|
87015344 HEAD CONSTABLE RAM PAL SINGH Vs. UNION OF INDIA & OTHERS
|
June 29, 2016 |
|
A K SRIVASTAVA Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS
|
November 17, 2016 |
|
AADARSH KUMAR CHAUDHRI Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 19, 2016 |
|
AAKASH SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 8, 2016 |
|
AARIZ NIZAM ANSARI Vs. PRINCIPAL, WELHAM BOYS SCHOOL & OTHERS
|
March 15, 2016 |
|
ABDUL GANI AND OTHERS Vs. MUKHTAYAR BI
|
June 17, 2016 |
|
ABDUL KADIR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 21, 2016 |
|
ABDUL REHMAN Vs. STATE OF UTTARAKHAND & OTHERS
|
November 30, 2016 |
|
ABDUL REHMAN & ANOTHER Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION AND ANOTHER
|
September 30, 2016 |
|
ABDUL SHAMAD KHAN; NARAYAN DUTT JOSHI; RAMESH CHANDAR UPRETI; RAJENDRA SINGH RAWAT; YESHPAL SINGH SAINI; MANGAT RAM; OMBHADUR JOSHI; BIRENDRA SINGH RAWAT; BASHNTI DEVI JOSHI; BHAWANI DEVI; GANGA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
September 14, 2016 |
|
ABDUL WAHEED AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 29, 2016 |
|
ABDULLA & OTHERS; NEW INDIA ASSURANCE COMPANY LIMITED; MUSARRAF ALI & OTHERS; SAEED AHMAD & OTHERS Vs. SUDESH RANI & OTHERS; SAEED AHMAD & OTHERS; SHAMSHEEDA @ SAVAH & OTHERS; SUCHHA SINGH & OTHERS
|
August 16, 2016 |
|
ABHAY CHAUDHARY Vs. UNION OF INDIA & OTHERS
|
March 1, 2016 |
|
ABHISHEK SINGH Vs. MAMTA PANWAR
|
May 17, 2016 |
|
ABRAR KHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 23, 2016 |
|
ADESH KUMAR Vs. MOHAMMAD IRFAN & ANOTHER
|
January 5, 2016 |
|
ADITYA CHAMOLI & OTHERS; GURNAM SINGH; SOMVIR; MADHAV SHARMA & OTHERS; PRERNA SAINI & OTHERS; AFJAL ALI & OTHERS; ANUJ RANA & OTHERS; ABHIJEET SINGH & OTHERS; ABHAY MISHRA & OTHERS Vs. UTTARAKHAND AYURVEDA UNIVERSITY & ANOTHER
|
July 22, 2016 |
|
AFROJ Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 1, 2016 |
|
AFROJ AND OTHERS Vs. HARUN AND ANOTHER
|
August 19, 2016 |
|
AGARWAL AUTO TRADERS Vs. JOHN DEERE INDIA PVT LTD & OTHERS
|
December 8, 2016 |
|
AGRA DIOCESAN TRUST ASSOCIATION, A COMPANY DULY REGISTERED UNDER THE COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AT ST. PAULS CHURCH COMPOUND, 4/116 Vs. SH. ANIL DAVID S/O SH. SOLOMAN DAVID, R/O N.H.
|
November 8, 2016 |
|
AJAY GAUTAM Vs. UNION OF INDIA
|
November 19, 2016 |
|
AJAY KUMAR Vs. GYAN SINGH & OTHERS
|
September 28, 2016 |
|
AJAY KUMAR & ANOTHER Vs. SUSHIL KUMAR
|
July 15, 2016 |
|
AJAY KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 22, 2016 |
|
AJAY KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 28, 2016 |
|
AJAY KUMAR JAISWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 29, 2016 |
|
AJAY MAGAN Vs. DY COMMISSIONER OF INCOME TAX
|
December 7, 2016 |
|
AJAY PAL SINGH Vs. STATE OF UTTARAKHAND
|
October 28, 2016 |
|
AJAY SINGH MAURYA Vs. STATE OF UTTARAKHAND AND ORS
|
March 18, 2016 |
|
AJAY SINGH MAURYA Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 2, 2016 |
|
AJAY SINGH RAWAT Vs. HIGH COURT OF UTTARAKHAND UNION OF INDIA
|
August 27, 2016 |
|
AJAY SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
|
November 30, 2016 |
|
AKASH CHAUDHARY Vs. KIRAT SINGH RAWAT
|
May 17, 2016 |
|
AKASHDEEP SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 29, 2016 |
|
AKHILESH KUMAR SINGHAL & OTHERS Vs. NAVEEN PORWAL & OTHERS
|
June 27, 2016 |
|
ALI SHER Vs. DISTRICT SUPPLY OFFICER, HARIDWAR
|
December 19, 2016 |
|
ALOK KUMAR SAXENA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 31, 2016 |
|
ALOK PARMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 10, 2016 |
|
AMAN RICE MILL Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
AMAR NATH SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 2, 2016 |
|
AMAR SINGH RANA Vs. STATE OF UTTARAKHAND AND ORS.
|
January 11, 2016 |
|
AMAR SINGH RANDHAWA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 8, 2016 |
|
AMARNATH AHUJA Vs. PRAVEEN AHUJA AND ANOTHER
|
June 23, 2016 |
|
AMERICAN BAPTIST FOREIGN MISSIONARY SOCIETY; SANJAY NARANG S/O LATE MANOHAR LAL NARANG; SHARON MACHADO W/O MR ROBORT MACHADO Vs. CHIEF JUDICIAL MAGISTRATE, DEHRADUN; CANTONMENT BOARD, LANDOUR CANTT, MUSSOORIE
|
September 20, 2016 |
|
AMIR HUSSAIN Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 28, 2016 |
|
AMIT Vs. UNION OF INDIA & OTHERS
|
February 23, 2016 |
|
AMIT AGARWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
February 25, 2016 |
|
AMIT CHOUDHARY Vs. STATE OF UTTARAKHAND AND ORS.
|
January 5, 2016 |
|
AMIT GAUTAM AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 4, 2016 |
|
AMIT JAIN AND ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
June 17, 2016 |
|
AMIT KUMAR VERMA Vs. SHITIJ SHUKLA & ANOTHER
|
July 21, 2016 |
|
AMIT SUSHIL AGARWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
September 15, 2016 |
|
AMITABH JAUHARI Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2016 |
|
AMRISH OBEROI & OTHERS Vs. STATE OF UTTARAKHAND
|
June 9, 2016 |
|
AMRISH TYAGI Vs. STATE OF UTTARAKHAND
|
December 14, 2016 |
|
AMRIT DWELLERS P LTD Vs. PUNJAB NATIONAL BANK AND ANR
|
September 15, 2016 |
|
AMRITA RAWAT AND ORS. Vs. SPEAKER LEGISLATIVE ASSEMBLY AND ORS.
|
March 25, 2016 |
|
AMZAD ALI Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 26, 2016 |
|
ANAND AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 9, 2016 |
|
ANAND SINGH Vs. SMT. KUNTI
|
November 9, 2016 |
|
ANAND SINGH FARSWAN Vs. RAMESH CHANDRA SAH; GOPAL CHANDRA SAH; RATAN SINGH
|
July 12, 2016 |
|
ANEESH Vs. STATE OF UTTARAKHAND AND ORS.
|
February 3, 2016 |
|
ANIL ARORA Vs. DISTRICT MAGISTRATE, HARIDWAR & ANOTHER
|
November 17, 2016 |
|
ANIL KALA AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 30, 2016 |
|
ANIL KUMAR Vs. ROHTASH SINGH & ANOTHER
|
April 26, 2016 |
|
ANIL KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 14, 2016 |
|
ANIL KUMAR GAUTAM Vs. STATE OF UTTARAKHAND & OTHERS
|
July 11, 2016 |
|
ANIL KUMAR SAH Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
ANIL KUMAR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
September 27, 2016 |
|
ANIL NAUDIYAL & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 24, 2016 |
|
ANITA Vs. UTTARAKHAND POWER CORPORATION LTD & ANOTHER
|
December 6, 2016 |
|
ANITA NEGI Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 30, 2016 |
|
ANITA SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 18, 2016 |
|
ANJU RANI Vs. STATE OF UTTARAKHAND & OTHERS
|
February 23, 2016 |
|
ANKIT KUMAR AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 30, 2016 |
|
ANKIT SAINI Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 16, 2016 |
|
ANKIT SHARMA Vs. DIRECTOR, CULTURAL DIRECTORATE, GOVT OF UTTARAKHAND AND ORS
|
August 20, 2016 |
|
ANKUR SINGH RANA Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 6, 2016 |
|
ANOOP UNIYAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 24, 2016 |
|
ANSHUL CHAUDHARY & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 9, 2016 |
|
APOORV KHANNA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
February 4, 2016 |
|
ARCHANA DEVI Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 21, 2016 |
|
ARCHANA SAGAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 9, 2016 |
|
ARJUN KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 26, 2016 |
|
ARSHAD & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
March 15, 2016 |
|
ARUN KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 31, 2016 |
|
ARUN KUMAR MITTAL Vs. STATE OF UTTARAKHAND & OTHERS
|
July 15, 2016 |
|
ARVIND KUMAR CHAUDHARY Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ANOTHER
|
August 23, 2016 |
|
ASHA RAM SUNDARIAL Vs. STATE OF UTTARAKAND & OTHERS
|
May 2, 2016 |
|
ASHA RANI & OTHERS Vs. SUBHASH SINGH GHAI & ANOTHER
|
May 18, 2016 |
|
ASHA SAXENA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 5, 2016 |
|
ASHEESH KANDPAL; SUNIL KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 16, 2016 |
|
ASHISH RATHI ALIAS PINTU RATHI & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 21, 2016 |
|
ASHOK KHURANA Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
ASHOK KUMAR CHOPRA AND OTHERS Vs. GURUKULA KANGRI VISHWAVIDYALAYA AND OTHERS
|
November 19, 2016 |
|
ASHOK KUMAR GADIYA; RADHA KRISHNA PALIWAL; SYED ASGHAR MEHNDI Vs. STATE OF UTTARAKHAND & OTHERS
|
June 14, 2016 |
|
ASHOK KUMAR GARG & OTHERS Vs. BRIJ BALA GARG & OTHERS
|
July 12, 2016 |
|
ASHOK KUMAR GARG & OTHERS Vs. BRIJ BALA GARG & OTHERS
|
August 23, 2016 |
|
ASHOK KUMAR JUNEJA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 5, 2016 |
|
ASHOK LAKHERA & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 7, 2016 |
|
ASHOK SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
March 9, 2016 |
|
ASHRAF ALI Vs. STATE OF UTTARAKHAND & OTHERS
|
December 1, 2016 |
|
ASHWIN CHAUDHARY Vs. KIRAN CHAUDHARY
|
June 28, 2016 |
|
ASHWINI SHARMA Vs. SONIKA DHIMAN & ANOTHER
|
December 19, 2016 |
|
ASLAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 8, 2016 |
|
ASLAM KHAN Vs. DISTRICT MAGISTRATE HARIDWAR & ANOTHER
|
June 9, 2016 |
|
ASLAM SHAH & OTHERS; NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUDESH RANI & OTHERS; ASLAM SHAH & OTHERS
|
August 16, 2016 |
|
ATTAR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
February 22, 2016 |
|
ATUL KUMAR SRIVASTAVA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 19, 2016 |
|
ATUL MAGAN Vs. COMMISSIONER OF INCOME TAX
|
December 7, 2016 |
|
ATUL RANA & OTHERS. Vs. CHIEF SECRETARY, STATE OF UTTARAKHAND AND OTHERS.
|
November 23, 2016 |
|
AVDHESH KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 17, 2016 |
|
AVINASH SINGH CHAUHAN Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 17, 2016 |
|
AVNEESH KUMAR GUPTA Vs. CBI THROUGH S.P.E. DEHRADUN
|
September 14, 2016 |
|
AZIZ KHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
December 16, 2016 |
|
AZMAL @ AZMAT & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 28, 2016 |
|
BABA AJEET SINGH INDUSTRIES Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
BABA RAMVIRKSH @ BABA BHOLA GIRI CHELA MAHANT KANHAIYA GIRI Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 21, 2016 |
|
BABITA JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 30, 2016 |
|
BABLU Vs. BHARAT HEAVY ELECTRICALS LTD & OTHERS
|
September 30, 2016 |
|
BABLU ALIAS PETER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 5, 2016 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD ; ROOP SINGH CHAUHAN Vs. SANT RAM & OTHERS; SAVITA RAWAT & OTHERS; CHAMKO DEVI & OTHERS
|
July 12, 2016 |
|
BALAM SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 19, 2016 |
|
BALKRISHNA PURWAL Vs. ANITA PURWAL
|
June 24, 2016 |
|
BALVEER BATRA & ANOTHER Vs. TULA SINGH & OTHERS
|
November 28, 2016 |
|
BALWANT SINGH AND ANOTHER; MANASVI JAIN Vs. CHAIRMAN/M D , DELHI TRANSPORT CORPORATION AND OTHERS; BALWANT SINGH AND OTHERS
|
October 3, 2016 |
|
BANSAL AGRO PRODUCTS Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
BANSAL RICE MILL Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
BANSIDHAR JOSHI AND ORS. Vs. UTTARAKHAND SEEDS AND TARAI DEVELOPMENT CORPORATION LTD. AND ORS.
|
January 6, 2016 |
|
BANTI AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 25, 2016 |
|
BASANT AGRO FARM PRODUCT PVT LTD & ANOTHER Vs. ARUN BHASKAR AND ANOTHER
|
August 8, 2016 |
|
BEENA PAL Vs. STATE OF UTTARAKHAND & ORS
|
February 10, 2016 |
|
BEER SINGH Vs. UNION OF INDIA AND OTHERS
|
April 27, 2016 |
|
BEERSHEBA EDUCATIONAL AND WELFARE SOCIETY Vs. RAJAN VINAYAK & OTHERS
|
August 29, 2016 |
|
BHADRAKALI INDUSTRIES Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
February 22, 2016 |
|
BHAGTENDER SINGH Vs. COMMISSIONER, KUMAON DIVISION, NAINITAL; STATE OF UTTARAKHAND; LOKESH S/O DIWAN CHAND; HARWANSH SINGH; SAHDEV SINGH, S/O SANT SINGH; DEVENDRA SINGH, S/O PREETAM SINGH; MADHUPREET CHAHAL
|
November 8, 2016 |
|
BHAGWANT SINGH Vs. DIRECTOR GENERAL, I T B P FORCE CENTRAL OFFICE CAMPUS AND OTHERS
|
December 2, 2016 |
|
BHAGWATI PRASAD MADHWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
June 15, 2016 |
|
BHAGYAN DAS Vs. STATE OF UTTARAKHAND
|
November 21, 2016 |
|
BHAJAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 27, 2016 |
|
BHAN DEV & ANOTHER Vs. SMT. ALKA RAI & OTHERS
|
July 18, 2016 |
|
BHANWAR SINGH; ANANGPAL Vs. STATE OF UTTARAKHAND
|
September 1, 2016 |
|
BHARAT SINGH TOPWAL AND ORS Vs. GIRIJA SHANKAR NAUTIYAL & OTHERS.
