October 10, 2017 |
NASEEM AHMAD Vs. STATE OF UTTARAKHAND
|
January 5, 2017 |
NATHI RAM SIROHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2017 |
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ASHISH PANWAR
|
July 17, 2017 |
NATIONAL INSURANCE CO LTD Vs. DEEPAK THAKUR & OTHERS
|
August 3, 2017 |
NATIONAL INSURANCE CO LTD Vs. NANDA BALLABH PALARIA & OTHERS
|
July 31, 2017 |
NATIONAL INSURANCE CO LTD Vs. NIDHI GOSAIN & ORS
|
August 22, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. UDAI SINGH
|
August 29, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. NEEMA & OTHERS
|
May 5, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RUCHI SAH
|
July 7, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MITHLESH & OTHERS
|
August 25, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. KAMAL KAUSHAL & ANOTHER
|
March 6, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. DEEPA MEHRA & OTHERS
|
July 25, 2017 |
NATURAL FOODS Vs. SHISHUPAL BISHT
|
April 5, 2017 |
NAUSHAD AND ANOTHER Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
NAUSHAD HUSSAIN Vs. RAZIA
|
October 7, 2017 |
NAVEEN CHANDRA Vs. DIGAMBER JAIN PANCHAYATI MANDIR AND JAIN BHAWAN
|
March 7, 2017 |
NAVEEN CHANDRA PANT AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 28, 2017 |
NAVEEN GOSWAMI Vs. KAMLA GOSWAMI
|
June 14, 2017 |
NAVEEN KAPIL & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 16, 2017 |
NAVEEN KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
July 14, 2017 |
NAVEEN OIL CARRIERS Vs. ORIENTAL INSURANCE COMPANY LTD & OTHERS
|
June 23, 2017 |
NAVEEN SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
July 19, 2017 |
NAVNEET KARNWAL Vs. DINESH KOTHARI & ANR
|
June 27, 2017 |
NAVNEET KARNWAL Vs. DINESH KOTHARI & ANOTHER
|
March 23, 2017 |
NEERAJ GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 14, 2017 |
NEETU KUMAR Vs. STATE OF UTTARAKHAND
|
February 13, 2017 |
NEHA DUBEY & ANOTHER Vs. SWAMI PRAKASHANAND SHASTRI & OTHERS
|
June 21, 2017 |
NEW ARBAN AGRO MULIT STATE CO-OPERATIVE SOCIETY LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
September 19, 2017 |
NEW ARBAN AGRO MULTI STATE CO-OPERATIVE SOCIETY LTD Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 25, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. MANULI DEVI & OTHERS
|
August 28, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. MEENA JOSHI & ORS
|
December 14, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. HARISH SHARMA & OTHERS
|
September 5, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. SARASWATI PALRIYA & OTHERS
|
March 28, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. SHIROMANI BHATT & OTHERS
|
September 21, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. NARAYAN SINGH & OTHERS
|
March 30, 2017 |
NEW INDIA ASSURANCE COMPANY Vs. NANDAN SINGH & OTHERS
|
July 17, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANA DEVI & OTHERS
|
April 28, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARN RAWAT & ANOTHER
|
May 2, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIMLA RANI & OTHERS
|
December 19, 2017 |
NEW INDIA ASSURANCE COMPANY LTD Vs. POONAM GUPTA & OTHERS
|
June 2, 2017 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MANORAMA DEVI & OTHERS
|
February 28, 2017 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHANTI LAL & OTHERS
|
March 23, 2017 |
NEW INDIA ASSURANCE COMPANY LTD & OTHERS Vs. ARVIND KUMAR CHAUDHARY
|
July 31, 2017 |
NIDHI SEED CORPORATION Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 29, 2017 |
NIHAAL SINGH AND OTHERS Vs. SANTRESH DEVI
|
November 3, 2017 |
NIKESH SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 18, 2017 |
NIKHIL AGARWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
July 25, 2017 |
NIPENDRA KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 12, 2017 |
NIRMALA BHATT & OTHERS Vs. CHAINSUKH AGARWAL & OTHERS
|
July 24, 2017 |
NISAR AHAMAD ANSARI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 8, 2017 |
NISCHAY SAH@ NIKKI SAH Vs. STATE OF UTTARAKHAND
|
July 10, 2017 |
NISHA LOHANI Vs. STATE OF UTTARAKHAND
|
April 24, 2017 |
NISHAN SINGH Vs. KAKKA SINGH
|
June 7, 2017 |
NITIN KUMAR BAUNTHIYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 24, 2017 |
NITISH DHIMAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 21, 2017 |
NOOR HASAN Vs. STATE OF UTTARAKHAND & OTHERS
|
October 6, 2017 |
NOOR MOHAMMAD @ NOOR ALI (MINOR) Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 25, 2017 |
NOORE NAZAR KHAN Vs. OM PRAKASH
|
March 27, 2017 |
NUPUR SINGH @ NUPUR CHAUHAN Vs. KUNWAR PRANAV SINGH CHAMPION
|
August 25, 2017 |
OM PRAKASH Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 10, 2017 |
OM PRAKASH Vs. PUBLIC AT LARGE, HARIDWAR
|
June 28, 2017 |
OM PRAKASH AND OTHERS Vs. HEMWATI NANDAN BAHUGUNA, GARHWAL UNIVERSITY
|
July 12, 2017 |
OM PRAKASH GUPTA Vs. UNION OF INDIA & OTHERS
|
December 18, 2017 |
OM PRAKASH SHARMA Vs. PRESCRIBED AUTHORITY/ASSISTANT LABOUR COMMISSIONER
|
August 10, 2017 |
OMKAR & FIVE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 12, 2017 |
ORIENTAL INSURANCE CO LTD Vs. BICHHA DEVI & OTHERS
|
August 8, 2017 |
ORIENTAL INSURANCE CO LTD Vs. SUNIL RAM & ANR
|
November 8, 2017 |
ORIENTAL INSURANCE CO LTD Vs. DEVKI DEVI & ORS
|
September 22, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. LAXMI DEVI & OTHERS
|
July 17, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. LATA JOSHI & OTHERS
|
August 3, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. BABBO & OTHERS
|
June 1, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. BHAGWATI DEVI & OTHERS
|
July 26, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. SARASWATI DEVI & ANOTHER
|
February 28, 2017 |
ORIENTAL INSURANCE COMPANY LTD. Vs. RAKESH SINGH & TWO ORS.
|
January 5, 2017 |
P C TIWARI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 13, 2017 |
P K TALUKDAR Vs. UNION OF INDIA AND OTHERS
|
January 5, 2017 |
PAHAL SINGH Vs. COLLECTOR HARIDWAR AND ANOTHER
|
August 11, 2017 |
PANKAJ AGARWAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 10, 2017 |
PANKAJ CHAKRAWARTI Vs. SENIOR SUPERINTENDING OF POLICE, UDHAM SINGH NAGAR & OTHERS
|
April 6, 2017 |
PANKAJ KUMAR Vs. MEGHA UPADHYAYA
|
July 13, 2017 |
PAPPU NEGI @ GIRISH NEGI AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANTHER
|
June 9, 2017 |
PARVEJ ALI Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
PARVESH CHAND BAGGA Vs. NAND LAL BAGGA
|
July 21, 2017 |
PARWATI DEVI BISHT (DECEASED) & ANOTHER Vs. RAJENDRA SINGH BISHT & ANOTHER
|
March 9, 2017 |
PASWARA ELECTRONICS PVT LTD Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 26, 2017 |
PATI RAM DABRAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 29, 2017 |
PAWAN GILL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 21, 2017 |
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
|
November 16, 2017 |
PAWAN PURI AND OTHERS. Vs. PREM SINGH MEHRA AND OTHERS.
