REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A KALAM S/O ABDUL SALAM GOHAR Vs. STATE OF UTTARAKHAND	September 19, 2011
A. GANESH REDDY Vs. C.B.I., SPEDEHRADUN	April 22, 2011
A.K. JAIN Vs. RAJESH YADAV	September 26, 2011
AAS MOHAMMAD @ AASHU S/O AKHTAR Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)	May 10, 2011
ABBAL SINGH BHANDARI Vs. STATE OF UTTARAKHAND	March 25, 2011
ABBAS ALI S/O SHRI JAFAR ALI Vs. STATE OF UTTARAKHAND THROUGH SECRETARY AND SHYAM LAL @ SHYAM PAL S/O LATE SHRI BAHADUR SINGH	March 3, 2011
ABBAS HUSSAIN S/O JAHID HUSSAIN AND ORS Vs. DISTRICT MAGISTRATE, DEHRADUN AND ORS	July 18, 2011
ABDUL HAMID S/O ABDUL MAZID Vs. STATE OF UTTARAKHAND	September 7, 2011
ABDUL MOIN KHAN S/O ABDUL NAIM KHAN AND ORS Vs. STATE OF UTTARAKHAND AND ORS	July 28, 2011
ABDUL RAB AND ORS. Vs. STATE OF UTTARANCHAL	July 29, 2011
ABDUL RASHEED R/O VILLAGE GOJHANI TEHSIL RAMNAGAR DISTRICT NAINITAL AND ORS. Vs. MASITULLA, S/O ABDUL GAFFUR R/O MORADABAD ROAD, NEAR GANGA DHARM KANTA KASHIPUR, DISTRICT UDHAM SINGH NAGAR	November 3, 2011
Abdul Wahid and others Vs. State of Uttarakhand	April 29, 2011
ABHAY KUMAR PANDEY S/O SHRI AKSHYAWAR PANDEY AT PRESENT ASSISTANT COMMISSIONER SALE TAX DEPARTMENT Vs. STATE OF UTTARAKHAND	February 21, 2011
ABHISHEK BANTA S/O PAWAN BANTA PROPRIETOR PARAM HANS COMMUNICATION Vs. SANJEEV KUMAR GUPTA S/O LATE NARESH KUMAR GUPTA	February 15, 2011
ABRAR HUSSAIN AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	July 7, 2011
ACHARYA BAL KRISHNA Vs. C.B.I.	December 2, 2011
ACHINT ROY AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	December 12, 2011
ACHINT VEER SINGH Vs. STATE OF UTTARAKHAND AND ORS.	January 27, 2011
ADARSH SHUKLA Vs. STATE OF UTTARANACHAL	July 1, 2011
AFSAR ALI & ORS Vs. STATE OF UTTARANCHAL	September 23, 2011
AFSAR ALI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	November 11, 2011
AFTAB @ AJAD S/O GULAM SABIR R/O WARD Vs. STATE OF UTTARAKHAND	September 20, 2011
AFZAAL Vs. STATE OF UTTARAKHAND	August 10, 2011
AHMAD ALI, S/O. SRI MOHAMMAD ALI Vs. STATE OF UTTARAKHANDTHROUGH SECRETARY HOME, STATION HOUSE OFFICER, FAKEER MOHAMMAD, S/O. PEER BAKSH AND KARAYAT SAH, S/O. CHOTE SAH	September 20, 2011
Air Marshal Kanwar Dalinderjit Singh, PVSM, AVSM (Retd.) Vs. State of Uttarakhand	January 4, 2011
AISHA PARVEEN Vs. STATE OF UTTARAKHAND AND ORS	October 14, 2011
AITWARU LAL AND ORS. Vs. STATE AND ORS.	January 4, 2011
AJAY AGARWAL Vs. STATE OF UTTARAKHAND	September 9, 2011
AJAY GOYAL Vs. STATE OF UTTARAKHAND	May 10, 2011
AJAY PRATAP Vs. SANJAY SHAH	July 20, 2011
AJAY SINGH RAWAT S/O PREM SINGH RAWAT Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND	January 6, 2011
AJAY SRIVASTAVA, S/O. SHRI SHYAM JI LAL Vs. STATE OF UTTARAKHAND THROUGH HOME SECRETARY AND VIPIN TYAGI, S/O. SHRI A.P. TYAGI	September 20, 2011
AJAZ AHMAD Vs. INAYAT ALI AND ORS.	August 9, 2011
AKASH RANA S/O LATE MUNNA SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS	November 4, 2011
AKHILESH KUMAR Vs. SARITA	March 29, 2011
AKHILESH KUMAR S/O SARWAN KUMAR Vs. SMT. SARITA W/O AKHILESH KUMAR	June 30, 2011
AKHILESH KUMAR VERMA Vs. STATE OF UTTARAKHAND	December 30, 2011
AKIL, S/O USMAN Vs. STATE OF UTTARAKHAND	August 23, 2011
AKSHAY KUMAR @ BOBBY, S/O. SATYA PAL Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME, STATION HOUSE OFFICER AND CHARATPAL, S/O. MUNGA SINGH	September 27, 2011
ALKA PATHAK Vs. STATE OF UTTARAKHAND	March 7, 2011
ALLIED PHOTOGRAPHICS INDIA LTD Vs. UMAKANT SHUKLA	July 11, 2011
ALOK KUMAR Vs. CHAIRMAN, SIDCUL ENQUIRY COMMISSION	November 28, 2011
ALOK KUMAR CHAUHAN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS	September 21, 2011
ALOK KUMAR SHARMA S/O SHRI PRADEEP KUMAR SHARMA AND ORS. Vs. JUDICIAL MAGISTRATE AND OMKAR NATH DUBEY S/O SHRI KAPIL DEV DUBEY	June 8, 2011
ALOK MEHROTRA Vs. GOVT OF NCT OF DELHI	December 2, 2011
ALOK MEHROTRA Vs. GOVT. OF NCT OF DELHI	January 2, 2011
ALVINA Vs. NITIN SINGH	December 14, 2011
AMAN GUPTA Vs. STATE OF UTTARAKHAND	December 14, 2011
Aman Kapoor Vs. State of Uttarakhand and others	January 20, 2011
AMAN SINGH MALIK Vs. STATE OF UTTARAKHAND & ANOTHER	November 18, 2011
AMANDEEP KAUR W/O SHRI SARABJEET SINGH D/O SHRI LAKHVINDER SINGH AND SARABJEET SINGH S/O LAKHVINDER SINGH Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY (HOME),	May 19, 2011
AMAR SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER	December 15, 2011
AMAR SINGH BISHT Vs. STATE OF UTTARAKHAND	May 9, 2011
AMAR SINGH GUNJYAL Vs. STATE OF UTTARAKHAND AND ANOTHER	November 17, 2011
AMAR TEX INDUSTRIES LIMITED Vs. PRAMOD SEKHRI	December 16, 2011
AMARJEET SINGH S/O RAJENDRA SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME,	July 7, 2011
AMARJEET SINGH, S/O. SRI. SATENDRA SINGH Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE,	September 12, 2011
AMARNATH AHUJA Vs. STATE OF UTTARAKHAND & ANOTHER	November 3, 2011
AMBA DEVI PAPER MILLS LTD. Vs. STATE BANK OF INDIA	July 11, 2011
AMBIKA VARNISH Vs. STATE OF UTTARAKHAND	March 3, 2011
AMBRISH KUMAR S/O SRI GOKUL CHANDRA AGRAWAL Vs. SMALL CAUSE COURT/DISTRICT JUDGE AND ANR.	May 6, 2011
AMBRISH KUMAR SON OF SRI GOKUL CHANDRA AGRAWAL Vs. K S GUPTA, SON OF SRI KISHORI LAL	July 18, 2011
AMIT @ MONU S/O ASHOK GUJJAR Vs. STATE OF UTTARAKHAND	September 7, 2011
AMIT ATREYAS/O SHRI ASHOK ATREYA Vs. STATE OF UTTARAKHAND AND ORS	July 29, 2011
AMIT DIXIT S/O SRI KAMLESH CHANDRA DIXIT Vs. STATE OF UTTARAKHAND AND ORS	September 15, 2011
AMIT S/O RAMESH CHAND Vs. STATE OF UTTARAKHAND	June 14, 2011
AMIT SHARMA, S/O. SHRI RAJKUMAR SHARMA Vs. SACHIN SINGHAL, S/O. SHRI MANMOHAN SINGHAL PROP. SACHIN FURNITURE AND ELECTRONICS	September 26, 2011
AMIT SHARMAS/O SHRI NARESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND ORS	July 29, 2011
AMREEK SINGH S/O LATE SUCHHA @ BUCHHA SINGH Vs. STATE OF UTTARANCHAL	July 27, 2011
AMRIT PAL SINGH Vs. STATE OF UTTARAKHAND AND ANR.	August 8, 2011
ANADI RANJAN HALDAR S/O LATE SANTOSH KUMAR HALDAR AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH THE SECRETARY OF HOME, UTTARAKHAND GOVT.,	June 24, 2011
ANAND PAL Vs. STATE OF UTTARAKHAND	October 14, 2011
ANAND PRAKASH AGARWAL Vs. STATE OF UTTARAKHAND	December 14, 2011
ANAND RAM ALIAS ANANDI Vs. STATE OF UTTARAKHAND	December 9, 2011
ANAND SINGH BISHT Vs. STATE OF UTTARAKHAND	November 1, 2011
ANAND SINGH DOBHAL S/O LATE VIJAY SINGH DOBHAL Vs. STATE OF UTTARAKHAND AND ANR.	August 10, 2011
ANAND SINGH RAWAT Vs. CENTRAL BUREAU OF INVESTIGATION	December 9, 2011
ANIL DHYANI S/O SHRI CHANDRA DUTT Vs. STATE OF UTTARAKHAND	March 29, 2011
ANIL KUMAR Vs. STATE OF UTTARAKHAND AND ANR.	June 13, 2011
ANIL KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER	October 10, 2011
Anil Kumar Vs. State of Uttaranchal and others	January 3, 2011
ANIL KUMAR GUPTA Vs. JUDICIAL MAGISTRATE ROORKE	September 28, 2011
ANIL KUMAR KANSAL S/O LATE SHRI SUNDER KUMAR KANSAL AND PUNEET KANSAL S/O LATE SHRI SUNDER KUMAR KANSAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND VIRENDER PRATAP SINGH S/O LATE SHRI RAFAL SINGH VERMA	February 17, 2011
