|
AAFTAAB AALAM Vs. STATE OF UTTARAKHAND AND ORS.
|
December 7, 2015 |
|
AAFTAAB AALAM Vs. STATE OF UTTARAKHAND
|
March 17, 2015 |
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AALEEM S/O MAASOOM ALI Vs. STATE OF UTTARAKHAND
|
February 25, 2015 |
|
AAS MOHAMMAD @ ASHU Vs. STATE OF UTTARAKHAND
|
July 24, 2015 |
|
ABBAS Vs. DDC
|
March 10, 2015 |
|
ABDUL HAFIZ Vs. RAM CHANDRA
|
September 22, 2015 |
|
ABDUL KALEEM Vs. GANGA DEVI
|
April 10, 2015 |
|
ABDUL WAHID KHAN Vs. SEWA RAM VIRMANI
|
April 9, 2015 |
|
ABHISHEK PATHAK Vs. STATE OF UTTARAKHAND & OTHERS
|
September 1, 2015 |
|
ABID HUSSAIN KHAN & OTHERS Vs. JASPAL SINGH AND OTHERS
|
December 15, 2015 |
|
ABL PROJECTS Vs. STATE OF UTTARAKHAND AND ORS.
|
July 3, 2015 |
|
ADITI GOYAL Vs. MANU GOYAL
|
December 2, 2015 |
|
AFROJ PARVEEN Vs. STATE OF UTTARAKHAND
|
April 22, 2015 |
|
AFROZ PARVEEN Vs. ARSH BARI
|
April 18, 2015 |
|
AFROZ PARVEEN Vs. STATE OF UTTARAKHAND
|
April 7, 2015 |
|
AHTASHAM Vs. STATE OF UTTARAKHAND
|
May 5, 2015 |
|
AICA LAMINATES INDIA PVT LTD Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX, MEERUT-II, MEERUT
|
March 9, 2015 |
|
AJAY Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 20, 2015 |
|
AJAY KUMAR ARYA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 19, 2015 |
|
AJAY RAJ Vs. STATE OF UTTARAKHAND
|
March 24, 2015 |
|
AJAY SINGH RAWAT Vs. UNION OF INDIA AND ORS.
|
May 22, 2015 |
|
AJAY SINGH RAWAT Vs. UNION OF INDIA AND ORS.
|
April 30, 2015 |
|
AJAY SINGH RAWAT Vs. UNION OF INDIA
|
January 15, 2015 |
|
AJAY SINGH RAWAT Vs. UNION OF INDIA AND ORS.
|
May 7, 2015 |
|
AJEETA @ ANEETA SARKAR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 1, 2015 |
|
AKEEL Vs. STATE OF UTTARAKHAND
|
December 14, 2015 |
|
AKHIL BHARAT VARSHIYA AVDHOOT YOGI MAHA SABHA Vs. SWAMI RAHULESHWARANAND
|
September 16, 2015 |
|
AKHTAR MALIK; ANUJ CHAUHAN & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
August 20, 2015 |
|
ALAM Vs. STATE OF UTTARANCHAL AND ORS.
|
July 8, 2015 |
|
ALLAHABAD BANK Vs. BANSIDHAR CHAMAN LAL
|
May 6, 2015 |
|
ALP OVERSEAS PVT. LTD. AND ORS. Vs. EXECUTIVE ENGINEER UPCL AND ORS.
|
March 17, 2015 |
|
ALXIX JOSEPH @ ALEXIS JOSEPH Vs. STATE OF UTTARAKHAND
|
April 1, 2015 |
|
AMANN GULATI Vs. RANJEETA GULATI
|
December 17, 2015 |
|
AMAR JEET KAUR Vs. STATE OF UTTARKAHAND & ANOTHER
|
September 10, 2015 |
|
AMAR KUMAR SINGHAL Vs. STATE OF UTTARAKHAND AND ORS.
|
March 3, 2015 |
|
AMAR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
March 4, 2015 |
|
AMAR SINGH Vs. DRUGENDRA KUMAR MISHRA
|
April 20, 2015 |
|
AMAR SINGH RAWAT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
August 5, 2015 |
|
AMARJEET SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
September 15, 2015 |
|
AMBRISH KUMAR AGARWAL Vs. THAKUR DASS
|
September 8, 2015 |
|
AMEER ALAM Vs. STATE OF UTTARAKHAND AND ORS.
|
January 19, 2015 |
|
AMEER ALAM Vs. STATE OF UTTARAKHAND AND ORS.
|
January 8, 2015 |
|
AMIT BISHT Vs. STATE OF UTTARAKHAND
|
April 28, 2015 |
|
AMIT CHABRA Vs. STATE OF UTTARAKHAND
|
May 8, 2015 |
|
AMIT CHUFAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 3, 2015 |
|
AMIT KUMAR SINGH; PRADEEP PANT; LEENA FIRMAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 26, 2015 |
|
AMIT RAJ Vs. STATE OF UTTARAKHAND
|
June 25, 2015 |
|
AMITA SHAH & OTHERS; NISHI SOOD Vs. DIRECTOR, BASIC EDUCATION, & ANOTHER
|
August 5, 2015 |
|
AMRIK SINGH Vs. STATE OF UTTARAKHAND
|
March 24, 2015 |
|
ANAND BALA Vs. STATE OF UTTARAKHAND AND ORS.
|
October 15, 2015 |
|
ANAND SINGH Vs. GANGA PRASA
|
September 8, 2015 |
|
ANEES Vs. STATE OF UTTARANCHAL
|
June 4, 2015 |
|
ANGELA MARIA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 22, 2015 |
|
ANI TECHNOLOGIES PVT. LTD. Vs. STATE OF UTTARAKHAND AND ORS.
|
March 19, 2015 |
|
ANIL BISHT Vs. SUSHIL KUMAR JAIN & OTHERS
|
December 17, 2015 |
|
ANIL CHAUDHARY AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
January 6, 2015 |
|
ANIL DHINGARA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 28, 2015 |
|
ANIL KANPURIYA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 27, 2015 |
|
ANIL KAPOOR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
September 7, 2015 |
|
ANIL KUKRETI Vs. STATE OF UTTARAKHAND & OTHERS
|
June 29, 2015 |
|
ANIL KUMAR & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 14, 2015 |
|
ANIL KUMAR ARYA Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 31, 2015 |
|
ANIL KUMAR JAISWAL Vs. STATE OF UTTARAKHAND
|
April 29, 2015 |
|
ANJAN NARAIN SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 27, 2015 |
|
ANJU AGARWAL AND ANOTHER Vs. DISTRICT MAGISTRATE / COLLECTOR, NAINITAL AND OTHERS
|
December 14, 2015 |
|
ANJUM Vs. STATE OF UTTARAKHAND
|
November 30, 2015 |
|
ANKIT MITTAL Vs. STATE OF UTTARAKHAND
|
March 26, 2015 |
|
ANKIT PANWAR Vs. STATE OF UTTARAKHAND
|
March 26, 2015 |
|
ANKUR CHAUDHARY Vs. STATE OF UTTARAKHAND
|
March 26, 2015 |
|
ANUJ MINERALS Vs. STATE OF UTTARAKHAND
|
May 22, 2015 |
|
ANUJA KAUSHIK Vs. STATE OF UTTARAKHAND
|
March 31, 2015 |
|
ANUP SINGH AND ORS. Vs. MAMTA
|
November 16, 2015 |
|
ANUPAM MADAAN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 9, 2015 |
|
ANURADHA GUPTA Vs. D A V COLLEGE MANAGING COMMITTEE, CHITRA GUPTA, NEW DELHI
|
May 19, 2015 |
|
APARNA SINGH Vs. APPELLATE AUTHORITY AND DISTRICT JUDGE, DEHRADUN AND OTHERS
|
March 11, 2015 |
|
ARUN ASWAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 6, 2015 |
|
ARUN KUMAR Vs. RAMWATI DEVI AND ORS.
|
September 1, 2015 |
|
ARUN KUMAR SHARMA Vs. RAMA RANI
|
October 7, 2015 |
|
ARUN KUMAR; DINESH KUMAR MADAN Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 14, 2015 |
|
ARVIND KUMAR Vs. MUKESH
|
July 29, 2015 |
|
ARVIND MEENA Vs. I I T ROORKEE & OTHERS
|
July 22, 2015 |
|
ARYA VIDHYA SABHA Vs. STATE OF UTTARAKHAND
|
December 1, 2015 |
|
ARYA VIDHYA SABHA; ARYA VIDHYA SABHA GURUKUL KANGRI Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 10, 2015 |
|
ASHIRBAD SEEDS AND OTHERS Vs. PUNJAB NATIONAL BANK
|
November 30, 2015 |
|
ASHIRWAD AGARWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 31, 2015 |
|
ASHISH KUMAR Vs. STATE OF UTTARAKHAND
|
April 28, 2015 |
|
ASHISH VERMA Vs. STATE OF UTTARAKHAND
|
April 23, 2015 |
|
ASHOK JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 17, 2015 |
|
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
May 5, 2015 |
|
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
May 25, 2015 |
|
ASHOK KUMAR GOEL Vs. NATIONAL INSURANCE COMPANY LTD & ANOTHER
|
July 7, 2015 |
|
ASHOK KUMAR MADAN Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
|
June 17, 2015 |
|
ASHUTOSH TIWARI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 9, 2015 |
|
ASHWINI KUMAR YADAV; AJAY KUMAR CHAUBEY; SAROJ RANJAN Vs. UNION OF INDIA AND OTHERS
|
October 12, 2015 |
|
ASIT MUKHARJEE AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
January 23, 2015 |
|
ATHAR MOHAMMAD & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
November 23, 2015 |
|
ATS BUILDWELL PVT LTD Vs. AGRA DIOCESAN TRUST ASSOCIATION
|
March 10, 2015 |
|
ATUL MISHRA Vs. STATE OF UTTARAKHAND
|
April 6, 2015 |
|
ATUL SHARMA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
March 2, 2015 |
|
AVDHESH KUMAR S/O SRI VIKRAM Vs. RAM AYODHAYA
|
June 17, 2015 |
|
AVINASH SEMALTY AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 2, 2015 |
|
AVNISH KUMAR Vs. STATE OF UTTARAKHAND
|
January 16, 2015 |
|
AYAZUDDIN SIDDIQUI Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 27, 2015 |
|
AZIM ILAHI Vs. STATE OF UTTARAKHAND
|
February 23, 2015 |
|
AZIM ILIYAS Vs. STATE OF UTTARAKHANAD
|
May 1, 2015 |
|
B K SHARMA Vs. UNION OF INDIA
|
May 13, 2015 |
|
B.G. INTERNATIONAL LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
January 22, 2015 |
|
B.J. SERVICES CO. MIDDLE EAST LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, (O.S.D.) RANGE-1
|
May 19, 2015 |
|
B.K. BANSAL Vs. UTTARANCHAL ROAD TRANSPORT CORPORATION AND ORS.
|
March 11, 2015 |
|
B.R. GUPTA Vs. STATE OF UTTARAKHAND
|
September 18, 2015 |
|
BAASLER INTERNATIONAL Vs. DIRECTOR OF INDUSTRIES AND ORS.
|
January 8, 2015 |
|
BABITA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 13, 2015 |
|
BABITA DEVI & ANOTHER Vs. TARA CHAND
|
August 27, 2015 |
|
BABLU & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 14, 2015 |
|
BACHAN LAL GHALWAN; KESHWA NAND PURI Vs. STATE OF UTTARAKHAND
|
April 6, 2015 |
|
BACHE SINGH BISHT Vs. STATE OF UTTARAKHAND
|
August 21, 2015 |
|
BAHADUR SINGH Vs. STATE OF UTTARAKHAND
|
March 26, 2015 |
|
BAHADUR SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 7, 2015 |
|
BAL BRAHMACHARI MISSION REG SOCIETY Vs. RAMKISHAN AND OTHERS
|
December 21, 2015 |
|
BAL KRISHAN Vs. CHIEF REVENUE COMMISSIONER AND ORS.
|
July 23, 2015 |
|
BAL KRISHAN PATHAK; SUDHIR KUMAR MALHOTRA; GARIMA GUPTA; ANIL KUMAR JAIN; SANJAY KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
March 20, 2015 |
|
BALAM SINGH Vs. STATE OF UTTARANCHAL
|
August 11, 2015 |
|
BALAM SINGH Vs. STATE OF UTTARAKHAND
|
April 18, 2015 |
|
BALBEER SINGH Vs. STATE OF UTTARAKHAND
|
March 4, 2015 |
|
BALRAJ DHAWAN Vs. ISHWARI DUTT TIWARI
|
January 16, 2015 |
|
BALVAN SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
March 31, 2015 |
|
BALWANT SINGH Vs. STATE OF UTTARANCHAL
|
May 22, 2015 |
|
BALWANT SINGH Vs. STATE OF UTTARAKHAND
|
April 6, 2015 |
|
BALWINDER KAUR Vs. STATE OF UTTARAKHAND AND ORS.
|
December 22, 2015 |
|
BALWINDER SINGH Vs. VIDYA CHABRA AND ORS.
|
August 4, 2015 |
|
BASANT BALLABH JOSHI Vs. RAJESH CHANDRA BALUTIA
|
May 27, 2015 |
|
BAZPUR CO Vs. CHHATRA PAL
|
May 11, 2015 |
|
BEENA DEVI Vs. DIRECTOR GENERAL, MEDICAL, HEALTH AND FAMILY WELFARE & OTHERS
|
October 27, 2015 |
|
BEGHVATI Vs. COMMISSIONER, GARHWAL MANDAL AND ORS.
|
September 16, 2015 |
|
BHAGESHWARI DEVI Vs. HARENDRA SINGH GUSAI
|
April 23, 2015 |
|
BHAGWAN SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
January 19, 2015 |
|
BHAGWATI PRASAD MADHWAL Vs. STATE OF UTTARAKHAND
|
April 30, 2015 |
|
BHAJAN SINGH Vs. STATE OF UTTARAKHAND
|
March 4, 2015 |
|
BHAMULI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 5, 2015 |
|
BHANU SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
January 20, 2015 |
|
BHARAT NANDAN CHOUBEY AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
September 3, 2015 |
|
BHARAT OIL & WASTE MANAGEMENT LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
November 20, 2015 |
|
BHARAT SINGH NEGI Vs. NARENDRA SINGH
|
January 15, 2015 |
|
BHARAT SINGH RAWAT Vs. INDUSTRIAL TRIBUNAL AND ORS.
|
May 20, 2015 |
|
BHARE ALAM AND ORS. Vs. STATE OF UTTARANCHAL
|
July 9, 2015 |
|
BHARTI BHANDARI Vs. UTTARAKHAND SCHOOL EDUCATION BOARD
|
April 15, 2015 |
|
BHIM BAHADUR Vs. VIKRAM SINGH AND ORS.
