A K JHA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 23, 2013 |
AAINA ROY Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 12, 2013 |
AASH MOHAMMAD ALIAS AASU Vs. STATE OF UTTARAKHAND
|
June 14, 2013 |
ABBAL SINGH Vs. STATE OF UTTARANCHAL
|
August 31, 2013 |
ABDUL @ ABDUL REHMAN Vs. STATE OF UTTARANCHAL
|
July 2, 2013 |
ABDUL HAFEEZ AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 10, 2013 |
ABDUL REHMAN & OTHERS Vs. HIFJU & OTHERS
|
July 31, 2013 |
ABDUL SALAM KHAN AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 20, 2013 |
ABDULLA Vs. STATE OF UTTARAKHAND
|
March 14, 2013 |
ABHAY SWAROP SAXENA S/O. LATE SRI R.S. ARYA Vs. CHIEF EXECUTIVE OFFICER, UTTARAKHAND SUGARS, 53-B SUBHASH ROAD DEHRADUN UTTARAKHAND AND ANOTHER
|
January 1, 2013 |
ABHISHEK KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 18, 2013 |
ABID HUSSAIN KHAN & OTHERS Vs. JASPAL SINGH & OTHER
|
January 22, 2013 |
ACHPAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 13, 2013 |
ADITI CHAUHAN Vs. STATE OF UTTARAKHAND
|
June 25, 2013 |
ADITYANATH SINGH Vs. STATE OF UTTARAKHAND
|
October 25, 2013 |
AFTAB ALI Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 29, 2013 |
AJARAB ALI Vs. STATE OF UTTARAKHAND
|
April 4, 2013 |
AJAY BHATT Vs. STATE OF UTTARAKHAND
|
July 9, 2013 |
AJAY KAUSHIK Vs. GOVIND SINGH MANOLA
|
April 11, 2013 |
AJAY SINGH SIJWALI Vs. SHYAM SINGH BOHRA
|
May 30, 2013 |
AJAY SINGHAL AND FOUR OTHERS Vs. BHOPAL SINGH
|
September 26, 2013 |
AJIT SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 2, 2013 |
AKASH GANGA MOTOR HIRE PURCHASE Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 26, 2013 |
AKASH SINGH Vs. STATE OF UTTARAKHAND
|
May 17, 2013 |
AKBAR RANA Vs. STATE OF UTTARAKHAND
|
April 9, 2013 |
AKHILESH BHATNAGAR Vs. STATE OF UTTARAKHAND
|
April 23, 2013 |
ALAUDDIN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
February 20, 2013 |
ALI HASAN @ MALLAH S/O SADDIQ Vs. STATE OF UTTARAKHAND
|
May 9, 2013 |
ALI HUSSAIN Vs. STATE OF UTTARANCHAL
|
August 22, 2013 |
ALKA DEVIW/O BHUPENDRA SINGH Vs. SHANKAR DUTT PATHAK S/O DURGA DUTT PATHAK AND ORS
|
August 20, 2013 |
ALOK DHAR JUYAL (RETD ) Vs. SHAILENDRA DUTT MAMGAI
|
October 22, 2013 |
ALOK KUMAR GUPTA Vs. STATE OF UTTARAKHAND
|
September 27, 2013 |
ALOK KUMAR SHARMA Vs. MANJU SHARMA AND ANOTHER
|
July 23, 2013 |
ALOK S/O RAM GOPAL Vs. STATE OF UTTARAKHAND
|
November 27, 2013 |
ALTAF Vs. STATE OF UTTARAKHAND
|
October 4, 2013 |
AMAN DEEP KAUR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 21, 2013 |
AMANPREET KAUR AND ANOTHER Vs. HARPREET SINGH MAND
|
April 9, 2013 |
AMAR PAL SINGH Vs. YOGENDRA SINGH TOMAR
|
October 9, 2013 |
AMAR PAL; SUKHVIR SINGH & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 19, 2013 |
AMAR SINGH Vs. HRIDESH DEEPALI AND ANOTHER
|
July 17, 2013 |
AMAR SINGH Vs. STATE OF UTTARANCHAL
|
July 25, 2013 |
AMAR SINGH Vs. STATE OF UTTARAKHAND
|
May 28, 2013 |
AMAR SINGH Vs. STATE OF UTTARAKHAND
|
June 17, 2013 |
AMAR SINGH Vs. STATE OF UTTARAKHAND
|
June 25, 2013 |
AMAR SINGH AND OTHERS Vs. SANGEETA @ SOMTI
|
December 19, 2013 |
AMARJEET KAUR Vs. STATE OF UTTARAKHAND
|
July 26, 2013 |
AMARJEET SINGH MOURYA Vs. SURAJ KUMAR PEON
|
April 5, 2013 |
AMBA PRASAD ATREY Vs. DISTRICT JUDGE, DEHRADUN
|
February 26, 2013 |
AMBIKA DUTT Vs. ADJ/FTC III DEHRADUN
|
July 18, 2013 |
AMIT & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 6, 2013 |
AMIT CHAUHAN AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 3, 2013 |
AMIT KUMAR Vs. OMKARDEEP SINGH
|
June 10, 2013 |
AMIT RAJ Vs. STATE OF UTTARAKHAND
|
January 4, 2013 |
AMIT SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 12, 2013 |
AMIT VERMA Vs. STATE OF UTTARAKHAND
|
January 30, 2013 |
AMRENDRA SINGH Vs. RAM SINGH
|
June 24, 2013 |
AMRESH BHATNAGAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 24, 2013 |
AMRIT LAL SHARMA Vs. UTTARAKHAND POWER CORPORATION LTD
|
January 14, 2013 |
AMWAY INDIA ENTERPRISES (P) LIMITED Vs. STATE OF UTTARAKHAND
|
May 15, 2013 |
ANAND AND ANOTHER Vs. STATE OF UTTARANCHAL AND ANOTHER
|
December 9, 2013 |
ANAND SINGH Vs. STATE
|
April 8, 2013 |
ANAND SINGH Vs. STATE OF UTTARAKHAND
|
February 26, 2013 |
ANANT NAITHANI Vs. STATE OF UTTARAKHAND
|
April 15, 2013 |
ANEES AHAMAD AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 11, 2013 |
ANIL Vs. STATE OF UTTARAKHAND
|
May 2, 2013 |
ANIL ALIAS PIDDI Vs. STATE OF UTTARANCHAL
|
August 6, 2013 |
ANIL ARORA Vs. BABU LAL
|
November 14, 2013 |
ANIL BADOLA Vs. YOGENDRA KUMAR
|
March 6, 2013 |
ANIL CHHETRI S/O SANTOSH SINGH Vs. STATE OF UTTRAKHAND
|
April 3, 2013 |
ANIL DANGWAL Vs. STATE OF UTTARAKHAND
|
April 6, 2013 |
ANIL GUPTA Vs. JAL SINGH RANA
|
November 21, 2013 |
ANIL JAIN & CO Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND OTHERS
|
May 7, 2013 |
ANIL KUMAR Vs. STATE OF UTTARANCHAL
|
May 27, 2013 |
ANIL KUMAR Vs. STATE OF UTTARAKHAND
|
June 10, 2013 |
ANIL KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 30, 2013 |
ANIL KUMAR SAXENA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 27, 2013 |
ANIL RAWAT & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 26, 2013 |
ANIL RAYAL AND OTHERS Vs. SARIKA DEVI
|
December 10, 2013 |
ANIL S/O BINDAR Vs. STATE OF UTTARAKHAND
|
May 9, 2013 |
ANIL S/O NANHEY Vs. STATE OF UTTARAKHAND
|
July 12, 2013 |
ANIL SARAN AGARWAL AND OTHERS Vs. II ADDL DISTRICT JUDGE NAINITAL AND OTHERS
|
August 16, 2013 |
ANIL SHARMA AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 25, 2013 |
ANIL SINGH Vs. STATE OF UTTARAKHAND
|
November 27, 2013 |
ANIS Vs. STATE OF UTTARAKHAND
|
July 1, 2013 |
ANIS AHMAD AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 5, 2013 |
ANIT @ KAKROCH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 25, 2013 |
ANITA D/O LATE SRI RAM LAL Vs. SHYAM SUNDER BATRA S/O LATE SRI RAM LAL
|
March 21, 2013 |
ANJALI PRASAD Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 28, 2013 |
ANJUM PARVEZ AND ANOTHER Vs. SHAFAKAT ALI
|
August 26, 2013 |
ANKIT Vs. STATE OF UTTARAKHAND
|
July 24, 2013 |
ANKIT (MINOR) S/O NARESH KUMAR, Vs. STATE OF UTTARAKHAND AND ONE ANOTHER
|
September 20, 2013 |
ANKUR AGARWAL Vs. STATE OF UTTARAKHAND
|
February 19, 2013 |
ANKUR KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 30, 2013 |
ANOOP SEMWAL Vs. EXECUTIVE ENGINEER
|
January 4, 2013 |
ANOOP SINGH Vs. STATE OF UTTARANCHAL
|
August 30, 2013 |
ANSHU AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 26, 2013 |
ANUJ AGARWAL Vs. STATE OF U P AND ANOTHER
|
October 1, 2013 |
ANUJ SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
December 12, 2013 |
ANUP Vs. STATE OF UTTARAKHAND
|
October 3, 2013 |
ANUP KUMAR VERMA Vs. UNION OF INDIA AND OTHERS
|
November 25, 2013 |
ANUPAM SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
|
March 4, 2013 |
ANURADHA MALHOTRA Vs. AUTHORIZED OFFICER UCO BANK & OTHERS
|
October 28, 2013 |
ANWAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 30, 2013 |
ARASHAD Vs. ADDL. FAMILY JUDGE
|
June 11, 2013 |
ARCHANA AND THREE OTHERS Vs. SANJAY MAISH
|
December 19, 2013 |
ARIF Vs. STATE OF UTTARAKHAND
|
September 9, 2013 |
ARJUN SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
August 27, 2013 |
ARTI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 13, 2013 |
ARUN BANSAL Vs. RAJESHWARI JOSHI
|
August 29, 2013 |
ARUN KUMAR Vs. STATE OF UTTARAKHAND
|
November 12, 2013 |
ARUN KUMAR KASHYAP Vs. STATE OF UTTARANCHAL
|
December 26, 2013 |
ARUN KUMAR MAHENDRA Vs. AJAY KUMAR MAHENDRA
|
February 28, 2013 |
ARVIND Vs. STATE OF UTTARAKHAND
|
June 14, 2013 |
ARVIND BISHT Vs. STATE OF UTTARANCHAL
|
August 16, 2013 |
ARVIND KUMAR Vs. SESSIONS JUDGE AND ANOTHER
|
May 28, 2013 |
ARVIND PRASAD JOSHI AND ORS Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 15, 2013 |
ASEEM MALLIK S/O AMAR MALLIK Vs. STATE OF UTTARAKHAND
|
June 18, 2013 |
ASGAR ALI Vs. STATE OF UTTARAKHAND
|
April 6, 2013 |
ASHA DEVI Vs. STATE OF UTTARANCHAL AND OTHERS
|
August 1, 2013 |
ASHA DEVI ALIAS ANJU KARKI Vs. GOVIND SINGH
|
May 6, 2013 |
ASHISH Vs. STATE OF UTTARANCHAL
|
December 17, 2013 |
ASHISH Vs. STATE OF UTTARAKHAND
|
September 2, 2013 |
ASHOK ARORA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 18, 2013 |
ASHOK KUMAR Vs. INFORMATION COMMISSIONER UTTRAKHAND DEHRADUN
|
February 14, 2013 |
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
|
January 3, 2013 |
ASHOK KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN
|
February 28, 2013 |
ASHOK KUMAR KUNDI Vs. STATE OF UTTARAKHAND
|
July 8, 2013 |
ASHOK SHARMA Vs. STATE OF UTTARKAHAND & ANOTHER
|
May 15, 2013 |
ASHOK SINGH AND OTHERS Vs. NANDI GOSWAMI
|
September 26, 2013 |
ASHRAF KHAN S/O SRI ABDUL KALAM Vs. STATE OF UTTARAKHAND
|
February 12, 2013 |
ASHUTOSH JOSHI Vs. STATE OF UTTARAKHAND
|
June 17, 2013 |
ASHWANI KALA Vs. LALIT MOHAN
|
May 27, 2013 |
ASHWANI KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 21, 2013 |
ASHWINI @ MAKHNA Vs. STATE OF UTTARAKHAND
|
February 12, 2013 |
ASIF HUSSAIN Vs. STATE OF UTTARAKHAND
|
August 6, 2013 |
ASJAD; ASHRAF Vs. STATE OF UTTARAKHAND
|
August 19, 2013 |
ASSISTANT REGISTRAR Vs. DEPUTY REGISTRAR, U.P. CO-OPERATIVE SOCIETIES
|
May 1, 2013 |
ATAM @ AATMA Vs. STATE OF UTTARAKHAND
|
September 24, 2013 |
ATIQ Vs. STATE OF UTTARAKHAND
|
June 21, 2013 |
ATIQ S/O MASOOM ALI; RAJA @ RAJENDER S/O CHAMAN LAL Vs. STATE OF UTTARAKHAND
|
May 21, 2013 |
ATTAR SAIN Vs. VIRENDRA KUMAR
|
May 8, 2013 |
ATUL KUMAR GOYAL; OMKAR Vs. RADHEYSHYAM
|
September 17, 2013 |
ATUL PATWAL Vs. STATE OF UTTARAKHAND
|
April 6, 2013 |
AUAB Vs. STATE OF UTTARAKHAND
|
May 16, 2013 |
AVADHESH PANDEY Vs. KRIPA SHANKAR PANDEY
|
July 30, 2013 |
AVINASH CHANDRA MAHROTORA Vs. AMIT AGARWAL
|
April 17, 2013 |
AVINASH SEMALTY Vs. STATE OF UTTARAKHAND
|
December 31, 2013 |
AVINESH KAUSHIK AND OTHERS Vs. NEERAJ CHAUDHARY
|
April 29, 2013 |
AVTAR SINGH CHAUDHURI Vs. STATE OF UTTARAKHAND
|
June 17, 2013 |
AYUB AHMAD Vs. STATE OF UTTARAKHAND
|
September 4, 2013 |
AZIM KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL COLLECTOR HARIDWAR
|
July 5, 2013 |
B K TIWARI AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 26, 2013 |
B M GARG Vs. STATE OF UTTARAKHAND
|
March 4, 2013 |
BABA SUDHNATH Vs. STATE OF UTTARAKHAND
|
May 27, 2013 |
BABLOO Vs. STATE OF UTTARAKHAND
|
April 26, 2013 |
BABLU Vs. SATE OF UTTARAKHAND AND ANOTHER
|
August 13, 2013 |
BABLU @ DHARMENDRA Vs. STATE OF UTTARAKHAND
|
December 3, 2013 |
BABLU RASTOGI Vs. STATE OF UTTARAKHAND
|
June 13, 2013 |
BABLU S/O JAGGA SINGH Vs. STATE OF UTTARAKHAND
|
May 10, 2013 |
BABU RAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 20, 2013 |
BABU TOUP Vs. STATE OF UTTARAKHAND
|
July 2, 2013 |
BACHAN SINGH Vs. STATE OF UTTARAKHAND
|
May 28, 2013 |
BACHAN SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 31, 2013 |
BACHAN SINGH AND 15 OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 1, 2013 |
BACHHI RAM AND OTHERS Vs. STATE OF UTTARAKHAND
|
July 29, 2013 |
BADRE ALAM Vs. SHAFEEK AHAMAD
|
October 23, 2013 |
BAHADUR RAM S/O SRI TIL RAM Vs. STATE OF UTTARAKHAND THROUGH THE SECRETARY
|
February 14, 2013 |
BAHADUR SINGH Vs. RAI BAHADUR MULTANI MAL CHARITABLE TRUST & OTHERS
|
December 11, 2013 |
BAISAKH CHANDRA & ANOTHER Vs. STATE OF UTTARAKHAND
|
April 25, 2013 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. HARISH CHANDRA PANDEY
|
July 4, 2013 |
BAL KRISHAN Vs. CHIEF REVENUE COMMISSIONER & OTHERS
|
August 7, 2013 |
BALAM SINGH Vs. STATE OF UTTARAKHAND
|
June 27, 2013 |
BALBEER SINGH Vs. STATE OF UTTARAKHAND
|
January 4, 2013 |
BALBIR SINGH Vs. STATE OF UTTARAKHAND
|
November 25, 2013 |
BALBIR SINGH Vs. STATE OF UTTARANCHAL
|
March 7, 2013 |
BALBIR SINGH Vs. STATE OF UTTARANCHAL
|
August 2, 2013 |
BALDEV SINGH Vs. ADDITIONAL COMMISSIONER
|
June 17, 2013 |
BALDEV SINGH Vs. STATE OF UTTARAKHAND
|
June 18, 2013 |
BALI RAM S/O MAKARAND SINGH Vs. STATE OF UTTARANCHAL
|
April 4, 2013 |
BALJEET SINGH Vs. BALVINDER KAUR & OTHERS
|
March 7, 2013 |
BALVEER SINGH Vs. STATE OF UTTARAKHAND
|
September 2, 2013 |
BALWAN SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 8, 2013 |
BALWANT SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND
|
January 1, 2013 |
BANSI LAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 22, 2013 |
BAR ASSOCIATION Vs. STATE OF UTTARAKHAND
|
November 19, 2013 |
BASANT Vs. STATE OF UTTARAKHAND
|
March 5, 2013 |
BASANTI RAUTELA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
December 23, 2013 |
BASANTI SHAH AND ANOTHER Vs. DINESH CHANDRA TIWARI
|
July 5, 2013 |
BASHIR AHMED Vs. STATE OF UTTARAKHAND
|
July 10, 2013 |
BASU DEV BHATT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
July 24, 2013 |
BEENA CHAMOLI Vs. TEHRI HYDRO DEVELOPMENT CORPORATION AND OTHERS
|
August 14, 2013 |
BEER SINGH; PRAMITA Vs. STATE OF UTTARAKHAND
|
September 27, 2013 |
BEERWATI Vs. STATE OF UTTARANCHAL & ANOTHER
|
August 14, 2013 |
BENET AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 4, 2013 |
BHAGAT SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 1, 2013 |
BHAGAT SINGH Vs. STATE OF UTTARAKHAND
|
November 26, 2013 |
BHAGIRATHI DEVI Vs. STATE OF UTTARAKHAND
|
July 3, 2013 |
BHAGWAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 12, 2013 |
BHAJAN LAL Vs. STATE OF UTTARAKHAND
|
July 11, 2013 |
BHAJAN LAL S/O KARIGARU Vs. STATE OF UTTARAKHAND
|
July 10, 2013 |
BHAJAN SINGH Vs. JARNAIL SINGH
|
August 6, 2013 |
BHANU PRATAP S/O SHYAM MANOHAR Vs. SURENDRA PRABHAKAR S/O L R PRABHAKAR
|
August 14, 2013 |
BHARAT RAM Vs. STATE OF UTTARAKHAND
|
August 1, 2013 |
BHARAT SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 19, 2013 |
BHAROSI DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 22, 2013 |
BHASKAR BRIJWASI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 28, 2013 |
BHAW SINGH RAWAT Vs. NATIONAL INSURANCE COMPANY LTD. AND ANOTHER
|
November 25, 2013 |
BHAWANI DUTT Vs. STATE OF UTTARANCHAL
|
July 25, 2013 |
BHIM BAHADUR Vs. STATE OF UTTARAKHAND
|
April 6, 2013 |
BHIM DUTT PANDEY Vs. STATE OF UTTARAKHAND AND ANR.
|
December 2, 2013 |
BHIM SINGH Vs. STATE OF UTTARANCHAL
|
February 26, 2013 |
BHIM SINGH Vs. STATE TRANSPORT AUTHORITY DEHRADUN THROUGH
|
February 19, 2013 |
BHIM SINGH S/O MOHAN SINGH Vs. STATE OF UTTARAKHAND
|
March 4, 2013 |
BHOLA RAI Vs. STATE OF UTTARAKHAND
|
October 9, 2013 |
BHOLA SINGH @ SHIVAM CHAUDHARY Vs. STATE OF UTTARAKHAND
|
February 26, 2013 |
BHOPAL SINGH Vs. STATE OF UTTARAKHAND
|
March 14, 2013 |
BHOPAL SINGH ALIAS BHOOPA SINGH (SINCE DIED) AND OTHERS Vs. UNITED INDIA INSURANCE CO. LTD. AND OTHERS
|
June 24, 2013 |
BHUDEV SHARMA Vs. STATE OF UTTARAKHAND
|
July 8, 2013 |
BHUPAL SINGH BHAURIYAL Vs. PARSILAL VERMA
|
June 20, 2013 |
BHUPAL SINGH; DEVENDRA SINGH Vs. STATE OF UTTARAKHAND
|
March 21, 2013 |
BHUPENDRA KUMAR SHARMA Vs. STATE OF UTTARANCHAL
|
February 22, 2013 |
BHUPENDRA SINGH MAJERA Vs. STATE OF UTTARAKHAND
|
May 8, 2013 |
BHURA @ NASEEM Vs. STATE OF UTTARAKHAND
|
July 10, 2013 |
BHURI Vs. STATE OF UTTARAKHAND
|
March 5, 2013 |
BHURI DEVI AND ANOTHER Vs. STATE OF UTTARANCHAL AND ANOTHER
|
July 30, 2013 |
BHUWAN CHANDRA Vs. ASSISTANT GENERAL MANAGER AND ORS.