ANIL KUMAR S/O RAM PAL SINGH CHAUHAN Vs. STATE OF UTTARAKHAND AND ORS	July 29, 2011
ANIL SAH @ CHAKORI S/O MANGAL SINGH Vs. STATE OF UTTARAKHAND	September 19, 2011
ANIL SAINI Vs. STATE OF UTTARAKHAND AND ANR.	September 6, 2011
ANIL SINGH BISHT S/O SRI HIRA SINGH BISHT Vs. SMT. HARDEI W/O SRI ANIL SINGH D/O SRI BUDHI SINGH PADIYAR	July 28, 2011
ANIL THAPA, S/O. BHIM BAHADUR THAPA Vs. STATE OF UTTARAKHAND	September 22, 2011
ANITA DEVI Vs. DISTRICT MAGISTRATE AND ORS.	May 11, 2011
ANJU JOSHI Vs. UNION OF INDIA	November 3, 2011
ANJU TYAGI Vs. CIVIL JUDGE S D	July 15, 2011
ANMOL SANDHU Vs. COUNCIL FOR THE INDIAN CERTIFICATE OF SECONDARY EDUCATION THROUGH ITS SECRETARY	July 25, 2011
ANSHU SINGH GANGWAR D/O SRI RAMESHWAR DAYAL GANGWAR, THROUGH HER NATURAL GUARDIAN FATHER S/O SRI HARDEV SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY DEPARTMENT OF REVENUE,	July 25, 2011
ANU, W/O SANJAY KUMAR AND ORS Vs. STATE OF UTTARAKHAND AND ORS	August 2, 2011
ANUJ SARIN Vs. STATE OF UTTARAKHAND	June 27, 2011
ANUP KUMAR S/O LATE SRI BIJENDRA AND ANURAG KUMAR S/O LATE SRI BIJENDRA Vs. JAGDISH PRASAD S/O LATE SRI KRISHNA LAL AND ARUN KUMAR S/O LATE SRI BIJENDRA	June 7, 2011
ANUP SHAH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	July 7, 2011
ANUPAM DIXIT Vs. STATE	May 2, 2011
ANUPAM GUPTA S/O VIJAY PAL GUPTA Vs. SMT. AARTI CHANDANI W/O JAGDEEP CHANDANI AND STATE OF UTTARAKHAND THROUGH SECRETARY OF HOME	August 18, 2011
ANUPAMA PANDEY Vs. ASHUTOSH PANDEY	April 22, 2011
ANURADHA GUPTA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION	May 10, 2011
ANURAG GUPTA S/O SHRI RAJESHWAR KUMAR GUPTA PROPRIETOR OF GUPTA AND COMPANY Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH SP (E) CBI AND STATE OF UTTARAKHAND THROUGH ITS HOME SECRETARY	February 17, 2011
ANURAG SHARMA Vs. S. NISHAN SINGH	December 2, 2011
ANWAR HUSSAIN, R/O VILLAGE SAKAINIYA, PS GADARPUR, DISTRICT UDHAM SINGH NAGAR Vs. SAHANA MUNNE, MOHD GHASI, NAI BASTI, KHERA, RUDRAPUR, DISTRICT UDHAM SINGH NAGAR	January 4, 2011
ANWARI W/O RASHID Vs. STATE OF UTTARAKHAND	September 14, 2011
ARATI Vs. DISTRICT EDUCATION OFFICER, HARIDWAR AND ANOTHER	September 29, 2011
ARIF S/O AJMUDDIN AND ORS Vs. NAHID W/O ARIF AND ORS	November 14, 2011
ARJUN SINGH Vs. STATE OF UTTARANCHAL	March 16, 2011
ARTI RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS	September 26, 2011
ARUN AGARWAL Vs. VISHESHWAR AGARWAL	September 21, 2011
ARUN KALA, S/O SHRI AMBA DUTT KALA AND ORS. Vs. STATE OF UTTARANCHAL (UTTARAKHAND) AND SMT. RAJANI W/O ARUN KALA	June 24, 2011
ARUN KUMAR UNIYAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	February 25, 2011
ARVIND KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	April 6, 2011
ARVIND KUMAR S/O KALU RAM @ BABU Vs. STATE OF UTTARAKHAND & ANOTHER	November 23, 2011
ARVIND KUMAR S/O PIRUMAL, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY (HOME),	June 15, 2011
ARVIND KUMAR VERMA AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.	April 7, 2011
ARVIND KUMAR VISHNOI Vs. STATE OF UTTARAKHAND	November 15, 2011
ARVIND SHARMA Vs. STATE OF UTTARAKHAND	November 1, 2011
ASHA RAM S/O RATAN MANI, Vs. STATE OF UTTARANCHAL	August 5, 2011
ASHIM S/O MOHD JAHID AND ORS Vs. STATE OF UTTARAKHAND	September 9, 2011
ASHISH BASNET @ SANNY S/O COLONEL ISHWAR BASNET THROUGH HIS PAIROKAR/WIFE SMT. SAKSHI BASNET, W/O SHRI ASHISH BASNET @ SANNY Vs. STATE OF UTTARAKHAND AND ANR.	May 11, 2011
ASHISH GOEL Vs. SMT. GARIMA AGARWAL AND ANR.	September 19, 2011
ASHISH KUMAR Vs. STATE OF UTTARAKHAND	June 20, 2011
ASHOK CHHABRA S/O BEER SINGH Vs. STATE OF UTTARAKHAND	August 5, 2011
ASHOK CHHETRI Vs. STATE OF UTTARAKHAND AND ANR.	August 19, 2011
ASHOK DUSEJA Vs. THE STATE OF UTTARAKHAND AND ANOTHER	November 9, 2011
ASHOK KUMAR Vs. GOVERNMENT OF INDIA AND OTHERS	September 14, 2011
ASHOK KUMAR Vs. ADDL DISTRICT JUDGE	August 4, 2011
ASHOK KUMAR Vs. STATE OF UTTARAKHAND AND ORS	November 23, 2011
ASHOK KUMAR Vs. STATE OF UTTARANCHAL & ANOTHER	October 17, 2011
ASHOK KUMAR Vs. STATE OF UTTARAKHAND	May 20, 2011
ASHOK KUMAR AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.	February 17, 2011
ASHOK KUMAR JOSHI Vs. UTPAL KUMAR, SECRETARY, PUBLIC WORKS DEPARTMENT	February 15, 2011
ASHOK KUMAR KURICHH Vs. STATE	January 4, 2011
ASHOK KUMAR S/O LOTI RAM Vs. STATE OF UTTARAKHAND	July 20, 2011
ASHOK PUNDIR S/O SHRI DEVI SINGH PUNDIR AND NAVNEET PUNDIR S/O SHRI DEVI SINGH PUNDIR Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY OF HOME AND RAJEEV KUMAR CHAUHAN S/O SHRI LAKHAN SINGH CHAUHAN	June 23, 2011
ASHOK SINGH, S/O. AVADH PRASAD SINGH AND SURESH SINGH, S/O. SATYA NARAYAN SINGH Vs. STATE OF UTTARANCHAL	September 28, 2011
ASHRAF Vs. STATE OF UTTARANCHAL AND ANOTHER	December 16, 2011
ASHRAF Vs. STATE OF UTTARANCHAL AND ANOTHER	December 6, 2011
ASHUTOSH BHATT Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION	April 27, 2011
ASHUTOSH PANDEY Vs. ANUPAMA PANDEY	November 11, 2011
ASHWANI CHAUHAN S/O. SHRI AMARPAL Vs. MAMRAJ S/O. SHRI BALA	August 11, 2011
ASHWANI KUMAR SHARMA Vs. UNION OF INDIA & OTHERS.	December 12, 2011
ASHWANI PAL Vs. STATE OF UTTARAKHAND	September 9, 2011
ASTRAL ENERGY SYSTEMS PVT. LTD. Vs. STATE OF UTTARAKHAND AND ORS.	May 27, 2011
ATUL KUMAR GUPTA ADDITIONAL DISTRICT MAGISTRATE Vs. ELECTION TRIBUNAL/ADDL. DISTRICT JUDGE	January 4, 2011
ATUL SONKAR, AMIT SONKAR AND SUSHIL SONKAR ALL ARE S/O. SHRI NANHE SONKAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY (HOME), STATION HOUSE OFFICER AND ALOK THAPA, S/O. SHRI MOHAN SINGH THAPA	August 10, 2011
AUGUSTIN PRASAD Vs. EXECUTIVE OFFICER NAGAR PALIKA	March 5, 2011
AUTAR SINGH RANA Vs. ARVIND MOHAN SAKLANI & OTHERS	December 29, 2011
AVDESH Vs. STATE OF UTTARAKHAND	February 9, 2011
AWAS AYUKTA U P AVAS AVAM VIKAS PARISHAD Vs. MANGAL SINGH RAWAT	June 13, 2011
B K MITTAL Vs. CHAIRMAN AND MANAGING DIRECTOR	March 15, 2011
B.J. SERVICES COMPANY MIDDLE EAST LTD Vs. DEPUTY DIRECTOR OF INCOME TAX	January 7, 2011
B.J. SERVICES COMPANY MIDDLE EAST LTD Vs. DEPUTY DIRECTOR OF INCOME TAX	August 20, 2011
B.S. JUDGE Vs. STATE OF UTTARANCHAL	February 22, 2011
B.S. KAINTURA Vs. STATE OF UTTARANCHAL	July 27, 2011
BABA BHUPENDRA GIRI Vs. SMT. MADHU SHARMA AND ANR.	August 5, 2011
BABITA RIZWI AND OTHERS; VANDANA AND OTHERS; KULWANT SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS	November 16, 2011
BABLOO ALIAS DAVENDER Vs. STATE OF UTTARAKHAND	June 6, 2011
BABU ALIAS VIJAY KUMAR Vs. STATE OF U P	March 15, 2011
BABU LAL DAS S/O LATE SRI VINAY KRISHAN DASS Vs. STATE OF UTTARANCHAL	August 10, 2011
BABY JYOTI Vs. STATE OF UTTARAKHAND	October 18, 2011
BACHEE SINGH Vs. UNION OF INDIA (UOI) AND ORS.	August 16, 2011
BADAR AHMAD S/O MATLOOB ALI Vs. STATE OF UTTARAKHAND; YAKOOB S/O BUNDU HASAN	August 4, 2011
BADARI DUTT LAKHERA Vs. STATE OF UTTARAKHAND	August 10, 2011
BAHADUR SINGH BISHT Vs. STATE OF UTTARAKHAND AND ORS.	February 14, 2011
Baij Nath & Sons, Photographers, Proprietor Sri Kailash Nath Agarwal Vs. Sri Amba Dutt Tewari and Two Others	May 13, 2011
BAISAKHU Vs. STATE OF U P	March 4, 2011