|
December 13, 2016 |
|
BHAWAN SINGH Vs. STATE OF UTTARAKHAND
|
October 1, 2016 |
|
BHAWANA KOTHARI & ANOTHER; RAJJAN KUMAR KAFALTYA & ANOTHER; GIRISH CHANDRA & OTHERS; NARENDRA KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
April 11, 2016 |
|
BHAWNA ADHIKARI Vs. ANIL KUMAR
|
April 6, 2016 |
|
BHIM RATAN RAHUL Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 5, 2016 |
|
BHIM RATAN RAHUL Vs. STATE OF UTTARAKHAND & OTHERS
|
March 4, 2016 |
|
BHIMSEN VERMA Vs. STATE OF UTTARAKHAND & OTHERS
|
September 26, 2016 |
|
BHUPAL RAM Vs. DISTRICT MAGISTRATE, BAGESHWAR & OTHERS
|
November 30, 2016 |
|
BHUPENDER SINGH; BIMLA DEVI AND OTHERS Vs. BIMLA DEVI AND OTHERS; BHUPENDRA SINGH & OTHERS
|
November 18, 2016 |
|
BHUPENDRA SINGH Vs. STATE OF UTTARAKHAND
|
September 30, 2016 |
|
BHUPENDRA SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 9, 2016 |
|
BHURA @ SAUL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 21, 2016 |
|
BHURA AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 10, 2016 |
|
BHUSHAN KUMAR AND ORS. Vs. RAMESH NANKANI AND ORS.
|
April 7, 2016 |
|
BHUWAN CHANDRA ARYA Vs. STATE BANK OF INDIA & OTHERS
|
June 14, 2016 |
|
BHUWAN CHANDRA BALODI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 30, 2016 |
|
BHUWAN PRAKASH TIWARI Vs. STATE OF UTTARAKHAND & OTHERS
|
November 16, 2016 |
|
BICKY THAKUR AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 24, 2016 |
|
BILLU @ NAUSHAD & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 11, 2016 |
|
BIMLA DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2016 |
|
BIRENDRA SINGH KANDARI Vs. STATE OF UTTARAKHAND & OTHERS
|
September 26, 2016 |
|
BISHUN DEV YADAV Vs. STATE OF UTTARAKHAND & OTHERS
|
November 15, 2016 |
|
BOOTA SINGH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 6, 2016 |
|
BRAJESH KUMAR JAIN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 9, 2016 |
|
BUDHI RAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 16, 2016 |
|
CANTONMENT BOARD NAINITAL Vs. VEERA CHAUDHARY & OTHERS
|
September 21, 2016 |
|
CAPT ALOK SHARMA (RETD ) Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 6, 2016 |
|
CENTRE OF EXCELLENCE IN DISASTER MITIGATION AND MANAGEMENT Vs. M/S S.K. DYNAMICS PVT. LTD. AND OTHERS
|
August 27, 2016 |
|
CHAIRMAN,UTTARNACHAL (UTTARAKHAND) POWER CORPORATION LTD. Vs. JANAM SINGH
|
May 20, 2016 |
|
CHAMAN LAL & OTHERS Vs. DIPTI R VAISH & ANOTHER
|
March 23, 2016 |
|
CHAMPA DEVI RATHORE Vs. STATE OF UTTARAKHAND & OTHERS
|
May 4, 2016 |
|
CHANDA RAJPUT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 13, 2016 |
|
CHANDAN GIRI MAHANT Vs. STATE OF UTTARAKHAND
|
October 20, 2016 |
|
CHANDAN SINGH BISHT & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 3, 2016 |
|
CHANDAN SINGH RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 17, 2016 |
|
CHANDER PRAKASH ARYA Vs. COMMISSIONER KUMAON MANDAL, NAINITAL AND OTHERS
|
August 20, 2016 |
|
CHANDI PRASAD NAUTIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
March 30, 2016 |
|
CHANDRA KIRAN Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 11, 2016 |
|
CHANDRA PAL AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 5, 2016 |
|
CHANDRA PAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
July 20, 2016 |
|
CHANDRA PRAKASH RAI Vs. BALAK NATH SHISYA MAHANT GOPAL NATH
|
April 5, 2016 |
|
CHANDRA SHEKHAR JOSHI AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 15, 2016 |
|
CHANDRAKALA NEGI AND OTHERS Vs. KULJEET SINGH AND OTHERS
|
May 11, 2016 |
|
CHANDRAPAL Vs. UTTARAKHAND JAL VIDHUT NIGAM AND OTHERS
|
March 23, 2016 |
|
CHANDVEER @ BHOLA PRADHAN & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 5, 2016 |
|
CHATTAR SINGH Vs. STATE OF UTTARAKHAND & ORS
|
October 28, 2016 |
|
CHAUDHARY DARYAV SINGH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 24, 2016 |
|
CHOP NARAYAN Vs. STATE OF UTTARAKHAND & OTHERS
|
March 10, 2016 |
|
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. M/S AANCHAL HOTELS PVT. LTD.
|
June 16, 2016 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND & OTHERS
|
March 28, 2016 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND & OTHERS
|
September 23, 2016 |
|
COMMITTEE OF MANAGEMENT GRAM VIDHYAPEETH ADARSH Vs. CHIEF EDUCATION OFFICER & OTHERS
|
December 6, 2016 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF UTTARAKHAND & OTHERS
|
June 8, 2016 |
|
COMMITTEE OF MANAGEMENT WAQF NO 19, WAQF MASJID DHAMAWALA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 30, 2016 |
|
COMMITTEE OF MANAGEMENT, K L POLYTECHNIC, ROORKEE AND OTHERS Vs. POONAM AGGARWAL AND ANOTHER
|
June 22, 2016 |
|
D D MOTORS Vs. COMMISSIONER, COMMERCIAL TAX
|
August 22, 2016 |
|
D N AGRO PRODUCTS (P) LIMITED Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
DALBIR LAL Vs. STATE & ANOTHER
|
June 3, 2016 |
|
DARA SINGH Vs. SURAT SINGH; MANGO DEVI; BARWA & ANOTHER
|
May 2, 2016 |
|
DARESHPAL Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
DARSHAN KATHAYAT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
January 11, 2016 |
|
DARSHAN SINGH Vs. GOVIND SINGH & OTHERS
|
March 9, 2016 |
|
DAULAT KUNWAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 29, 2016 |
|
DAVENDRA SINGH Vs. SUSHIL DEVI
|
October 7, 2016 |
|
DAYAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 22, 2016 |
|
DEEPA GUPTA; ARYA PRATIBHA CHAUDHARY Vs. STATE OF UTTARAKHAND & OTHERS
|
July 12, 2016 |
|
DEEPAK DUDEJA Vs. RESHU DUDEJA
|
May 11, 2016 |
|
DEEPAK GHAI & OTHERS Vs. SANGEETA RANI
|
June 20, 2016 |
|
DEEPAK GOEL Vs. STATE OF UTTARAKHAND & OTHERS
|
June 3, 2016 |
|
DEEPAK KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 25, 2016 |
|
DEEPAK KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 8, 2016 |
|
DEEPAK RANA S/O LATE JAGAT SINGH RANA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 19, 2016 |
|
DELTA POWER SOLUTIONS INDIA PRIVATE LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
|
October 4, 2016 |
|
DERA BABA DARGAH SINGH AND ANOTHER Vs. DEVENDRA DUTT BARTHWAL AND OTHERS
|
July 20, 2016 |
|
DEV BHOOMI INSTITUTE OF LAW & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 20, 2016 |
|
DEV NARAYAN VERMA Vs. COMMISSIONER/CHAIRMAN M D D A DEHRADUN & ANOTHER
|
November 23, 2016 |
|
DEVENDER ALIAS CHOTU & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 21, 2016 |
|
DEVENDRA KUMAR Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
|
October 7, 2016 |
|
DEVENDRA KUMAR SHARMA Vs. NAGAR NIGAM KASHIPUR
|
June 29, 2016 |
|
DEVENDRA NATH Vs. PRESCRIBED AUTHORITY/SUB- DIVISIONAL MAGISTRATE, NAINITAL & ANOTHER
|
October 20, 2016 |
|
DEVI DUTT BHATT Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 5, 2016 |
|
DHANI RAM Vs. COLLECTOR, HARIDWAR & ANOTHER
|
May 6, 2016 |
|
DHARAM PAL & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 13, 2016 |
|
DHARAMPAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 7, 2016 |
|
DHARAMPAL AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 19, 2016 |
|
DHARAMVEER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 16, 2016 |
|
DHARMENDRA Vs. STATE OF UTTARAKHAND & OTHERS
|
July 4, 2016 |
|
DHARMENDRA KANSAL Vs. UNION OF INDIA & OTHERS
|
May 12, 2016 |
|
DHARNIDHAR SHARMA Vs. SURESH CHANDRA JINDAL
|
October 28, 2016 |
|
DHIRENDRA KUMR MISHRA Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 1, 2016 |
|
DHIRENDRA SINGH CHAUHAN AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
February 5, 2016 |
|
DHURAT SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 9, 2016 |
|
DHYAN SINGH TYAGI Vs. T H D C INDIA LIMITED, BHAGIRATHI BHAWAN, BHAGIRATHIPURAM
|
March 10, 2016 |
|
DHYAN SINGH TYAGI Vs. T H D C INDIA LIMITED & OTHERS
|
June 15, 2016 |
|
DILSHAD Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 20, 2016 |
|
DINESH CHAND; SUDESH SHARMA; SHIV KUMAR MISHRA; ALAUDDIN; CHANDRA PRAKASH; SHYAMA RANI; PRAKASHO DEVI; MINAKSHI JETLI Vs. STATE OF UTTARAKHAND & OTHERS
|
September 5, 2016 |
|
DINESH CHANDRA JOSHI Vs. DISTRICT MAGISTRATE/COLLECTOR, ALMORA & OTHERS
|
January 21, 2016 |
|
DINESH CHANDRA JOSHI & OTHERS; ANIL SINGH NEGI Vs. STATE OF UTTARAKHAND & OTHERS
|
December 8, 2016 |
|
DINESH GANGOPADHYAY Vs. STATE OF UTTARAKHAND AND ORS.
|
January 7, 2016 |
|
DINESH LAL S/O BHIKARI DAS Vs. STATE OF UTTARAKHAND
|
September 23, 2016 |
|
DISTRICT CO-OPERATIVE BANK LTD Vs. SAKEEL AHMAD AND OTHERS
|
July 22, 2016 |
|
DIWAN NATH GOSWAMI Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 10, 2016 |
|
DIWAN SINGH Vs. STATE OF UTTARAKHAND
|
January 4, 2016 |
|
DOCTOR ANSHUL CHAUHAN Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND, RAMNAGAR, DISTRICT NAINITAL
|
November 11, 2016 |
|
DOON VALLEY BREWERS LTD Vs. STATE OF UTTARAKHAND AND FOUR OTHERS
|
June 2, 2016 |
|
DR SHANTI MEHRA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 15, 2016 |
|
DR. AAKANSHA PRAKASH OJHA Vs. OIL AND NATURAL GAS CORPORATION LTD. AND OTHERS
|
July 25, 2016 |
|
DR. DEVENDRA BHASIN Vs. COMMITTEE OF BOARD OF MANAGEMENT OF D.A.V. P.G. COLLEGE, DEHRADUN AND OTHERS
|
June 21, 2016 |
|
DR. NEBEDITA PRIYADARSHANI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 5, 2016 |
|
DR. URMILA PANDEY Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 29, 2016 |
|
DR. VINOD KUMAR CHAUHAN Vs. DR. VED PRAKASH TYAGI & OTHERS
|
July 12, 2016 |
|
DR. YASHWANT BARTHWAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 5, 2016 |
|
EKTA JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 19, 2016 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. UNIQUE HOTELS AND RESTAURANT PVT LTD , DEHRADUN
|
November 15, 2016 |
|
EXECUTIVE ENGINEER MANERI BHALI & ANR Vs. SHIVANAND
|
September 16, 2016 |
|
EXECUTIVE ENGINEER MANERI BHALI & ANR. Vs. ATAR SINGH
|
September 7, 2016 |
|
EXECUTIVE ENGINEER MANERI BHALI AND ANOTHER Vs. HARI SINGH NEGI
|
September 7, 2016 |
|
FAHAEEM; ARSHAD Vs. STATE OF UTTARAKHAND; WAKAR
|
September 7, 2016 |
|
FARID & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 21, 2016 |
|
FARID AHMAD Vs. STATE OF UTTARAKHAND
|
July 28, 2016 |
|
FARIDA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 4, 2016 |
|
FARIYAD Vs. STATE OF UTTARAKHAND & OTHERS
|
April 1, 2016 |
|
FARUKH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 27, 2016 |
|
FARUKH AHMAD Vs. ANIL DABRAL
|
June 27, 2016 |
|
FATEH SINGH & ANOTHER; KALYAN SINGH & ANOTHER; GEETA DEVI; SUDHA RANI & OTHERS Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANOTHER
|
July 5, 2016 |
|
FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA, SHRAMIK SANGH AND OTHERS
|
October 28, 2016 |
|
FURKAN ALI Vs. MAHANT DEVENDRA DAS & OTHERS
|
July 1, 2016 |
|
G B PANT UNIVERSITY & OTHERS Vs. NEHA PANT; AYUSH KAUSHIK; RISHABH JAIN; ATUL KUMAR PANT; AKSHAY JAIN; JITENDRA KAUR; ADITHYA GAURAV SINGH; TANMAY SHARMA
|
August 12, 2016 |
|
G B PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY PANT NAGAR AND ANOTHER Vs. DEO MANI TRIPATHI AND ANOTHER
|
December 1, 2016 |
|
G K INDUSTRIES Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
GAGAN DEEP SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 14, 2016 |
|
GAJENDRA SINGH KANDIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
November 30, 2016 |
|
GANESH MAURYA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 8, 2016 |
|
GANGA DEVI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
June 21, 2016 |
|
GANGA SINGH & ANOTHER Vs. SMT. CHUNNI DEVI & OTHERS
|
December 1, 2016 |
|
GAURAV MAWARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 24, 2016 |
|
GAURAV SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 27, 2016 |
|
GAYASUDDIN Vs. JINTENDRA SINGH SARNA
|
January 7, 2016 |
|
GEETA KIRAN W/O (LATE) SHAILENDRA KUMAR Vs. SECRETARY MEDICAL, HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS
|
February 27, 2016 |
|
GEETA RAM NAVANI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 1, 2016 |
|
GEMINI PHARMACEUTICALS LIMITED; HEMLATA Vs. STATE BANK OF INDIA & OTHERS
|
November 7, 2016 |
|
GENERAL MANAGER, UTTARAKHAND TRANSPORT CORPORATION Vs. ANARI DEVI
|
June 1, 2016 |
|
GHANSHYAM DAS & OTHER Vs. NATHIRAM & ANOTHER
|
June 22, 2016 |
|
GHANSHYAM DAS AGARWAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 18, 2016 |
|
GHANSHYAM SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 10, 2016 |
|
GIRDHARI LAL CHANDHOK Vs. STATE OF UTTARAKHAND & OTHERS
|
June 14, 2016 |
|
GIRDHARI LAL SAHU Vs. STATE OF UTTARAKHAND & OTHERS
|
August 4, 2016 |
|
GIRDHARI LAL SAHU Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 30, 2016 |
|
GIRDHARI LAL SAHU (G L SAHU) Vs. STATE OF UTTARAKHAND & OTHERS
|
August 5, 2016 |
|
GIRDHARI LAL SAHU (G L SAHU) & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 9, 2016 |
|
GIRISH CHANDRA DHASMANA Vs. MADHAVI RAWAT
|
June 13, 2016 |
|
GIRISH SINGH RAWAT Vs. BHARAT SINGH NEGI
|
May 17, 2016 |
|
GOGOAL HYDRO PRIVATE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
October 7, 2016 |
|
GOPAL KRISHNA VERMA Vs. TAHIR
|
September 8, 2016 |
|
GOPAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 9, 2016 |
|
GOPAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 8, 2016 |
|
GOPAL SINGH RAWAT AND ANOTHER Vs. STATE OF UTTARAKHAND
|
May 10, 2016 |
|
GOPAL SINGH RAWAT; ROOP SINGH; SHER SINGH & OTHERS; TEEKA PRASAD; RATAN SINGH & OTHERS; PRATAP SINGH & OTHERS; SHYAM SINGH MEHRA; MANGAL SINGH & OTHERS; RAJENDRA SINGH & OTHERS; SHIVRAJ SINGH & OTHERS; BHOPAL SINGH & OTHERS; DYAL SINGH & OTHERS; VACHASPAT Vs. STATE OF UTTARAKHAND & OTHERS
|
May 3, 2016 |
|
GOVIND BALLABH PANDE (SINCE DECEASED) THROUGH LEGAL HEIRS Vs. POWER GRID CORPORATION & ANOTHER
|
December 5, 2016 |
|
GOYAL KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 8, 2016 |
|
GULAM MUSTAFA & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 29, 2016 |
|
GULSHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
July 14, 2016 |
|
GULSHAN ARORA Vs. VIJAY LAXMI
|
November 23, 2016 |
|
GURDAYAL SINGH & ANOTHER Vs. BUD SINGH
|
August 3, 2016 |
|
GURDEEP SINGH CHAUHAN Vs. DISTRICT MAGISTRATE & ANOTHER
|
December 14, 2016 |
|
GURJEET SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2016 |
|
GURU KRIPA RICE MILL Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
GURU PRASAD Vs. COLLECTOR, COLLECTORATE, DEHRADUN & OTHERS
|
November 21, 2016 |
|
HAKAM ALI KHAN Vs. DISTRICT MAGISTRATE & OTHERS
|
March 3, 2016 |
|
HANIF AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 6, 2016 |
|
HANIFA BEGUM Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 29, 2016 |
|
HANUMAN RICE MILL Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
HARDEEP SINGH Vs. UTTARAKHAND TRANSPORT CORPORATION & OTHERS
|
November 30, 2016 |
|
HARDEO SINGH Vs. UNION OF INDIA
|
March 18, 2016 |
|
HARDEO SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 8, 2016 |
|
HARI CARGO CARRIER Vs. STATE OF UTTARAKHAND
|
March 9, 2016 |
|
HARI DATT PATHAK Vs. SANJEEDA BEGUM
|
August 9, 2016 |
|
HARI OM Vs. BHARAT HEAVY ELECTRICALS LTD & OTHERS
|
August 29, 2016 |
|
HARIHAR RAM Vs. STATE OF UTTARAKHAND
|
October 7, 2016 |
|
HARISH CHAND Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 13, 2016 |
|
HARISH CHANDRA DHAULAKHANDI Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 5, 2016 |
|
HARISH CHANDRA SINGH RAWAT Vs. UNION OF INDIA & ANOTHER
|
April 21, 2016 |
|
HARISH CHANDRA SINGH RAWAT Vs. UNION OF INDIA AND ORS.