|
August 25, 2017 |
PAWAN SAINI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 22, 2017 |
PHOOL SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2017 |
PINKI DEVI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
December 1, 2017 |
PINKY Vs. ANAND KUMAR
|
June 15, 2017 |
PIYUSH GURUNG Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 7, 2017 |
POKHARIYAL Vs. STATE OF UTTARAKHAND
|
April 5, 2017 |
POOJA Vs. VIJAY KUMAR
|
April 22, 2017 |
POOJA BAHUKHANDI Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 30, 2017 |
POOJA RANI Vs. VIMLA BISHT
|
April 7, 2017 |
POONAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 23, 2017 |
POWER GRID CORPORATION OF INDIA Vs. PURAN SINGH
|
October 31, 2017 |
POWER GRID CORPORATION OF INDIA LTD Vs. GURBACHAN SINGH & OTHERS
|
September 13, 2017 |
PRABHADEEP BAGGA Vs. ARADHANA BAGGA
|
May 16, 2017 |
PRADEEP CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 17, 2017 |
PRADEEP KUMAR AGARWAL AND OTHERS Vs. MAHESH CHANDRA GUPTA AND ANOTHER
|
November 2, 2017 |
PRADEEP SINGH NAMDHARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 13, 2017 |
PRAMOD BENJWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
November 6, 2017 |
PRAMOD KHERA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 8, 2017 |
PRAMOD KUMAR GUPTA & OTHERS Vs. YOGITA GUPTA
|
May 31, 2017 |
PRAMOD KUMAR MISHRA Vs. HARISH CHANDRA & OTHERS
|
April 26, 2017 |
PRAMOD KUMAR PANDEY Vs. SMT. GAYATRI PANDE (MUNNI)
|
January 12, 2017 |
PRAMOD SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 23, 2017 |
PRANAV SINGH RANA Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 21, 2017 |
PRANAV SINGH RANA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 7, 2017 |
PRASHANT PANDA Vs. VEDPAL SINGH
|
April 20, 2017 |
PRASHANT VISHNOI Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 1, 2017 |
PRATAP SINGH BISHT Vs. STATE OF UTTARAKHAND & OTHERS
|
December 11, 2017 |
PRATAP TRADING COMPANY Vs. STATE OF UTTARAKHAND & OTHERS
|
November 17, 2017 |
PRATAP TRADING COMPANY Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 22, 2017 |
PRATAP TRADING COMPANY Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 3, 2017 |
PRATIMA MANDAL Vs. VEERU MANDAL
|
December 12, 2017 |
PRAVEEN AGGARWAL Vs. MOHAN SINGH & OTHERS
|
July 20, 2017 |
PRAVEEN BANSAL Vs. STATE OF UTTARAKHAND
|
July 17, 2017 |
PRAVEEN THAPA Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 21, 2017 |
PREM CHAND Vs. LIFE INSURANCE CORPORATION OF INDIA & ANOTHER
|
December 4, 2017 |
PREM GIRI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 14, 2017 |
PREM LAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 27, 2017 |
PREM RAM Vs. ORIENTAL INSURANCE COMPANY LTD & OTHERS
|
June 2, 2017 |
PREM SHANKAR MISHRA Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 8, 2017 |
PREM SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 27, 2017 |
PREM SINGH MEHRA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 5, 2017 |
PREM VIDYALAYA SABHA NARSAN Vs. COMMITTEE OF MANAGEMENT RAJA
|
July 14, 2017 |
PRESIDENT, SANWAL PREPARATORY AND NURSERY SCHOOL NAINITAL Vs. STATE OF UTTARAKHAND & OTHERS
|
January 11, 2017 |
PRINCE AGARWAL & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 5, 2017 |
PRINCIPAL / MANAGER, K L D A V INTER COLLEGE Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 5, 2017 |
PRINCIPAL KANHAIYA LAL POLYTECHNIC Vs. PRESIDING OFFICER, LABOUR COURT & ANOTHER
|
March 6, 2017 |
PRITHVIRAJ SINGH & ANOTHER Vs. SMT. SHAIL CHHABRA AND OTHERS
|
January 6, 2017 |
PRIYAVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
August 11, 2017 |
PROF. AJAY SINGH RAWAT Vs. UNION OF INDIA & OTHERS
|
July 3, 2017 |
PUNAM DWIVEDI & ANOTHER Vs. ANAND MANI DWIVEDI
|
July 3, 2017 |
PUNEET CHANDRA VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 13, 2017 |
PUNEET DOBRIYAL AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
January 17, 2017 |
PUNEET MALKANI Vs. STATE OF UTTAAKHAND & OTHERS
|
October 12, 2017 |
PURAN CHAND PAL Vs. PUNJAB NATIONAL BANK
|
April 6, 2017 |
PURAN CHANDRA & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 11, 2017 |
PURAN SINGH AND ANOTHER Vs. NARAYAN SINGH
|
December 7, 2017 |
PUSHPA CHAUDHARY AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 15, 2017 |
PUSKAR SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2017 |
QUALITY FUEL CENTER, PULL BHATTA, KICHHA, UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND & OTHERS
|
April 5, 2017 |
QURBAN ALI Vs. STATE OF UTTARAKHAND
|
November 27, 2017 |
R N KAMBOJ & OTHERS Vs. SYNDICATE BANK
|
January 13, 2017 |
RAFIQ AHMAD SIDDIQUI AND OTHERS Vs. VENKAT PUNDIR AND OTHERS
|
March 21, 2017 |
RAFIQ AHMED Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 7, 2017 |
RAHUL & OTHERS Vs. STATE
|
July 10, 2017 |
RAHUL KUMAR & ANOTHER Vs. INDIAN INSTITUTE OF TECHNOLOGY, ROORKEE & ANR
|
January 10, 2017 |
RAHUL SHUKLA Vs. SMT. MONA SHUKLA
|
October 3, 2017 |
RAHUL TEJWANI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 21, 2017 |
RAJ BALA Vs. STATE OF UTTARAKHAND & OTHERS
|
December 5, 2017 |
RAJ KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 11, 2017 |
RAJ KUMAR SHARMA Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
January 11, 2017 |
RAJ PAL SINGH Vs. DISTRICT MAGISTRATE/COLLECTOR, UDHAM SINGH NAGAR AND OTHERS
|
November 15, 2017 |
RAJA RAM Vs. STATE OF UTTARAKHAND
|
October 11, 2017 |
RAJAN SHARMA Vs. STATE OF UTTARAKHAND
|
August 21, 2017 |
RAJAT Vs. STATE OF UTTARAKHAND
|
January 7, 2017 |
RAJAT AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 7, 2017 |
RAJDEEP SINGH Vs. STATE OF UTTARAKHAND
|
April 7, 2017 |
RAJDIP SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 21, 2017 |
RAJEEV BHATIA Vs. SEEMA DEVI
|
July 24, 2017 |
RAJEEV GUPTA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 1, 2017 |
RAJEEV KHANNA AND ANOTHER Vs. STATE OF UTTARAKHAND
|
January 11, 2017 |
RAJEEV KUMAR @ RAJEEV GARG & ANOTHER Vs. SIKSHA SUDHAR SAMITI SANSTHAPAK JAGAT ACHARYA SWAMI NARDANAND & ANOTHER
|
June 7, 2017 |
RAJEEV KUMAR AND 2 OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 11, 2017 |
RAJEEV KUMAR SHARMA S/O SH SOM PRAKASH SHARMA Vs. RAJ BALA W/O SH RAGHUVEER PRASAD
|
August 31, 2017 |
RAJEEV LOCHAN SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
January 7, 2017 |
RAJENDRA KUMAR PANT Vs. DHIRENDRA DALAKOTI
|
May 18, 2017 |
RAJENDRA SINGH Vs. USHA
|
June 29, 2017 |
RAJENDRA SINGH Vs. BALJEET KAUR
|
June 7, 2017 |
RAJENDRA SINGH Vs. KUMAR ALIAS KUKKI
|
August 28, 2017 |
RAJENDRA SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
RAJENDRA SINGH CHAUHAN ALIAS RAJINDER SINGH Vs. ANITA
|
July 18, 2017 |
RAJENDRA SINGH MALIK & ANOTHER Vs. MANAGING DIRECTOR, UTTARAKHAND TRANSPORT CORPORATION, DEHRADUN & OTHERS
|
January 9, 2017 |
RAJENDRA SINGH RAWAT Vs. SHAILENDRA SINGH RAWAT AND OTHERS
|
December 11, 2017 |
RAJESH CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 10, 2017 |
RAJESH GOYAL Vs. STATE OF UTTARAKHAND
|
May 12, 2017 |
RAJESH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
March 8, 2017 |
RAJESH KUMAR Vs. SRI BISHAN KUMAR AND OTHERS
|
January 11, 2017 |
RAJESH KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 1, 2017 |
RAJESH KUMAR AND TWO OTHERS Vs. SATISH KUMAR
|
June 6, 2017 |
RAJESH KUMAR KOHLI Vs. STATE OF UTTARAKHAND & OTHERS
|
October 3, 2017 |
RAJESH KUMAR SINGH Vs. STATE OF UTTARAKHAND
|
April 12, 2017 |
RAJESH MATHPAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 27, 2017 |
RAJESH RASTOGI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 11, 2017 |
RAJESH SINGH Vs. VICE CHANCELLOR, G B PANT UNIVERSITY & OTHERS
|
April 24, 2017 |