BAL KRISHAN JOSHI Vs. STATE OF UTTARANCHAL	August 30, 2011
BAL KRISHNA Vs. STATE OF UTTARAKHAND	May 5, 2011
BALA Vs. PREM CHAND VISHWAKARMA	December 29, 2011
BALA DUTT SHARMA Vs. STATE OF UTTARAKHAND AND ORS.	February 23, 2011
BALAM SINGH @ BABLU S/O JEWAN SINGH Vs. STATE OF UTTARAKHAND	September 7, 2011
BALAM SINGH S/O. SRI. TRILOK SINGH AND Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)	April 27, 2011
BALBEER SINGH Vs. STATE OF UTTARAKHAND	August 9, 2011
BALBIR SINGH Vs. STATE OF UTTARANCHAL	November 4, 2011
BALBIR SINGH Vs. MANAGING DIRECTOR, UPSRTC AND ORS.	July 1, 2011
BALBIR SINGH Vs. SMT. HARJEET KAUR AND ORS.	September 21, 2011
BALDEV RAJ AND ORS. Vs. STATE AND ORS.	July 7, 2011
BALDEV SINGH Vs. STATE OF UTTARAKHAND	August 20, 2011
BALDEV SINGH Vs. STATE OF UTTARAKHAND	November 14, 2011
BALDEV SINGH MAN Vs. BAHADUR SINGH MAN	November 15, 2011
BALENDER SINGH S/O JAIPAL SINGH Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE,	February 15, 2011
BALESH KUMAR TYAGI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	May 25, 2011
BALVEER SINGH RANA Vs. STATE OF UTTARAKHAND AND ORS.	May 13, 2011
BALVINDER SINGH @ BALJINDER SINGH Vs. THE STATE OF UTTARAKHAND AND OTHERS	December 22, 2011
BALWANT SINGH Vs. STATE OF UTTARANCHAL	July 15, 2011
BALWANT SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	November 20, 2011
BALWANT SINGH MEHRA Vs. CHIEF GENERAL MANAGER, UTTARAKHAND JAL SANSTHAN AND ORS.	January 5, 2011
BALWANT SINGH RANA Vs. STATE OF UTTARAKHAND	July 28, 2011
BALWANT SINGH S/O LATE PREETAM SINGH, Vs. JANRAIL SINGH S/O SRI JHANDA SINGH	February 24, 2011
BANKEY LAL BHARGAWA S/O SRI MADHAV RAM BHARGAWA PRESENTLY POSTED AS PRINCIPAL, GOVERNMENT INTER COLLEGE, PALETHI BANGARH, DISTRICT TEHRI GARHWAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, EDUCATION, DEHRADUN,	November 16, 2011
BANSHI LAL ARORA & KALA ALIAS GURU CHARAN ARORA Vs. STATE OF UTTARANCHAL	December 28, 2011
BANSHI LAL ARYA Vs. STATE OF UTTARAKHAND AND ANOTHER	June 6, 2011
BANSHI LAL, RAM AWTAR Vs. PURAN SINGH VERMA	September 19, 2011
BANTI @ ROHIT S/O RAJENDRA SINGH KAMBOJ Vs. STATE OF UTTARAKHAND	June 8, 2011
BASANT KISHORE DIXIT Vs. DIRECTOR OF EDUCATION GOVERNMENT OF UTTARAKHAND AND ANR.	September 2, 2011
BASANT KUMAR NAUDIYAL (DECEASED) BY L R Vs. DISTRICT JUDGE, PAURI GARHWAL	May 27, 2011
BEENA CHAMOLI Vs. TEHRI HYDRO DEVELOPMENT CORPORATION THROUGH ITS MANAGING DIRECTOR AND ORS.	January 5, 2011
BEER SINGH RANA Vs. BEENA RANA	May 12, 2011
BEERA DEVI W/O MAHENDRA SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS	November 28, 2011
BHAGAT RAM Vs. BASANTI DEVI	January 4, 2011
BHAGAT SINGH RAWAT Vs. STATE OF UTTARAKHAND AND ORS.	August 18, 2011
BHAGAT SINGH S/O HAR SINGH @ HERA SINGH R/O VILLAGE BARWSWA TANA PATWARI CIRCLE BOLI TEHSIL BHIKIYASAIN DISTRICT ALMORA Vs. STATE OF UTTARAKHAND	November 1, 2011
BHAGAT SINGH S/O SHRI SWARAN SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND DEVENDRA PAL SINGH S/O SHRI SOHAN SINGH	August 8, 2011
BHAGWAN DAS AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER	December 1, 2011
BHAGWAN LAL @ KUNDI S/O SHRI KRIPA LAL AND KRIPA LAL, S/O LATE SHRI NATHI LAL Vs. STATE OF UTTARAKHAND THROUGH DISTRICT MAGISTRATE	February 15, 2011
BHAGWAN SINGH Vs. STATE OF UTTARAKHAND	December 20, 2011
BHAGWAN SINGH AND ANR. Vs. STATE OF UTTARANCHAL	September 1, 2011
BHAGWAN SINGH RANA Vs. UTTARAKHAND POWER CORPORATION	September 15, 2011
BHAGWAN SINGH S/O BRAHMA DEV Vs. COMMISSIONER GARHWAL MANDAL AND ORS.	April 29, 2011
BHAGWAT SHARAN AGRAWAL Vs. OM PRAKASH BHARDWAJ	August 1, 2011
BHAGWAT SINGH RAWAT Vs. STATE OF UTTARANCHAL AND ANR.	April 19, 2011
BHAGWAT SINGH, S/O RUDRA SINGH, DEEPA DEVI, W/O NARENDRA SINGH AND PANNA DEVI, W/O RUDRA SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME DEHRADUN AND TRILOK SINGH, S/O KHEEM SINGH	July 29, 2011
BHAGWATI PRASAD Vs. MADHAVI BALUTIA AND ORS.	June 20, 2011
BHAGWATI PRASAD Vs. MADHAVI BALUTIA AND THREE OTHERS	June 15, 2011
BHAGWATI PRASAD S/O SHRI SURESHCH AND MANDOLI Vs. STATE OF UTTARAKHAND, THROUGH THE SECRETARY HOME, STATION HOUSE OFFICER AND MANMOHAN SINGH	August 25, 2011
BHAJAN SINGH AND ANR. Vs. STATE OF UTTARANCHAL	July 22, 2011
BHAJAN SINGH, S/O. AVTAR SINGH AND ORS. Vs. STATE OF UTTARAKHAND THROUGH S.S.P.,	September 21, 2011
BHANU BHAI S/O LATE LAXMAN BHAI AND ORS Vs. STATE OF UTTARAKHAND AND ORS	October 11, 2011
BHANU DATT Vs. STATE OF UTTARAKHAND & OTHERS	September 30, 2011
BHANU PRATAP SINGH AND ANR. Vs. STATE OF UTTARAKH AND ORS.	February 18, 2011
BHANWAR SINGH PUNDEER Vs. STATE OF U P	March 5, 2011
BHARAT PETROLEUM CORPORATION LTD. Vs. M/S DURGA PRASAD JEEWAN PRASAD	December 27, 2011
BHARAT SINGH MEHTA Vs. STATE OF UTTARAKHAND AND ANOTHER	November 16, 2011
BHARAT SINGH, S/O GANGA SINGH Vs. STATE OF UTTARAKHAND	September 14, 2011
BHARTI CHHETRI Vs. STATE OF UTTARAKHAND AND ORS.	April 27, 2011
BHAWANA BHATT Vs. KUMAON UNIVERSITY	December 13, 2011
BHIM BRAT SINGH AND VIJENDRA SINGH Vs. STATE OF UTTARAKHAND & ANOTHER	November 17, 2011
BHIM SINGH NAINWAL Vs. STATE OF UTTARAKHAND	August 17, 2011
BHUDEV SINGH CHAUHAN Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND ORS.	February 14, 2011
BHUPAL GIRI S/O MOT GIRI Vs. STATE OF UTTARAKHAND	June 7, 2011
BHUPAL SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	April 28, 2011
BHUPAL SINGH PANWAR Vs. DISTRICT JUDGE CHAMOLI	March 4, 2011
BHUPAL SINGH S/O RAM SWAROOP SINGH, URMILA W/O BHUPAL SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS	September 21, 2011
BHUPENDER SINGH NEGI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS	June 9, 2011
BHUPENDRA SINGH NEGI AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	June 21, 2011
BHUPESH RAM Vs. STATE OF UTTARAKHAND	June 15, 2011
BHUVAN DUA S/O LATE SHRI JAGDISH DUA R/O MAHARANI BAGH Vs. STATE OF UTTARAKHAND	October 10, 2011
BHUWAN PATHAK, S/O. GOPAL DUTT PATHAK Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME GOVT. OF UTTARAKHAND AND SHRI CHANDRA SINGHLMLAL, SUB-DIVISIONAL MAGISTRATE	September 21, 2011
BHUWAN SINGH LATWAL Vs. STATE OF UTTARANCHAL	March 3, 2011
BICHITRA DEVI W/O BHAGWAN SINGH, BHAGWAN SINGH S/O KEDAR SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS	September 13, 2011
BIHARI LAL & OTHERS Vs. STATE OF UTTARANCHAL	June 16, 2011
BIJENDRA SINGH GUSAIN S/O SADHU SINGH GUSAIN Vs. STATE OF UTTARAKHAND	February 23, 2011
BILAL AHMAD Vs. STATE OF UTTARANCHAL	July 19, 2011
BINDI DEVI W/O LATE BACHHI RAM AND SIX Vs. LT. COL. SURENDRA KUMAR SOOD S/O SRI SHEESH RAM SOOD	May 13, 2011
BIRBAL S/O YASHPAL Vs. STATE OF UTTARAKHAND	June 30, 2011
BIRENDRA SINGH HEET BIST Vs. ADDITIONAL CHIEF SECRETARY	July 12, 2011
BIRMA, W/O SORAJ AND SORAJ, S/O NATTHU Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE,	February 19, 2011
BISHAN SINGH S/O. LATE SHRI GOBARDHAN R/O. VILLAGE DOGRA POLICE STATION TALLITAL DISTRICT NAINITAL Vs. SRI PITAMBER S/O. SRI GOBERDHAN R/O. VILLAGE DOGRA POLICE STATION TALLITAL AND STATE OF UTTARAKHAND THROUGH COLLECTOR NAINITAL	September 15, 2011
