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AARTI VERMA PATEL Vs. STATE OF UTTARAKHAND
|
March 5, 2014 |
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ABDUL HAKEEM Vs. STATE OF UTTARAKHAND
|
June 4, 2014 |
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ABDUL SATTAR Vs. SUNIL PUNDEER AND ORS.
|
March 31, 2014 |
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AJAY BHATT Vs. STATE OFUTTARAKHAND
|
July 28, 2014 |
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AJAY CHAUNKAR Vs. STATE OF UTTARAKHAND
|
June 2, 2014 |
|
AJAY CHAUNKAR Vs. STATE OF UTTARAKHAND
|
June 5, 2014 |
|
AJAY CHHAUKAR AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 21, 2014 |
|
AJAY KUMAR Vs. STATE OF UTTARAKHAND
|
March 5, 2014 |
|
AJAY MANN Vs. STATE OF UTTARAKHAND
|
June 19, 2014 |
|
AJAY SINGH RAWAT Vs. UNION OF INDIA
|
August 28, 2014 |
|
AJAY SINGH RAWAT Vs. UNION OF INDIA
|
September 25, 2014 |
|
AJAY YADAV Vs. STATE OF UTTARAKHAND
|
January 3, 2014 |
|
AJEEM PARVEJ Vs. STATE OF UTTARANCHAL
|
March 24, 2014 |
|
AKBAR Vs. STATE OF UTTARANCHAL
|
June 23, 2014 |
|
AKHIL KUMAR VERMA Vs. UTTARAKHAND POWER CORPORATION LTD & OTHERS
|
March 26, 2014 |
|
AKHTAR HUSSAIN Vs. KISHAN RAM AND ORS.
|
March 20, 2014 |
|
ALL SAINTS COLLEGE SOCIETY NAINITAL Vs. STATE OF UTTARAKHAND
|
March 19, 2014 |
|
ALOK KUMAR PANDEY Vs. STATE OF UTTARAKHAND
|
July 31, 2014 |
|
AMAN PANCHAL Vs. RASHMI
|
March 6, 2014 |
|
AMAR PRATAP Vs. STATE OF UTTARAKHAND
|
February 28, 2014 |
|
AMARJEET SINGH Vs. STATE OF UTTARAKHAND
|
April 17, 2014 |
|
AMARPAL SINGH Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
|
September 16, 2014 |
|
AMBESH KUMAR Vs. STATE OF UTTARAKHAND
|
June 27, 2014 |
|
AMBUJ CHAUDHARY Vs. RAI BAHADUR NARAYAN SINGH SUGAR MILLS LTD.
|
July 1, 2014 |
|
AMIR AHMED Vs. STATE OF UTTARAKHAND
|
April 4, 2014 |
|
AMIT BISHT Vs. STATE OF UTTARAKHAND
|
December 10, 2014 |
|
AMIT CHANDRA Vs. STATE OF UTTARAKHAND
|
December 23, 2014 |
|
AMIT SAINI Vs. SUSHIL KUMAR AND ORS.
|
November 26, 2014 |
|
AMIT VERMA Vs. STATE OF UTTARAKHAND
|
September 10, 2014 |
|
AMITA GANGWAR Vs. STATE OF UTTARAKHAND
|
February 18, 2014 |
|
AMITABH SHAHI Vs. STATE OF UTTARAKHAND
|
December 2, 2014 |
|
AMWAY INDIA ENTERPRISES (P) LTD Vs. STATE OF UTTARAKHAND
|
July 21, 2014 |
|
ANAND GIRI Vs. STATE OF UTTARAKHAND
|
August 21, 2014 |
|
ANAND KUMAR Vs. STATE OF UTTARANCHAL
|
March 22, 2014 |
|
ANAND LAL ARYA AND OTHERS Vs. DISTRICT MAGISTRATE NAINITAL AND OTHERS
|
May 21, 2014 |
|
ANAND RATHI COMMODITIES LTD Vs. STATE OF UTTARAKHAND
|
August 21, 2014 |
|
ANAND SINGH BISHT Vs. NUSRAT ULLAH KHAN
|
March 12, 2014 |
|
ANANDI DEVI Vs. STATE OF UTTARAKHAND
|
August 29, 2014 |
|
ANIL BADOLA Vs. YOGENDRA KUMAR
|
July 8, 2014 |
|
ANIL BADOLA Vs. YOGENDRA KUMAR
|
October 9, 2014 |
|
ANIL KUMAR Vs. STATE OF UTTARAKHAND
|
May 6, 2014 |
|
ANIL SINGH MANRAL Vs. STATE OF UTTARAKHAND
|
August 20, 2014 |
|
ANIT KUMAR Vs. STATE OF UTTARAKHAND
|
April 18, 2014 |
|
ANITA CHANDEL Vs. ZARINA KHATOON
|
December 8, 2014 |
|
ANKUR Vs. STATE OF UTTARAKHAND
|
April 23, 2014 |
|
ANUBHAV DOGRA Vs. JASBIR SINGH
|
December 9, 2014 |
|
ANURAG LAL Vs. STATE OF UTTARAKHAND
|
January 3, 2014 |
|
ANURAG SINGH Vs. INDIABULLS FINANCIAL SERVICES LTD
|
August 22, 2014 |
|
ANUSHANDHAN ADHIKARI Vs. PRAMOD KUMAR
|
September 22, 2014 |
|
ANUSUYA PRASAD PUROHIT Vs. STATE OF UTTARAKHAND
|
April 7, 2014 |
|
ANWAR AHMED; MAHMOOD NAI; RAM NAGINA PRASAD; JAAN MOHAMMED; MAQSOOD KABARI; PRAMOD KUMAR; WAHIDAN Vs. STATE OF UTTARANCHAL
|
April 29, 2014 |
|
ARIMA SRIWASTAVA Vs. STATE OF UTTARAKHAND
|
December 9, 2014 |
|
ARJUN NARAIN Vs. STATE OF UTTARAKHAND
|
February 17, 2014 |
|
ARJUN SINGH Vs. STATE OF UTTARAKHAND
|
September 12, 2014 |
|
ART COLLECTION AND ORS. Vs. NAGAR PALIKA PARISHAD AND ORS.
|
December 22, 2014 |
|
ARUN KUMAR DHONDHIYAL Vs. SRINAGAR
|
December 12, 2014 |
|
ARUN KUMAR MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 13, 2014 |
|
ARUN KUMAR MISHRA Vs. STATE OF UTTARAKHAND
|
September 6, 2014 |
|
ARVIND KAUR Vs. RAGHUVEER SINGH
|
July 22, 2014 |
|
ARVIND PAUL Vs. STATE OF UTTARAKHAND
|
November 28, 2014 |
|
ARVINDER PAL SINGH Vs. STATE OF UTTARAKHAND
|
August 29, 2014 |
|
ARYA VIDHYA SABHA GURUKUL KANGRI, HARIDWAR Vs. REGISTRAR, FIRMS, SOCIETIES & CHITS, UTTARAKAND
|
September 10, 2014 |
|
ASHA RAM Vs. STATE OF UTTARAKHAND & OTHERS
|
April 28, 2014 |
|
ASHEESH GOEL Vs. TILAK RAJ
|
March 7, 2014 |
|
ASHISH BAHAGUNA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
November 19, 2014 |
|
ASHISH KUMAR SRIVASTAVA Vs. STATE OF UTTARAKHAND
|
August 22, 2014 |
|
ASHOK Vs. STATE OF UTTARAKHAND
|
December 10, 2014 |
|
ASHOK JAIN Vs. C.B.I.
|
July 4, 2014 |
|
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
April 1, 2014 |
|
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
May 17, 2014 |
|
ASHOK KUMAR GUPTA Vs. ADDITIONAL DIRECTOR OF EDUCATION
|
April 10, 2014 |
|
ASHOK SHARMA Vs. DISTRICT JUDGE UDHAM SINGH NAGAR
|
February 26, 2014 |
|
ASHRAF Vs. STATE OF UTTARAKHAND
|
August 29, 2014 |
|
ASHWANI KUMAR Vs. STATE OF UTTARAKHAND
|
September 11, 2014 |
|
ASHWINI KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 16, 2014 |
|
ASIF Vs. STATE OF UTTARAKHAND
|
July 16, 2014 |
|
ASIF Vs. STATE OF UTTARAKHAND
|
March 21, 2014 |
|
ASLAM AND ORS. Vs. HARENDRA SINGH NEGI
|
February 26, 2014 |
|
ASRAR SIDDIQUI Vs. STATE OF UTTARAKHAND
|
September 18, 2014 |
|
ASSET RECONSTRUCTION COMPANY INDIA LTD Vs. STATE OF UTTARAKHAND
|
July 23, 2014 |
|
ATMA RAM Vs. STATE OF UTTARAKHAND
|
August 23, 2014 |
|
ATUL JAIN Vs. ANIRUDH SINGH KATOCH
|
May 6, 2014 |
|
AVINASH SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
|
August 25, 2014 |
|
AVNEESH PANT Vs. COLLECTOR/ZILA NIBANDHAK
|
May 23, 2014 |
|
AWANI KUMAR SINHA Vs. STATE OF UTTARAKHAND
|
February 17, 2014 |
|
AWDHESH KUMAR SHARMA Vs. UTTARAKHAND POWER CORPORATION LTD.
|
March 26, 2014 |
|
B.S.M. (WOMEN) B.ED COLLEGE Vs. STATE OF UTTARAKHAND
|
May 6, 2014 |
|
BABAR Vs. STATE OF UTTARAKHAND
|
March 13, 2014 |
|
BABITA; RAGUNATH SINGH RANA; JAGARNATH BIJALWAN; MANENDRA DUTT SEMWAL; ARVIND BHATT; SATISH NAUTIYAL; UPENDRA SINGH; PRAKASH NARAYAN; BEENA PANWAR; INDRA BHUSHAN NAUTIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
July 16, 2014 |
|
BABLI Vs. MAHENDER KAUR
|
May 29, 2014 |
|
BABU HASAN @ SIRAJUDDIN S/O GULLU Vs. STATE OF UTTARAKHAND
|
December 24, 2014 |
|
BACHAN SINGH Vs. STATE OF UTTARAKHAND
|
February 10, 2014 |
|
BACHAN SINGH Vs. STATE OF UTTARAKHAND
|
August 20, 2014 |
|
BACHI RAM Vs. STATE OF UTTARAKHAND
|
March 6, 2014 |
|
BAJAJ AUTO LIMITED Vs. UNION OF INDIA
|
October 9, 2014 |
|
BAKSHISH SINGH Vs. STATE OF UTTARAKHAND
|
May 17, 2014 |
|
BALA DUTT Vs. TRILOK SINGH
|
March 20, 2014 |
|
BALAK NATH GOSWAMI & OTHERS Vs. STATE OF UTTARAKHAND
|
April 24, 2014 |
|
BALESH JAIN Vs. STATE OF UTTARAKHAND
|
August 22, 2014 |
|
BALVEER SINGH Vs. BALWANT SINGH
|
March 4, 2014 |
|
BALVIR SINGH Vs. STATE OF UTTARAKHAND
|
March 24, 2014 |
|
BALWANT SINGH CHUPHAL Vs. MOHAN CHANDRA PANT
|
February 18, 2014 |
|
BANSIDHAR CHAMAN LAL Vs. DISTRICT MAGISTRATE DEHRADUN
|
December 10, 2014 |
|
BAROO & OTHERS Vs. STATE OF UTTARAKHAND
|
April 22, 2014 |
|
BASANT BALLABH BHATT; BASANTI DEVI Vs. STATE OF UTTARAKHAND
|
April 25, 2014 |
|
BASANT SINGH Vs. STATE OF UTTARAKHAND
|
April 21, 2014 |
|
BASHIR (MINOR) S/O ALAFDEEN Vs. STATE OF UTTARAKHAND
|
February 25, 2014 |
|
BAZPUR STONE CRUSHER PVT. LTD. Vs. STATE OF UTTARAKHAND AND ORS.
|
September 23, 2014 |
|
BED KUMAR PANDEY Vs. STATE OF UTTARAKHAND
|
November 10, 2014 |
|
BHADUR SINGH Vs. STATE OF UTTRAKHAND
|
May 27, 2014 |
|
BHAGWAN DAS SAINI Vs. STATE OF UTTARAKHAND
|
February 24, 2014 |
|
BHAGWAN SINGH RAWAT Vs. SAROJINI THAPLIYAL
|
November 19, 2014 |
|
BHAGWAT SINGH BHAKUNI Vs. STATE OF UTTARAKHAND
|
December 17, 2014 |
|
BHAGWATI DEVI Vs. STATE OF UTTARAKHAND
|
April 10, 2014 |
|
BHAJAN SINGH Vs. STATE OF UTTARAKHAND
|
April 1, 2014 |
|
BHAJAN SINGH Vs. STATE OF UTTARANCHAL
|
March 19, 2014 |
|
BHAKTAWAR SINGH Vs. DHAN SINGH
|
July 1, 2014 |
|
BHANWAR SINGH Vs. STATE OF UTTARANCHAL
|
May 8, 2014 |
|
BHARAT SINGH Vs. STATE OF UTTARAKHAND
|
April 30, 2014 |
|
BHASKAR CHANDRA BRIJWASI Vs. STATE OF UTTARAKHAND
|
June 2, 2014 |
|
BHEEM Vs. STATE OF UTTRAKHAND
|
July 2, 2014 |
|
BHEL RANIPUR Vs. PRESIDING OFFICER, LABOUR COURT
|
April 24, 2014 |
|
BHIM SINGH Vs. STATE OF UTTARAKHAND
|
February 24, 2014 |
|
BHIM SINGH Vs. STATE OF UTTARAKHAND
|
March 26, 2014 |
|
BHOLA Vs. STATE OF UTTARAKHAND
|
September 23, 2014 |
|
BHOLA NATH Vs. INDIAN INSTITUTE OF TECHNOLOGY AND OTHERS
|
June 17, 2014 |
|
BHUPENDER SINGH Vs. STATE OF UTTARAKHAND
|
March 25, 2014 |
|
BHUPENDRA SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
June 27, 2014 |
|
BHUPENDRA SINGH Vs. STATE OF UTTARAKHAND
|
April 3, 2014 |
|
BHUPENDRA SINGH S/O DEVENDRA SINGH Vs. RAJIV JAIN
|
September 26, 2014 |
|
BHUPINDER KUMAR LOOMBA Vs. HARBHAJAN SINGH
|
March 28, 2014 |
|
BHUWAN ARYA Vs. GIRISH CHANDRA MAINALI
|
October 15, 2014 |
|
BHUWAN CHANDRA CHIMWAL Vs. STATE OF UTTARAKHAND
|
September 8, 2014 |
|
BHUWAN CHANDRA JOSHI Vs. KIRTI BALLABH
|
June 18, 2014 |
|
BHUWAN CHANDRA SAH Vs. ADDITIONAL COMMISSIONER KUMAON UTTARAKHAND
|
April 16, 2014 |
|
BHUWNESHWARI GURURANI Vs. COMMISSIONER KUMAUN DIVISION NAINITAL
|
December 9, 2014 |
|
BIMAL SINGH THAPA Vs. STATE OF UTTARAKHAND
|
January 3, 2014 |
|
BISHAN SINGH & ANOTHER Vs. STATE OF UTTARAKHAND
|
March 28, 2014 |
|
BRAHAM PAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 23, 2014 |
|
BRIJ MOHAN SHARMA AND ANOTHER; RADHE SHYAM SHARMA; OM PRAKASH SHARMA AND OTHERS; RAJ MATA SHAILENDRA KUMARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 22, 2014 |
|
BRIJESH Vs. STATE OF UTTARAKHAND
|
May 8, 2014 |
|
BUDDHI BALLABH BHATT AND OTHERS Vs. UTTARAKHAND POWER CORPORATION AND OTHERS
|
December 17, 2014 |
|
CANTONMENT BOARD GARHI CANT, DEHRADUN Vs. LOKAYUKTA UTTARAKHAND DEHRADUN
|
April 15, 2014 |
|
CAPTAIN MAYANK KUKRETI Vs. STATE OF UTTARAKHAND
|
March 4, 2014 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. JAYANTI PRASAD
|
February 26, 2014 |
|
CENTRAL COUNCIL OF INDIAN MEDICINE Vs. VED PRAKASH TYAGI
|
February 10, 2014 |
|
CENTURY PULP AND PAPER Vs. STATE OF UTTARAKHAND
|
July 10, 2014 |
|
CENTURY TEXTILES AND INDUSTRIES LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 18, 2014 |
|
CHAMKAUR SINGH Vs. STATE OF UTTARAKHAND
|
May 19, 2014 |
|
CHANDAN SINGH AND ORS. Vs. UMESH MASSEY AND ORS.