RAJESH SINGLA Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 27, 2017 |
RAJESH YADAV Vs. HIFAJAT KHAN & OTHERS
|
August 18, 2017 |
RAJESHWAR PRASAD SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 13, 2017 |
RAJEY SINGH Vs. DARSHAN SINGH
|
June 19, 2017 |
RAJKUMAR Vs. SAMAY SINGH AND ANOTHER
|
July 3, 2017 |
RAJKUMAR ADLAKHA Vs. CANTONMENT BOARD LANDOUR & OTHERS
|
April 11, 2017 |
RAJKUMAR GAMBHIR AND ANOTHER Vs. STATE OF UTTARANCHAL AND ANOTHER
|
January 17, 2017 |
RAJNI & ANOTHER Vs. ASHOK KUMAR & ANOTHER
|
October 12, 2017 |
RAJNI SHARMA Vs. RAJENDRA KUMAR
|
March 17, 2017 |
RAJNISH KUMAR Vs. ORIENTAL INSURANCE CO LTD AND OTHER
|
August 9, 2017 |
RAJPAL @ RASPAL Vs. STATE OF UTTARAKHAND
|
August 28, 2017 |
RAJPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
July 4, 2017 |
RAJU Vs. STATE OF UTTARAKHAND
|
October 10, 2017 |
RAJU & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
September 20, 2017 |
RAJU VERMA Vs. UNION OF INDIA & OTHERS
|
March 29, 2017 |
RAJVEER Vs. STATE OF UTTARAKHAND & OTHERS
|
October 13, 2017 |
RAJVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
July 21, 2017 |
RAKESH Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 6, 2017 |
RAKESH CHANDRA Vs. STATE OF UTTARAKHAND & OTHERS
|
November 30, 2017 |
RAKESH CHANDRA PARDHYANI Vs. STATE OF UTTARAKHAND
|
July 18, 2017 |
RAKESH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
March 3, 2017 |
RAKESH KUMAR & OTHERS Vs. GARBU SINGH & ANOTHER
|
April 27, 2017 |
RAKESH KUMAR AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2017 |
RAKESH KUMAR BAJPAI Vs. RAVINDRA SINGH
|
June 6, 2017 |
RAKESH MOHAN JUYAL Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
December 12, 2017 |
RAKESH SINGH KARKI AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANTHER
|
June 7, 2017 |
RAM KISHAN AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 5, 2017 |
RAM LAL BIJALWAN Vs. STATE OF UTTARAKHAND & OTHERS
|
November 7, 2017 |
RAM SINGH @ RAM LAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 3, 2017 |
RAMBIR Vs. STATE OF UTTARAKHAND
|
November 17, 2017 |
RAMESH BISHNOI Vs. MAYA DEVI
|
March 6, 2017 |
RAMESH CHANDRA Vs. ANIL KUMAR AND OTHERS
|
January 10, 2017 |
RAMESH CHANDRA Vs. ANIL BHAGAT
|
July 17, 2017 |
RAMESH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
May 17, 2017 |
RAMESH CHANDRA VERMA Vs. STATE OF UTTARAKHAND & OTHERS
|
December 8, 2017 |
RAMESH KATHURIA AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 4, 2017 |
RAMESH KUMAR Vs. REGISTRAR, COOPERATIVE SOCIETIES UTTARAKHAND AND ANOTHER
|
August 22, 2017 |
RAMESH PANDEY Vs. ELECTION COMMISSION OF INDIA & ANOTHER
|
June 2, 2017 |
RAMESH RAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 6, 2017 |
RAMESH SINGH RAWAT Vs. TEHRI HYDRO DEVELOPMENT CORPORATION INDIA LTD.
|
July 27, 2017 |
RAMESHWAR PRASAD MANESHWAR PRASAD Vs. MOHAN SINGH PANWAR AND OTHERS
|
August 25, 2017 |
RAMI RAM Vs. STATE OF UTTARAKHAND & OTHERS
|
October 12, 2017 |
RANA PRATAP BAHADUR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 17, 2017 |
RANIKHET PROPERTY HOLDER WELFARE ASSOCIATION Vs. UNION OF INDIA AND ORS
|
November 21, 2017 |
RANJEET SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2017 |
RANJEET SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 25, 2017 |
RANVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 3, 2017 |
RASHMI W/O ANURAG MALKOTI Vs. ANURAG MALKOTI S/O OM PRAKASH
|
July 13, 2017 |
RATAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
October 7, 2017 |
RATNESH KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 9, 2017 |
RATTANDEEP SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 27, 2017 |
RAVI KANT GARG AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 3, 2017 |
RAVI KUMAR AGARWAL Vs. SHASHI KUMAR AGARWAL AND OTHERS
|
February 21, 2017 |
RAVI PAL Vs. STATE OF UTTARAKHAND
|
June 29, 2017 |
RAVINDER KUMAR Vs. STATE OF UTTARAKHAND
|
November 21, 2017 |
RAVINDRA Vs. STATE OF UTTARAKHAND
|
October 30, 2017 |
RAVINDRA KUMAR NARIYAL Vs. STATE OF UTTARAKHAND
|
July 11, 2017 |
RAVINDRA SAINI Vs. HIGH COURT OF UTTARAKHAND & ANOTHER
|
October 5, 2017 |
RAVINDRA SAINI & ANOTHER Vs. SEWA SINGH & OTHERS
|
October 26, 2017 |
REGENCY HEALTH CARE Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 16, 2017 |
REHAN KHAN @ RAHUL GANGWAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 25, 2017 |
REKHA AND ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
November 7, 2017 |
REKHA DEVI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 21, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAHIL ISLAM & OTHERS
|
August 18, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ANITA RAJ & OTHERS
|
October 13, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. IRFAN AHMAD & OTHERS
|
April 19, 2017 |
RELIANCE RETAIL LIMITED Vs. UNION OF INDIA & OTHERS
|
October 25, 2017 |
RISHI DEO MISHRA Vs. STATE OF UTTARAKHAND
|
May 15, 2017 |
RISHI PAL AND ANOTHER Vs. DEPUTY DIRECTOR CONSOLIDATION / ADDITIONAL DIRECTOR HARDWAR AND OTHERS
|
August 1, 2017 |
RITA SAINI Vs. STATE OF UTTARAKHAND & OTHERS
|
October 5, 2017 |
RITA SHARMA D/O RAM PRAKASH SHARMA Vs. RAJEEV KUMAR SHARMA S/O LATE DHARAM PAL SHARMA
|
July 13, 2017 |
RIZWAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 12, 2017 |
RIZWAN S/O MASUM ALI Vs. D D C / COLLECTOR HARIDWAR AND OTHERS
|
August 10, 2017 |
ROHIT AND OTHERS Vs. STATE OF UTTARAKHAND & ORS
|
May 15, 2017 |
ROHIT SAHI Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 6, 2017 |
ROSHAN AND FIVE OTHERS Vs. STATE OF UTTARAKHAND AND ANTHER
|
June 28, 2017 |
ROSHAN LAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 14, 2017 |
ROSHANI BHANDARI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
January 7, 2017 |
RUPESH KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 23, 2017 |
S K SRIVASTAVA Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 9, 2017 |
S S RAWAT & ANOTHER Vs. K H DAS
|
July 14, 2017 |
SACHIN CHAUDHARY AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 4, 2017 |
SACHIN KUMAR Vs. STATE OF UTTARAKHAND
|
February 14, 2017 |
SACHIN SAINI AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
SACHIN SETHI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 10, 2017 |
SADDAM HUSSAIN & OTHERS Vs. HANIF
|
June 6, 2017 |
SADHNA PANDEY & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 3, 2017 |
SADIYI DEVI Vs. STATE OF UTTAR PRADESH & OTHERS
|
December 18, 2017 |
SAHEED AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 10, 2017 |
SAHEJAMA @ SAHJAMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 18, 2017 |
SAI NATH SEVA MANDAL Vs. STATE OF UTTARAKHAND & OTHERS
|
March 16, 2017 |
SAIDAB & OTHERS Vs. SHAMIM @ KALLU
|
June 6, 2017 |
SAJID Vs. STATE OF UTTARAKHAND & ANR
|
June 15, 2017 |
SAJID Vs. BABLI
|
August 24, 2017 |
SALIM KHAN AND OTHERS Vs. GURDEV SINGH AND OTHERS
|
August 1, 2017 |
SAMBHOO SHARAN PANDEY AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 23, 2017 |
SAMEER (MINOR) Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 11, 2017 |
SAMEER KHAN (MINOR) Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 19, 2017 |
SAMIR THAPAR Vs. STATE OF UTTARAKHAND
|
January 17, 2017 |
SANDEEP KUMAR & THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 23, 2017 |
SANDEEP KUMAR AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 5, 2017 |
SANDEEP KUMAR RANA & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 16, 2017 |
SANDEEP OBERAI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 15, 2017 |
SANGEETA Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 1, 2017 |
SANGEETA Vs. NUTESH SAURABH
|
June 6, 2017 |
SANGEETA D/O RAJENDRA SINGH Vs. FULLU @ CHOTU