|
December 24, 2013 |
BHUWAN CHANDRA JOSHI @ BHAWANI DUTT JOSHI Vs. CHIEF JUDICIAL MAGISTRATE
|
May 1, 2013 |
BHUWAN CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
|
June 24, 2013 |
BHUWAN CHANDRA PATHAK Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 19, 2013 |
BHUWAN CHANDRA TIWARI Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
April 29, 2013 |
BHUWAN CHANRA PANT S/O RAMESH CHANDRA PANT Vs. STATE OF UTTARANCHAL
|
March 20, 2013 |
BICHULI DEVI Vs. STATE OF UTTARAKHAND
|
April 10, 2013 |
BILAM SINGH RANAWAT Vs. STATE AND OTHERS
|
August 12, 2013 |
BIMLA Vs. MOHD SALEEM
|
July 4, 2013 |
BIMLA BANSAL Vs. DIGAMBAR JAIN PANCHAYATI MANDIR & JAIN BHAWAN
|
March 4, 2013 |
BIMLA KAPOOR & ANR Vs. VIPIN KUMAR BEDI
|
November 25, 2013 |
BINDRA DEVI Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 21, 2013 |
BIRENDRA SINGH @ BEERU Vs. STATE OF UTTARAKHAND
|
April 22, 2013 |
BISHAN DUTT LOSHALI; KALYAN SINGH; DEEPA NAYAL IIND; RAJENDRA SINGH; KRISHAN CHANDRA & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 21, 2013 |
BISHAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 26, 2013 |
BISHAN SINGH KANWAL Vs. JAGAT SINGH MEHTA
|
July 1, 2013 |
BISHMVARI DEVI AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
November 19, 2013 |
BITTU (ROHTASH) AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
March 1, 2013 |
BITTU @ MANOJ S/O VAKIL CHAND KHATRI Vs. STATE OF UTTARAKHAND
|
November 11, 2013 |
BITTU ALIAS VIKRAM SINGH Vs. STATE OF UTTARAKHAND
|
March 21, 2013 |
BRAHMCHARI PANDEY Vs. M M SWAMI SUDARSHNANAND GIRI
|
July 17, 2013 |
BRAJNANDAN SHARAN BANSAL AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 1, 2013 |
BRIJ KISHORE JHA Vs. STATE OF UTTARAKHAND
|
April 3, 2013 |
BRIJ MOHAN SETHI Vs. STATE OF UTTARANCHAL AND OTHERS
|
December 12, 2013 |
BRIJ MOHAN SHARMA Vs. STATE OF UTTARAKHAND
|
March 23, 2013 |
BRIJBALLABH SINGH YADAV Vs. STATE OF UTTARKAHAND & ANOTHER
|
May 15, 2013 |
BRIJESH KUMAR Vs. STATE OF UTTARANCHAL
|
May 8, 2013 |
BST TEXTILES MILLS PVT. LTD. Vs. STATE OF UTTARAKHAND
|
January 1, 2013 |
BUDDHI Vs. STATE OF UTTARAKHAND
|
June 28, 2013 |
BUDHAI RAM Vs. STATE OF UTTARAKHAND
|
May 24, 2013 |
C.P. KHANNA Vs. RAJEEV KUMAR AGARWAL
|
June 10, 2013 |
CAMBRIAN HALL EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX
|
July 29, 2013 |
CANE DEVELOPMENT COUNCIL LAKSAR, HARIDWAR Vs. STATE OF UTTARAKHAND
|
February 21, 2013 |
CANTONMENT BOARD Vs. SANJAY NARANG
|
August 14, 2013 |
CANTONMENT BOARD, RANIKHET, ALMORA Vs. BABLU
|
September 9, 2013 |
CHAMAN LAL Vs. STATE PUBLIC SERVICES TRIBUNAL, DEHRADUN
|
May 7, 2013 |
CHAND BABU S/O SRI SHER MOHAMMAD Vs. SENIOR SUPERINTENDENT OF POLICE
|
February 11, 2013 |
CHAND MIYA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 28, 2013 |
CHANDAN SINGH Vs. STATE OF UTTARAKHAND
|
August 14, 2013 |
CHANDRA BHAN SAINI AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 17, 2013 |
CHANDRA SINGH Vs. STATE OF UTTARAKHAND
|
December 31, 2013 |
CHANDRA SINGH FARSWAN Vs. STATE OF UTTARAKHAND
|
June 18, 2013 |
CHANDRAPAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 31, 2013 |
CHANDRAPAL SINGH Vs. STATE OF UTTARAKHAND
|
April 16, 2013 |
CHATAR SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 19, 2013 |
CHATRAPAL @ PAPPU Vs. STATE OF UTTARAKHAND
|
January 30, 2013 |
CHATUR SINGH BOHRA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 26, 2013 |
CHHAVILAL Vs. STATE OF UTTARAKHAND
|
August 27, 2013 |
CHHOTA S/O BHANWAR SINGH; RAKESH Vs. STATE OF UTTRANCHAL (NOW STATE OF UTTARAKHAND)
|
March 22, 2013 |
CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. KAVITA PANDEY
|
November 13, 2013 |
CHINTAMANI Vs. STATE OF UTTARAKHAND
|
May 1, 2013 |
CHINTAMANI NARIYAL Vs. STATE OF UTTARAKHAND
|
March 13, 2013 |
CHOTA Vs. STATE OF UTTARAKHAND
|
October 9, 2013 |
CHOTU BIHARI Vs. STATE OF UTTARAKHAND
|
May 27, 2013 |
COMMISSIONER OF CUS. & C. EX. Vs. RANA CASTINGS LTD.
|
May 28, 2013 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ACE GLASS CONTAINER LTD
|
September 11, 2013 |
COMMISSIONER OF INCOME TAX Vs. SAI BABA SUPER SPIRITUALITY HOSPITAL TRUST
|
February 28, 2013 |
COMMISSIONER OF INCOME TAX Vs. KICHHA SUGAR COMPANY LTD.
|
May 20, 2013 |
COMMISSIONER OF INCOME TAX Vs. LASKAR CO-OPERATIVE CANE DEVELOPMENT UNION LTD
|
May 31, 2013 |
COMMISSIONER OF INCOME TAX Vs. IQBALPUR CO-OPERATIVE CANE DEVELOPMENT UNION LTD
|
May 31, 2013 |
COMMISSIONER OF INCOME TAX Vs. KARJAT TRADE PLACE (P) LTD.`
|
June 27, 2013 |
COMMISSIONER OF INCOME TAX HALDWANI Vs. BAZPUR CO-OPERATIVE SUGAR FACTORY LTD
|
June 10, 2013 |
COMMISSIONER OF INCOME TAX, (TDS), KANPUR AND ANR. Vs. BHARAT HEAVY ELECTRICALS LIMITED, EPF TRUST, RANIPUR, HARIDWAR.
|
June 18, 2013 |
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. SANJAY KUMAR BANSAL
|
May 31, 2013 |
COMMISSIONER OF TRADE TAX, DEHRADUN Vs. CITURGIA BIOCHEMICAL LTD
|
June 19, 2013 |
COMMISSIONER, COMMERCIAL TAX Vs. SHIV SHAKTI TRADERS
|
January 2, 2013 |
COMMISSIONER, COMMERCIAL TAX Vs. CAFE COFFEE DAY
|
July 12, 2013 |
COMMISSIONER, COMMERCIAL TAX Vs. MAAN SHAKUMBHARI GRAMODYOG SANSTHAN
|
July 11, 2013 |
COMMISSIONER, COMMERCIAL TAX Vs. KASHI VISHWANATH STEEL LTD.
|
June 27, 2013 |
COMMISSIONER, COMMERCIAL TAX Vs. JAI DURGE TRADERS
|
July 4, 2013 |
COMMISSIONER, COMMERCIAL TAX Vs. RANA STEELS
|
June 28, 2013 |
COMMISSIONER, COMMERCIAL TAX, (EARLIER TRADE TAX) UTTARAKHAND Vs. M/S RAMA VISION LTD.
|
June 12, 2013 |
COMMISSIONER, TRADE TAX/COMMERCIAL TAX Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LTD.
|
April 4, 2013 |
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND
|
December 10, 2013 |
COMMITTEE OF MANAGEMENT INTER COLLEGE, DHAMKESHWAR, PAURI GARHWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 20, 2013 |
CONST. 67 A.P. HARISH MEHRA Vs. STATE OF UTTARAKHAND
|
October 23, 2013 |
CYBORG I T SERVICES PVT LTD Vs. STATE OF UTTARAKHAND
|
February 25, 2013 |
D K MISHRA AND OTHERS Vs. RAM CHAND & ANOTHER
|
April 30, 2013 |
D.C. BANSAL Vs. PUSHPA DEVI
|
November 11, 2013 |
DABLU SINGH ALIAS DAMPI Vs. STATE OF UTTARAKHAND
|
April 8, 2013 |
DALBIR SINGH CHETTRI Vs. STATE OF UTTARANCHAL
|
March 1, 2013 |
DALEEP ARYA Vs. STATE OF UTTARAKHAND
|
April 25, 2013 |
DALIP KUMAR ALIAS DALLI Vs. STATE OF UTTARANCHAL
|
March 25, 2013 |
DALJEET SINGH Vs. PRITHPAL SINGH KOHALI
|
February 27, 2013 |
DALVEER SINGH Vs. STATE OF UTTARAKHAND
|
August 23, 2013 |
DARBAN SINGH Vs. STATE OF UTTARANCHAL
|
January 4, 2013 |
DARSHAN KAUR AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 25, 2013 |
DARSHINI DEVI AND ANOTHER Vs. STATE OF UTTARANCHAL
|
July 11, 2013 |
DAVENDRA RANA Vs. STATE OF UTTARAKHAND
|
April 8, 2013 |
DAVENDRA SINGH Vs. STATE OF UTTARAKHAND
|
February 26, 2013 |
DAYA NAND SHARMA Vs. STATE OF UTTARAKHAND
|
February 25, 2013 |
DAYAL CONSTURCTION COMPANY Vs. UNION OF INDIA
|
December 10, 2013 |
DAYAL SINGH BURHA ALIAS GUDDU Vs. STATE OF UTTARAKHAND
|
May 1, 2013 |
DEEPAK Vs. STATE OF UTTARAKHAND
|
August 8, 2013 |
DEEPAK Vs. STATE OF UTTARANCHAL
|
January 1, 2013 |
DEEPAK @ BILLU Vs. STATE OF UTTARAKHAND
|
May 27, 2013 |
DEEPAK @M.M. Vs. STATE OF UTTARAKHAND
|
September 10, 2013 |
DEEPAK BHATT Vs. STATE OF UTTARAKHAND
|
December 5, 2013 |
DEEPAK BUILDERS Vs. STATE OF UTTARAKHAND
|
October 3, 2013 |
DEEPAK JAIN Vs. STATE OF UTTARAKHAND
|
June 27, 2013 |
DEEPAK KUMAR Vs. RAGHUBIR SINGH
|
March 6, 2013 |
DEEPAK KUMAR AGARWAL AND ANOTHER Vs. ALMORA URBAN COOPERATIVE BANK LTD. AND OTHERS
|
November 12, 2013 |
DEEPAK SINGH BHANDARI Vs. STATE OF UTTARAKHAND
|
October 29, 2013 |
DEEPAK SINGH BISHT Vs. STATE OF UTTARAKHAND
|
April 12, 2013 |
DEEPAK SINGH S/O RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
|
December 3, 2013 |
DEEWAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
November 11, 2013 |
DEPUTY INSPECTOR GENERAL OF POLICE AND ANOTHER Vs. RAVINDRA SINGH AND ANOTHER
|
December 3, 2013 |
DESHPAL SINGH CHAUHAN Vs. SUNIL KUMAR
|
December 2, 2013 |
DEV BHOOMI INSTITUTION OF POLYTECHNIC AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 19, 2013 |
DEV KUMAR JAIN Vs. PNB
|
July 25, 2013 |
DEV SINGH AND OTHERS Vs. GOVIND SINGH AND OTHERS
|
August 13, 2013 |
DEVANDRA SINGH JAGGI & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 20, 2013 |
DEVENDRA AGARWAL AND ORS Vs. STATE OF UTTARAKHAND
|
April 17, 2013 |
DEVENDRA DUTT Vs. STATE OF UTTARAKHAND
|
July 10, 2013 |
DEVENDRA KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
May 7, 2013 |
DEVENDRA SINGH Vs. STATE OF UTTARANCHAL
|
March 1, 2013 |
DEVENDRA SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 22, 2013 |
DEVENDRA SINGH SAJWAN Vs. STATE OF UTTARAKHAND
|
July 23, 2013 |
DEVESH SHARMA Vs. SHOBA NANAD CHELA SHAWAMI ALKNANDA
|
May 27, 2013 |
DEVESHWARI DEVI Vs. STATE OF UTTARAKHAND
|
October 22, 2013 |
DEVI DUTT TIWARI Vs. STATE OF UTTARAKHAND
|
July 30, 2013 |
DEVI PRASAD Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 18, 2013 |
DEVI PRASAD Vs. STATE OF UTTARANCHAL
|
May 24, 2013 |
DEVI PRASHAD AND ANOTHER Vs. SUDHA RANI
|
December 5, 2013 |
DEVKI DEVI Vs. STATE OF UTTARANCHAL
|
December 26, 2013 |
DEVKI MAHENDRA Vs. RAKESH KUMAR MAHENDRA
|
January 1, 2013 |
DEVKI NANDAN PANDEY Vs. STATE OF UTTARAKHAND
|
June 10, 2013 |
DEVRAJ GOYAL Vs. STATE OF UTTARAKHAND
|
May 21, 2013 |
DHAN SINGH GUNSOLA @ DHANNI GUNSOLA Vs. STATE OF UTTARAKHAND
|
May 7, 2013 |
DHANESH Vs. STATE OF UTTARANCHAL
|
August 23, 2013 |
DHANI RAM Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
May 20, 2013 |
DHARAM RAM Vs. STATE OF UTTARAKHAND
|
October 30, 2013 |
DHARAM SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2013 |
DHARAMPAL Vs. PRABHA RANI GUPTA
|
October 5, 2013 |
DHARAMPAL Vs. PRABHA RANI GUPTA
|
January 15, 2013 |
DHARMENDRA Vs. DHANI RAM
|
December 4, 2013 |
DHARMENDRA Vs. OM PRAKASH
|
May 22, 2013 |
DHEERAJ SAXENA Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 20, 2013 |
DHEERU @ DHIRENDRA SINGH Vs. STATE OF UTTARAKHAND
|
June 14, 2013 |
DHIR SINGH Vs. STATE OF UTTARAKHAND
|
November 22, 2013 |
DHYAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
March 19, 2013 |
DHYAN SINGH Vs. STATE OF UTTARAKHAND
|
March 8, 2013 |
DIGAMBAR SINGH Vs. ADDITIONAL DISTRICT JUDGE/IST FAST TRACK COURT NAINITAL
|
June 28, 2013 |
DIL KUMARI Vs. STATE OF UTTARAKHAND
|
April 6, 2013 |
DIL SINGH Vs. STATE OF UTTARANCHAL
|
May 16, 2013 |
DILEEP CHANDRA SHARMA Vs. STATE TRANSPORT APPELLANT TRIBUNAL AND OTHERS
|
October 3, 2013 |
DILSHAD Vs. STATE OF UTTARAKHAND
|
May 20, 2013 |
DILSHAD Vs. DILRUBA
|
October 22, 2013 |
DILSHAD S/O MUNFAIT Vs. IQBAL S/O MOHD HASAN
|
July 23, 2013 |
DIMATI DEVI Vs. STATE OF UTTARAKHAND
|
June 26, 2013 |
DINESH BHARDWAJ Vs. STATE OF UTTARAKHAND
|
February 26, 2013 |
DINESH CHANDRA Vs. STATE OF UTTARAKHAND
|
August 12, 2013 |
DINESH CHANDRA KUMERI S/O SHIV LAL KUMERI Vs. STATE OF UTTARAKHAND
|
May 24, 2013 |
DINESH SINGH KORANGA Vs. STATE OF UTTARAKHAND
|
May 23, 2013 |
DINESH SINGH PUNDIR Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 19, 2013 |
DINESH YADAV Vs. STATE OF UTTARAKHAND
|
January 10, 2013 |
DIRECTOR INCOME TAX (INTERNATIONAL TAXATION) Vs. HYUNDAI HEAVY INDUSTRIES CO. LTD
|
May 20, 2013 |
DIRECTOR OF INCOME TAX Vs. DOLPHIN DRILLING LTD.
|
December 19, 2013 |
DIRECTOR OF INCOME TAX Vs. PRIDE FORAMER SAS
|
December 4, 2013 |
DIRECTOR OF INCOME TAX Vs. B.G. EXPLORATION AND PRODUCTION INDIA LTD.
|
December 18, 2013 |
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. WESTERN GECO INTERNATIONAL LTD.
|
May 20, 2013 |
DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION, DELHIII, NEW DELHI Vs. ENRON GLOBAL EXPLORATION & PRODUCTION LTD C/O
|
June 19, 2013 |
DIRECTOR, INCOME TAX (INTERNATIONAL TAXATION) Vs. HYUNDAI HEAVY INDUSTRIES CO. LTD.
|
August 5, 2013 |
DIWAN CHAND Vs. RAJENDRA SINGH
|
December 30, 2013 |
DIWAN GIRI Vs. CIVIL JUDGE (J.D.), HALDWANI
|
August 1, 2013 |
DIWAN SINGH Vs. STATE OF UTTARAKHAND
|
April 8, 2013 |
DIWAN SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND
|
April 9, 2013 |
DIWAN SINGH BAISORA Vs. STATE OF UTTARAKHAND & OTHERS
|
July 22, 2013 |
DIWAN SINGH DHEK Vs. STATE OF UTTARAKHAND
|
November 25, 2013 |
DIWAN SINGH RAWAL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 19, 2013 |
DOUNI ALIAS SURENDRA PAL S/O KALLU Vs. STATE OF UTTARAKHAND
|
July 25, 2013 |
DR. MOHIT TAYAL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 31, 2013 |
DRAGON INN Vs. COMMISSIONER, COMMERCIAL TAX
|
March 12, 2013 |
DY. DIT Vs. B.J. SERVICES COMPANY MIDDLE EAST LTD.
|
May 28, 2013 |
EAST INDIA UDYOG LTD Vs. UNION OF INDIA & OTHERS
|
September 27, 2013 |
ERA BUILDSYS LTD. Vs. COMMISSIONER, COMMERCIAL TAX
|
March 18, 2013 |
ETESH Vs. STATE OF UTTARAKHAND
|
February 28, 2013 |
FALGUN K PATEL; PAWAN GIRI Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 7, 2013 |
FARAHAT SAHID Vs. UTTARAKHAND GOVERNMENT
|
June 14, 2013 |
FARID AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 3, 2013 |
FARIKAN Vs. STATE OF UTTARAKHAND
|
June 12, 2013 |
FARMAN Vs. STATE OF UTTARAKHAND
|
May 23, 2013 |
FAROOQ Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
May 28, 2013 |
FAROWGH AHMAD Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 27, 2013 |
FATEH SINGH BHANDARI Vs. STATE OF UTTARAKHAND
|
May 29, 2013 |
FATEH SINGH BHANDARI Vs. STATE OF UTTARAKHAND
|
July 8, 2013 |
FAURAN SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
August 31, 2013 |
FEDERATION OF ALL INDIA PETROLEUM TRADERS & ANR Vs. COMMISSIONER, GARHWAL DIVISION, PAURI
|
December 9, 2013 |
FELIX DASS Vs. DEFFINY DASS AND OTHERS
|
August 13, 2013 |
FERKIMYA Vs. STATE OF UTTARAKHAND
|
April 6, 2013 |
FIROZ MALIK AND OTHERS Vs. RAKESH KUMAR TYAGI AND ANOTHER
|
October 1, 2013 |
FOOD CORPORATION OF INDIA Vs. ADDITIONAL DISTRICT JUDGE
|
January 15, 2013 |
FOOD CORPORATION OF INDIA AND ORS Vs. SATYENDRA KUMAR GOEL AND ORS
|
March 12, 2013 |
FOOD CORPORATION OF INDIA THROUGH ITS DISTRICT Vs. SATYENDRA KUMAR GOEL (DECEASED)
|
February 12, 2013 |
FURKAN AND FIVE OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 20, 2013 |
G P DHYANI Vs. U P STATE POWER CORPORATION LTD
|
July 1, 2013 |
GABAR SINGH Vs. STATE OF UTTARANCHAL
|
March 14, 2013 |
GABBAR SINGH Vs. STATE OF U P THROUGH D M CHAMOLI
|
June 11, 2013 |
GAINDAN LAL S/O ALAM PRASAD Vs. SUDESH KUMAR S/O BAKSHI RAM
|
September 12, 2013 |
GAJENDRA SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
|
June 26, 2013 |
GAJRAJ SINGH Vs. MANISH CHAUDHARY
|
November 11, 2013 |
GANESH DUTT JOSHI Vs. SATE OF UTTARAKHAND & OTHERS
|
August 14, 2013 |
GANESH PAINULY; SURESH PRASAD PAINULY & 2 OTHERS Vs. STATE OF UTTARAKHAND
|
August 8, 2013 |
GANESH PRASAD DANGWAL Vs. STATE OF UTTARAKHAND
|
May 2, 2013 |
GANESH SINGH KARKI Vs. DAYA KISHORE JOSHI
|
March 22, 2013 |
GANESH SINGH LAMGARIA Vs. STATE OF UTTARAKHAND
|
April 5, 2013 |
GANGA DEVI Vs. STATE OF UTTARANCHAL & ANOTHER
|
June 24, 2013 |
GANGA RAM Vs. STATE OF UTTARAKHAND
|
July 9, 2013 |
GANGA SINGH Vs. STATE OF UTTARAKHAND
|
June 28, 2013 |
GANGA SINGH Vs. STATE OF UTTARANCHAL AND ANOTHER
|
June 10, 2013 |
GANPATI RAM Vs. STATE OF UTTARAKHAND
|
July 1, 2013 |
GARHWAL MANDAL VIKAS NIGAM LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
|
May 22, 2013 |
GAURAV KUMAR PANT Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
August 26, 2013 |
GAUTAM Vs. STATE OF UTTARAKHAND
|
July 5, 2013 |
GAUTAM SINGH Vs. STATE OF UTTARAKHAND
|
October 7, 2013 |
GAYASUDDIN Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 20, 2013 |
GEETA AND ANOTHER Vs. PANCH DEV
|
May 22, 2013 |
GEETA DEVI W/O DR RAJEEV KUMAR Vs. AMANA AND OTHERS
|
December 28, 2013 |
GEETA MALIK W/O UDAY VEER SINGH; STATE OF UTTARAKHAND Vs. UDAY VEER SINGH S/O RAJPAL SINGH; REENA, D/O PYARE LAL
|
January 1, 2013 |
GEMINI PACKTECH PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES, UTTAR PRADESH & UTTARAKHAND
|
March 1, 2013 |
GENERAL MANAGER, KISHAN SAHKARI CHINI MILLS LTD Vs. SPECIAL JUDGE E C ACT, & OTHERS
|
July 25, 2013 |
GHANSHYAM LAMBA Vs. STATE OF UTTARAKHAND
|
April 9, 2013 |
GHANSHYAM PANDEY Vs. STATE OF UTTARAKHAND
|
September 27, 2013 |
GHANSHYAM SINGH JAINER Vs. STATE OF UTTARAKHAND
|
June 12, 2013 |
GIRISH CHANDRA Vs. STATE OF UTTAR PRADESH
|
February 19, 2013 |
GIRISH CHANDRA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 21, 2013 |
GIRISH KUMAR Vs. GENERAL MANAGER, PUNJAB NATIONAL BANK AND OTHERS
|
May 14, 2013 |
GIRISH KUMAR JAGTA Vs. STATE OF UTTARAKHAND
|
December 20, 2013 |
GIRISH PRASAD MAITHANI Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION AND OTHERS
|
December 3, 2013 |
GIRISH SINGH KHATI Vs. STATE OF UTTARAKHAND
|
March 18, 2013 |
GOKUL SINGH Vs. STATE OF UTTARAKHAND
|
May 8, 2013 |
GOPAL Vs. STATE OF UTTARANCHAL
|
April 22, 2013 |
GOPAL FOOD PRODUCTS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 18, 2013 |
GOPAL SINGH Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR ALMORA, DISTRICT ALMORA, AND ANOTHER
|
August 29, 2013 |
GOVIND AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.