|
October 12, 2015 |
|
BHUP SINGH & COMPANY Vs. STATE OF UTTARAKHAND AND ORS
|
November 27, 2015 |
|
BHUPAL SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
May 8, 2015 |
|
BHUPENDRA SINGH MAHARA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 11, 2015 |
|
BIHARI D CHHABARIA Vs. MOHAN DAS DISCIPLE OF SWAMI UTTAM DAS UDASIN
|
May 5, 2015 |
|
BIJENDRA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
April 28, 2015 |
|
BILAL AHMAD AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
March 12, 2015 |
|
BINOD KUMAR CHAUHAN Vs. DISTRICT MAGISTRATE DEHRADUN
|
March 5, 2015 |
|
BIPIN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
August 7, 2015 |
|
BIRENDRA KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
July 17, 2015 |
|
BIRENDRA SINGH DHAMI Vs. DISTRICT JUDGE, CHAMPAWAT & OTHERS
|
October 27, 2015 |
|
BISAHMBHAR Vs. COLLECTOR
|
April 17, 2015 |
|
BISHWA KANT PANDEY & ANR Vs. STATE OF UTTARAKHAND & ANR
|
September 28, 2015 |
|
BRAHM PAL Vs. DEPUTY DIRECTOR CONSOLIDATION
|
April 16, 2015 |
|
BRAHMAPAL SINGH Vs. GURANVEET SINGH AND ORS.
|
May 26, 2015 |
|
BRIJ MOHAN Vs. UNION OF INDIA AND ORS.
|
May 26, 2015 |
|
BUDHI RAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 2, 2015 |
|
C.P. MANDAL Vs. RAM PRAKASH SHARMA
|
November 3, 2015 |
|
CENTURY PULP & PAPER MILL Vs. STATE OF UTTARAKHAND
|
February 23, 2015 |
|
CHAIRMAN & MANAGING DIRECTOR AND ORS. Vs. BHARAT ELECTRONICS LTD.
|
January 9, 2015 |
|
CHAIRMAN CENTRAL SILK BOARD & OTHERS Vs. SARITA JAIN
|
September 11, 2015 |
|
CHAMEL SINGH Vs. RAMAN RAJWANSI
|
September 14, 2015 |
|
CHANCHAL BALA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 16, 2015 |
|
CHANCHAL BALA Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 4, 2015 |
|
CHANDAN KUMAR SONI Vs. STATE OF UTTARAKHAND & OTHERS
|
December 21, 2015 |
|
CHANDAN SINGH PANWAR Vs. HEERA SINGH MANRAL
|
August 31, 2015 |
|
CHANDRA DEEP SINGHAL Vs. MAMTA BISHT
|
August 13, 2015 |
|
CHANDRA DEVI AND ORS. Vs. DEEPAK KHARKWAL AND ORS.
|
December 8, 2015 |
|
CHANDRA KALA KHANNA Vs. STATE OF UTTARAKHAND AND ORS.
|
January 8, 2015 |
|
CHANDRA MOHAN SINGH NEGI Vs. STATE OF UTTARAKHAND
|
April 22, 2015 |
|
CHANDRA SEKHAR BHATT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
July 3, 2015 |
|
CHANDRA SHEKHAR TIWARI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
December 11, 2015 |
|
CHANDRAWATI AND OTHERS Vs. CIVIL JUDGE (SENIOR DIVISION) ROORKEE, HARIDWAR AND OTHERS
|
July 23, 2015 |
|
CHANDRAWATI TIWARI Vs. SRIKANT TIWARI AND ORS.
|
January 20, 2015 |
|
CHARAN SINGH AND ORS Vs. VIMLA DEVI AND ORS
|
September 2, 2015 |
|
CHARANJEET KAUR; LATA NEGI Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 14, 2015 |
|
CHETAN DEV RAJPUT Vs. STATE OF UTTARAKHAND AND ORS.
|
July 24, 2015 |
|
CHETAN MEHRA Vs. STATE OF UTTARAKHAND AND ORS.
|
September 3, 2015 |
|
CHETNA ANAND Vs. UNIVERSITY GRANT COMMISSION AND ORS.
|
October 9, 2015 |
|
CHIEF COMMISSIONER OF INCOME TAX Vs. MAHARANI LUXMI BAI MEMORIAL EDUCATIONAL SOCIETY
|
July 29, 2015 |
|
CHIEF GENERAL MANAGER NIRMAN WING UTTARAKHAND PEY JAL NIGAM, DEHRADUN AND OTHERS Vs. COLLECTOR, CHAMPAWAT & OTHERS
|
September 17, 2015 |
|
CITIZEN FOR GREEN DOON TRUST Vs. STATE OF UTTARAKHAND & OTHERS
|
May 7, 2015 |
|
COL (RETD ) SUMAN NEGI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
July 20, 2015 |
|
COMMISSIONER OF CENTRAL EXCISE, MEERUT-I Vs. SIDHBALI STEELS PVT. LTD.
|
December 3, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. OIL & NATURAL GAS CORPORATION LTD
|
May 14, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. ALL SAINTS COLLEGE SOCIETY NAINITAL AND ORS.
|
August 28, 2015 |
|
COMMISSIONER OF INCOME TAX Vs. EXPRO GULF LIMITED; SBS MARINE LIMITED; BAKER HUGHES ASIA PACIFIC LTD ; SIEM OFFSHORE AS ; HALLIN MARINE UK LTD ; PRECISION ENERGY SERVICES LTD ; WEATHERFORD OIL TOOLS M E LTD ; FURGO GEOTEAM AS
|
August 6, 2015 |
|
COMMISSIONER OF INCOME TAX (TDS) Vs. STATE BANK OF INDIA
|
October 12, 2015 |
|
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. TEHRI STEEL LTD
|
June 22, 2015 |
|
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. OIL & NATURAL GAS CORPORATION LTD.
|
May 21, 2015 |
|
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. UTTARAKHAND VAN VIKAS NIGAM
|
August 13, 2015 |
|
COMMISSIONER, COMMERCIAL TAX UTTARAKHAND Vs. RAHIS AHMAD
|
August 4, 2015 |
|
COMMISSIONER, COMMERCIAL TAX UTTARAKHAND, DEHRADUN Vs. BALLARPUR INDUSTRIES LTD
|
June 2, 2015 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND AND ORS.
|
January 14, 2015 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF UTTARAKHAND
|
February 27, 2015 |
|
COMMITTEE OF MANAGEMENT OF RAJA MAHENDRA PRATAP PREM VIDYALAYA INTER COLLEGE GURUKUL NARSEN HARIDWAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 27, 2015 |
|
COMMITTEE OF MANAGEMENT, K L D A V INTER COLLEGE, ROORKEE; SHIVANI SAINI Vs. SEEMA RANI
|
March 24, 2015 |
|
COMMR. OF CUS. & C. EX. Vs. JANARDAN PLYWOOD INDUSTRIES LTD.
|
May 14, 2015 |
|
CONSTABLE 67 AP HARISH MEHRA Vs. STATE OF UTTARAKHAND & OTHERS
|
December 2, 2015 |
|
D D TYAGI Vs. STATE OF UTTARAKHAND
|
April 1, 2015 |
|
D K MAHESHWARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 2, 2015 |
|
D.C. PANDEY Vs. KICHHA SUGAR COMPANY AND ORS.
|
May 19, 2015 |
|
D.K. MAHESHWARI Vs. STATE OF UTTARAKHAND
|
December 2, 2015 |
|
DABUR INDIA LTD. Vs. RASPINDER SINGH
|
July 23, 2015 |
|
DALBEER SINGH JAYARA Vs. STATE OF UTTARAKHAND AND ORS.
|
January 20, 2015 |
|
DALVEER SINGH AND ORS. Vs. STATE OF UTTARAKHAND
|
March 9, 2015 |
|
DALVEER SINGH AND ORS. Vs. STATE OF UTTARAKHAND
|
December 22, 2015 |
|
DAMANDEEP SINGH AND ORS. Vs. STATE OF UTTARAKHAND
|
December 18, 2015 |
|
DANISH KHAN Vs. STATE OF UTTARAKHAND AND ORS.
|
February 25, 2015 |
|
DARSHAN SINGH Vs. STATE OF UTTARANCHAL
|
May 11, 2015 |
|
DEEP CHANDRA PANT Vs. UTTARAKHAND FOREST HOSPITAL TRUST & OTHERS
|
November 17, 2015 |
|
DEEP RAM Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 6, 2015 |
|
DEEPAK ARYA Vs. STATE OF UTTARAKHAND
|
October 8, 2015 |
|
DEEPAK GARG Vs. MULKIRAJ
|
September 1, 2015 |
|
DEEPAK JOSHI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
July 9, 2015 |
|
DEEPAK KUMAR Vs. UNION OF INDIA & OTHERS
|
August 27, 2015 |
|
DEEPAK KUMAR SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 17, 2015 |
|
DEEPAK KUMAR YADAV AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 3, 2015 |
|
DEEPAK SINGHAL Vs. STATE OF UTTARAKHAND
|
January 5, 2015 |
|
DEEPTI BHATT Vs. SECRETARY, RURAL DEVELOPMENT, STATE OF UTTARAKHAND, DEHRADUN AND OTHERS
|
October 30, 2015 |
|
DEEPTI; SHWETA AGARWAL; KALPANA Vs. DIRECTOR EDUCATION MADHYAMIK SHIKSHA UTTARAKHAND, DEHRADUN & OTHERS
|
August 5, 2015 |
|
DES RAJ SOOD Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 17, 2015 |
|
DEV SINGH NEGI Vs. SAVIN BANSAL & ANOTHER
|
November 3, 2015 |
|
DEVENDRA Vs. STATE OF UTTARAKHAND
|
July 2, 2015 |
|
DEVENDRA KUMAR NIRALA Vs. PARIYOJNA NIDESHAK AND ORS.
|
May 20, 2015 |
|
DEVENDRA SINGH Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
April 22, 2015 |
|
DEVENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
|
March 10, 2015 |
|
DEVENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
|
April 21, 2015 |
|
DEVENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND AND ORS.
|
September 8, 2015 |
|
DEVIDAYAL SINGH Vs. ADDITIONAL COMMISSIONER, GARHWAL MANDAL AND OTHERS
|
May 21, 2015 |
|
DEVPAL SINGH & ANR Vs. ABDUL HAMEED & OTHERS
|
September 14, 2015 |
|
DEVRAJ MANOCHA Vs. MANOJ KUMAR GUPTA
|
April 8, 2015 |
|
DEWAN CHAND Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 13, 2015 |
|
DHAN SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 29, 2015 |
|
DHAN SINGH KANWAL Vs. MAHENDRA SINGH KANWAL
|
May 26, 2015 |
|
DHANANJAY SINGH BISHT Vs. SHAMSHER SINGH AND ORS.
|
September 3, 2015 |
|
DHANANJAY VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 7, 2015 |
|
DHANNU GIRI @ RISHIPAL GIRI Vs. STATE OF UTTARAKHAND
|
May 22, 2015 |
|
DHANVARSHA STEEL LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
|
July 29, 2015 |
|
DHARAM CHAND ARORA Vs. STATE OF UTTARANCHAL AND ORS.
|
February 24, 2015 |
|
DHARAM SINGH Vs. HANIF AND ORS.
|
August 19, 2015 |
|
DHARMA Vs. DISTRICT CONSOLIDATION OFFICER
|
April 1, 2015 |
|
DHARMENDRA Vs. STATE OF UTTARAKHAND & OTHERS
|
July 4, 2015 |
|
DHEERAJ SAXENA Vs. STATE OF UTTARAKHAND AND ORS.
|
March 2, 2015 |
|
DILSHAD ALVI Vs. IKRAR AHMED
|
August 26, 2015 |
|
DILWAR LAL Vs. STATE OF UTTARAKHAND
|
December 7, 2015 |
|
DIMPAL Vs. RAJESH BALUNI AND ORS.
|
October 9, 2015 |
|
DINESH CHANDRA BAHUGUNA Vs. U P RAJKIYA NIRMAN NIGAM LTD & OTHERS
|
August 18, 2015 |
|
DINESH CHIMWAL Vs. STATE OF UTTARAKHAND AND ORS.
|
March 18, 2015 |
|
DINESH KUMAR JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
October 28, 2015 |
|
DINESH KUMAR TAMTA Vs. KAMLA SHAIL
|
June 16, 2015 |
|
DINESH PRATAP SINGH Vs. STATE OF UTTARAKHAND
|
May 29, 2015 |
|
DIPENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
|
April 16, 2015 |
|
DIRECTOR, INCOME TAX Vs. R & B FALCON OFFSHORE LTD. CO.
|
September 14, 2015 |
|
DIRECTOR, WILDLIFE INSTITUTE OF INDIA Vs. J.M. KAPOOR
|
October 27, 2015 |
|
DIVISIONAL FOREST OFFICER Vs. BHIM DUTT PANDEY
|
November 4, 2015 |
|
DIVYANSHI TIWARI Vs. VICE CHANCELLOR, G B PANT UNIVERSITY AND OTHERS
|
August 5, 2015 |
|
DIWAKAR PRASAD PUROHIT AND ORS. Vs. RAGHAV LANGAR AND ORS.
|
March 18, 2015 |
|
DIWAN SINGH; CHAMAN SINGH Vs. STATE OF UTTARAKHAND
|
April 16, 2015 |
|
DOLPHIN DRILLING PTE LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX
|
April 3, 2015 |
|
DOON DEVBHUMI SHIKSHA SAMITI Vs. STATE OF UTTARAKHAND & OTHERS
|
December 8, 2015 |
|
DOON VALLEY COLONISERS AND BUILDERS (P) LTD Vs. REGISTRAR OF COMPANIES, UTTAR PRADESH AND UTTARAKHAND
|
December 4, 2015 |
|
DR. RAJESH KUMAR GUPTA Vs. STATE OF UTTARAKHAND & OTHERS
|
July 23, 2015 |
|
DR. SHAMBHU SARAN MISHRA Vs. STATE OF UTTARAKHAND
|
December 1, 2015 |
|
DR. VED PRAKASH TYAGI Vs. UNION OF INDIA
|
December 8, 2015 |
|
DRONA S COLLEGE OF MANAGEMENT Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 18, 2015 |
|
DURGA PRASAD Vs. NARAYAN RAM CHANDAANI
|
March 9, 2015 |
|
DURGA PRASAD Vs. NARAYAN RAM CHANDAANI
|
August 31, 2015 |
|
ELECTRO-ELECTRO Vs. NAINITAL BANK LIMITED & OTHERS
|
August 21, 2015 |
|
EXECUTIVE ENGINEER TARAI IRRIGATION Vs. JAGDISH CHANDRA JOSHI
|
June 4, 2015 |
|
EXPRO GULF LIMITED Vs. UNION OF INDIA
|
January 22, 2015 |
|
FACULTY ASSOCIATION, THDC-IHET INSTITUTE OF HYDRO POWER ENGINEERING AND TECHNOLOGY Vs. STATE OF UTTARAKHAND & OTHERS
|
December 1, 2015 |
|
FAEEM AHMAD Vs. STATE OF UTTARAKHAND AND ORS.