BLUE DART EXPRESS PVT. LTD. Vs. COMMISSIONER OF SALES TAX	July 13, 2011
BRAHMA PAL SINGH S/O SRI MAMRAJ SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS	November 4, 2011
BRAWN LABORATORIES LTD Vs. STATE OF UTTARAKHAND	December 28, 2011
BRAWN LABORATORIES LTD. Vs. STATE OF UTTARAKHAND	November 28, 2011
BRIJ MOHAN Vs. STATE OF UTTARAKHAND	October 11, 2011
BRIJ MOHAN AGARWAL S/O KALU RAM AGARWAL AND ORS Vs. STATE OF UTTARAKHAND AND ORS	October 12, 2011
BRIJ MOHAN SHARMA, S/O. MAHESH CHANDRA SHARMA Vs. STATE OF UTTARAKHAND, THROUGH S.S.P.,	September 22, 2011
BRIJ PAL S/O NARAYAN SINGH Vs. STATE OF UTTARAKHAND AND ORS	July 19, 2011
BRIJESH ASWAL ALIAS BIJJU Vs. STATE OF UTTARAKHAND	October 20, 2011
BUDDHU Vs. STATE OF UTTARAKHAND	March 18, 2011
BUDHESHWARI DEVI Vs. STATE OF UTTARAKHAND & ORS	February 9, 2011
BUPENDER SINGH Vs. STATE OF UTTARAKHAND	September 23, 2011
C K KHAITAN Vs. PRIYA PRASAD	July 14, 2011
CANTONMENT BOARD, THROUGH ITS CANTONMENT EXECUTIVE OFFICER SALINI PANDAY Vs. ASHISH RAWAT S/O SRI MADAN SINGH RAWAT	June 6, 2011
CAPT. VINAY BHATIA (VETERAN) Vs. STATE OF UTTARAKHAND AND ORS.	May 10, 2011
CAPTAIN ANOOP KUKSAL AND 3 ORS. Vs. STATE OF UTTARANCHAL AND SMT. MADHU KUKSAL, W/O CAPTAIN ANOOP KUKSAL	August 17, 2011
CEMETERY COMMITTEE / SAINT JOHNS CHURCH Vs. UNION OF INDIA (UOI) AND ORS.	June 29, 2011
CENTURY PULP AND PAPER Vs. COMMISSIONER, COMMERCIAL TAX	February 19, 2011
CHAGAT SINGH ALIAS KUNWAR SINGH Vs. STATE OF UTTARANCHAL	July 11, 2011
CHAIRMAN, U.P. STATE ROAD TRANSPORT CORP. & OTHERS Vs. PRESIDING OFFICER AND OTHERS	December 14, 2011
CHAKRA BAHADUR SHAHI Vs. STATE OF UTTARAKHAND.	August 27, 2011
CHANCHAL SINGH Vs. STATE OF UTTRANCHAL	July 8, 2011
CHANCHAL SINGH Vs. ADDL COMMISSIONER, KUMAON MANDAL	November 29, 2011
CHANCHAL SINGH S/O B S KHETWAL Vs. MAHESH CHANDRA BHATT S/O BADRIDUTT BHATT	September 16, 2011
CHAND KHAN S/O SHRI IBRAHIM Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY OF HOME, MAHIPAL AND GOVIND BOTH S/O SHRI BHAWANI CONTRACTOR	May 12, 2011
CHAND MAHROTRA Vs. STATE OF UTTARAKHAND AND ANOTHER	September 9, 2011
CHANDAN GIRI GOSWAMI Vs. STATE OF UTTARAKHAND	July 20, 2011
CHANDAN SINGH Vs. STATE OF UTTARANCHAL	March 8, 2011
CHANDAN SINGH BISHT Vs. UNION OF INDIA AND OTHERS	November 4, 2011
Chandan Singh Mehra Vs. State of Uttarakhand	August 3, 2011
CHANDER PARKASH S/O KALU SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS	November 14, 2011
CHANDERPAL Vs. STATE AND ANOTHER	October 31, 2011
CHANDI PRASAD RATURI, S/O. SRI D.N. RATURI Vs. PUBLIC SERVICE TRIBUNAL UTTARAKHAND AND ORS.	September 2, 2011
CHANDRA BHUSAN BATRA S/O LATE MULAK RAJ BATRA AND NEETA BATRA W/O CHANDRA BHUSAN BATRA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND BALWANT SINGH DIRECTOR BALAJI MUSHROM PVT. LTD.	February 17, 2011
CHANDRA HOMEOPATHIC MEDICAL COLLEGE AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	June 20, 2011
CHANDRA MOHAN SINGH AND TWO ORS. Vs. STATE OF UTTARANCHAL	August 8, 2011
CHANDRA PAL Vs. UNION OF INDIA (UOI) AND ORS.	May 2, 2011
CHANDRA PAL S/O SRI FATEH SINGH Vs. STATE OF UTTARANCHAL AND OTHERS	December 12, 2011
CHANDRA PRAKASH S/O VIRENDRA PRAKASH Vs. STATE OF UTTARAKHAND	September 14, 2011
CHANDRA SHAKHAR @ CHANDU BAILWAL, S/O. LATE SRI. KHIMANAND BAILWAL Vs. SANJAY GUPTA, EDITOR AND DHERENDRA MOHAN, PUBLISHER	September 12, 2011
CHANDRA SHEKHAR JOSHI Vs. UNION OF INDIA (UOI) AND ORS.	July 19, 2011
CHANDRABHAAN AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.	January 3, 2011
CHANDRASHEKHAR MISHRA Vs. STATE OF UTTARAKHAND	June 17, 2011
CHANDRAVEER SINGH Vs. STATE OF UTTARANCHAL AND ANOTHER	December 12, 2011
CHANDVEER ATIL Vs. STATE OF UTTARAKHAND & ANOTHER	December 1, 2011
CHARAN PAL SINGH SAHANI S/O SHRI JEET SINGH SHUBH DISTRIBUTORS Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND HARISH BIRMANI DIRECTOR JAINEKA PHARMACEUTICALS PVT. LTD.	February 15, 2011
CHARAN SINGH S/O BHURA SINGH Vs. M P SINGH S/O SRI MAHENDRA SINGH	September 16, 2011
CHARANJEET SINGH KOHLI S/O LATE SHRI SUJAN SINGH Vs. SHRI LALIT KUMAR S/O SHRI LLAM CHAND	February 25, 2011
CHARANJEET SINGH S/O LATE SRI SUJAN SINGH Vs. SMT. KESARI W/O SHRI SRICHAND AND SHRI SRICHAND	June 15, 2011
CHATAR SINGH PANWAR Vs. STATE OF UTTARANCHAL	August 12, 2011
CHIEF ENGINEER AND HEAD OF THE DEPARTMENT, IRRIGATION Vs. RAJENDRA PRASAD TAYAL	June 30, 2011
CHINTA LAL Vs. DISCIPLINARY AUTHORITY	September 2, 2011
CHITRANJAN SHAH. Vs. GOVIND LAL SHAH AND TWO ORS.	February 23, 2011
CIT Vs. DEHRADUN CLUB LTD.	October 14, 2011
CITURGIA BIO CHEMICALS LTD Vs. STATE AND OTHERS	January 4, 2011
COMMISSIONER CUSTOMS AND CENTRAL EXCISE, MEERUT-I Vs. M/S APCO PHARMA LTD	October 18, 2011
COMMISSIONER OF INCOME TAX Vs. BKI/HAM V.O.F.	October 14, 2011
COMMISSIONER OF INCOME TAX Vs. MALLIKARJUN GEORESOURCES ASSOCIATES	July 7, 2011
COMMISSIONER TRADE TAX/COMMERCIAL TAX Vs. M/S BALLARPUR INDUSTRIES LTD	October 20, 2011
COMMISSIONER, COMMERCIAL TAX (EARLIER TRADE TAX) Vs. VISHAL ENTERPRISES	May 16, 2011
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE Vs. CHARU STEELS LTD.	May 24, 2011
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE, MEERUT-I Vs. M/S AMRIT VARSHA ISPAT (P) LTD. MUNI KI RETI, RISHIKESH	October 11, 2011
COMMITTEE OF MANAGEMENT, B.D. INTER COLLEGE THROUGH ITS MANAGER, SATYA KUMAR TYAGI S/O CHAUDHARY MEHAR CHAND Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, SCHOOL EDUCATION AND ORS.	May 4, 2011
COMMITTEE OF MANAGEMENT, MONTFORT CHILDREN ACADEMY Vs. STATE INFORMATION COMMISSION AND ORS.	May 27, 2011
COMMR. OF CENTRAL EXCISE Vs. LORD VISHWAKARMA HEAT EXCHANGER	July 11, 2011
CONSTABLE 101 ARMED POLICE OMESH KUMAR Vs. STATE OF UTTARAKHAND	March 5, 2011
CONSTABLE 2, Vs. STATE OF UTTARAKHAND AND ORS.	January 27, 2011
CONSTABLE 98 POORAN SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	January 19, 2011
CRIMINAL SIDE AFTAB @ AJAD, S/O. GULAM SABIR Vs. STATE OF UTTARAKHAND	September 20, 2011
CRIMINAL SIDE GOVIND S/O MANGA RAM Vs. STATE OF UTTARAKHAND	June 8, 2011
CYBORG I T SERVICES PVT LTD Vs. STATE OF UTTARAKHAND	December 26, 2011
D.K. SHIMLA Vs. CENTRAL BUREAU OF INVESTIGATION	June 28, 2011
DAN SINGH BISHT @ PAMMA @ YAMUWA S/O LATE SHRI GUSSAIN SINGH BISHT Vs. STATE OF UTTARAKHAND	July 25, 2011
DARBAN SINGH DANGI Vs. STATE OF UTTARAKHAND	June 30, 2011
DARSHAN SINGH S/O. SRI RATAN SINGH, R/O KHADRI MOHALLA, DEHRADUN, DISTRICT DEHRADUN Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, (TRANSPORT), UTTARAKHAND, DEHRADUN,	November 9, 2011
DATT INFRASTRUCTURE AND SERVICES LTD. Vs. THE ELECTRICITY OMBUDSMAN UTTARAKHAND AND ANR.	May 24, 2011
DAULAT SINGH AERI Vs. STATE OF UTTARAKHAND	March 7, 2011
DAWA UDYOG KAMGAR UNION, HARIDWAR Vs. STATE OF UTTARAKHAND	December 20, 2011
DAYANAND GAUTAM Vs. STATE OF UTTARAKHAND AND OTHERS	June 17, 2011
DAYANAND SHIKSHA SANSTHAN Vs. AMBE ASSOCIATES	June 24, 2011
DAYANAND SHIKSHA SANSTHAN U P KANPUR Vs. SHANTI DEVI	May 9, 2011
DEEP JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS	September 29, 2011