|
September 23, 2014 |
|
CHANDAN SINGH BISHT Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
May 16, 2014 |
|
CHANDRA PRAKASH BHATT Vs. GALIB KHAN
|
April 24, 2014 |
|
CHANDRA SHEKHAR BHATT Vs. STATE OF U P AND OTHERS
|
March 31, 2014 |
|
CHANDRA SINGH GWAL Vs. STATE OF UTTARAKHAND
|
December 11, 2014 |
|
CHARANDAS Vs. RAKESH KUMAR
|
December 4, 2014 |
|
CHARANJEET KAUR Vs. STATE INFORMATION COMMISSION AND OTHERS
|
December 17, 2014 |
|
CHARANJEET SINGH Vs. STATE OF UTTARAKHAND
|
September 16, 2014 |
|
CHET RAM Vs. STATE OF UTTARAKHAND
|
September 5, 2014 |
|
CHHAYA DEVI Vs. STATE OF UTTARAKHAND
|
August 21, 2014 |
|
COMMANDER ALOK SAH Vs. DISTRICT JUDGE, NAINITAL AND ORS.
|
August 21, 2014 |
|
COMMISSIONER Vs. DOON INSTITUTE OF INFORMATION & TECHNOLOGY (P.) LTD
|
March 12, 2014 |
|
COMMISSIONER Vs. CONTINENTAL CEMENT COMPANY
|
March 12, 2014 |
|
COMMISSIONER Vs. GLORIOUS ELECTRIC CO.
|
March 21, 2014 |
|
COMMISSIONER Vs. GURUKUL KANGRI PHARMACY
|
March 20, 2014 |
|
COMMISSIONER OF COMMERCIAL TAX Vs. BAZPUR COOPERATIVE SUGAR FACTORY LTD
|
March 21, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ENRON OIL AND GAS INDIA LTD
|
August 23, 2014 |
|
COMMISSIONER, COMMERCIAL TAX Vs. SHIV SHAKTI TRADERS
|
January 2, 2014 |
|
COMMISSIONER, COMMERCIAL TAX Vs. VIJAY PAL SINGH
|
August 12, 2014 |
|
COMMISSIONER, COMMERCIAL TAX, DEHRADUN Vs. AMBICA TRADERS, RUDRAPUR, DISTRICT-UDHAM SINGH NAGAR
|
August 25, 2014 |
|
COMMISSIONER, CUSTOMS & CENTRAL EXCISE Vs. SACHIN MALHOTRA
|
August 6, 2014 |
|
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE, MEERUT-I Vs. R S TRAVELS, 13-B, RAJPUR ROAD, DEHRADUN, UTTARAKHAND
|
September 5, 2014 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND
|
June 26, 2014 |
|
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND
|
February 14, 2014 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS
|
September 17, 2014 |
|
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE SULTANPUR Vs. DEPUTY REGISTRAR FIRMS SOCIETIES AND CHITS
|
September 10, 2014 |
|
COMMITTEE OF MANAGEMENT, S.D. GIRLS INTER COLLEGE Vs. STATE OF UTTARAKHAND
|
April 11, 2014 |
|
COMMR OF CUS. & C. EXCISE Vs. BAZPUR COOPERATIVE SUGAR FACTORY LTD.
|
August 26, 2014 |
|
COMMR. OF CUS. & C. EX. Vs. RHYDBURG PHARMACEUTICALS LTD.
|
April 22, 2014 |
|
CONTINENTAL ENGINES LTD. Vs. UMA SHARMA
|
May 27, 2014 |
|
DABBAL SINGH Vs. STATE OF UTTARAKHAND
|
March 31, 2014 |
|
DALIP BAHADUR Vs. STATE OF UTTARAKHAND
|
June 2, 2014 |
|
DALIP SINGH Vs. KISHAN SINGH KUNWAR
|
May 8, 2014 |
|
DARPAN RAM Vs. STATE OF UTTARAKHAND
|
March 5, 2014 |
|
DAULAT RAM SEMWAL Vs. STATE OF UTTARAKHAND
|
August 14, 2014 |
|
DAYA SHANKER Vs. GURUKUL KANGRI UNIVERSITY
|
August 5, 2014 |
|
DAYANAND SHIKSHA SANSTHAN Vs. STATE OF UTTARAKHAND & ORS
|
March 27, 2014 |
|
DEENDAYAL PANT Vs. STATE OF UTTARAKHAND
|
October 30, 2014 |
|
DEEP CHANDRA PANDEY Vs. STATE OF UTTARAKHAND AND ORS.
|
December 17, 2014 |
|
DEEP KUKRETI AND ORS. Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
August 19, 2014 |
|
DEEP SHARMA Vs. STATE OF UTTARAKHAND
|
July 10, 2014 |
|
DEEPAK JAIN Vs. STATE OF UTTARAKHAND
|
January 30, 2014 |
|
DEEPAK KUMAR SAHU Vs. UNION OF INDIA
|
July 16, 2014 |
|
DEEPAK OBERAI Vs. VIRENDRA SEHGAL
|
April 22, 2014 |
|
DEEPAK SAINI Vs. STATE OF UTTARAKHAND
|
August 1, 2014 |
|
DEEPAK SHARMA Vs. PREM LATA
|
May 17, 2014 |
|
DEEPAK VERMA Vs. STATE OF UTTARAKHAND
|
March 4, 2014 |
|
DEEPESH Vs. STATE OF UTTARAKHAND
|
January 2, 2014 |
|
DEEPIKA Vs. SARVOTTAM KUMAR
|
May 29, 2014 |
|
DEEWAN SINGH @ DEEPU Vs. STATE OF UTTARAKHAND
|
June 3, 2014 |
|
DEFENCE RESEARCH EDUCATION SOCIETY Vs. PRESCRIBED AUTHORITY
|
February 21, 2014 |
|
DEV SINGH Vs. STATE OF UTTARAKHAND
|
April 3, 2014 |
|
DEVENDER KUMAR Vs. SAVITA
|
December 5, 2014 |
|
DEVENDRA SINGH BHANDARI Vs. STATE OF UTTARAKHAND
|
June 30, 2014 |
|
DEVENDRA SINGH MALIK Vs. STATE OF UTTARAKHAND
|
May 1, 2014 |
|
DEVESH UPRETI Vs. STATE OF UTTARAKHAND
|
April 22, 2014 |
|
DEVI DUTT Vs. STATE OF UTTARANCHAL
|
March 24, 2014 |
|
DEVI DUTT Vs. STATE OF UTTARAKHAND
|
August 2, 2014 |
|
DEVI SHARMA Vs. STATE OF UTTARAKHAND
|
October 28, 2014 |
|
DHANDESH UNIYAL Vs. STATE OF UTTARAKHAND AND ORS.
|
December 9, 2014 |
|
DHANESH KUMAR SHARMA Vs. STATE
|
December 17, 2014 |
|
DHANI @ ABDUL REHMAN Vs. ASHRAF
|
February 18, 2014 |
|
DHARAM VEER Vs. STATE OF UTTRAKHAND
|
May 17, 2014 |
|
DHARAMPAL Vs. STATE OF UTTARAKHAND
|
August 27, 2014 |
|
DHARMENDRA KANSAL Vs. UNION OF INDIA
|
June 3, 2014 |
|
DHARMENDRA RAWAT Vs. STATE OF UTTARAKHAND
|
April 1, 2014 |
|
DHARMPAL SATYAPAL LTD Vs. STATE OF UTTARAKHAND
|
September 5, 2014 |
|
DHRUV NARAIN BANSAL Vs. MUNICIPAL BOARD
|
May 2, 2014 |
|
DILSHER AND ANOTHER Vs. STATE OF UTTARAKHAND
|
March 28, 2014 |
|
DINESH Vs. STATE OF UTTARAKHAND
|
May 26, 2014 |
|
DINESH CHANDRA PATNI Vs. STATE OF UTTARAKHAND
|
May 9, 2014 |
|
DINESH CHANDRA TEWARI Vs. STATE OF UTTARAKHAND
|
October 8, 2014 |
|
DINESH KUMAR BHATT Vs. STATE OF UTTARAKHAND
|
April 23, 2014 |
|
DINESH MAMGAI Vs. NARENDRA KUMAR DIXIT
|
March 24, 2014 |
|
DINESH RANDHAWA Vs. STATE OF U.K. AND ORS.
|
May 27, 2014 |
|
DINESH SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
December 4, 2014 |
|
DIRECTOR OF INCOME TAX Vs. R & B FALCON OFFSHORE LTD.
|
April 22, 2014 |
|
DIRECTOR SCHOOL EDUCATION Vs. MUNNI TILARA
|
July 24, 2014 |
|
DIWAN SINGH Vs. STATE OF UTTARANCHAL
|
February 14, 2014 |
|
DOON VALLEY OFFICERS COOPERATIVE SOCIETY Vs. GOVIND PRASAD SHARMA
|
December 12, 2014 |
|
DORI LAL Vs. STATE OF UTTARAKHAND
|
February 25, 2014 |
|
DULHE HASAN Vs. STATE OF UTTRAKHAND
|
May 26, 2014 |
|
DURGA SINGH Vs. DISTRICT JUDGE AND ORS.
|
April 3, 2014 |
|
DURGESH KUMAR GUPTA Vs. STATE OF UTTRAKHAND
|
May 29, 2014 |
|
EX HAVILDAR BIRENDRA SINGH NEGI Vs. UNION OF INDIA
|
June 16, 2014 |
|
EX SEP PANI RAM Vs. UNION OF INDIA
|
May 12, 2014 |
|
FAEEM Vs. STATE OF UTTARAKHAND
|
March 27, 2014 |
|
FAHIM MOHD; ANWAR @ ULLAN; RUBEENA Vs. STATE OF UTTARAKHAND
|
March 31, 2014 |
|
FATEH SINGH PANWAR Vs. VIJAY CHAND
|
December 18, 2014 |
|
FAZAL MOHAMMAD Vs. MUKHYA NAGAR ADHIKARI AND ORS.
|
April 4, 2014 |
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FURKAN Vs. STATE OF UTTARAKHAND
|
May 6, 2014 |
|
FUTURE GENERALLI INSURANCE COMPANY Vs. DINESH CHANDRA UPADHYAY
|
May 15, 2014 |
|
G L AGRO TARAI JASPUR & ANOTHER; LAXMINARAYAN Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 20, 2014 |
|
G.B. PANT UNIVERSITY Vs. CONTROLLING AUTHORITY
|
April 1, 2014 |
|
G.M.T.D. BHARAT SANCHAR NIGAM LTD. Vs. COMMR. OF CUS. & C. EX.
|
November 18, 2014 |
|
GAGAN GURJAR Vs. STATE OF UTTARAKHAND
|
December 5, 2014 |
|
GAINA SINGH Vs. STATE OF UTTARAKHAND
|
May 15, 2014 |
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GAJENDER SINGH Vs. STATE OF UTTARAKHAND
|
May 30, 2014 |
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GALFAR ENGINEER & CONTRACTING Vs. STATE OF UTTARAKHAND
|
April 25, 2014 |
|
GALIB Vs. STATE OF UTTARAKHAND
|
September 15, 2014 |
|
GAMBHIR SINGH Vs. STATE OF UTTARAKHAND
|
March 19, 2014 |
|
GAMBHIR SINGH NEGI Vs. STATE OF UTTARAKHAND
|
May 1, 2014 |
|
GANESH BAHADUR Vs. STATE OF UTTARAKHAND
|
April 11, 2014 |
|
GANESH KUWARBI Vs. STATE OF UTTARAKHAND
|
August 8, 2014 |
|
GANESH RAM Vs. CHIEF GENERAL MANAGER
|
October 9, 2014 |
|
GANGA DEVI Vs. ADDL COMMISSIONER, KUMOUN MANDAL, NAINITAL AND OTHERS
|
August 19, 2014 |
|
GANGESH KUMARI Vs. ARUN SANON
|
April 10, 2014 |
|
GANGESH KUMARI Vs. ARUN SAON
|
November 18, 2014 |
|
GARHWAL MANDAL VIKAS NIGAM Vs. SWAMI OMKARANAND CHARITABLE TRUST
|
August 26, 2014 |
|
GARHWAL ROLLING MILLS PVT. LTD. Vs. COMMISSIONER
|
March 21, 2014 |
|
GAURANG BAL Vs. STATE OF U P
|
February 24, 2014 |
|
GAURAV Vs. STATE OF UTTARAKHAND
|
May 4, 2014 |
|
GAURAV KUMAR Vs. STATE OF UTTARAKHAND
|
August 8, 2014 |
|
GAUTAM HALDAR Vs. STATE OF UTTRAKHAND
|
June 4, 2014 |
|
GEETA; ASHOK @ PAULI Vs. STATE OF UTTARAKHAND
|
April 28, 2014 |
|
GHANPATI @ DHAPAT RAI AHUJA Vs. TARUN KUMAR
|
April 4, 2014 |
|
GHANSHYAM Vs. STATE OF UTTRAKHAND
|
May 17, 2014 |
|
GHANSHYAM Vs. ANNUAND
|
July 15, 2014 |
|
GHANSHYAM DASS PANDEY Vs. OM PRAKASH ALLEGED DISCIPLE MAHANT LATE SUTEH PRAKASH
|
December 4, 2014 |
|
GIRISH CHANDRA Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER AND OTHERS
|
August 20, 2014 |
|
GOLD PLUS GLASS INDUSTRY LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
March 4, 2014 |
|
GOPAL DATT GAUR Vs. STATE OF UTTARAKHAND
|
May 16, 2014 |
|
GOPAL RAM Vs. UNION OF INDIA AND ORS.