|
July 18, 2017 |
SANGEETA DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 16, 2017 |
SANGEETA TAMTA D/O B R TAMTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 7, 2017 |
SANJAY Vs. STATE OF UTTARAKHAND
|
April 7, 2017 |
SANJAY AGARWAL Vs. DISTRICT JUDGE, DISTRICT HARIDWAR & ANOTHER
|
February 23, 2017 |
SANJAY KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
February 20, 2017 |
SANJAY KUMAR Vs. SURYAVIR SINGH MALIK AND OTHERS
|
March 3, 2017 |
SANJAY KUMAR Vs. SANGHMITRA RAWAL @ SANGHMITRA DHEKWAL
|
October 25, 2017 |
SANJAY KUMAR Vs. STATE OF UTTARAKHAND
|
April 26, 2017 |
SANJAY KUMAR GUPTA Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 30, 2017 |
SANJAY KUMAR RAWAT AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 25, 2017 |
SANJAY KUMAR SINGHAL AND ANR Vs. MOHD INAM AND ANR
|
October 26, 2017 |
SANJAY NARANG Vs. UNION OF INDIA AND OTHERS
|
September 5, 2017 |
SANJAY PANDEY @ SONU & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
October 10, 2017 |
SANJAY PRASAD @ SANJAY Vs. MANJU JOSHI & ANOTHER
|
January 12, 2017 |
SANJAY SEHGAL Vs. SHAIL KUMAR DUTTA & OTHERS
|
June 6, 2017 |
SANJAY SINGH Vs. HIGH COURT OF UTTARAKHAND AND OTHERS
|
August 21, 2017 |
SANJAY SINGH KIROLA Vs. HARISH DEOPA AND OTHERS
|
September 15, 2017 |
SANJAY SINGH RAWAT Vs. KAVITA RAWAT
|
June 29, 2017 |
SANJAY VEER SINGH SISODIA Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 12, 2017 |
SANJAY VERMA ETC. Vs. STATE OF UTTARAKHAND AND ANOTHER
|
January 31, 2017 |
SANJEEDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
|
August 17, 2017 |
SANJEEV Vs. STATE OF UTTARAKHAND
|
June 22, 2017 |
SANKALP JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 7, 2017 |
SANTOKH SINGH Vs. STATE OF UTTARAKHAND
|
October 6, 2017 |
SANTOSH DABRAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 3, 2017 |
SANTOSH DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
July 12, 2017 |
SANTOSH SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 5, 2017 |
SANTRAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 5, 2017 |
SANYOGITA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 5, 2017 |
SAPAN DHALI Vs. STATE OF UTTARAKHAND
|
June 29, 2017 |
SARAFAT ALI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HARIDWAR
AND OTHERS
|
August 18, 2017 |
SARITA RANI Vs. STATE OF UTTARAKHAND
|
October 4, 2017 |
SAROJ KAPOOR & ANOTHER Vs. MANJEET SINGH CHABRA & ANOTHER
|
June 1, 2017 |
SAROJ KUMAR Vs. HEMWATI NANDAN BAHUGUNA GARHWAL
|
July 17, 2017 |
SAROJINI DEVI & OTHERS Vs. DEVI PRASAD & OTHERS
|
March 23, 2017 |
SAROP SINGH PUNDER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 8, 2017 |
SARVAJEET SINGH KALRA Vs. STATE OF UTTARAKHAND
|
May 1, 2017 |
SATENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
|
October 11, 2017 |
SATESHWARI DEVI AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 14, 2017 |
SATEY SINGH PATWAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 24, 2017 |
SATISH CHANDRA Vs. STATE OF UTTARAKHAND & OTHERS
|
April 6, 2017 |
SATISH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 11, 2017 |
SATISH KUMAR Vs. POONAM
|
December 20, 2017 |
SATPAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 27, 2017 |
SATPAL ROHILA & OTHERS Vs. SHAILJA ROHILA
|
June 2, 2017 |
SATRANJAN Vs. STATE OF UTTARAKHAND
|
October 10, 2017 |
SATTAR Vs. STATE OF UTTARAKHAND & OTHERS
|
August 3, 2017 |
SATYA PAL Vs. LAXMI MAL AND OTHERS
|
March 22, 2017 |
SATYA PRAKASH DHYANI Vs. PINKI DEVI DHYANI
|
September 8, 2017 |
SATYAM SHIVAM SUNDARAM STONE CRUSHER Vs. STATE OF UTTAAKHAND & OTHERS
|
November 24, 2017 |
SATYENDRA SINGH Vs. DEVESHWARI DEVI & OTHERS
|
September 4, 2017 |
SATYESHWAR SHARMA Vs. STATE OF UTTARKHAND & ANOTHER
|
April 26, 2017 |
SAURABH AGRAWAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 30, 2017 |
SAVITA PUNDIR AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANTHER
|
April 24, 2017 |
SAVITRI DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 12, 2017 |
SAVITRI DEVI W/O MAHESH CHANDRA Vs. VIPUL CONSUL
|
November 3, 2017 |
SAVITRI NEGI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 17, 2017 |
SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY Vs. COMMISSIONER & OTHERS
|
June 27, 2017 |
SHABAB KHAN AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 10, 2017 |
SHABANA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 2, 2017 |
SHABBAN Vs. STATE OF UTTARAKHAND
|
October 4, 2017 |
SHABNAM PARVEEN Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 5, 2017 |
SHAHJAHAN BAIGAM Vs. DISTRICT MAGISTRATE UDHAM SINGH NAGAR AND OTHERS
|
September 18, 2017 |
SHAHRUKH (MINOR) Vs. STATE OF UTTARAKHAND AND ANTHER
|
April 25, 2017 |
SHAILENDRA KUMAR SINGH Vs. RUDRAKSHA (MINOR)
|
May 4, 2017 |
SHAILENDRA SHARMA Vs. STATE OF UTTARAKHAND
|
January 18, 2017 |
SHAKIL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 19, 2017 |
SHAKIL KHAN S/O SHRI SHABBIR KHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 5, 2017 |
SHAMBHU PRASAD Vs. PRESIDING OFFICER AND OTHERS
|
January 7, 2017 |
SHAMIM AHMAD & ORS Vs. NATIONAL INSURANCE CO LTD & ORS
|
August 22, 2017 |
SHAN ILAHI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 4, 2017 |
SHANKRANTI DEVI @ SUKRANTI DEVI & OTHERS Vs. NEW INDIA ASSURANCE COMPANY LTD & OTHERS
|
June 5, 2017 |
SHANTI DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2017 |
SHANTI DEVI AND ANOTHER Vs. COURT OF ADDITIONAL DISTRICT JUDGE AND OTHERS
|
October 7, 2017 |
SHANTI DEVI AND OTHERS Vs. JAGDISH RAM & OTHERS
|
August 17, 2017 |
SHARAD GUPTA AND ANR Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND ORS
|
May 17, 2017 |
SHARANJEET Vs. STATE OF UTTARAKHAND
|
April 21, 2017 |
SHARDA RANI Vs. STATE OF UTTARAKHAND & OTHERS
|
May 3, 2017 |
SHAREEF Vs. STATE OF UTTARAKHAND & OTHERS
|
July 13, 2017 |
SHARMA Vs. STATE OF UTTARAKHAND
|
April 5, 2017 |
SHARMA VIDEOS PRIVATE LIMITED Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2017 |
SHARMILA VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 11, 2017 |
SHASHI BHUSHAN DIMRI AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 9, 2017 |
SHASHINDRA Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 13, 2017 |
SHEEL CHAND AGRO OIL PVT LTD Vs. UTTARAKHAND POWER CORPORATION LTD AND ANOTHER
|
December 12, 2017 |
SHEEL CHAND FLOUR MILLS PVT LTD & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 16, 2017 |
SHEESHPAL SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
January 9, 2017 |
SHEHNAZ BEGUM Vs. BEENA STEPHEN
|
December 21, 2017 |
SHEKHAR CHANDRA MISHRA Vs. MANAGER, UTTARAKHAND GRAMIN BANK & ANOTHER
|
January 11, 2017 |
SHEKHAR KHOLIYA AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANTHER
|
June 13, 2017 |
SHERWOOD COLLEGE, NAINITAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER
|
November 2, 2017 |
SHIV KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
June 22, 2017 |
SHIV NARAIN SIDH Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 4, 2017 |
SHIV PRASAD SHARMA & ANOTHER Vs. STATE OF UTTARKHAND & OTHERS
|
April 25, 2017 |
SHIVAM ALIAS SHUBHAM AND SIX OTHERS Vs. STATE OF UTTARAKHAND AND ANTHER
|
April 22, 2017 |
SHIVRAJ SINGH SON OF KUSHAL SINGH Vs. THE STATE OF UTTARANCHAL
|
August 16, 2017 |
SHRADHA RAWAT AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 7, 2017 |
SHREE BALAJI HERBO LABS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 4, 2017 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. PARWATI JOSHI & OTHERS
|
April 24, 2017 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. BHAGWAN SINGH CHUFAL & OTHERS
|
September 14, 2017 |
SHYAM LAL & ANOTHER. Vs. STATE OF UTTARAKHAND AND ANOTHER.