|
March 29, 2016 |
|
HARISH KUMAR MUNJAL & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 5, 2016 |
|
HARISH KUMAR; NARESH KUMAR; RAJESH NAUTIYAL; RAKESH MOHAN BACHETI; RAJNISH KUMAR; AJAY KARKI Vs. UNION OF INDIA & OTHERS
|
September 19, 2016 |
|
HARISH RATHORE Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 7, 2016 |
|
HARJINDER SINGH @ BILLA Vs. HARVANSH LAL
|
July 13, 2016 |
|
HARKEWAL SINGH & ANR Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 29, 2016 |
|
HARPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
September 22, 2016 |
|
HARPREET SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 10, 2016 |
|
HARSWAROOP AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 18, 2016 |
|
HASRAT AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 5, 2016 |
|
HAZI POWERLOOMS PVT LTD Vs. UNION OF INDIA & ANOTHER
|
December 16, 2016 |
|
HEAD CONSTABLE RAM PAL SINGH Vs. UNION OF INDIA & OTHERS
|
July 1, 2016 |
|
HEEMA VERMA Vs. STATE OF UTTARAKHAND & OTHERS
|
June 13, 2016 |
|
HEERA BALLABH BHATT AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
November 29, 2016 |
|
HEERA SINGH BORA AND OTHERS; KM SHRADDHA DOBHAL; ARVIND SINGH RANA; DIGPAL SINGH AND ANOTHER; CHANDRA MOHAN SINGH ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS; STATE OF UTTARAKHAND
|
September 22, 2016 |
|
HEM RAJENDRA BAHUGUNA Vs. UTTARAKHAND TRANSPORT CORPORATION, DEHRADUN & OTHERS
|
April 18, 2016 |
|
HEMENDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 29, 2016 |
|
HIMANSHU KUKREJA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 9, 2016 |
|
HIMANSHU MINOR Vs. STATE OF UTTARAKHAND
|
December 28, 2016 |
|
HIRDESH DEVI; SURESH PAL Vs. STATE OF UTTARAKHAND & OTHERS
|
June 2, 2016 |
|
HIROMANI AND ANOTHER Vs. SMT ALKA RAI AND OTHERS
|
July 18, 2016 |
|
HUIDROM SARJUBALA Vs. STATE OF UTTARAKHAND
|
September 15, 2016 |
|
HUKUM SINGH Vs. RAJBALA & OTHERS
|
May 10, 2016 |
|
I C I C I LOMBARD GENERAL INSURANCE COMPANY LTD Vs. DEVKI DEVI & OTHERS
|
October 20, 2016 |
|
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. BALA DEVI & OTHERS
|
May 4, 2016 |
|
IBRAHIM Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 11, 2016 |
|
ICICI LOMBARD GENERAL INSURANCE COMP. LTD. Vs. MASTER ANKUR AND ORS.
|
January 5, 2016 |
|
IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. MUNNI DEVI & ANOTHER
|
August 17, 2016 |
|
IMRAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 17, 2016 |
|
IMRAN Vs. STATE OF UTTARAKHAND
|
June 1, 2016 |
|
IMRAN ALI Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2016 |
|
IMRAT JAHA AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 20, 2016 |
|
IN THE MATTER OF THE PROTECTION OF FOREST ENVIRONMENT Vs. UNION OF INDIA AND OTHERS
|
December 19, 2016 |
|
INAM ALI Vs. STATE OF UTTARAKHAND
|
June 2, 2016 |
|
INAM AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 5, 2016 |
|
IQBAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 28, 2016 |
|
IRFAN AHMAD Vs. PARMESHWARI DEVI
|
November 28, 2016 |
|
IRSHAD HUSSAIN Vs. PROJECT DIRECTOR, NATIONAL HIGHWAYS & ANOTHER
|
November 29, 2016 |
|
ISH KUMAR @ HARISH KUMAR Vs. SMT. REKHA SHARMA
|
May 6, 2016 |
|
ISH MEDICOS PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
ISHLAM & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 12, 2016 |
|
ISHRAT HUSSAIN & ANOTHER Vs. AMIT JAIN & OTHERS
|
December 22, 2016 |
|
ISHTAKHAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
March 16, 2016 |
|
ISPAK AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 25, 2016 |
|
ISRAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 29, 2016 |
|
ISRAR AHMED & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 23, 2016 |
|
ISRAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 3, 2016 |
|
JABAR SINGH RAUTELA; SHIV KUMAR Vs. BHOLA SINGH NEGI
|
June 13, 2016 |
|
JABIR Vs. STATE OF UTTARAKHAND
|
June 1, 2016 |
|
JAGBIR SINGH & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 29, 2016 |
|
JAGDEEP SINGH @ JAGGA Vs. SENIOR SUPERINTENDENT OF POLICE, UDHAM SINGH NAGAR AND OTHERS
|
May 17, 2016 |
|
JAGDEEP SINGH @ JAGGA AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 20, 2016 |
|
JAGDISH CHANDRA JOSHI Vs. DISTRICT MAGISTRATE, BAGESHWAR & OTHERS
|
December 6, 2016 |
|
JAGDISH JOSHI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 3, 2016 |
|
JAGDISH PRASAD SHAH Vs. DISTRICT MAGISTRATE, NAINITAL & OTHERS
|
September 7, 2016 |
|
JAGDISH SINGH SATWAL Vs. SMT. CHAMPA BISHT
|
April 25, 2016 |
|
JAGJEET SINGH & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 5, 2016 |
|
JAGPAL SINGH & ANOTHER; SANDEEP KUMAR Vs. BIRLA COMPANY & OTHERS
|
April 27, 2016 |
|
JAGTAR SINGH BAJWA & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 28, 2016 |
|
JAGVEER Vs. STATE OF UTTARAKHAND
|
September 15, 2016 |
|
JAGVEER SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 16, 2016 |
|
JAHANGIR ALAM Vs. HEMWATI NANDAN BAHUGUNA UNIVERSITY & OTHERS
|
December 20, 2016 |
|
JAHANGIR AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 30, 2016 |
|
JAI PRAKASH BISHT & OTHERS; AJENDRA AJAY Vs. UNION OF INDIA & OTHERS; STATE OF UTTARAKHAND & OTHERS
|
November 19, 2016 |
|
JAI PRAKASH KUSHWAHA Vs. STATE OF UTTARAKHAND
|
December 9, 2016 |
|
JAI PRAKASH TRIPATHI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 19, 2016 |
|
JAI SINGH Vs. AJAI SINGH AND OTHERS
|
June 13, 2016 |
|
JAIPRAKASH Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 14, 2016 |
|
JAIVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
July 22, 2016 |
|
JAKIR HUSSAIN Vs. STATE OF UTTARAKHAND
|
January 5, 2016 |
|
JAKIR HUSSAIN Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
JAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
May 12, 2016 |
|
JAMEEL AHMAD AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 16, 2016 |
|
JAMSHED & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 22, 2016 |
|
JARNAIL SINGH Vs. GURBACHAN SINGH
|
June 6, 2016 |
|
JARNAIL SINGH & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 28, 2016 |
|
JASMEET KAUR Vs. STATE OF UTTARAKHAND & OTHERS
|
September 7, 2016 |
|
JASPAL SINGH Vs. RESHAN KAUR
|
November 30, 2016 |
|
JASVEER SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 18, 2016 |
|
JASVEER SINGH & OTHERS Vs. STATE OF UTTARAKHAND
|
October 20, 2016 |
|
JASWANT SINGH @ JASSA Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 18, 2016 |
|
JDA CONSTRUCTIONS & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
September 5, 2016 |
|
JEEWAN CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 17, 2016 |
|
JINTENDRA SINGH SARNA S/O JAGDISH SINGH SARNA Vs. GAYASUDDIN @ RAJU S/O HAFIZ ULLAH
|
March 2, 2016 |
|
JITENDRA SINGH; MOHD HANEEF; SURENDRA SINGH KAMBOJ Vs. UTTARAKHAND TRANSPORT CORPORATION & OTHERS
|
March 5, 2016 |
|
JITENDRA SORARI Vs. STATE OF UTTARAKHAND & OTHERS
|
April 18, 2016 |
|
JITIN BHASIN Vs. MAMTA SURI
|
August 16, 2016 |
|
JOGENDER SINGH PUNDEER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 21, 2016 |
|
JOGENDRA KUMAR & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 3, 2016 |
|
JUGRAN CONSTRUCTION Vs. CHIEF GENERAL MANAGER & OTHERS
|
June 21, 2016 |
|
K C ARYA Vs. STATE OF UTTARAKHAND & OTHERS
|
April 1, 2016 |
|
K L KAUBIYAL Vs. STATE OF UTTARAKHAND AND ORS
|
June 13, 2016 |
|
K P SHRIVASTAV Vs. STATE OF UTTARAKHAND
|
April 6, 2016 |
|
KADIR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 17, 2016 |
|
KAILASH AGARWAL Vs. STATE OF UTTARAKHAND
|
November 15, 2016 |
|
KAILASH CHANDRA RASTOGI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 21, 2016 |
|
KAILASH PRAKASH JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 29, 2016 |
|
KAILASH RAM Vs. STATE OF UTTARAKHAND & OTHERS
|
September 17, 2016 |
|
KAKORAKHAL AND ANOTHER Vs. MADHUSUDAN ARYA AND OTHERS
|
October 19, 2016 |
|
KALA DEVI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 17, 2016 |
|
KALAG RAM CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 11, 2016 |
|
KALAWATI DEVI Vs. MALADHAR KUKRETI
|
September 27, 2016 |
|
KAMAL ARORA AND OTHERS Vs. DISTRICT CO-OPERATIVE BANK LTD., DEHRADUN AND OTHERS
|
March 10, 2016 |
|
KAMAL CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 17, 2016 |
|
KAMAL GUPTA AND OTHERS Vs. SMT. ASHA SHARMA
|
September 1, 2016 |
|
KAMAL KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 7, 2016 |
|
KAMLA CHANYAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 29, 2016 |
|
KAMLA DEVI Vs. NAND RAM GIRI & OTHERS
|
December 2, 2016 |
|
KAMMU AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 26, 2016 |
|
KAMNI VERMA Vs. STATE OF UTTARAKHAND AND ORS
|
April 12, 2016 |
|
KANDARI ASSOCIATES AND OTHERS Vs. GARHWAL MANDAL VIKAS NIGAM THROUGH
|
December 5, 2016 |
|
KANTA CHANDLE Vs. STATE OF UTTARAKHAND & OTHERS
|
March 31, 2016 |
|
KANTI RAM JOSHI Vs. CHIEF INFORMATION COMMISSIONER AND ORS
|
June 28, 2016 |
|
KAPIL AGARWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
June 8, 2016 |
|
KAPIL RANA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 26, 2016 |
|
KARAMVEER SINGH & ORS Vs. STATE OF UTTARAKHAND & ORS
|
February 5, 2016 |
|
KARAN MEHRESH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 7, 2016 |
|
KASHIM ALI Vs. STATE OF UTTARAKHAND & OTHERS
|
November 30, 2016 |
|
KASHMIRI DEVI Vs. VIJAY LAXMI
|
December 2, 2016 |
|
KAUSHAL SHARMA; VARUN PANDEY & ANOTHER; MUNI KAKKAD Vs. STATE OF UTTARAKHAND & OTHERS
|
September 16, 2016 |
|
KAUSHALYA DEVI AND ANOTHER; AJIT SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 9, 2016 |
|
KAVITA SRIVASTAVA Vs. STATE OF UTTARAKHAND & OTHERS
|
December 8, 2016 |
|
KEENETH JOAB Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 6, 2016 |
|
KEHAR SINGH Vs. RANVEER SINGH AND OTHERS
|
October 26, 2016 |
|
KESHAR SINGH NEGI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 9, 2016 |
|
KESHAR SINGH PANWAR & OTHERS; PRAKASH PANT Vs. STATE OF UTTARAKHAND & OTHERS; UNION OF INDIA & ANOTHER
|
November 19, 2016 |
|
KESHAV SAXENA @ NITESH GAURAV AND ANOTHER Vs. MANISHA SEXENA
|
July 13, 2016 |
|
KHALIL AHMAD Vs. NAGAR NIGAM, HARIDWAR AND ORS
|
March 19, 2016 |
|
KHALIL BEG @ GUDDU BEG & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 5, 2016 |
|
KHARAK BAHADUR AND RAM BAHADUR Vs. STATE OF UTTARAKHAND
|
May 13, 2016 |
|
KHEEM SINGH Vs. STATE OF UTTARAKHAND
|
May 19, 2016 |
|
KHEMRAJ SEMWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 15, 2016 |
|
KINU SARKAR Vs. STATE OF UTTARAKHAND & OTHERS
|
October 3, 2016 |
|
KIRAN GOSWAMI & OTHERS Vs. JHUSHAL NATH GOSWAMI
|
June 13, 2016 |
|
KISAN RICE & FLOUR MILL Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
KISAN SINGH NEGI Vs. STATE OF UTTARAKHAND & OTHERS
|
December 2, 2016 |
|