Deep Kishor Singh Rana @ Deepak Singh Rana Vs. Naveen Badoni S/O Sri M.P.Badoni and two others	May 4, 2011
DEEP KISHOR SINGH RANA ALIAS DEEPAK SINGH RANA Vs. NAVEEN BADONI S/O SRI M P BADONI	May 4, 2011
DEEPA PANDEY Vs. THE STATE OF UTTARAKHAND AND ORS.	July 6, 2011
DEEPAK GOLA Vs. STATE OF UTTARAKHAND AND ORS.	May 5, 2011
DEEPAK GUPTA Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)	January 3, 2011
DEEPAK JAIN S/O SHRI JAI CHAND JAIN Vs. STATE OF UTTARAKHAND	January 6, 2011
DEEPAK KUMAR GUPTA Vs. NANDAN KUMAR MITTAL	November 29, 2011
DEEPAK KUMAR S/O LATE O.P. GUPTA R/O 186/2, SAKET PURVI AMBER TALAB ROORKEE, DISTRICT HARIDWAR Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)	December 12, 2011
DEEPIKA VATS W/O AMIT KUMAR D/O RAJENDRA PRASAD VATS Vs. AMIT KUMAR, S/O SATISH KUMAR	September 12, 2011
DEEPTI AND ANOTHER Vs. DISTRICT EDUCATION OFFICER, HARIDWAR AND ANOTHER	October 20, 2011
DEEWAN SINGH BHANDARI Vs. STATE OF UTTARAKHAND	October 21, 2011
DESHRAJ S/O. SHRI RAMPAL Vs. STATE OF UTTARAKHAND	July 27, 2011
Devendra Joshi Vs. Union of India and others	January 4, 2011
DEVENDRA MOHAN S/O BRIJMOHAN Vs. SMT. ANJU DEVI W/O DEVENDRA	February 19, 2011
DEVENDRA SINGH BISHT S/O SRI TRILOK SINGH Vs. UTTARANCHAL HIGH COURT AND ANR.	May 3, 2011
DEVENDRA SINGH BISHT S/O SRI TRILOK SINGH, R/O VILLAGE-UJWALA, POST OFFICE-BHATKOLA, DISTRICT ALMORA Vs. UTTARANCHAL HIGH COURT THROUGH ITS REGISTRAR, NAINITAL AND DISTRICT JUDGE, PITHORAGARH	November 4, 2011
DEVENDRA SINGH RAWAT S/O LATE RAM SINGH RAWAT R/O VILLAGE BANGAON, PATWARI CIRCLE SIROSAIN TEHSIL KARANPRAYAG DISTRICT CHAMOLI Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR DISTRICT CHAMOLI	November 16, 2011
DEVENDRA, S/O KATAR SINGH Vs. STATE OF UTTARAKHAND	September 22, 2011
DEVI SINGH @ BALDEV SINGH & OTHERS Vs. DISTRICT JUDGE, UDHAM SINGH NAGAR & OTHERS	December 28, 2011
DHARAM SINGH S/O BALWANT SINGH Vs. STATE OF UTTARAKHAND	August 1, 2011
DHARAMVEER SINGH Vs. STATE OF UTTARAKHAND AND ORS.	September 6, 2011
DHARMENDRA KUMAR Vs. ATMA RAM AND OTHERS	September 19, 2011
DHARMENDRA KUMAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	May 2, 2011
DHARMENDRA RAWAT Vs. STATE OF UTTARAKHAND	July 26, 2011
DHARMENDRA S/O LATE RAM GAREEB Vs. STATE OF UTTARAKHAND	January 4, 2011
DHARMENDRA SINGH, S/O. SHRI VIJAY SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY (HOME),	September 1, 2011
DHEERAJ KUMAR Vs. STATE OF UTTARAKHAND AND ORS	December 15, 2011
DHEERAJ SINGH KASANA Vs. STATE OF UTTARAKHAND	October 14, 2011
DHIRAJI DEVI W/O SHYAMDHARI Vs. STATE OF UTTARAKHAND AND ORS	September 14, 2011
DHIRENDRA PRASAD BALODI Vs. PRESCRIBED AUTHORITY AND ANR.	March 25, 2011
DHIRI SINGH AND 3 ORS. Vs. STATE OF UTTARAKHAND	August 26, 2011
DHOORI @ BALBIR SINGH Vs. STATE OF UTTARANCHAL	November 24, 2011
DIGAMBAR PRASAD Vs. STATE OF UTTARANCHAL AND NANDAN SINGH S/O SHRI BACHAN SINGH	August 18, 2011
DIGAMBAR PRASAD Vs. STATE OF UTTARANCHAL; NANDAN SINGH S/O BACHAN SINGH	August 19, 2011
DIGAMBAR PRASAD RATURI AND ORS Vs. STATE OF UTTARAKHAND	July 6, 2011
DIGAMBER PRAKASH SHAH, S/O. SRI BHAYU PRAKASH SHAH Vs. STATE OF UTTARAKHAND	September 26, 2011
DIGAMBER SINGH S/O BABU LAL Vs. STATE OF UTTARAKHAND	June 8, 2011
DIGAR SINGH, Vs. STATE OF UTTARANCHAL	February 22, 2011
DILBER SINGH RANA Vs. CIVIL JUDGE	December 13, 2011
DILEEP KUMAR ROY Vs. STATE OF UTTARAKHAND AND OTHERS	November 17, 2011
DILEEP KUMAR SINGH BISHT Vs. STATE OF UTTARAKHAND	July 15, 2011
DILIP SINGH @KAKKU S/O MAKHAN SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS	November 3, 2011
DILSHAD AHMED S/O SHRI ANWAR AHAMAD Vs. THE STATE OF UTTARAKHAND, THROUGH COLLECTOR	July 4, 2011
DILSHAD S/O BARU HASSAN Vs. STATE OF UTTARANCHAL	August 1, 2011
DILSHER HUSSAIN AND OTHERS. Vs. STATE OF UTTARAKHAND AND OTHERS.	September 30, 2011
DINESH Vs. STATE OF UTTARAKHAND	September 7, 2011
DINESH CHAND GOYAL Vs. STATE OF UTTARAKHAND	November 11, 2011
DINESH CHANDRA PATHAK AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	September 26, 2011
DINESH KUMAR Vs. STATE OFFICE KHADI & V.I. COMMISSION AND OTHERS	September 29, 2011
DINESH KUMAR Vs. UTTARAKHAND STATE ROAD TRANSPORT CORPORATION AND OTHERS	September 29, 2011
DINESH KUMAR S/O LATE SRI SORAN SINGH Vs. STATE OF UTTARAKHAND	January 4, 2011
DINESH RAWAT S/O SHRI R S RAWAT Vs. STATE OF UTTARAKHAND	August 20, 2011
DINESH SINGH TAKULI S/O GOBAR SINGH AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY (HOME),	June 27, 2011
DIRECTOR OF INCOME TAX Vs. MAERSK CO. LTD	April 7, 2011
DIRECTOR, INCOME TAX Vs. OFFSHORE INTERNATIONAL VENTURES LTD	July 13, 2011
DIRECTOR, INDIAN VETERINARY RESEARCH INSTITUTE (IVRI) AND ANR. Vs. ASHOK KUMAR	May 26, 2011
DIRVED GIRI S/O LATE RAM GIRI ASSISTANT PROSECUTING OFFICER Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME	May 16, 2011
DISTRICT MAGISTRATE UDHAM SINGH NAGAR Vs. AMIT DIXIT	November 15, 2011
DIVYA RAJVANSHI AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.	May 24, 2011
DIWAN SINGH BISHT S/O. KALYAN SINGH Vs. STATE OF UTTARAKHAND	August 25, 2011
DIWAN SINGH S/O RATAN SINGH Vs. STATE OF UTTARANCHAL AND ANR.	August 5, 2011
DIWAN SINGH S/O SHER SINGH AND ORS. Vs. STATE OF UTTARKHAND THROUGH SECRETARY HOME, UTTARAKHAND SASHAN DEHRADUN AND SMT. BASANTI DEVI W/O BISHAN SINGH R/O VILLAGE DHAMAS (KUMEDHAR) P.O. & PATWARI KSHETRA DHAMAS TEHSIL & DISTRICT ALMORA	November 30, 2011
DR. ADESH KUMAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SHANKAR SARKAR (TANTRIK) S/O LATE SUDARSHAN SARKAR	July 25, 2011
DR. ASHOK KUMAR SINGH AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	June 15, 2011
DR. BALI RAM SINGH Vs. STATE OF UTTARAKHAND & OTHERS	November 1, 2011
DR. BHUPAL SINGH, S/O. SRI RAM SWAROOP SINGH, Vs. STATE OF UTTARAKHAND THROUGH S.S.P. AND RAGHUBIR SINGH GAHLOT RETD. SUGAR CANE INSPECTOR KISHAN SAHKARI CHINI MILL	September 21, 2011
DR. BRIJ PAL TYAGI Vs. UNION OF INDIA (UOI) AND ORS.	April 4, 2011
DR. D.C.S. RAWAT S/O LATE SRI R.S. RAWAT Vs. STATE OF UTTARAKHAND THROUGH SECRETARY AND ADDITIONAL SECRETARY, ANIMAL HUSBANDRY DEPARTMENT	June 30, 2011
DR. D.N. YADAV Vs. HEM CHANDRA CHAUDHARY	October 17, 2011
DR. DEVENDRA SWAROOP BHARGAWA Vs. CENTRAL INFORMATION COMMISSION AND ORS.	August 8, 2011
DR. J.C. MASIWAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	June 28, 2011
DR. JAGDISH PRASAD Vs. SHRI H.B. BHATT AND ORS.	July 14, 2011
DR. JAIPAL Vs. STATE OF UTTARAKHAND AND ORS.	May 18, 2011
DR. JAIVEER SINGH AND ORS. Vs. THE STATE OF UTTARAKHAND AND ORS.	May 25, 2011
DR. JASHVIR SINGH MALIK Vs. GURUKUL KANGRI VISHWA VIDYALAYA AND ORS.	September 21, 2011
DR. KAPIL SHARMA Vs. STATE OF UTTARAKHAND AND ORS.	July 26, 2011
DR. KHILENDRA SINGH S/O LATE MAHENDRA SINGH, KRISHI VIGYAN KENDRA Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF AGRICULTURE, KRISHI BHAWAN,	February 24, 2011
DR. M.P. SINGH S/O SHRI MAHENDRA SINGH Vs. CHARAN SINGH S/O BHURA SINGH	July 15, 2011
DR. MADHUSUDAN DUTT Vs. STATE OF UTTARANCHAL AND ORS.	July 12, 2011