|
February 25, 2014 |
|
GOPAL SINGH Vs. STATE OF UTTARAKHAND
|
April 4, 2014 |
|
GOPAL SINGH BISHT Vs. STATE OF UTTARAKHAND
|
July 23, 2014 |
|
GOPAL SINGH BISHT Vs. STATE OF UTTARAKHAND
|
May 29, 2014 |
|
GOPAL TOMAR Vs. STATE OF UTTARAKHAND
|
April 10, 2014 |
|
GORKHA SUDHAR SAMITI Vs. STATE OF UTTARAKHAND AND ORS.
|
January 6, 2014 |
|
GOVIND RAM Vs. STATE OF UTTARAKHAND
|
June 3, 2014 |
|
GOVIND RAM Vs. STATE OF UTTARANCHAL
|
March 31, 2014 |
|
GOVIND SINGH Vs. STATE OF UTTARAKHAND
|
June 3, 2014 |
|
GOVIND SINGH RAUTELA Vs. U P FINANCIAL CORPORATION
|
February 24, 2014 |
|
GOVIND SINGH S/O BHAG SINGH Vs. STATE OF UTTARAKHAND
|
February 17, 2014 |
|
GOVIND VERMA Vs. STATE OF UTTARAKHAND
|
September 10, 2014 |
|
GRAM SABHA MATELA Vs. BOARD OF REVENUE
|
April 7, 2014 |
|
GUDDU Vs. STATE OF UTTARAKHAND
|
April 29, 2014 |
|
GUL SHANA BEGUM Vs. STATE OF UTTARAKHAND
|
December 9, 2014 |
|
GULAB SINGH AND ORS. Vs. STATE OF UTTARAKHAND
|
December 24, 2014 |
|
GULAM MUSTAFA Vs. STATE OF UTTARANCHAL
|
April 2, 2014 |
|
GULFAM Vs. STATE OF UTTARAKHAND
|
February 12, 2014 |
|
GULSHAN KUMAR GHAI Vs. STATE OF UTTARAKHAND
|
April 1, 2014 |
|
GULSHAN KUMAR GHAI Vs. STATE OF UTTARAKHAND
|
February 28, 2014 |
|
GUNSOLA HYDRO POWER GENERATION PVT LTD Vs. STATE OF UTTARAKHAND
|
May 28, 2014 |
|
GURBUX SINGH Vs. STATE OF U.P.
|
June 17, 2014 |
|
GURCHARAN SINGH KOHLI Vs. SAPANA AGARWAL
|
June 18, 2014 |
|
GURINDRA SINGH Vs. ANIL KUMAR
|
May 1, 2014 |
|
GURLAL SINGH Vs. STATE OF UTTARAKHAND
|
September 3, 2014 |
|
GURMEL @ BABLU AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 11, 2014 |
|
GURMUKH SINGH Vs. MADAN MOHAN
|
May 16, 2014 |
|
GURPREET SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 25, 2014 |
|
GURU KRIPA CONFECTIONERS Vs. NEERAJ BROTHERS JASPUR
|
December 8, 2014 |
|
GURU RAM RAI Vs. STATE OF UTTARAKHAND
|
April 29, 2014 |
|
GURUMUKH SINGH; BALVINDER SINGH; SURESH SINGH AND ORS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 30, 2014 |
|
GYAN CHAND Vs. DIRECTORATE, ACCOUNTS AND OTHERS
|
September 19, 2014 |
|
H.M.T. WATCH LTD. Vs. LABOUR COURT
|
July 1, 2014 |
|
HANSI DEVI Vs. KUNWAR SINGH
|
February 28, 2014 |
|
HARDEEP SINGH @ GURDEEP SINGH Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
|
May 1, 2014 |
|
HARDEEV SINGH Vs. STATE OF UTTARANCHAL
|
May 5, 2014 |
|
HARDWARI LAL Vs. STATE OF UTTARANCHAL
|
February 24, 2014 |
|
HARENDRA SINGH MEHRA Vs. STATE OF UTTARAKHAND AND ORS.
|
October 30, 2014 |
|
HARI BAHADUR @ HARI SINGH Vs. STATE OF UTTARAKHAND
|
May 27, 2014 |
|
HARI HAR SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
March 26, 2014 |
|
HARI SINGH Vs. STATE OF UTTARAKHAND
|
November 11, 2014 |
|
HARISH BAGORIA Vs. STATE OF UTTARAKHAND
|
August 4, 2014 |
|
HARISH CHANDRA SHARMA Vs. STATE OF UTTARAKHAND
|
August 1, 2014 |
|
HARISH CHANDRA SINGH AITHANI Vs. GOVIND SINGH DANU
|
October 16, 2014 |
|
HARISH RAM Vs. SATYA
|
March 6, 2014 |
|
HARJEET SINGH Vs. STATE OF UTTARAKHAND
|
March 24, 2014 |
|
HARJINDAR SINGH Vs. STATE OF UTTARAKHAND
|
December 19, 2014 |
|
HARKISHAN Vs. STATE OF UTTARAKHAND
|
March 28, 2014 |
|
HARSH VARDHAN KOTNALA Vs. STATE OF UTTARAKHAND
|
February 10, 2014 |
|
HARVINDER SINGH Vs. STATE OF UTTARAKHAND
|
August 21, 2014 |
|
HAYAT SINGH Vs. V.S. PATIYAL
|
June 17, 2014 |
|
HAYGRIVACHARYA @ HARE RAM Vs. STATE OF UTTARAKHAND
|
September 10, 2014 |
|
HEM PANT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
July 1, 2014 |
|
HEM PATHAK Vs. REGISTRAR GENERAL, HIGH COURT OF UTTARAKHAND, NAINITAL
|
September 3, 2014 |
|
HEMA MEHRA Vs. CHIEF EXECUTIVE OFFICER AND ORS.
|
November 25, 2014 |
|
HIHT UNIVERSITY, SWAMI RAM NAGAR Vs. STATE INFORMATION COMMISSIONER
|
December 12, 2014 |
|
HIMANSHU DWIVEDI Vs. STATE OF UTTARAKHAND
|
April 3, 2014 |
|
HIMANSHU NEGI Vs. STATE OF UTTARAKHAND
|
August 19, 2014 |
|
HIMGIRI ISPAT PVT. LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX
|
March 6, 2014 |
|
HOSHIYAR SINGH BISHT Vs. ASSISTANT ENGINEER OF MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
|
March 4, 2014 |
|
HRJ STEELS PVT. LTD Vs. STATE OF UTTARAKHAND
|
May 16, 2014 |
|
HUKUM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 14, 2014 |
|
I C I C I LOMBARD GENERAL INSURANCE COMPANY LTD Vs. BEENA RAWAT
|
April 4, 2014 |
|
IDEA MOBILE COMMUNICATIONS LTD. Vs. KAMLESH GUPTA
|
June 6, 2014 |
|
IKBAL AHMAD Vs. MATLOOB HASAN
|
August 25, 2014 |
|
IKRAM Vs. STATE OF UTTARAKHAND
|
April 16, 2014 |
|
ILAM SINGH Vs. STATE OF UTTARAKHAND
|
September 10, 2014 |
|
IN RE Vs. STATE
|
June 18, 2014 |
|
IN RE.: JAIMURTHY MINERALS & CHEMICALS PVT. LTD Vs. STATE
|
September 23, 2014 |
|
INAM Vs. ASHRAF
|
March 7, 2014 |
|
INDIAN OIL CORPORATION LTD Vs. MANOHAR SINGH & SONS
|
August 22, 2014 |
|
INDRA LAL ARYA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
May 28, 2014 |
|
INDRAJEET; SHYAMACHARAN & OTHERS Vs. STATE OF UTTARAKHAND
|
April 22, 2014 |
|
INTAZAR Vs. STATE OF UTTARAKHAND
|
May 2, 2014 |
|
IRAVANSHI BUILDERS AND DEVELOPERS Vs. COMMISSIONER
|
April 23, 2014 |
|
ISHWAR SINGH Vs. MOHD ASLAM
|
March 6, 2014 |
|
ISLAMUDDIN Vs. STATE OF UTTARAKHAND
|
April 2, 2014 |
|
ISTAKAR ALI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 14, 2014 |
|
J.P. JOSHI Vs. STATE OF UTTARAKHAND
|
April 7, 2014 |
|
JABAR SINGH SAROBA Vs. STATE OF UTTARAKHAND
|
May 22, 2014 |
|
JAG SHARAN SINGH Vs. A N JHA GOVT INTER COLLEGE
|
August 6, 2014 |
|
JAGDAMBA PRASAD Vs. STATE OF UTTARAKHAND
|
July 7, 2014 |
|
JAGDEEP SINGH Vs. STATE OF UTTARANCHAL
|
February 14, 2014 |
|
JAGDISH CHANDER Vs. STATE OF UTTARANCHAL
|
March 13, 2014 |
|
JAGDISH PRASAD Vs. STATE OF UTTARAKHAND
|
February 25, 2014 |
|
JAGDISH PRASAD VERMA Vs. JUDGE, FAST TRACK COURT AND ORS.
|
March 25, 2014 |
|
JAGDISH SINGH DHAKARIYAL Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE, UTTARAKHAND
|
October 7, 2014 |
|
JAGDISH SINGH RAWAT AND OTHERS Vs. DILIP SINGH AND OTHERS
|
August 14, 2014 |
|
JAHID Vs. STATE OF UTTARAKHAND
|
December 2, 2014 |
|
JAI PRAKASH GUPTA Vs. STATE OF UTTARAKHAND
|
July 9, 2014 |
|
JAI PRAKASH GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 28, 2014 |
|
JAI SINGH Vs. GOVIND SINGH CHAUHAN
|
March 4, 2014 |
|
JAIPRAKASH ASSOCIATES LTD Vs. TEHRI HYDRO DEVELOPMENT
|
May 29, 2014 |
|
JAIRNAIL SINGH Vs. STATE OF UTTRAKHAND
|
May 22, 2014 |
|
JAMILA Vs. STATE OF UTARAKHAND
|
April 17, 2014 |
|
JAMNA AGARAWAL Vs. STATE OF UTTARAKHAND
|
September 16, 2014 |
|
JAMSHED ALI Vs. STATE OF UTTARAKHAND
|
March 5, 2014 |
|
JANAK RAJ S/O DHARMPAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 12, 2014 |
|
JASBINDER SINGH GILL Vs. STATE OF UTTARAKHAND
|
March 22, 2014 |
|
JASPAL SINGH Vs. STATE OF UTTARAKHAND
|
March 27, 2014 |
|
JASSI Vs. STATE OF UTTARAKHAND
|
January 2, 2014 |
|
JASVINDER SINGH @ SUKHVINDER SINGH Vs. STATE OF UTTRAKHAND
|
June 4, 2014 |
|
JASWANT SINGH Vs. STATE OF UTTARAKHAND
|
May 19, 2014 |
|
JASWINDER SINGH @ SANTA @ SATNAM SINGH Vs. STATE OF UTTARAKHAND
|
April 10, 2014 |
|
JAWAHAR SINGH PARIHAR; BHAWAN SINGH; GUMAN SINGH Vs. STATE OF UTTARAKHAND
|
May 30, 2014 |
|
JAY PRAKASH GANGWAR Vs. STATE OF UTTARAKHAND
|
August 27, 2014 |
|
JAYANAND PRASAD TYAGI Vs. STATE OF UTTARAKHAND
|
December 18, 2014 |
|
JEEWAN BALA BHATIA Vs. STATE OF UTTRAKHAND
|
July 16, 2014 |
|
JITENDRA KUMAR Vs. RAM SINGH
|
April 2, 2014 |
|
JITENDRA KUMAR AHUJA Vs. UTTARAKHAND MULTI STATE PROPER AUTHORITY
|
July 1, 2014 |
|
JITENDRA SINGH Vs. STATE OF UTTARAKHAND
|
June 2, 2014 |
|
JITENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
|
August 28, 2014 |
|
JIWAN SINGH Vs. STATE OF UTTARAKHAND
|
May 5, 2014 |
|
JIYA LAL AGGARWAL S/O ASHA RAM Vs. RAJ KUMAR BHATIA
|
February 21, 2014 |
|
JOGENDRA SINGH Vs. STATE OF UTTARANCHAL
|
February 17, 2014 |
|
JOT SINGH Vs. MAN SINGH
|
March 5, 2014 |
|
JUGAL KOSHORE JHUNJHUNWALA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
August 23, 2014 |
|
JYOTHY LABORATORIES LIMITED Vs. COMMISSIONER
|
March 24, 2014 |
|
KAILASH PRAKASH JOSHI Vs. STATE OF UTTARAKHAND
|
November 12, 2014 |
|
KALPANA JOSHI Vs. PRADEEP KUMAR JOSHI
|
March 21, 2014 |
|
KALYAN CHAND Vs. STATE OF UTTARAKHAND
|
March 5, 2014 |
|
KAMAL COTTON TRADERS AND ORS. Vs. BELWAL SPINNING MILLS LTD. AND ORS.