KISHAN SINGH NEGI AND OTHERS; SUMANT PRASAD BHATT; JAMAN SINGH BHAISORA AND ANOTHER; NARESH CHANDRA PANT AND OTHERS; FAHEEM AHMAD; KALYAN SINGH RAWAT AND ANOTHER; SHYAM SINGH LATWAL AND ANOTHER; SURYA PRAKASH AND ANOTHER; DINESH KUMAR AND OTHERS; VIRENDRA Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 21, 2016 |
|
KISHOR KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 19, 2016 |
|
KM NANDA BUM Vs. UTTARAKHAND TRANSPORT CORPORATION
|
August 30, 2016 |
|
KM TARUNA Vs. VICE CHANCELLOR, G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY & OTHERS
|
September 1, 2016 |
|
KM. BEERBALA Vs. STATE OF UTTARAKHAND & OTHERS
|
October 24, 2016 |
|
KOWA SHOJI CO LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
|
August 17, 2016 |
|
KRANTIVEER Vs. STATE OF UTTARAKHAND
|
October 19, 2016 |
|
KRISHANEE INFRASTRUCTURE PVT LTD & OTHERS Vs. STATE BANK OF INDIA & ANOTHER
|
September 2, 2016 |
|
KRISHI UTPADAN MANDI SAMITI & OTHERS Vs. SAVITA GARG
|
August 26, 2016 |
|
KRISHNA CHANDRA JOSHI AND ANOTHER; KAMAL KISHORE JOSHI AND ANOTHER ; NANDAN BAN GOSWAMI; STATE OF UTTARAKHAND AND ANOTHER Vs. RAKESH NEGI AND OTHERS ; STATE OF UTTARAKHAND AND OTHERS ; MUKESH RAWAT
|
October 6, 2016 |
|
KRISHNA JINDAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 29, 2016 |
|
KRISHNA KUMAR KALRA Vs. INSURANCE OMBUDSMAN OFFICE AND OTHERS
|
November 24, 2016 |
|
KRISHNA PRAKASH & ANOTHER Vs. STATE OF UTTARAKHAND
|
September 21, 2016 |
|
KRISHNA UNIYAL Vs. GEETANJALI CHAUDHARY
|
August 3, 2016 |
|
KULAWANT SINGH Vs. STATE OF UTTARAKHAND
|
May 17, 2016 |
|
KULDEEP Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 17, 2016 |
|
KULDEEP SINGH Vs. DHARAMENDER KUMAR JAIN & OTHERS
|
May 19, 2016 |
|
KULDEEP SINGH Vs. DHARMENDER KUMAR JAIN & OTHERS
|
October 28, 2016 |
|
KUMUD VAIDYA Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
June 7, 2016 |
|
KUMUDANI SRIVASTAVA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 16, 2016 |
|
KUNDAN SINGH Vs. STATE OF UTTARAKHAND
|
September 30, 2016 |
|
KUNDAN SINGH BHAKUNI Vs. STATE OF UTTARAKHAND
|
May 6, 2016 |
|
KUNTI DEVI Vs. RAJENDRA SINGH
|
May 3, 2016 |
|
KUNTLESH & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 8, 2016 |
|
KUNWAR SINGH Vs. DISTRICT MAGISTRATE, NAINITAL AND OTHERS
|
October 3, 2016 |
|
KURBAN @ BHURA Vs. STATE OF UTTARAKHAND & OTHERS
|
November 22, 2016 |
|
LAKSHIT BATTA Vs. STATE OF UTTARAKHAND
|
May 17, 2016 |
|
LAL SINGH BORA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 17, 2016 |
|
LALIT BELWAL Vs. JAGJEET SINGH ARORA AND ANOTHER
|
January 6, 2016 |
|
LALIT KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 19, 2016 |
|
LALIT MIGLANI Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 2, 2016 |
|
LATAFAT Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 1, 2016 |
|
LAXMAN LAL VERMA Vs. STATE OF UTTARAKHAND AND THREE OTHERS
|
June 2, 2016 |
|
LAXMAN SINGH Vs. KAILASHI DEVI & ANOTHER
|
April 21, 2016 |
|
LAXMAN SINGH JHINKWAN Vs. STATE OF UTTARAKHAND
|
May 30, 2016 |
|
LAXMI CHAND SHARMA Vs. DEPUTY DIRECTOR EDUCATION & OTHERS
|
May 12, 2016 |
|
LAXMI DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
November 17, 2016 |
|
LAXMI RATURI Vs. STATE OF UTTARAKHAND & OTHERS
|
April 22, 2016 |
|
LEELA @ LEELA BISHT; SUSHILA TRIPATHI Vs. STATE OF UTTARAKHAND & OTHERS; DISTRICT PROGRAMME OFFICER & OTHERS
|
August 2, 2016 |
|
LEELA DASILA Vs. STATE OF UTTARAKHAND & OTHERS
|
June 21, 2016 |
|
LEELADHAR PANT Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 17, 2016 |
|
LOKESH KUMAR Vs. STATE OF UTTARAKHAND
|
October 20, 2016 |
|
LOKESH SHARMA AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 22, 2016 |
|
M/S ARIHANT NARROW FABRICS (P) LTD. Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2016 |
|
M/S DURGA OIL AND STEEL WORKS & OTHERS Vs. EMPLOYEES STATE INSURANCE CORPORATION & OTHERS
|
July 14, 2016 |
|
M/S ENSCO MARITIME LTD. Vs. ADDITIONAL DIRECTOR OF INCOME TAX
|
May 30, 2016 |
|
M/S HINDUSTAN PETROLEUM CORPORATION LTD. & ANOTHER Vs. BABA NIHAL SINGH BHALLA
|
August 1, 2016 |
|
M/S MARUTI SAH & BROTHERS Vs. INCOME TAX OFFICER
|
December 26, 2016 |
|
M/S MEN POWER SECURITY AGENCY (REGD.) Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 30, 2016 |
|
M/S RAJBHRA MEDICARE PRIVATE LTD. Vs. STATE OF UTTARAKHAND AND OTHERS.
|
November 24, 2016 |
|
M/S SHRIRAM TRANSPORT FINANCE COMPANY LTD. Vs. MR. MASHKOOR AND ANOTHER
|
July 13, 2016 |
|
M/S SPX DRY COOLING TECHNOLOGIES Vs. BHARAT HEAVY ELECTRICALS LIMITED & ANOTHER
|
October 25, 2016 |
|
M/S VIRTUAAL RETAIL PRIVATE LIMITED Vs. M/S TITAN COMPANY LIMITED
|
August 3, 2016 |
|
M/S VISHWANATH PAPER AND BOARDS LTD. Vs. STATE OF UTTARAKHAND & OTHERS
|
June 2, 2016 |
|
MAA CHANDI DEVI TEMPLE PARMARTHTRUST & OTHERS Vs. MAA CHANDI DEVI TEMPLE TRUST & OTHERS
|
July 27, 2016 |
|
MAA CHANDI DEVI TEMPLE TRUST & ANOTHER Vs. ROHIT GIRI & OTHERS
|
April 27, 2016 |
|
MADAN KUKRETI Vs. RAZA ABBAS & OTHERS
|
March 8, 2016 |
|
MADAN LAL Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
MADHUSUDAN ARYA Vs. STATE OF UTTARAKHAND & OTHERS
|
November 17, 2016 |
|
MAHASHAKTI EDUCATION SOCIETY LANDAUR Vs. STATE OF UTTARAKHAND
|
November 23, 2016 |
|
MAHAVEER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 5, 2016 |
|
MAHBOOB ALI Vs. STATE OF UTTARAKHAND
|
October 7, 2016 |
|
MAHENDRA KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 26, 2016 |
|
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 2, 2016 |
|
MAHENDRA SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 18, 2016 |
|
MAHENDRA SINGH MEHTA Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR, NAINITAL
|
August 23, 2016 |
|
MAHESH CHANDRA JOSHI Vs. GRAND HOTEL, MALL, NAINITAL & OTHERS
|
December 14, 2016 |
|
MAHESH CHANDRA TIWARI Vs. STATE OF UTTARAKHAND & OTHERS
|
February 22, 2016 |
|
MAHESH RAM AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 19, 2016 |
|
MAHIPAL SHAH Vs. MAHESH POKHARIYAL & ANOTHER
|
October 20, 2016 |
|
MAHIPAL SINGH & ANOTHER Vs. NISHA GUPTA
|
March 16, 2016 |
|
MAHTAB Vs. STATE OF UTTARAKHAND
|
November 10, 2016 |
|
MALTI GUPTA Vs. SANDEEP BHANDARI @ SANDEEP OMI
|
September 14, 2016 |
|
MAM CHAND Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
MANAGING DIRECTOR, KUMAON MANDAL VIKAS NIGAM LTD , NAINITAL AND ANOTHER Vs. MATHURA DUTT PANDEY AND ANOTHER
|
December 5, 2016 |
|
MANGAL CHOUHAN Vs. SANGEETA
|
November 19, 2016 |
|
MANGATA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 7, 2016 |
|
MANGERAM AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 5, 2016 |
|
MANGTA AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 14, 2016 |
|
MANIK GHOSH Vs. ARVIND SINGH DEVOPA
|
July 12, 2016 |
|
MANIK GHOSH Vs. SOHAM INNOVATIVE VENTURE
|
July 12, 2016 |
|
MANISH CHAUHAN AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 21, 2016 |
|
MANISH KUMAR Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
MANISH TAYAL & ANOTHER Vs. MOHD SHARIQ & OTHERS
|
March 10, 2016 |
|
MANISHA BISHT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 13, 2016 |
|
MANISHA GIROTI Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 6, 2016 |
|
MANISHA YADAV Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 18, 2016 |
|
MANJEESH KUMAR SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 4, 2016 |
|
MANJEET SINGH AND OTHERS; HIRA SINGH; SUKHVINDER SINGH & OTHERS; GURMIT SINGH AND ANOTHER; JOGA SINGH AND OTHERS Vs. HARDEO SINGH AND OTHERS; UNION OF INDIA AND OTHERS
|
October 27, 2016 |
|
MANJU BHARADWAJ Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 11, 2016 |
|
MANJU KANDPAL Vs. STATE OF UTTARAKHAND & OTHERS
|
December 13, 2016 |
|
MANOJ BUTOLA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 28, 2016 |
|
MANOJ GUPTA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 11, 2016 |
|
MANOJ JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 18, 2016 |
|
MANOJ KUMAR VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 6, 2016 |
|
MANSARAM NAINWAL Vs. UTTARAKHAND TRANSPORT ROAD CORPORATION & OTHERS
|
November 15, 2016 |
|
MANVENDRA DEV TYAGI Vs. HARBANSH CHUG AND ORS
|
November 30, 2016 |
|
MATINA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2016 |
|
MAYUR DEV SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 28, 2016 |
|
MEENA Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 30, 2016 |
|
MEETU JAIN Vs. BANK OF BARODA
|
March 1, 2016 |
|
MEHANDI HASSAN Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 21, 2016 |
|
MEHARBAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 9, 2016 |
|
MEHARBAN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 30, 2016 |
|
MEHMOOD AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 4, 2016 |
|
MEHWAR KALAN SAHKARI SHRAM SANVIDA SAMITI LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
November 8, 2016 |
|
MISS MADHU MAIKHURI Vs. STATE OF UTTARAKHAND & OTHERS
|
January 5, 2016 |
|
MITHLESH KUMARI PANDEY Vs. COMMISSIONER KUMAON, NAINITAL & OTHERS
|
August 20, 2016 |
|
MITHUN KUMAR YADAV MINOR Vs. CHAIRMAN CENTRAL BOARD
|
May 25, 2016 |
|
MOHAMMAD IMRAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 25, 2016 |
|
MOHAMMAD IMRAN AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 27, 2016 |
|
MOHAMMAD KHURSHID Vs. RAMESH SINGH AND OTHERS
|
October 7, 2016 |
|
MOHAMMAD NAUSHAD @ SULLA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 3, 2016 |
|
MOHAMMAD SAEEM AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 22, 2016 |
|
MOHAMMAD SALIM Vs. STATE OF UTTARAKHAND
|
March 8, 2016 |
|
MOHAMMAD USMAN Vs. STATE OF UTTARAKHAND & OTHERS
|
September 7, 2016 |
|
MOHAN LAL DHYANI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
March 8, 2016 |
|
MOHAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
March 1, 2016 |
|
MOHAN SINGH KARKI Vs. MOHANI DEVI
|
October 28, 2016 |
|
MOHAN SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
|
March 31, 2016 |
|
MOHAR SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 23, 2016 |
|
MOHD ALI @ PAPPU AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 19, 2016 |
|
MOHD ANNEES Vs. STATE OF UTTARAKHAND & OTHERS
|
June 20, 2016 |
|
MOHD HASHIM Vs. STATE OF UTTARAKHAND & OTHERS
|
April 19, 2016 |
|
MOHD JAFAR Vs. DISTRICT MAGISTRATE, HARIDWAR & OTHERS
|
November 17, 2016 |
|
MOHD MUSTAKEEM AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 9, 2016 |
|
MOHD OSAMA Vs. STATE OF UTTARAKHAND
|
September 15, 2016 |
|
MOHD RIJWAN; MUNNI BEGUM & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 5, 2016 |
|
MOHD SALIM Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 5, 2016 |
|
MOHD USMAN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 12, 2016 |
|
MOHD YUNUS & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 26, 2016 |
|
MOHD. AADIL AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 1, 2016 |
|
MOHD. NADEEM AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 1, 2016 |
|
MOHD. RAMZAN Vs. MOHD. SAMMI AND ORS.