|
January 7, 2017 |
SHYAM SINGH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 20, 2017 |
SHYAM SUNDER Vs. BRANCH MANAGER, NAINITAL BANK LTD
|
May 30, 2017 |
SHYAM SUNDER Vs. BHAURENLAL AND OTHERS
|
December 12, 2017 |
SIKKA INFRA PLANET PRIVATE LIMITED Vs. ARVIND BANSAL
|
April 7, 2017 |
SIMARJEET SINGH Vs. STATE OF UTTARAKHAND
|
May 1, 2017 |
SINGH Vs. STATE OF UTTARAKHAND
|
April 6, 2017 |
SINGH Vs. STATE OF UTTARAKHAND
|
February 2, 2017 |
SINGH Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
SITAB SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 6, 2017 |
SIYARAM CHAUHAN ALIAS SURENDRA SINGH Vs. BACHAN SINGH
|
May 15, 2017 |
SKI & SNOW RESORTS PVT LTD Vs. STATE OF UTTARAKHAND & ANR
|
December 13, 2017 |
SMT. ANJU BHATIA Vs. VIVEK BHATIA
|
September 21, 2017 |
SMT. ASHA Vs. STATE OF UTTARAKHAND
|
February 7, 2017 |
SMT. ASHRUFI DEVI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 19, 2017 |
SMT. BABLI Vs. STATE OF UTTARAKHAND
|
December 19, 2017 |
SMT. BIMLA JOSHI Vs. STATE OF UTTARAKHAND
|
June 7, 2017 |
SMT. BIRBAL @ VIMLESH & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
December 13, 2017 |
SMT. CHAMANWALA & OTHERS Vs. CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD. & OTHERS
|
April 5, 2017 |
SMT. DILSHAD PARVEEN Vs. NORTH EASTERN RAILWAY
|
June 19, 2017 |
SMT. JAGDAMBA Vs. PREM CHAND JAIN
|
June 13, 2017 |
SMT. JAYA KANDWAL Vs. SHRI KHUSHIRAM KANDWAL
|
August 21, 2017 |
SMT. JETHI DEVI & OTHERS Vs. SMT. RAJI DEVI & OTHERS
|
February 16, 2017 |
SMT. KANUPRIYA Vs. ASHUTOSH AGRAWAL
|
July 5, 2017 |
SMT. MAMTA RAI Vs. YOGENDRA KUMAR RAI
|
June 22, 2017 |
SMT. MANJU RANI & OTHERS Vs. SANJEEV KUMAR NEGI & OTHERS
|
April 6, 2017 |
SMT. MANPREET KAUR Vs. DEVENDRA PAL SINGH
|
October 7, 2017 |
SMT. NEELAM AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 14, 2017 |
SMT. RAJBALA TONK Vs. ADDITIONAL DISTRICTSESSIONS JUDGE
|
December 4, 2017 |
SMT. SANTOSH CHANDRA Vs. STATE OF UTTARAKHAND
|
July 7, 2017 |
SMT. SARASWATI DHALI & ANOTHER Vs. RAHIL ISLAM & OTHERS
|
August 18, 2017 |
SMT. SAVITRI DEVI Vs. BALBEER SINGH
|
April 17, 2017 |
SMT. SAVITRI NEGI Vs. STATE OF UTTARAKHAND
|
May 17, 2017 |
SMT. SEEMA Vs. SHIV SINGH NEGI
|
July 18, 2017 |
SMT. SEHNAZ Vs. STATE OF UTTARAKHAND
|
April 10, 2017 |
SMT. SHIWANI RANA Vs. NATIONAL INSURANCE COMPANY LTD.
|
August 1, 2017 |
SMT. SUNITA RAWAT Vs. BHUPENDRA SINGH RAWAT
|
June 12, 2017 |
SMT. SUSHMA CHAUHAN Vs. STATE OF UTTARAKHAND
|
November 3, 2017 |
SMT. UDULI DEVI Vs. STATE OF UTTARAKHAND
|
May 17, 2017 |
SNEHLATA W/O RISHIPAL Vs. RISHIPAL S/O PYARE LAL
|
September 8, 2017 |
SOCIETY FOR THE UPLIFTMENT OF VILLAGERS AND DEVELOPMENT OF HIMALAYAN AREAS (SUVIDHA) Vs. HIFEED HIMALAYAN INSTITUTE FOR ENVIRONMENT, ECOLOGY & DEVELOPMENT
|
July 17, 2017 |
SOMPAL SINGH SAINI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 2, 2017 |
SOMWATI & OTHERS Vs. KHAN SINGH & OTHERS
|
July 24, 2017 |
SONA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 15, 2017 |
SONAL Vs. DEEPAK KHANNA AND ANOTHER
|
July 13, 2017 |
SONU Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2017 |
SONU & OTHERS Vs. STATE OF UTTARAKHAND
|
July 14, 2017 |
SONU AND ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
October 5, 2017 |
SONU S/O LATE RAM DAS Vs. STATE OF UTTARAKHAND
|
February 16, 2017 |
SOUKEEN Vs. STATE OF UTTARAKHAND
|
February 6, 2017 |
SR. MANAGER, UTTARAKHAND TRANSPORT CORPORATION LTD. Vs. ORIENTAL INSURANCE COMPANY LTD.