|
October 7, 2013 |
GREEN VALLEY RESIDENTS WELFARE SOCIETY Vs. UTTARAKHAND PEYA JAL SANSADHAN VIKAS AVAM NIRMAN NIGAM
|
August 5, 2013 |
GUDDU S/O VIKRAM Vs. STATE OF UTTARAKHAND
|
July 26, 2013 |
GUFRAN ALI KHAN AND OTHERS Vs. TASLIM BANO
|
May 27, 2013 |
GULFAM Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 15, 2013 |
GULFAM S/O HANEEF; SHAMSHAD, S/O MOMNA Vs. STATE OF UTTARAKHAND
|
June 21, 2013 |
GULJAR Vs. STATE OF UTTARAKHAND
|
May 7, 2013 |
GUMAN DAS Vs. SUNITA
|
June 25, 2013 |
GUNJAN AND ANOTHER Vs. STATE AND OTHERS
|
January 1, 2013 |
GURBAJ SINGH Vs. STATE OF UTTARAKHAND
|
July 9, 2013 |
GURBINDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 5, 2013 |
GURCHARAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 28, 2013 |
GURDAYAL SINGH AND ANOTHER Vs. STATE OF UTTARANCHAL
|
September 3, 2013 |
GURMUKH SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
|
March 1, 2013 |
GURMUKH SINGH Vs. STATE OF UTTARAKHAND
|
February 11, 2013 |
GURNAM SINGH Vs. STATE OF UTTARAKHAND
|
October 22, 2013 |
GURUCHARAN SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
June 24, 2013 |
GYAN BANSAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 4, 2013 |
GYAN CHAND Vs. STATE OF UTTARANCHAL
|
May 13, 2013 |
GYAN CHAND Vs. STATE OF UTTARAKHAND
|
July 16, 2013 |
GYAN DASS Vs. STATE OF UTTARANCHAL
|
August 23, 2013 |
H M T WATCHES LIMITED Vs. PRESIDING OFFICER
|
May 3, 2013 |
HAKIM ALI AND ANOTHER Vs. STATE OF UTTARANCHAL
|
May 24, 2013 |
HALLIBURTON OFFSHORE SERVICES INC. Vs. JOINT COMMISSIONER OF INCOME TAX
|
October 3, 2013 |
HANS KUMAR Vs. AGRICULTURE PRODUCTION COMMISSIONER/CHAIRMAN, U P SEEDS DEVELOPMENT CORPORATION, LUCKNOW
|
June 28, 2013 |
HAR PAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 22, 2013 |
HARBANS SINGH JABBAL Vs. DEEP CHAND BANSAL
|
July 16, 2013 |
HARBANS SINGH NEGI Vs. SARVEKSHAN ENTERPRISES AND OTHERS
|
May 14, 2013 |
HARBANSH SINGH Vs. STATE OF UTTARAKHAND
|
December 3, 2013 |
HARBHAJAN KAUR W/O JOGENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL COLLECTOR (FINANCE AND REVENUE), NAINITAL AND OTHERS
|
July 29, 2013 |
HARBHAJAN SINGH Vs. STATE OF UTTARANCHAL
|
June 12, 2013 |
HARBHAJAN SINGH Vs. STATE OF UTTARAKHAND
|
March 13, 2013 |
HARCHARAN KAUR AND OTHERS; HARVINDAR SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 10, 2013 |
HARDAYAL SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 12, 2013 |
HARENDRA SINGH Vs. STATE OF UTTARAKHAND
|
March 14, 2013 |
HARENDRA SINGH Vs. STATE OF UTTARAKHAND
|
February 28, 2013 |
HARENDRA SINGH KWEERA Vs. NANDA BALLABH PANT
|
March 4, 2013 |
HARI BAHADUR S/O RAM ROKAYA Vs. STATE OF UTTARAKHAND
|
August 23, 2013 |
HARI GUPTA Vs. STATE OF UTTARAKHAND
|
June 26, 2013 |
HARI KRISHNA BHATT Vs. STATE OF UTTARAKHAND
|
September 24, 2013 |
HARI OIL AND DAL MILLS Vs. STATE OF UTTARANCHAL
|
October 5, 2013 |
HARI PRAKASH AHLAWAT Vs. VED PRAKASH AHLAWAT & ANOTHER
|
May 3, 2013 |
HARI RAM AND ANOTHER Vs. KRIPAL SINGH AND ANOTHER
|
July 17, 2013 |
HARI RAM, S/O BALESHWAR Vs. STATE OF UTTARAKHAND
|
May 16, 2013 |
HARIGRIVACHARYA @ HARE RAM Vs. RAJENDRA PRASAD RAI
|
June 25, 2013 |
HARISH ALIAS RAJI AND TWO OTHERS; GANESH Vs. STATE OF UTTARANCHAL
|
July 9, 2013 |
HARISH CHANDRA ARYA Vs. STATE AND OTHERS
|
May 28, 2013 |
HARISH CHANDRA KAPRI Vs. STATE OF UTTARANCHAL
|
March 7, 2013 |
HARISH CHANDRA SATI Vs. STATE OF UTTARANCHAL
|
June 27, 2013 |
HARISH CHANDRA SINGH & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 4, 2013 |
HARISH CHANDRA SINGH NAGARKOTI Vs. DISTRICT MAGISTRATE/COLLECTOR, BAGESHWAR
|
January 22, 2013 |
HARISH CHANDRA SUYAL Vs. STATE OF UTTARAKHAND
|
January 4, 2013 |
HARISH MALHOTRA Vs. DISTRICT MAGISTRATE, HARIDWAR
|
December 31, 2013 |
HARISH PANDEY Vs. STATE OF UTTARAKHAND
|
February 28, 2013 |
HARISH SINGH Vs. STATE OF UTTARAKHAND
|
July 18, 2013 |
HARISH SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
December 10, 2013 |
HARISH TIWARI Vs. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER
|
September 5, 2013 |
HARJEET SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 18, 2013 |
HARJEET SINGH KOCHHAR Vs. STATE OF UTTARAKHAND
|
December 31, 2013 |
HARJENDER SINGH S/O KUNDAN SINGH Vs. UTTARAKHAND POWER CORPORATION
|
April 6, 2013 |
HARJINDER @ CHAINI AND OTHERS Vs. STATE OF UTTARANCHAL
|
July 17, 2013 |
HARMINDER SINGH Vs. STATE OF UTTARAKHAND
|
June 26, 2013 |
HARMOD SINGH Vs. RAM SANKAR
|
January 3, 2013 |
HARSH KAPOOR Vs. KOMAL KAPOOR
|
August 21, 2013 |
HARSHDEV GANGWAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 8, 2013 |
HARVINDER SINGH Vs. STATE OF UTTARANCHAL
|
August 22, 2013 |
HARWINDER @ SONU & ANOTHER Vs. STATE OF UTTARAKHAND
|
June 28, 2013 |
HARWINDER @ SONU AND ANOTHER Vs. STATE OF UTTARAKHAND
|
June 28, 2013 |
HASMAT KHAN S/O HURMAT KHAN AND OTHERS Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
|
July 25, 2013 |
HAYAT SINGH Vs. STATE OF UTTARAKHAND
|
July 31, 2013 |
HEERA BAHADUR Vs. STATE OF UTTARAKHAND
|
April 6, 2013 |
HEERA SINGH S/O MOHAN SINGH Vs. STATE OF UTTARAKHAND
|
March 1, 2013 |
HEM CHANDRA JOSHI Vs. STATE OF UTTARANCHAL
|
August 30, 2013 |
HIMANSHU BIJALWAN Vs. STATE OF UTTARAKHAND
|
December 3, 2013 |
HIMANSHU POKHRIYAL Vs. STATE OF UTTARAKHAND
|
January 17, 2013 |
HIMANSHU SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 27, 2013 |
HIMANSHU VARSHNEY Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 25, 2013 |
HIMMANI GUPTA Vs. STATE OF UTTARAKHAND
|
October 21, 2013 |
HIMMAT RAM, S/O KESHI RAM Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
March 4, 2013 |
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. UOI
|
June 19, 2013 |
HIRA SINGH & ANR Vs. GEETA RANI & ANR
|
April 25, 2013 |
HIRA SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 15, 2013 |
HUKAM CHAND Vs. HAMAM SINGH
|
May 2, 2013 |
HUKAM SINGH Vs. STATE OF UTTARAKHAND
|
October 17, 2013 |
HUKAM SINGH NEGI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 20, 2013 |
I C S BISHT Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 22, 2013 |
IIFAM HUSSAIN Vs. STATE OF UTTARAKHAND
|
April 4, 2013 |
ILAM CHAND Vs. STATE OF UTTARAKHAND
|
November 13, 2013 |
IMRAN AND OTHERS Vs. STATE OF UTTARAKHAND
|
March 20, 2013 |
IN THE MATTER OF CONSTITUTING A TRUST/BOARD AT THE JAGESHWAR DHAM Vs. STATE OF UTTARAKHAND
|
July 12, 2013 |
INDER KAUR & OTHERS Vs. RAKSHA MITTAL
|
August 21, 2013 |
INDER SINGH Vs. STATE OF UTTARANCHAL
|
April 10, 2013 |
INDER SINGH AND ORS. Vs. C.B.I.
|
October 23, 2013 |
INDIA GLYCOLS LIMITED Vs. STATE OF UTTARAKHAND
|
December 20, 2013 |
INDRA MANI THAPLIYAL Vs. STATE OF UTTARAKHAND
|
March 13, 2013 |
INDU JOSHI Vs. STATE OF YTTARAKHAND
|
July 8, 2013 |
INSAAR Vs. STATE OF UTTARAKHAND
|
June 18, 2013 |
INTEZAR AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 1, 2013 |
INTEZAR HUSSAIN Vs. STATE OF UTTARAKHAND
|
May 13, 2013 |
INTEZAR HUSSAIN S/O IRSHAD HUSSAIN AND ORS Vs. STATE OF UTTARAKHAND AND ORS
|
August 20, 2013 |
IQBAL AHMED Vs. SUDESH KUMARI
|
July 2, 2013 |
IRSHAD; DILSHAD Vs. STATE OF UTTARANCHAL
|
July 9, 2013 |
ISAM SINGH Vs. STATE OF UTTARAKHAND
|
June 20, 2013 |
ISHAQ Vs. STATE OF UTTARAKHAND
|
July 11, 2013 |
ISHWAR LAL AND ANOTHER Vs. STATE OF UTTARANCHAL
|
October 30, 2013 |
ISHWAR, S/O RAM KISHAN Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
May 9, 2013 |
ISLAM AND ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 20, 2013 |
ISRAIL S/O ISMAIL KHAN Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION NAINITAL AND ORS
|
May 13, 2013 |
J.L. KHATRI Vs. STATE OF UTTARANCHAL AND OTHERS
|
November 20, 2013 |
J.P. SHUKLA Vs. STATE OF UTTARAKHAND
|
May 28, 2013 |
JAGBEER SINGH Vs. STATE OF UTTARAKHAND
|
August 12, 2013 |
JAGBIR SINGH AND ANOTHER Vs. STATE OF UTTARANCHAL
|
March 5, 2013 |
JAGDEEP SINGH Vs. SWARN SINGH @ SARWAN SINGH
|
May 7, 2013 |
JAGDISH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 29, 2013 |
JAGDISH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 30, 2013 |
JAGDISH ATTRI Vs. GHANSHYAM ARORA
|
September 2, 2013 |
JAGDISH CHANDRA KANDPAL Vs. PRINCIPAL SECRETARY, P.W.D. UTTARAKHAND AND OTHERS
|
October 24, 2013 |
JAGDISH KUMAR Vs. SMT. VIMMI BATRA
|
August 21, 2013 |
JAGDISH KUMAR AHUJA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 11, 2013 |
JAGDISH PRASAD Vs. STATE OF UTTARANCHAL
|
July 15, 2013 |
JAGDISH PRASAD Vs. STATE OF UTTARAKHAND
|
February 25, 2013 |
JAGDISH PRASAD Vs. DIRECTOR, BASIC EDUCATION
|
December 12, 2013 |
JAGDISH PRASAD MITTAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 4, 2013 |
JAGDISH RAM Vs. STATE OF UTTARAKHAND
|
September 27, 2013 |
JAGDISH RAM Vs. STATE OF UTTARAKHAND
|
July 3, 2013 |
JAGEER SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 31, 2013 |
JAGMOHAN SINGH SAJWAN Vs. JAGMOHAN PRASAD
|
March 1, 2013 |
JAGPAL SINGH Vs. VINOD KUMAR SAINI
|
December 5, 2013 |
JAGTAR SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 30, 2013 |
JAI BHAGWAN Vs. STATE OF UTTARAKHAND
|
June 26, 2013 |
JAI CHAND Vs. STATE OF UTTARAKHAND
|
October 9, 2013 |
JAI JAI RAM & ORS Vs. ADDITIONAL DISTRICT JUDGE/F T C & ORS
|
July 29, 2013 |
JAI PAL Vs. ADDL. COMMISSIONER
|
May 14, 2013 |
JAI PRAKASH GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 5, 2013 |
JAI SINGH BORA Vs. LACHHIRAM
|
July 2, 2013 |
JAI VEER PUNDIR Vs. SHASHI PUNDIR
|
November 25, 2013 |
JAIPAL Vs. STATE OF UTTARANCHAL
|
June 19, 2013 |
JAIPAL SINGH AND OTHERS Vs. JUDICIAL MAGISTRATE AND OTHERS
|
October 30, 2013 |
JAL SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 27, 2013 |
JALEEL LOHAR S/O AZIZ AHMAD AND ORS Vs. NAUSHAD AHMAD
|
May 9, 2013 |
JALPAC INDIA LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
March 6, 2013 |
JAMEER Vs. STATE OF UTTARAKHAND
|
August 12, 2013 |
JAMUNA AGARWAL; BHARAT Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 18, 2013 |
JANAK BAHADUR NEPALI S/O DAN BAHADUR AND ORS Vs. STATE OF UTTARAKHAND
|
March 18, 2013 |
JANAK CHAULANE Vs. STATE OF UTTARAKHAND
|
April 8, 2013 |
JANARDAN SINGH Vs. STATE OF UTTARANCHAL
|
February 28, 2013 |
JANARDHAN TIWARI Vs. STATE OF UTTARAKHAND
|
July 18, 2013 |
JARNAIL SINGH Vs. STATE OF UTTARANCHAL
|
July 4, 2013 |
JASBIR SINGH Vs. JIYORJINA CHIU
|
July 15, 2013 |
JASHODA RANA; ATOL SINGH RAWAT Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 30, 2013 |
JASMER SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND
|
October 30, 2013 |
JASPREET SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 28, 2013 |
JASVEER SINGH Vs. STATE OF UTTARAKHAND
|
April 4, 2013 |
JASVINDER KAUR AND OTHERS Vs. PRINCIPAL JUDGE, FAMILY COURT, RUDRAPUR AND ANOTHER
|
June 25, 2013 |
JASWANT SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2013 |
JASWANT SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 28, 2013 |
JATTU SINGH Vs. STATE OF UTTARAKHAND
|
June 25, 2013 |
JAVED Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 2, 2013 |
JAYPAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 30, 2013 |
JEET SINGH Vs. STATE OF UTTARAKHAND
|
March 1, 2013 |
JEEWAN SINGH CHILWAL Vs. STATE OF UTTARAKHAND
|
April 17, 2013 |
JITAR SINGH Vs. GABAR SINGH NEGI
|
January 16, 2013 |
JITENDRA KUMAR @PAPPU Vs. STATE OF UTTARANCHAL (UTTARAKHAND)
|
March 20, 2013 |
JITENDRA PAL SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 19, 2013 |
JITENDRA PRASAD DABRAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 27, 2013 |
JITENDRA SINGH Vs. STATE OF UTTARAKHAND
|
April 12, 2013 |
JITENDRA SINGH S/O NAIN SINGH Vs. STATE OF UTTARAKHAND
|
August 20, 2013 |
JOG MAYA Vs. CHANDRAVATI
|
August 14, 2013 |
JOGENDER; ANITA Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
|
November 14, 2013 |
JOHAR SINGH Vs. STATE OF UTTARAKHAND
|
January 3, 2013 |
JOLLY @ JARNAIL SINGH Vs. STATE OF UTTARANCHAL
|
July 11, 2013 |
JOVAN LAL Vs. GOVIND SINGH AND ANOTHER
|
July 16, 2013 |
JYOTI PRASAD JOSHI Vs. STATE OF UTTARANCHAL
|
March 15, 2013 |
JYOTI, D/O MAKESHWAR SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY
|
February 15, 2013 |
JYUT CHAUDHARY Vs. STATE OF UTTARAKHAND
|
May 13, 2013 |
K C TEWARI S/O KALI CHARAN TEWARI Vs. STATE OF UTTARANCHAL AND ORS
|
February 20, 2013 |
K M NAJISH Vs. STATE OF UTTARAKHAND
|
June 10, 2013 |
KAILASH CHANDRA ARYA @ KANNU AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 24, 2013 |
KAILASH CHANDRA KANDPAL Vs. BEENA KANDPAL
|
September 4, 2013 |
KAILASH NATH HARBOLA Vs. ADDITIONAL DIRECTOR
|
July 25, 2013 |
KAILASHI DEVI AND ANOTHER Vs. STATE OF UTTARAKHAND
|
July 29, 2013 |
KALA Vs. STATE OF UTTARANCHAL
|
March 7, 2013 |
KALA ALIAS ISAM Vs. STATE OF UTTARANCHAL
|
March 25, 2013 |
KALAM SINGH ALIAS BHEERU Vs. STATE OF UTTARANCHAL
|
June 14, 2013 |
KALLU @ PRAVESH Vs. STATE OF UTTARAKHAND
|
April 25, 2013 |
KALUWA S/O RAKESH Vs. STATE OF UTTARAKHAND
|
May 2, 2013 |
KALYAN SINGH Vs. BOARD OF REVENUE
|
January 16, 2013 |
KAMAL KANT JOSHI Vs. HMT WATCHES LTD.