|
March 22, 2016 |
|
MOHIT Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 16, 2016 |
|
MOHIT KUMAR AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 8, 2016 |
|
MOHIT KUMAR GANDHI Vs. INDIAN OIL CORPORATION LTD & ANOTHER
|
June 9, 2016 |
|
MOHMMAD NASIR Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2016 |
|
MOHNI GOSWAMI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 4, 2016 |
|
MOIN KHAN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 4, 2016 |
|
MOMINA PARVEEN & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 9, 2016 |
|
MOOL CHAND Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 16, 2016 |
|
MORBET HEALTH CARE (P) LTD. Vs. PUNJAB NATIONAL BANK
|
March 21, 2016 |
|
MOTI RAM AND SEVEN OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 7, 2016 |
|
MS BAKSHI RICE MILL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 5, 2016 |
|
MS SHAHNAZ AYURVEDICS Vs. PITAMBER SINGH AND OTHERS
|
December 14, 2016 |
|
MUKESH @ MANOJ KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2016 |
|
MUKESH AGARWAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 15, 2016 |
|
MUKESH BHARGAVA Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 12, 2016 |
|
MUKESH KUMAR Vs. VIMLESH
|
March 18, 2016 |
|
MUKESH KUMAR SHARMA & OTHERS Vs. ANUJ KUMAR GARG & ANOTHER
|
June 21, 2016 |
|
MUNJAL SHOWA LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
September 20, 2016 |
|
MUNNI BISHT AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 2, 2016 |
|
MUNNI DEVI Vs. REGISTRAR COOPERATIVE SOCIETIES, GOVERNMENT OF UTTARAKHAND, DEHRADUN & OTHERS
|
December 13, 2016 |
|
MUSHARAF AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 17, 2016 |
|
MUSTAKEEM URF MUSTGEES Vs. STATE OF UTTARAKHAND
|
November 11, 2016 |
|
NAAZ FATIMA AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2016 |
|
NABEEL AHMAD Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 8, 2016 |
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NADEEM MIYAN KHAN Vs. UTTARAKHAND WAQF BOARD & ANOTHER
|
October 4, 2016 |
|
NAEEM AHMAD @ IMRAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 23, 2016 |
|
NAEEM ALIAS MUNNA Vs. STATE OF UTTARAKHAND
|
November 10, 2016 |
|
NAGAR PALIKA PARISHAD Vs. SUNDER
|
May 10, 2016 |
|
NAGAR PALIKA PARISHAD VIKAS NAGAR, DISTRICT DEHRADUN AND ORS Vs. PRAMOD KUMAR GUPTA; KAMLESH KUMAR GARG; SARVENDRA SINGH; GURUVACHAN SINGH; HIMKAR GUPTA S/O NARESH GUPTA; ANIL BANSAL S/O JEEVAN LAL BANSAL; AVINESH BANSAL S/O JEEVAN LAL BANSAL; SUSHMA BANSAL S/O ANIL BANSAL
|
August 22, 2016 |
|
NAGAR PANCHAYAT SULTANPUR Vs. ANIL KUMAR GUPTA
|
May 2, 2016 |
|
NAGENDRA DUTT THAPLIYAL Vs. SUNDAR SINGH PANWAR
|
November 18, 2016 |
|
NAIM AHMAD AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 20, 2016 |
|
NAINITAL ALMORA KSHETRIYA GRAMIN BANK Vs. GURMUK SINGH & OTHERS
|
July 14, 2016 |
|
NAND KISHORE Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
NAND KISHORE JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
June 10, 2016 |
|
NANDAN BAN GOSWAMI AND OTHERS Vs. VINOD KUMAR AND OTHERS
|
August 26, 2016 |
|
NANDAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 5, 2016 |
|
NANNU @ NANDAN ARYA Vs. STATE OF UTTARAKHAND
|
September 15, 2016 |
|
NARENDRA KUMAR Vs. SAROJ SHARMA
|
April 11, 2016 |
|
NARENDRA KUMAR Vs. SUDHIR TYAGI
|
June 30, 2016 |
|
NARENDRA LAL Vs. BRANCH MANAGING DIRECTOR NAINITAL DISTRICT CO-OPERATIVE BANK LTD & OTHERS
|
June 28, 2016 |
|
NARENDRA PAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 21, 2016 |
|
NARENDRA SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 26, 2016 |
|
NARENDRA SINGH DHARAMSHAKTU AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
February 4, 2016 |
|
NARENDRA SINGH RANA Vs. STATE OF UTTARAKHAND & OTHERS
|
August 4, 2016 |
|
NARESH Vs. STATE OF UTTARAKHAND
|
August 16, 2016 |
|
NARESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 29, 2016 |
|
NASEEM AHMAD AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 27, 2016 |
|
NATASHA MAKKAD Vs. GURCHARAN SINGH AND OTHERS
|
September 15, 2016 |
|
NATHI DEVI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
June 30, 2016 |
|
NATHI SINGH Vs. DIRECTORATE, REHABILITATION TEHRI DAM PROJECT/DISTRICT MAGISTRATE, TEHRI GARHWAL AND OTHERS
|
July 19, 2016 |
|
NATHIRAM KASHYAP Vs. OMKAR
|
July 5, 2016 |
|
NATIONAL INSURANCE CO LTD Vs. NARENDRA SINGH MAHANT & ANOTHER; SHAILENDRA SINGH MAHANT & ANOTHER
|
August 26, 2016 |
|
NATIONAL INSURANCE CO LTD Vs. AMAR SINGH
|
June 14, 2016 |
|
NATIONAL INSURANCE CO LTD ; PADAM SINGH Vs. MEENA DEVI & OTHERS; NATIONAL INSURANCE CO & ANOTHER
|
July 27, 2016 |
|
NATIONAL INSURANCE CO LTD ; PADAM SINGH Vs. MEENA DEVI & OTHERS
|
June 27, 2016 |
|
NATIONAL INSURANCE CO LTD ; PRESIDENT TATA CHEMICAL PVT LTD Vs. DUBBI DEVI & OTHERS; NATIONAL INSURANCE CO LTD & OTHERS
|
July 5, 2016 |
|
NATIONAL INSURANCE CO. LTD. Vs. RAGHUBEER SINGH
|
June 13, 2016 |
|
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. GITA PAL AND ORS.
|
April 12, 2016 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. NITIN KUMAR AND OTHERS
|
November 24, 2016 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SURESH DHIMAN AND ORS
|
July 26, 2016 |
|
NATIONAL INSURANCE COMPANY LTD Vs. DEEPAK & OTHERS
|
March 31, 2016 |
|
NATIONAL INSURANCE COMPANY LTD ; JAVED Vs. JAVED AND OTHERS; RIYASUDDING & OTHERS; ISRAR AHMED & OTHERS
|
September 27, 2016 |
|
NATIONAL UNION OF ONGC EMPLOYEES DEHRADUN Vs. REGISTRAR TRADE UNION LABOUR HOUSE & ANOTHER
|
June 9, 2016 |
|
NATTHA SINGH AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY LIMITED AND OTHERS
|
August 9, 2016 |
|
NATURAL HERBALS & SEEDS Vs. UNION OF INDIA & OTHERS
|
December 19, 2016 |
|
NAVEEN BATRA Vs. STATE OF UTTARAKHAND & OTHERS
|
October 28, 2016 |
|
NAVEEN KUMAR GUPTA Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
NAVNEET JAIN Vs. STATE OF UTTARAKHAND & OTHERS
|
June 22, 2016 |
|
NAVNIT AGGARWAL Vs. STATE OF UTTARAKHAND
|
October 20, 2016 |
|
NAWAB AHMED Vs. PERMENDAR @ PRAVENDAR KUMAR
|
September 27, 2016 |
|
NEELAM ANAND Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 29, 2016 |
|
NEELAM SHARMA Vs. KARAM SINGH WALIA
|
November 21, 2016 |
|
NEERAJ BHARDWAJ Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 5, 2016 |
|
NEERAJ KUMAR SAINI Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 8, 2016 |
|
NEETU Vs. STATE OF UTTARAKHAND & OTHERS
|
May 18, 2016 |
|
NETRA PAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 31, 2016 |
|
NEW AGE HOTELS AND RESORT LIMITED AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 19, 2016 |
|
NEW DREAMLAND ESTATE & ANOTHER Vs. NAINA SAAGI
|
March 31, 2016 |
|
NEW INDIA ASSURANCE CO LTD Vs. MATHURA DEVI & ANOTHER
|
April 11, 2016 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUBHASH CHANDRA & OTHERS; VIJAY RANI & OTHERS; KHEEMA DEVI & OTHERS; SONI & OTHERS; ROSHAN JAHAN & OTHERS; KAMLESH & OTHERS; RAMESH CHANDRA JOSHI & OTHERS; SHANTI DEVI & OTHERS; KM ANJU RANI & OTHERS
|
August 12, 2016 |
|
NEW INDIA ASSURANCE COM LTD Vs. RAMESHWARI DEVI & ORS
|
May 10, 2016 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANANDI DEVI & OTHERS
|
July 25, 2016 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GUDIYA AND OTHERS; KM GANGOTRI AND OTHERS; MAHENDRA SINGH THAGOONA AND ANOTHER; MAHESH KUMAR
|
September 23, 2016 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KHOOB SINGH & OTHERS
|
December 23, 2016 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUMAN NAINWAL
|
October 21, 2016 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RISHIPAL SINGH & OTHERS
|
November 17, 2016 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANGEETA @ GUDIA & OTHERS
|
December 22, 2016 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANDRA KANTA TIWARI & ANOTHER
|
December 28, 2016 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SHAKUN CHITRA & OTHERS
|
July 22, 2016 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KRITI RAM & OTHERS
|
August 22, 2016 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. VIMLA DEVI & OTHERS
|
March 19, 2016 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BALRAM SINGH & ANOTHER
|
March 22, 2016 |
|
NEW INDIA ASSURANCE COMPANY LTD ; MAMTA JOSHI & OTHERS Vs. MAMTA JOSHI & OTHERS; FAHEEM AHMAD & OTHERS
|
August 16, 2016 |
|
NEW INDIA ASSURANCE COMPANY LTD ; ORIENTAL INSURANCE COMPANY LTD Vs. NARAYAN SINGH AND OTHERS
|
September 28, 2016 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. FAROOQ
|
June 9, 2016 |
|
NEW INDIA INSURANCE COMPANY LIMITED Vs. MEENA GULATI AND OTHERS
|
December 27, 2016 |
|
NEW INDIA INSURANCE COMPANY LIMITED Vs. SUMITA AND OTHERS
|
December 21, 2016 |
|
NIDHI SEEDS CORPORATION Vs. TRIBUNAL, COMMERCIAL TAX & OTHERS
|
May 18, 2016 |
|
NIDHI SINGH AND OTHERS; PREM PRAKASH SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 3, 2016 |
|
NIRDOSH KUMAR Vs. CIVIL JUDGE (JD) LAKSAR & OTHERS
|
November 16, 2016 |
|
NIRMAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 11, 2016 |
|
NIRMLA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 23, 2016 |
|
NIRVIKAR Vs. STATE OF UTTARAKHAND & OTHERS
|
March 28, 2016 |
|
NISAR JAHAN @ NISHAR JAHAN Vs. KISHWAR JAHAN AND ANOTHER
|
May 5, 2016 |
|
NISHAN SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
February 5, 2016 |
|
NISHI TYAGI Vs. STATE OF UTTARAKHAND & OTHERS
|
December 6, 2016 |
|
NITIN CHANDOLA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2016 |
|
NOORE NAZAR KHAN Vs. STATE OF UTTARAKHAND & OTHERS
|
June 6, 2016 |
|
OIL AND NATURAL GAS CORPORATION LTD. Vs. MR.D.K. TAKNET
|
December 27, 2016 |
|
OIL AND NATURAL GAS CORPORATION LTD. Vs. UNION OF INDIA AND OTHERS
|
August 8, 2016 |
|
OM DUTT SHARMA Vs. RAM DUTT SHARMA & ANOTHER
|
August 11, 2016 |
|
OM KAILASH TYAGI AND ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
June 20, 2016 |
|
OM PRAKASH Vs. RAKAM SINGH PRADHAN
|
August 12, 2016 |
|
OM PRAKASH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 2, 2016 |
|
OM PRAKASH Vs. STATE OF UTTARAKHAND
|
December 28, 2016 |
|
OM PRAKASH Vs. CHANCELLOR, G B PANT UNIVERSITY & OTHERS
|
November 9, 2016 |
|
OM PRAKASH ARYA; ARYA VIDHYA SABHA GURUKUL KANGRI Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 5, 2016 |
|
OMBIR SINGH Vs. MDDA RAMKY ISBT LTD
|
September 15, 2016 |
|
OMVEER Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 18, 2016 |
|
ORIENTAL INSURANCE CO LTD Vs. RASHMI TIWARI & OTHERS
|
December 15, 2016 |
|
ORIENTAL INSURANCE CO LTD Vs. CHAMELI DEVI AND OTHERS
|
November 28, 2016 |
|
ORIENTAL INSURANCE CO LTD Vs. SURESH CHAND ALIAS GUDDU & OTHERS
|
June 16, 2016 |
|
ORIENTAL INSURANCE CO LTD Vs. VIDHYARANI @ VIDHYA DEVI & OTHERS
|
April 8, 2016 |
|
ORIENTAL INSURANCE CO LTD Vs. DEVKI DEVI & OTHERS
|
May 9, 2016 |
|
ORIENTAL INSURANCE CO LTD ; KULDEEP SINGH PATNI Vs. JAYANTI DEVI & OTHERS
|
June 30, 2016 |
|
ORIENTAL INSURANCE CO. Vs. SMT. GANGA JAISI & OTHERS
|
July 20, 2016 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJ KUMAR AND OTHERS
|
December 19, 2016 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SAHAJAHAN PARVEEN AND OTHERS
|
December 20, 2016 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. PHOOLMALA & OTHERS
|
May 16, 2016 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. REENA DEVI & OTHERS
|
December 14, 2016 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BACHAN SINGH & ANOTHER; NEEMA DEVI & OTHERS; HARI SINGH & ANOTHER; SOBAN SINGH & ANOTHER; CHANDRA BALLABH & ANOTHER
|
July 28, 2016 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BINDU DEVI & ANOTHER; KAMLA VISHWAKARMA & ANOTHER; BASANTI DEVI & ANOTHER; MANHARI DEVI & ANOTHER; SHURMA DEVI & ANOTHER; REBU DEVI & ANOTHER; KAHURA & ANOTHER
|
September 21, 2016 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SANGITA ARYA & OTHERS
|
July 22, 2016 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RAM LAL & OTHERS
|
December 23, 2016 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. KAMLA DEVI & OTHERS
|
December 22, 2016 |
|
PALLAVI Vs. STATE OF UTTARAKHAND
|
September 30, 2016 |
|
PALVINDRA SINGH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 19, 2016 |
|
PAN SINGH Vs. H.K. UPRETI
|
June 2, 2016 |
|
PANDIT SHIV PRASAD Vs. RAJA LAKSHMI LAL JI PITTI
|
May 21, 2016 |
|
PANJAB NATIONAL BANK Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR AND OTHERS
|
November 21, 2016 |
|
PANKAJ KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