|
April 3, 2014 |
|
KAMLA DEVI RASTOGI Vs. COMMISSIONER OF INCOME TAX
|
March 24, 2014 |
|
KAMLA RANA Vs. STATE OF UTTARAKHAND
|
February 24, 2014 |
|
KAMLESH PATEL Vs. STATE OF UTTARAKHAND
|
February 11, 2014 |
|
KANCHAN DEVI Vs. STATE OF U P
|
February 18, 2014 |
|
KANHAIYA LAL POLYTECHNIC Vs. PRESIDING OFFICER
|
September 9, 2014 |
|
KANTI DEVI Vs. STATE OF UTTARAKHAND
|
February 12, 2014 |
|
KANWAL SINGH Vs. POWER GRID CORPORATION OF INDIA LTD
|
May 1, 2014 |
|
KARAM SINGH; MADAN PAL; VED BHARAT Vs. STATE OF UTTARAKHAND
|
April 24, 2014 |
|
KARAN SINGH Vs. STATE OF UTTARAKHAND
|
April 2, 2014 |
|
KARAN SINGH @ KAN SINGH & ANR Vs. STATE OF UTTARAKHAND
|
May 29, 2014 |
|
KARAN SINGH RANA Vs. STATE OF UTTARAKHAND
|
October 30, 2014 |
|
KARAN SINGH SAMBAYAL Vs. STATE OF UTTARAKHAND
|
September 16, 2014 |
|
KARNAIL SINGH Vs. ASHOK KUMAR
|
April 3, 2014 |
|
KARNAIL SINGH Vs. STATE OF UTTARAKHAND
|
July 2, 2014 |
|
KAUSHAL DEVI Vs. NARENDRA KUMAR
|
March 5, 2014 |
|
KEDAR SINGH Vs. STATE OF UTTARAKHAND
|
November 20, 2014 |
|
KESAR SUGAR WORKS LIMITED Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 23, 2014 |
|
KESHAV RAJBHAR Vs. SUB REGISTRAR, DEV PRAYAG, TEHRI GARHWAL
|
March 21, 2014 |
|
KESHAVANAND JHALDIYAL Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 16, 2014 |
|
KHARAK SINGH Vs. STATE OF UTTARANCHAL
|
February 25, 2014 |
|
KHEEM RAM Vs. HANSRAJ SETIYA
|
October 31, 2014 |
|
KHEEMA NAND SANWAL Vs. STATE OF UTTARAKHAND
|
February 11, 2014 |
|
KHEMRAJ BHATT Vs. STATE OF UTTARAKHAND
|
December 4, 2014 |
|
KHUSHAL SINGH Vs. STATE OF UTTARAKHAND
|
February 17, 2014 |
|
KILKIESHWAR MINING COMPANY Vs. STATE OF UTTARAKHAND
|
May 1, 2014 |
|
KISAN CHINI MILLS LTD Vs. PRESIDING OFFICER
|
September 19, 2014 |
|
KISHAN CHANDRA Vs. STATE OF UTTARAKHAND
|
March 4, 2014 |
|
KISHAN GARKOTI AND OTHERS Vs. STATE OF UTTARAKHAND
|
April 23, 2014 |
|
KISHAN KUMAR PANDEY Vs. STATE
|
May 29, 2014 |
|
KISHAN SINGH Vs. STATE OF UTTARANCHAL
|
September 18, 2014 |
|
KOTWAL SINGH Vs. STATE OF UTTARANCHAL
|
March 19, 2014 |
|
KRISHNA KANT PANDEY Vs. STATE OF UTTARAKHAND
|
September 4, 2014 |
|
KRISHNAPAL Vs. STATE OF UTTARAKHAND
|
September 24, 2014 |
|
KULDEEP KUMAR Vs. SEWARAM VIRMANI
|
June 30, 2014 |
|
KULDEEP SINGH BAJAJ Vs. STATE OF UTTARAKHAND
|
April 21, 2014 |
|
KULWANT SINGH Vs. STATE OF UTTARANCHAL
|
February 13, 2014 |
|
KUMAUN UNIVERSITY Vs. HARISH CHANDRA PANDEY
|
March 19, 2014 |
|
KUNDAN LAL Vs. STATE OF UTTARAKHAND
|
April 24, 2014 |
|
KUNDAN SINGH Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
|
April 21, 2014 |
|
KUNDAN SINGH Vs. STATE OF UTTRAKHAND
|
May 6, 2014 |
|
KUNDAN SINGH BHOURIYAL Vs. STATE OF UTTARAKHAND
|
December 5, 2014 |
|
KUNDAN SINGH SAUN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
October 27, 2014 |
|
KUNWAR PAL SINGH Vs. STATE OF UTTARAKHAND
|
May 19, 2014 |
|
KUNWAR RANI Vs. PRESCRIBED AUTHORITY
|
July 9, 2014 |
|
KUNWAR SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
May 2, 2014 |
|
KURBAN ALI Vs. STATE OF UTTARAKHAND
|
November 20, 2014 |
|
KURBAN RASUL Vs. MAKSOD
|
April 16, 2014 |
|
KUSUMLATA Vs. YASHBIR SINGH
|
June 18, 2014 |
|
KUWAR BAHADUR Vs. STATE
|
December 17, 2014 |
|
LAKHVINDER SINGH Vs. STATE OF UTTARAKHAND
|
June 4, 2014 |
|
LAKHVINDER SINGH CHHEEMA Vs. STATE OF UTTARAKHAND
|
May 8, 2014 |
|
LAL BAHADUR Vs. STATE OF UTTARAKHAND
|
October 30, 2014 |
|
LAL HUSSAIN Vs. STATE OF UTTARAKHAND
|
May 2, 2014 |
|
LAL MOHAMMAD Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
|
April 3, 2014 |
|
LAL SINGH Vs. STATE OF UTTARAKHAND
|
April 21, 2014 |
|
LAL SINGH Vs. STATE OF UTTARAKHAND
|
February 13, 2014 |
|
LAL SINGH & ANOTHER Vs. STATE OF UTTARAKHAND
|
April 30, 2014 |
|
LALIT KUMAR Vs. STATE OF UTTRAKHAND
|
June 20, 2014 |
|
LALIT KUMAR Vs. STATE OF UTTARAKHAND
|
June 3, 2014 |
|
LALIT THAPA Vs. STATE OF UTTARAKHAND
|
August 26, 2014 |
|
LAXMAN RAM Vs. STATE OF UTTARAKHAND
|
April 4, 2014 |
|
LAXMI NARAYAN GUPTA Vs. STATE OF UTTARAKHAND
|
June 26, 2014 |
|
LAXMI NARAYAN GUPTA Vs. STATE OF UTTARAKHAND
|
June 4, 2014 |
|
LAXMI SUGAR MILLS CO. LTD. Vs. PRESIDING OFFICER
|
August 11, 2014 |
|
LAYEEK AHMAD S/O LATE HABIB AHMAD Vs. PITAMBAR MAULEKHI
|
July 16, 2014 |
|
LEELA DEVI Vs. STATE OF UTTARAKHAND
|
November 21, 2014 |
|
LOKENDRA SINGH Vs. STATE OF UTTARAKHAND
|
March 22, 2014 |
|
LOKESH Vs. STATE OF UTTRAKHAND
|
May 19, 2014 |
|
LOMESH KUMAR Vs. STATE OF UTTARKHAND
|
September 10, 2014 |
|
M/S. GARHWAL MARBLES Vs. ORIENTAL INSURANCE COMPANY LTD.
|
March 10, 2014 |
|
MAA UMA AGRI FOOD PVT LIMITED Vs. STATE OF UTTARAKHAND
|
December 16, 2014 |
|
MADAN RAM Vs. STATE OF UTTARAKHAND
|
May 22, 2014 |
|
MADAN SINGH KHATRI Vs. STATE OF UTTARAKHAND
|
December 15, 2014 |
|
MADAN TYAGI Vs. STATE OF UTTARAKHAND
|
May 1, 2014 |
|
MAHANT TULSIDAS CHARANDAS TRUST Vs. MAHESH KUMAR
|
July 24, 2014 |
|
MAHENDRA Vs. STATE OF UTTARANCHAL
|
February 25, 2014 |
|
MAHENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
|
March 6, 2014 |
|
MAHESH CHAND Vs. RAJENDRA KUMAR
|
February 11, 2014 |
|
MAHESH CHANDRA KUKRETI Vs. MAHANT RAMADHAR DAS MAHATYAGI
|
September 22, 2014 |
|
MAHESH CHANDRA LOHANI Vs. STATE OF UTTARAKHAND
|
January 2, 2014 |
|
MAHESH CHANDRA PANT; ANAND SINGH MER Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 5, 2014 |
|
MAHESH CHANDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 3, 2014 |
|
MAHESH NATH Vs. STATE OF UTTARAKHAND
|
September 15, 2014 |
|
MAHESH SINGH Vs. STATE OF UTTARAKHAND
|
April 9, 2014 |
|
MAHESHWAR DUTT Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
|
August 20, 2014 |
|
MAJOR K B THAPA & ORS; INDU SINGH & ORS; MANMOHAN PUNETHA & ANR; ASHA GURUNG Vs. COLLECTOR DEHRADUN & ANR
|
April 25, 2014 |
|
MAKHA @ MADDA Vs. STATE OF UTTARANCHAL
|
May 1, 2014 |
|
MALKEET SINGH AND FOUR OTHERS Vs. SUNITA
|
March 31, 2014 |
|
MAN SINGH NEGI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 26, 2014 |
|
MANCHAL BALA Vs. RAJ KAMAL VERMA
|
October 30, 2014 |
|
MANDI SAMITI DEHRADUN Vs. PRAMOD CHANDRA KUKRETI AND ORS.
|
March 28, 2014 |
|
MANESHWAR PRASAD AGARWAL Vs. ANAND BIHARI DOBHAL
|
March 6, 2014 |
|
MANGAL SINGH Vs. STATE OF UTTARAKHAND
|
April 18, 2014 |
|
MANGTA Vs. STATE OF UTTARAKHAND
|
May 17, 2014 |
|
MANISH ANEJA Vs. STATE OF UTTARAKHAND
|
August 6, 2014 |
|
MANISH ARORA Vs. STATE OF UTTARAKHAND
|
April 10, 2014 |
|
MANISH TEWARI @ MANU PANDIT Vs. STATE OF UTTARAKHAND
|
December 8, 2014 |
|
MANJIT KAUR Vs. DHAN PRAKASH
|
December 1, 2014 |
|
MANJOO JOSHI Vs. SANJAY PRASAD
|
July 1, 2014 |
|
MANJU DEVI Vs. STATE OF UTTARAKHAND
|
March 24, 2014 |
|
MANJU RAWAT Vs. STATE OF UTTARAKHAND
|
September 4, 2014 |
|
MANMEET SINGH Vs. STATE OF UTTARAKHAND
|
March 13, 2014 |
|
MANMEET SINGH Vs. JAYA ARORA
|
December 5, 2014 |
|
MANMOHAN KUMAR NAGALIA Vs. ADJ/FAST TRACK COURT, IV DEHRADUN
|
May 5, 2014 |
|
MANOJ Vs. STATE OF UTTARAKHAND
|
March 13, 2014 |
|
MANOJ @ MANISH SANWAL Vs. STATE OF UTTARAKHAND
|
August 8, 2014 |
|
MANOJ @ PAPPU Vs. STATE OF UTTARAKHAND
|
April 2, 2014 |
|
MANOJ CHUPHAL Vs. STATE OF UTTARAKHAND
|
May 8, 2014 |
|
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
March 10, 2014 |
|
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
May 22, 2014 |
|
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
March 31, 2014 |
|
MANOJ PASI Vs. PRAMOD MISHRA
|
June 27, 2014 |
|
MANOJ TOLIA @ MUNNA Vs. STATE OF UTTARAKHAND
|
December 5, 2014 |
|
MANPREET SINGH Vs. REHET STAR DEVELOPERS PRIVATE LIMITED
|
November 18, 2014 |
|
MANU MAHARANI HOTELS LTD. Vs. MANU MAHARANI ENTERPRISES PVT. LTD. AND ORS.
|
October 10, 2014 |
|
MAQUSOODAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR AND ORS.
|
April 3, 2014 |
|
MASROOR AHMED KHAN Vs. STATE OF UTTARAKHAND AND ORS.
|
December 22, 2014 |
|
MASTER SHRESHTHA (MINOR) Vs. VIVEK SWAROOP
|
December 5, 2014 |
|
MATCHLESS INDUSTRIES Vs. STATE OF UTTARAKHAND
|
May 16, 2014 |
|
MAUSAM ALI Vs. CIVIL JUDGE (J.D.), DEHRADUN AND ORS.
|
December 23, 2014 |
|
MAYA JOSHI Vs. OFFICER COMMANDANT
|
February 15, 2014 |
|
MAYAN PAL Vs. SUNITA VERMA
|
September 17, 2014 |
|
MAYANK SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 14, 2014 |
|
MAYANK VERMA @ MANESHWAR NATH VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 26, 2014 |
|
MEDADU Vs. STATE OF UTTARAKHAND
|
February 17, 2014 |
|
MEENAKSHI RAWAT Vs. SECRETARY, DEPARTMENT OF MEDICAL EDUCATION
|
April 29, 2014 |
|
MEENAKSHI SHARMA Vs. STATE OF UTTARAKHAND
|
December 10, 2014 |
|
MEHARDEEN @ SANNA @ SAMEER Vs. STATE OF UTTARAKHAND
|
April 18, 2014 |
|
MEHBOOD HASAN ANSARI Vs. STATE OF UTTARAKHAND AND ORS.