|
August 16, 2017 |
SRI RAM (DECEASED) THROUGH HIS LRS AND OTHERS Vs. UNION OF INDIA & ANOTHER
|
March 8, 2017 |
SRI. UMED RAM Vs. STATE OF UTTARAKHAND
|
May 17, 2017 |
STATE Vs. CHIEF CONTROLLER OF REVENUE AND OTHERS
|
September 4, 2017 |
STATE Vs. SARTAJ KHAN
|
December 7, 2017 |
STATE Vs. SAMIM & OTHERS
|
October 10, 2017 |
STATE Vs. BABU MANDAL & ORS
|
November 21, 2017 |
STATE AND ANOTHER Vs. MOOL CHANDRA SHASTRI (DECEASED THROUGH HIS LRS)
|
February 21, 2017 |
STATE OF HIMACHAL PRADESH Vs. YASH PAL
|
July 19, 2017 |
STATE OF U P & ANOTHER Vs. PRESIDING OFFICER AND ANOTHER
|
July 31, 2017 |
STATE OF U P & ANOTHER Vs. SURENDRA SINGH AND ANOTHER
|
July 31, 2017 |
STATE OF U P & ANOTHER Vs. PREM CHANDRA & ANOTHER
|
January 7, 2017 |
STATE OF U P & ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT, HARIDWAR AND ANOTHER
|
January 12, 2017 |
STATE OF U P & ORS Vs. CHANDRAMA RAMOLA
|
May 29, 2017 |
STATE OF U P & OTHERS Vs. MANGE RAM
|
March 6, 2017 |
STATE OF U.P. Vs. RAMESH KUMAR
|
August 1, 2017 |
STATE OF U.P. Vs. SRI SUKH RAM
|
March 6, 2017 |
STATE OF U.P. Vs. SRI SURENDRA KUMAR
|
March 7, 2017 |
STATE OF UTTAR PRADESH AND OTHERS Vs. SRI DINESH KUMAR ROUHILA
|
March 6, 2017 |
STATE OF UTTARAKHAND Vs. KRISHAN PAL
|
June 21, 2017 |
STATE OF UTTARAKHAND Vs. UTTARAKHAND SAHKARI SANGRAH KURK AMIN PARISHAD
|
July 11, 2017 |
STATE OF UTTARAKHAND Vs. SMT. RAMWATI
|
July 3, 2017 |
STATE OF UTTARAKHAND Vs. AJAM
|
June 12, 2017 |
STATE OF UTTARAKHAND Vs. MOOSHA AND OTHERS
|
December 7, 2017 |
STATE OF UTTARAKHAND Vs. HILL WAYS ENGINEERING COMPANY
|
May 30, 2017 |
STATE OF UTTARAKHAND Vs. GEETA PANDEY AND ANOTHER
|
August 23, 2017 |
STATE OF UTTARAKHAND Vs. SHAMSHER ALI & OTHERS
|
July 10, 2017 |
STATE OF UTTARAKHAND Vs. DISTRICT JUDGE, DISTRICT PAURI GARHWAL AND OTHERS
|
August 3, 2017 |
STATE OF UTTARAKHAND Vs. NARENDRA
|
November 10, 2017 |
STATE OF UTTARAKHAND Vs. GOVIND SINGH & OTHERS
|
July 10, 2017 |
STATE OF UTTARAKHAND & ANOTHER Vs. UDAI SINGH & ANOTHER
|
January 11, 2017 |
STATE OF UTTARAKHAND & ANOTHER Vs. LUXMI DEVI W/O LATE BACHAN LAL AND ANOTHER
|
January 12, 2017 |
STATE OF UTTARAKHAND & ANOTHER Vs. LALIT SINGH BISHT
|
May 9, 2017 |
STATE OF UTTARAKHAND & OTHERS Vs. MOHAN SINGH
|
January 7, 2017 |
STATE OF UTTARAKHAND & OTHERS Vs. UMED SINGH NAGARKOTI
|
October 5, 2017 |
STATE OF UTTARAKHAND & OTHERS Vs. DAN SINGH BISHT
|
October 11, 2017 |
STATE OF UTTARAKHAND & OTHERS Vs. MOHAN SINGH AND OTHERS
|
September 13, 2017 |
STATE OF UTTARAKHAND & OTHERS Vs. FARAHAT SAHID & ANOTHER
|
November 29, 2017 |
STATE OF UTTARAKHAND & OTHERS Vs. SANGEET ARORA
|
December 11, 2017 |
STATE OF UTTARAKHAND & OTHERS Vs. MOHAN LAL & OTHERS
|
March 24, 2017 |
STATE OF UTTARAKHAND AND ANOTHER Vs. B S JUDGE AND ANOTHER
|
July 27, 2017 |
STATE OF UTTARAKHAND AND OTHERS Vs. RAMDAS
|
July 17, 2017 |
STATE OF UTTARAKHAND AND OTHERS Vs. BACHEY SINGH RANA AND OTHERS
|
December 12, 2017 |
STATE OF UTTARAKHAND AND OTHERS Vs. PADMA ARYA
|
October 26, 2017 |
STATE OF UTTARAKHAND AND OTHERS Vs. DINESH CHANDRA JOSHI AND OTHERS
|
September 8, 2017 |
STATE OF UTTARAKHAND AND OTHERS Vs. DEEPA UNIYAL AND ANOTHER
|
July 25, 2017 |
STATE OF UTTARAKHAND THROUGH COLLECTOR, ALMORA Vs. DISTRICT JUDGE, ALMORA AND ANOTHER
|
August 23, 2017 |
STATE TRANSPORT AUTHORITY & ANOTHER Vs. AUTO RICKSHAW VIKRAM UNION & ANOTHER
|
July 4, 2017 |
SUBHAN Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 18, 2017 |
SUBHANSHU KUMAR AND TWO OTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 7, 2017 |
SUBHASH Vs. STATE OF UTTARAKHAND AND ANTHER
|
August 23, 2017 |
SUBHASH CHANDRA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 19, 2017 |
SUBHASH CHANDRA GAHTORI Vs. STATE OF UTTARAKHAND AND OTHER
|
May 5, 2017 |
SUBODH SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 16, 2017 |
SUDHA PATWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 23, 2017 |
SUDHARSHAN GOSWAMI Vs. MADHVI GOSWAMI
|
April 27, 2017 |
SUDHEER KUMAR GUPTA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 17, 2017 |
SUDHIR KUMAR Vs. HEMWATI NANDAN BAHUGUNA UNIVERSITY AND ANOTHER
|
February 20, 2017 |
SUDHIR KUMAR Vs. SUBHASH CHANDRA & OTHERS
|
December 8, 2017 |
SUKESH Vs. SANDEEP KUMAR
|
August 21, 2017 |
SUKH RAM S/O GANGA RAM Vs. VIDYAWATI W/O SURAJ PRAKASH SHARMA
|
November 8, 2017 |
SUKHDEV RANAWAT & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 2, 2017 |
SUKHDEV SINGH Vs. JOGINDER SINGH
|
June 20, 2017 |
SUKHDEV SINGH & OTHERS Vs. STATE OF UTTARKHAND & ANOTHER
|
October 4, 2017 |
SUKHJEET SINGH Vs. KULWANT KAUR
|
June 7, 2017 |
SUKHPAL SINGH Vs. CHATARPAL SINGH AND OTHERS
|
December 14, 2017 |
SUKHRAM Vs. OM SRI VERMA
|
November 16, 2017 |
SUKHWANT SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 16, 2017 |
SUMAN DEVI & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 25, 2017 |
SUMAN SINGH Vs. GOVERNING BODY OF SHERWOOD COLLEGE SOCIETY AND ANOTHER
|
November 2, 2017 |
SUMAN TEWARI Vs. MUKHYA NAGAR ADHIKARI & ANOTHER
|
August 1, 2017 |
SUMIT Vs. D.F.O. KALSI, DEHRADUN
|
May 2, 2017 |
SUMIT MANOCHA AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 28, 2017 |
SUMIT PANDEY Vs. STATE OF UTTARAKHAND
|
August 23, 2017 |
SUMIT RAWAT Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
SUNDER DASS Vs. PREM SHANKAR AND OTHERS
|
December 29, 2017 |
SUNEETA NAUTIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
January 11, 2017 |
SUNIL & ORS Vs. STATE OF UTTARAKHAND & ORS
|
June 6, 2017 |
SUNIL AGGARWAL Vs. MAHENDRA KUMAR AGGARWAL
|
August 21, 2017 |
SUNIL CHAUHAN Vs. SUMAN GOYAL & ANOTHER
|
June 13, 2017 |
SUNIL DUTT & OTHERS Vs. UTTARAKHAND BOARD OF TECHNICAL EDUCATION & OTHERS
|
October 7, 2017 |
SUNIL KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 1, 2017 |
SUNIL KUMAR GUPTA Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 18, 2017 |
SUNIL NODIYAL Vs. STATE OF UTTARAKHAND
|
February 6, 2017 |
SUNIL RATHI Vs. STATE OF UTTARAKHAND
|
May 17, 2017 |
SUNITA Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 12, 2017 |
SUNITA Vs. CHAINPAL
|
October 25, 2017 |
SUNITA CHAUHAN Vs. TELURAM
|
February 2, 2017 |
SUNNY S/O SOBAN Vs. STATE OF UTTARAKHAND
|
June 22, 2017 |
SUPERINTENDING ENGINEER, 6TH CIRCLE, PWD, UTTARKASHI Vs. HILL WAYS ENGINEERING COMPANY
|
May 30, 2017 |
SUPERINTENDING ENGINEER, RESEARCH AND IMPLEMENTATION DIVISION, RISHIKESH, DISTRICT DEHRADUN & ANOTHER Vs. VEERA RAWAT
|
January 7, 2017 |
SUREN LATA Vs. BIMLA W/O SATVEER
|
December 14, 2017 |
SURENDRA Vs. NARENDRA SINGH
|
June 9, 2017 |
SURENDRA AGGARWAL Vs. CHIEF INFORMATION COMMISSIONER AND OTHERS
|
June 22, 2017 |
SURENDRA KUMAR Vs. RAMNIWAS & ANOTHER
|
July 11, 2017 |
SURENDRA KUMAR CONTRACTOR Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 12, 2017 |
SURENDRA SINGH @ SHINDA Vs. STATE OF UTTARAKHAND
|
February 1, 2017 |
SURENDRA SINGH SANDHU Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 10, 2017 |
SURESH CHAND Vs. TREASURY AND FINANCIAL SERVICES, UTTARAKHAND THROUGH ITS DIRECTOR & OTHERS
|
April 10, 2017 |
SURESH CHANDRA Vs. STATE OF UTTARAKHAND & OTHERS
|
October 10, 2017 |
SURESH CHANDRA TIWARI Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 28, 2017 |
SURESH KUMAR Vs. STATE OF UTTARAKHAND & ORS.