|
August 3, 2015 |
|
FAISAL HUSSAIN Vs. STATE OF UTTARAKHAND
|
April 7, 2015 |
|
FARRUKH AHMAD Vs. STATE OF UTTARAKHAND AND ORS.
|
June 29, 2015 |
|
FUGRO GEOTEAM Vs. ADDITIONAL DIRECTOR OF INCOME-TAX
|
March 31, 2015 |
|
G B PANT UNIVERSITY Vs. APPELLATE AUTHORITY
|
May 13, 2015 |
|
G B SUYAL; RAJAT SAH Vs. CHAIRMAN AND C E O NAINITAL BANK AND OTHERS
|
March 19, 2015 |
|
GAJENDER Vs. STATE OF UTTARAKHAND
|
May 27, 2015 |
|
GALFAR ENGINEERING AND CONTRACTING (INDIA) PVT LTD Vs. STATE OF UTTARAKHAND & OTHERS
|
August 18, 2015 |
|
GAMBEER SINGH TOMAR Vs. STATE OF UTTARAKHAND
|
November 19, 2015 |
|
GANESH CHANDRA JOSHI Vs. NAINITAL LAKE SPECIAL AREA DEVELOPMENT AUTHORITY & ANOTHER
|
November 4, 2015 |
|
GANGA SINGH Vs. STATE OF UTTARAKHAND
|
March 11, 2015 |
|
GARHWAL MANDAL VIKAS NIGAM LTD Vs. VENUS CEMENT LTD & OTHERS
|
July 8, 2015 |
|
GAURI SHANKAR Vs. VED PRAKASH
|
June 25, 2015 |
|
GAURI SHANKAR SINGHAL Vs. RAJPAL SINGH AND OTHERS
|
July 28, 2015 |
|
GAYATRI IRON & STEEL Vs. STATE OF UTTARAKHAND & OTHERS
|
December 3, 2015 |
|
GAYATRI VERMA AND ORS. Vs. ANIL KUMAR VERMA AND ORS.
|
May 18, 2015 |
|
GHANSHYAM & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 27, 2015 |
|
GHASITU Vs. COMMISSIONER GARHWAL MANDAL
|
April 27, 2015 |
|
GIRBER Vs. COLLECTOR
|
June 24, 2015 |
|
GIRISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
|
June 17, 2015 |
|
GIRISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
|
March 18, 2015 |
|
GIRISH CHANDRA PANT Vs. STATE OF UTTARAKHAND
|
May 11, 2015 |
|
GODHAN SINGH Vs. UNION OF INDIA
|
June 17, 2015 |
|
GOLU MASIH @ ABHISHEK MASIH Vs. STATE OF UTTARAKHAND
|
September 15, 2015 |
|
GOPAL DUTT Vs. STATE OF UTTARAKHAND AND ORS.
|
November 16, 2015 |
|
GOPAL PRASAD RAWAT Vs. STATE OF UTTARAKHAND
|
May 22, 2015 |
|
GOPAL SINGH Vs. BABLU AND ORS.
|
July 27, 2015 |
|
GOPAL SINGH SALAL; HEMWATI SANGA; COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 28, 2015 |
|
GORKHA SUDHAR SAMITI Vs. STATE OF UTTARAKHAND AND ORS.
|
January 6, 2015 |
|
GOVIND RAM ARORA Vs. MUKHYA NAGAR ADHIKARI, NAGAR NIGAM, RUDRAPUR
|
March 18, 2015 |
|
GOVIND SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 17, 2015 |
|
GOVIND SINGH SIJWALI Vs. PRINCIPAL SECRETARY, MEDICAL HEALTH & FAMILY WELFARE, UTTARAKHAND
|
April 6, 2015 |
|
GOVINDI DEVI WIFE OF LATE BHAGCHAND SINGH DANU Vs. HEMWATI NANDAN BAHUGUNA UNIVERSITY AND ANOTHER
|
October 28, 2015 |
|
GRAM PANCHAYAT, VILLAGE - AJEETPUR Vs. STATE OF UTTARAKHAND
|
January 22, 2015 |
|
GRAM PANCHAYAT-MAKDUMPUR Vs. STATE OF UTTARAKHAND
|
November 3, 2015 |
|
GRAPHIC ERA EDUCATIONAL SOCIETY Vs. STATE OF UTTARAKHAND AND ORS.
|
August 31, 2015 |
|
GRASS ROOTS RESEARCH & CREATION INDIA PRIVATE LTD Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 22, 2015 |
|
GULAB SINGH RAWAT & OTHERS Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION LTD & OTHERS
|
August 18, 2015 |
|
GULAB SINGH S/O SHRI JAGDEV SINGH R/O BANJARIYA, P.S. NANPARA, DISTRICT Vs. STATE OF UTTARAKHAND
|
December 24, 2015 |
|
GULFAM AHMAD Vs. MOHD AAQIL
|
May 25, 2015 |
|
GULZAR S/O MOHD YASEEN Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 18, 2015 |
|
GURBACHAN SINGH & OTHERS Vs. POWER TRANSMISSION CORPORATION OF UTTARAKHAND AND OTHERS
|
June 24, 2015 |
|
GURBEER SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
April 7, 2015 |
|
GURDEV SINGH Vs. CHAIRMAN, UTTARAKHAND TRANSPORT CORPORATION
|
June 2, 2015 |
|
GURMEET SINGH @ GURJEET SINGH Vs. STATE OF UTTARAKHAND
|
July 2, 2015 |
|
GURMEET SINGH KALRA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
February 24, 2015 |
|
GURPREET SINGH AHLUWALIA Vs. DISTRICT MAGISTRATE DEHRADUN
|
January 13, 2015 |
|
GURSHARAN KAUR AND ANOTHER Vs. HEMA PANDEY AND OTHERS
|
November 16, 2015 |
|
GURU DUTT Vs. KAVITA
|
June 2, 2015 |
|
GURU NANAK EDUCATION TRUST Vs. UNION OF INDIA AND ORS.
|
August 19, 2015 |
|
GURU NANAK EDUCATION TRUST Vs. UNION OF INDIA AND OTHERS
|
August 19, 2015 |
|
GURU NANAK SHIKSHA SAMITI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 19, 2015 |
|
GURUDEV MUNI Vs. SWAMI KISHORE DASS
|
October 14, 2015 |
|
GURUMUKH SINGH Vs. STATE OF UTTARANCHAL
|
June 23, 2015 |
|
GURVINDER SINGH Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
|
July 1, 2015 |
|
GURVINDER SINGH CHADHA Vs. CHIEF SECRETARY, STATE OF UTTARAKHAND AND ORS.
|
August 6, 2015 |
|
GYAN PRAKASH Vs. RAM KUMAR GOEL
|
May 27, 2015 |
|
GYANDHARI W/O RATAN LAL Vs. RAM AVTAR S/O RATAL LAL
|
November 2, 2015 |
|
GYANENDRA DATTA SUKLA; VANDANA RANI Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 5, 2015 |
|
H N B GARHWAL UNIVERSITY SRINAGAR Vs. STATE OF UTTARAKHAND & OTHERS
|
September 22, 2015 |
|
HANSA SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 5, 2015 |
|
HANU MOTEL PVT LTD ANOTHER Vs. UTTAR PRADESH FINANCIAL CORPORATION & OTHERS
|
September 18, 2015 |
|
HARDEEP SINGH Vs. STATE OF U P
|
April 29, 2015 |
|
HARI CARGO CARRIER Vs. STATE OF UTTARAKHAND
|
October 30, 2015 |
|
HARIDWAR STONE CRUSHER WELFARE ASSOCIATION AND ORS Vs. STATE OF UTTARAKHAND
|
December 11, 2015 |
|
HARINDER RAJ MATTA Vs. AMAR RAJA BATTERIES AND ORS.
|
September 9, 2015 |
|
HARINDER RAJ MATTA Vs. AMAR RAJA BATTERIES & OTHERS
|
September 9, 2015 |
|
HARISH CHANDRA ARYA AND ORS. Vs. UTTARAKHAND INFORMATION COMMISSION AND ORS.
|
January 8, 2015 |
|
HARISH CHANDRA SINGH AITHANI AND ORS. Vs. GOVIND SINGH DANU AND ORS.
|
October 1, 2015 |
|
HARISH CHANDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
|
April 6, 2015 |
|
HARISH RAUTELA Vs. STATE OF UTTARAKHAND & OTHERS
|
August 17, 2015 |
|
HARIYA Vs. STATE OF UTTARAKHAND
|
January 7, 2015 |
|
HARVANS SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
July 7, 2015 |
|
HASHIM Vs. WAHEED AND ORS.
|
July 22, 2015 |
|
HASHIM AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
April 1, 2015 |
|
HEAD CONSTABLE 41 A.P. PURAN SINGH Vs. STATE OF UTTARAKHAND
|
January 7, 2015 |
|
HEERA MANI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 22, 2015 |
|
HELLO INDIA Vs. STATE OF UTTARAKHAND & OTHERS
|
December 17, 2015 |
|
HEM CHANDRA ARYA Vs. STATE OF UTTARAKHAND
|
April 17, 2015 |
|
HEMANT KUMAR PANT Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 30, 2015 |
|
HEMU PANT AND ORS. Vs. STATE OF UTTARAKHAND
|
June 23, 2015 |
|
HIMANI PANDE Vs. STATE OF UTTARAKHAND
|
May 12, 2015 |
|
HIMANSHU SARAN Vs. STATE OF UTTARAKHAND AND ORS
|
December 2, 2015 |
|
HIMSHIKHA INFRASTRUCTURE PVT LTD Vs. PAYYAM
|
May 13, 2015 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SAGRI SINGH
|
May 5, 2015 |
|
HINDUSTAN UNILEVER LIMITED Vs. STATE OF UTTARAKHAND
|
September 23, 2015 |
|
HINDUSTAN UNILEVER LTD Vs. STATE OF UTTARAKHAND
|
April 6, 2015 |
|
HIRA SINGH BARGALI Vs. STATE OF UTTARAKHAND AND ORS.
|
January 7, 2015 |
|
HIRA SINGH SOBTI CONTRACTS LTD. Vs. COMMISSIONER, COMMERCIAL TAX
|
August 13, 2015 |
|
HORI LAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 31, 2015 |
|
HOTEL AMARIS Vs. STATE OF UTTARAKHAND
|
April 9, 2015 |
|
IKBAL AHMAD ANSARI Vs. MATLOOB HASAN AND ORS.
|
May 14, 2015 |
|
IMAGINATION AGRI EXPORTS & ANR. Vs. PUNEET KUMAR AGARWAL
|
November 3, 2015 |
|
INAM ALI Vs. COL. SANDEEP VASUDEVA AND ORS.
|
April 23, 2015 |
|
INDER SINGH BISHT Vs. STATE OF UTTARAKHAND
|
March 4, 2015 |
|
INDIAN INSTITUTE OF TECHNOLOGY, ROORKEE Vs. PRAKASH CHANDRA
|
May 25, 2015 |
|
INDIRA SETHI W/O COL A K SETHI Vs. BRIJ MOHAN MARWAHA S/O LATE KISHORI LAL MARWAHA
|
April 7, 2015 |
|
INTEZAR Vs. STATE OF UTTARAKHAND
|
April 1, 2015 |
|
INTEZAR HUSSAIN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
October 8, 2015 |
|
INTIZAMIA COMMITTEE Vs. UTTARAKHAND WAKF BOARD
|
March 23, 2015 |
|
IRFAN S/O JUMMEY KHAN Vs. STATE OF UTTARAKHAND
|
February 26, 2015 |
|
ISHAQ AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR, HARIDWAR
|
March 9, 2015 |
|
ISHWAN KUMAR Vs. STATE OF UTTARAKHAND
|
May 13, 2015 |
|
ISHWAR CHAND Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 9, 2015 |
|
ISRAR AHMAD Vs. STATE OF UTTARAKHAND AND ORS.
|
September 10, 2015 |
|
JAGAT NARAIN SUBHARTI CHARITABLE TRUST Vs. UNION OF INDIA & OTHERS
|
October 7, 2015 |
|
JAGAT PRASAD Vs. ADDITIONAL DISTRICT JUDGE
|
March 26, 2015 |
|
JAGAT SINGH @ JASWANT SINGH Vs. AZIZUL WAHID SIDDIKI
|
March 23, 2015 |
|
JAGDISH CHANDRA PUNETHA Vs. STATE OF UTTARAKHAND
|
May 22, 2015 |
|
JAGDISH LAL Vs. RAMAN RAJWANSI
|
September 14, 2015 |
|
JAGDISH PRASAD Vs. DIRECTOR EDUCATION
|
June 15, 2015 |
|
JAGDISH PRASAD GUPTA Vs. STATE OF UTTARAKHAND
|
May 28, 2015 |
|
JAGEER SINGH Vs. POPIN
|
June 3, 2015 |
|
JAGEER SINGH Vs. STATE OF UTTARAKHAND
|
June 3, 2015 |
|
JAGIR SINGH Vs. DURRUNG STEELS LIMITED
|
February 23, 2015 |
|
JAGJEET SINGH Vs. STATE OF UTTARAKHAND
|
December 14, 2015 |
|
JAI GOPAL AGGARWAL Vs. ASHA RANI AGGARWAL
|
May 25, 2015 |
|
JAI PRAKASH Vs. STATE OF UTTARAKHAND & OTHERS
|
October 15, 2015 |
|
JAI PRAKASH Vs. STATE OF UTTARAKHAND
|
April 27, 2015 |
|
JAI PRAKASH @ PRAKASH Vs. STATE OF UTTARAKHAND
|
February 19, 2015 |
|
JAI PRAKASH BADONI Vs. UNION OF INDIA
|
June 24, 2015 |
|
JAIN VIDEO ON WHEELS LTD Vs. DIRECTOR OF MEDICAL, HEALTH & FAMILY WELFARE, GOVERNMENT OF UTTARAKHAND
|
August 4, 2015 |
|
JAMEEL AHMAD MANSOORI Vs. STATE OF UTTARAKHAND
|
July 24, 2015 |
|
JAMUNA DEVI Vs. STATE OF UTTARAKHAND
|
April 30, 2015 |
|
JANARDHAN PRASAD JOSHI Vs. STATE OF UTTARAKHAND
|
February 2, 2015 |
|
JANGI Vs. STATE OF UTTARAKHAND
|
May 6, 2015 |
|
JARNAIL SINGH AND ORS. Vs. STATE OF UTTARAKHAND
|
December 17, 2015 |
|
JASVEER KAUR Vs. STATE OF UTTARAKHAND
|
August 18, 2015 |
|
JASVINDER SINGH Vs. STATE OF UTTARANCHAL
|
May 19, 2015 |
|
JASWANT KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 2, 2015 |
|
JAYANAND KHANDURI Vs. STATE OF UTTARAKHAND
|
January 14, 2015 |
|
JAYANTI PRASAD DEORARI Vs. UNION OF INDIA AND ORS.