|
December 4, 2014 |
|
METAL AIDS Vs. STATE OF UTTARANCHAL
|
February 10, 2014 |
|
MICKY PALTA Vs. STATE OF UTTARAKHAND
|
December 17, 2014 |
|
MINAL MISTRI Vs. STATE OF UTTARAKHAND
|
May 30, 2014 |
|
MODERN SCHOOL Vs. STATE OF UTTARAKHAND
|
August 22, 2014 |
|
MOHAN CHANDRA TIWARI Vs. KASHI RAM PUJARI
|
February 12, 2014 |
|
MOHAN LAL Vs. STATE OF UTTARAKHAND
|
February 12, 2014 |
|
MOHAN PALADIYA Vs. STATE OF UTTARAKHAND
|
June 2, 2014 |
|
MOHAN RAM & OTHERS Vs. STATE OF UTTARAKHAND
|
April 25, 2014 |
|
MOHAN SINGH Vs. STATE OF UTTARAKHAND
|
May 2, 2014 |
|
MOHAN SINGH DOBHAL Vs. STATE OF UTTARAKHAND
|
March 31, 2014 |
|
MOHAN SINGH SAHI Vs. STATE OF UTTARAKHAND
|
April 29, 2014 |
|
MOHAN SINGH TOMKIYAL Vs. STATE OF UTTARAKHAND
|
July 4, 2014 |
|
MOHD ARIF Vs. STATE OF UTTARAKHAND
|
August 19, 2014 |
|
MOHD ARIF Vs. STATE OF UTTARAKHAND
|
March 3, 2014 |
|
MOHD ASLAM Vs. RAIS
|
September 24, 2014 |
|
MOHD ASLAM Vs. HARENDRA SINGH NEGI
|
February 26, 2014 |
|
MOHD HUSSAIN Vs. STATE OF UTTARAKHAND
|
December 3, 2014 |
|
MOHD IRSHAD AND ANOTHER; DEEPA CHATURVEDI Vs. DISTRICT JUDGE, CHAMPAWAT
|
June 6, 2014 |
|
MOHD ISLAM Vs. STATE OF UTTARAKHAND
|
April 15, 2014 |
|
MOHD KAMIL Vs. STATE OF UTTARAKHAND
|
December 18, 2014 |
|
MOHD RIZWAN ALIAS PAPOO Vs. NASIM AHMAD
|
February 26, 2014 |
|
MOHD ZAFAR ALI S/O SHAUKAT ALI Vs. STATE OF UTTARAKHAND
|
November 13, 2014 |
|
MOHD ZAKIR Vs. STATE OF UTTARAKHAND
|
December 18, 2014 |
|
MOHD. JAFFA Vs. STATE OF UTTARAKHAND
|
February 12, 2014 |
|
MOHD. SHANE AZAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 2, 2014 |
|
MOHD. USMAN Vs. STATE OF UTTARAKHAND
|
September 12, 2014 |
|
MOHIT Vs. STATE OF UTTARAKHAND
|
June 3, 2014 |
|
MUKAND SINGH Vs. STATE OF UTTARANCHAL
|
May 8, 2014 |
|
MUKESH AGARWAL Vs. PRAMOD MISHRA
|
June 20, 2014 |
|
MUKESH ARORA AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 14, 2014 |
|
MUKESH KUMAR KASHYA Vs. STATE OF UTTARAKHAND
|
June 3, 2014 |
|
MUKESH PRASAD Vs. UNION OF INDIA
|
August 8, 2014 |
|
MUKHRAM Vs. STATE OF UTTRAKHAND
|
May 20, 2014 |
|
MUKTA MEHRA Vs. STATE OF UTTARAKHAND
|
March 19, 2014 |
|
MUNNIBALA RAWAT Vs. UTTARAKHAND BAHUUDDESHIYA VITTA EVAM VIKAS NIGAM AND ORS.
|
March 4, 2014 |
|
MUNSAEED Vs. STATE OF UTTARAKHAND
|
July 4, 2014 |
|
MURARI LAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
May 21, 2014 |
|
MURLI DHAR DANGWAL AND ORS. Vs. COMMISSIONER GARHWAL MANDAL AND ORS.
|
November 5, 2014 |
|
MURSALEEN Vs. STATE OF UTTARAKHAND
|
September 19, 2014 |
|
MURTAZA Vs. ASLAM
|
March 6, 2014 |
|
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. RAJESH GOYAL AND ORS.
|
July 17, 2014 |
|
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. DISTRICT JUDGE, DEHRADUN
|
March 12, 2014 |
|
MUSSORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. CHANDRA DEVI
|
April 25, 2014 |
|
MUSTAKEEM ALI Vs. STATE OF UTTARAKHAND
|
May 22, 2014 |
|
MUZAFFAR HASAN @ SAMMI Vs. STATE OF UTTARAKHAND
|
April 4, 2014 |
|
NAGAR PALIKA PARISHAD KASHIPUR Vs. BHAGWATI DEVI
|
February 18, 2014 |
|
NAHEED ANJUM Vs. STATE OF UTTARAKHAND
|
April 11, 2014 |
|
NAIK KESHAR SINGH Vs. UNION OF INDIA
|
August 25, 2014 |
|
NAINA ENTERPRISES PVT LTD Vs. REGISTRAR OF COMPANIES
|
June 25, 2014 |
|
NALINI PANT Vs. STATE OF UTTARAKHAND
|
February 17, 2014 |
|
NAND KISHOR Vs. STATE OF UTTARAKHAND
|
May 1, 2014 |
|
NAND KISHOR Vs. STATE OF UTTARAKHAND AND ORS.
|
November 27, 2014 |
|
NANHA Vs. STATE OF UTTARAKHAND
|
April 1, 2014 |
|
NARAYAN Vs. STATE OF UTTARAKHAND
|
December 10, 2014 |
|
NARENDAR SHARMA Vs. STATE OF UTTARAKHAND
|
June 3, 2014 |
|
NARENDER KUMAR Vs. CHIEF INFORMATION COMMISSIONER
|
May 9, 2014 |
|
NARENDRA Vs. STATE OF UTTARAKHAND
|
March 31, 2014 |
|
NARENDRA KUMAR GUPTA Vs. BALIKA SHIKSHA SADAN
|
August 28, 2014 |
|
NARENDRA PRAKASH AGARWAL Vs. STATE OF UTTARAKHAND
|
December 22, 2014 |
|
NARENDRA PRASAD AGARWAL Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
|
September 29, 2014 |
|
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
|
February 14, 2014 |
|
NARENDRA SINGH RANA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
March 4, 2014 |
|
NARESH CHAMOLI Vs. STATE OF UTTARAKHAND
|
May 19, 2014 |
|
NARESH KUMAR DHIMAN Vs. STATE OF UTTARAKHAND & OTHERS
|
May 26, 2014 |
|
NARI RAM AND KALAWATI Vs. STATE OF UTTRAKHAND
|
May 27, 2014 |
|
NARINDER JUNEJA Vs. STATE OF UTTARAKHAND
|
February 13, 2014 |
|
NASEEBUDDIN; ALLAUDDIN; FARIDA Vs. STATE OF UTTARAKHAND
|
May 22, 2014 |
|
NASIR Vs. STATE OF UTTARAKHAND
|
September 9, 2014 |
|
NATHI SINGH S/O LATE SRI GOBAR SINGH Vs. DIRECTORATE, REHABILITATION TEHRI DAM PROJECT/DISTRICT
|
May 6, 2014 |
|
NATHU MAL RAM NIWAS Vs. R B NARAYAN SINGH SUGAR MILLS LTD
|
September 26, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BASRUDDIN
|
December 9, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KHASTI DEVI
|
December 2, 2014 |
|
NAUMAN AHMAD Vs. MOHD HARUN
|
November 17, 2014 |
|
NAUMAN AHMAD AND ORS. Vs. HARUN AND ORS.
|
November 26, 2014 |
|
NAVAL SINGH DASILA Vs. STATE OF UTTARAKHAND
|
August 28, 2014 |
|
NAVEEN CHANDRA Vs. STATE OF UTTRAKHAND
|
May 21, 2014 |
|
NAVEEN CHANDRA JOSHI Vs. GIRISH CHANDRA JOSHI
|
January 3, 2014 |
|
NAVEEN PORWAL Vs. AKHILESH KUMAR SINGHAL
|
November 17, 2014 |
|
NAVI AHMAD Vs. STATE OF UTTARAKHAND
|
October 29, 2014 |
|
NAVI SHER Vs. STATE OF UTTARAKHAND
|
March 11, 2014 |
|
NAZAKAT KHAN Vs. STATE OF UTTARAKHAND
|
August 5, 2014 |
|
NAZAR ALI Vs. STATE OF UTTARAKHAND
|
August 4, 2014 |
|
NEELAM BANGWAL Vs. STATE OF UTTARAKHAND
|
December 4, 2014 |
|
NEELIMA DEVI Vs. COMMISSIONER AND ORS.
|
December 8, 2014 |
|
NEERAJ SAINI Vs. STATE OF UTTARAKHAND
|
April 17, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHUWAN CHANDRA SUNAL
|
December 12, 2014 |
|
NEW INDIA ASSURANCE COMPANY Vs. ANIL PAL @ ANNU
|
October 9, 2014 |
|
NIDHI BHANDARI; DEEP CHAND Vs. STATE OF UTTARAKHAND & OTHERS
|
July 16, 2014 |
|
NIMMI PARVEEN Vs. SHAHBAZ AHMAD
|
September 15, 2014 |
|
NISHA RANI Vs. STATE OF UTTARAKHAND
|
January 2, 2014 |
|
NISHA RANI Vs. SANJAY KUMAR
|
August 5, 2014 |
|
NISHANT ARORA Vs. STATE OF UTTARAKHAND
|
December 23, 2014 |
|
NITIN AGGARWAL Vs. SANTOSH AGGARWAL AND ORS.
|
March 26, 2014 |
|
NITIN GUPTA Vs. STATE OF UTTARAKHAND
|
September 4, 2014 |
|
NITIN PARMAR Vs. STATE OF UTTARAKHAND
|
January 2, 2014 |
|
NOKA VIHAR TOURIST COMPANY Vs. STATE OF UTTARAKHAND
|
October 10, 2014 |
|
NOOR AFSA Vs. STATE OF UTTARAKHAND
|
February 10, 2014 |
|
NOOR HASAN Vs. STATE OF UTTARANCHAL
|
April 1, 2014 |
|
NOOR HASAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 11, 2014 |
|
NORTHERN CARRIERS PVT LTD Vs. STATE OF UTTARAKHAND
|
June 2, 2014 |
|
O N G C TEL BHAWAN, DEHRADUN Vs. GOYEL TRADERS AND CONTRACTORS
|
November 5, 2014 |
|
OM BIO MEDICAL SCIENCE & PHARMA COLLEGE Vs. STATE OF UTTARAKHAND
|
April 30, 2014 |
|
OM PRAKASH GAUNIYAL Vs. STATE
|
March 5, 2014 |
|
OM PRAKASH GUPTA Vs. STATE OF UTTARAKHAND
|
February 24, 2014 |
|
OMENDRA SINGH; CHANDRA DEVI; KANWAR SINGH; YASHPAL SINGH; PRITAM PAL; ARUN KUMAR; JAIPAL SINGH Vs. COLLECTOR DEHRADUN & ANR
|
April 25, 2014 |
|
OMKAR Vs. STATE OF UTTARAKHAND
|
October 14, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. SHUKLA DEVI AND OTHERS
|
June 18, 2014 |
|
ORIENTAL INSURANCE CO. LTD Vs. RAJU ARYA
|
May 19, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KESHAV RAM
|
December 10, 2014 |
|
ORIENTAL INSURANCE OF COMPANY Vs. LATA DEVI
|
May 13, 2014 |
|
ORIENTAL INSURANCE OF COMPANY Vs. SHAKUNTALA
|
May 13, 2014 |
|
PABETRI DEVI AND ORS. Vs. UNION OF INDIA
|
March 20, 2014 |
|
PACKWELL PRINT INDUSTRIAL CO-OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER, COMMERCIAL TAX
|
March 21, 2014 |
|
PANCHAM DAS Vs. STATE OF UTTARAKHAND
|
March 12, 2014 |
|
PANCHAM SINGH Vs. STATE OF UTTARANCHAL
|
March 3, 2014 |
|
PANCHDEV Vs. STATE OF UTTARAKHAND
|
August 23, 2014 |
|
PANKAJ PATHAK S/O CHANDRA SHEKHAR PATHAK Vs. STATE OF UTTARAKHAND
|
February 26, 2014 |
|
PANTNAGAR VISHWA VIDHYALA LEKHA FORAM Vs. VICE CHANCELLOR OF GOVIND BALLABH PANT AGRICULTURE AND TECHNOLOGY UNIVERSITY
|
April 1, 2014 |
|
PARAMVEER SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
August 11, 2014 |
|
PARAS RAM S/O RAM SWAROOP SINGH Vs. PRESIDING OFFICER, LABOUR COURT DEHRADUN
|
February 15, 2014 |
|
PARMATMA SHARAN AND OTHERS Vs. SURENDRA KUMAR GARG AND OTHERS
|
April 23, 2014 |
|
PARVATI DEVI Vs. STATE OF UTTARAKHAND
|
March 25, 2014 |
|
PARVATI DEVI Vs. STATE OF UTTARAKHAND
|
March 3, 2014 |
|
PARVATI DEVI Vs. STATE OF UTTARAKHAND
|
June 17, 2014 |
|
PARVEJ Vs. STATE OF U P
|
September 17, 2014 |
|
PARWATI DEVI Vs. ADDL. DISTRICT JUDGE
|
May 29, 2014 |
|
PARWATI DEVI Vs. STATE OF UTTARAKHAND & OTHERS
|
August 12, 2014 |
|
PAWAN JHA Vs. PAWAN KUMAR AGARWAL
|
February 11, 2014 |
|
PAWAN KUMAR SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 27, 2014 |
|
PHOOLMATI Vs. STATE OF UTTARANCHAL
|
March 3, 2014 |
|
POOJA VERMA Vs. STATE OF UTTARAKHAND
|
February 17, 2014 |
|
PRACHI GUPTA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 20, 2014 |
|
PRADEEP AGARWAL Vs. RAJEEV SHARMA
|
August 7, 2014 |
|
PRADEEP BASERA Vs. STATE OF UTTARAKHAND
|
March 7, 2014 |
|
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
|
July 3, 2014 |
|
PRADEEP KUMAR Vs. RAJ KUMAR GUPTA
|
November 13, 2014 |
|
PRAHALAD SINGH PANGTI Vs. STATE OF UTTARANCHAL
|
April 15, 2014 |
|
PRAKASH CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
|
December 9, 2014 |
|
PRAKASH KUMAR @ HANI Vs. STATE OF UTTARAKHAND
|
December 23, 2014 |
|
PRALADH SINGH Vs. STATE OF UTTARAKHAND
|
August 2, 2014 |
|
PRAMOD KUMAR Vs. NIRMALA
|
April 10, 2014 |
|
PRAMOD THUKRAL AND ORS. Vs. MOHAMMAD HANIF
|
October 10, 2014 |
|
PRASANT DOBHAL Vs. STATE OF UTTARAKHAND
|
November 19, 2014 |
|
PRASHANT CHAUHAN Vs. STATE OF UTTARAKHAND
|
July 23, 2014 |
|
PRASHANT MISHRA Vs. ANIRUDH KUMAR
|
October 14, 2014 |
|
PRATAP RAM Vs. STATE OF UTTARAKHAND
|
April 17, 2014 |
|
PRATAP SAXENA Vs. STATE OF UTTARAKHAND
|
February 10, 2014 |
|
PRATAP SINGH Vs. STATE OF UTTARAKHAND
|
May 15, 2014 |
|
PRATAP SINGH Vs. STATE OF UTTARAKHAND
|
April 7, 2014 |
|
PRATAP SINGH Vs. STATE OF UTTARAKHAND
|
June 4, 2014 |
|
PRATIBHA PAL Vs. RAJESH KUMAR MITTAL
|
March 3, 2014 |
|
PRATIBHA TIWARI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 5, 2014 |
|
PRATIMA GUPTA Vs. STATE OF UTTARAKHAND
|
August 20, 2014 |
|
PRAVEEN BANSAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 11, 2014 |
|
PRAVEEN KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 22, 2014 |
|
PRAVEEN KUMARI Vs. STATE OF UTTARAKHAND
|
March 14, 2014 |
|
PRAVEEN KUMARI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
July 15, 2014 |
|
PRAVIN KUMAR Vs. STATE OF UTTARAKHAND
|
August 6, 2014 |
|
PRAYAG CONSTRUCTION Vs. STATE OF UTTARAKHAND
|
May 27, 2014 |
|
PREETI GOEL Vs. STATE OF UTTARAKHAND
|
August 28, 2014 |
|
PREETPAL SINGH Vs. BALBIR SINGH
|
December 10, 2014 |
|
PREM BALLABH TIWARI Vs. NAGAR PALIKA, BHOWALI AND ORS.