DR. MAHENDRA RANA, S/O. DR. N.S. RANA Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, HIGHER EDUCATION,	September 1, 2011
DR. MUNISH KUMAR SHARMA Vs. DIRECTOR OF HIGHER EDUCATION AND ANR.	June 24, 2011
DR. NAVEEN BANSAL S/O. SHRI SUDESH CHANDRA BANSAL R/O. GANESHPUR, ROORKEE PROP M/S. NAVEEN MULTI SPECIALITY HOSPITAL OPP. NEHRU STADIUM, ROORKEE Vs. STATE OF UTTARAKHAND	November 1, 2011
DR. PAYAL GARG Vs. THE STATE OF UTTARAKHAND AND ORS.	May 26, 2011
DR. PRAVEEN BHARDWAJ S/O. SRI. U.B. SHARMA Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY, MEDICAL EDUCATION,	April 28, 2011
DR. RADHEY SHYAM Vs. STATE OF UTTARAKHAND AND OTHERS	November 15, 2011
DR. RAJENDER SINGH RAWAT Vs. UNION OF INDIA & OTHERS	November 2, 2011
DR. RANJEET SINGH RAPHAL, S/O. LATE SRI NAIN SINGH RAPHAL Vs. STATE OF UTTARAKHAND THROUGH CHIEF SECRETARY AND ORS.	August 30, 2011
DR. SUDHA DIMRI Vs. STATE OF UTTARAKHAND AND ANR.	August 26, 2011
DR. VIJAY GUPTA Vs. INDRAMANI JOSHI	August 30, 2011
DR. VINDHYESHWARI PRASAD PANDEY Vs. CHANCELLOR, KUMAUN UNIVERSITY AND ORS.	June 23, 2011
DR. ZAKIR HUSSAIN Vs. STATE OF UTTARAKHAND AND ORS.	May 26, 2011
DULAL CHAND VISHWAS S/O DUKHAI RAM Vs. STATE OF UTTARAKHAND	January 5, 2011
DURGA DASS Vs. JUDGE, FAMILY COURT, AND OTHERS	September 14, 2011
ELVIN MASIH, SECRETARY C.N. 1 AND PURELY LINGDO MODERATOR Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY (HOME),	June 22, 2011
EX. NAIB SUBEDAR BALBIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.	September 26, 2011
FAINY SINGH S/O LATE RANA SINGH R/O VILLAGE MANDORA, POLICE STATION BEHAT, SAHARANPUR, DISTRICT SAHARANPUR (U P ) Vs. STATE OF UTTARAKHAND AND ORS	September 12, 2011
FAIZAN S/O KABEER Vs. STATE OF UTTARAKHAND THROUGH S.S.P., STATION HOUSE OFFICER AND SUNIL SINGH RAMOLA	August 25, 2011
FAKEER RAM Vs. STATE	April 4, 2011
FAKEER RAM S/O SHRI HARI RAM Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)	May 4, 2011
FAKIR MOHAMMAD AND ORS. Vs. THE STATE OF UTTARAKHAND AND ORS.	May 25, 2011
FARID S/O KALUA Vs. STATE OF UTTARAKHAND	August 25, 2011
FARJANA Vs. STATE OF UTTARAKHAND & ANOTHER	August 3, 2011
FARJAND ALI Vs. UNION OF INDIA & OTHERS	September 30, 2011
Farm Superintendent, Uttarakhand Sainik Punarvas Sansthan, Pattharchatta, Udham Singh Nagar Vs. Gyanwati	February 14, 2011
FARRUKH S/O SRI SUKHAN ANSARI, Vs. STATE OF UTTARAKHAND THROUGH SUPERINTENDENT OF POLICE AND STATION HOUSE OFFICER	August 30, 2011
FATESH RAM GAUR S/O SRI BHOLA DUTTA GAUR Vs. DISTRICT JUDGE AND ORS.	April 18, 2011
FIRASAT KHAN S/O LATE SRI RIYASAT KHA AND SMT. SITARA W/O FIRASAT KHA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SMT. FAIMA, W/O AARIF KHA	August 5, 2011
FOOL CHANDRA CHAUHAN Vs. STATE OF UTTARANCHAL	July 6, 2011
FURKAN S/O AMEER R/O VILLAGE BEDPUR POLICE STATION BHAGWANPUR DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND	December 28, 2011
FURKAN S/O JAMEEL AND ORS Vs. STATE OF UTTARAKHAND AND ORS	September 19, 2011
GABAR SINGH Vs. BOARD OF REVENUE	March 5, 2011
GAGAN KUMAR KODA S/O SHRI BALWANT SINGH KODA Vs. STATE OF UTTARAKHAND, THROUGH CHIEF SECRETARY,	July 7, 2011
GAJE SINGH PATWAL S/O LATE SRI BAGAR SINGH PATWAL Vs. STATE OF UTTARAKHAND	February 14, 2011
GAJENDRA SINGH S/O SRI KHIM SINGH Vs. STATE OF UTTARAKHAND THROUGH SENIOR SUPERINTENDENT OF POLICE AND	April 21, 2011
GAJRAJ S/O TULSI R/O VILLAGE MOHANNAGAR PURANI BASTI, MALDHANCHAURH P.S. RAMNAGAR DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND	October 19, 2011
GAJRAJ SINGH Vs. STATE OF UTTARAKHAND AND ORS.	March 25, 2011
GAMA, S/O SRI MOHD. ALAM AND ALI JAN, S/O FIROZ Vs. STATE OF UTTARAKHAND	May 25, 2011
GANESH BAHADUR BISHT Vs. STATE OF UTTARAKHAND	December 19, 2011
GANESH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND	March 5, 2011
GANESH DUTT JOSHI Vs. STATE OF UTTARAKHAND AND ORS.	June 28, 2011
GANESH THAKURATHI Vs. STATE OF UTTARAKHAND	October 12, 2011
GANESHI, S/O. SHIVNATH AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY, HOME AND TARA DEVI, W/O. HARI RAM	September 22, 2011
GANGA PRASAD AND ORS. Vs. CHAIRMAN AND MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LIMITED AND ORS.	June 6, 2011
GEETA BHAWAN TATHA PARMARTH NIKETAN KARAMCHARI SANGH, PAURI GARHWAL, POST SWARGASHRAM, PAURI GARHWAL DISTRICT PAURI GARHWAL, UTTARAKHAND Vs. LABOUR COMMISSIONER/REGISTRAR, TRADE UNIONS, UTTARAKHAND, SHRAM BHAWAN, NAINITAL ROAD, HALDWANI, DISTRICT NAINITAL & ANOTHER	February 7, 2011
GEETA DANU Vs. STATE OF UTTARAKHAND AND OTHERS	September 30, 2011
GHANSHYAM DOGRA S/O BABU RAM Vs. PATRICIA FRANCIS AND ORS	September 1, 2011
GHANSHYAM SINGH JAINER S/O BHAGWANT SINGH, R/O I.R.I. COLONY, ROORKEE, DISTRICT HARIDWAR Vs. SUPERINTENDING ENGINEER, ADHARAANVESHAN MANDAL, IRRIGATION RESEARCH INSTITUTE, ROORKEE, HARIDWAR,	October 19, 2011
GIL MAURITIUS HOLDINGS LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX	January 7, 2011
GIRISH BHUSHAN GOYAL Vs. BHARAT HEAVY ELECTRICALS LTD. & OTHERS	December 27, 2011
GIRISH CHAND RAMOLA & ANOTHER Vs. STATE OF UTTARANCHAL & ANOTHER	December 19, 2011
GIRISH CHANDRA KANDPAL Vs. THE DISTRICT JUDGE NAINITAL	February 23, 2011
GIRISH PRASAD AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER	November 30, 2011
GIRISH RAM AND ANOTHER Vs. STATE OF UTTARAKHAND	November 22, 2011
GITA W/O HARI SINGH AND VISHNU S/O OM PRAKASH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY AND VIPIN CHANDRA PANDEY S/O DEVI DUTT	July 1, 2011
GITANJALI ASSOCIATES Vs. STATE OF UTTARAKHAND	July 6, 2011
GODHAN SINGH JALAL Vs. KISHAN SINGH BISHT	March 14, 2011
GOPAL BANSAL Vs. STATE OF UTTARAKHAND	September 13, 2011
GOPAL CHANDER PANDEY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, UNION BANK OF INDIA	May 19, 2011
GOPAL PURI Vs. STATE OF UTTARAKHAND	March 4, 2011
GOPAL SINGH Vs. STATE OF UTTARAKHAND	September 20, 2011
GOPAL SINGH Vs. STATE OF U P	March 22, 2011
GOVARDHAN SINGH SAINI Vs. STATE OF UTTARAKHAND AND ORS.	April 29, 2011
GOVIND LAL ARYA Vs. STATE OF UTTARANCHAL	September 20, 2011
GOVIND NATH Vs. STATE OF UTTARAKHAND	August 8, 2011
GOVIND PRASAD MANGAL Vs. UNION OF INDIA (UOI) AND ORS.	July 19, 2011
GOVIND SINGH Vs. STATE OF UTTARAKHAND	July 21, 2011
GOVIND SINGH PATWAL Vs. MANAGING DIRECTOR	May 12, 2011
GRADUATE SCHOOL OF BUSINESS ADMINISTRATION Vs. SUB DIVISIONAL MAGISTRATE	March 15, 2011
GUDDI @ BITTU W/O LATE BADRI SINGH Vs. STATE OF UTTARAKHAND	August 5, 2011
GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. THE COMMISSIONER, COMMERCIAL TAXES, UTTARAKAND	November 2, 2011
GUL HASAN Vs. STATE OF UTTARAKHAND	March 24, 2011
GULAB SINGH Vs. SUB DISTRICT MAGISTRATE AND ORS.	June 10, 2011
GULAM Vs. STATE OF UTTARAKHAND	May 9, 2011
GULAM JILANI S/O NOOR KHAN Vs. STATE OF UTTARANCHAL	July 1, 2011
GULJAR SINGH S/O. SRI UJAGAR Vs. STATE OF UTTARANCHAL,	July 26, 2011
GULSANA @ GULISTA Vs. STATE OF UTTARANCHAL AND ORS.	July 25, 2011
GULSHAN OBERAI S/O LATE SITA RAM OBERAI ORS. Vs. STATE OF UTTARAKHAND, SR. SUPERINTENDENT OF POLICE, STATION HOUSE OFFICER AND SMT. NEHA OBERAI W/O VICKY OBERAI D/O SRI SATISH KUMAR ARORA	July 13, 2011