|
January 23, 2015 |
|
JEEVAN SINGH Vs. ISHWAR SINGH
|
January 15, 2015 |
|
JIA-UL-HAQ AND OTHERS Vs. WALIDIN AND ANOTHER
|
October 12, 2015 |
|
JITCO OVERSEAS PROJECTS Vs. NATIONAL THERMAL POWER CORPORATION LTD & ANOTHER
|
October 27, 2015 |
|
JOGINDER SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 27, 2015 |
|
JOKHU RAM GUPTA Vs. PRINCIPAL SECRETARY, SURAJ AVAM BHRASTACHAR UNMULAN JAN SEVA (VIGILANCE) AND ORS.
|
February 11, 2015 |
|
JYOTI PRAKASH UNIYAL AND THREE OTHERS Vs. STATE OF U P AND OTHERS
|
July 20, 2015 |
|
JYOTI PRASAD BHATT Vs. DISTRICT JUDGE, TEHRI GARHWAL AND ORS.
|
January 5, 2015 |
|
JYOTSANA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 7, 2015 |
|
KAILASHANAND MISSION TRUST Vs. STATE OF UTTARAKHAND
|
May 25, 2015 |
|
KAIMASH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
September 28, 2015 |
|
KALAWATI DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
October 7, 2015 |
|
KALEEM Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 27, 2015 |
|
KALLU @ ISLAM & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
September 10, 2015 |
|
KALPANA TIWARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 9, 2015 |
|
KAMAL MEHTA Vs. ADDITIONAL DISTRICT JUDGE
|
January 7, 2015 |
|
KAMAL RAUTELA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 17, 2015 |
|
KAMAL TRADERS Vs. UTTARAKHAND PAY JAL NIGAM & ANOTHER
|
October 9, 2015 |
|
KAMAL WALDIYA Vs. STATE OF UTTARAKHAND
|
November 4, 2015 |
|
KAMIL & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 5, 2015 |
|
KAMLANDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
December 23, 2015 |
|
KAMLESH VERMA Vs. STATE OF UTTARAKHAND
|
July 27, 2015 |
|
KANHAIYA LAL DIKSHIT Vs. STATE OF UTTARAKHAND
|
May 29, 2015 |
|
KANTA DEVI Vs. ARYA SAMAJ PRATINIDHI SABHA HALDWANI
|
May 19, 2015 |
|
KANTI BALLABH SATYAWALI Vs. REWADHAR SATYAWALI AND ORS.
|
July 7, 2015 |
|
KANTI DEVI Vs. STATE OF UTTARAKHAND
|
December 24, 2015 |
|
KAPIL CHAUDHARY Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 4, 2015 |
|
KARAN MESIEH Vs. NAV JYOTI SOCIETY
|
September 29, 2015 |
|
KARAN SINGH Vs. SONIYA SINGH @ SONIYA MAJETHIYA
|
January 9, 2015 |
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KARAN SINGH Vs. STATE OF UTTARAKHAND
|
December 1, 2015 |
|
KARTAR SINGH Vs. STATE OF UTTARAKHAND
|
June 15, 2015 |
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KASHI RAM BHASKAR Vs. STATE OF UTTARAKHAND AND ORS.
|
March 31, 2015 |
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KATAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
February 23, 2015 |
|
KAUSHAL TIKKU Vs. STATE OF UTTARAKHAND
|
May 27, 2015 |
|
KAVETA CHAUDHARY Vs. CHANCHAL KUMAR MUKHARJEE AND ORS.
|
August 18, 2015 |
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KAVITA BOHRA @ KHANKA Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 17, 2015 |
|
KAVITA SAINI Vs. STATE OF UTTARAKHAND
|
March 3, 2015 |
|
KEEP IN TOUCH CLOTHING Vs. STATE OF UTTARAKHAND
|
April 15, 2015 |
|
KESHWANAND GAUR Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 11, 2015 |
|
KEVIN POWER SOLUTION LTD. AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
June 23, 2015 |
|
KHATU SHYAM OILS Vs. NASEEM AHMED & ANOTHER
|
November 2, 2015 |
|
KHUSHAL SINGH NEGI Vs. SATEY SINGH RANA & OTHERS
|
September 9, 2015 |
|
KICHHA SUGAR COMPANY Vs. RAM KRIPAL
|
August 5, 2015 |
|
KISHOR CHANDRA GUNWANT AND ORS. Vs. CO-OPERATIVE CREDIT SOCIETY, LUCKNOW AND ORS.
|
March 18, 2015 |
|
KISHORI LAL Vs. STATE OF UTTARAKHAND
|
May 14, 2015 |
|
KM SHYAM SUNDARI @ NEHA Vs. STATE OF UTTARAKHAND
|
August 27, 2015 |
|
KOMAL YADAV Vs. VICE CHANCELLOR GB PANT UNIVERSITY AND ORS
|
September 4, 2015 |
|
KRESHNI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 3, 2015 |
|
KRIPAL SINGH Vs. ADMINISTRATOR, BAZPUR COOPERATIVE SUGAR FACTORY
|
March 23, 2015 |
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KRIPAL SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
April 3, 2015 |
|
KRISHAN KANT ANAND Vs. STATE OF UTTARAKHAND
|
November 6, 2015 |
|
KRISHANA BAHUGUNA Vs. UNION OF INDIA & ANOTHER
|
October 12, 2015 |
|
KRISHNA Vs. UNION OF INDIA
|
May 12, 2015 |
|
KRISHNA KUMAR Vs. STATE OF UTTARANCHAL
|
July 8, 2015 |
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KRISHNA SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
January 7, 2015 |
|
KRISHNA SINGH AND ORS. Vs. STATE OF UTTARAKHAND
|
September 30, 2015 |
|
KUKRETI STEELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MEERUT-1
|
May 13, 2015 |
|
KULDEEP SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 1, 2015 |
|
KULVINDER KAUR AND ORS. Vs. STATE OF UTTARANCHAL
|
June 22, 2015 |
|
KULVINDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 17, 2015 |
|
KULWINDER SINGH Vs. SR SUPERINTENDENT OF POLICE
|
May 7, 2015 |
|
KUMAON GHARWAL CHAMBER OF COMMERCE AND INDUSTRY Vs. STATE OF UTTARAKHAND
|
April 28, 2015 |
|
KUMAUN STONE CRUSHER ASSOCIATION Vs. STATE OF UTTARAKHAND
|
May 1, 2015 |
|
KUMUD KALA Vs. STATE OF UTTARAKHAND
|
February 25, 2015 |
|
KUNDAN RAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 26, 2015 |
|
KURBAN Vs. STATE OF UTTARAKHAND
|
March 30, 2015 |
|
KUSHMANT CHAUDHARY Vs. STATE OF UTTARAKHAND AND ORS.
|
March 4, 2015 |
|
KUSUM DEVI Vs. ANIL KUMAR
|
January 14, 2015 |
|
KUSUM DEVI AND ORS. Vs. ANIL KUMAR AND ORS.
|
January 15, 2015 |
|
LAIK AHAMAD Vs. CHIEF EXECUTIVE OFFICER, UTTARAKHAND WAQF BOARD
|
December 3, 2015 |
|
LAKSHAY CONSTRUCTION Vs. STATE OF UTTARAKHAND
|
March 9, 2015 |
|
LAL SINGH Vs. STATE OF UTTARAKHAND
|
September 2, 2015 |
|
LALIT KUMAR VERMA Vs. STATE OF UTTARAKHAND AND ORS.
|
September 4, 2015 |
|
LALIT PRASAD; MANOJ KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
December 14, 2015 |
|
LALITA PRASAD TEWARI; HANSA DATT PATHAK; LALIT MOHAN JOSHI Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS
EVAM NIRMAN NIGAM
|
November 30, 2015 |
|
LATA HADALA Vs. STATE OF UTTARAKHAND & OTHERS
|
November 26, 2015 |
|
LATA SINGH Vs. ANIL TYAGI
|
September 9, 2015 |
|
LAXMAN RAM Vs. STATE OF UTTARAKHAND & OTHERS
|
October 7, 2015 |
|
LAXMAN SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 14, 2015 |
|
LAXMAN SINGH RAWAT Vs. USHA VARDHRAJAN
|
May 14, 2015 |
|
LAXMI CHANDRA BELWAL Vs. KAMLA DEVI AND ORS.
|
January 21, 2015 |
|
LAXMI DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
September 17, 2015 |
|
LAXMI DUTT JOSHI Vs. PRINCIPAL SECRETARY FOREST DEPARTMENT, UTTARAKHAND, DEHRADUN AND OTHERS
|
December 10, 2015 |
|
LAXMI KANT BARTHWAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 27, 2015 |
|
LEELA TEWARI AND ORS. Vs. ASHOTO GOYAL AND ORS.
|
February 25, 2015 |
|
LIYAQAT SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 10, 2015 |
|
LOKESH KAUSHIK Vs. STATE OF UTTARAKHAND AND ORS.
|
September 28, 2015 |
|
LOTTE ELECTRONICS LIMITED Vs. STATE OF UTTARAKHAND
|
April 6, 2015 |
|
LOTTE ELECTRONICS PVT LTD Vs. STATE OF UTTARAKHAND
|
February 27, 2015 |
|
LUXMI HERBAL PRODUCT Vs. STATE OF UTTARAKHAND AND ORS.
|
January 8, 2015 |
|
M C PANT Vs. UNION OF INDIA
|
March 24, 2015 |
|
M S PUNDIR Vs. RAMAN RAJWANSI
|
September 14, 2015 |
|
M.K. MAMIK Vs. WELHAM GIRLS HIGH SCHOOL
|
July 20, 2015 |
|
M/S NARENDRA SINGH BISHT Vs. COMMISSIONER,
|
December 7, 2015 |
|
MAA CHANDI DEVI TEMPLE TRUST Vs. ROHIT GIRI S/O LATE RAMESH GIRI
|
January 20, 2015 |
|
MADAN LAL Vs. LOKAYUKTA
|
January 7, 2015 |
|
MADAN LAL Vs. JUGAL KISHOR GUPTA & OTHERS
|
November 4, 2015 |
|
MADAN LAL Vs. STATE OF UTTARANCHAL
|
May 26, 2015 |
|
MADAN LAL GUPTA Vs. SURENDRA K SOOD & ANOTHER
|
April 17, 2015 |
|
MADAN MOHAN AND OTHERS Vs. UTTARAKHAND BOARD OF TECHNICAL EDUCATION AND OTHERS
|
December 15, 2015 |
|
MADAN PAL Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) SAHARANPUR AND ORS.
|
May 28, 2015 |
|
MADAN SINGH Vs. KARTIK AND OTHERS
|
November 17, 2015 |
|
MADHU SUDAN DUTTA Vs. STATE OF UTTARAKHAND
|
March 5, 2015 |
|
MADHU SUDAN PRASAD Vs. STATE OF UTTARAKHAND AND ORS.
|
January 15, 2015 |
|
MADHUR NAWANI Vs. STATE OF UTTARAKHAND AND ORS.
|
September 8, 2015 |
|
MAHADEV CONSTRUCTION; DURGA CONSTRUCTION CO; DHARMENDRA KUMAR; RAJ KUMAR Vs. STATE OF UTTARAKHAND
|
April 16, 2015 |
|
MAHARANI LUXMI BAI MEMORIAL EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX
|
April 27, 2015 |
|
MAHAVIR TRANSMISSION UDYOG PVT LTD Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD
|
June 29, 2015 |
|
MAHENDER Vs. STATE OF UTTARAKHAND & OTHERS
|
December 23, 2015 |
|
MAHENDER Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 24, 2015 |
|
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND
|
October 29, 2015 |
|
MAHESH CHANDRA GUPTA Vs. STATE OF UTTARAKHAND
|
April 20, 2015 |
|
MAHESH KUMAR Vs. BRIJRAJ
|
July 27, 2015 |
|
MAHESH PATEL Vs. STATE OF UTTARAKHAND
|
April 20, 2015 |
|
MAHESHWAR DUTT Vs. ADDL. CHIEF REVENUE COMMISSIONER AND ORS.
|
July 7, 2015 |
|
MAHESHWARI BARTWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 31, 2015 |
|
MAHIPAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
August 18, 2015 |
|
MAHIPAL SINGH AND ANOTHER Vs. SMT. NISHA GUPTA
|
December 18, 2015 |
|
MAJID KHAN Vs. GOPAL KRISHNA VERMA
|
May 21, 2015 |
|
MAMRAJ SINGH Vs. GENERAL MANAGER, (P&A), B.H.E.L. AND ORS.
|
July 7, 2015 |
|
MAMTA BHANDARI Vs. STATE OF UTTARAKHAND & OTHERS
|
October 29, 2015 |
|
MAN SINGH Vs. STATE OF UTTARAKHAND
|
August 4, 2015 |
|
MAN SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
February 26, 2015 |
|
MANGAL SINGH Vs. GOVIND RAM KANDWAL
|
August 6, 2015 |
|
MANHAR SHARMA Vs. NAGAR NIGAM, DEHRADUN AND ORS.
|
September 15, 2015 |
|
MANISHA BHASKAR AHLUWALIA Vs. SIDDHARTHA AHLUWALIA
|
October 26, 2015 |
|
MANJEET Vs. STATE OF UTTARAKHAND
|
July 3, 2015 |
|
MANJU KANWAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
July 2, 2015 |
|
MANNU YADAV & ANOTHER Vs. KANIKA YADAV
|
August 3, 2015 |
|
MANOJ Vs. STATE OF UTTARAKHAND
|
March 27, 2015 |
|
MANOJ GAUTAM AND ORS. Vs. STATE OF UTTARAKHAND
|
December 2, 2015 |
|
MANOJ NAINWAL Vs. STATE OF UTTARAKHAND
|
March 9, 2015 |
|
MANOJ RAWAT Vs. STATE OF UTTARAKHAND
|
March 30, 2015 |
|
MANOJ SINGH @ MANWAR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
August 26, 2015 |
|
MANOJ SINGH GAIDA Vs. DISTRICT JUDGE, BAGESHWAR
|
May 12, 2015 |
|
MARIYAM EDUCATIONAL & WELFARE SOCIETY Vs. COLLECTOR, NAINITAL
|
August 10, 2015 |
|
MAYA Vs. STATE OF UTTARAKHAND AND ORS.
|
March 9, 2015 |
|
MAYA & ANR Vs. DURBAL SINGH
|
September 14, 2015 |
|
MEENA DEVI Vs. ADDL. CHIEF REVENUE COMMISSIONER
|
May 7, 2015 |
|
MEENA PANDEY Vs. STATE OF UTTARAKHAND AND ORS.
|
March 5, 2015 |
|
MEENAXI KHANI Vs. STATE OF UTTARAKHAND AND ORS.