|
June 29, 2017 |
SURESH SINGH ASWAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 1, 2017 |
SURJEET SINGH Vs. RANJANA DEVI
|
July 10, 2017 |
SUSHIL KUMAR Vs. STATE OF UTTARAKHAND
|
October 7, 2017 |
SUSHIL KUMAR DHIMAN Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 19, 2017 |
SUSHIL PANDEY Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 26, 2017 |
SUSHIL PANDEY Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 24, 2017 |
SUSHIL TYAGI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 21, 2017 |
SUSHMA DEVI SHAH AND OTHERS Vs. UTTARAKHAND JAL SANSTHAN
|
September 5, 2017 |
SWAMI ANANT AANAND @ SWAMI ANANTACHARYA Vs. STATE OF UTTARAKHAND & OTHERS
|
April 10, 2017 |
SWAMI DEVANAND BHARAT BHAKTI YOGASHRAM TRUST Vs. PRESCRIBED AUTHORITY
|
July 25, 2017 |
SWAMI DEVANAND BHARAT BHAKTI YOGASHRAM TRUST, BHUPATWALA HARIDWAR & ANOTHER Vs. PRESCRIBED AUTHORITY/SUB DIVISIONAL MAGISTRATE & OTHERS
|
May 30, 2017 |
SWAMI JAIPRAKASH Vs. STATE OF UTTARAKHAND
|
January 11, 2017 |
SWAPNIL MUYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
November 28, 2017 |
SWARAN SINGH & OTHERS Vs. ROOP SINGH
|
October 12, 2017 |
SWATI MAINDOLA Vs. STATE OF UTTARAKHAND
|
July 17, 2017 |
SWETABH SUMAN Vs. CENTRAL BUREAU OF INVESTIGATION, NEW DELHI
|
November 7, 2017 |
T BHARGAVA ACHARYA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 6, 2017 |
TABBASUM Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 30, 2017 |
TAHIR Vs. GOPAL KRISHNA VERMA
|
August 31, 2017 |
TAHIR ALI & ANOTHER Vs. INDIAN OIL CORPORATION LTD AND OTHERS
|
January 7, 2017 |
TAJMMUL ALI AND OTHERS Vs. STATE OF UTTARAKHAND
|
October 6, 2017 |
TALA RAM Vs. STATE OF UTTARAKHAND
|
April 7, 2017 |
TANVEER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 24, 2017 |
TANVEER AHMAD Vs. STATE OF UTTARAKHAND & OTHERS
|
June 5, 2017 |
TAPO VARDHAN VARMA Vs. STATE OF UTTARAKHAND
|
April 12, 2017 |
TASLEEM Vs. STATE OF UTTARAKHAND
|
April 22, 2017 |
TASLEEM @ KALUWA Vs. STATE OF UTTARAKHAND
|
January 10, 2017 |
TASLEEM AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANTHER
|
April 28, 2017 |
TATA MOTORS LTD Vs. NEERU UPPAL
|
June 5, 2017 |
TEHRI GARHWAL TAXI DRIVER ASSOCIATION Vs. T H D C INDIA LTD AND ANOTHER
|
July 10, 2017 |
TEL EVAM PRAKARTIK GAS AYOG & ANOTHER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, LUCKNOW, UP THROUGH ITS PRESIDING OFFICER AND OTHERS
|
August 3, 2017 |
TELU RAM @ TELU Vs. STATE OF UTTARAKHAND
|
April 10, 2017 |
THAN BAHADUR THAPA & ANOTHER Vs. STATE OF UTTARAKHAND
|
October 9, 2017 |
THDC INDIA LIMITED, THROUGH ITS CHAIRMAN & MANAGING DIRECTOR Vs. BEENA CHAMOLI, W/O LATE VINOD CHAMOLI
|
November 29, 2017 |
THDC INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
|
October 27, 2017 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. MAHBOOB SHAH AND OTHERS
|
October 6, 2017 |
THE NEW INDIA ASSURANCE COMPANY Vs. DALEEP SINGH
|
July 17, 2017 |
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. MAKBOOL & OTHERS
|
August 24, 2017 |
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. CHANDA DEVI & OTHERS
|
March 3, 2017 |
TIKA RAM Vs. PARAMJIT SINGH & OTHERS
|
September 6, 2017 |
TILOK SINGH Vs. STATE OF UTTARAKHAND
|
March 30, 2017 |
TRIVENI CONSULTANT Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 12, 2017 |
U P STATE ROAD TRANSPORT CORPORATION Vs. RAM AWATAR AND OTHERS
|
January 10, 2017 |
U.P. RAJKIYA NIRMAN NIGAM LIMITED AND OTHERS Vs. DINESH CHANDRA BHAGUNA
|
January 10, 2017 |
U.P.S.R.T.C. Vs. SUNIL KUMAR AND OTHERS
|
August 29, 2017 |
U.P.S.R.T.C. Vs. LABOUR COURT DEHRADUN
|
July 31, 2017 |
UDIT SINGH Vs. VICE CHANCELLOR GOVIND BALLABH PANT UNIVERSITY PANTNAGAR AND ANOTHER
|
March 23, 2017 |
ULTRA TECH CEMENT LIMITED Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 18, 2017 |
UMA SHANKAR PANDEY Vs. STATE OF UTTARAKHAND
|
June 29, 2017 |
UMESH AND FIVE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
UMESH CHANDRA SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
August 9, 2017 |
UMESH YADAV AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 4, 2017 |
UNICURE (INDIA) PVT LTD Vs. STATE OF UTTARAKHAND
|
October 5, 2017 |
UNION OF INDIA & ANOTHER Vs. RAM (DECEASED) THROUGH HIS LRS AND OTHERS
|
March 8, 2017 |
UNITED INDIA INSURANCE CO LTD Vs. VISHAN SINGH BHANDARI & OTHERS
|
August 11, 2017 |
UNITED INDIA INSURANCE CO LTD Vs. KABOTRI DEVI & ORS
|
August 11, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. RAMESH SINGH
|
September 1, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. RUPA SUNAR AND OTHERS
|
July 12, 2017 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SATYA PRAKASH SHARMA
|
October 12, 2017 |
UNITED INSURANCE COMP LTD Vs. MANOJ KUMAR PANDEY AND OTHERS
|
November 6, 2017 |
USHA RANA Vs. VIRENDRA SINGH RANA
|
October 25, 2017 |
UTKARASH BANSAL & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 15, 2017 |
UTTAM SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 29, 2017 |
UTTAM SUGAR MILLS LTD Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 27, 2017 |
UTTAR PRADESH ROAD TRANSPORT CORPORATION Vs. AMIT CHAUDHARY AND ANOTHER
|
July 10, 2017 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. AYUSH REHMANI & OTHERS
|
August 4, 2017 |
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SMT. NEHA GOSHWAMI
|
August 11, 2017 |
UTTARAKHAND Vs. STATE
|
January 12, 2017 |
UTTARAKHAND COOPERATIVE SUGAR MILLS FEDERATION LTD. & OTHERS Vs. NIYAMUL KHAN & OTHERS
|
February 27, 2017 |
UTTARAKHAND PEY JAL SANSADHAN VIKAS EVAM NIRMAN NIGAM & OTHERS Vs. PRESIDING OFFICER & ANOTHER
|
June 21, 2017 |
UTTARAKHAND SAMAYOJIT TET UTTERN PRA SHIKSHAK SANAGATHAN AND ANOTHER Vs. LALIT KUMAR AND OTHERS