GULZAR SINGH CHEEMA S/O. JAGIR SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY AND STATION HOUSE OFFICER	August 11, 2011
GUNANAND NAUTIYAL Vs. DIRECTOR HOTICULTURE AND FOOD PROCESSING, UTTARAKHAND	September 13, 2011
GUNANAND PETWAL Vs. STATE OF UTTARANCHAL AND ORS.	February 15, 2011
GURBACHAN SINGH S/O LATE SRI GOKUL SINGH Vs. STATE OF UTTARANCHAL	August 11, 2011
GURBACHAN SINGH S/O SHRI TARA SINGH AND HARJEET SINGH S/O SHRI GURBACHAN SINGH Vs. STATE OF UTTARANCHAL (UTTARAKHAND)	May 9, 2011
GURUDEV SINGH Vs. STATE OF UTTARAKHAND	November 11, 2011
GURUDEV SINGH Vs. STATE OF UTTARAKHAND	November 4, 2011
GURUKUL KANGARI VISHWAVIDYALAYA HARIDWAR AND ANOTHER Vs. ARYA PRATINIDHI SABHA PUNJAB GURU DUTT BHAWAN JALANDHAR THROUGH ITS GENERAL SECRETARY AND OTHERS	October 20, 2011
GYAN CHAND Vs. ADDITIONAL DISTRICT JUDGE	March 4, 2011
GYAN PRAKASH S/O LATE SRI JAGDISH PRASAD Vs. SRI RAM KUMAR GOYAL S/O LATE SRI SHYAM LAL	July 6, 2011
GYAN SINGH Vs. STATE OF UTTARAKHAND AND FOUR ORS.	September 29, 2011
GYAN SINGH Vs. STATE OF U.P.	December 28, 2011
GYAN SINGH S/O SRI NATTHU RAM Vs. UNION OF INDIA (UOI), MINISTRY OF PERSONNEL, PUBLIC GRIEVANCE AND PENSION DEPARTMENT OF PERSONNEL AND TRAINING AND ORS.	May 5, 2011
GYAN SINGH SANDHU Vs. STATE OF UTTARAKHAND	March 10, 2011
H C AGRAWAL Vs. JASULI DEVI	December 28, 2011
H.C. PANT Vs. STATE OF UTTARAKHAND AND ORS.	May 19, 2011
H.E. CHOWFIN S/O MR. D.A. CHOWFIN (SINCE DECEASED) 1/1 T.H. CHOWFIN AND ORS. Vs. DISTRICT JUDGE PAURI GARHWAL AND TWO ORS.	August 10, 2011
H.M. CAIRAE AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER	November 15, 2011
H.N. GAUTAM Vs. PUNEET GARG	October 17, 2011
HAFEEZ SHAFIK S/O HAZI SAGEER Vs. STATE OF UTTARAKHAND AND ORS	October 13, 2011
HAKIM SINGH AND OTHERS Vs. JUDICIAL MAGISTRATE, KHATIMA AND ANOTHER	October 12, 2011
HAMIDANS/O MUMTYAZ Vs. STATE OF UTTARAKHAND	August 3, 2011
HANSA DUTT PANDEY Vs. STATE OF UTTARAKHAND	September 7, 2011
HANSI DEVI Vs. STATE OF UTTARAKHAND	June 8, 2011
HANSI W/O PURAN CHANDRA KANDPAL Vs. STATE OF UTTARAKHAND	January 4, 2011
HANSRAJ Vs. STATE OF UTTARANCHAL	July 28, 2011
HARBHAJAN SINGH SON OF SRI RANJEET SINGH Vs. STATE OF UTTARAKHAND	July 19, 2011
HARDEEP SINGH S/O SRI KALA SINGH AND HARJEET SINGH S/O SRI KALA SINGH Vs. STATE OF UTTARAKHAND	July 20, 2011
HARDEV SINGH Vs. STATE OF UTTARAKHAND	October 19, 2011
HARENDRA @ RAVINDRA SINGH Vs. STATE OF UTTARAKHAND	April 6, 2011
HARI MOHAN AND OTHERS Vs. SOHAN LAL AND ANOTHER	June 22, 2011
HARI OM Vs. STATE OF U P	August 5, 2011
HARI PRAKASH Vs. STATE OF UTTARAKHAND	September 26, 2011
HARI PRIYA Vs. MOHAN SINGH MAWRI	May 2, 2011
HARI SAGAR EDUCATIONAL TRUST Vs. UTTARANCHAL GRAMIN BANK	June 24, 2011
HARI SINGH S/O LAKKHA SINGH Vs. STATE OF UTTARAKHAND	May 6, 2011
HARIDWAR GUJRATI DHARMSHALA TRUST Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS	August 19, 2011
HARIPRAKASH Vs. STATE OF UTTARAKHAND	September 29, 2011
HARISH CHAND JAIN Vs. STATE OF UTTARAKHAND AND FIVE ORS.	July 8, 2011
HARISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND	March 18, 2011
HARISH KUMAR Vs. STATE OF UTTARAKHAND	March 11, 2011
HARJEET KAUR AND ANR. Vs. THE REGISTRAR GENERAL, HIGH COURT OF UTTARAKHAND AND ORS.	May 3, 2011
HARJITENDER SINGH S/O SHRI PREETAM SINGH Vs. STATE OF UTTARANCHAL (UTTARAKHAND) AND	June 24, 2011
HARMEET SINGH Vs. STATE OF UTTARAKHAND	April 22, 2011
HARNAM SINGH Vs. STATE OF U P	November 14, 2011
HARPAL SINGH Vs. STATE OF UTTARAKHAND	December 30, 2011
HARPAL SINGH SANDHU Vs. STATE OF UTTARANCHAL	October 11, 2011
HARPREET KAUR AND THREE ORS. Vs. DENTAL COUNCIL OF INDIA AND FOUR ORS.	July 22, 2011
HARPREET KAUR, W/O. PARAMJEET SINGH, D/O. BABA SINGH AND Vs. STATE OF UTTARAKHAND	April 28, 2011
HARPREET SINGH SANDHU S/O SRI MAHENDRA SINGH SANDHU Vs. OREX AUTO INFRASTRUCTURE SERVICES LTD. THROUGH UMESH TYAGI, BRANCH MANAGER, OREX AUTO INFRASTRUCTURE SERVICES LTD.	May 27, 2011
HARSH SINGH S/O SRI MOHAN SINGH R/O VILLAGE BAGHAR, POST BAGHAR POLICE STATION KAPKOTE DISTRICT BAGESHWAR Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME AT DEHRADUN,	December 29, 2011
HARSHMANI Vs. STATE OF UTTARAKHAND	August 5, 2011
HARSHWANTI BISHT Vs. STATE OF UTTARAKHAND	March 16, 2011
HASEEN AHMAD Vs. STATE OF UTTARAKHAND AND ORS.	April 7, 2011
HAYAT SINGH Vs. STATE OF UTTARANCHAL	August 8, 2011
HAYAT SINGH BORA Vs. STATE OF UTTARAKHAND	November 3, 2011
HAZI ABID, S/O. ABDUL HAMEED AND SOBHI @ VASIM, S/O. HAZI ABID Vs. STATE OF UTTARAKHAND	September 20, 2011
HEAD CONSTABLE 29, KRIPAL SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	July 14, 2011
HEERA SINGH BHAKUNI AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.	April 7, 2011
HEM CHANDRA BANSAL Vs. MAYA GOEL	December 19, 2011
HEM CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND ANOTHER	September 26, 2011
HEM CHANDRA KABADWAL AND ORS. Vs. U.P. CO-OPERATIVE FEDERATION LTD. AND ANR.	June 28, 2011
HEM SINGH SAINI S/O RAM CHARAN SINGH Vs. MEENA SAINI W/O SUNIL KUMAR SAINI	September 19, 2011
HEMA PEETER W/O SARVESH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS	June 13, 2011
HEMANT KUMAR S/O. RAJENDRA PRASAD SHARMA R/O. MOHALLA MANINATH P.S. SUBHASH NAGAR DISTRICT BAREILLY UTTAR PRADESH Vs. STATE OF UTTARAKHAND	November 1, 2011
HEMANT KUMAR UPRETI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS	January 6, 2011
HIMALAYAN DISTILLERS Vs. STATE OF UTTARANCHAL AND ANOTHER	December 29, 2011
HIMMAT LAL S/O. LATE BHARTU AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH HOME SECRETARY AND RAM SINGH S/O. LAL SINGH	August 9, 2011
HIMMAT SINGH Vs. STATE OF UTTARANCHAL	September 20, 2011
HIMMAT SINGH Vs. STATE OF UTTARANCHAL	September 9, 2011
HIROO BISHT Vs. DISTRICT JUDGE, ALMORA	September 14, 2011
HIROO BISHT Vs. DISTRICT JUDGE ALMORA	July 14, 2011
HITESH KANDPAL AND ORS Vs. STATE OF UTTARAKHAND	January 5, 2011
HYUNDAI HEAVY INDUSTRIES LTD Vs. UNION OF INDIA	July 21, 2011
ICICI LOMBARD GENERAL INS CO LTD Vs. TABASSUM BEE	July 21, 2011
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD. Vs. SMT. BHAGIRATHI TIWARI AND TWO ORS.	August 19, 2011
ILIYASHU AKNI LATEEF Vs. STATE OF UTTARAKHAND	July 27, 2011
IMRAN S/O NISAR AND SMT NASIMA W/O NISAR BOTH R/O MOHALLA KOTRAWAN P.S. JWALAPUR, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME DEHRADUN AND SMT SHAMA W/O ISRAR R/O MOHALLA KOTRAWAN P.S. JWALAPUR, DISTRICT HARDWAR	December 19, 2011
INAM ALI Vs. PRINCIPAL SECRETARY CUM COMMISSIONER	March 7, 2011
INDER SINGH Vs. STATE OF UTTARANCHAL AND ORS.	May 13, 2011
INDIA GLYCOLS LIMITED Vs. STATE OF UTTARAKHAND	July 12, 2011
INDIAN DRUGS AND PHARMACEUTICALS LTD. (A GOVT. OF INDIA UNDERTAKING) THROUGH ITS GENERAL MANAGER Vs. INDIAN INSULATORS (DELHI) PVT. LTD. THROUGH ITS DIRECTOR SHRI AMAR KUJUR S/O SHRI WILLIAM KUJUR	June 6, 2011
INDIAN OIL CORPORATION LIMITED THROUGH ITS DIVISIONAL RETAIL SALES MANAGER Vs. SH. RISHI KUMAR AGARWAL, PROPRIETOR M/S RISHI KUMAR SUSHIL KUMAR, S.K.O./L.D.O. DEALER	February 17, 2011
INDIRA RANI BISHNOI Vs. SUB DIVISIONAL MAGISTRATE AND OTHERS	August 2, 2011