|
January 4, 2013 |
KAMAL KARKI Vs. GOVERNMENT OF INDIA
|
March 7, 2013 |
KAMAL KISHORE SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 16, 2013 |
KAMAL LAL Vs. STATE OF UTTARAKHAND
|
January 3, 2013 |
KAMAL SINGH @ KAPIL Vs. STATE OF UTTARAKHAND
|
August 16, 2013 |
KAMAL SINGH CHAUHAN & OTHERS Vs. ARJUN SINGH
|
October 30, 2013 |
KAMINI VERMA Vs. STATE OF UTTARAKHAND
|
June 10, 2013 |
KAMLA DEVI Vs. JUDICIAL MAGISTRATE & OTHERS
|
July 2, 2013 |
KAMLA DEVI AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 29, 2013 |
KAMLA JOSHI & ANOTHER Vs. CHANDRA SINGH GWAL
|
December 10, 2013 |
KAMLENDRA CHAUDHARY & OTHERS Vs. STATE OF UTTARAKHAND THROUGH SECRETARY PUBLIC WORKS DEPARTMENT & OTHERS
|
October 18, 2013 |
KAMLESH TIWARI Vs. STATE OF UTTARAKHAND
|
July 15, 2013 |
KAMLESH VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 23, 2013 |
KANCHAN RANI Vs. ROHIT MITTAL
|
May 3, 2013 |
KANTI DEVI AND ANOTHER Vs. SULTAN SINGH AND ANOTHER
|
June 10, 2013 |
KANWAL SINGH Vs. IKRAM
|
March 14, 2013 |
KANWALJEET KAUR AND ANOTHER Vs. KANWAL PAL SINGH
|
August 5, 2013 |
KAPIL DABAR Vs. STATE OF UTTARAKHAND
|
August 22, 2013 |
KARAM SINGH Vs. STATE OF UTTARAKHAND
|
October 25, 2013 |
KARTAR SINGH S/O SHRI ACHAL SINGH AND ORS Vs. RAMESHWAR PRASAD (SINCE DIED) S/O LATE SHRI CHANDRABHAN AND ORS
|
August 29, 2013 |
KASHI VISHWANATH STEELS LIMITED Vs. UNION OF INDIA & OTHERS
|
September 9, 2013 |
KATKU @ BHUPENDRE SINGH Vs. STATE OF UTTARAKHAND
|
May 14, 2013 |
KAUSHALYA DEVI AND OTHERS Vs. SUMAN RAWAT
|
November 26, 2013 |
KAUSHIK Vs. STATE OF UTTARAKHAND
|
April 5, 2013 |
KAVITA Vs. STATE OF UTTARAKHAND
|
October 30, 2013 |
KAVITA GOEL Vs. STATE OF UTTARAKHAND
|
July 4, 2013 |
KAVITA KOTHARI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 27, 2013 |
KEDAR NATH Vs. MUZAFFAR ALI KHAN
|
June 18, 2013 |
KEDAR SINGH S/O ROOP RAM Vs. STATE OF UTTARAKHAND
|
August 16, 2013 |
KEDAR SINGH, S/O BHAWAN SINGH Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
March 6, 2013 |
KESAR RAM Vs. GULAB RAM
|
March 15, 2013 |
KESAR SINGH & OTHERS Vs. STATE OF UTTARAKHAND
|
May 13, 2013 |
KESHAV DATT TIWARI Vs. STATE OF UTTARAKHAND
|
July 29, 2013 |
KESHAV DUTT BHAGAT Vs. GEETA SHAH & OTHERS
|
July 23, 2013 |
KESHAV SURYAMUKHI COLLEGE OF EDUCATION Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 18, 2013 |
KHAIM SINGH ADHIKARI Vs. NANHE KHAN AND ANOTHER
|
October 31, 2013 |
KHALIL AND ZAMIL Vs. MASOOM ALI
|
July 2, 2013 |
KHALIL S/O CHAND KHAN AND ORS Vs. MASOOM ALI (DECEASED) S/O TULEF AHMAD
|
April 2, 2013 |
KHEMA DEVI Vs. STATE OF UTTARANCHAL & OTHERS
|
July 22, 2013 |
KHURSHID AHMAD Vs. STATE OF UTTARAKHAND
|
June 18, 2013 |
KHURSHID ALAM AND OTHERS Vs. BABY SHAEEN
|
June 26, 2013 |
KHUSHAL RAM AND OTHERS Vs. STATE OF UTTARAKHAND
|
September 2, 2013 |
KHUSHAL SINGH Vs. STATE OF UTTARAKHAND
|
March 19, 2013 |
KHUSHAL SINGH DHAMI Vs. STATE OF UTTARAKHAND
|
July 23, 2013 |
KISHAN LAL SHASTRI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 8, 2013 |
KISHORE KUMAR S/O LATE SRI RAMKRIPAL Vs. STATE OF UTTARAKHAND
|
January 4, 2013 |
KISHORE SHARMA Vs. ANAMIKA
|
February 22, 2013 |
KISHORI LAL SUNDRIYAL Vs. RAM KRISHAN
|
March 15, 2013 |
KM ROHINI (MINOR) Vs. BHARAT SINGH
|
March 4, 2013 |
KM. JYOTI DEOPA Vs. UTTARAKHAND BOARD OF SCHOOL EDUCATION
|
November 11, 2013 |
KOMAL SINGH & ANOTHER; SANJU Vs. STATE OF UTTARAKHAND
|
May 22, 2013 |
KRISHAN CHANDRA SHARMA Vs. STATE OF UTTARAKHAND AND ORS.
|
November 26, 2013 |
KRISHAN KANT ANAND Vs. UNION OF INDIA
|
March 21, 2013 |
KRISHANA LAL Vs. STATE OF UTTARANCHAL AND ANOTHER
|
May 20, 2013 |
KRISHNA BAHUGUNA Vs. STATE OF UTTARANCHAL
|
June 13, 2013 |
KRISHNA KUMAR MEHTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 3, 2013 |
KRISHNA KUMAR SHARMA Vs. RAJENDRA SETHI AND ORS.
|
August 13, 2013 |
KULDEEP GOYAL Vs. STATE OF UTTARAKHAND
|
May 2, 2013 |
KULDEEP SHARMA Vs. GANGA DEVI
|
November 13, 2013 |
KULDEEP SINGH BUTOLA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 13, 2013 |
KUMAR SINGH S/O KISHAN SINGH Vs. STATE OF UTTARAKHAND
|
March 8, 2013 |
KUNTI DEVI Vs. STATE OF UTTARANCHAL
|
December 4, 2013 |
KUNWAR RAM Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 5, 2013 |
KUNWAR RAM & ANOTHER Vs. STATE OF UTTARAKHAND
|
March 12, 2013 |
KUNWAR SINGH Vs. STATE OF UTTARAKHAND
|
August 23, 2013 |
KUSUM AND TWO OTHERS Vs. PRITI VERMA
|
November 19, 2013 |
KYLE SPENCER ALLEN Vs. SOBAN SINGH
|
December 13, 2013 |
L.R. ARYA Vs. STATE OF UTTARAKHAND
|
August 2, 2013 |
LAJWANTI SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 14, 2013 |
LAKHI RAM Vs. BHAJAN SINGH AND OTHERS
|
November 25, 2013 |
LAKHPAT SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 18, 2013 |
LAKHVINDER SINGH Vs. STATE OF UTTARAKHAND
|
July 12, 2013 |
LAKSHMAN Vs. STATE OF UTTARAKHAND
|
March 14, 2013 |
LAKSHMAN Vs. STATE OF UTTARAKHAND
|
March 4, 2013 |
LAKSHMI NARAYAN GUPTA Vs. SECRETARY, KHADI GRAMODYOG VIKAS MANDAL, BUDDHANPUR
|
July 2, 2013 |
LAL CHANDRA Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
|
October 9, 2013 |
LALIT BAILWAL; ROHIT TEWARI ALIAS RAJU Vs. STATE OF UTTARAKHAND
|
August 2, 2013 |
LALIT MOHAN PANDEY Vs. ARVIND KUMAR PATHAK AND ANOTHER
|
March 12, 2013 |
LALIT PANT @ LALIT KUMAR PANT Vs. STATE OF UTTARANCHAL
|
April 27, 2013 |
LALIT SHARMA Vs. STATE OF UTTARAKHAND
|
April 4, 2013 |
LALIT SINGH VOHRA ALIAS RAHUL Vs. STATE OF UTTARAKHAND
|
June 14, 2013 |
LATA SINGH Vs. U P AVAS VIKAS PARISHAD
|
March 19, 2013 |
LAXMAN Vs. STATE OF UTTARANCHAL
|
May 27, 2013 |
LAXMAN DASS KAMBOJ Vs. STATE OF UTTARAKHAND
|
December 26, 2013 |
LAXMI CHAND PUNDIR Vs. STATE OF UTTARAKHAND
|
June 12, 2013 |
LAXMI DEVI Vs. MANAGER UNITED INDIA INSURANCE CO LTD
|
March 5, 2013 |
LAXMI DEVI Vs. OM PRAKASH
|
July 5, 2013 |
LAXMI NARAYAN AND OTHERS Vs. CHIRANJI LAL
|
May 7, 2013 |
LAXMI SUGAR MILLS CO. LTD. Vs. STATE OF UTTARAKHAND & OTHERS
|
January 23, 2013 |
LEELA DEVI Vs. DIWAN SINGH
|
March 4, 2013 |
LINA BANERJEE Vs. PARAMESH BANERJEE
|
April 5, 2013 |
LIYAQAT AND OTHERS Vs. STATE OF UTTARANCHAL
|
March 8, 2013 |
LOKENDRA Vs. STATE OF UTTARAKHAND
|
May 6, 2013 |
LOKESH KUMAR (SINCE DECEASED) Vs. STATE OF UTTARANCHAL AND OTHERS
|
November 20, 2013 |
LOKESH SINGH BOHRA Vs. STATE
|
April 25, 2013 |
LOODEEN CHAND ALIAS LOODEED CHAND OTHERS Vs. HARIPAD
|
May 27, 2013 |
LT COL (RETD ) H S SHARMA Vs. A K PURI
|
June 27, 2013 |
LT. COLONEL VIRU PAKSHAIAH Vs. KHAYALI RAM ARYA
|
November 12, 2013 |
LUNDRESHWAR PRASAD Vs. STATE OF UTTARAKHAND
|
July 16, 2013 |
M/S PARWAR CONSTRUCTIONS PVT. LTD. AND OTHERS Vs. ALLAHABAD BANK, BRANCH RUDRAPUR
|
August 30, 2013 |
M/S RIMJHIM ISPAT LTD. Vs. WORKMEN COMPENSATION COMMISSIONER & ANR.
|
June 21, 2013 |
M/S. MAHADEV RICE MILLS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 19, 2013 |
M/S. NAINITAL TARAI SEEDS LTD. Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 18, 2013 |
M/S. SHARDA RICE AND GENERAL MILLS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 24, 2013 |
M/S. SRI. HARI GANGA RICE MILL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 17, 2013 |
M/S. SRIYAM IMPEX PRIVATE LIMITED Vs. ESTER INDUSTRIES LIMITED
|
August 8, 2013 |
M/S. UMA RICE AND GENERAL MILL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 16, 2013 |
MADAN LAL (SINCE DIED) S/O LAL SINGH Vs. BHOPAL SINGH (SINCE DIED) S/O MUKHTYARA
|
July 29, 2013 |
MADAN MOHAN JOSHI Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 24, 2013 |
MADAN MOHAN KOTHARI Vs. STATE OF UTTARANCHAL AND OTHERS
|
March 14, 2013 |
MADAN PAL Vs. STATE OF UTTARANCHAL
|
January 3, 2013 |
MADAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
|
August 1, 2013 |
MADAN SINGH @ MADHU @ NIBBU; RAJENDRA SINGH @ RAJU & ANOTHER Vs. STATE OF UTTARAKHAND
|
July 31, 2013 |
MADAN SINGH NEGI Vs. SECRETARY/GENERAL MANAGER & 3 OTHERS
|
October 24, 2013 |
MADHU BHATHLA Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 18, 2013 |
MADHUKANT PATHAK Vs. STATE OF UTTARAKHAND
|
May 22, 2013 |
MADHURI DEVI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 24, 2013 |
MADHWA MUNI Vs. STATE OF UTTARAKHAND & OTHERS
|
March 14, 2013 |
MAGMA FINCORP LIMITED DEHRADUN AND ANOTHER Vs. CHHATRAPAL SINGH GANGWAR
|
March 1, 2013 |
MAH MUDAN; NASIR AHMAD Vs. STATE OF UTTARAKHAND
|
October 29, 2013 |
MAHABEER CHAUHAN AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
March 19, 2013 |
MAHADEV BHARTI Vs. SAVITRI BAI ALIAS SAVITRI BHARTI
|
May 27, 2013 |
MAHADEV PRASAD NAUTIYAL Vs. NAGAR PALIKA PARISHAD, NARENDRA NAGAR AND ORS.
|
December 13, 2013 |
MAHAK SINGH Vs. STATE OF UTTARAKHAND
|
August 30, 2013 |
MAHANT KRISHNA GIRI Vs. DEEPA DEVI
|
January 2, 2013 |
MAHANT OM PRAKASH Vs. ADDL DISTRICT AND SESSIONS JUDGE, HARIDWAR AND OTHERS
|
July 11, 2013 |
MAHANT VEDANAND SARASWATI Vs. DEVENDRA KUMAR MITTAL
|
December 16, 2013 |
MAHAVEER SINGH & OTHERS; SHYAM LAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
December 17, 2013 |
MAHAVIR SINGH PRAJAPATI Vs. STATE OF UTTARAKHAND
|
March 8, 2013 |
MAHAVIRI Vs. GHANSHYAM
|
October 9, 2013 |
MAHENDRA PRATAP SINGH CHAUHAN Vs. ANIL KUMAR
|
March 12, 2013 |
MAHENDRA SINGH Vs. RAHUL DEV SHEKHAVAT
|
August 1, 2013 |
MAHENDRA SINGH ASWAL Vs. STATE OF UTTARAKHAND
|
September 4, 2013 |
MAHENDRA SINGH S/O RAGHUNATH SINGH Vs. STATE OF UTTARAKHAND
|
May 24, 2013 |
MAHENDRAPAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 30, 2013 |
MAHESH CHAND SHARMA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
May 9, 2013 |
MAHESH CHANDRA DALAKOTI Vs. MANAGING DIRECTOR
|
December 23, 2013 |
MAHESH CHANDRA MURARI Vs. STATE OF UTTARANCHAL
|
November 20, 2013 |
MAHESH KUMAR Vs. STATE OF UTTARAKHAND
|
September 11, 2013 |
MAHESH KUMAR Vs. STATE OF UTTARAKHAND
|
June 20, 2013 |
MAHESH LAL Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
March 8, 2013 |
MAHESH SINGH Vs. STATE OF UTTARAKHAND
|
November 29, 2013 |
MAHESH TRIPATHI AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 23, 2013 |
MAHESH YADAV Vs. STATE OF UTTARAKHAND AND ORS.
|
October 29, 2013 |
MAHESHA NAND VIDYALAYA Vs. BASIC SHIKSHA ADHIKARI AND ORS
|
May 7, 2013 |
MAHIMAN SINGH Vs. STATE OF UTTARANCHAL
|
July 22, 2013 |
MAHIPAL Vs. STATE OF UTTARANCHAL
|
December 11, 2013 |
MAHIPAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
June 11, 2013 |
MAHIPAL SINGH RATHOR Vs. STATE OF UTTARAKHAND
|
July 30, 2013 |
MAKHAN LAL @ LALTA PRASAD Vs. KANYAWATI AND ANOTHER
|
April 1, 2013 |
MAM CHAND Vs. STATE OF UTTARAKHAND & OTHERS
|
August 29, 2013 |
MANBIR SINGH; KULBIR SINGH AND ANOTHER Vs. STATE OF UTTARANCHAL
|
July 3, 2013 |
MANDEEP SINGH & ANOTHER Vs. JITENDRA KAUR & ANOTHER
|
March 7, 2013 |
MANGE RAM @JATTI S/O RAM SINGH Vs. STATE OF UTTARANCHAL (UTTARAKHAND)
|
March 19, 2013 |
MANISH PHARTIYAL Vs. STATE OF UTTARAKHAND
|
April 18, 2013 |
MANISH THAPALIYAL & OTHERS Vs. H N B GARHWAL CENTRAL UNIVERSITY, SHRINAGAR, GARHWAL & OTHERS
|
November 25, 2013 |
MANISH VERMA Vs. JAGAT NARAIN SUBHARTI CHARITABLE TRUST
|
May 10, 2013 |
MANJEET SINGH Vs. STATE OF UTTARAKHAND
|
November 27, 2013 |
MANJEET SINGH @ ANKUR Vs. STATE OF UTTARANCHAL
|
March 25, 2013 |
MANJEET SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND
|
October 30, 2013 |
MANJU Vs. PRAKASH CHANDRA JOSHI
|
August 22, 2013 |
MANJU DEVI Vs. STATE OF UTTARAKHAND
|
May 9, 2013 |
MANJU KARDAM W/O SIYARAM NIGAM Vs. VICE CHAIRMAN, HARIDWAR DEVELOPMENT AUTHORITY, HARIDWAR
|
September 11, 2013 |
MANMEET SINGH AND TWO OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 20, 2013 |
MANNAWAR AND ANOTHER; SHAH ALAM AND NINE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 18, 2013 |
MANOJ Vs. STATE OF UTTARANCHAL
|
May 13, 2013 |
MANOJ @ TIGER Vs. STATE OF UTTARAKHAND
|
June 11, 2013 |
MANOJ AND SEVEN OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 30, 2013 |
MANOJ BHATT Vs. STATE OF UTTARAKHAND
|
August 2, 2013 |
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
|
February 20, 2013 |
MANOJ KUMAR PAL Vs. MAMTA
|
December 26, 2013 |
MANOJ SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 20, 2013 |
MANOJ TAMTA Vs. STATE OF UTTARAKHAND
|
April 16, 2013 |
MANOJ THAPA Vs. SARASWATI THAPA
|
March 22, 2013 |
MANSOOR ALI Vs. STATE OF UTTARAKHAND AND FOUR OTHERS
|
November 27, 2013 |
MANTHA SINGH S/O MURARI SINGH Vs. STATE OF UTTARAKHAND AND ORS
|
May 17, 2013 |
MATLOOB Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
June 25, 2013 |
MAYA KAUR Vs. STATE OF UTTARANCHAL
|
August 29, 2013 |
MAYA KAUR Vs. STATE OF UTTARANCHAL
|
September 29, 2013 |
MAYA RAM AND OTHERS Vs. STATE OF UTTARAKHAND
|
August 20, 2013 |
MEENA DEVI Vs. MINISTRY OF HEALTH
|
August 6, 2013 |
MEGH RAJ GUPTA Vs. SUMITA PRABHAKAR
|
July 1, 2013 |
MEGHA BANSAL AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 17, 2013 |
MEWA LAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 15, 2013 |
MITHILESH KUMAR Vs. STATE OF UTTARAKHAND
|
July 2, 2013 |
MITTHU LAL Vs. STATE OF UTTARANCHAL
|
February 27, 2013 |
MOBIN Vs. STATE OF UTTARAKHAND
|
September 3, 2013 |
MODH KHALID Vs. STATE OF UTTARANCHAL
|
July 1, 2013 |
MOH LAIK @ RAJA Vs. STATE OF UTTARAKHAND
|
May 15, 2013 |
MOH. PARVEJ Vs. STATE OF UTTARAKHAND
|
January 2, 2013 |
MOHABATH SINGH Vs. STATE OF UTTARAKHAND
|
October 29, 2013 |
MOHAMMAD ABDUL HAKEEM AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 1, 2013 |
MOHAMMAD RAFI KHAN @ AJMERI Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 12, 2013 |
MOHAN CHANDRA BHATT Vs. STATE OF UTTARANCHAL
|
March 8, 2013 |
MOHAN CHANDRA PANT AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 1, 2013 |
MOHAN LAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 19, 2013 |
MOHAN SINGH Vs. STATE OF UTTARAKHAND
|
October 9, 2013 |
MOHAN SINGH Vs. STATE OF UTTARAKHAND
|
January 2, 2013 |
MOHAN SINGH Vs. STATE OF UTTARAKHAND
|
December 17, 2013 |
MOHAN SINGH RATHORE AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 15, 2013 |
MOHAN SWAROOP Vs. STATE OF UTTARAKHAND
|
June 28, 2013 |
MOHD AMZAD AND 3 OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 6, 2013 |
MOHD ASHAQ ALI AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 20, 2013 |
MOHD HANEEF Vs. STATE OF UTTARAKHAND
|
April 3, 2013 |
MOHD HUSAIN @ SONU Vs. STATE OF UTTARAKHAND
|
April 11, 2013 |
MOHD ISAKH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 18, 2013 |
MOHD NOOR Vs. UNION OF INDIA AND OTHERS
|
May 1, 2013 |
MOHD RIZWAN AND ANOTHER Vs. SHIV SHAKTI PRODUCT LTD
|
April 17, 2013 |
MOHD YUSUF Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
March 7, 2013 |
MOHD. ALI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 21, 2013 |
MOHD. HARIS @ AAYEN @ ARYAN Vs. STATE OF UTTARAKHAND
|
December 6, 2013 |
MOHD. IRFAN Vs. STATE OF UTTARAKHAND
|
March 4, 2013 |
MOHD. JAVED @ SONU Vs. STATE OF UTTARAKHAND
|
August 27, 2013 |
MOHD. SAFI Vs. STATE OF UTTARAKHAND
|
December 4, 2013 |
MOHD. TAHA Vs. STATE OF UTTARAKHAND
|
April 9, 2013 |
MOHD. TAHIR AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.
|
June 24, 2013 |
MOHINDER SINGH Vs. UNION OF INDIA AND OTHERS
|
December 19, 2013 |
MOHINDER SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 7, 2013 |
MOHINDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
|
June 12, 2013 |
MOHSINA Vs. STATE OF UTTARAKHAND & OTHERS
|
July 24, 2013 |
MOHYD. IDRIS Vs. UTTARANCHAL WAKF BOARD
|
February 21, 2013 |
MONIA Vs. STATE OF UTTARAKHAND
|
June 28, 2013 |
MONU @ MAHENDRA SINGH Vs. STATE OF UTTARAKHAND
|
May 23, 2013 |
MONU; SONU AND ANOTHER Vs. STATE OF UTTARAKHAND
|
August 21, 2013 |
MORU MANDAL Vs. STATE OF UTTARAKHAND
|
June 28, 2013 |
MOTI AND TWO OTHERS Vs. STATE OF UTTARANCHAL
|
July 24, 2013 |
MRINAL DOVAL AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 13, 2013 |
MUKESH KUMAR SHARMA; SIMRA ENTERPRISES & OTHER Vs. KOMAL ARORA AND OTHERS
|
September 30, 2013 |
MUKESH KUMAR SUNDRIYAL Vs. STATE OF UTTARAKHAND
|
June 20, 2013 |
MUKESH NIGAM Vs. STATE OF UTTARAKHAND
|
February 25, 2013 |
MUKESH PANT Vs. LATA PANT
|
December 27, 2013 |
MUKESH SINGH Vs. SHAKUNTALA DEVI
|
February 20, 2013 |
MULKIRAJ Vs. STATE OF UTTARAKHAND
|
May 3, 2013 |
MUNICIPAL BOARD, HALDWANI Vs. I ADDITIONAL DISTRICT JUDGE, NAINITAL
|
June 27, 2013 |
MUNNA LAL Vs. UNION OF INDIA AND ORS.