|
July 28, 2015 |
|
MEERA DEVI Vs. IIIRD F.T.C./ADDITIONAL DISTRICT JUDGE, HARIDWAR AND ORS.
|
September 16, 2015 |
|
MEHANDI HASAN Vs. STATE OF UTTARAKHAND
|
May 6, 2015 |
|
MEHCHUVA RAM DUGTAL Vs. STATE OF UTTARAKHAND
|
June 17, 2015 |
|
MEHRU B GUPTA Vs. KAILSAH NATH GUPTA @ SWAMI KAILASHANAND CHELA SWAMI KESHWANAND
|
May 13, 2015 |
|
MIRAJ Vs. STATE OF UTTARAKHAND AND ORS.
|
March 4, 2015 |
|
MOD HIE PRIVATE LTD. Vs. UTTARAKHAND POWER CORPORATION LTD.
|
August 5, 2015 |
|
MOHAMMAD ALI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 27, 2015 |
|
MOHAMMAD IDRIS Vs. NAUSHAD AHMAD
|
January 9, 2015 |
|
MOHAMMAD SALIM KHAN Vs. FAZAR AHMAD
|
February 27, 2015 |
|
MOHAN LAL Vs. VIRENDRA KUMAR AND ORS.
|
July 21, 2015 |
|
MOHAN SINGH Vs. STATE OF UTTARAKHAND
|
April 18, 2015 |
|
MOHAN SINGH AND ORS. Vs. HEMA DEVI AND ORS.
|
August 11, 2015 |
|
MOHAN SINGH BARGALI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
October 26, 2015 |
|
MOHAN SINGH RANA Vs. CHANDRA SHEKHAR TIWARI AND ORS.
|
August 6, 2015 |
|
MOHD AASIM Vs. STATE OF UTTARAKHAND
|
September 14, 2015 |
|
MOHD DILSHAD Vs. STATE OF UTTARAKHAND
|
May 1, 2015 |
|
MOHD IRFAAN & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 6, 2015 |
|
MOHD KATAR @ KHALIL Vs. STATE OF UTTARAKHAND
|
February 23, 2015 |
|
MOHD MIRAJ S/O CHHOTE PAHALWAN Vs. STATE OF UTTARAKHAND
|
March 4, 2015 |
|
MOHD RIZWAN Vs. GOVIND BALLABH PANT UNIVERSITY AND OTHERS
|
August 5, 2015 |
|
MOHD SALEEM Vs. SHAKEEL AHMAD AND ANOTHER
|
July 9, 2015 |
|
MOHD TAWWAR Vs. STATE OF UTTARAKHAND
|
April 21, 2015 |
|
MOHD UMAR Vs. STATE OF UTTARAKHAND
|
April 16, 2015 |
|
MOHD UMAR FAROOQ Vs. SHER BAHADUR SINGH
|
April 29, 2015 |
|
MOHD WASIM AKRAM Vs. STATE OF UTTARAKHAND & OTHERS
|
July 14, 2015 |
|
MOON TOURS AND TRAVELS AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
July 6, 2015 |
|
MS DASAUNI Vs. STATE OF UTTARAKHAND
|
November 23, 2015 |
|
MUJJAMMIL AND ORS. Vs. STATE OF UTTARAKHAND
|
May 21, 2015 |
|
MUKESH Vs. STATE OF UTTARAKHAND
|
October 15, 2015 |
|
MUKESH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
July 27, 2015 |
|
MUKESH KUMAR Vs. STATE OF UTTARAKHAND
|
May 27, 2015 |
|
MUKESH KUMAR PANDEY ; SANDEEP KUMAR DIXIT Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 16, 2015 |
|
MUKESH KUMAR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
September 14, 2015 |
|
MUKESH SAINI Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 10, 2015 |
|
MUKESH YADAV Vs. STATE OF UTTARAKHAND AND ORS.
|
June 29, 2015 |
|
MUKHTIYAR SINGH Vs. STATE OF UTTARAKHAND
|
February 20, 2015 |
|
MUNESHWARI DEVI Vs. STATE OF UTTARAKHAND
|
January 12, 2015 |
|
MUNISH KUMAR SHARMA Vs. INDIAN INSTITUTE OF TECHNOLOGY, ROORKEE, HARIDWAR & ANOTHER
|
December 17, 2015 |
|
MURTAJA ALI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
January 13, 2015 |
|
MUSHARRAF JAHAN Vs. STATE AND ORS.
|
March 30, 2015 |
|
MUSTAKEEM Vs. STATE OF UTTARAKHAND & OTHERS
|
August 27, 2015 |
|
MUSTAKIM AND ORS. Vs. STATE OF UTTARAKHAND
|
November 6, 2015 |
|
N D KANDPAL Vs. STATE OF UTTARAKHAND
|
May 6, 2015 |
|
N N NAGRATH Vs. SUSHIL NAGRATH
|
January 13, 2015 |
|
NAGAR NIGAM, DEHRADUN Vs. CHIEF INFORMATION COMMISSIONER AND ORS.
|
May 5, 2015 |
|
NAGAR PALIKA AND ORS. Vs. BOARD OF REVENUE AND ORS.
|
August 28, 2015 |
|
NAGAR PALIKA PARISHAD Vs. PRESCRIBED AUTHORITY AND ORS.
|
March 27, 2015 |
|
NAGENDRA DUTT JAGURI Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 1, 2015 |
|
NANDA DEVI AND ORS. Vs. MEHBOOB AND ORS.
|
March 9, 2015 |
|
NANDAN GIRI Vs. STATE OF UTTARAKHAND AND ORS.
|
June 25, 2015 |
|
NANDAN SINGH KOSHYARI Vs. SHIV PRASAD SEMWAL AND ORS.
|
January 14, 2015 |
|
NAPINO AUTO & ELECTRONICS LTD Vs. PARMENDER SINGH
|
April 3, 2015 |
|
NARAIN SINGH Vs. BHAGWAN SINGH & ANOTHER
|
August 13, 2015 |
|
NARENDRA KUMAR Vs. PRESIDING OFFICER LABOUR COURT, DEHRADUN & ANOTHER
|
November 26, 2015 |
|
NARESH CHANDRA Vs. SHAKIL AHMAD
|
November 24, 2015 |
|
NARESH KUMAR Vs. STATE OF UTTARAKHAND AND ORS.
|
September 28, 2015 |
|
NARESH KUMAR AND ORS. Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION AND ORS.
|
February 25, 2015 |
|
NARESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
April 15, 2015 |
|
NASEER AHMAD & OTHERS Vs. STATE OF UTTARAKHAND
|
August 20, 2015 |
|
NATHAN SINGH AND ORS. Vs. SUNIL
|
October 8, 2015 |
|
NATHIRAM KASHYAP Vs. OMKAR
|
September 4, 2015 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SURABHI SHARMA
|
June 17, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SARIKA BANSAL & OTHERS
|
November 26, 2015 |
|
NATTHA SINGH AND ORS. Vs. RAJ KUMAR
|
July 22, 2015 |
|
NATTHO DEVI & ANOTHER Vs. STATE OF UTTARAKHAND
|
August 18, 2015 |
|
NAV BHARAT INTERNATIONAL LTD Vs. STATE OF UTTARAKHAND
|
January 13, 2015 |
|
NAVEEN @ YATENDRA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
July 31, 2015 |
|
NAVEEN SHARAN NISCHAL Vs. STATE OF UTTARAKHAND
|
March 27, 2015 |
|
NAZEER AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
January 13, 2015 |
|
NAZMA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 7, 2015 |
|
NEERAJ AGGARWAL Vs. HARPHOOL CHAND
|
June 23, 2015 |
|
NEERAJ KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 2, 2015 |
|
NEM CHANDRA Vs. GAYATRI DEVI
|
March 3, 2015 |
|
NEW DREAMLAND ESTATE AND ORS. Vs. NAINA SAAGI
|
July 21, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAZO
|
February 27, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. VEENA JOSHI
|
March 10, 2015 |
|
NEW INDIA ASSURANCE CO LTD Vs. BIRMA & OTHERS
|
November 20, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KRISHNA AND ORS.
|
October 12, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KULVINDER SINGH AND ORS.
|
July 6, 2015 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. KUNWAR SINGH BISHT
|
November 16, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHMOOD KHAN
|
February 23, 2015 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GEETA DEVI
|
February 27, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. VINITA VERMA
|
May 11, 2015 |
|
NIKESH CHANDRA AGARWAL Vs. CANTONMENT BOARD ROORKEE
|
May 26, 2015 |
|
NIRANJAN KUMAR AGARWAL Vs. LAXMAN SINGH BIST
|
April 8, 2015 |
|
NISHA SRIVASTAVA Vs. UNITED COMMERCIAL BANK
|
January 14, 2015 |
|
NITISH @ KALA Vs. STATE OF UTTARAKHAND
|
May 6, 2015 |
|
NIYAZ AHMAD @ NIZAM Vs. TEHSILDAR, KASHIPUR
|
January 6, 2015 |
|
NUPUR SINGH @ NUPUR CHAUHAN & OTHERS Vs. SMT. SHALINI PREM & OTHERS
|
December 1, 2015 |
|
OM PRAKASH Vs. STATE OF UTTARAKHAND
|
March 9, 2015 |
|
OM PRAKASH Vs. DEPUTY DIRECTOR CONSOLIDATION
|
April 28, 2015 |
|
OM PRAKASH BAJAJ Vs. MAHANT PRAVEEN PRAKASH
|
March 17, 2015 |
|
OM PRAKASH KOTNALA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 4, 2015 |
|
OMPRAKASH SHASTRI @ BALA NAND CHELA SUTEPARKASH Vs. PANCHE RAM
|
May 29, 2015 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BACHULI DEVI @ BASANTI DEVI & OTHERS
|
July 4, 2015 |
|
P L SHARMA Vs. STATE OF UTTARAKHAND
|
May 18, 2015 |
|
P.K. DARBARI Vs. STATE OF UTTARAKHAND AND ORS.
|
September 8, 2015 |
|
PADI RAM & OTHERS; POORAN RAM & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 3, 2015 |
|
PADMA KUMAR DEVI Vs. STATE OF UTTARAKHAND AND ORS.
|
September 8, 2015 |
|
PAHAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL. COLLECTOR, HARIDWAR AND ORS.
|
July 21, 2015 |
|
PAN SINGH Vs. STATE OF UTTARAKHAND
|
July 13, 2015 |
|
PANDEV BHATT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
July 23, 2015 |
|
PANKAJ AND ORS. Vs. STATE OF UTTARAKHAND
|
April 10, 2015 |
|
PANKAJ KUMAR MINOR Vs. STATE OF UTTARAKHAND
|
May 28, 2015 |
|
PANKAJ S/O RAJKUMAR Vs. STATE OF UTTARAKHAND
|
April 7, 2015 |
|
PAPPU Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 23, 2015 |
|
PAPPU SINGH Vs. STATE OF UTTARAKHAND
|
March 11, 2015 |
|
PARAS ELECTRICALS LTD. Vs. STATE INDUSTRIAL DEVELOPMENT CORPORATION AND ORS.
|
March 4, 2015 |
|
PARIHAR MINERALS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES UTTARAKHAND, KANPUR
|
January 6, 2015 |
|
PARRYS Vs. COMMERCIAL TAX TRIBUNAL
|
June 30, 2015 |
|
PARVATIYA PLYWOOD PVT LTD Vs. UNION OF INDIA & OTHERS
|
August 11, 2015 |
|
PARVEEN CHANDOK Vs. SUBHASH GOGIA
|
May 14, 2015 |
|
PARVINDER KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
August 7, 2015 |
|
PAWAN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
March 2, 2015 |
|
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
|
March 25, 2015 |
|
PERNOD RICARD INDIA (PVT.) LIMITED Vs. STATE OF UTTARAKHAND AND ORS.
|
July 8, 2015 |
|
PODDAR ALLOYS PVT. LIMITED Vs. STATE OF UTTARAKHAND
|
September 3, 2015 |
|
POOJA ARYA Vs. MUKESH TAMTA AND OTHERS
|
October 1, 2015 |
|
POOJA PANT Vs. STATE OF UTTARAKHAND
|
June 4, 2015 |
|
POONAM VERMA Vs. CANTONMENT BOARD, DEHRADUN
|
May 6, 2015 |
|
POORAN RAM Vs. SHANKAR DATT
|
July 2, 2015 |
|
POORAN SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
March 3, 2015 |
|
POORAN SINGH ASWAL Vs. SURAJBHAN
|
June 22, 2015 |
|
POORAN SINGH S/O LATE KESAR SINGH Vs. AMERICAN METHODIST MISSION
|
January 22, 2015 |
|
POORNI DEVI Vs. COMMISSIONER GARHWAL DIVISION
|
May 26, 2015 |
|
POWER GRID CORPORATION OF INDIA Vs. DEEPAK MOHAN BHATT AND ORS.
|
June 15, 2015 |
|
PRABHA RANI SISODIA Vs. RAJEEV BANSAL
|
May 29, 2015 |
|
PRADEEP CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 16, 2015 |
|
PRADEEP GARG Vs. STATE OF UTTARAKHAND
|
April 27, 2015 |
|
PRAKASH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
July 17, 2015 |
|
PRAMOD NAUTIYAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
December 18, 2015 |
|
PRAMOD SHARMA Vs. STATE OF UTTARAKHAND
|
March 10, 2015 |
|
PRASHANT KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 10, 2015 |
|
PRATAP SINGH BISHT Vs. STATE OF UTTARAKHAND AND ORS.
|
February 25, 2015 |
|
PRATAP SINGH MEWAL Vs. RAGUNATH SINGH AND ORS.
|
July 6, 2015 |
|
PRAVEEN CHANDNA AND ORS. Vs. SHEFALI BHASKAR AND ORS.
|
March 30, 2015 |
|
PRAVEEN CHANDRA GOSWAMI Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 3, 2015 |
|
PRAVEEN KUMAR Vs. STATE TRANSPORT APPELLATE
|
June 17, 2015 |
|
PRAVEEN KUMAR GAUTAM & ANOTHER Vs. NAINITAL BANK LIMITED & OTHERS
|
August 21, 2015 |
|
PRAVEEN KUMAR MANWAL Vs. NATIONAL INSTITUTE OF TECHNOLOGY & ANOTHER
|
December 2, 2015 |
|
PRAVEEN KUMAR RASTOGI Vs. RAJ GOPAL ARYA
|
April 21, 2015 |
|
PREM SINGH Vs. COMMISSIONER KUMAON DIVISION, NAINITAL
|
March 10, 2015 |
|
PREM SINGH AND ORS. Vs. STATE OF UTTARAKHAND
|
June 23, 2015 |
|
PREM SINGH RAWAT Vs. DIRECTOR ACCOUNTS AND PENSION UTTARAKHAND & OTHERS
|
November 16, 2015 |
|
PRITAM Vs. STATE OF UTTARAKHAND
|
May 6, 2015 |
|
PROF AJAY SINGH RAWAT Vs. UNION OF INDIA
|
April 30, 2015 |
|
PROFESSOR H B TRIPATHI Vs. STATE OF UTTARAKHAND
|
May 14, 2015 |
|
PUNEET OBEROI Vs. STATE OF UTTARAKHAND AND ORS.