February 24, 2016 |
|
PANKAJ SINGH KANYAL Vs. STATE OF UTTARAKHAND
|
August 16, 2016 |
|
PANKAJ SINGHAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 10, 2016 |
|
PARAMJIT SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 26, 2016 |
|
PARBHAS MAJUMDAR Vs. STATE OF UTTARAKHAND AND ORS
|
November 29, 2016 |
|
PARITOSH KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 24, 2016 |
|
PARMANAND BHATT Vs. RAMAYAN KUSHWAHA
|
March 17, 2016 |
|
PARMENDRA DOBAL Vs. MUKTA MEHRA & ANOTHER
|
June 16, 2016 |
|
PARVATIYA BHOOMIHIN SHILPKAR VIKAS SAMITI Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 18, 2016 |
|
PARVINDER KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
April 18, 2016 |
|
PARWATI DEVI Vs. BANK OF BARODA
|
July 1, 2016 |
|
PAWAN KUMAR Vs. MEENAKSHI
|
March 17, 2016 |
|
PAWAN KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 15, 2016 |
|
PAWAN KUMAR PAL Vs. RAJ LUMBA & OTHERS
|
December 19, 2016 |
|
PAWAN PALADIYA Vs. STATE OF UTTARAKHAND & OTHERS
|
August 20, 2016 |
|
PAWAN THAPA & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
June 21, 2016 |
|
PHOOL SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 1, 2016 |
|
PINKI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 18, 2016 |
|
PIYUSH CHANDRA CHATURVEDI Vs. PRESIDING OFFICER LABOUR COURT & OTHERS
|
September 22, 2016 |
|
POOJA MATHUR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 16, 2016 |
|
POOJA SAJWAN Vs. STATE OF UTTARAKHAND & OTHERS
|
December 6, 2016 |
|
POONAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 29, 2016 |
|
POORAN SINGH RAUTELA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 7, 2016 |
|
POWER TECHNOLOGY CORPORATION Vs. STATE OF UTTARAKHAND AND OTHERS; ASSISTANT LABOUR COMMISSIONER AND ANOTHER
|
July 13, 2016 |
|
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 27, 2016 |
|
PRADEEP KUMAR SAINI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 5, 2016 |
|
PRADEEP SINGH ASWAL Vs. OM PRAKASH AND ANOTHER
|
March 8, 2016 |
|
PRADEEP SINGH BAGGA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 6, 2016 |
|
PRAKASH CHANDRA RAKHARI Vs. STATE OF UTTARAKHAND
|
June 2, 2016 |
|
PRAMOD KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
December 7, 2016 |
|
PRATAP SINGH Vs. STATE OF UTTARAKHAND AND THREE OTHERS
|
June 2, 2016 |
|
PRATAP SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 29, 2016 |
|
PRAVEEN DUTTA @ PANKAJ Vs. STATE OF UTTARAKHAND & OTHERS
|
March 4, 2016 |
|
PRAYAG DUTT DHAUNDHIYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 8, 2016 |
|
PREETI DHAWAN; HIMANSHU AERAN & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 9, 2016 |
|
PREETI SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 29, 2016 |
|
PREM AND ANOTHER Vs. ANIL BISHT & OTHERS; MAHANT GOPAL GIRI & OTHERS
|
April 11, 2016 |
|
PREM SINGH RAWAT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
December 7, 2016 |
|
PREMIER NUTRACEUTICALS PVT LTD Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 21, 2016 |
|
PRINCIPAL JAWAHAR NAVODAYA VIDYALAYA AND ANOTHER Vs. ABHAY CHAUDHARY (MINOR) AND ANOTHER
|
June 21, 2016 |
|
PROF. AJAY SINGH RAWAT Vs. THE HIGH COURT OF UTTARAKHAND
|
August 27, 2016 |
|
PUNEET GUPTA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2016 |
|
PUNEET KANSAL Vs. STATE OF UTTARAKHAND & OTHERS
|
September 6, 2016 |
|
PURAN CHANDRA Vs. UNION OF INDIA & OTHERS
|
May 9, 2016 |
|
PURAN SINGH Vs. DURGA PRASAD
|
August 22, 2016 |
|
PURAN SINGH FARTYAL Vs. STATE OF UTTARAKHAND
|
May 31, 2016 |
|
PURNA DEVI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 5, 2016 |
|
PURNA NAND NAIK Vs. UNION OF INDIA & OTHERS
|
May 17, 2016 |
|
PURUSHOTTAM LAL JAIN & OTHERS Vs. MITHILESH JAIN & OTHERS
|
April 27, 2016 |
|
PUSHPA BUDHANI Vs. SURESH CHANDRA & OTHERS
|
March 16, 2016 |
|
PUSHPA DEVI Vs. BISHAMBER SINGH & OTHERS
|
October 28, 2016 |
|
PUTRI Vs. DISTRICT MAGISTRATE, HARIDWAR AND ORS
|
December 1, 2016 |
|
R P CHURCH Vs. LT COL RAKESH SARKAR AND ANOTHER
|
October 18, 2016 |
|
R S KANDHARI Vs. STATE OF UTTARAKHAND & OTHERS
|
November 15, 2016 |
|
RACHIT CHAWLA AND SEVEN OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 9, 2016 |
|
RADHA BALLABH PANDEY AND OTHERS ; KHEEMA KARAKOTI; PAN SINGH KHATI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 16, 2016 |
|
RADHA KRISHNA PALIWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
August 22, 2016 |
|
RADHEY SHYAM & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 18, 2016 |
|
RAEES Vs. STATE OF UTTARAKHAND
|
September 30, 2016 |
|
RAGHUWAR DUTT BHATT Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 26, 2016 |
|
RAHIL ATHER & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 1, 2016 |
|
RAHUL Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 23, 2016 |
|
RAHUL SAINI Vs. STATE OF UTTARAKHAND & OTHERS
|
September 5, 2016 |
|
RAI SINGH & ANOTHER Vs. MAHAVEER & OTHERS
|
July 13, 2016 |
|
RAI SINGH & ANOTHER; RAVITA DEVI & OTHERS Vs. MAST RAM SHETRI & ANOTHER
|
July 5, 2016 |
|
RAIWALA KRISHI SAHAKARI SAMITI LIMITED Vs. SECRETARY COOPERATIVE SOCIETIES & ANOTHER
|
November 23, 2016 |
|
RAJ BAHADUR Vs. CENTRAL BUREAU OF INVESTIGATION & ANOTHER
|
March 19, 2016 |
|
RAJ BHABARANJAN GHOSAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 22, 2016 |
|
RAJ KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 21, 2016 |
|
RAJ KUMAR PRAJAPATI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 7, 2016 |
|
RAJ SYSTEM PVT LTD & ANOTHER Vs. SHANTI REFRIGERATION & OTHERS
|
April 22, 2016 |
|
RAJA RAM & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 22, 2016 |
|
RAJAN KHANNA Vs. VIKAS GUPTA @ JIMMI AND ANOTHER
|
April 5, 2016 |
|
RAJBHRA MEDICARE PRIVATE LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
November 10, 2016 |
|
RAJBHRA MEDICARE PRIVATE LTD ; MAHESH KUMAR JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 8, 2016 |
|
RAJBIR SINGH Vs. UNION OF INDIA & OTHERS
|
July 11, 2016 |
|
RAJEEV MARWAH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 7, 2016 |
|
RAJEEV SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 19, 2016 |
|
RAJEEV TAJYAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
October 19, 2016 |
|
RAJENDRA AGRAWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 24, 2016 |
|
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 28, 2016 |
|
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 2, 2016 |
|
RAJENDRA KUMAR MAHESHWARI Vs. STATE OF UTTARAKHAND & OTHERS
|
January 14, 2016 |
|
RAJENDRA PAL @ PINKY AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 4, 2016 |
|
RAJENDRA PRASAD Vs. EXECUTIVE ENGINEER & ANOTHER
|
July 19, 2016 |
|
RAJENDRA PRASAD & OTHERS Vs. PURAN SINGH & OTHERS
|
December 28, 2016 |
|
RAJENDRA PRASAD JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 16, 2016 |
|
RAJENDRA PRASAD THAPLIYAL Vs. UNION OF INDIA AND OTHERS
|
December 5, 2016 |
|
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 18, 2016 |
|
RAJENDRA SINGH @ PALI AND SIX OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 17, 2016 |
|
RAJENDRA SINGH BISHT; ISH MOHAN KUKRETI; HARISH CHANDRA; BALBEER SINGH; RAM AVTAR ANAND; SURENDRA DUTT BIJALWAN; MANGU RAM; MAHESH NATH BHANDARI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 20, 2016 |
|
RAJENDRA SINGH NEGI @ PAPPU Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 10, 2016 |
|
RAJESH @ RAJESHWARI AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
December 28, 2016 |
|
RAJESH BANWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
June 30, 2016 |
|
RAJESH CHAWLA Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY & ANOTHER
|
December 28, 2016 |
|
RAJESH GULATI Vs. STATE OF UTTARAKHAND
|
May 13, 2016 |
|
RAJESH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
February 5, 2016 |
|
RAJESH KUMAR @ RAJESH TYAGI Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 16, 2016 |
|
RAJESH KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 14, 2016 |
|
RAJESH KUMAR SANJAY GUPTA Vs. UNION OF INDIA & OTHERS
|
March 22, 2016 |
|
RAJU CHOUDHARY & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 3, 2016 |
|
RAJVEER SINGH Vs. APPELLATE AUTHORITY/DISTRICT JUDGE, HARDWAR & OTHERS
|
March 22, 2016 |
|
RAKESH SABBARWAL Vs. STATE OF UTTARAKHAND
|
June 9, 2016 |
|
RAKESH SAKSERIA Vs. SMT. KUMUD & OTHERS
|
September 7, 2016 |
|
RAKESH SINGH Vs. STATE OF UTTARAKHAND
|
October 19, 2016 |
|
RAKESH VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 29, 2016 |
|
RAKSHIT SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 6, 2016 |
|
RAM ASREY Vs. STATE OF UTTARAKHAND & OTHERS
|
August 10, 2016 |
|
RAM AWATAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 5, 2016 |
|
RAM BABU MISHRA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 9, 2016 |
|
RAM CHANDER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 6, 2016 |
|
RAM GOPAL SEMWAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 28, 2016 |
|
RAM PAL SINGH AND ANOTHER Vs. GOVINDI AND OTHERS
|
September 29, 2016 |
|
RAM PRASAD NEPANE Vs. HIRA NEPANE
|
February 22, 2016 |
|
RAM SEVAK SABHA Vs. STATE OF UTTARAKHAND
|
September 14, 2016 |
|
RAM SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 18, 2016 |
|
RAMAKANT Vs. GOVERNMENT OF UTTARAKHAND & OTHERS
|
October 4, 2016 |
|
RAMANAND PANDEY Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 2, 2016 |
|
RAMCHANDRA RASTOGI Vs. RADHEY SHYAM
|
August 9, 2016 |
|
RAMESH Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 5, 2016 |
|
RAMESH AJMANI Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 19, 2016 |
|
RAMESH CHANDRA JOSHI AND ANOTHER Vs. IQBAL AHMAD AND ORS
|
December 9, 2016 |
|
RAMESH CHANDRA THAPLIYAL Vs. ANUSUYA PRASAD S/O LATE BHAGWATI PRASAD THAPLIYAL; SHANTI PRASAD S/O LATE BHAGWATI PRASAD THAPLIYAL; DINESH PRASAD S/O LATE BHAGWATI PRASAD THAPLIYAL; POORNIMA DEVI W/O ANUSUYA PRASAD
|
July 28, 2016 |
|
RAMESH KUMAR MANDAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 26, 2016 |
|
RAMESH LAL & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 28, 2016 |
|
RAMESH LAL VERMA Vs. STATE OF UTTARAKHAND & ANR
|
May 9, 2016 |
|
RAMESH PRASAD DUTT Vs. ACHILA DUTT AND ANOTHER
|
November 21, 2016 |
|
RAMESH SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 16, 2016 |
|
RANDHIR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION & OTHERS
|
September 21, 2016 |
|
RANJEET SINGH (MINOR) & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 8, 2016 |
|
RANVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
December 9, 2016 |
|
RANVEER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 16, 2016 |
|
RAO KHURRAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 7, 2016 |
|
RASHID AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 9, 2016 |
|
RASPAL SINGH AND 12 OTHERS Vs. S K KABIDAYAL, DIVISIONAL FOREST OFFICER, TARAI WEST FOREST DIVISION, RAMNAGAR, DISTRICT NAINITAL
|
June 21, 2016 |
|
RATTAN SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 23, 2016 |
|
RAUNAK MALHOTRA AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2016 |
|
RAVI KUMAR Vs. RANU SHARMA
|
November 9, 2016 |
|
RAVI SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 10, 2016 |
|
RAVINDER SINGH MAND AND TWO OTHERS Vs. S S P UDHAM SINGH NAGAR AND OTHERS
|
November 8, 2016 |
|
RAVINDRA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 14, 2016 |
|
RAVINDRA JUGRAN Vs. UNION OF INDIA & OTHERS
|
November 7, 2016 |
|
RAVINDRA MANDAL Vs. STATE OF UTTARAKHAND & OTHERS
|
November 16, 2016 |
|
RAVINDRA PAL SINGH NEGI Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 1, 2016 |
|
RAVINDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 22, 2016 |
|
RECKITT BENCKISER (INDIA) PRIVATE LIMITED Vs. STATE OF UTTARAKHAND AND ORS.
|
February 24, 2016 |
|
REENA YADAV Vs. STATE OF UTTARAKHAND & OTHERS
|
December 1, 2016 |
|
REGISTRAR, GURUKUL KANGRI VISHWAVIDYALAYA AND ORS. Vs. DISTRICT ELECTION OFFICER/DISTRICT MAGISTRATE, HARIDWAR AND ORS.
|
January 4, 2016 |
|
REHAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 5, 2016 |
|
REKHA DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
June 28, 2016 |
|
REKHA DEVI Vs. UTTARAKHAND PARIWAHAN NIGAM & OTHERS
|
July 14, 2016 |
|
REKHA MITTAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 26, 2016 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. HEMA DEVI & OTHERS; BHAGWATI DEVI & OTHERS
|
August 19, 2016 |
|
RELIANCE GENERAL INSURANCE COMPANY Vs. HARDEI AND ORS.