|
October 31, 2013 |
MUNTAZIR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 19, 2013 |
MURARI AND ANOTHER Vs. STATE OF UTTARANCHAL
|
December 11, 2013 |
MURTAZA Vs. STATE OF UTTARAKHAND
|
April 1, 2013 |
MURTAZA Vs. STATE OF UTTARANCHAL
|
March 8, 2013 |
MURTJA Vs. STATE OF UTTARAKHAND
|
April 10, 2013 |
MUSHTAQUE AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 20, 2013 |
MUSSORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. SURESH KUMAR GOYAL & ORS.
|
October 5, 2013 |
MUSTAKEEM Vs. STATE OF UTTARANCHAL
|
July 18, 2013 |
N K KHOLIA Vs. STATE OF UTTARAKHAND
|
June 11, 2013 |
N K SHARMA AND TWO OTHERS Vs. SURENDER SINGH MANRAL
|
July 17, 2013 |
NAEEM AHMAD Vs. STATE OF UTTARANCHAL
|
March 1, 2013 |
NAFEES Vs. STATE OF UTTARAKHAND
|
September 6, 2013 |
NAFEES AHMAD Vs. STATE OF UTTARAKHAND
|
November 27, 2013 |
NAGAR PALIKA PARISHAD, HALDWANI-KATHGODAM Vs. DEPUTY LABOUR COMMISSIONER AND OTHERS
|
March 19, 2013 |
NAGAR PANCHAYAT SULTANPUR Vs. MOHAMOOD
|
June 18, 2013 |
NAGIN KOTHARI AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
July 19, 2013 |
NAND LAL S/O SRI JASSA RAM Vs. ADDL DISTRICT JUDGE/FTC VI, DEHRADUN & ANR
|
November 27, 2013 |
NANDA BALLABH TIWARI Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 21, 2013 |
NANDA DEVI, W/O KAILASH CHANDRA LAKHEDA Vs. KAILASH CHANDRA LAKHEDA, S/O DHARMANAND LAKHEDA
|
May 3, 2013 |
NANDAN SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 20, 2013 |
NANDAN SINGH BISHT Vs. STATE OF UTTARAKHAND
|
April 4, 2013 |
NANDAN SINGH KHATI Vs. UNION OF INDIA
|
May 2, 2013 |
NANDI DEVI GOSWAMI Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 4, 2013 |
NARAD JOSHI Vs. STATE OF UTTARAKHAND
|
November 18, 2013 |
NARAD MUNI Vs. STATE OF UTTARAKHAND
|
January 9, 2013 |
NARAYAN GIRI Vs. STATE OF UTTARANCHAL
|
June 28, 2013 |
NARAYAN RAM Vs. STATE OF UTTARAKHAND
|
August 29, 2013 |
NARAYAN SINGH Vs. STATE OF UTTARAKHAND
|
October 7, 2013 |
NARAYAN SINGH BISHT Vs. UTTARANCHAL PAYJAL NIGAM
|
August 8, 2013 |
NARENDER KUMAR SHARMA Vs. VINOD KUMAR KASHYAP
|
September 30, 2013 |
NARENDER SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL
|
July 5, 2013 |
NARENDRA CHAND @ NARESH CHAND Vs. STATE OF UTTARANCHAL
|
March 7, 2013 |
NARENDRA KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 9, 2013 |
NARENDRA KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 18, 2013 |
NARENDRA KUMAR JAIN Vs. STATE OF UTTARAKHAND
|
August 19, 2013 |
NARENDRA PAL SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 10, 2013 |
NARENDRA PAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
November 21, 2013 |
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
|
May 3, 2013 |
NARENDRA SINGH Vs. STATE OF UTTARANCHAL
|
May 13, 2013 |
NARENDRA SINGH Vs. MEGH RAJ
|
March 12, 2013 |
NARENDRA SINGH ALIAS RAMESH Vs. STATE OF UTTARAKHAND
|
May 15, 2013 |
NARENDRA SINGH BOHRA Vs. STATE OF UTTARAKHAND
|
June 11, 2013 |
NARESH @ SUMAYA S/O LATE RAM KISHAN Vs. STATE OF UTTARAKHAND
|
March 19, 2013 |
NARESH AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
March 6, 2013 |
NARESH CHAND Vs. STATE OF UTTARANCHAL
|
March 8, 2013 |
NARESH CHANDRA VARSHNEY Vs. STATE OF UTTARAKHAND
|
June 24, 2013 |
NARESH KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 5, 2013 |
NARESH KUMAR ARYA Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 31, 2013 |
NARESH KUMAR SHARMA Vs. URMILA SHARMA
|
October 8, 2013 |
NASEEM AHEMAD Vs. STATE OF UTTARAKHAND
|
October 18, 2013 |
NASIM AHMAD Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 22, 2013 |
NASIR Vs. STATE OF UTTARAKHAND
|
May 27, 2013 |
NASIR KHAN @ JUMMA & THREE OTHERS Vs. SURINDRA SINGH & THREE OTHERS
|
March 20, 2013 |
NATIONAL INSURANCE CO LTD Vs. ASIFA
|
March 5, 2013 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. SUMAN DEVI
|
May 13, 2013 |
NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE, TIKONIA Vs. KANCHAN W/O. LATE, ARUN KUMAR AND OTHERS
|
April 10, 2013 |
NATIONAL INSURANCE COMPANY LTD Vs. MUSTAFA
|
March 1, 2013 |
NAUMAN AHMAD Vs. JAGDISH PRASAD JOSHI
|
January 4, 2013 |
NAUSHAD Vs. STATE OF UTTARAKHAND
|
April 17, 2013 |
NAUSHAD HUSSAIN Vs. STATE OF UTTARAKHAND
|
December 19, 2013 |
NAVEEN CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS.
|
October 30, 2013 |
NAVEEN LAL VERMA Vs. STATE OF UTTARAKHAND
|
March 4, 2013 |
NAVEENRAM, S/O SHRI KRISHNA RAM Vs. STATE OF UTTARAKHAND
|
May 10, 2013 |
NAVIN CHANDRA S/O SRI MADHWANAND Vs. KAMLESHWATI
|
February 13, 2013 |
NAVIN CHANDRA TEWARI Vs. STATE OF UTTARAKHAND AND ORS.
|
December 24, 2013 |
NAVNEET AGARWAL Vs. JYOTI KUMAR
|
August 5, 2013 |
NAVNEET KAUR; JYOTI SINGH AND ORS Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 1, 2013 |
NAZEER @ ASLAM S/O LATIF Vs. STATE OF UTTARAKHAND
|
May 28, 2013 |
NAZIM AND ANOTHER Vs. STATE OF UTTARANCHAL
|
July 3, 2013 |
NAZMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 25, 2013 |
NEELAM Vs. ASHOK KUMAR
|
March 18, 2013 |
NEELAM SHARMA Vs. STATE OF UTTARANCHAL
|
June 17, 2013 |
NEERAJ Vs. STATE OF UTTARAKHAND
|
June 26, 2013 |
NEERAJ BHANODA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 11, 2013 |
NEERAJ JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 29, 2013 |
NEERAJ KADAM SINGH SAINI Vs. STATE OF UTTARAKHAND
|
May 2, 2013 |
NETAI MOHAN AGARWAL S/O PREM CHANDRA AGARWAL; HIMANSHU SAHI S/O GAMBHIR SINGH SAHI; HIMANSHU SAHI S/O GAMBHIR SINGH SAHI AND ORS Vs. STATE OF UTTARAKHAND
|
July 26, 2013 |
NEW ASIAN CONSTRUCTION COMPANY Vs. UJVN LTD
|
February 21, 2013 |
NEW INDIA ASSURANCE CO LTD Vs. VINEETA PAWAR W/O LATE RAJENDRA SINGH PANWAR AND OTHERS
|
February 20, 2013 |
NEW INDIA ASSURANCE COMPANY LTD Vs. JAREENA ANSARI
|
September 4, 2013 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SATYA PAL & ORS
|
October 4, 2013 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUDAMA RAM & ORS.
|
October 23, 2013 |
NIKITA & ANOTHER Vs. BHAWNA SHARMA
|
September 25, 2013 |
NIRANJAN DAS PREM KUMAR Vs. NAVEEN GUPTA
|
August 19, 2013 |
NIRANJAN SINGH & ANOTHER Vs. STATE OF UTTARAKHAND
|
July 16, 2013 |
NIRMAL CHANDRA, S/O SHERU LAL DIWAN Vs. JAGDISH LAL SAH GANGOLA, S/O LATE HARKISHAN LAL SAH; PRADEEP KUMAR SAH GANGOLA, S/O JAGDISH LAL SAH; PRABHAT KUMAR SAH GANGOLA, S/O JAGDISH LAL SAH AND ORS
|
August 1, 2013 |
NIRMAL SINGH Vs. STATE OF UTTARANCHAL
|
March 15, 2013 |
NIRMAL TIWARI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
June 12, 2013 |
NISAR @ BATA Vs. STATE OF UTTARAKHAND
|
March 14, 2013 |
NITIN AGARWAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 8, 2013 |
NITIN UPADHYAY AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 28, 2013 |
NO 15364776 EX-SIGMN KRISHAN BALDEV Vs. UNION OF INDIA
|
May 3, 2013 |
NOOR JAHAN AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 18, 2013 |
NOORJAHAN & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 27, 2013 |
NORTHERN EASTERN RAILWAYS Vs. BHAGWAN DAS
|
July 15, 2013 |
NUM KUMAR Vs. STATE OF UTTARAKHAND
|
August 20, 2013 |
OIL & NATURAL GAS CORPORATION LIMITED Vs. ABAN OFFSHORE LIMITED
|
May 27, 2013 |
OIL AND NATURAL GAS CORPORATION LIMITED Vs. COLLECTOR, DEHRADUN
|
June 19, 2013 |
OM PAL Vs. STATE OF UTTARAKHAND
|
October 4, 2013 |
OM PRAKASH Vs. STATE OF UTTARANCHAL AND ANOTHER
|
June 19, 2013 |
OM PRAKASH AND ANOTHER Vs. STATE OF UTTARAKHAND
|
November 19, 2013 |
OM PRAKASH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 21, 2013 |
OMKAR Vs. STATE OF UTTARAKHAND
|
April 1, 2013 |
OMMA Vs. STATE OF UTTARANCHAL
|
November 26, 2013 |
OMMA @ OM PRAKASH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ORS
|
November 18, 2013 |
OMPAL Vs. STATE OF UTTARAKHAND
|
September 24, 2013 |
ORIENTAL INSURANCE CO LTD Vs. BABITA DEVI
|
March 14, 2013 |
ORIENTAL INSURANCE CO. LTD. Vs. MALOOK SINGH
|
March 18, 2013 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GURVINDER KAUR AND OTHERS
|
April 12, 2013 |
ORIENTAL INSURANCE COMPANY LIMITED AND ORS Vs. ABDUL KAREEM F/O LATE AFSAL ALI; KASMA BE W/O LATE AFSAR ALI; ARSAD ALI (MINOR) S/O LATE AFSAR ALI AND ORS
|
August 5, 2013 |
ORIENTAL INSURANCE COMPANY LTD Vs. PUSHPA
|
June 12, 2013 |
PADAM SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 27, 2013 |
PAL SINGH Vs. KARAM SINGH NEGI
|
May 1, 2013 |
PALA S/O BALWANT AND ORS Vs. STATE OF UTTARAKHAND
|
April 30, 2013 |
PALTU RAM Vs. STATE OF UTTARANCHAL
|
December 5, 2013 |
PAN SINGH Vs. STATE OF UTTARAKHAND
|
July 31, 2013 |
PAN SINGH & ANOTHER Vs. STATE OF UTTARAKHAND
|
May 10, 2013 |
PANCHAM SINGH AND ORS. Vs. STATE OF UTTARANCHAL
|
March 3, 2013 |
PANKAJ JAISWAL Vs. ALPS INDUSTRIES LTD.
|
May 30, 2013 |
PANKAJ JAISWAL Vs. ALPS INDUSTRIES LTD SAHIBABAD, DISTRUCT GHAZIABAD (U P)
|
May 30, 2013 |
PANKAJ KUMAR SAGAR Vs. STATE OF UTTARAKHAND
|
April 12, 2013 |
PAPPAL Vs. STATE OF UTTARAKHAND
|
December 18, 2013 |
PAPPAN AND OTHERS Vs. STATE OF UTTARANCHAL
|
June 11, 2013 |
PARAMDEEP SINGH & OTHERS Vs. HARPREET KAUR
|
March 15, 2013 |
PARAMJEET Vs. SANGEETA NEGI
|
March 14, 2013 |
PARWATI Vs. SOMESHWAR
|
July 8, 2013 |
PARWATI KHAMPA Vs. STATE OF UTTARANCHAL & ANOTHER
|
July 26, 2013 |
PATAP SINGH AND ANOTHER Vs. STATE OF UTTARKAHAND AND ANOTHE
|
May 1, 2013 |
PATIL AJIT BALKRISHNA Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 17, 2013 |
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
|
March 6, 2013 |
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
|
January 22, 2013 |
PAWAN KUMAR BORA Vs. STATE OF UTTARAKHAND
|
March 18, 2013 |
PAWAN KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 27, 2013 |
PAWAN KUMAR SAINI Vs. JOGENDRA KUMAR
|
April 27, 2013 |
PAWAN KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 19, 2013 |
PAWAN KUMAR TENEJA Vs. STATE OF UTTARAKHAND
|
July 19, 2013 |
PAYAL JOSHI Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
August 26, 2013 |
PHOOL CHANDRA Vs. STATE OF UTTARAKHAND
|
April 16, 2013 |
PHOOL SINGH Vs. JOINT DIRECTOR CONSOLIDATION & TWO
|
January 16, 2013 |
PIYUSH COLONISERS LIMITED Vs. JASVINDER PAL SINGH AND ORS
|
April 11, 2013 |
POOJA & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
March 1, 2013 |
POOJA RANI AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 22, 2013 |
POOJA SHARMA Vs. STATE OF UTTARAKHAND
|
January 14, 2013 |
POOJA UNIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION AND ORS.
|
December 10, 2013 |
POONAM Vs. STATE OF UTTARAKHAND
|
November 26, 2013 |
POONAM Vs. STATE
|
November 28, 2013 |
POONAM JAKHAR Vs. STATE OF UTTARAKHAND
|
January 2, 2013 |
POONAM KALIA W/O SRI VIJAY KALIA Vs. DEEP SUNEJA S/O SRI CHANDRA BHAN SUNEJA
|
July 16, 2013 |
POONAM SINGH Vs. STATE OF UTTARAKHAND
|
June 17, 2013 |
POORAN CHAND GUPTA Vs. NARESH KUMAR ARORA
|
June 26, 2013 |
POORAN RAM @ POORAN CHANDRA Vs. STATE OF UTTARAKHAND
|
October 25, 2013 |
POORAN SINGH Vs. DISTRICT MAGISTRATE & OTHERS
|
July 25, 2013 |
POORAN SINGH Vs. STATE OF UTTARAKHAND
|
October 22, 2013 |
POORAN SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
|
April 2, 2013 |
PRABHAKAR MANORI Vs. STATE OF UTTARAKHAND
|
November 26, 2013 |
PRABHAT BHARDWAJ Vs. STATE OF UTTARAKHAND & OTHERS
|
August 1, 2013 |
PRADEEP KALRA Vs. STATE OF UTTARAKHAND & ANOTHER
|
September 24, 2013 |
PRADEEP KASHYAP Vs. STATE OF UTTARAKHAND
|
February 3, 2013 |
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
|
June 24, 2013 |
PRADEEP KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 23, 2013 |
PRADEEP SINGH RAUTHAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
|
June 21, 2013 |
PRAHLAD SINGH Vs. STATE OF UTTARAKHAND
|
January 4, 2013 |
PRAKASH CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
|
January 4, 2013 |
PRAKASH CHANDRA SINGH DANU; KALA BHATT & OTHERS; RAJESH KUMAR TIWARI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
July 25, 2013 |
PRAKASH S/O MEER SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
|
July 29, 2013 |
PRAKASH SINGH BHANDARI Vs. STATE OF UTTARAKHAND
|
December 16, 2013 |
PRAMENDRA Vs. INTAZAR ALI
|
May 13, 2013 |
PRAMILA KULPATI Vs. N S RAWAT; S S BISHT
|
June 24, 2013 |
PRAMOD AND OTHERS Vs. STATE OF UTTARAKHAND
|
January 1, 2013 |
PRAMOD KUMAR AND ANOTHER; ARBIND @ BINTU; SONU Vs. STATE OF UTTARAKHAND
|
July 16, 2013 |
PRAMOD LAL, S/O JASHMAL LAL Vs. STATE OF UTTARAKHAND
|
May 24, 2013 |
PRASHANT BISHT Vs. STATE OF UTTARAKHAND & OTHERS
|
April 1, 2013 |
PRASHANT SHARMA Vs. DHEERAJ SHARMA
|
July 9, 2013 |
PRATAP CHANDRA SONI Vs. STATE OF UTTARAKHAND
|
June 12, 2013 |
PRATAP SINGH Vs. SPECIAL JUDGE/ADDL DISTRICT JUDGE
|
June 21, 2013 |
PRATAP SINGH Vs. STATE OF UTTARAKHAND
|
November 26, 2013 |
PRATAP SINGH S/O DHARAM SINGH Vs. STATE OF UTTARAKHAND
|
April 1, 2013 |
PRATHIVI SINGH Vs. STATE OF UTTARAKHAND
|
July 3, 2013 |
PRATHIVI SINGH & ANOTHER Vs. STATE OF UTTARAKHAND
|
July 7, 2013 |
PRAVEEN Vs. STATE OF UTTARAKHAND
|
October 29, 2013 |
PRAVESH & OTHERS Vs. PARVATI DEVI
|
June 11, 2013 |
PREM Vs. STATE OF UTTARANCHAL
|
October 28, 2013 |
PREM BALA SAINI Vs. STATE OF UTTARAKHAND & ANOTHER
|
April 3, 2013 |
PREM DAS GUPTA Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 8, 2013 |
PREM LAL Vs. STATE OF UTTARAKHAND
|
April 15, 2013 |
PREM LAL VERMA Vs. TARA DEVI & OTHERS
|
May 7, 2013 |
PREM LAXMI AND OTHERS Vs. SUMAN RANI
|
December 11, 2013 |
PREM SHAHI Vs. STATE OF UTTARAKHAND
|
April 16, 2013 |
PREM SHANKAR PAL AND 2 OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 22, 2013 |
PREM SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 18, 2013 |
PREM SINGH Vs. SHANKAR DUTT PATHAK
|
May 3, 2013 |
PREMA D/O RAM KISHAN SHARMA Vs. STATE OF UTTARAKHAND
|
March 18, 2013 |
PREMA DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 29, 2013 |
PREMA JOSHI Vs. DINESH CHANDRA GOEL
|
November 25, 2013 |
PREMA SHAH Vs. STATE OF UTTARAKHAND
|
March 19, 2013 |
PREMA SHAH Vs. STATE OF UTTARAKHAND
|
January 19, 2013 |
PREMLATA PANWAR Vs. DISTRICT EDUCATION OFFICER
|
April 1, 2013 |
PRITAM KAUR W/O TIRATH SINGH Vs. KANWAL JEET SINGH @ RANA S/O RANA PRAKASH SINGH & ORS
|
November 25, 2013 |
PRITAM SINGH Vs. STATE OF UTTARAKHAND
|
June 18, 2013 |
PURAN LAL Vs. STATE OF UTTARANCHAL
|