|
September 24, 2015 |
|
PUNIT ARORA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 28, 2015 |
|
PURAN CHANDRA DALAKOTI Vs. STATE OF UTTARAKHAND AND ORS.
|
January 14, 2015 |
|
PURAN CHANDRA MELKANI Vs. GOPAL SINGH
|
July 8, 2015 |
|
PURAN SINGH RAWAT Vs. CANTONMENT BOARD AND ANOTHER
|
August 12, 2015 |
|
PURAN SINGH RAWAT Vs. BALKAR SINGH
|
April 1, 2015 |
|
PUREWAL STONE CRUSHER Vs. STATE OF UTTARAKHAND & OTHERS
|
August 10, 2015 |
|
PURNIMA SHARMA Vs. SHIV KUMAR AND ORS.
|
February 26, 2015 |
|
PURSHOTAM INDUSTRIES LTD. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 7, 2015 |
|
PUSHKAR SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
May 22, 2015 |
|
PUSHPA DEVI AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 28, 2015 |
|
R A NARIMAN & COMPANY Vs. PETROLEUM AND EXPLOSIVE SAFETY ORGANISATION
|
April 23, 2015 |
|
R K VASHISTHA Vs. GAURAV BHARDWAJ
|
July 29, 2015 |
|
R S SHUKLA Vs. CHANCELLOR, HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY AND ORS
|
August 4, 2015 |
|
R.A. NARIMAN & COMPANY AND ORS. Vs. PETROLEUM AND EXPLOSIVES SAFETY ORGANIZATION (PESO) AND ORS.
|
March 17, 2015 |
|
R.K. AGARWAL Vs. COMMISSIONER OF C. EX., MEERUT-II
|
April 18, 2015 |
|
RADHIKA DEVI Vs. PRINCIPAL CHIEF CONSERVATOR, FOREST DEPARTMENT, UTTARAKHAND, DEHRADUN AND OTHERS
|
August 10, 2015 |
|
RADHIKA DEVI Vs. STATE OF UTTARAKHAND
|
October 1, 2015 |
|
RAGHUNATH PRASAD RAYAL Vs. DISTRICT MAGISTRATE, TEHRI GARHWAL
|
April 1, 2015 |
|
RAI BAHADUR NARAYAN SUGAR MILLS Vs. STATE OF UTTARAKHAND AND ORS.
|
June 22, 2015 |
|
RAIS AHMAD Vs. HAZI WALI MOHAMMAD
|
July 6, 2015 |
|
RAIS AHMAD Vs. DEV SINGH AND ORS.
|
August 13, 2015 |
|
RAISUDDIN Vs. STATE OF UTTARAKHAND
|
June 4, 2015 |
|
RAJ KAMAL Vs. STATE OF UTTARAKHAND
|
March 26, 2015 |
|
RAJ KUMAR Vs. PUBLIC WORKS DEPARTMENT, HARIDWAR
|
November 24, 2015 |
|
RAJ KUMAR AND TWO Vs. STATE OF UTTARANCHAL
|
June 1, 2015 |
|
RAJ NARAIN Vs. STATE OF U P
|
March 10, 2015 |
|
RAJAN KHANNA Vs. VIKAS GUPTA @ JIMMI AND ANOTHER
|
November 24, 2015 |
|
RAJBHRA MEDICARE PRIVATE LTD ; MAHESH KUMAR JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 8, 2015 |
|
RAJEEV KUMAR SHARMA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 29, 2015 |
|
RAJEEV SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
|
June 24, 2015 |
|
RAJENDRA CHALISGAONKAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 17, 2015 |
|
RAJENDRA DUTT KOTHARI Vs. NATHI PRASAD KOTHARI & OTHERS
|
September 15, 2015 |
|
RAJENDRA PRASAD AND ORS. Vs. PRABHAGIYA VANADHIKARI AND ORS.
|
May 20, 2015 |
|
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
February 27, 2015 |
|
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
March 24, 2015 |
|
RAJENDRA SINGH Vs. U P STATE COOPERATIVE FEDERATION
|
February 25, 2015 |
|
RAJENDRA SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
March 18, 2015 |
|
RAJENDRA SINGH JEENA Vs. STATE OF UTTARAKHAND & OTHERS
|
December 11, 2015 |
|
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
|
October 27, 2015 |
|
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
|
May 14, 2015 |
|
RAJESH KUMAR SAXSENA Vs. UTTARAKHAND PARIVAHAN NIGAM AND ORS.
|
October 12, 2015 |
|
RAJESH KUMAR SHARMA Vs. U P HILL ELECTRONICS CORPORATION LIMITED
|
May 21, 2015 |
|
RAJESH KUMAR YADAV Vs. STATE OF UTTARAKHAND & OTHERS
|
August 31, 2015 |
|
RAJESH PATEL Vs. STATE OF UTTARAKHAND
|
April 20, 2015 |
|
RAJESH SACHDEVA Vs. STATE OF UTTARANCHAL
|
May 14, 2015 |
|
RAJNISH BATRA Vs. STATE OF UTTARAKHAND AND ORS.
|
February 20, 2015 |
|
RAJU BHATT Vs. RISHIRAM
|
September 17, 2015 |
|
RAJU SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
February 3, 2015 |
|
RAJVEER SINGH Vs. APPELLATE AUTHORITY/ DISTRICT JUDGE HARDWAR & OTHERS
|
March 19, 2015 |
|
RAKA SAXENA AND OTHERS Vs. CHANCELLOR, GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
December 3, 2015 |
|
RAKESH CHAND & OTHERS; JAWAHAR SINGH RATHOR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
August 5, 2015 |
|
RAKESH DHASMANA Vs. STATE OF UTTARAKHAND
|
April 24, 2015 |
|
RAKESH KUMAR Vs. UNION OF INDIA AND ORS.
|
September 14, 2015 |
|
RAKESH KUMAR AGARWAL Vs. STATE OF UTTARAKHAND
|
April 16, 2015 |
|
RAKESH KUMAR ARORA Vs. KANCHAN ARORA
|
June 18, 2015 |
|
RAKESH KUMAR GUPTA Vs. UNION OF INDIA
|
March 10, 2015 |
|
RAKESH SINGH Vs. STATE OF UTTARANCHAL
|
May 28, 2015 |
|
RAKESH VYAS Vs. UNION OF INDIA
|
May 14, 2015 |
|
RAM CHANDRA Vs. LAL SINGH
|
January 7, 2015 |
|
RAM GANGA STEEL UNIT Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
|
May 14, 2015 |
|
RAM HARI SHARMA Vs. STATE OF UTTARAKHAND
|
September 10, 2015 |
|
RAM KISHAN Vs. PRITHIVI SINGH
|
May 14, 2015 |
|
RAM KRIPAL Vs. STATE OF UTTARAKHAND
|
February 19, 2015 |
|
RAM KUMAR SAINI Vs. DINESH CHANDRA PATHOI
|
November 17, 2015 |
|
RAM LAL Vs. STATE OF UTTARAKHAND AND ORS.
|
July 3, 2015 |
|
RAM MOHAN AGRAWAL Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
|
May 12, 2015 |
|
RAM PRAKASH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 17, 2015 |
|
RAM PRASAD Vs. UNION OF INDIA & OTHERS
|
March 19, 2015 |
|
RAM SEVAK SABHA Vs. DISTRICT MAGISTRATE, DISTRICT NAINITAL & OTHERS
|
September 2, 2015 |
|
RAMA Vs. DEPUTY DIRECTOR CONSOLIDATION & OTHERS
|
September 9, 2015 |
|
RAMA Vs. D D C
|
May 15, 2015 |
|
RAMA DEVI AND ORS. Vs. MAHENDRA PAL AND ORS.
|
September 15, 2015 |
|
RAMANAND RANA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
January 15, 2015 |
|
RAMAYAN RAM Vs. STATE OF UTTARAKHAND AND ORS.
|
July 16, 2015 |
|
RAMCHANDRA MAURYA Vs. RAVINDRA SINGH PUNDIR
|
July 9, 2015 |
|
RAMESH CHANDRA Vs. STATE OF UTTARAKHAND
|
September 30, 2015 |
|
RAMESH CHANDRA BHANDARI Vs. RAM SINGH SALAL
|
August 31, 2015 |
|
RAMESH CHANDRA GURURANI Vs. STATE OF UTTARAKHAND
|
January 19, 2015 |
|
RAMESH CHANDRA PUROHIT Vs. STATE OF UTTARAKHAND
|
April 18, 2015 |
|
RAMESH CHANDRA SANGURI Vs. ADJ/1ST F T C , UDHAM SINGH NAGAR
|
April 21, 2015 |
|
RAMESH KUMAR KASHYAP Vs. REENA KASHYAP
|
March 2, 2015 |
|
RAMESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
|
January 8, 2015 |
|
RAMESH SINGH Vs. STATE OF UTTARAKHAND
|
August 18, 2015 |
|
RAMESHWAR DAYAL Vs. STATE OF UTTARAKHAND
|
December 9, 2015 |
|
RAMESHWAR PRASAD MENESHWAR PRASAD Vs. LALIT KUMAR VERMA AND ANOTHER
|
June 25, 2015 |
|
RAMNATH TIWARI Vs. SECRETARY AGRICULTURE (PRODUCTION) GOVERNMENT OF UTTARAKHAND AND ORS.
|
January 21, 2015 |
|
RAMVATI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
July 17, 2015 |
|
RAMVATI DEVI Vs. UNION OF INDIA AND OTHERS
|
December 16, 2015 |
|
RANJEET SINGH @ HAJURA SINGH Vs. JAGMINDER SINGH
|
July 29, 2015 |
|
RASHID AHMAD Vs. SHAKEEL AHMAD
|
January 9, 2015 |
|
RASHMI MUKHI Vs. PAVAN KUMAR NATH
|
August 20, 2015 |
|
RASHMI PARIHAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 21, 2015 |
|
RATAN KAUR Vs. RANJEET KUMAR BANERJEE
|
May 25, 2015 |
|
RATAN SINGH AND ANOTHER Vs. BHAGAT SINGH
|
August 10, 2015 |
|
RATAN SINGH RAWAT Vs. MANAGING DIRECTOR, GARHWAL MANDAL VIKAS NIGAM LTD & OTHERS
|
October 26, 2015 |
|
RAVI MOHAN JOSHI Vs. STATE OF UTTARAKHAND
|
March 30, 2015 |
|
RAVIKANT AND ORS. Vs. UTTAR PRADESH STATE FINANCIAL CORPORATION
|
March 17, 2015 |
|
RAVIKANT AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 27, 2015 |
|
RAVINDER KUMAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 22, 2015 |
|
RAVINDER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
December 17, 2015 |
|
RAVINDRA JUGRAN Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 21, 2015 |
|
RAVINDRA PAL SINGH NEGI Vs. STATE OF UTTARAKHAND
|
April 30, 2015 |
|
RAVINDRA SINGH Vs. STATE OF UTTARAKHAND
|
June 4, 2015 |
|
RECKITT BENCKISER (INDIA) LIMITED AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
July 6, 2015 |
|
REENA & OTHERS Vs. KALBE HASAN & OTHERS
|
November 19, 2015 |
|
REENA NAULIA Vs. STATE OF UTTARAKHAND
|
May 5, 2015 |
|
REGISTRAR, GURUKUL KANGRI VISHWAVIDYALAYA, DEEMED TO BE UNIVESITY, HARIDWAR AND ANOTHER Vs. DISTRICT ELECTION OFFICER/DISTRICT MAGISTRATE HARIDWAR, AND ANOTHER
|
December 18, 2015 |
|
REKHA DEVI Vs. BUNIYAD HUSAIN AND ORS.
|
September 15, 2015 |
|
REKHA DEVI Vs. BUNIYAD HUSSAIN AND ANOTHER
|
August 12, 2015 |
|
REKHA DEVI Vs. BUNIYAD HUSSAIN
|
July 23, 2015 |
|
RENU SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 28, 2015 |
|
RESHAM LAL AND ORS. Vs. STATE OF UTTARAKHAND
|
August 17, 2015 |
|
RESHAM SINGH AND ORS. Vs. S.S.P. UDHAM SINGH NAGAR AND ORS.
|
February 27, 2015 |
|
RESHAMA Vs. STATE OF UTTARAKHAND
|
April 16, 2015 |
|
RISHI RAM KRISHNA DISCIPLE BHRAMLEEN RISHI KESHWA NAND JI MAHARAJ Vs. RISHI BAL VIDYALAYA NIRDHAN NIKETAN ASHRAM AND OTHERS
|
December 21, 2015 |
|
RITA DEVI AND ORS. Vs. KUSUM AGRAWAL AND ORS.
|
October 5, 2015 |
|
RITU SINGH Vs. PREMLATA SINGH
|
March 27, 2015 |
|
RIYAZ Vs. STATE OF UTTARAKHAND
|
February 16, 2015 |
|
ROMIL SAINI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 25, 2015 |
|
ROSHNI DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 13, 2015 |
|
ROSHNI DEVI Vs. DIRECTOR, REHABILITATION AND ORS.
|
January 6, 2015 |
|
S K BHALLA Vs. STATE OF UTTARAKHAND
|
April 27, 2015 |
|
S S M ENGINEERS PVT LTD Vs. ORIENTAL BANK OF COMMERCE
|
May 18, 2015 |
|
S. JAGIR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
March 23, 2015 |
|
SAB INDUSTRIES LTD. Vs. SIDCUL
|
June 23, 2015 |
|
SACHIDANAND PAINULI Vs. STATE OF UTTARAKHAND AND ORS.
|
January 16, 2015 |
|
SADAB ALI ANSARI Vs. STATE OF UTTARAKHAND
|
September 29, 2015 |
|
SAGAR STONE CRUSHER Vs. STATE OF UTTARAKHAND & OTHERS
|
July 27, 2015 |
|
SAHAB SINGH Vs. PUPENDAR SINGH
|
March 5, 2015 |
|
SAHADAT ALI Vs. STATE OF UTTARAKHAND
|
February 27, 2015 |
|
SAHARBANO Vs. CHANDAN SINGH BISHT & ANOTHER
|
August 11, 2015 |
|
SAHARBANO Vs. STATE OF UTTARAKHAND
|
April 6, 2015 |
|
SAHIR HUSAIN Vs. BHARAT HEAVY ELECTRICALS LTD.
|
September 3, 2015 |
|
SAHNAZAR AND ANOTHER Vs. UP SANCHALAK CHAKBANDI AND OTHERS
|
September 1, 2015 |
|
SAIDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR, HARIDWAR AND ORS.