|
April 26, 2016 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MASTER PRAKHAR GARG AND OTHERS
|
December 8, 2016 |
|
REWADHAR JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 1, 2016 |
|
RIMPI SAINI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
July 22, 2016 |
|
RISHABH SRIVASTAVA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 25, 2016 |
|
RISHIKESH RAI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 28, 2016 |
|
RIZWAN AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 8, 2016 |
|
RIZWAN AND NINE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 17, 2016 |
|
ROHAN SINGH KAPKOTI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
February 5, 2016 |
|
ROHIT KUMAR Vs. H N B GARHWAL UNIVERSITY, SRINAGAR & ANOTHER
|
August 31, 2016 |
|
ROHITASH SINGH Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND ANOTHER
|
May 9, 2016 |
|
RUBINA PARVEEN Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 9, 2016 |
|
RUBY CHAUDHARY Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 5, 2016 |
|
RUKMA DEVI Vs. NATIONAL INSURANCE CO.LTD
|
June 3, 2016 |
|
RUPESH KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND
|
August 17, 2016 |
|
S K BHATNAGAR Vs. C B I AND ANOTHER
|
June 1, 2016 |
|
S S V HIGH TECH PVT LTD Vs. STATE OF UTTARAKHAND & ANOTHER
|
February 24, 2016 |
|
S.C. MATHUR Vs. JITIN NIKHANJ
|
September 6, 2016 |
|
SABA RASOOL Vs. FIROZE ALI
|
August 29, 2016 |
|
SACHIN GUPTA Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 14, 2016 |
|
SADANAND DEV SHARMA Vs. MORDHWAJ SHARMA
|
July 28, 2016 |
|
SADHANA DEVI Vs. STATE INFORMATION COMMISSION & OTHERS
|
June 16, 2016 |
|
SAEEDA Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 1, 2016 |
|
SAFALTA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
May 6, 2016 |
|
SAFALTA SINGH AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 10, 2016 |
|
SAFDAR ALI Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 4, 2016 |
|
SAHAB SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 17, 2016 |
|
SAHOTA SEEDS LIMITED Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
SAJID Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
SAJID AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 21, 2016 |
|
SAKAT CHAND Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 27, 2016 |
|
SAKET Vs. SMT. NAXCHATRO DEVI AND OTHERS
|
August 16, 2016 |
|
SALEEM AHMAD & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 26, 2016 |
|
SANDEEP KUMAR SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
May 18, 2016 |
|
SANDEEP RAWAT Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 1, 2016 |
|
SANGAM RESTAURANT Vs. STATE OF UTTARAKHAND & OTHERS
|
October 19, 2016 |
|
SANGATHA S/O MURAHU; RAMSHISH; RAM AWADH; AVDHESH; RAMASHRYA; SANTRAJ; NAND LAL S/O RAMANAND; HERDEV S/O ALGOO; JAGANNATH S/O RAVAYA; RAMAINDRA S/O MITHUN; BALBHADRA S/O MUNNA LAL; RAMPRITI Vs. HERINDRAJEET SINGH S/O COL JAGWANT SINGH
|
August 20, 2016 |
|
SANGITA GARG Vs. STATE OF UTTARAKHAND
|
October 22, 2016 |
|
SANJAY BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 15, 2016 |
|
SANJAY KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
December 20, 2016 |
|
SANJAY KUMAR @ SANJAY PUNDIR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 24, 2016 |
|
SANJAY SETH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 2, 2016 |
|
SANJAY TYAGI AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 21, 2016 |
|
SANJAY VERMA Vs. OMSAI INFRA PROMOTERS (P) LTD. & OTHERS
|
March 10, 2016 |
|
SANJEEV KUMAR Vs. STATE OF UTTARAKHAND
|
September 17, 2016 |
|
SANJEEV KUMAR GAGNEJA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 11, 2016 |
|
SANT KULWANT SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 19, 2016 |
|
SANT LAL ARYA Vs. STATE OF UTTARAKHAND & OTHERS
|
August 10, 2016 |
|
SANT STEEL AND ALLOYS PVT LTD ; KOTDWAR STEEL LTD; BHAGYASHREE STEEL ALLOYS; PUSHKAR STEEL PVT LTD ; AMRIT VARSHA UDYOG LTD ; HRJ STEELS PVT LTD ; SUMO STEELS PVT LTD ; KUKRETI STEELS LTD ; PODDAR ISPAT PVT LTD Vs. UTTARAKHAND POWER CORPORATION & ANOTHER
|
April 22, 2016 |
|
SANTOSH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 22, 2016 |
|
SANTOSH KUMAR NAUTIYAL Vs. STATE OF UTTARAKHAND
|
September 29, 2016 |
|
SANTPAL & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 15, 2016 |
|
SARDAR BALWINDER SINGH Vs. RAKESH, S/O CHATTAR SINGH
|
December 27, 2016 |
|
SARDAR GURBACHAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 17, 2016 |
|
SARDAR GURUCHARAN SINGH MAKKAD & ANOTHER Vs. JASMINDER SINGH MAKKAD & ANOTHER
|
July 20, 2016 |
|
SARDAR RAGHUBEER SINGH Vs. SATISH CHANDRA SANGAR
|
August 19, 2016 |
|
SARDAR SARVENDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 17, 2016 |
|
SARFARAJ AHMAD; USMAN Vs. STATE OF UTTARAKHAND
|
September 16, 2016 |
|
SARFARAZ @ HAIDER & OTHERS Vs. STATE OF UTTARANCHAL
|
August 27, 2016 |
|
SARFARAZ KHAN Vs. STATE OF UTTARAKHAND
|
September 27, 2016 |
|
SARITA RANI Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 17, 2016 |
|
SAROJ DEVI Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 23, 2016 |
|
SARVA SINGH CHAUHAN & OTHERS; NATHU RAM JOSHI & OTHERS; GOVIND SINGH JANOTI & OTHERS Vs. UNION OF INDIA & OTHERS
|
May 13, 2016 |
|
SATBIR SINGH SUHAG Vs. STATE OF UTTARAKHAND & OTHERS
|
June 22, 2016 |
|
SATENDRA & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 30, 2016 |
|
SATENDRA KUMAR SAINI Vs. ZILA KENDRIYA UPBHOGTA SEHKARI BHANDAR LTD
|
June 15, 2016 |
|
SATENDRA SINGH RATHORE Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 9, 2016 |
|
SATISH GUPTA Vs. STATE OF UTTARAKHAND
|
December 21, 2016 |
|
SATISH KUMAR CHAUHAN AND OTHERS Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS
|
November 16, 2016 |
|
SATISH KUMAR SHARMA Vs. SECRETARY NAGAR VIKAS ANUBHAG (1), UP LUCKNOW, NOW UTTARAKHAND
|
March 21, 2016 |
|
SATISH KUMAR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
June 22, 2016 |
|
SATNAM SINGH Vs. STATE OF UTTARAKHAND
|
June 2, 2016 |
|
SATNAM SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 8, 2016 |
|
SATYA PRAKASH AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 29, 2016 |
|
SAU SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 4, 2016 |
|
SAURABH CHAUHAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
July 8, 2016 |
|
SAURABH SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2016 |
|
SAURABH SHUKLA; NEHA CHAUHAN; MADHULIKA GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2016 |
|
SAURABH SINGH @ SUBHAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 18, 2016 |
|
SAURAV KUMAR AND SIX OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 5, 2016 |
|
SAVITRI NEGI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 7, 2016 |
|
SAYAD RAFAT ALI Vs. PANKAJ UPADHYAYA
|
June 10, 2016 |
|
SEBASTINA Vs. OUSEPH, KOCHERIAL HOUSE THYCATTUSSERY
|
April 25, 2016 |
|
SEVARAM AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 22, 2016 |
|
SEWA SINGH Vs. JOGINDRA SINGH
|
August 4, 2016 |
|
SGS PHARMACEUTICAL PVT LTD Vs. RAJASTHAN MEDICAL SERVICE CORPORATION LTD
|
December 2, 2016 |
|
SHAHID HUSSAIN Vs. STATE OF UTTARAKHAND
|
October 20, 2016 |
|
SHAHJAD HASAN @ AAJAD HASAN & ORS. Vs. MOHD. MUSTAFA & ANR.
|
November 30, 2016 |
|
SHAHVEJ ALAM Vs. HEMWATI NANDAN BAHUGUNA UNIVERSITY & OTHERS
|
December 20, 2016 |
|
SHAHZAD Vs. STATE OF UTTARAKHAND
|
November 9, 2016 |
|
SHAIL KUMAR DATTA & OTHERS Vs. SANJEEV RATRA & OTHERS
|
November 29, 2016 |
|
SHAILENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 29, 2016 |
|
SHAILENDRA SINGH BISHT Vs. SANJAY BHANDARI AND ANOTHER
|
September 6, 2016 |
|
SHAKEEL ALAM QURESHI Vs. AZAZ ANSARI & OTHERS
|
July 25, 2016 |
|
SHALINI MAGAN Vs. COMMISSIONER OF INCOME TAX
|
December 7, 2016 |
|
SHALINI SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
August 11, 2016 |
|
SHALINI SINGH AND OTHERS Vs. UNION OF INDIA & OTHERS
|
July 14, 2016 |
|
SHAMMI Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 22, 2016 |
|
SHANKAR SEEDS (P) LIMITED Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 7, 2016 |
|
SHANKAR SINGH BISHT Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 22, 2016 |
|
SHASHANK MALIK & ANOTHER Vs. MDDA RAMKY ISBT LTD
|
July 7, 2016 |
|
SHASHANK RAMOLA AND ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
April 27, 2016 |
|
SHASHI BHUSHAN Vs. SMT. DR. MEENA JAIN
|
January 5, 2016 |
|
SHASIBALA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 8, 2016 |
|
SHER ALI Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 1, 2016 |
|
SHER CHAND Vs. STATE OF UTTARAKHAND & OTHERS
|
September 5, 2016 |
|
SHER SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
|
June 2, 2016 |
|
SHIBBU ALIAS SHIV PRASAD Vs. GEETANJALI CHAUDHARY
|
August 3, 2016 |
|
SHIKHA SETH AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 20, 2016 |
|
SHILPENDRA BANSAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 24, 2016 |
|
SHISH PAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 4, 2016 |
|
SHISHPAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 10, 2016 |
|
SHIV KUMAR Vs. S K DUTTA & OTHERS
|
August 10, 2016 |
|
SHIV RICE MILL Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
SHOBHA DEVI; SEEMA RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
|
March 1, 2016 |
|
SHRI ASHWIN CHAUDHRY Vs. SMT. KIRAN CHAUDHRY
|
June 20, 2016 |
|
SHRI MUNISHWAR VEDANG VIDYALAYA RISHIKESH Vs. SMT. LUXMI DEVI & OTHERS
|
April 11, 2016 |
|
SHYAM OIL & RICE MILLS Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
SHYAM PAL AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 29, 2016 |
|
SHYAM SINGH AND OTHERS Vs. DEPUTY DIRECTOR, CONSOLIDATION/ADDITIONAL COLLECTOR, DISTRICT HARIDWAR & OTHERS
|
September 7, 2016 |
|
SHYAM SUNDARI @ NEHA Vs. STATE OF UTTARAKHAND & OTHERS
|
September 14, 2016 |
|
SIDARTH KOTNALA Vs. CHIEF EDUCATION OFFICER & OTHERS
|
July 20, 2016 |
|
SIDHARTH PAPERS P LTD & ANOTHER; SAGAR PULP AND PAPER MILLS LTD & ANOTHER; GORAYA STRAW BOARD MILLS PVT LTD & ANOTHER; PROLIFIC PAPERS PVT LTD & ANOTHER; BANWARI PAPAR MILLS LTD & ANOTHER; RAJLAKSHMI PAPER AND BOARDS PVT LTD & ANOTHER; FIBREMARX PAPERS PV Vs. STATE OF UTTARAKHAND & OTHERS
|
June 10, 2016 |
|
SIJO P. SAIM @ SIJO PAINAMATHIKAL SAIM Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 14, 2016 |
|
SIMRAN KAUR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 10, 2016 |
|
SMT. ANJU LUNTHI Vs. SMT. DEEPIKA BORA AND OTHERS
|
October 20, 2016 |
|
SMT. DEEPA RAUTELA Vs. J.K. SAUKAT CEMENT PIPE PVT. LTD.
|
April 22, 2016 |
|
SMT. DR. DEEPA SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 15, 2016 |
|
SMT. HIRDESH DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
June 2, 2016 |
|
SMT. JANKI UPRETI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
January 14, 2016 |
|
SMT. KAVITA PANT Vs. STATE OF UTTARAKHAND & OTHERS
|
October 4, 2016 |
|
SMT. KIRAN CHOPRA Vs. KANWAL KISHORE
|
August 30, 2016 |
|
SMT. KRISHNA THAPLIYAL Vs. ACHLA NAND CHANDOLA
|
May 17, 2016 |
|
SMT. NEW INDIA ASSURANCE COMPANY LIMITED AND OTHERS Vs. VIMAL RANI AND OTHERS
|
December 19, 2016 |
|
SMT. NIDHI SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 3, 2016 |
|
SMT. RUKHSANA Vs. STATE OF UTTARAKHAND
|
September 27, 2016 |
|
SMT. SHANTI DEVI Vs. DR. RAHUL KHANNA
|
August 9, 2016 |
|
SMT. USHA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 15, 2016 |
|
SMT. VIGHNESHWARI Vs. FOREST SECRETARY, STATE OF UTTARAKHAND
|
April 1, 2016 |
|
SOHAN VEER SINGH; KUNWAR SINGH Vs. KUNWAR SINGH; SOHANVIR SINGH
|
July 15, 2016 |
|
SOHRAB & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 16, 2016 |
|
SOKENDRA PAL Vs. STATE OF UTTARAKHAND & OTHERS
|
November 7, 2016 |
|
SOLAR AUTO CARRIER PRIVATE LTD ; UNITED INDIA INSURANCE CO LTD Vs. UNITED INSURANCE CO LTD & OTHERS; SHANTI DEVI & OTHERS
|
July 1, 2016 |
|
SOM PAL Vs. STATE OF UTTARAKHAND & OTHERS
|
March 10, 2016 |
|
SOM PAL & ANOTHER Vs. COLLECTOR/DISTRICT MAGISTRATE, UDHAM SINGH NAGAR & OTHERS
|
September 16, 2016 |
|
SOMPAL Vs. STATE OF UTTARAKHAND & OTHERS
|
April 7, 2016 |
|
SONA AGRO SEEDS Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2016 |
|
SRINARAYAN SHARMA Vs. INDIAN INSTITUTE OF MANAGEMENT, KASHIPUR & OTHERS
|
August 17, 2016 |
|
STATE Vs. DINESH RANDHAWA
|
March 21, 2016 |
|
STATE OF U P & ANOTHER Vs. RAJENDRA PRASAD & ANOTHER
|
December 19, 2016 |
|
STATE OF U P & OTHERS Vs. SHER SINGH
|
October 28, 2016 |
|
STATE OF U.P. AND ANOTHER Vs. SRI PAWAN KUMAR AND ANOTHER
|
December 1, 2016 |
|
STATE OF UTTARAKHAND Vs. M/S BANSAL CONSTRUCTION
|
August 22, 2016 |
|
STATE OF UTTARAKHAND Vs. JOGENDRA KAUR & OTHERS
|
May 16, 2016 |
|
STATE OF UTTARAKHAND & ANOTHER Vs. HARISH CHAND & OTHERS
|
July 14, 2016 |
|
STATE OF UTTARAKHAND & ANOTHER Vs. SORAJ SINGH
|
December 19, 2016 |
|
STATE OF UTTARAKHAND & OTHERS Vs. NARENDRA KUMAR JAIN & ANOTHER
|
December 6, 2016 |
|
STATE OF UTTARAKHAND & OTHERS Vs. MOHINI DEVI @ MUNNI DEVI
|
November 9, 2016 |
|
STATE OF UTTARAKHAND & OTHERS Vs. SATISH NARIAN
|
December 5, 2016 |
|
STATE OF UTTARAKHAND & OTHERS Vs. GRAPHIC ERA EDUCATIONAL SOCIETY
|
June 18, 2016 |
|
STATE OF UTTARAKHAND AND ANOTHER Vs. RITU AGARWAL
|
October 3, 2016 |
|
STATE OF UTTARAKHAND AND OTHERS Vs. MAHENDRA PAL SINGH GREWAL
|
December 6, 2016 |
|
STATE OF UTTARAKHAND AND OTHERS Vs. GOPAL RAM UNIYAL AND OTHERS
|
September 14, 2016 |
|
STATE OF UTTARANCHAL (NOW UTTARAKHAND) Vs. PRESIDING OFFICER, LABOUR COURT & OTHERS
|
December 19, 2016 |
|
SUBA RAM Vs. STATE OF UTTARAKHAND & OTHERS
|
November 9, 2016 |
|
SUBHAM STONE CRUSHER Vs. STATE OF UTTARAKHAND & OTHERS
|
July 5, 2016 |
|
SUBHASH Vs. STATE OF UTTARAKHAND
|
June 9, 2016 |
|
SUBHASH CHANDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 9, 2016 |
|
SUBODH UNIYAL AND ORS. Vs. SPEAKER LEGISLATIVE ASSEMBLY AND ORS.
|
May 9, 2016 |
|
SUDESH PAL AND TWO OTHERS; RAJAT AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 22, 2016 |
|
SUDHA SAXENA & OTHERS Vs. LANDOUR CANTONMENT BOARD, MUSSORIE & OTHERS
|
September 15, 2016 |
|
SUDHAKAR DHAUNDIYAL AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 29, 2016 |
|
SUDHAKAR DUBEY Vs. G B PANT AGRICULTURE AND TECHNOLOGY UNIVERSITY PANT NAGAR & OTHERS
|
June 17, 2016 |
|
SUDHIR Vs. STATE OF UTTARAKHAND
|
April 1, 2016 |
|
SUDHIR GOYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 5, 2016 |
|
SUDHIR KUMAR JAIN Vs. RAJ KUMAR SURI & OTHERS
|
October 28, 2016 |
|
SUHIRD PAL SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 7, 2016 |
|
SUKHCHAIN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 7, 2016 |
|
SUKHPAL CHAUHAN Vs. SHAKUMBARI DEVI & OTHERS
|
December 21, 2016 |
|
SUKHVEER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 17, 2016 |
|
SUMEET SOFAT Vs. STATE OF UTTARAKHAND
|
August 2, 2016 |
|
SUMIT KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 5, 2016 |
|
SUMIT KUMAR & OTHERS Vs. NARESH KUMAR & OTHERS
|
May 2, 2016 |
|
SUMIT KUMAR AND ORS Vs. NARESH KUMAR AND ORS
|
June 2, 2016 |
|
SUMIT KUMAR JAIN Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 11, 2016 |
|
SUMIT SHARMA Vs. STATE OF UTTARAKHAND
|
December 16, 2016 |
|
SUMMIT AVIATION PVT LTD AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 7, 2016 |
|
SUNDAR SINGH & OTHERS Vs. BOARD OF REVENUE, UTTARANCHAL, CIRCUIT COURT, PAURI & OTHERS
|
October 20, 2016 |
|
SUNDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 17, 2016 |
|
SUNIL DUTT KAUSHIK Vs. STATE OF UTTARAKHAND & ANOTHER
|
January 13, 2016 |
|
SUNIL KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 23, 2016 |
|
SUNIL KUMAR Vs. MADHU SHARMA
|
December 19, 2016 |
|
SUNIL KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 8, 2016 |
|
SUNIL KUMAR TEHRAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 25, 2016 |
|
SUNIL NAUDIYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 23, 2016 |
|
SUNITA KANDARI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 22, 2016 |
|
SUPERINTENDING ENGINEER NH CIRCLE 10, UTTARAKHAND PWD Vs. MADHVA HYTECH ENGINEERS PVT. LTD.