|
March 27, 2014 |
|
PREM CHAND Vs. STATE OF UTTARAKHAND
|
May 23, 2014 |
|
PREM RAM Vs. STATE OF UTTARAKHAND
|
October 30, 2014 |
|
PRITAM SINGH Vs. STATE OF UTTARAKHAND
|
May 9, 2014 |
|
PRITAM SINGH S/O KASHMIR SINGH Vs. STATE OF UTTARAKHAND
|
December 24, 2014 |
|
PROMOD KUMAR SHARMA Vs. STATE OF UTTARANCHAL
|
September 3, 2014 |
|
PUBLIC PRESCRIBED AUTHORITY AND ORS. Vs. UTTARAKHAND STATE INFORMATION COMMISSIONER AND ORS.
|
December 17, 2014 |
|
PUNEET OBEROI Vs. STATE OF UTTARAKHAND
|
May 19, 2014 |
|
PUNEET OBEROI Vs. STATE OF UTTARAKHAND
|
May 9, 2014 |
|
PURAN CHANDRA Vs. UNION OF INDIA AND OTHERS
|
May 28, 2014 |
|
PURAN LAL Vs. STATE OF UTTARAKHAND
|
May 9, 2014 |
|
PUSHPA DEVI Vs. STATE OF UTTARAKHAND
|
May 15, 2014 |
|
PUSHPA VISHWANATHAN Vs. STATE OF UTTARAKHAND
|
July 9, 2014 |
|
PUSHPENDRA @ SHIBBU Vs. STATE OF UTTARAKHAND
|
March 10, 2014 |
|
PYAR SINGH Vs. STATE OF UTTARAKHAND
|
June 17, 2014 |
|
R C THAKUR Vs. STATE OF UTTARAKHAND
|
July 21, 2014 |
|
R K SINGH Vs. STATE OF UTTARAKHAND
|
September 11, 2014 |
|
RADHEY SHAYAM Vs. STATE OF UTTARAKHAND
|
April 18, 2014 |
|
RADHEY SHAYAM YADAV Vs. STATE OF UTTARAKHAND
|
July 24, 2014 |
|
RAHTU GIRI Vs. STATE OF UTTRAKHAND
|
May 16, 2014 |
|
RAHUL Vs. STATE OF UTTRAKHAND
|
May 28, 2014 |
|
RAHUL Vs. STATE OF UTTARAKHAND
|
August 28, 2014 |
|
RAHUL CHAUDHARY Vs. STATE OF UTTARAKHAND
|
May 17, 2014 |
|
RAHUL RUHELA Vs. STATE OF UTTARAKHAND
|
May 5, 2014 |
|
RAIS Vs. STATE OF UTTARAKHAND
|
December 24, 2014 |
|
RAJ KUMAR SETHI Vs. BUDHI PRAKASH
|
May 28, 2014 |
|
RAJ SACHDEVA Vs. MAHENDRA PRATAP SAH
|
March 20, 2014 |
|
RAJA RAM Vs. STATE OF UTTARAKHAND
|
April 18, 2014 |
|
RAJA RAM Vs. STATE OF UTTARAKHAND
|
May 6, 2014 |
|
RAJAB ALI Vs. STATE OF UTTARAKHAND
|
June 3, 2014 |
|
RAJBALA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 17, 2014 |
|
RAJEEV ANAND Vs. STATE OF UTTARAKHAND
|
August 11, 2014 |
|
RAJEEV DANDRIYAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 25, 2014 |
|
RAJEEV SHARMA; SULOCHANA SHARMA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 19, 2014 |
|
RAJENDRA AND ANOTHER Vs. STATE OF UTTARAKHAND
|
February 26, 2014 |
|
RAJENDRA BHATT Vs. STATE OF UTTARANCHAL
|
February 25, 2014 |
|
RAJENDRA KUMAR Vs. SAKTTAR SINGH
|
September 3, 2014 |
|
RAJENDRA PRASAD PANT Vs. STATE OF UTTARAKHAND
|
November 18, 2014 |
|
RAJENDRA PRASAD PANT Vs. STATE OF UTTARAKHAND & OTHERS
|
April 22, 2014 |
|
RAJENDRA SINGH Vs. SUNDER SINGH
|
July 7, 2014 |
|
RAJENDRA SINGH Vs. SEESH PAL SINGH
|
February 25, 2014 |
|
RAJENDRA SINGH @ BABLI Vs. STATE OF UTTARAKHAND
|
April 9, 2014 |
|
RAJENDRA SINGH ALIAS VIKKY Vs. STATE OF UTTARAKHAND
|
February 12, 2014 |
|
RAJESH KHANNA Vs. COMMISSIONER MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
|
August 5, 2014 |
|
RAJESH KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 26, 2014 |
|
RAJESH KUMAR SHAH Vs. STATE OF UTTARAKHAND
|
October 30, 2014 |
|
RAJESH RAWAT Vs. STATE OF UTTARAKHAND
|
February 6, 2014 |
|
RAJESH SINGH NEGI Vs. R C NIRULA
|
June 23, 2014 |
|
RAJKUMAR LYALL Vs. MANISHA LYALL
|
January 2, 2014 |
|
RAJNISH CHAND BHANOT Vs. VINOD CHAND BHANOT
|
August 26, 2014 |
|
RAJPAL Vs. STATE OF UTTARAKHAND
|
April 23, 2014 |
|
RAJPAL Vs. STATE OF UTTARAKHAND
|
January 2, 2014 |
|
RAJU (MINOR) Vs. STATE OF UTTARAKHAND
|
February 6, 2014 |
|
RAJU AND ORS. Vs. STATE OF UTTARAKHAND
|
May 22, 2014 |
|
RAJU S/O VIJAY SINGH Vs. STATE OF UTTARAKHAND
|
December 11, 2014 |
|
RAJU SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
February 3, 2014 |
|
RAKESH CHOPRA Vs. STATE OF UTTARAKHAND
|
March 25, 2014 |
|
RAKESH KUMAR MISHRA Vs. UTTARANCHAL PARIVAHAN NIGAM AND OTHERS
|
April 21, 2014 |
|
RAKESH NEGI Vs. STATE OF UTTARAKHAND
|
May 5, 2014 |
|
RAKHI Vs. STATE OF UTTARAKHAND
|
May 6, 2014 |
|
RAKSHPAL SINGH Vs. HARBHAJAN SINGH
|
July 25, 2014 |
|
RAM AVTAR DUTT Vs. STATE OF UTTARAKHAND
|
March 10, 2014 |
|
RAM KUMAR GUPTA Vs. YOGRAJ AND ORS.
|
September 17, 2014 |
|
RAM LAL Vs. GRIEVANCE REDRESSAL CELL
|
May 9, 2014 |
|
RAM PAL SINGH Vs. MOTI LAL
|
February 26, 2014 |
|
RAM PRASAD VERMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U.S. NAGAR AND ORS.
|
December 13, 2014 |
|
RAM SINGH Vs. STATE OF UTTARAKHAND
|
March 25, 2014 |
|
RAM SINGH MEHTA Vs. STATE OF UTTARAKHAND & OTHERS
|
November 5, 2014 |
|
RAMA NAND Vs. STATE OF UTTARANCHAL
|
March 25, 2014 |
|
RAMESH Vs. STATE OF UTTARAKHAND
|
June 25, 2014 |
|
RAMESH CHAND Vs. STATE OF UTTARAKHAND
|
May 26, 2014 |
|
RAMESH DUTT MISHRA Vs. SUBHASH THAPA
|
November 3, 2014 |
|
RAMESH KUMAR Vs. STATE OF UTTARAKHAND
|
December 8, 2014 |
|
RAMESH KUMAR MALIK Vs. STATE OF UTTARAKHAND
|
December 24, 2014 |
|
RAMESH POKHARIYAL Vs. STATE OF UTTARAKHAND
|
February 15, 2014 |
|
RAMESH RAM Vs. STATE OF UTTARAKHAND
|
April 15, 2014 |
|
RAMESH SARKAR Vs. STATE OF UTTARAKHAND
|
March 26, 2014 |
|
RAMESH YADAV Vs. STATE OF UTTARAKHAND AND ORS.
|
December 24, 2014 |
|
RAMESHWAR PRASAD Vs. STATE OF UTTARAKHAND
|
August 7, 2014 |
|
RAMESHWAR PRASAD ARYA Vs. VICE CHANCELLOR GOVIND BALLABH PANT
|
May 6, 2014 |
|
RAMNARAYAN Vs. STATE OF UTTARAKHAND
|
May 16, 2014 |
|
RAMNATH TIWARI Vs. STATE OF UTTARAKHAND
|
March 3, 2014 |
|
RAMPAL Vs. STATE OF UTTARAKHAND
|
May 5, 2014 |
|
RAMPAL Vs. ESTATE OFFICER
|
April 21, 2014 |
|
RAMPAL Vs. STATE OF UTTARAKHAND
|
March 12, 2014 |
|
RAMVEER SINGH ALIAS RAMBEER SINGH Vs. STATE OF UTTARAKHAND
|
September 11, 2014 |
|
RANJEET SINGH GILL Vs. STATE OF UTTARAKHAND
|
December 16, 2014 |
|
RANJEET SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
August 20, 2014 |
|
RANKIT KUMAR MANGWANA @ RINKU Vs. STATE OF U P
|
November 20, 2014 |
|
RAO TAIMUR Vs. STATE OF UTTARAKHAND
|
January 2, 2014 |
|
RASHMI AGGARWAL Vs. STATE OF UTTARAKHAND
|
July 15, 2014 |
|
RASHPAL SINGH Vs. KISHTOPAD GHARAMI
|
September 24, 2014 |
|
RATAN LAL SONI Vs. SANGEETA
|
December 5, 2014 |
|
RAVI KUMAR Vs. STATE OF UTTARAKHAND
|
March 14, 2014 |
|
RAVI SHANKAR JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 13, 2014 |
|
RAVI SINGH Vs. UNION OF INDIA
|
September 16, 2014 |
|
RAVINDRA PAL SING NEGI Vs. COMMISSIONER
|
August 5, 2014 |
|
REENA NAULIA Vs. STATE OF UTTARAKHAND
|
June 27, 2014 |
|
REGIONAL MANAGER, UTTARAKHAND TRANSPORT CORPORATION Vs. MOHAN CHANDRA JOSHI
|
April 1, 2014 |
|
RELIABLE FILLING STATION Vs. UNION OF INDIA
|
July 10, 2014 |
|
REVATI PRINT O PACK Vs. STATE OF UTTARAKHAND AND ORS.
|
March 28, 2014 |
|
RIHAN Vs. STATE OF UTTARAKHAND
|
April 7, 2014 |
|
RISHABH Vs. STATE OF UTTARAKHAND
|
June 3, 2014 |
|
RISHABH VELVELEEN LTD Vs. CESTAT
|
March 25, 2014 |
|
RISHIPAL CHAUHAN Vs. STATE OF UTTARAKHAND
|
April 11, 2014 |
|
RITESH PANDEY AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 22, 2014 |
|
RITESH SHARMA Vs. STATE OF UTTARAKHAND
|
May 28, 2014 |
|
RITU THAPA AND ONE ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 23, 2014 |
|
RIYAZUL Vs. STATE OF UTTARAKHAND
|
May 2, 2014 |
|
RIZWAN Vs. TARANNUM JAHAN
|
January 3, 2014 |
|
ROADWAYS KARAMCHARI SAYUKTA PARISHAD Vs. UTTARAKHAND PARIVAHAN NIGAM
|
May 5, 2014 |
|
ROSHAN LOHAR AND ORS. Vs. STATE OF UTTARAKHAND
|
April 21, 2014 |
|
RUBEE Vs. ANIL KUMAR
|
February 21, 2014 |
|
RUP SINGH Vs. STATE OF UTTARAKHAND
|
March 24, 2014 |
|
S S SHARMA Vs. DISTRICT COOPERATIVE BANK
|
November 10, 2014 |
|
S.B. PRASAD Vs. STATE OF UTTARAKHAND
|
July 10, 2014 |
|
S.K. GARG Vs. C.B.I.