February 21, 2013 |
PURAN SINGH Vs. UNION OF INDIA
|
March 6, 2013 |
PURSHOTAM INDUSTRIES LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
July 18, 2013 |
PURUSHOTTAM THALWAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 14, 2013 |
PUSHKAR SINGH BORA Vs. STATE OF UTTARAKHAND
|
August 23, 2013 |
PUSHKAR SINGH KHATI Vs. STATE OF UTTARAKHAND
|
August 14, 2013 |
PUSHPA DEVI Vs. RAMESH
|
March 18, 2013 |
PUSHPA DEVI AND ANOTHER Vs. LAKHAN SINGH
|
December 28, 2013 |
PUSHPA DEVI; PRATIBHA; SANDEEP SINGH Vs. KHARAK SINGH
|
October 5, 2013 |
PUSHPA SAXENA; MAHESH CHANDRA SAXENA Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
|
July 18, 2013 |
PUSHPLATA TAMTA Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 23, 2013 |
QYAUUM Vs. DEVENDRA SOOD
|
August 1, 2013 |
R.D. SHARMA Vs. STATE OF UTTARAKHAND
|
September 30, 2013 |
R.G. UPADHYAY Vs. STATE OF UTTARANCHAL AND OTHERS
|
October 30, 2013 |
R.P. SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
January 23, 2013 |
R.V. MAN POWER SOLUTION Vs. COMMR. OF CUS. AND CENTRAL EXCISE
|
March 1, 2013 |
RACHNA DEVI Vs. STATE OF UTTARAKHAND
|
February 13, 2013 |
RADHA, W/O SAPAN ADHIKARI Vs. STATE OF UTTARAKHAND THROUGH SECRETARY
|
February 13, 2013 |
RADHEY RAM @ ASHA RAM @ RAM Vs. STATE OF UTTRANCHAL (NOW STATE OF UTTRAKHAND)
|
April 11, 2013 |
RAEES Vs. STATE OF UTTARANCHAL
|
July 15, 2013 |
RAEES AHMAD Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 19, 2013 |
RAEES AHMAD Vs. STATE OF UTTARAKHAND
|
July 31, 2013 |
RAEES AHMAD AND ORS Vs. ABDUL SALAM AND ORS
|
April 18, 2013 |
RAGHUVEER SINGH Vs. STATE OF UTTARAKHAND
|
June 11, 2013 |
RAGHUVIR Vs. STATE OF UTTARANCHAL
|
July 12, 2013 |
RAHUL BARHAT Vs. STATE OF UTTARAKHAND
|
December 26, 2013 |
RAHUL SAHGAL Vs. STATE OF UTTARAKHAND
|
May 15, 2013 |
RAIS AHMAD Vs. STATE OF UTTARAKHAND THROUGH SECRETARY
|
June 13, 2013 |
RAJ KUMAR Vs. STATE OF UTTARAKHAND
|
July 17, 2013 |
RAJ KUMAR @ RAJNU Vs. STATE OF UTTARAKHAND
|
October 9, 2013 |
RAJ KUMAR GARG Vs. STATE OF UTTARAKHAND
|
July 2, 2013 |
RAJ KUMAR KAKKAR Vs. STATE OF UTTARAKHAND
|
March 1, 2013 |
RAJBEER SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 23, 2013 |
RAJBINDER KAUR DHILLON Vs. STATE OF UTTARAKHAND
|
May 6, 2013 |
RAJEEV KUMAR GUPTA Vs. STATE OF UTTARANCHAL AND ANOTHER
|
June 18, 2013 |
RAJENDER Vs. STATE OF UTTARAKHAND
|
November 11, 2013 |
RAJENDRA Vs. C B I
|
June 11, 2013 |
RAJENDRA BHARDWAJ Vs. ASHA VERMA
|
March 12, 2013 |
RAJENDRA DUTT KOTHARI Vs. NATHI PRASAD KOTHARI; NAGENDRA PRASAD KOTHARI; PRABHA DEVI, W/O LATE SRI RAVINDRA DUTT KOTHARI; DEEPAK KAPOOR
|
May 23, 2013 |
RAJENDRA GUPTA Vs. STATE OF UTTARANCHAL
|
December 30, 2013 |
RAJENDRA KUMAR S/O HARKISAHAN SINGH Vs. SATE OF UTTARAKHAND
|
June 18, 2013 |
RAJENDRA KUMAR SHARMA Vs. DISTRICT MAGISTRATE, HARIDWAR AND OTHERS
|
November 21, 2013 |
RAJENDRA PRASAD Vs. VINEET KUMAR
|
August 23, 2013 |
RAJENDRA PRASAD CHANDRAWAL Vs. STATE OF UTTARAKHAND
|
May 14, 2013 |
RAJENDRA PRASAD GAIROLA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 24, 2013 |
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 27, 2013 |
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 16, 2013 |
RAJENDRA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
|
November 19, 2013 |
RAJENDRA SINGH RAWAT Vs. HEMWATI NANDAN BAHAGUNA, GARHWAL UNIVERSITY AND OTHERS
|
August 20, 2013 |
RAJENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
July 1, 2013 |
RAJENDRA SINGH S/O JAGAT SINGH Vs. STATE OF UTTARANCHAL
|
March 8, 2013 |
RAJENDRA SINGH TWO Vs. STATE OF UTTARAKHAND
|
November 12, 2013 |
RAJESH Vs. STATE OF UTTARAKHAND
|
March 13, 2013 |
RAJESH Vs. STATE OF UTTARAKHAND
|
October 9, 2013 |
RAJESH Vs. STATE OF UTTARAKHAND
|
May 8, 2013 |
RAJESH AND ANOTHER Vs. STATE OF UTTARANCHAL
|
November 16, 2013 |
RAJESH KUMAR AGARWAL Vs. ITO
|
June 25, 2013 |
RAJESH KUMAR MAMGAIN Vs. RAJ SINGH
|
August 8, 2013 |
RAJESH KUMAR SURI Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 25, 2013 |
RAJESH MAHESH GUPTA Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 14, 2013 |
RAJESH PANDEY Vs. STATE OF UTTARAKHAND
|
January 2, 2013 |
RAJESH SINGH BHANDARI Vs. STATE OF UTTARANCHAL
|
April 16, 2013 |
RAJIV KUMAR @ RAJU Vs. STATE OF UTTARAKHAND
|
November 12, 2013 |
RAJKUMAR Vs. JITENDRA RATHI
|
June 11, 2013 |
RAJKUMAR Vs. STATE OF UTTARAKHAND & OTHERS
|
March 6, 2013 |
RAJNEESH ALIAS ALIBAKSH Vs. STATE OF UTTARAKHAND
|
March 19, 2013 |
RAJNESH @ KANHAYA Vs. STATE OF UTTARAKHAND
|
April 18, 2013 |
RAJNI Vs. STATE OF UTTARAKHAND
|
February 4, 2013 |
RAJNIKANT BAJPAI Vs. STATE OF UTTARAKHAND
|
June 24, 2013 |
RAJU Vs. STATE OF UTTARAKHAND
|
June 28, 2013 |
RAJU Vs. STATE OF UTTARAKHAND
|
March 19, 2013 |
RAJU MANDAL Vs. STATE OF UTTARAKHAND
|
April 9, 2013 |
RAJU S/O MANFULLA Vs. STATE OF UTTRANCHAL (NOW STATE OF UTTARAKHAND)
|
March 7, 2013 |
RAJU THAPA Vs. STATE OF UTTARAKHAND
|
July 25, 2013 |
RAJVEER SINGH Vs. LAXMI DEVI
|
August 21, 2013 |
RAKESH Vs. SHANKAR LAL AND OTHERS
|
July 29, 2013 |
RAKESH AND OTHERS Vs. STATE OF UTTARAKHAND
|
January 2, 2013 |
RAKESH KHURANA Vs. JAITOON
|
May 15, 2013 |
RAKESH KUMAR Vs. STATE OF UTTARAKHAND
|
July 4, 2013 |
RAKESH KUMAR Vs. STATE OF UTTARAKHAND
|
August 30, 2013 |
RAKESH KUMAR AND ANOTHER Vs. GOPAL
|
May 27, 2013 |
RAKESH KUMAR TRIPATHI AND OTHERS Vs. THE HONBLE HIGH COURT OF UTTARAKHAND AND OTHERS
|
March 15, 2013 |
RAKESH S/O CHOTTE LAL Vs. STATE OF UTTARANCHAL
|
November 29, 2013 |
RAKESH S/O LATE KANGU SWAMI Vs. STATE OF UTTARAKHAND
|
July 15, 2013 |
RAKESH SINGH Vs. STATE OF UTTARAKHAND
|
January 1, 2013 |
RAKESH SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 9, 2013 |
RAKESH VERMA Vs. VIPIN VERMA
|
December 18, 2013 |
RAM BADAL VERMA Vs. STATE OF UTTARAKHAND
|
January 2, 2013 |
RAM BAHADUR Vs. STATE OF UTTARAKHAND
|
August 5, 2013 |
RAM CHANDAR AND ORS Vs. LAL SINGH S/O GENDA RAM
|
March 12, 2013 |
RAM DAI Vs. STATE OF UTTARAKHAND
|
September 2, 2013 |
RAM DAYAL GOYAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 30, 2013 |
RAM GOPAL S/O SRI SOBRAN SINGH Vs. STATE OF UTTARAKHAND
|
March 13, 2013 |
RAM KRISHAN Vs. STATE OF UTTARAKHAND
|
June 17, 2013 |
RAM KUMAR @ BOBY Vs. STATE OF UTTARAKHAND
|
June 24, 2013 |
RAM KUMAR @ RAJ KUMAR Vs. STATE OF UTTARAKHAND
|
April 16, 2013 |
RAM KUMAR SHARMA Vs. RUKMANI MAI DHARAMSHALA TRUST & OTHERS
|
July 16, 2013 |
RAM KUMAR SHARMA Vs. OM TRADERS
|
August 8, 2013 |
RAM LAL AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 24, 2013 |
RAM NIWAS AGARWAL S/O LATE TIRKHARAM AGRAWAL Vs. SUNEEL KUMAR, S/O LATE TULA RAM; SUNEETA W/O SUNEEL KUMAR AND ORS
|
August 6, 2013 |
RAM NIWAS GUPTA AND 5 OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 4, 2013 |
RAM PRAKASH MURAV Vs. STATE OF UTTARANCHAL
|
July 4, 2013 |
RAM PRASAD Vs. PRESCRIBED AUTHORITY
|
September 9, 2013 |
RAM PRASAD ALIAS LATURI Vs. STATE OF UTTARANCHAL
|
August 13, 2013 |
RAM PRASAD VERMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
December 13, 2013 |
RAM PURI Vs. USHA SHARMA
|
April 18, 2013 |
RAM SINGH AND TWO OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 19, 2013 |
RAM SWAROOP Vs. STATE OF UTTARAKHAND
|
February 28, 2013 |
RAM SWAROOP AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 30, 2013 |
RAM TEJ VERMA Vs. STATE OF UTTARAKHAND
|
July 19, 2013 |
RAMAN KANWAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 5, 2013 |
RAMESH CHAND AGARWAL Vs. HEMA AGARWAL
|
July 3, 2013 |
RAMESH CHANDRA KASHYAP, S/O BADRI PRASAD Vs. STATE OF UTTARANCHAL AND ORS
|
March 8, 2013 |
RAMESH CHANDRA PANDEY Vs. NANDI DEVI & OTHERS
|
August 7, 2013 |
RAMESH CHANDRA SAXENA Vs. STATE OF UTTARAKHAND & OTHERS
|
October 24, 2013 |
RAMESH CHANDRA SINGH BISHT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
November 25, 2013 |
RAMESH CHANDRA TEWARI Vs. PRADHAN PRABANDHAK, DUGDH UTPADAK SAHKARI SANGH LTD & ORS
|
February 26, 2013 |
RAMESH JOSHI Vs. STATE OF UTTARANCHAL
|
March 6, 2013 |
RAMESH KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 21, 2013 |
RAMESH NATH Vs. STATE OF UTTARAKHAND
|
July 11, 2013 |
RAMESH RAM Vs. STATE OF UTTARAKHAND
|
April 30, 2013 |
RAMESH SINGH Vs. STATE OF UTTARAKHAND
|
August 1, 2013 |
RAMESH TANWAR Vs. BALKAR SINGH
|
December 27, 2013 |
RAMESHWARI DEVI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 1, 2013 |
RAMESHWARI DEVI Vs. STATE OF UTTARAKHAND
|
October 7, 2013 |
RAMPAL SINGH CHAUHAN AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 27, 2013 |
RANI BALA Vs. DEEPA BALA
|
April 26, 2013 |
RANJEET KUMAR Vs. STATE OF UTTARAKHAND
|
August 21, 2013 |
RANJEET SINGH Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
|
September 18, 2013 |
RASEELA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 5, 2013 |
RATNAMANI NAUTIYAL Vs. STATE OF UTTARAKHAND & OTHERS
|
November 13, 2013 |
RATNANJALI MISHRA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 30, 2013 |
RAVI DAS S/O RAMESH DAS Vs. STATE OF UTTARAKHAND
|
March 21, 2013 |
RAVI KUMAR Vs. STATE OF UTTARAKHAND
|
July 1, 2013 |
RAVINDER KUMAR Vs. STATE OF UTTARAKHAND
|
November 21, 2013 |
RAVINDER SINGH Vs. STATE OF UTTARANCHAL
|
May 27, 2013 |
RAVINDER SINGH CHAUDHARY Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 6, 2013 |
RAVINDRA ANAND Vs. DHARAM VEER MEHTA
|
October 31, 2013 |
RAVINDRA KUMAR TRIPATHI & ANOTHER Vs. SHAHID HUSSAIN
|
May 30, 2013 |
RAVINDRA PAL SINGH NEGI Vs. STATE OF UTTARAKHAND
|
July 8, 2013 |
RAVINDRA PATHAK Vs. ANIRUDH KATOCH
|
September 10, 2013 |
RAVINDRA SINGH Vs. STATE OF U P AND OTHERS
|
May 22, 2013 |
RAVINDRA SINGH Vs. STATE OF UTTARAKHAND
|
June 17, 2013 |
RAVINDRA SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 27, 2013 |
RAVINDRA SINGH KATARIA Vs. RAJKUMAR AND ORS
|
April 22, 2013 |
REENA Vs. STATE OF UTTARAKHAND
|
August 12, 2013 |
REENA MITTAL AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
March 7, 2013 |
REETA MATHUR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 29, 2013 |
REKHA Vs. OM PRAKASH
|
July 9, 2013 |
RENU PARGAI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 25, 2013 |
RESIDENTS OF MELVILLE COMPOUND Vs. UNION OF INDIA AND OTHERS
|
November 29, 2013 |
REWAT LAL Vs. BHUSHAN KUMAR ARORA
|
June 25, 2013 |
RISHI ALIAS RISHIRAJ WALIA Vs. STATE OF UTTARAKHAND & OTHERS
|
December 9, 2013 |
RISHI RAM NAUTIYAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 29, 2013 |
RISHIPAL Vs. STATE OF UTTARANCHAL
|
April 4, 2013 |
RISHIPAL AND TWO OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 27, 2013 |
RISHU KAUSHIK Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 6, 2013 |
RITA BAHUGUNA JOSHI AND TWO OTHERS Vs. STATE OF UTTARKAHAND
|
May 1, 2013 |
RITA RANA Vs. PRADEEP KUMAR
|
July 25, 2013 |
ROHINI (MINOR) D/O RAKESH SINGH Vs. BHARAT SINGH S/O BAKHTAWAR SINGH AND ANOTHER
|
March 4, 2013 |
ROHIT KUMAR SACHDEVA Vs. STATE OF UTTARAKHAND
|
February 12, 2013 |
ROHIT SANDIL Vs. PRIYANKA SANDIL
|
April 22, 2013 |
ROOP CHANDRA Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR
|
January 24, 2013 |
ROSHAN LAL GANDHI Vs. DIGDAMBER JAIN PANCHAYATI MANDIR BHAWAN
|
July 4, 2013 |
ROSHAN SINGH Vs. STATE OF UTTARANCHAL
|
June 25, 2013 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs. PRATIMA DEVI, W/O LATE BHAROSE LAL
|
May 30, 2013 |
RUKMANI DEVI Vs. MUSSOORIE DEHRADUN DEVELOPMENT
|
February 25, 2013 |
S.C. MATHUR Vs. STATE OF UTTARAKHAND
|
December 31, 2013 |
SABIR S/O ARIF Vs. STATE OF UTTARAKHAND
|
November 21, 2013 |
SACHIN Vs. STATE OF UTTARAKHAND
|
July 2, 2013 |
SADA NAND S/O KAMLAPATI (SINCE DECEASED) Vs. ISHWARI DUTT S/O BISHAN DUTT
|
May 14, 2013 |
SADDA Vs. STATE OF UTTARAKHAND
|
August 14, 2013 |
SAHARA INDUSTRIES Vs. STATE BANK OF INDIA
|
November 25, 2013 |
SAHBUDDIN Vs. STATE OF UTTARAKHAND
|
June 20, 2013 |
SAHID HASAN AND THREE OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
December 12, 2013 |
SAIN SINGH Vs. STATE OF UTTARAKHAND
|
September 27, 2013 |
SAJAN CHAUDHARY Vs. STATE OF UTTARAKHAND
|
January 2, 2013 |
SAJJAD; AFSAR; RAJESH Vs. STATE OF UTTARAKHAND
|
August 7, 2013 |
SAJJAN KUMAR GOEL Vs. STATE OF UTTARANCHAL
|
December 30, 2013 |
SAKHAWAT HUSSAIN AND ANOTHER Vs. STATE OF UTTARAKHAND
|
November 26, 2013 |
SALEEM Vs. STATE OF UTTARAKHAND
|
July 8, 2013 |
SALIM AND OTHERS Vs. STATE OF UTTARAKHAND
|
August 22, 2013 |
SAMI RAZA KHAN Vs. MANOJ MEHRA
|
April 6, 2013 |
SAMSHAD S/O RASHID Vs. STATE OF UTTARAKHAND AND ORS
|
May 8, 2013 |
SAMSUNG HEAVY INDUSTRIES CO. LTD. Vs. DIRECTOR OF INCOME TAX
|
December 27, 2013 |
SANDEEP @ SONU Vs. STATE OF UTTARAKHAND
|
March 14, 2013 |
SANDEEP BADOUNI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 21, 2013 |
SANDEEP KUMAR Vs. STATE OF UTTARAKHAND
|
April 22, 2013 |
SANDEEP KUMAR AND ORS. Vs. VIMAL SETHI AND ORS.
|
August 17, 2013 |
SANDEEP MEWAR Vs. PRINCIPAL JUDGE, FAMILY COURT AND OTHERS
|
April 30, 2013 |
SANDEEP TEWARI Vs. STATE OF UTTARANCHAL AND OTHERS
|
April 3, 2013 |
SANGEETA Vs. KAVITA DEVI
|
November 12, 2013 |
SANJAI KUMAR Vs. STATE OF UTTARAKHAND
|
June 11, 2013 |
SANJAI KUMAR MOHAN NIGAM Vs. LABOUR COURT P.O. LABOUR COURT, DEHRADUN
|
September 11, 2013 |
SANJAY GARG Vs. STATE OF UTTARAKHAND
|
June 19, 2013 |
SANJAY GUPTA Vs. STATE OF UTTARAKHAND & OTHERS
|
December 18, 2013 |
SANJAY KUMAR VARSHNEY Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 20, 2013 |
SANJAY KUMAR VERMA Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 14, 2013 |
SANJAY RAI Vs. STATE OF UTTARANCHAL
|
August 5, 2013 |
SANJAY RAM TAMTA Vs. STATE OF UTTARAKHAND
|
April 22, 2013 |
SANJAY SAWNEY Vs. SANTHOSH SAWNEY
|
March 18, 2013 |
SANJAY SAWNEY S/O NAND LAL SAWNEY Vs. SANTHSH SAWNEY W/O PRAN NATH SAWNEY AND ANOTHER
|
March 18, 2013 |
SANJAY SHARMA Vs. STATE OF UTTARAKHAND
|
April 1, 2013 |
SANJEEV @ BANTI S/O PYARE LAL Vs. STATE OF UTTRANCHAL (NOW STATE OF UTTARAKHAND)
|
March 14, 2013 |
SANJEEV AGARWAL Vs. STATE OF UTTARAKHAND
|
September 24, 2013 |
SANJEEV AND THREE OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 12, 2013 |
SANJEEV BUDHAKOTI Vs. MANJU BUDHAKOTI
|
September 4, 2013 |
SANJEEV KUMAR VERMA Vs. SHANKAR DUTT PATHAK AND OTHERS.