|
August 23, 2017 |
UTTARAKHAND STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. CHARANJEET SINGH
|
July 19, 2017 |
UTTARAKHAND TRANSPORT CORPORATION Vs. UTTARAKHAND S C & S T COMMISSION & OTHERS
|
July 27, 2017 |
UTTARAKHAND TRANSPORT CORPORATION Vs. SMT. MADHUBALA & OTHERS
|
April 17, 2017 |
UTTARAKHAND TRANSPORT CORPORATION Vs. SMT. PREM KAUR & OTHERS
|
April 20, 2017 |
UTTARAKHAND VAN VIKAS NIGAM KARMACHARI SANGTHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
November 17, 2017 |
UTTARANCHAL POWER CORPORATION LIMITED Vs. UNIQUE HOTEL AND RESTAURANT PVT LTD
|
November 8, 2017 |
VAKEEL AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 2, 2017 |
VAN KSHETRADIKARI SANGH & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 10, 2017 |
VARMA Vs. STATE OF UTTARAKHAND
|
April 12, 2017 |
VED PRAKASH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 8, 2017 |
VED PRAKASH Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 24, 2017 |
VED PRAKASH TYAGI Vs. UNION OF INDIA AND OTHERS
|
February 28, 2017 |
VEERU S/O OM PRAKASH Vs. UTTARAKHAND GRAMIN BANK REGIONAL OFFICE & ANR
|
January 11, 2017 |
VICE CHANCELLOR, GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY Vs. PRESIDING OFFICER, LABOUR COURT
|
January 13, 2017 |
VIDHU SHEKHAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 5, 2017 |
VIJAY CHAUDHARY & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 1, 2017 |
VIJAY KUMAR CHAUHAN Vs. UTTARAKHAND POWER CORPORATION & ANOTHER
|
March 17, 2017 |
VIJAY MONTODE AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 22, 2017 |
VIJAY PAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 22, 2017 |
VIJAY RAM SHARMA Vs. STATE OF UTTARAKHAND
|
January 12, 2017 |
VIJAY SINGH KANVASI Vs. STATE OF UTTARAKHAND DEHRADUN & OTHERS
|
March 1, 2017 |
VIJENDRA NATH GUPTA Vs. PARVATI PREMA JAGATI SARASWATI VIHAR SENIOR SECONDARY SCHOOL & ANOTHER
|
July 24, 2017 |
VIJENDRA NATH GUPTA Vs. PARVATI PREMA JAGATI SARASWATI VIHAR SR SECONDARY SCHOOL AND ANOTHER
|
September 1, 2017 |
VIKAM SINGH Vs. KULVENDRA SINGH & ANOTHER
|
June 19, 2017 |
VIKAS CHAUDHARY @ DEEPU CHAUDHARY Vs. STATE OF UTTARAKHAND & OTHERS
|
August 11, 2017 |
VIKAS GOYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 9, 2017 |
VIKAS JAIN Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 12, 2017 |
VIKAS KUMAR @ VIKAS BEDI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 5, 2017 |
VIKAS KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 2, 2017 |
VIKAS YADAV Vs. BALI RAM
|
April 11, 2017 |
VIKASH KAMBOJ AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 11, 2017 |
VIKKAR SINGH Vs. STATE OF UTTARKHAND & ANOTHER
|
October 11, 2017 |
VIKRAM SINGH Vs. OM SINGH & OTHERS
|
July 3, 2017 |
VIKRAM SINGH (MINOR) Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 11, 2017 |
VIKRAM SINGH BISHT Vs. JUMNESH KUMAR & OTHERS
|
April 25, 2017 |
VIKRANT CHAUDHARY AND ANOTHER Vs. BHAGWAN DASS AND OTHERS
|
December 21, 2017 |
VIKUJ DEVELOPERS PVT LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
January 12, 2017 |
VINAY AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 9, 2017 |
VINAY KUMAR JOSHI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 13, 2017 |
VINAYAK MANI Vs. SMT. ANURADHA
|
October 25, 2017 |
VINEETA CHAUHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
November 7, 2017 |
VINOD CHAURASIA Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 21, 2017 |
VINOD KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 14, 2017 |
VINOD KUMAR YADAV Vs. STATE OF UTTARAKHAND
|
October 7, 2017 |
VINOD SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 25, 2017 |
VINOD SINGH Vs. STATE OF UTTARAKHAND
|
April 18, 2017 |
VIPIN @ NANHE Vs. STATE OF UTTARAKHAND AND ANOTHER
|
January 12, 2017 |
VIPIN KUMAR AGARWAL S/O JAGDISH SARAN AGARWAL, R/O KICHHA RAILWAY STATION, KICHHA, TEHSIL KICHHA, DISTRICT UDHAM SINGH NAGAR, PROPRIETOR M/S KICHHA FUEL OIL DISTRIBUTORS, BAREILLY ROAD, KICHHA, TEHSIL KICHHA, DISTRICT UDHAM SINGH NAGAR Vs. BHARAT PETROLEUM CORPORATION LTD. THROUGH ITS TERRITORY MANAGER (RETAIL), OFFICE BULK DEPOT, VILLAGE NOORPUR AVLA, TEHSIL AVLA, DISTRICT BAREILLY (U.P.), THROUGH ITS GENERAL MANAGER
|
March 8, 2017 |
VIPIN RAM DAFTARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 14, 2017 |
VIRADIYA RAJENDRA & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 13, 2017 |
VIRENDRA DHIMAN Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 27, 2017 |
VIRENDRA KUMAR Vs. POONAM
|
October 13, 2017 |
VIRENDRA POKHARIYAL Vs. DISTRICT MAGISTRATE DEHRADUN & ANR.
|
January 9, 2017 |
VIRENDRA PRATAP SINGH Vs. UNION OF INDIA AND OTHERS
|
December 8, 2017 |
VIRENDRA SINGH Vs. STATE OF UTTARAKHAND
|
August 22, 2017 |
VIRENDRA THAPA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2017 |
VISHAL MANI UNIYAL Vs. KUSHLA DEVI
|
September 6, 2017 |
VISHESH GUPTA Vs. STATE OF UTTARAKHAND & OTHERS
|
August 23, 2017 |
VISHVA VIJAY CHAUHAN & OTHERS Vs. DISTRICT JUDGE, DEHRADUN & ANOTHER
|
August 4, 2017 |
VIVEK JAIN Vs. MADALSA THAPA JAIN
|
July 18, 2017 |
WASIM AKRAM @ GUDDU Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 24, 2017 |
WEATHERFORD OIL TOOLS M.E. LTD. Vs. DY. DIRECTOR OF INCOME TAX
|
November 3, 2017 |
YASHPAL WADHWA AND ORS. Vs. DOCTOR RAM UJAGAR UPADHYAY AND ORS.
|
December 22, 2017 |
YASHWANT SINGH BARTHWAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 19, 2017 |
YOGENDRA PRASAD TIWARI Vs. STATE OF UTTARAKHAND & OTHERS
|
January 10, 2017 |
YOGESH KUMAR Vs. PARUL
|
July 25, 2017 |
ZAKAUL HAQ AND ANOTHER Vs. TASAWWAR HUSAIN
|
August 28, 2017 |
ZAKIR HUSSAIN Vs. STATE OF UTTARAKHAND
|
January 31, 2017 |