|
April 15, 2015 |
|
SAJIYA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 1, 2015 |
|
SAMBHAV SINGH ADHIKARI AND ORS. Vs. S.K. MAHESHWARI AND ORS.
|
January 16, 2015 |
|
SAMBHU PASWAN Vs. UNION OF INDIA
|
May 11, 2015 |
|
SAMIE AHAMAD Vs. FATEHUDDIN
|
May 12, 2015 |
|
SAMSHER GANI Vs. STATE OF UTTARAKHAND
|
January 14, 2015 |
|
SAMUEL K. ARUN Vs. STATE OF UTTARAKHAND AND ORS.
|
September 30, 2015 |
|
SANDEEP KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 17, 2015 |
|
SANDEEP KUMAR VERMA Vs. SECRETARY, RURAL DEVELOPMENT DEPARTMENT, STATE OF UTTARAKHAND, DEHRADUN AND OTHERS
|
August 6, 2015 |
|
SANDEEP PANDEY Vs. STATE OF UTTARAKHAND AND ORS.
|
July 2, 2015 |
|
SANDESH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 27, 2015 |
|
SANJAY CONSTRUCTIONS Vs. STATE OF UTTARAKHAND
|
February 6, 2015 |
|
SANJAY KUMAR Vs. BHARAT HEAVY ELECTRICALS LTD. AND ORS.
|
April 16, 2015 |
|
SANJAY KUMAR Vs. STATE OF UTTARAKHAND
|
April 15, 2015 |
|
SANJAY KUMAR Vs. STATE OF UTTARAKHAND
|
March 27, 2015 |
|
SANJAY KUMAR AND ORS. Vs. JAGDISH CHANDRA AND ORS.
|
September 4, 2015 |
|
SANJAY SONKAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 24, 2015 |
|
SANJAY VYAS Vs. STATE OF UTTARAKHAND
|
May 28, 2015 |
|
SANJEEV VERMA Vs. JAGAT NARAIN SUBARTI CHARITABLE TRUST
|
January 14, 2015 |
|
SANT STEEL & ALLOYS PRIVATE LTD Vs. COMMISSIONER CENTRAL EXCISE MEERUT
|
April 21, 2015 |
|
SANTOKH SINGH Vs. STATE OF UTTARAKHAND
|
February 27, 2015 |
|
SANTOSH KUMAR JOSHI Vs. STATE OF UTTARAKHAND
|
January 7, 2015 |
|
SANTOSH KUMAR JUYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
April 28, 2015 |
|
SANTOSH KUMARI MISHRA & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 3, 2015 |
|
SARASWATI Vs. STATE OF UTTARAKHAND
|
July 27, 2015 |
|
SARDAR JOGENDRA SINGH AND ORS. Vs. JAL VIDYUT AWAS EVAM VIKAS SAHKARI SAMITI LTD. AND ORS.
|
September 2, 2015 |
|
SAROJ VERMA Vs. 1ST ADDITIONAL DISTRICT JUDGE, UDHAM SINGH NAGAR
|
August 13, 2015 |
|
SARTAJ SINGH SAJWAN Vs. STATE OF UTTARAKHAND
|
November 3, 2015 |
|
SATENDRA SINGH BISHT Vs. MANAGING DIRECTOR, GARHWAL MANDAL VIKAS NIGAM AND ORS
|
August 19, 2015 |
|
SATENVENDRA SINGH & OTHERS Vs. MOHAN SINGH
|
December 18, 2015 |
|
SATISH KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 19, 2015 |
|
SATISH KUMAR SAINI Vs. STATE OF UTTARAKHAND
|
May 28, 2015 |
|
SATISH SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 12, 2015 |
|
SATISH SHARMA & OTHERS Vs. KUSUMLATA CHAUDHARY & ANOTHER
|
July 7, 2015 |
|
SATISH SINGH Vs. STATE OF UTTARAKHAND
|
September 24, 2015 |
|
SATPAL BOHRA Vs. DEVENDRA SINGH BISHT
|
February 24, 2015 |
|
SATVEER SINGH @ PUNCHI JAT Vs. STATE OF UTTARAKHAND
|
July 24, 2015 |
|
SATYAPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
December 11, 2015 |
|
SATYAVEER SINGH Vs. STATE OF UTTARAKHAND
|
May 26, 2015 |
|
SATYESHWARI LEKHWAR Vs. DISTRICT MAGISTRATE/COLLECTOR, DEHRADUN & OTHERS
|
December 7, 2015 |
|
SAURABH KASHYAP Vs. STATE OF UTTARAKHAND AND ORS.
|
September 10, 2015 |
|
SAYYAD ASAD ABBAS Vs. STATE OF UTTARAKHAND
|
April 10, 2015 |
|
SEEDA Vs. YASHPAL
|
March 4, 2015 |
|
SEEMA BHATT Vs. RANVEER SINGH AND OTHERS
|
July 16, 2015 |
|
SEPTAFARMS COLLECTIVE COOPERATIVE FARMING SOCIETY Vs. STATE OF UTTARAKHAND
|
July 21, 2015 |
|
SETH INDUSTRIES Vs. VIJAY BANK
|
May 14, 2015 |
|
SEWA SINGH Vs. STATE OF U P
|
March 9, 2015 |
|
SHAHEED Vs. SAYEED AND ORS.
|
September 15, 2015 |
|
SHAHNAZ BEGUM & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 22, 2015 |
|
SHAILENDRA SHARMA Vs. STATE OF UTTARAKHAND
|
April 28, 2015 |
|
SHAILENDRA SINGH Vs. SUBHEG SINGH
|
May 11, 2015 |
|
SHAKEEL Vs. STATE
|
January 8, 2015 |
|
SHAKIR Vs. STATE OF UTTARAKHAND AND ORS.
|
February 3, 2015 |
|
SHAKUNTALA W/O LATE HARI LAL Vs. ASHARAM ANGLO VEDIC TRUST AND VIDHYA PRACHARAK SABHA
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January 8, 2015 |
|
SHALINI Vs. CANTONMENT BOARD, GARHI CANTT, DEHRADUN
|
May 13, 2015 |
|
SHAMBHU SARAN MISHRA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 1, 2015 |
|
SHANKAR FULARA Vs. STATE OF UTTARAKHAND
|
June 2, 2015 |
|
SHANTI BHANDARI Vs. STATE OF UTTARAKHAND & OTHERS
|
October 14, 2015 |
|
SHANTI PRASAD AND ANOTHER Vs. DIRECTOR ELEMENTARY EDUCATION & OTHERS
|
September 30, 2015 |
|
SHARAD KUMAR MITTAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 18, 2015 |
|
SHARIQ Vs. PUNJAB NATIONAL BANK AND ORS.
|
July 21, 2015 |
|
SHASHI KANT PANDEY Vs. DEPUTY INSPECTOR GENERAL OF POLICE & ANOTHER
|
July 27, 2015 |
|
SHASHI SHARMA Vs. POWER GRID CORPORATION OF INDIA LTD
|
March 12, 2015 |
|
SHASHI SHARMA AND ORS. Vs. POWER GRID CORPORATION AND ORS.
|
January 21, 2015 |
|
SHEKHAR ARORA Vs. STATE OF UTTARAKHAND
|
April 29, 2015 |
|
SHEKHAR JOSHI AND ORS. Vs. STATE OF UTTARAKHAND
|
February 26, 2015 |
|
SHIBU THAPA Vs. RAJENDRA SINGH & OTHERS
|
March 17, 2015 |
|
SHIKHA MAMGAIN Vs. STATE OF UTTARAKHAND
|
April 21, 2015 |
|
SHINY Vs. STATE OF UTTARAKHAND
|
September 22, 2015 |
|
SHISHPAL SINGH KRISHALI Vs. STATE OF UTTARAKHAND & OTHERS
|
September 28, 2015 |
|
SHIV RAJ SINGH PAL Vs. STATE OF UTTARAKHAND
|
May 22, 2015 |
|
SHIVA ELECTRICALS SHIV KUTI Vs. UTTARAKHAND PAY JAL SANSTHAN VIKAS EVAM NIRMAN NIGAM
|
June 3, 2015 |
|
SHIVALIK DRUGS AND ORS Vs. LALIT KUMAR JAIN AND ORS
|
August 21, 2015 |
|
SHRI DEV BHOOMI INSTITUTE OF EDUCATION SCIENCE & TECHNOLOGY, DEHRADUN Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY & OTHERS
|
December 2, 2015 |
|
SHRI GURU NANAK SHIKSHA SAMITI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
March 19, 2015 |
|
SHRI KUMAR Vs. STATE OF UTTARAKHAND
|
March 3, 2015 |
|
SHRI MUNISHWAR VEDANG VIDYALAYA, RISHIKESH Vs. LUXMI DEVI & OTHERS
|
April 11, 2015 |
|
SHRIKANT Vs. STATE OF UTTARAKHAND
|
September 14, 2015 |
|
SHYAM GUPTA @ SHYAMU Vs. STATE OF UTTARAKHAND
|
December 2, 2015 |
|
SHYAM LAL Vs. STATE OF UTTARAKHAND
|
April 6, 2015 |
|
SINGHAL BROTHERS Vs. ASHOK KUMAR
|
March 4, 2015 |
|
SINGLA ENGINEERS AND CONTRACTORS PVT LTD Vs. STATE OF UTTARAKHAND
|
March 3, 2015 |
|
SINGLA REALTERS LIMITED Vs. MUNICIPAL BOARD PARISHAD
|
June 2, 2015 |
|
SIRAJ AHMAD; USHA PANT JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 26, 2015 |
|
SMT. MEDHA JINDAL Vs. STATE OF UTTARAKHAND & OTHERS
|
July 28, 2015 |
|
SOBAN SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
June 5, 2015 |
|
SOM PRAKASH Vs. DISTRICT JUDGE, DEHRADUN
|
April 7, 2015 |
|
SOM PRAKASH Vs. DISTRICT JUDGE, DEHRADUN
|
April 9, 2015 |
|
SONA DEVI AND THREE Vs. STATE OF UTTARANCHAL
|
May 20, 2015 |
|
STATE Vs. URAJ NISAR
|
May 13, 2015 |
|
STATE BANK OF INDIA Vs. MANOJ THAKUR
|
May 18, 2015 |
|
STATE BANK OF INDIA Vs. ADDL DISTRICT JUDGE
|
March 25, 2015 |
|
STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. UTTARAKHAND STATE INFORMATION COMMISSION AND ORS.
|
May 26, 2015 |
|
STATE INFRASTRUCTURE AND INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARAKHAND LTD. Vs. MORPHOGENESIS ARCHITECTURE STUDIO PVT. LTD.
|
May 14, 2015 |
|
STATE OF UTTAR PRADESH Vs. BEEHIVE COLLEGE OF ENGINEERING AND TECHNOLOGY
|
May 15, 2015 |
|
STATE OF UTTARAKHAND Vs. KUNWER PAL
|
May 6, 2015 |
|
STATE OF UTTARAKHAND Vs. UMRAO SINGH
|
June 2, 2015 |
|
STATE OF UTTARAKHAND Vs. DINESH SINGH AND ORS.
|
November 16, 2015 |
|
STATE OF UTTARAKHAND Vs. HANSA SINGH NEGI AND ORS.
|
December 16, 2015 |
|
STATE OF UTTARAKHAND Vs. SUMIT
|
December 17, 2015 |
|
STATE OF UTTARAKHAND Vs. VINOD SINGH AND ORS.
|
August 5, 2015 |
|
STATE OF UTTARAKHAND Vs. BHIM RAM
|
August 27, 2015 |
|
STATE OF UTTARAKHAND Vs. SHAHEED CAPTAIN DK KHOLA COLLEGE OF EDUCATION
|
March 25, 2015 |
|
STATE OF UTTARAKHAND Vs. CHANDRA SHEKHAR JOSHI AND ORS.
|
March 25, 2015 |
|
STATE OF UTTARAKHAND Vs. WAJID
|
March 18, 2015 |
|
STATE OF UTTARAKHAND Vs. RAJENDRA
|
August 26, 2015 |
|
STATE OF UTTARAKHAND Vs. RAJU @ KRISHNA
|
September 3, 2015 |
|
STATE OF UTTARAKHAND Vs. GURUDEV RAJ
|
August 5, 2015 |
|
STATE OF UTTARAKHAND Vs. RAM PRASAD SATI
|
August 19, 2015 |
|
STATE OF UTTARAKHAND Vs. SUBHASH AND OTHERS
|
August 13, 2015 |
|
STATE OF UTTARAKHAND Vs. VIJAY SINGH
|
October 28, 2015 |
|
STATE OF UTTARAKHAND Vs. SHIV SINGH
|
October 7, 2015 |
|
STATE OF UTTARAKHAND Vs. VINOD SINGH CHAUHAN
|
October 7, 2015 |
|
STATE OF UTTARAKHAND Vs. SAUKEEN AND ORS.
|
October 7, 2015 |
|
STATE OF UTTARAKHAND Vs. PADMI RAM
|
October 15, 2015 |
|
STATE OF UTTARAKHAND Vs. KAMLA DEVI AND ORS.
|
September 30, 2015 |
|
STATE OF UTTARAKHAND Vs. SURESH JOSHI
|
October 15, 2015 |
|
STATE OF UTTARAKHAND Vs. RAGHUVIR SINGH NEGI
|
April 3, 2015 |
|
STATE OF UTTARAKHAND Vs. NARESH SINGH BOHRA AND ORS.
|
August 27, 2015 |
|
STATE OF UTTARAKHAND Vs. MOHAN SINGH
|
May 26, 2015 |
|
STATE OF UTTARAKHAND Vs. SHANKER SINGH CHAUHAN
|
March 18, 2015 |
|
STATE OF UTTARAKHAND Vs. VIJAY LAL AND ORS.
|
August 4, 2015 |
|
STATE OF UTTARAKHAND Vs. BHAGWAN SINGH AND ORS.
|
August 26, 2015 |
|
STATE OF UTTARAKHAND Vs. MADHAVI DEVI AND ORS.
|
August 4, 2015 |
|
STATE OF UTTARAKHAND Vs. LEELADHAR JOSHI AND ORS.
|
August 26, 2015 |
|
STATE OF UTTARAKHAND Vs. MANOJ KUMAR AND ORS.
|
August 26, 2015 |
|
STATE OF UTTARAKHAND & OTHERS Vs. GURU NANAK SHIKSHA SAMITI AND ANOTHER
|
September 14, 2015 |
|
STATE OF UTTARAKHAND AND ANOTHER Vs. KESHWA NAND JOSHI AND OTHERS
|
July 14, 2015 |
|
STATE OF UTTARAKHAND AND ORS. Vs. SURJEET BATRA AND ORS.
|
October 8, 2015 |
|
STATE OF UTTARAKHAND AND ORS. Vs. ABL PROJECTS AND ORS.
|
October 1, 2015 |
|
STATE OF UTTARAKHAND AND ORS. Vs. CHIEF INFORMATION COMMISSIONER AND ORS.