|
August 20, 2013 |
SANJIV KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
August 8, 2013 |
SANJU LAL Vs. STATE OF UTTARAKHAND
|
September 6, 2013 |
SANPRIT SINGH @ NISHU S/O BALJEET SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY
|
February 15, 2013 |
SANTOSH DEVI Vs. SHIV MANDIR BAJPUR
|
November 14, 2013 |
SANTOSH DEVI Vs. STATE OF UTTARAKHAND
|
April 3, 2013 |
SANTOSH KUMAR Vs. ASHA BUDAKOTI
|
June 13, 2013 |
SANTOSH KUMAR BAGLA AND OTHERS Vs. STATE OF UTTARANCHAL AND ANOTHER
|
July 19, 2013 |
SANTOSH KUMAR RAI Vs. STATE OF UTTARAKHAND
|
August 23, 2013 |
SANTOSH KUMAR SINGH Vs. STATE OF UTTARAKHAND
|
June 28, 2013 |
SANTOSH PAL Vs. NAND KISHORE AND OTHERS
|
September 5, 2013 |
SANTOSH VERMA Vs. SUNIL KUMAR GUPTA
|
July 23, 2013 |
SANTOSHI DEVI Vs. STATE OF UTTARAKHAND
|
October 4, 2013 |
SARAL WIRE CRAFT PVT. LTD. Vs. CESTAT
|
June 11, 2013 |
SARDARNI SIMRITA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 12, 2013 |
SARDOOL SINGH Vs. STATE OF UTTARANCHAL & ANOTHER
|
March 8, 2013 |
SARIKA SETHI Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 28, 2013 |
SARJU Vs. SATE OF UTTARAKHAND
|
March 20, 2013 |
SARLA DEVI Vs. DISTRICT JUDGE
|
August 20, 2013 |
SAROJU LAL Vs. STATE OF UTTARANCHAL
|
May 28, 2013 |
SASHIBALA RAWAT Vs. STATE OF UTTARAKHAND
|
May 30, 2013 |
SATBIR @ PIL Vs. STATE OF UTTARAKHAND
|
April 4, 2013 |
SATBIR SEHRAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 7, 2013 |
SATENDRA PAL SINGH Vs. STATE OF UTTARAKHAND
|
June 27, 2013 |
SATENDRA SINGH S/O NANDAN SINGH Vs. STATE OF UTTARAKHAND
|
May 24, 2013 |
SATISH Vs. STATE OF UTTARAKHAND
|
January 1, 2013 |
SATISH KUMAR Vs. VIBHU GOYAL AND OTHERS
|
October 21, 2013 |
SATISH KUMAR AND 3 OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
April 6, 2013 |
SATISH KUMAR MISHRA Vs. WOODCASTLE SPA & RESORTS
|
May 7, 2013 |
SATISH LAL Vs. STATE OF UTTARAKHAND
|
July 5, 2013 |
SATNAM SINGH Vs. THE STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
May 31, 2013 |
SATPAL Vs. STATE OF UTTARAKHAND
|
March 4, 2013 |
SATPAL @ SATYAPAL Vs. STATE OF UTTARAKHAND
|
February 6, 2013 |
SATPAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 12, 2013 |
SATPAL VERMA AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 12, 2013 |
SATTAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 7, 2013 |
SATVEER SINGH YADAV Vs. STATE OF UTTARAKHAND
|
May 8, 2013 |
SATYA PRAKASH S/O SHIV CHARAN Vs. STATE OF UTTARAKHAND
|
August 2, 2013 |
SATYA VEER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 23, 2013 |
SATYAM AUTO COMPONENTS LTD. Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 11, 2013 |
SATYAPAL ANEJA Vs. RAJAN KHANNA
|
January 3, 2013 |
SATYE SINGH & ANOTHER Vs. STATE OF UTTARAKHAND
|
August 29, 2013 |
SATYENDRA Vs. PHULLAN
|
April 23, 2013 |
SATYENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 10, 2013 |
SAURAJ KUMAR RANA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
January 3, 2013 |
SAVEZ S/O VAZID Vs. STATE OF UTTARAKHAND
|
December 3, 2013 |
SAVITA POPLI Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED
|
December 3, 2013 |
SAVITRI VERMA Vs. RANJIT SINGH
|
February 28, 2013 |
SEC /G M , DISTT COOP BANK LTD Vs. REGISTRAR, COOP SOCIETIES
|
February 25, 2013 |
SEETA RAM Vs. STATE OF UTTARANCHAL AND OTHERS
|
January 1, 2013 |
SEPOY / DRIVER RADHE SHYAM JANGID Vs. UNION OF INDIA & OTHERS
|
August 14, 2013 |
SETU RAM Vs. STATE OF UTTARAKHAND
|
September 27, 2013 |
SETU SHARMA Vs. DEEPA SHARMA
|
October 7, 2013 |
SEVA SINGH Vs. STATE OF UTTARAKHAND
|
March 6, 2013 |
SEVAK RAM S/O RAM DAYAL Vs. CHANCHAL GUPTA W/O LAV KUMAR GUPTA
|
May 13, 2013 |
SEVITAM PANDEY Vs. STATE OF UTTARAKHAND
|
June 12, 2013 |
SH DEEPAK OBEROI Vs. SH VIRENDRA SEHGAL
|
January 18, 2013 |
SH. PREM KUMAR MISHRA & ANOTHER Vs. TEHSILDAR, RAMNAGAR & OTHERS
|
October 8, 2013 |
SHADI LAL Vs. UP-SANCHALAK CHAKBANDI/COLLECTOR HARIDWAR & OTHERS
|
August 16, 2013 |
SHAGUFTA PARVEN Vs. SHIRAJ SIDDIQUE & TWO
|
March 7, 2013 |
SHAHID Vs. STATE OF UTTARAKHAND
|
April 12, 2013 |
SHAHRUKH Vs. STATE OF UTTARAKHAND
|
January 2, 2013 |
SHAILENDRI UNIYAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 12, 2013 |
SHAKEEL HASAN Vs. STATE ADVISORY COMMITTEE & OTHERS
|
December 2, 2013 |
SHAKIB Vs. STATE OF UTTARAKHAND
|
July 26, 2013 |
SHAKIR @ MANGOORA Vs. STATE OF UTTARAKHAND
|
July 23, 2013 |
SHAKUNTALA AND TWO OTHERS Vs. STATE OF UTTARANCHAL
|
November 13, 2013 |
SHALIGRAM PAITWAL S/O LATE RATI RAM PAITWAL AND ANOTHER Vs. RAMESH SABBARWAL S/O LATE JAGAT RAM SABBARWAL AND OTHERS
|
May 8, 2013 |
SHAMBHU PRASAD JUYAL Vs. STATE BANK OF INDIA
|
November 20, 2013 |
SHAMSHAD AHMAD AND ORS. Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITIES AND ORS.
|
December 28, 2013 |
SHANKY (JUVENILE) S/O RISHIPAL Vs. STATE OF UTTARAKHAND
|
July 30, 2013 |
SHANTI DEVI Vs. STATE OF UTTARAKHAND
|
September 4, 2013 |
SHANTI DEVI AND ORS Vs. STATE OF UTTARANCHAL AND ORS
|
October 28, 2013 |
SHASHI BALA Vs. ADDITIONAL DISTRICT JUDGE/F T C III DEHRADUN & OTHERS
|
July 29, 2013 |
SHASHI BALA AND TWO OTHERS Vs. STATE OF UTTARAKHAND
|
April 4, 2013 |
SHASHI BHUSHAN S/O HIRA LAL AND ORS Vs. BOARD OF REVENUE AT ALLAHABAD AND OTHERS
|
October 3, 2013 |
SHAUKAT ALI @ LALLA Vs. STATE OF UTTARAKHAND
|
May 16, 2013 |
SHEELA BHATT Vs. DIRECTOR REHABILITATION/ DISTRICT MAGISTRATE, TEHRI GARHWAL AND OTHERS
|
August 29, 2013 |
SHEELA W/O SHRI INDARPAL JATAV Vs. STATE OF UTTARAKHAND
|
July 9, 2013 |
SHEKHAR JOSHI Vs. STATE OF UTTARAKHAND
|
July 4, 2013 |
SHER MOHAMMAD Vs. VINOD PRAKASH
|
August 12, 2013 |
SHER SINGH Vs. STATS OF UTTARANCHAL
|
March 20, 2013 |
SHER SINGH PUNDIR Vs. KUNWAR SINGH TOMAR
|
April 12, 2013 |
SHERU Vs. STATE OF UTTARAKHAND
|
July 2, 2013 |
SHEZAD; SAHISTA; RASHID Vs. STATE OF UTTARAKHAND
|
August 5, 2013 |
SHILPI GAGNEJA AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 28, 2013 |
SHIV RAJ SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 12, 2013 |
SHIV RAM S/O LACHHI RAM Vs. STATE OF UTTARAKHAND
|
July 29, 2013 |
SHIV RATAN KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 28, 2013 |
SHIVANAND PANDEY Vs. RAJENDRA KUMAR PANDEY
|
January 4, 2013 |
SHOORVEER SINGH Vs. HEERA SINGH
|
May 1, 2013 |
SHOWAT SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 30, 2013 |
SHRAWAN KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND
|
June 14, 2013 |
SHRAWAN KUMAR AND ORS. Vs. ASHA
|
December 26, 2013 |
SHRAWAN, S/O NORTU Vs. STATE OF UTTARAKHAND AND ORS
|
May 23, 2013 |
SHYAM LAL SINGHLA Vs. STATE OF UTTARAKHAND
|
June 18, 2013 |
SHYAM LAL YADAV AND OTHERS Vs. STATE OF UTTARAKHAND
|
November 16, 2013 |
SHYAM NARAIN MISHRA Vs. D S BISHT AND SONS
|
June 26, 2013 |
SHYAM PRAKASH SRIVASTAVA & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 5, 2013 |
SHYAM PULP & BOARD MILLS PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAX
|
March 12, 2013 |
SHYAM SHARMA & OTHERS Vs. STATE
|
July 25, 2013 |
SIKAND CONSTRUCTION (PROJECTS) COMPANY Vs. U P STATE ELECTRICITY BOARD SERVICE; U P JAL VIDYUT NIGAM LTD
|
July 31, 2013 |
SINGARI Vs. SHANTI DEVI
|
May 22, 2013 |
SITO AND 3 OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 21, 2013 |
SMT. KALAWATI BHAGAT Vs. MOHAMMAD YASIN & ORS.
|
June 27, 2013 |
SMT. MANISHA DEVI AND THREE OTHERS Vs. RAMESH RAWAT
|
October 21, 2013 |
SMT. SANDHYA PANWAR & ANOTHER Vs. SHRI JIVAN SINGH & ANOTHER
|
June 26, 2013 |
SMT. URMILA Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 16, 2013 |
SNEHLATA BHANDARI Vs. STATE OF UTTARAKHAND
|
March 12, 2013 |
SOBAT SINGH SAJWAN Vs. KAUSHALYA DEVI
|
May 14, 2013 |
SOHAN DASS Vs. STATE OF UTTARAKHAND
|
June 10, 2013 |
SOHAN LAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
August 12, 2013 |
SOHAN SINGH ALIAS SONU Vs. STATE OF UTTARAKHAND
|
May 16, 2013 |
SOHAN VIR SINGH Vs. KUNWAR SINGH
|
May 21, 2013 |
SOMNATH Vs. STATE OF UTTARAKHAND
|
April 9, 2013 |
SOMNATH Vs. STATE OF UTTARAKHAND
|
June 10, 2013 |
SONTU Vs. STATE OF UTTARAKHAND
|
March 4, 2013 |
SONU Vs. STATE OF UTTARAKHAND
|
September 3, 2013 |
SONU @ MANISH KUMAR Vs. STATE OF UTTARAKHAND
|
May 15, 2013 |
SONU ALIAS PRADEEP Vs. STATE OF UTTARAKHAND
|
December 6, 2013 |
SONU KUMAR Vs. STATE OF UTTARAKHAND
|
December 6, 2013 |
SONU MISHRA AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 22, 2013 |
SONU SHARMA @ ASHWANI S/O NARENDRA SHARMA Vs. STATE OF UTTARAKHAND
|
March 21, 2013 |
SOVEN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 30, 2013 |
SRI VIDYAVRAT SHARMA Vs. DR. K.P. SINGH
|
September 16, 2013 |
STATE Vs. BHUPENDRA SINGH
|
June 26, 2013 |
STATE Vs. HASSIN AND TWO OTHERS
|
July 2, 2013 |
STATE Vs. RANJANA DEVI
|
July 11, 2013 |
STATE Vs. FAIYAZ AND OTHERS
|
July 11, 2013 |
STATE Vs. JAS PAL SINGH
|
August 13, 2013 |
STATE & ANOTHER Vs. MANI RAM BAHUGUNA
|
February 27, 2013 |
STATE OF U P Vs. UMESH GUPTA AND ANOTHER
|
June 13, 2013 |
STATE OF U P Vs. KUNDAN SINGH
|
February 28, 2013 |
STATE OF U P & ANOTHER Vs. KUNWAR SINGH NEGI
|
April 1, 2013 |
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. RAJ KUMAR SINGH & OTHERS
|
May 7, 2013 |
STATE OF UTTARAKHAND Vs. UMA DUTT; SUSHILA DEVI; MAHESH
|
May 7, 2013 |
STATE OF UTTARAKHAND Vs. ABDUL RAHMAN
|
April 29, 2013 |
STATE OF UTTARAKHAND Vs. KAMAL SINGH S/O GAINA SINGH R/O PALKOT; JYOTI S/O BHANA; SABLA S/O MATU R/O MATHKHANI
|
April 4, 2013 |
STATE OF UTTARAKHAND Vs. JAGDISH AND OTHERS
|
April 4, 2013 |
STATE OF UTTARAKHAND Vs. CONSTABLE SASHI SHANKAR RAI
|
April 5, 2013 |
STATE OF UTTARAKHAND Vs. HARBANS SINGH @ BANSI S/O BACHAN SINGH; SUKHVINDER SINGH @ SUKHHA S/O HARBANSH SINGH @ BANSI AND ORS
|
April 4, 2013 |
STATE OF UTTARAKHAND Vs. J S RAI
|
April 8, 2013 |
STATE OF UTTARAKHAND Vs. MANOJ SHARMA AND OTHERS
|
April 16, 2013 |
STATE OF UTTARAKHAND Vs. RAM LAL & OTHERS
|
January 2, 2013 |
STATE OF UTTARAKHAND Vs. SANJAY
|
December 3, 2013 |
STATE OF UTTARAKHAND Vs. JULIYA ALIAS GORI
|
December 3, 2013 |
STATE OF UTTARAKHAND Vs. SHAKEEL
|
March 18, 2013 |
STATE OF UTTARAKHAND Vs. NOOR ALAM @ CHHOTA AND ANOTHER
|
June 24, 2013 |
STATE OF UTTARAKHAND Vs. PARAMJEET SINGH
|
July 29, 2013 |
STATE OF UTTARAKHAND Vs. MAHABEER SINGH S/O SHER SINGH
|
September 4, 2013 |
STATE OF UTTARAKHAND Vs. BAHADUR SINGH & OTHERS
|
November 13, 2013 |
STATE OF UTTARAKHAND Vs. BALJEET AND OTHERS
|
October 22, 2013 |
STATE OF UTTARAKHAND Vs. YASHODA
|
October 9, 2013 |
STATE OF UTTARAKHAND Vs. ASHOK KUMAR GARG
|
January 1, 2013 |
STATE OF UTTARAKHAND Vs. DHOOM SINGH
|
June 17, 2013 |
STATE OF UTTARAKHAND Vs. AKHILESH KUMAR AMOLI
|
February 22, 2013 |
STATE OF UTTARAKHAND Vs. NEERU @ NIRANKAR BHATI
|
March 15, 2013 |
STATE OF UTTARAKHAND Vs. JARNAIL SINGH
|
March 19, 2013 |
STATE OF UTTARAKHAND Vs. VIJAY SAHU
|
March 7, 2013 |
STATE OF UTTARAKHAND Vs. RAM SINGH @ RAMA
|
March 1, 2013 |
STATE OF UTTARAKHAND Vs. RAMESH
|
March 1, 2013 |
STATE OF UTTARAKHAND Vs. RIZWAN
|
October 23, 2013 |
STATE OF UTTARAKHAND Vs. MAHIPAL SINGH
|
October 23, 2013 |
STATE OF UTTARAKHAND Vs. DHARMENDRA
|
March 19, 2013 |
STATE OF UTTARAKHAND Vs. VED PRAKASH
|
July 10, 2013 |
STATE OF UTTARAKHAND Vs. SATISH GHAI
|
September 6, 2013 |
STATE OF UTTARAKHAND Vs. PAWAN KUMAR
|
May 9, 2013 |
STATE OF UTTARAKHAND Vs. RITA DEVI
|
June 28, 2013 |
STATE OF UTTARAKHAND Vs. CHIEF JUDICIAL MAGISTRATE
|
February 19, 2013 |
STATE OF UTTARAKHAND Vs. SHOORBEER LAL
|
January 2, 2013 |
STATE OF UTTARAKHAND & OTHERS Vs. DEEP SINGH & OTHERS
|
August 20, 2013 |
STATE OF UTTARAKHAND AND ANOTHER Vs. POORAN SINGH BHANDARI
|
November 28, 2013 |
STATE OF UTTARAKHAND THROUGH ITS COLLECTOR Vs. JAI PRAKASH ASSOCIATES LIMITED
|
July 4, 2013 |
STATE OF UTTARANCHAL Vs. RAJENDRA SINGH
|
January 2, 2013 |
STATE OF UTTARANCHAL Vs. JHANDU
|
January 2, 2013 |
STATE OF UTTARANCHAL Vs. MAHAVEER SINGH CHAUHAN
|
August 16, 2013 |
STATE OF UTTARANCHAL Vs. KUNWARI DEVI AND OTHERS
|
August 23, 2013 |
STATE OF UTTARANCHAL Vs. RAJENDRA SINGH
|
August 23, 2013 |
STATE OF UTTARANCHAL Vs. DASHARATH AND OTHERS
|
August 14, 2013 |
STATE OF UTTARANCHAL Vs. MOHAN LAL AND ANOTHER
|
August 12, 2013 |
STATE OF UTTARANCHAL Vs. KEHAR SINGH AND ANOTHER
|
September 6, 2013 |
STATE OF UTTARANCHAL Vs. DEEP CHAND JOSHI
|
August 26, 2013 |
STATE OF UTTARANCHAL Vs. DEEP CHAND JOSHI
|
August 27, 2013 |
STATE OF UTTARANCHAL Vs. RAMESH CHANDRA GOYAL
|
November 27, 2013 |
STATE OF UTTARANCHAL Vs. SARDAR MANOHAR SINGH @ BABA
|
July 31, 2013 |
STATE OF UTTARANCHAL Vs. KUNWAR SINGH AND OTHERS
|
July 11, 2013 |
STATE OF UTTARANCHAL Vs. CHANDI
|
July 11, 2013 |
STATE OF UTTARANCHAL Vs. SURESH AND OTHERS
|
July 10, 2013 |
STATE OF UTTARANCHAL Vs. J P CHAHAR AND OTHERS
|
July 8, 2013 |
STATE OF UTTARANCHAL Vs. BHARAT RAM SEMWAL
|
July 18, 2013 |
STATE OF UTTARANCHAL Vs. SANJAY RAJ AND THREE OTHERS
|
June 19, 2013 |
STATE OF UTTARANCHAL Vs. GIRISH CHANDRA AND ANOTHER
|
June 17, 2013 |
STATE OF UTTARANCHAL Vs. NASIR AND ANOTHER
|
June 17, 2013 |
STATE OF UTTARANCHAL Vs. SURJIT SINGH S/O KARNAIL SINGH
|
June 13, 2013 |
STATE OF UTTARANCHAL Vs. NARENDRA AND THREE OTHERS
|
June 13, 2013 |
STATE OF UTTARANCHAL Vs. BINDER SINGH SAINI
|
May 13, 2013 |
STATE OF UTTARANCHAL Vs. IBRAJ
|
May 23, 2013 |
STATE OF UTTARANCHAL Vs. SATISH KUMAR NARULA
|
May 22, 2013 |
STATE OF UTTARANCHAL Vs. OM PRAKASH AND OTHERS
|
May 29, 2013 |
STATE OF UTTARANCHAL Vs. BHAJAN LAL AND OTHERS
|
May 28, 2013 |
STATE OF UTTARANCHAL Vs. RANVEER ALIAS RAJESH
|
May 27, 2013 |
STATE OF UTTARANCHAL Vs. LAXMAN SINGH
|
March 18, 2013 |
STATE OF UTTARANCHAL Vs. BHARAT SINGH NEGI
|
March 8, 2013 |
STATE OF UTTARANCHAL Vs. MADAN SINGH @ DHUNDKARI
|
February 28, 2013 |
STATE OF UTTARANCHAL Vs. NAUSHAD AND ANOTHER
|
January 1, 2013 |
STATE OF UTTARANCHAL Vs. RITESH KAPIL AND OTHERS
|
January 1, 2013 |
STATE OF UTTARANCHAL Vs. HEM CHANDRA
|
March 21, 2013 |
STATE OF UTTARANCHAL Vs. ANAND SINGH CHILWAL
|
July 22, 2013 |
STATE OF UTTARANCHAL Vs. BOBBY @ SHER BAHADUR
|
March 7, 2013 |
STATE OF UTTARANCHAL Vs. DILSHAD
|
March 7, 2013 |
STATE OF UTTARANCHAL Vs. CHANDRA PAL
|
June 11, 2013 |
STATE OF UTTARANCHAL Vs. ASHOK KUMAR
|
June 19, 2013 |
STATE OF UTTARANCHAL Vs. ASHOK KUMAR
|
June 10, 2013 |
STATE OF UTTARANCHAL Vs. SHIV RAJ GURANG
|
March 8, 2013 |
STATE OF UTTARANCHAL Vs. NAYAN SINGH
|
March 14, 2013 |
STATE OF UTTARANCHAL Vs. ANIL KUMAR
|
April 1, 2013 |
STATE OF UTTARANCHAL Vs. RAKESH GOYAL
|
March 1, 2013 |
STATE OF UTTARANCHAL Vs. GAJE PAL SINGH
|
August 7, 2013 |
STATE OF UTTARANCHAL Vs. SHEKHAR GUPTA
|
July 15, 2013 |
STATE OF UTTARANCHAL Vs. NAJMA BEGUM
|
May 22, 2013 |
STATE OF UTTARANCHAL Vs. JAI PRAKASH RASTOGI
|
July 3, 2013 |
STATE OF UTTARANCHAL & ORS Vs. AMAR DEV & ANR
|
March 12, 2013 |
STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND) Vs. MUNTZIR S/O NYADAR
|
July 19, 2013 |
STATE OF UTTARANCHAL (NOW UTTARAKHAND) Vs. DEEPAK BISHT S/O PREM SINGH
|
March 7, 2013 |
STATE OF UTTARANCHAL (NOW, STATE OF UTTARAKHAND) Vs. SATISH KUMAR & OTHERS
|
April 4, 2013 |
STATE OF YUTTARAKHAND Vs. BHAGWATI SINGH
|
April 5, 2013 |
STATION MASTER, NORTH EASTERN RAILWAY, LAI KUWAN, NAINITAL AND OTHERS Vs. OM PRAKASH VERMA AND ANR.