|
June 6, 2014 |
|
S.K. SRIVASTAVA Vs. STATE OF UTTARAKHAND
|
February 14, 2014 |
|
SABBARWAL RESORTS PVT LTD Vs. COST PLUS RESORTS
|
March 7, 2014 |
|
SABIR KHAN @ BILLU Vs. NAUSHAD AHMAD
|
December 4, 2014 |
|
SACHIN SAINI S/O RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
May 16, 2014 |
|
SADHU RAM Vs. STATE OF UTTARANCHAL
|
April 11, 2014 |
|
SAHAB SINGH Vs. STATE OF UTTARAKHAND
|
July 8, 2014 |
|
SAHID Vs. STATE OF UTTARAKHAND
|
March 7, 2014 |
|
SAHJAHAN Vs. STATE OF UTTARAHAND
|
January 3, 2014 |
|
SAJID Vs. STATE OF UTTARAKHAND
|
May 9, 2014 |
|
SALIM Vs. STATE OF UTTARAKHAND
|
June 3, 2014 |
|
SALMAN (MINOR) Vs. STATE OF UTTARAKHAND
|
December 9, 2014 |
|
SAMEER S/O MURSHLEEN Vs. STATE OF UTTARAKHAND
|
February 18, 2014 |
|
SANCTUM INSTITUTE OF EDUCATION & TECHNOLOGY Vs. STATE OF UTTARAKHAND
|
January 3, 2014 |
|
SANDEEP SINGH NEGI Vs. RAMESH RAWAT
|
September 4, 2014 |
|
SANGEETA GUPTA Vs. DIRECTOR SCHOOL OF EDUCATION
|
November 19, 2014 |
|
SANJAY BATRA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
November 5, 2014 |
|
SANJAY HALDAR Vs. STATE OF UTTARAKHAND
|
April 3, 2014 |
|
SANJAY KUMAR Vs. DORRIS PRAVEEN CHANDRA SINGH
|
February 11, 2014 |
|
SANJAY KUMAR Vs. G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
April 11, 2014 |
|
SANJAY NARANG Vs. DEFENCE ESTATE OFFICER
|
November 17, 2014 |
|
SANJAY NARANG Vs. UNION OF INDIA
|
November 27, 2014 |
|
SANJAY PAL Vs. STATE OF UTTARAKHAND
|
February 15, 2014 |
|
SANJAY S/O SHRI MAM CHAND Vs. STATE OF UTTARAKHAND
|
February 25, 2014 |
|
SANJAY SHARMA Vs. STATE OF UTTARAKHAND
|
May 2, 2014 |
|
SANJEEV SHAH AND ORS. Vs. HANS RAJ SHAH AND ORS.
|
March 3, 2014 |
|
SANT LAL Vs. STATE OF UTTARAKHAND
|
April 28, 2014 |
|
SANTOSH KUMAR CHAUHAN Vs. HEMRAJ SAHNI
|
August 12, 2014 |
|
SANTOSH KUMAR JOSHI Vs. STATE OF UTTARAKHAND
|
September 25, 2014 |
|
SAPAN SARKAR AND ANOTHER Vs. STATE OF UTTARAKHAND
|
April 29, 2014 |
|
SAPNA RANI Vs. STATE OF UTTARAKHAND
|
September 8, 2014 |
|
SAPPAR Vs. STATE
|
June 3, 2014 |
|
SARAN SINGH Vs. STATE OF UTTARAKHAND
|
February 13, 2014 |
|
SARASWATI DYNAMICS PVT LTD Vs. OM PAL SINGH; NARESH KUMAR; RAMVEER SINGH; RAJ KUMAR; AJAY KUMAR WALIA; PRAMOD KUMAR SAINI; SAHID HASAN AND ANOTHER
|
August 14, 2014 |
|
SARDAR CHARANJEET SINGH AND ORS. Vs. JAHURAN AND ORS.
|
April 4, 2014 |
|
SARDAR KAWALJEET SINGH Vs. STATE OF UTTARAKHAND
|
July 22, 2014 |
|
SARDARNI MANJIT KAUR Vs. DHAN PRAKASH
|
December 1, 2014 |
|
SARITA SHARMA Vs. STATE OF UTTARAKHAND
|
May 8, 2014 |
|
SARVASRI SWASTI POWER ENGINEERING LTD Vs. COMMISSIONER
|
March 20, 2014 |
|
SARVJEET SINGH & ANOTHER Vs. AKHTYAR SINGH & OTHERS
|
April 24, 2014 |
|
SASHI KANT SINGH NEGI Vs. STATE OF UTTARAKHAND
|
June 6, 2014 |
|
SATISH CHANDRA TRIPATHI Vs. STATE OF UTTARAKHAND
|
May 22, 2014 |
|
SATISH KUMAR MISHRA Vs. WOOD CASTLE SPA AND RESORTS
|
May 26, 2014 |
|
SATPAL BOHRA Vs. DEVENDRA SINGH BISHT
|
February 24, 2014 |
|
SATYA DOGRA Vs. NARAYANI DEVI
|
December 10, 2014 |
|
SATYA NARAYAN SHARMA Vs. SUNIL VERMA
|
February 18, 2014 |
|
SATYADEO SHARMA Vs. DEVENDRA PRAKASH SHARMA
|
April 22, 2014 |
|
SAVITA Vs. STATE AND ORS.
|
March 27, 2014 |
|
SAVITRI Vs. STATE OF UTTARAKHAND
|
May 27, 2014 |
|
SECRETARY, GANNA VIKAS SAHKARI SAMITI LAKSAR Vs. ISHRAR AHMAD AND ORS.
|
December 16, 2014 |
|
SEEMA BAKSHI Vs. STATE OF UTTARAKHAND
|
February 12, 2014 |
|
SEEMA RANI Vs. STATE OF UTTARAKHAND AND ORS.
|
November 14, 2014 |
|
SEVENTH DAY ADVENTIST INTER COLLEGE Vs. PRESIDING OFFICER
|
May 2, 2014 |
|
SGBG MEMORIAL COLLEGE OF EDUCATION Vs. STATE OF UTTARAKHAND
|
April 10, 2014 |
|
SGBG MEMORIAL COLLEGE OF EDUCATION Vs. STATE OF UTTARAKHAND
|
April 29, 2014 |
|
SHAHEED CAPT DK KHOLA COLLEGE OF EDUCATION Vs. STATE OF UTTARAKHAND
|
June 5, 2014 |
|
SHAHJAD Vs. STATE OF UTTARAKHAND
|
December 22, 2014 |
|
SHAHNAWAZ Vs. STATE OF UTTARAKHAND
|
August 29, 2014 |
|
SHANKER CHAND Vs. STATE OF UTTARAKHAND
|
April 3, 2014 |
|
SHANTI DEVI Vs. STATE OF UTTARAKHAND
|
February 14, 2014 |
|
SHANTI SWAROOP Vs. M/S. HILANSH EDUCATIONAL SUPPLIERS AND ANOTHER
|
May 25, 2014 |
|
SHASHI AGRAWAL Vs. STATE OF UTTARAKHAND
|
February 21, 2014 |
|
SHASHI AGRAWAL Vs. ADDITIONAL COLLECTOR (FINANCE & REVENUE)/DEPUTY DIRECTOR OF CONSOLIDATION
|
February 21, 2014 |
|
SHASHI BALA AGARWAL Vs. BRAHMA PRAKASH AGARWAL
|
June 25, 2014 |
|
SHASHI PUNDIR Vs. STATE OF UTTARAKHAND
|
March 12, 2014 |
|
SHASHIKANT Vs. STATE OF UTTARAKHAND
|
September 25, 2014 |
|
SHEELA DEVI Vs. STATE OF UTTARAKHAND
|
March 7, 2014 |
|
SHER SINGH Vs. STATE
|
May 29, 2014 |
|
SHER SINGH Vs. STATE OF UTTARANCHAL
|
March 4, 2014 |
|
SHISHUPAL YADAV Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
|
May 22, 2014 |
|
SHIV RAJ KUMAR KAPOOR Vs. AKHATAR ALI
|
December 4, 2014 |
|
SHIVRAJ Vs. STATE OF UTTARAKHAND
|
June 16, 2014 |
|
SHIVRAM SINGH Vs. DHARMA DEVI
|
June 18, 2014 |
|
SHRAVAN KUMAR Vs. STATE OF UTTRAKHAND
|
May 15, 2014 |
|
SHRI GURU RAM RAI INSTITUTE OF MEDICAL & HEALTH SCIENCES Vs. STATE OF UTTARAKHAND
|
May 29, 2014 |
|
SHRIRAM GENERAL INSURANCE CO LTD Vs. BABLI DEVI
|
December 11, 2014 |
|
SHURVIR SINGH LINGWAL Vs. STATE OF UTTARAKHAND
|
April 3, 2014 |
|
SIDDHARTH Vs. LT COL M S BAIDWAN (RETD)
|
March 24, 2014 |
|
SIDDHARTHA AHULUWALIA Vs. MANISHA BHASKAR
|
August 8, 2014 |
|
SIMPLEX ELECTRONICS PVT. LTD. Vs. COMMR. OF CUS., C. EX. & SERVICE TAX
|
August 11, 2014 |
|
SITA DEVI MEMORIAL INSTITUTE OF EDUCATION AND TECHNOLOGY Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 7, 2014 |
|
SMITA SAHAY Vs. STATE OF UTTARAKHAND
|
June 17, 2014 |
|
SNEHLATA CHAUHAN Vs. STATE OF UTTARAKHAND
|
December 17, 2014 |
|
SOCIETY OF BROTHERS OF ST PATRICK Vs. COMMISSIONER OF INCOME TAX
|
March 3, 2014 |
|
SOHAN LAL Vs. STATE OF UTTARAKHAND
|
May 6, 2014 |
|
SOHAN LAL Vs. HARIMOHAN
|
May 1, 2014 |
|
SOHAN SINGH NEGI Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 11, 2014 |
|
SOHAN SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
November 18, 2014 |
|
SOMPAL Vs. STATE OF UTTARAKHAND
|
September 19, 2014 |
|
SONU Vs. STATE OF UTTARAKHAND
|
March 3, 2014 |
|
SONU @ ASHIK Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
|
April 15, 2014 |
|
SOUTH INDIAN BANK LTD Vs. STATE OF UTTARAKHAND
|
September 11, 2014 |
|
SRIKANT Vs. STATE OF UTTARAKHAND
|
September 12, 2014 |
|
SRIYAM IMPEX PVT LTD Vs. ESTER INDUSTRIES LTD
|
March 25, 2014 |
|
STATE Vs. ASHOK KUMAR
|
May 9, 2014 |
|
STATE BANK OF INDIA Vs. UNION OF INDIA
|
February 17, 2014 |
|
STATE OF UTTAR PRADESH AND ORS. Vs. NARAYAN
|
March 21, 2014 |
|
STATE OF UTTARAKHAND Vs. PRADEEP SINGH
|
March 26, 2014 |
|
STATE OF UTTARAKHAND Vs. DEEP SINGH
|
March 19, 2014 |
|
STATE OF UTTARAKHAND Vs. ANIL KUMAR
|
November 10, 2014 |
|
STATE OF UTTARAKHAND Vs. SANJAY KUMAR AND ORS.
|
December 10, 2014 |
|
STATE OF UTTARAKHAND Vs. SHAMIM ALAM KHAN
|
May 15, 2014 |
|
STATE OF UTTARAKHAND Vs. A.S. GILL
|
May 9, 2014 |
|
STATE OF UTTARAKHAND Vs. DHARAM RAM
|
December 17, 2014 |
|
STATE OF UTTARAKHAND Vs. JAGDISH CHANDRA TIWARI, & OTHERS
|
June 6, 2014 |
|
STATE OF UTTARAKHAND Vs. YAMIN KHAN
|
March 4, 2014 |
|
STATE OF UTTARAKHAND Vs. KESHAVANAND JHALDIYAL
|
September 22, 2014 |
|
STATE OF UTTARAKHAND Vs. RAJENDRA PRASAD PANT
|
October 28, 2014 |
|
STATE OF UTTARAKHAND Vs. MUKESHAND
|
August 28, 2014 |
|
STATE OF UTTARAKHAND AND ORS. Vs. HUKUM SINGH NEGI
|
November 12, 2014 |
|
STATE OF UTTARAKHAND AND ORS. Vs. SANJAY MAHESHWARI AND ORS.
|
November 26, 2014 |
|
STATE OF UTTARANCHAL Vs. IDDU
|
March 26, 2014 |
|
STATE OF UTTARANCHAL Vs. SONU
|
March 11, 2014 |
|
STERLING AGRO INDUSTRIAL LTD Vs. STATE OF UTTARAKHAND
|
February 12, 2014 |
|
SUBHASH CHAND SHARMA Vs. STATE OF UTTARAKHAND
|
August 28, 2014 |
|
SUBHASH CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
|
July 22, 2014 |
|
SUBHASH GOYAL Vs. STATE OF UTTARAKHAND
|
February 13, 2014 |
|
SUDARSHAN SHARMA Vs. MUKUL AGGARWAL
|
August 6, 2014 |
|
SUDHA AGARWAL Vs. KARANJEET SINGH
|
September 12, 2014 |
|
SUDHA RANI Vs. SHANTI DEVI @ SASHI
|
April 10, 2014 |
|
SUDHIR KUMAR Vs. STATE OF UTTARAKHAND
|
September 19, 2014 |
|
SUDHIR KUMAR Vs. STATE OF UTTARAKHAND
|
April 11, 2014 |
|
SUGRA Vs. PARVASH ALI
|
June 16, 2014 |
|
SUKH RAM S/O SHRI GANGARAM Vs. VIDHYAVATI
|
February 18, 2014 |
|
SUKHDEV SINGH Vs. STATE OF UTTARAKHAND
|
May 2, 2014 |
|
SUKHDEV SINGH Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
|
April 21, 2014 |
|
SUKHVINDER SINGH Vs. STATE OF UTTARAKHAND
|
May 20, 2014 |
|
SUKHVIR SINGH Vs. STATE OF UTTARANCHAL
|
August 26, 2014 |
|
SULTAN Vs. STATE OF UTTARANCHAL
|
May 21, 2014 |
|
SULTAN AHMED Vs. AKBAR ALI
|
June 16, 2014 |
|
SUMAN Vs. STATE OF UTTARAKHAND
|
September 1, 2014 |
|
SUMAN SINGH Vs. STATE OF UTTARAKHAND
|
February 26, 2014 |
|
SUMER SINGH Vs. STATE OF UTTARAKHAND
|
March 11, 2014 |
|
SUMIT SINGH BINDRA Vs. STATE OF UTTARAKHAND
|
August 28, 2014 |
|
SUNDAR RAM Vs. STATE OF UTTRAKHAND
|
September 17, 2014 |
|
SUNDAR SINGH RAUTELA Vs. STATE OF UTTARAKHAND
|
December 12, 2014 |
|
SUNIL Vs. STATE OF UTTARANCHAL
|
March 20, 2014 |
|
SUNIL KUMAR Vs. STATE OF UTTRAKHAND
|
May 23, 2014 |
|
SUNIL KUMAR BHATNAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 27, 2014 |
|
SUNIL KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND ORS.