|
September 16, 2015 |
|
STATE OF UTTARAKHAND AND ORS. Vs. CHANDAN SINGH AND ORS.
|
September 29, 2015 |
|
STATE OF UTTARAKHAND AND ORS. Vs. KILKILESHWAR MINING CO. AND ORS.
|
January 20, 2015 |
|
STATE OF UTTARAKHAND AND ORS. Vs. ARADHANA RAWAT
|
January 21, 2015 |
|
STATE OF UTTARAKHAND AND ORS. Vs. MAHENDRA SINGH AND ORS.
|
August 3, 2015 |
|
STATE OF UTTARAKHAND AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT HARIDWAR AND ORS.
|
July 30, 2015 |
|
STATE OF UTTARAKHAND AND OTHERS Vs. CHIEF INFORMATION COMMISSIONER & OTHERS
|
September 3, 2015 |
|
STATE OF UTTARAKHAND AND OTHERS Vs. SUNITA DEVI
|
December 10, 2015 |
|
STATE OF UTTARANCHAL Vs. MANGAT RAM
|
May 20, 2015 |
|
STEEL FABS Vs. STATE OF UTTARAKHAND
|
May 5, 2015 |
|
SUBE SINGH AND ORS. Vs. KAMAL KISHORE
|
March 11, 2015 |
|
SUBHASH CHAND S/O LATE BADH SINGH MISTRY Vs. KAMLA DEVI THAPA @ CHANDRA KALA
|
October 13, 2015 |
|
SUBHASH RAUTHAN Vs. STATE OF UTTARAKHAND
|
January 13, 2015 |
|
SUDESH KUMAR ARORA Vs. DISTRICT JUDGE HARIDWAR
|
March 27, 2015 |
|
SUDHA SHARMA AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
|
November 3, 2015 |
|
SUDHIR KUMAR SAXENA Vs. STATE OF UTTARAKHAND
|
April 9, 2015 |
|
SUKH PAL SINGH PANWAR Vs. STATE OF UTTARAKHAND & OTHERS
|
November 3, 2015 |
|
SUKHVINDER SINGH @ GOLDI Vs. STATE OF UTTARAKHAND
|
April 28, 2015 |
|
SUMAN KISHOR TAMTA Vs. STATE OF UTTARAKHAND & OTHERS
|
April 17, 2015 |
|
SUMITRA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
March 30, 2015 |
|
SUNIL CHAND Vs. STATE OF UTTARAKHAND
|
January 9, 2015 |
|
SUNIL KUMAR Vs. SHUBHAM (MINOR) & ANOTHER
|
June 2, 2015 |
|
SUNIL KUMAR AND ORS. Vs. STATE OF UTTARAKHAND
|
September 3, 2015 |
|
SUNIL KUMAR BHATNAGAR Vs. CHIEF EXECUTIVE OFFICER
|
February 27, 2015 |
|
SUNIL KUMAR GUPTA & ANOTHER Vs. BHUSHAN STEEL & STRIPS LTD
|
April 16, 2015 |
|
SUNITA PAHWA Vs. PURAN CHANDRA KANDPAL
|
January 6, 2015 |
|
SURAJ SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 29, 2015 |
|
SURENDRA Vs. STATE OF UTTARAKHAND
|
May 27, 2015 |
|
SURENDRA AGGARWAL Vs. CHIEF INFORMATION COMMISSIONER AND ORS.
|
March 3, 2015 |
|
SURENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
March 26, 2015 |
|
SURENDRA SINGH Vs. STATE OF UTTARANCHAL
|
July 6, 2015 |
|
SURENDRA SINGH AND ORS. Vs. ADDL. CHIEF REVENUE COMMISSIONER AND ORS.
|
July 8, 2015 |
|
SURESH CHAND Vs. DEVPAL
|
March 11, 2015 |
|
SURESH CHANDRA Vs. STATE OF UTTARAKHAND & OTHERS
|
April 24, 2015 |
|
SURESH CHANDRA NAINWAL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 11, 2015 |
|
SURESH KUMAR SAINI Vs. POWER GRID CORPORATION OF INDIA AND ORS.
|
January 21, 2015 |
|
SURESH PAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 14, 2015 |
|
SUSHIL KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 3, 2015 |
|
SUSHILA Vs. AMIT KUMAR AGGARWAL AND ORS.
|
August 6, 2015 |
|
SUSHILA AND ORS. Vs. DISTRICT JUDGE AND ORS.
|
July 13, 2015 |
|
SUSHMA GUPTA Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
May 20, 2015 |
|
SWAMI BELI RAM UDASIN ASHRAM KANKHAL Vs. DISTRICT JUDGE
|
March 31, 2015 |
|
SWAMI MAHESHWARANAND Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 30, 2015 |
|
SWAMI RAM NIVAS RAM SANEHI Vs. SWAMI RAM VINOD AND ORS.
|
September 9, 2015 |
|
SWAPAN MARWAHA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 20, 2015 |
|
TABASSUM Vs. STATE OF UTTARAKHAND
|
June 19, 2015 |
|
TAHESEEN Vs. STATE OF UTTARAKHAND AND ORS.
|
April 28, 2015 |
|
TARA CHAND Vs. STATE OF UTTARAKHAND
|
May 25, 2015 |
|
TARUN TIWARI @ TARU TIWARI Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 18, 2015 |
|
TAWWAR Vs. STATE OF UTTARAKHAND AND ORS.
|
April 21, 2015 |
|
TAZAMMUL @ BHURA Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR HARIDWAR
|
March 31, 2015 |
|
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. SAYED SHAUKAT ALI (SINCE DECEASED) & OTHERS
|
September 17, 2015 |
|
TEHRI HYDRO DEVELOPMENT CORPORATION LTD. Vs. JAI PRAKASH INDUSTRIES LTD.
|
August 25, 2015 |
|
TEJPAL CHAUDHARY Vs. STATE OF UTTARAKHAND
|
April 22, 2015 |
|
TEK CHAND Vs. JAGDISH PARSHAD
|
January 13, 2015 |
|
THAKUR SINGH Vs. BHIMSEN
|
May 25, 2015 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. NEEMA DEVI AND ORS.
|
December 7, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KUSUMA BALUNI AND ORS.
|
March 31, 2015 |
|
TRILOK SINGH Vs. DISTRICT MAGISTRATE, BAGESHWAR
|
January 19, 2015 |
|
TVC RAO Vs. STATE OF UTTARAKHAND
|
April 1, 2015 |
|
U.P.S.R.T.C. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
January 15, 2015 |
|
UJVN LIMITED Vs. HYDEL CONSTRUCTION PVT. LTD. AND ORS.
|
June 30, 2015 |
|
UMA SHANKER SHARMA Vs. PRINCIPAL JUDGE, FAMILY COURT, RUDRAPUR
|
April 21, 2015 |
|
UMED SINGH Vs. STATE OF UTTARAKHAND
|
December 18, 2015 |
|
UMMED SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
March 5, 2015 |
|
UNION BANK OF INDIA Vs. VIKASH KUMAR
|
May 11, 2015 |
|
UNION OF INDIA Vs. MOHINDER SINGH
|
June 4, 2015 |
|
UNION OF INDIA AND ANOTHER Vs. JAGANNATH SHARMA
|
August 10, 2015 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHAKIR ALI
|
February 26, 2015 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. KALAWATI PANDEY AND ORS.
|
September 7, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. IRSHAD ALI AND ORS.
|
April 20, 2015 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MINAKSHI GUPTA & OTHERS
|
September 9, 2015 |
|
UNITED SPIRITS LIMITED Vs. UTTARAKHAND AGRICULTURAL PRODUCE MARKETING BOARD AND ORS.
|
December 23, 2015 |
|
UNITED SPIRITS LIMITED AND ORS. Vs. UTTARAKHAND AGRICULTURAL PRODUCE MARKETING BOARD AND ORS.
|
November 26, 2015 |
|
UPENDRA BIJALWAN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 24, 2015 |
|
URBAN COOPERATIVE BANK LTD Vs. RAM KUMAR AGARWAL
|
June 22, 2015 |
|
USHA KIRAN BHANDARI Vs. ABHINAV SINGH BHANDARI S/O LATE PRADEEP BHANDARI
|
November 3, 2015 |
|
USMAN SIDDIQUIE AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 16, 2015 |
|
UTTARAKHAND FOREST DEVELOPMENT CORPORATION Vs. JAYAMA DEBI
|
May 18, 2015 |
|
UTTARAKHAND POWER CORPORATION LTD Vs. DOIWALA SUGAR COMPANY LTD
|
April 10, 2015 |
|
UTTARAKHAND POWER CORPORATION LTD. Vs. JAI PRAKASH INDUSTRIES LTD. AND ORS.
|
May 26, 2015 |
|
UTTARAKHAND POWER CORPORATION LTD. Vs. JAI PRAKASH INDUSTRIES LTD. AND ORS.
|
September 29, 2015 |
|
UTTARAKHAND PUBLIC SERVICE COMMISSION Vs. RAMESH CHANDRA JOSHI
|
April 24, 2015 |
|
UTTARAKHAND PUBLIC SERVICE COMMISSION Vs. RAM KHILADI SURYA AND OTHERS
|
July 20, 2015 |
|
UTTARAKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF UTTARAKHAND
|
March 10, 2015 |
|
UTTARAKHAND RURAL ROAD DEVELOPMENT AGENCY Vs. DISTRICT MAGISTRATE
|
May 21, 2015 |
|
UTTARAKHAND TRANSPORT CORPORATION Vs. SAVITA
|
March 25, 2015 |
|
UTTARAKHAND TRANSPORT CORPORATION Vs. PRESCRIBED AUTHORITY
|
March 17, 2015 |
|
V A JOSEPH Vs. STATE OF UTTARAKHAND
|
May 15, 2015 |
|
V K AGGARWAL & ANOTHER Vs. SHASHI ARORA & OTHERS; VINOD KUMAR ARORA & OTHERS
|
December 22, 2015 |
|
VARUN KUMAR Vs. STATE OF UTTARAHAND
|
April 22, 2015 |
|
VED MATA AUTO RICKSHAW VIKRAM AND CHALAK KALYAN SAMITI Vs. AUTO VIKRAM MAALIK & CHALAK KALYAN SAMITI
|
December 15, 2015 |
|
VEER KISHAN SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
|
July 8, 2015 |
|
VIBHA BISHT Vs. UNION OF INDIA AND ORS.
|
January 12, 2015 |
|
VIDYA PUSHP ACADEMY AND ORS. Vs. KUMAON UNIVERSITY AND ORS.
|
August 26, 2015 |
|
VIJAN SINGH Vs. GEETA
|
May 19, 2015 |
|
VIJAY RAM SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
|
July 2, 2015 |
|
VIKAS KUMAR AND ORS. Vs. MOHAN SINGH TOMKIYAL AND ORS.
|
December 23, 2015 |
|
VIKAS KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND
|
July 13, 2015 |
|
VIKRAM SINGH @ BALDEV SINGH Vs. DISTRICT MINORITY WELFARE/ASSISTANT WAQF SURVEY COMMISSIONER AND ANOTHER
|
November 18, 2015 |
|
VIMLA DEVI Vs. DISTRICT CHIEF EDUCATION OFFICER & OTHERS
|
August 24, 2015 |
|
VIMLA SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
March 23, 2015 |
|
VIMLESHWARI DEVI Vs. CENTRAL INFORMATION COMMISSION AND ORS.
|
November 4, 2015 |
|
VIMMI KHADI GRAMOUDYOG VIKAS SANSTHAN Vs. DIRECTOR, A.V.F.P.I. KHADI & VILLAGE INDUSTRIES COMMISSION AND ORS.
|
January 7, 2015 |
|
VINAI KUMAR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
September 8, 2015 |
|
VINAY KUMAR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 15, 2015 |
|
VINAY SAINI @ MONTI Vs. STATE OF UTTARAKHAND
|
January 22, 2015 |
|
VINOD KUMAR Vs. SURENDRA & COMPANY
|
April 22, 2015 |
|
VINOD KUMAR Vs. STATE
|
July 8, 2015 |
|
VINOD KUMAR AGARWAL Vs. U.P. FINANCIAL CORPORATION AND ORS.
|
August 14, 2015 |
|
VINOD KUMAR VERMA Vs. STATE OF UTTARAKHAND
|
December 16, 2015 |
|
VINOD KUMAR YADAV Vs. STATE OF UTTARAKHAND
|
January 14, 2015 |
|
VINOD PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
June 3, 2015 |
|
VIPIN KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 16, 2015 |
|
VIRENDRA KUMAR PATHAK AND ORS. Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY AND ORS.
|
January 19, 2015 |
|
VIRENDRA KUMAR TEWARI AND ORS. Vs. STATE OF U.P. AND ORS.
|
April 8, 2015 |
|
VIRENDRA NAUTIYAL Vs. STATE OF UTTARANCHAL
|
May 18, 2015 |
|
VIRENDRA SINGH Vs. STATE OF UTTARAKHAND
|
March 25, 2015 |
|
VIRENDRA SINGH RANA Vs. CHAIRMAN & MANAGING DIRECTOR,FOOD CORPORATION OF INDIA
|
May 26, 2015 |
|
VISHAMBHAR Vs. STATE OF UTTARAKHAND AND ORS.
|
August 4, 2015 |
|
VISHNU KUMAR Vs. DISTRICT SUPPLY OFFICER, HARIDWAR AND ORS.
|
March 9, 2015 |
|
Y N O ASEE AND OTHERS Vs. GANGA RAM BHATEJA AND OTHERS
|
August 5, 2015 |
|
YASEEN S/O NANHE Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 20, 2015 |
|
YASEEN; RAHEESA BEGUM; SHALAB KUMAR; KAMLESH RANI; AJAY AGRAWAL AND ORS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 21, 2015 |
|
YASHPAL SINGH BISHT Vs. STATE OF UTTARAKHAND
|
April 10, 2015 |
|
YASHPAL SINGH RAWAT BENAM Vs. STATE OF UTTARAKHAND
|
April 20, 2015 |
|
YASHPAL SINGH RAWAT BENAM Vs. STATE OF UTTARAKHAND
|
April 1, 2015 |
|
YASMEEN; GULJAAR JAHAN Vs. STATE OF UTTARAKHAND
|
July 27, 2015 |
|
YOGENDRA KUMAR YADAV Vs. STATE OF UTTARAKHAND
|
May 22, 2015 |
|
YOGESH CHANDRA BRIJWASI Vs. STATE OF UTTARAKHAND & OTHERS
|
April 16, 2015 |
|
YOGESH RAUTELA AND ORS. Vs. STATE OF UTTARAKHAND
|
November 18, 2015 |
|
YUNIS AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
November 3, 2015 |
|
ZABBAR Vs. STATE OF UTTARAKHAND & OTHERS
|
September 16, 2015 |
|
ZAHID ANSARI AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 19, 2015 |