|
October 18, 2013 |
STATISH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
|
November 28, 2013 |
SUBHASH AND ANOTHER Vs. RAJENDRA KUMAR
|
June 20, 2013 |
SUBHASH BHATT ALIAS SUBHA BHATT Vs. STATE OF UTTARAKHAND
|
July 22, 2013 |
SUBHASH CHANDRA MITTAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
July 18, 2013 |
SUBHASH CHANDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
December 13, 2013 |
SUBHASH PAIK @ KUTTI Vs. STATE OF UTTARAKHAND
|
May 14, 2013 |
SUBHLESH Vs. STATE OF UTTARAKHAND & ANOTHER
|
August 12, 2013 |
SUDESH KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 13, 2013 |
SUDHA PANT Vs. STATE OF UTTARAKHAND
|
February 11, 2013 |
SUDHIR KUMAR Vs. STATE OF UTTARANCHAL
|
March 21, 2013 |
SUDHIR KUMAR GUPTA Vs. STATE OF UTTARAKHAND
|
August 7, 2013 |
SUDHIR KUMAR SINGH AND OTHERS Vs. STATE OF UTTARKAHAND AND ANOTHER
|
June 10, 2013 |
SUJEET KUMAR Vs. STATE OF UTTARAKHAND
|
June 13, 2013 |
SUKHPAL SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
October 24, 2013 |
SUKHVINDER SINGH Vs. BALDEV VERMA
|
March 22, 2013 |
SUKHVIR Vs. STATE OF UTTARAKHAND
|
April 4, 2013 |
SULTAN SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
September 2, 2013 |
SUMIT AGARWAL @ PRINCE, TILAK RAJ KAUSHIK, AMIT BHAGAT, OM PRAKASH @ KALU, SANDEEP BHAGAT Vs. STATE OF UTTARAKHAND
|
April 10, 2013 |
SUMIT SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
|
September 6, 2013 |
SUMIT TALWAR Vs. STATE OF UTTARAKHAND & ANOTHER
|
November 28, 2013 |
SUMITRA DEVI Vs. STATE OF UTTARAKHAND
|
October 25, 2013 |
SUNARPATI Vs. STATE OF UTTARAKHAND
|
August 27, 2013 |
SUNDARI DEVI AND OTHERS Vs. STATE OF UTTARAKHAND
|
June 18, 2013 |
SUNDER SINGH BISHT Vs. STATE OF UTTARAKHAND
|
April 11, 2013 |
SUNIL @ SUSHIL Vs. STATE OF UTTARAKHAND
|
August 16, 2013 |
SUNIL KUMAR Vs. STATE OF UTTARAKHAND
|
July 25, 2013 |
SUNIL KUMAR Vs. BHARAT HEAVY ELECTRICALS LTD
|
June 19, 2013 |
SUNIL KUMAR Vs. STATE OF UTTARAKHAND
|
March 1, 2013 |
SUNIL KUMAR AND ANOTHER Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OTHERS
|
May 8, 2013 |
SUNIL RATHI Vs. STATE OF UTTARAKHAND
|
October 9, 2013 |
SUNIL SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 20, 2013 |
SUNILKUMAR Vs. STATE OF UTTARAKHAND
|
June 18, 2013 |
SUNITA CHAUHAN Vs. STATE OF UTTARAKHAND
|
July 31, 2013 |
SURABHI RAWAT AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 20, 2013 |
SURAJ SINGH KSHETRI Vs. STATE OF UTTARAKHAND
|
December 10, 2013 |
SURAJ SINGH MEHRA Vs. MEHMOOD AHMAD AND ORS.
|
August 16, 2013 |
SURATI AND ANOTHER Vs. VERSHA
|
December 9, 2013 |
SURENDER SINGH Vs. MOHD YUSUF
|
March 13, 2013 |
SURENDRA Vs. STATE OF UTTARAKHAND
|
March 20, 2013 |
SURENDRA CHADDHA AND ANOTHER Vs. KISHAN MAURYA
|
October 29, 2013 |
SURENDRA DUTT NAUTIYAL Vs. STATE OF UTTARAKHAND
|
January 2, 2013 |
SURENDRA KUMAR & ANOTHER Vs. DISTRICT MAGISTRATE & OTHERS
|
July 23, 2013 |
SURENDRA KUMAR SARPAL Vs. STATE OF UTTARAKHAND
|
April 27, 2013 |
SURENDRA SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 19, 2013 |
SURENDRA SINGH Vs. M.S. TOMAR
|
December 11, 2013 |
SURENDRA SINGH Vs. STATE OF UTTARAKHAND
|
May 22, 2013 |
SURENDRA SINGH @ SURRI Vs. STATE OF UTTARAKHAND
|
May 31, 2013 |
SURENDRA SINGH BISHT Vs. BHAGWAN SINGH BISHT AND OTHERS
|
January 16, 2013 |
SURENDRA SINGH NATH & OTHERS Vs. STATE OF UTTARAKHAND
|
May 21, 2013 |
SURENDRA YADAV Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
February 28, 2013 |
SURESH Vs. STATE OF UTTARANCHAL
|
March 5, 2013 |
SURESH AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 26, 2013 |
SURESH CHANDRA Vs. SATE OF UTTARAKHAND
|
August 14, 2013 |
SURESH CHANDRA JOSHI Vs. SANJAY SAH
|
July 30, 2013 |
SURESH CHANDRA JOSHI Vs. SHYAM SUNDER JAISWAL
|
November 27, 2013 |
SURESH GIRI Vs. STATE OF UTTARAKHAND
|
December 3, 2013 |
SURESH KUMAR SAINI Vs. POWER GRID CORPORATION OF INDIA LTD
|
December 4, 2013 |
SURESH PAL CHAUHAN Vs. STATE OF UTTARANCHAL
|
July 1, 2013 |
SURESH RAM S/O PRATAP RAM Vs. STATE OF UTTARANCHAL
|
May 21, 2013 |
SURINDER KAUR Vs. ISLAM AHMAD
|
February 27, 2013 |
SURINDER KUMAR S/O LATE SHRI PITHAMBAR SINGH Vs. ASHOK KUMAR
|
May 29, 2013 |
SURJEET SINGH Vs. SHANTI DEVI
|
June 27, 2013 |
SURYA POLYPACK PVT. LTD Vs. STATE
|
July 15, 2013 |
SUSHIL KUMAR Vs. COMMISSIONER GARHWAL MANDAL PAURI
|
August 17, 2013 |
SUSHIL KUMAR Vs. COMMISSIONER GARHWAL MANDAL PAURI
|
June 17, 2013 |
SUSHIL TYAGI Vs. STATE OF UTTARAKHAND
|
April 27, 2013 |
SUSHIL VISWAS ALIAS SUSHIL SEAL Vs. STATE OF UTTARAKHAND
|
March 7, 2013 |
SWAMI MAHESHWARANAND Vs. SUNIL KUMAR ARORA
|
December 20, 2013 |
SWAMI OMKARANANDA DHARMA SANSTHAN Vs. DISTRICT JUDGE PAURI GARHWAL AND OTHERS
|
October 5, 2013 |
SWAMI SUDARSHANANAND GIRI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 31, 2013 |
SWAROOP RANI SAXENA AND OTHERS Vs. LAAJ GUPTA AND OTHERS
|
June 13, 2013 |
SWAYAM PRAKASH & OTHERS Vs. DEEPA SHARMA
|
September 24, 2013 |
SYEEDA BEGUM,W/O ISLAM KHAN Vs. BASANT KUMAR, S/O FATEH CHAND AND ORS
|
May 10, 2013 |
T P NAYYAR S/O J P NAYYAR Vs. SUDESH BHAMRI W/O MANOHAR LAL BHAMRI
|
September 17, 2013 |
TABASSUM Vs. STATE OF UTTARAKHAND & OTHERS
|
June 25, 2013 |
TAHIR Vs. STATE OF UTTARANCHAL
|
July 15, 2013 |
TAHIR S/O MOHAMMAD AND ORS Vs. STATE OF UTTARANCHAL
|
April 5, 2013 |
TAHIRA PARVEEN Vs. LALIT KUMAR & ORS
|
May 16, 2013 |
TARA CHAND OBEROI Vs. STATE OF UTTARAKHAND
|
February 27, 2013 |
TARA DUTT Vs. STATE OF UTTARANCHAL
|
July 30, 2013 |
TARA SATI Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 11, 2013 |
TARA SINGH & ANOTHER Vs. BHAWANA BISHT
|
March 14, 2013 |
TARAI DEVELOPMENT CORPORATION LIMITED Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ORS
|
April 16, 2013 |
TARANJEET KAUR AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 9, 2013 |
TARUN CHAUHAN Vs. STATE OF UTTARAKHAND
|
March 18, 2013 |
TARUN DHIRWAN AND ORS. Vs. H.N.B. GARWAL UNIVERSITY AND ORS.
|
July 29, 2013 |
TASLIM AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 8, 2013 |
TAUHID AND ANOTHER Vs. SIBTAIN KHAN
|
October 22, 2013 |
TAZAMMUL HASAN Vs. STATE OF UTTARAKHAND
|
April 11, 2013 |
TEG BAHADUR Vs. STATE OF UTTARAKHAND
|
April 5, 2013 |
TEJ PAL AND OTHERS Vs. RAJU
|
September 6, 2013 |
TEJ PAL SINGH VERMA Vs. STATE OF UTTARAKHAND
|
May 7, 2013 |
TEK CHAND Vs. JAGDISH PRASAD
|
July 3, 2013 |
THE COMMITTEE OF MANAGEMENT AND ANOTHER Vs. SMT. KISHORE DEVI UNIYAL
|
July 1, 2013 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. SANGEETA SINGH AND OTHERS
|
July 5, 2013 |
TRIBHUVAN SINGH CHAMYAL AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 5, 2013 |
TRILOCHAN SINGH Vs. COMMITTEE OF MANAGEMENT, ARMY SCHOOL HEMPUR, DISTRICT UDHAM SINGH NAGAR AND OTHERS
|
November 27, 2013 |
TRILOK SINGH AND OTHERS Vs. STATE OF UTTARANCHAL
|
June 17, 2013 |
TRIVENI CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
|
June 10, 2013 |
TRIVENI CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
|
November 26, 2013 |
TUFAIL AHMAD Vs. STATE OF UTTARAKHAND
|
July 1, 2013 |
TUFFAIL AHMAD Vs. STATE OF UTTARAKHAND
|
June 25, 2013 |
U P STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COURT, U P DEHRADUN
|
February 19, 2013 |
U.P. AVAS EVAM VIKAS PARISHAD Vs. H.C. AHUJA
|
July 29, 2013 |
U.P. AVAS EVAM VIKAS PARISHAD Vs. O.P. KALARA AND BROTHERS
|
August 23, 2013 |
U.P. JAL NIGAM CONSTRUCTION DIVISION THROUGH ASSISTANT ENGINEER Vs. M/S. KANTI PRASAD PURSHOTTAM DAS
|
July 18, 2013 |
UDAI KUMAR S/O SRI SANT RAM Vs. STATE OF UTTARANCHAL
|
May 7, 2013 |
UDAI LAL Vs. STATE OF UTTARAKHAND
|
May 22, 2013 |
UGRA SEN S/O MANI RAM Vs. STATE OF UTTARAKHAND
|
April 3, 2013 |
UMA DEVI Vs. STATE OF UTTARANCHAL
|
August 6, 2013 |
UMA NEGI Vs. STATE OF UTTARAKHAND AND ORS.
|
December 24, 2013 |
UMAKANT SHUKLA Vs. STATE OF UTTARAKHAND AND OTHERS
|
March 14, 2013 |
UMENDRA SINGH Vs. STATE OF UTTARANCHAL AND ANOTHER
|
May 20, 2013 |
UMRAO SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
|
April 15, 2013 |
UNION OF INDIA Vs. TIKKA SINGH S/O SRI KARAM SINGH R/O VILL-SIROLI
|
August 14, 2013 |
UNION OF INDIA Vs. K.N. UNIYAL
|
July 24, 2013 |
UNION OF INDIA AND ANOTHER Vs. KIRPAL SINGH BANKOTI
|
October 23, 2013 |
UNION OF INDIA AND ORS Vs. MUNNI DEVI W/O LATE NAVEEN CHANDRA GARWAL AND OTHERS
|
October 30, 2013 |
UNITED INDIA INSURANCE CO LTD Vs. GANGA BISHT W/O LATE LAXMAN SINGH AND ORS
|
May 6, 2013 |
UNITED INDIA INSURANCE CO. LTD. Vs. ASHRAF HUSSAIN
|
May 24, 2013 |
UNITED INDIA INSURANCE COMPANY LTD Vs. WORKMENS COMPENSATION COMMISSIONER
|
July 19, 2013 |
URMILA AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
October 23, 2013 |
USHA DEVI Vs. STATE OF UTTARANCHAL & OTHERS
|
June 25, 2013 |
USHA NIRALA AND OTHERS Vs. STATE OF UTTARAKHAND
|
May 29, 2013 |
USHA SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 20, 2013 |
UTTAM PRASAD AND ANOTHER Vs. STATE OF UTTARANCHAL
|
October 25, 2013 |
UTTAM SUGAR MILLS CO. LTD. Vs. STATE OF UTTARAKHAND & ORS.
|
January 18, 2013 |
UTTAR PRADESH KHADI AND VILLAGE INDUSTRIES BOARD AND ANOTHER Vs. CHANDRA KALA TIWARI AND OTHERS
|
October 29, 2013 |
UTTARAKHAND COOPERATIVE BANK LIMITED Vs. STATE OF UTTARANCHAL
|
March 1, 2013 |
UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS Vs. MAHENDRA SINGH AND OTHERS
|
October 29, 2013 |
UTTARAKHAND SEWA SAMITI Vs. STATE OF UTTARAKHAND & OTHERS
|
November 28, 2013 |
UTTARAKHAND TRANSPORT CORPORATION ROORKEE DEPOT Vs. SARVAJEET KAUR AND OTHERS
|
August 14, 2013 |
UTTARAKHAND WAKF BOARD Vs. SHIVRAJ SINGH PAL
|
December 19, 2013 |
UTTARANCHAL JAL SANSTHAN Vs. ASSISTANT LABOUR COMMISSIONER
|
October 4, 2013 |
V K PAINULI AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 10, 2013 |
VAKEEL AHMED & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 23, 2013 |
VARUN KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND
|
May 30, 2013 |
VICKY ALIAS TEDA Vs. STATE OF UTTARAKHAND
|
July 26, 2013 |
VICKY KUMAR Vs. BABITA
|
September 24, 2013 |
VIDHYA PATI ARYA Vs. STATE OF UTTARAKHAND
|
December 20, 2013 |
VIDHYAVRAT SHARMA Vs. K.P. SINGH
|
July 15, 2013 |
VIJAI SINGH VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 26, 2013 |
VIJAY KUMAR Vs. STATE OF UTTARANCHAL
|
April 4, 2013 |
VIJAY KUSHWAHA Vs. STATE OF UTTARAKHAND
|
January 4, 2013 |
VIJAY LAXMI SHARMA Vs. DEEPAK KUMAR TYAGI
|
October 3, 2013 |
VIJAY PAL Vs. STATE OF UTTARANCHAL AND OTHERS
|
October 31, 2013 |
VIKAS Vs. STATE OF UTTARAKHAND
|
December 2, 2013 |
VIKESH Vs. STATE OF UTTARAKHAND & OTHERS
|
April 12, 2013 |
VIKKY KUMAR Vs. UNION OF INDIA AND OTHERS
|
June 27, 2013 |
VIKRAM AND OTHERS Vs. RAM SARAN
|
November 18, 2013 |
VIKRAM SINGH Vs. STATE OF UTTARANCHAL
|
June 23, 2013 |
VIKRAM SINGH Vs. STATE OF UTTARAKHAND
|
April 4, 2013 |
VIKRAM SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
September 11, 2013 |
VIKRAM SINGH AND OTHERS Vs. STATE OF UTTARANCHAL
|
April 9, 2013 |
VIKRAM SINGH GILL Vs. STATE OF UTTARAKHAND & OTHERS
|
December 9, 2013 |
VIKRAM SINGH GUSAIN Vs. STATE OF UTTARANCHAL
|
July 1, 2013 |
VIKRAM SINGH KAINTURA Vs. SECRETARY, SECRETARIAT OF HONBLE GOVERNOR AND ANOTHER
|
September 10, 2013 |
VIKRAM SINGH LATWAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
|
August 1, 2013 |
VIKRAM SINGH; VIJAY PAL SINGH; SANTOSH SINGH RANGARH; GAMBHIR SINGH Vs. STATE OF UTTARAKHAND
|
June 25, 2013 |
VIKRANT KUMAR Vs. STATE OF UTTARAKHAND
|
January 1, 2013 |
VIMAL PATHAK Vs. STATE OF UTTARAKHAND
|
November 27, 2013 |
VIMAL SETHI Vs. SANDEEP KUMAR
|
August 17, 2013 |
VIMLA DEVI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 30, 2013 |
VINAY KUMAR MITTAL Vs. HARVEER SINGH
|
April 3, 2013 |
VINAYAK INTER COLLEGE & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
December 5, 2013 |
VINEET KUMAR AND FIVE OTHERS Vs. KAMLESH DEVI
|
December 26, 2013 |
VINIT JAIN AND ANOTHER Vs. STATE OF UTTARANCHAL AND ANOTHER
|
May 15, 2013 |
VINITA Vs. STATE OF UTTARAKHAND
|
May 1, 2013 |
VINO KUAMR Vs. STATE OF UTTARANCHAL
|
March 7, 2013 |
VINOD AND ANOTHER Vs. STATE OF UTTARAKHAND
|
January 2, 2013 |
VINOD AND OTHERS Vs. STATE OF UTTARANCHAL
|
May 30, 2013 |
VINOD BHATT Vs. STATE OF UTTARAKHAND
|
October 3, 2013 |
VINOD KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 26, 2013 |
VINOD KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
|
April 4, 2013 |
VINOD KUMAR GUPTA Vs. COMMISSIONER GARHWAL MANDAL
|
March 1, 2013 |
VINOD KUMAR SINGH-II Vs. STATE OF UTTARAKHAND
|
July 1, 2013 |
VINOD MAHENDRU AND ORS Vs. PRAKASH MEHENDRU AND ORS
|
August 16, 2013 |
VINOD; SANDEEP Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
|
August 17, 2013 |
VIPIN Vs. STATE OF UTTARAKHAND
|
October 30, 2013 |
VIPIN KUMAR Vs. BIMALA KAPOOR
|
June 20, 2013 |
VIPIN MOHAN AGARWAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
|
March 12, 2013 |
VIPIN VERMA Vs. STATE OF UTTARAKHAND
|
April 10, 2013 |
VIRENDRA DUTT DABRAL Vs. C.J.M. UTTARKASHI AND ANOTHER
|
March 5, 2013 |
VIRENDRA KUMAR Vs. SURENDRA KUMAR NARANG
|
October 7, 2013 |
VIRENDRA KUMAR SAXENA Vs. BOARD OF REVENUE
|
April 5, 2013 |
VIRENDRA SINGH CHAUHAN AND ORS Vs. WHISTLING WOODS AND ORS
|
May 3, 2013 |
VIRENDRA SINGH S/O LATE RATAN SINGH Vs. NEELAM, W/O VIRENDRA SINGH
|
November 26, 2013 |
VISHAL AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
November 26, 2013 |
VISHNU KHANDELWAL Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 4, 2013 |
VISHNU NARAIN SHEOPURI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 3, 2013 |
VISHVA KALYAN KAMGAR SANGTHAN & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
|
January 1, 2013 |
VIVEK GOYAL AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
October 23, 2013 |
VIVEK SINGHAL Vs. H N B GARHWAL UNIVERSITY AND OTHERS
|
July 29, 2013 |
VIVEK TAGRA Vs. STATE OF UTTARAKHAND
|
December 26, 2013 |
WAJID SONS EXPORT LIMITED Vs. UMA SAH
|
July 26, 2013 |
WAQF MAZAR GARIB SHAH MIYAN Vs. RAJENDRA SINGH MAURYA AND OTHERS
|
August 20, 2013 |
WINDLAS BIOTECH LIMITED Vs. UNION OF INDIA
|
January 11, 2013 |
YAGYA DUTT MISHRA Vs. ANIRUDH KUMAR & ORS
|
August 6, 2013 |
YAKOOB AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
May 13, 2013 |
YAMEEN Vs. STATE OF OF UTTARANCHAL
|
June 21, 2013 |
YAMIN Vs. STATE OF UTTARAKHAND
|
December 18, 2013 |
YASEEN Vs. JAMSHED ALI
|
July 19, 2013 |
YASEEN Vs. STATE OF UTTARAKHAND
|
May 2, 2013 |
YOGENDRA DUTTA @ SONU DUTTA Vs. STATE OF UTTARAKHAND
|
May 21, 2013 |
YOGENDRA KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 26, 2013 |
YOGENDRA SINGH TOMAR Vs. BAR COUNCIL OF UTTARAKHAND & OTHERS
|
October 4, 2013 |
YOGENDRA SINGH TOMAR Vs. BAR COUNCIL OF UTTARAKHAND & OTHERS
|
March 25, 2013 |
YOGESH AND ANOTHER Vs. STATE OF UTTARAKHAND
|
August 30, 2013 |
YOGESH BHARDWAJ Vs. DAN SINGH RANA
|
September 2, 2013 |
YOGESH KUMAR SAHU Vs. ABHISEHK BHARGAV
|
September 10, 2013 |
YOGESH MALHOTRA & OTHERS Vs. STATE OF UTTARANCHAL & ANOTHER
|
March 19, 2013 |
YOGESH SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
|
December 11, 2013 |
YUNUS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
December 27, 2013 |
YUSUF; MINU Vs. STATE OF UTTARAKHAND AND OTHERS
|
May 22, 2013 |
YUVRAJ SINGH Vs. STATE OF UTTARANCHAL
|
May 23, 2013 |
ZAHEER ALAM Vs. STATE OF UTTARAKHAND
|
September 24, 2013 |
ZAHEER HASSAN Vs. STATE OF UTTARAKHAND
|
May 7, 2013 |
ZAHID HUSSAIN AND ANOTHER Vs. STATE OF UTTARAKHAND
|
November 26, 2013 |
ZAIBUNNISA Vs. MUSTAQ AHMAD
|
July 15, 2013 |
ZEENAT HUSNAIN & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
|
March 12, 2013 |
ZEESHAN ALI Vs. STATE OF UTTARAKHAND
|
March 12, 2013 |
ZILA PANCHAYAT PARISHAD Vs. ADDITIONAL DISTRICT JUDGE
|
August 14, 2013 |