|
April 21, 2014 |
|
SUNIL SRIVASTAVA Vs. STATE OF UTTARAKHAND
|
March 12, 2014 |
|
SUNITA Vs. STATE OF UTTARAKHAND
|
August 6, 2014 |
|
SUNITA VERMA Vs. STATE OF U P
|
September 17, 2014 |
|
SUPERINTENDENT OF POST OFFICES, ALMORA Vs. GENERAL MANAGER, B S N L, ALMORA
|
August 4, 2014 |
|
SURAJ SINGH PUNDIR Vs. STATE OF U P
|
February 24, 2014 |
|
SURENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
August 7, 2014 |
|
SURENDRA KUMAR AGRAWAL Vs. STATE OF UTTARANCHAL AND OTHERS
|
April 23, 2014 |
|
SURENDRA KUMAR SRIVASTAVA Vs. STATE OF UTTARAKHAND AND ORS.
|
November 3, 2014 |
|
SURENDRA SINGH Vs. STATE OF UTTARAKHAND
|
July 30, 2014 |
|
SURESH AND OTHERS Vs. STATE OF UTTARAKHAND
|
September 18, 2014 |
|
SURESH CHANDRA Vs. KHASHTI DEVI
|
September 9, 2014 |
|
SURESH CHANDRA @ SURESH PAL Vs. SARNA DEVI
|
June 18, 2014 |
|
SURESH CHANDRA BAJPAI Vs. ALLAHABAD BANK
|
March 26, 2014 |
|
SURJEET SINGH RANA Vs. S D M/UP-ZILA ADHIKARI, SITARGANJ, UDHAM SINGH NAGAR
|
July 10, 2014 |
|
SUSHIL Vs. STATE OF UTTARAKHAND
|
July 8, 2014 |
|
SWAMI BHAJANAND Vs. STATE OF UTTARAKHAND
|
May 2, 2014 |
|
SWAMI RAMESHWAR CHETANYA Vs. SWAMI ATMA NAND PURI AND ORS
|
March 31, 2014 |
|
SWAMI RUPENDRA PRAKASH DISCIPLINE SWAMI HANS Vs. DISTRICT MAGISTRATE HARIDWAR
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April 10, 2014 |
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SWATANTRA KUMAR TOMAR Vs. STATE OF UTTARAKHAND AND ORS.
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September 11, 2014 |
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SWETABH SUMAN Vs. STATE OF UTTARAKHAND
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July 14, 2014 |
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SYED FAHIM Vs. STATE OF UTTARANCHAL
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February 24, 2014 |
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TAHAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
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March 13, 2014 |
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TAHIR Vs. GOPAL KRISHAN VERMA
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November 5, 2014 |
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TAHIR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
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December 24, 2014 |
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TARAI FOAM PVT LTD Vs. REGISTRAR OF COMPANIES
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December 9, 2014 |
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TARAKNATH CHATTERJEE Vs. STATE OF UTTARAKHAND
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August 29, 2014 |
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TARIQ Vs. STATE OF UTTARANCHAL
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April 10, 2014 |
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TARKESHWAR NATH SHRIVASTAVA Vs. STATE OF UTTARANCHAL
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March 31, 2014 |
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TARUN ALIAS KHARKA Vs. STATE OF UTTARAKHAND
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June 4, 2014 |
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TASKEEN @ TEHSEEN Vs. STATE OF UTTRAKHAND
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May 26, 2014 |
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TASLIM Vs. STATE OF UTTARAKHAND
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June 5, 2014 |
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TEHRI HYDRO DEVELOPMENT CORP. Vs. MACT AND ANOTHER
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May 8, 2014 |
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TEJ BAHADUR SINGH Vs. STATE OF UTTARAKHAND
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July 3, 2014 |
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TEJ SINGH MEHTA Vs. UNION OF INDIA AND ORS.
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September 17, 2014 |
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TEXPLAS (INDIA) PVT LTD Vs. COMMISSIONER COMMERCIAL TAX, DEHRADUN
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September 16, 2014 |
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THDC INDIA LTD Vs. STATE OF UTTARAKHAND
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May 26, 2014 |
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THE MAHALAXMI SUGAR MILLS CO. LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT U.P., DEHRADUN
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March 12, 2014 |
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THE SUNNI CENTRAL BOARD OF WAQF Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
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February 26, 2014 |
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TIKAM SINGH Vs. STATE OF UTTARAKHAND
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May 22, 2014 |
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TILAK RAJ Vs. SURESH KUMAR
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August 21, 2014 |
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TILAK RAJ CHAWLA Vs. STATE OF UTTARAKHAND
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March 27, 2014 |
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TRILOK NATH Vs. STATE OF UTTARAKHAND
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September 4, 2014 |
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TRIPTI TRIPATHI Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
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September 24, 2014 |
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U P FINANCIAL CORPORATION Vs. GOVIND SINGH RAUTELA
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July 4, 2014 |
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U.K. JOSHI Vs. CHIEF INFORMATION COMMISSIONER
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May 22, 2014 |
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U.P. AVAS EVAM VIKAS PARISHAD AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
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December 23, 2014 |
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U.P. POWER CORPORATION LTD Vs. KUMAR OXYGEN LTD
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April 29, 2014 |
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UCO BANK Vs. S.K. VIJJAN
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May 21, 2014 |
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UDAI BEER SINGH Vs. STATE OF UTTARAKHAND
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May 27, 2014 |
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UMESH CHANDRA CHAMOLA Vs. SEEMA DEVI
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March 5, 2014 |
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UNION OF INDIA Vs. S DALEEP SINGH
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March 19, 2014 |
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UNION OF INDIA Vs. S S NEGI
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April 2, 2014 |
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UNION OF INDIA Vs. MUNI MANDAL ASHRAM TRUST
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July 7, 2014 |
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UNITED INDIA INSURANCE CO LTD Vs. MANGU SINGH S/O KASHI RAM
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March 25, 2014 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. PRAMILA AND OTHERS
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May 21, 2014 |
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USHA DEVI Vs. DIRECTOR OF SCHOOL EDUCATION
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December 16, 2014 |
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USHA NIRALA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
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May 29, 2014 |
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USHA RANI Vs. PRAMOD KUMAR
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January 2, 2014 |
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USMAN Vs. STATE OF UTTARAKHAND
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June 23, 2014 |
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USMAN KHAN Vs. STATE OF UTTARAKHAND AND ORS.
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November 17, 2014 |
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UTTAM SUGAR MILLS CO. LTD Vs. STATE OF UTTARAKHAND
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April 29, 2014 |
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UTTARAKHAND FOREST DEVELOPMENT CORPORATION Vs. ABRAR AHMAD
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July 9, 2014 |
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UTTARAKHAND JAL VIDYUT NIGAM LTD Vs. DISTRICT JUDGE, PAURI GARHWAL
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July 7, 2014 |
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UTTARAKHAND SEED & TARAI DEVELOPMENT CORPORATION LTD Vs. HARDAYAL SINGH
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June 26, 2014 |
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UTTARAKHAND TRANSPORT CORPORATION Vs. COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND
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December 9, 2014 |
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UTTARAKHAND TRANSPORT CORPORATION Vs. ROHIT KUMAR
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February 12, 2014 |
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UTTARAKHAND TRANSPORT CORPORATION Vs. MANWAR SINGH
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December 2, 2014 |
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UTTARAKHAND VAN VIKAS NIGAM Vs. UNION OF INDIA AND ORS.
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August 25, 2014 |
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UTTARAKHAND VAN VIKAS NIGAM Vs. UNION OF INDIA
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April 23, 2014 |
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UTTARAKHAND WAQF BOARD Vs. HAJI RAO SHARAFAT ALI
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October 17, 2014 |
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UTTARANCHAL DENTAL AND MEDICAL RESEARCH INSTITUTE Vs. STATE OF UTTARAKHAND
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May 8, 2014 |
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UTTARANCHAL WOMENS CRICKET ASSOCIATION Vs. BOARD OF CONTROL FOR CRICKET IN INDIA & ANOTHER
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August 14, 2014 |
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UTTRAKHAND FOREST CORPORATION Vs. DHARAM PAL SINGH
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March 31, 2014 |
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V K SHARMA Vs. ADMINISTRATOR UTTARAKHAND
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January 2, 2014 |
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VAJIR SINGH Vs. STATE OF UP
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July 28, 2014 |
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VALLEY HOTEL AND RESORTS Vs. COMMISSIONER OF COMMERCIAL TAX
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April 10, 2014 |
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VED PRAKASH TYAGI Vs. UNION OF INDIA
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May 13, 2014 |
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VED PRAKASH TYAGI Vs. UNION OF INDIA
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January 4, 2014 |
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VED PRAKASH TYAGI Vs. UNION OF INDIA
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March 10, 2014 |
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VEEKAY SINGH Vs. UTTARAKHAND TECHNICAL UNIVERSITY
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February 4, 2014 |
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VEER SINGH S/O SHYAM LAL Vs. PRESIDING OFFICER, LABOUR COURT DEHRADUN
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April 2, 2014 |
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VIBHUTI SHANKAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
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November 5, 2014 |
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VICKY Vs. STATE OF UTTARAKHAND
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June 2, 2014 |
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VIJATA PHARASI Vs. STATE OF UTTARAKHAND
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April 23, 2014 |
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VIJAY ANAND SHARMA Vs. STATE OF UTTARAKHAND
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June 25, 2014 |
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VIJAY ARORA Vs. HARBHAJAN SINGH
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April 28, 2014 |
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VIJAY BHATT Vs. GARHWAL MANDAL VIKAS NIGAM LTD. AND ORS.
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December 2, 2014 |
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VIJAY GUPTA Vs. ANCHAL GUPTA
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April 13, 2014 |
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VIJAY GUPTA Vs. STATE OF UTTARAKHAND
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May 13, 2014 |
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VIJAY KUMAR Vs. STATE OF UTTARAKHAND
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September 11, 2014 |
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VIJAY KUMAR AGARWAL Vs. KANHAIYA LAL BABU RAM
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June 25, 2014 |
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VIJAY LAXMI Vs. AJAY SINGH RANA
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May 19, 2014 |
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VIJAY PAL SINGH Vs. PREM CHAND JAIN & OTHERS
|
August 13, 2014 |
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VIJAY PAL SINGH Vs. UNION OF INDIA
|
November 18, 2014 |
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VIJAY PRASHAD; ASHOK KUMAR DOSIJA Vs. GEETA PRASHAD
|
August 19, 2014 |
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VIJAY SETHI Vs. WAQF MASJID, JWALAPUR
|
November 10, 2014 |
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VIJAY SHARMA Vs. STATE OF UTTARAKHAND
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April 3, 2014 |
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VIJAY SINGH Vs. STATE OF UTTARAKHAND
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May 13, 2014 |
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VIKAS @ VIKKY Vs. STATE OF UTTARAKHAND
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May 17, 2014 |
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VIKAS KUMAR Vs. UNION OF INDIA AND ORS.
|
August 1, 2014 |
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VIKAS MANDAL Vs. PREETA MANDAL
|
August 7, 2014 |
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VIKAS NAUTIYAL Vs. STATE OF UTTARAKHAND
|
September 17, 2014 |
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VIKAS SINGH RANA Vs. STATE OF UTTARAKHAND
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August 28, 2014 |
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VIKAS TYAGI Vs. STATE OF UTTARAKHAND
|
January 2, 2014 |
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VIKAS TYAGI Vs. MUNESH TYAGI
|
September 16, 2014 |
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VIKRAM SINGH @ VICKY Vs. STATE OF UTTARANCHAL
|
December 17, 2014 |
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VIMAL KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
May 1, 2014 |
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VIMAL THAKUR Vs. STATE OF UTTARAKHAND
|
August 28, 2014 |
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VIMAL VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 27, 2014 |
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VINAY CONSUL Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 17, 2014 |
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VINOD GIRI Vs. STATE OF UTTARAKHAND
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August 23, 2014 |
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VINOD GOYAL Vs. S.C. SABBARWAL AND ORS.
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September 9, 2014 |
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VINOD KUMAR Vs. STATE OF UTTARAKHAND AND ORS.
|
November 11, 2014 |
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VINOD KUMAR SAXENA Vs. STATE OF UTTARAKHAND AND ANOTHER
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March 26, 2014 |
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VINOD KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
May 6, 2014 |
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VIRENDER KUMAR Vs. GULSHAN KUMAR
|
December 16, 2014 |
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VIRENDRA KUMAR SINGH Vs. CHAIRMAN, GOVERNING COUNCIL, ARYABHATTA RESEARCH INSTITUTE OF OBSERVATIONAL SCIENCE (ARIES)
|
September 10, 2014 |
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VIRENDRA SINGH BISHT Vs. SAHIL TRADING COMPANY
|
February 24, 2014 |
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VIRENDRA SINGH PANWAR Vs. STATE OF UTTARAKHAND
|
January 2, 2014 |
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VIRMO DEVI Vs. STATE OF UTTARAKHAND
|
March 25, 2014 |
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VISHAL UNIYAL Vs. STATE OF UTTARAKHAND
|
September 22, 2014 |
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VISHNU @ VISHNU KHANNA Vs. STATE OF UTTARAKHAND
|
January 4, 2014 |
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VISHNU CHANKRA THAPLIYAL Vs. STATE OF UTTARAKHAND
|
November 26, 2014 |
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VIVEK TYAGI @ TWINKLE Vs. STATE OF UTTARANCHAL
|
March 5, 2014 |
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WAQF ALLAH TALA Vs. NAGAR PANCHAYAT, LALKUAN
|
May 1, 2014 |
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WASEEM Vs. STATE OF UTTARAKHAND
|
August 29, 2014 |
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YAMEEN Vs. STATE OF UTTARAKHAND
|
December 8, 2014 |
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YASH PAL Vs. STATE OF UTTARAKHAND
|
April 16, 2014 |
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YETENDRA KUMAR S/O LATE LUXMAN DASS Vs. VINOD KUMAR
|
November 18, 2014 |
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YOGAMBAR SINGH @ DABBU & ANOTHER Vs. STATE OF UTTARANCHAL
|
April 23, 2014 |
|
YOGENDRA SINGH BHANDARI Vs. STATE OF UTTARAKHAND
|
February 10, 2014 |
|
YUKTI CONSTRUCTIONS PVT. LTD. Vs. STATE OF UTTARAKHAND
|
September 24, 2014 |
|
ZAREEF AHMAD Vs. STATE OF UTTARAKHAND AND ORS.
|
April 30, 2014 |
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