|
March 17, 2016 |
|
SURAJBHAN Vs. PURAN SINGH ASWAL
|
March 14, 2016 |
|
SUREDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
|
November 10, 2016 |
|
SURENDER SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 7, 2016 |
|
SURENDRA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 18, 2016 |
|
SURENDRA BHAGAT Vs. SMT. POONAM BHAGAT AND OTHERS
|
July 25, 2016 |
|
SURENDRA KUMAR CHAUDHARI Vs. BISHAN DEV SAHANI & ANOTHER
|
October 26, 2016 |
|
SURENDRA PAL Vs. ORIENTAL INSURANCE COMPANY LTD & OTHERS
|
December 13, 2016 |
|
SURENDRA PRATAP SINGH Vs. STATE OF UTTARAKHAND
|
October 21, 2016 |
|
SURENDRA SINGH PANWAR; ASHA RAM CHAMOLI; ANIL KUMAR; NAGENDRA SINGH KANDARI; VIMAL PRAKASH; SATYENDRA RAWAT; CHANDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 19, 2016 |
|
SURESH CHAND ALIAS RAM DEV Vs. RADHY SHYAM AND OTHERS
|
February 29, 2016 |
|
SURESH CHANDRA DOBARIYAL Vs. UNION OF INDIA & ANOTHER
|
November 25, 2016 |
|
SURESH GIRI Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
|
October 5, 2016 |
|
SURESH KUMAR Vs. COLLECTOR, PAURI GARHWAL & OTHERS
|
November 17, 2016 |
|
SURESH PANTOLA Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 16, 2016 |
|
SURESH RAWAT & OTHERS; PUJA MISHRA @ PUJA SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
August 27, 2016 |
|
SURESH RAWAT AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 21, 2016 |
|
SURJEET KAUR Vs. AMARJEET SINGH DHOT
|
July 15, 2016 |
|
SURJEET SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
October 3, 2016 |
|
SURYA KANT KUKRETI Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 28, 2016 |
|
SUSHIL KUMAR Vs. STATE OF UTTARAKHAND
|
June 5, 2016 |
|
SUSHIL KUMAR & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 5, 2016 |
|
SUSHIL KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
January 5, 2016 |
|
SUSHILA SHARMA Vs. BHUPINDER SINGH
|
June 9, 2016 |
|
SWATI KUKRETI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
May 2, 2016 |
|
TARA DEVI Vs. ICICI LOMBORD MOTOR INSURANCE COMPANY AND OTHERS
|
August 4, 2016 |
|
TARA SINGH RAJPUT Vs. STATE OF UTTARAKHAND
|
November 7, 2016 |
|
TARAWATI AND OTHERS; NEW INDIA ASSURANCE CO LTD Vs. HASANUDDIN & ANOTHER; TARAWATI & OTHERS
|
July 29, 2016 |
|
TARSEM SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 21, 2016 |
|
TARUN VIJAY Vs. STATE OF UTTARAKHAND & OTHERS
|
March 2, 2016 |
|
TASLEEM @ RASHMI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
September 5, 2016 |
|
TEERATH & ANOTHER Vs. II ADDITIONAL DISTRICT JUDGE ROORKEE & OTHERS
|
August 24, 2016 |
|
TEERATH & ANOTHER Vs. IIND ADDITIONAL DISTRICT JUDGE, ROORKEE & OTHERS
|
October 28, 2016 |
|
TEHRI HYDRO INDIA DEVELOPMENT CORP LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
December 5, 2016 |
|
TEJVINDER KAUR AHUJA AND OTHERS Vs. M D GUPTA AND OTHERS
|
November 28, 2016 |
|
TEXPLAS INDIA PVT LTD Vs. AASAM POWER & ELECTRICAL LTD & OTHERS
|
June 18, 2016 |
|
TEXPLAS TEXTILES INDIA PVT LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
February 23, 2016 |
|
THDC DIPLOMA ENGINEERS ASSOCIATION AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 22, 2016 |
|
THE AMERICAN BAPTIST FOREIGN MISSIONARY SOCIETY Vs. CHIEF JUDICIAL MAGISTRATE, DEHRADUN
|
September 20, 2016 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. PREMVATI & OTHERS
|
May 11, 2016 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. SAMULA DEVI & OTHERS
|
December 16, 2016 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. HUKUM CHAND AND OTHERS
|
June 16, 2016 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. BACHAN SINGH KHATI & OTHERS
|
May 11, 2016 |
|
TILAK RAJ TALWAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 20, 2016 |
|
TRILOK SINGH CHAUHAN Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 24, 2016 |
|
TRIYAMBAK PRASAD NAUTIYAL Vs. STATE OF UTTARAKHAND
|
May 19, 2016 |
|
U P AWAS EVAM VIKAS PARISHAD Vs. JAGDISH LAL & OTHERS
|
December 2, 2016 |
|
UDAI NARAYAN TIWARI Vs. STATE OF UTTARAKHAND & OTHERS
|
November 8, 2016 |
|
UDAY KUMAR SHROTRIYA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 17, 2016 |
|
UDAY PRAKASH SEMWAL Vs. STATE OF UTTARAKHAND & OTHERS
|
April 19, 2016 |
|
ULTRATECH CEMENT LTD. Vs. STATE OF UTTARAKHAND & OTHERS
|
December 30, 2016 |
|
UMA RANI GUPTA Vs. SARFARAZ JAFRI
|
June 9, 2016 |
|
UMESH CHANDRA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 16, 2016 |
|
UNION OF INDIA Vs. RAMVATI DEVI & OTHERS
|
November 8, 2016 |
|
UNION OF INDIA & ANOTHER Vs. NAIN SINGH & ANOTHER
|
July 18, 2016 |
|
UNION OF INDIA & OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & ANOTHER
|
August 1, 2016 |
|
UNION OF INDIA AND OTHERS Vs. RAJ KUMAR
|
May 13, 2016 |
|
UNION OF INDIA AND OTHERS Vs. ASHISH KUMAR AND OTHERS; SUDHIR SINGH AND OTHERS; HARI NANDAN SINGH AND OTHERS; GEETIKA CHALAL AND ANOTHER; SWATI PADIYAR @ SWATI SHARMA; MOSHAM AND OTHERS; BABLOO AND ANOTHER
|
September 20, 2016 |
|
UNION OF INDIA AND OTHERS Vs. ALL INDIA TRADE UNION CONGRESS & OTHERS
|
December 5, 2016 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHAMSUDDEEN ANSARI & OTHERS
|
June 16, 2016 |
|
UNITED INDIA INSURANCE COMPANY Vs. SMT. NARESH KUMAR & OTHERS
|
October 1, 2016 |
|
UNITED INDIA INSURANCE COMPANY Vs. HIRIYA DEVI & OTHERS
|
December 8, 2016 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAISHRI & OTHERS
|
July 15, 2016 |
|
UNITED INDIA INSURANCE COMPANY LIMITED; ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNIT KUMAR GUPTA AND OTHERS
|
September 30, 2016 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. POONAM SADANA & OTHERS
|
June 16, 2016 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. DHYAN SINGH AND OTHERS
|
November 24, 2016 |
|
UPENDRA DUTT Vs. STATE OF UTTARAKHAND & OTHERS
|
June 3, 2016 |
|
UPENDRA KUMAR SHARMA @ BHAKT & ANOTHER Vs. KESHAV DUTT & OTHERS
|
September 21, 2016 |
|
URMILA; DAIJE; DINESH KUMAR; ABHI KUMAR YADAV; CHANDRA PAL SINGH YADAV; PRIYA SAINI Vs. STATE OF UTTARAKHAND & OTHERS
|
September 21, 2016 |
|
USMAN Vs. STATE OF UTTARAKHAND
|
June 3, 2016 |
|
UTTAM SINGH KUMAIN Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 14, 2016 |
|
UTTAR KUMAR @ PINKU Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2016 |
|
UTTAR PRADESH ROAD TRANSPORT CORPORATION Vs. BABLI & OTHERS; BALESHWARI & OTHERS
|
October 19, 2016 |
|
UTTAR PRADESH STATE ROAD TRANSPORT Vs. JAYA SHARMA & OTHERS
|
December 22, 2016 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ATAR KALI & OTHERS
|
October 21, 2016 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ANITA DEVI
|
June 6, 2016 |
|
UTTARAKHAND ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD Vs. UNION OF INDIA AND OTHERS
|
May 19, 2016 |
|
UTTARAKHAND GRAM PANCHAYAT ADHIKARI ASSOCIATION & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 29, 2016 |
|
UTTARAKHAND POWER CORPORATION LTD Vs. JAI PRAKASH INDUSTRIES LTD & ANOTHER
|
August 19, 2016 |
|
UTTARAKHAND PUBLIC SERVICE COMMISSION Vs. BHAGWATI DEVI & OTHERS
|
March 28, 2016 |
|
UTTARAKHAND TRANSPORT CORPORATION Vs. DURGA DEVI & OTHERS
|
June 30, 2016 |
|
UTTARANCHAL FOREST DEVELOPMENT CORPORATION Vs. MANAGING DIRECTOR, U P FOREST CORPN & OTHERS
|
November 23, 2016 |
|
V S ENGINEER Vs. EXECUTIVE ENGINEER & ANOTHER
|
November 25, 2016 |
|
VACHASPATI RAYAL; KANAK DHANAI Vs. STATE OF UTTARAKHAND & ANR
|
September 28, 2016 |
|
VAIBHAV VERMA Vs. NIDHI VERMA
|
February 27, 2016 |
|
VED PRAKASH SAXENA Vs. UTTARAKHAND POWER CORPORATION LTD
|
May 10, 2016 |
|
VEER SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 7, 2016 |
|
VIGHNESHWARI Vs. FOREST SECRETARY, STATE OF UTTARAKHAND, DEHRADUN
|
April 1, 2016 |
|
VIJAY ANAND SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 10, 2016 |
|
VIJAY BAHADUR SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
|
November 19, 2016 |
|
VIJAY CHANDRA RATURI S/O LATE A P RATURI Vs. ADDITIONAL SECRETARY, LAW-CUM-L R , GOVERNMENT OF UTTARAKHAND AND OTHERS
|
November 19, 2016 |
|
VIJAY DEY Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 21, 2016 |
|
VIJAY KUMAR JOSHI AND OTHERS Vs. REGISTRAR, COOPERATIVE SOCIETIES AND OTHERS
|
October 24, 2016 |
|
VIJAY LAXMI MANCHANDA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 8, 2016 |
|
VIJAY PRAKASH Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 29, 2016 |
|
VIJAY PRAKASH & ANOTHER Vs. MDDA AND ANOTHER
|
June 24, 2016 |
|
VIJENDER SINGH & OTHERS Vs. SUSHILA DEVI
|
April 1, 2016 |
|
VIKASH SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 9, 2016 |
|
VIKRAM SINGH@ BALDEV SINGH AND ORS Vs. DISTRICT MINORITY WELFARE/ASSISTANT WAQF SURVEY COMMISSIONER & ANOTHER
|
February 26, 2016 |
|
VIMLESH & OTHERS Vs. STATE OF UTTRAKHAND & OTHERS
|
April 19, 2016 |
|
VINAY AGARWAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 26, 2016 |
|
VINAY RATHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 28, 2016 |
|
VINAY SAXENA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 14, 2016 |
|
VINAYAK INTER COLLEGE, MANAGING SOCIETY, PO MAMOLI, TEHSIL BHIKIYASAIN, DISTRICT ALMORA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 4, 2016 |
|
VINITA AGARWAL AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 30, 2016 |
|
VINOD KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
March 11, 2016 |
|
VINOD KUMAR Vs. NISHA
|
May 13, 2016 |
|
VINOD SINGH RAUTHAN; HARSHMANI NAUTIYAL Vs. STATE OF UTTARAKHAND
|
June 14, 2016 |
|
VIPIN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 13, 2016 |
|
VIPIN CHANDRA JOSHI; PRADEEP SINGH RANA Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 17, 2016 |
|
VIPIN CHAUDHARY Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 1, 2016 |
|
VIPIN SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 20, 2016 |
|
VIRENDRA SINGH KARKI Vs. STATE OF UTTARAKHAND & OTHERS
|
September 22, 2016 |
|
VIRENDRA VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 6, 2016 |
|
VIRESH Vs. MEENA @ SONIYA
|
June 13, 2016 |
|
VIRTUAAL RETAIL PRIVATE LIMITED; VIKRAM AGGRAWAL Vs. TITAN COMPANY LIMITED; SAVITA RANI & 3 OTHERS
|
August 3, 2016 |
|
VISHAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 2, 2016 |
|
VISHVAKARMA TISSUE PRIVATE LTD Vs. VISHVAKARMA PAPER & BOARDS LTD
|
March 14, 2016 |
|
VIVEK SHARMA S/O MAHESH SHARMA, R/O 200, AJABPUR KALAN, DEHRADUN. THROUGH POWER OF ATTORNEY HOLDER SMT. SHARAD SHARMA Vs. SUNIL KUMAR S/O LATE SHRI SURESH CHANDRA, R/O 200, AJABPUR KALAN, DEHRADUN
|
December 8, 2016 |
|
VIVEK SINGH AND OTHERS Vs. CONTSTABLE MOHAN SINGH TOMKIYAL
|
November 28, 2016 |
|
WAHIDA KHATOON Vs. STATE OF UTTARAKHAND & OTHERS
|
November 15, 2016 |
|
YAAKUB & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 21, 2016 |
|
YADESH VERMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL & ANOTHER
|
April 18, 2016 |
|
YAMUNA PRASAD Vs. LABOUR COMMISSIONER LABOUR COURT HALDWANI NAINITAL & OTHERS
|
August 1, 2016 |
|
YASHPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
March 8, 2016 |
|
YASODA DEVI Vs. STATE OF UTTARAKHAND
|
June 30, 2016 |
|
YOGESH BHATT Vs. STATE OF UTTARAKHAND & OTHERS
|
February 3, 2016 |
|
YOGESH CHANDRA PETSHAL; NANDAN SINGH BISHT; DIWAN NATH GOSWAMI; STATE OF UTTARAKHAND & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS; NANDAN SINGH BISHT; DEEWAN NATH GOSWAMI; YOGESH CHANDRA PETSHAL
|
August 30, 2016 |
|
YOGESH KUMAR Vs. STATE OF UTTARAKHAND
|
October 20, 2016 |
|
YOGESH SUYAL & OTHERS Vs. SENIOR SUPERINTENDENT OF POLICE, NAINITAL & OTHERS
|
June 9, 2016 |
|
YOGESH SUYAL AND ANOTHER Vs. SR SUPERINTENDENT OF POLICE & OTHERS
|
November 30, 2016 |
|
YOGESH YADAV Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 2, 2016 |
|
YOUTH BAR ASSOCIATION OF INDIA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 9, 2016 |
|
YUNUS Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 8, 2016 |
|
YUSUF Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 8, 2016 |
|
ZABBAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
March 2, 2016 |
|
ZAMEEL AHMAD & OTHERS Vs. MOHD USMAN & OTHERS
|
September 7, 2016 |
LOGIN