INDRA MOHAN ARORA Vs. BANK OF BARODA AND ORS.	May 12, 2011
INDRA PAL Vs. STATE OF UTTARANCHAL	March 9, 2011
INDRA PAL Vs. STATE OF UTTARANCHAL	July 5, 2011
INDRA SINGH ALIAS HARISH SINGH Vs. STATE OF UTTARAKHAND	November 3, 2011
INDRA SINGH BHAURIYAL Vs. STATE OF UTTARAKHAND	March 3, 2011
INDRA SINGH NEGI Vs. STATE OF UTTARAKHAND AND ORS.	August 24, 2011
INDRAJEET BOSE AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	June 15, 2011
INDU UNIYAL W/O GAJENDRA UNIYAL Vs. STATE OF UTTARAKHAND	September 19, 2011
INTEZAR HUSSAIN Vs. STATE OF UTTARAKHAND AND ORS	November 23, 2011
INTEZAR HUSSAIN AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.	September 2, 2011
INTEZAR S/O BHURA HALWAHI Vs. STATE OF UTTARAKHAND	May 26, 2011
INTKHAAB Vs. STATE OF UTTARAKHAND	July 8, 2011
IRFAN Vs. STATE OF UTTARAKHAND AND ANR.	September 14, 2011
IRFAN S/O ABDUL RASHID Vs. STATE OF UTTARAKHAND	April 29, 2011
IRSHAD S/O NOOR AHMAD AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY, HOME,	July 4, 2011
ISHAK S/O NOOR MOHAMMAD R/O JHIVARHEDI, P S LAKSAR, DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND AND ORS	September 23, 2011
ISHAQ, S/O NOOR MOHAMMAD R/O VILLAGE JHEEVARHEDI P.S. LAKSAR, DISTRICT HARDWAR U.K. Vs. STATE OF UTTARAKHAND	November 1, 2011
ISHPAL SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER	November 8, 2011
ISHRAT HUSAIN S/O. LATE MR. RIASAT HUSAIN Vs. HIGH COURT OF UTTARAKHAND THROUGH REGISTRAR GENERAL,	May 6, 2011
ISHTKHAR S/O ILIYAS Vs. STATE OF UTTARAKHAND	May 26, 2011
ISHWAR KUMAR BHAGAT AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	August 10, 2011
ISLAMUDDIN S/O LATE SHRI HISAMUDDIN, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY IN THE DEPARTMENT OF HOME AFFAIRS AND SMT. MEHTAB JAHANDIVORCED WIFE OF NAIMUDDIN D/O LATE MURTJA HUSSAIN	February 14, 2011
ISRAR AHMAD Vs. STATE OF UTTARANCHAL	July 15, 2011
ISWAR SINGH MANRAL W/O SRI SWAROOP SINGH Vs. STATE OF UTTARAKHAND	January 6, 2011
J.C. PATHAK S/O. SRI P.D. PATHAK Vs. STATE OF UTTARANCHAL AND MOHD. ILLIYAS S/O. MOHD. OMER	July 26, 2011
JAGAT BHUSAN BATRA S/O LATE MULAK RAJ BATRA AND BHARAT BHUSAN BATRA S/O LATE MULAK RAJ BATRA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND BALWANT SINGH DIRECTOR BALAJI MUSHROM PVT. LTD.	February 17, 2011
JAGAT GURU SHANKARACHARYA JYOTIRMATH Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER, UTTARAKHAND, DEHRADUN AND THREE OTHERS	July 11, 2011
JAGAT SINGH, S/O ANDU, R/O ATAL TEHSIL TYUNI DISTRICT DEHRADUN Vs. STATE OF UTTARAKHAND	November 18, 2011
JAGDEEP ARORA S/O SHRI PYARE LAL Vs. STATE OF UTTARAKHAND AND ORS	November 14, 2011
JAGDEEP KUMAR Vs. STATE OF UTTARANCHAL & ANOTHER	November 3, 2011
JAGDISH Vs. STATE OF UTTARANCHAL	December 29, 2011
JAGDISH Vs. STATE OF UTTARAKHAND	November 23, 2011
JAGDISH ATTRI Vs. ADDITIONAL DISTRICT JUDGE/IIIRD F.T.C., HARIDWAR & ANOTHER	December 15, 2011
JAGDISH BHATIYA S/O GOBIND RAM Vs. STATE OF UTTARAKHAND	June 6, 2011
JAGDISH CHANDRA ARYA Vs. THE UNION OF INDIA (UOI) AND ORS.	July 25, 2011
JAGDISH CHANDRA GHILDIYAL Vs. STATE OF UTTARAKHAND	March 16, 2011
JAGDISH CHANDRA KANDPAL AND ORS. Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION AND ORS.	April 27, 2011
JAGDISH CHANDRA TEWARI Vs. STATE OF UTTARAKHAND AND OTHERS	September 19, 2011
JAGDISH CHHABRA @ JAGGA S/O BEER SINGH Vs. STATE OF UTTARAKHAND	August 4, 2011
JAGDISH GUSAIN S/O LALA AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME, DEHRADUN	December 21, 2011
JAGDISH GUSAIN S/O LALA, PAWAN GUSAIN S/O MAAN SINGH, VEERU GUSAIN S/O UDAL AND ORS Vs. STATE OF UTTARAKHAND	December 21, 2011
JAGDISH LAL GUPTA S/O SRI CHOTE LAL GUPTA Vs. STATE OF UTTARAKHAND	May 25, 2011
JAGDISH LAL VERMA S/O GANESH LAL VERMA Vs. STATE OF UTTARAKHAND	June 6, 2011
JAGDISH PRASAD CHAHAR Vs. STATE OF UTTARAKHAND	March 7, 2011
JAGDISH PRASAD KUKRETI Vs. STATE OF UTTARAKHAND	February 28, 2011
JAGDISH PRASHAD MITTAL Vs. STATE OF UTTARANCHAL & ANOTHER	November 15, 2011
JAGDISH S/O. SHANKAR SINGH Vs. PREETAM SINGH S/O. SRI RAM GOPAL SINGH	February 17, 2011
JAGDISH SINGH AND TWO ORS. Vs. STATE OF UTTARANCHAL AND FOUR ORS.	July 8, 2011
JAGJEET SINGH Vs. ADDITIONAL DISTRICT JUDGE	December 12, 2011
JAGMOHAN SINGH RAWAT Vs. STATE OF UTTARAKHAND AND ORS	November 24, 2011
JAGPAL SINGH Vs. STATE	May 13, 2011
JAGPAL, S/O. BALCHAND Vs. STATE OF UTTARAKHAND	September 14, 2011
JAGRI KAUR W/O JOGENDRA SINGH R/O VILLAGE KUNDANPUR, TEHSIL SWAR Vs. STATE OF UTTARAKHAND AND ORS	September 22, 2011
JAHID S/O BASHEER Vs. STATE OF UTTARAKHAND	May 25, 2011
JAI GANESH ENGINEERING INDUSTRIES AND TWO OTHERS Vs. EMPLOYEES STATE INSURANCE CORPORATION, PANCHDEEP BHAWAN, SARVODAYA NAGAR, KANPUR AND TWO OTHERS	September 14, 2011
JAI KISHORE PANDEY AND ANOTHER Vs. STATE OF UTTARANCHAL AND OTHERS	September 15, 2011
JAI PRAKASH S/O PREM SINGH AND SMT. RAJNI DEVI W/O SHRI PREM SINGH R/O AT PRESENT DISTRICT JAIL DEHRADUN Vs. STATE OF UTTARAKHAND	December 26, 2011
JAI PRAKASH YADAV Vs. STATE AND ORS.	January 14, 2011
JAI RAM Vs. DISTRICT AND SESSIONS JUDGE, CHAMPAWAT AND ANR.	September 21, 2011
JAIDEEP BORA, S/O. LATE KULDEEP SINGH Vs. STATE OF UTTARAKHAND	September 14, 2011
JAIDEV SADANA Vs. ROSHAN LAL	June 27, 2011
JAIMALA W/O LATE SHASHI NATH CHAUDHARY AND ANOTHER Vs. ROSHAN LAL AND TWO OTHERS	July 1, 2011
JAIPAL SINGH Vs. STATE	March 18, 2011
JAIPAL SINGH RAWAT S/O JAGAT SINGH RAWAT AND ORS Vs. STATE OF UTTARAKHAND AND ORS	November 11, 2011
JAISHREE Vs. ARJUN SINGH	March 17, 2011
JAL VIGYAN ANUSANDHAN KARAMCHARI UNION Vs. REGISTRAR TRADE UNION	September 6, 2011
JAMIL AHMAD Vs. STATE OF UTTARAKHAND	August 18, 2011
JANG BAHADUR GANGWAR S/O SRI VED PRAKASH Vs. STATE OF UTTARAKHAND AND RAJEEV CHITKARA S/O SRI SUNDER LAL	September 6, 2011
JANG BAHADUR S/O NARAYAN SINGH Vs. STATE OF UTTARAKHAND	January 5, 2011
JANKI JOSHI D/O LATE SHRI GOPAL DUTT JOSHI Vs. STATE OF UTTARAKHAND AND ANR.	May 25, 2011
JASBEER SINGH Vs. STATE OF UTTARANCHAL	April 20, 2011
JASBIR SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER	November 15, 2011
JASHVIR SINGH MALIK Vs. GURUKUL KANGRI VISHWA VIDYALAYA & OTHERS	September 21, 2011
JASHWANT SINGH Vs. STATE OF UTTARAKHAND	September 22, 2011
JASOD SINGH Vs. STATE OF UTTARAKHAND	May 5, 2011
JASPAL SINGH Vs. REGISTRAR OF COMPANIES, UTTAR PRADESH & UTTARAKHAND	August 3, 2011
JASPAL SINGH Vs. REGISTRAR OF COMPANIES	August 19, 2011
JASPINDER SINGH Vs. INDIAN OIL CORPORATION AND ORS.	June 10, 2011
JASVEER SINGH Vs. STATE OF UTTARAKHAND AND ORS	December 16, 2011
JASVEER SINGH @ JASSA S/O. SUKHDEO SINGH AND Vs. STATE OF U.P. (NOW UTTARAKHAND)	April 27, 2011
JASVEER SINGH S/O SHRI PARAMJEET SINGH JAT SIKHA, R/O VILLAGE SIMRA, P.S. KAIMARI, DISTRICT RAMPUR (U.P.) Vs. STATE OF UTTARAKHAND	December 15, 2011
JASVIR SINGH S/O TAHAL SINGH AND ORS. Vs. DEEPA KAUR W/O SUCHHA SINGH	August 5, 2011
JASWANT RAM Vs. UTTARAKHAND ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD AND ORS.	April 26, 2011
JAUHARI LAL Vs. STATE OF UTTARAKHAND AND ORS.	July 20, 2011
JAVED KHAN Vs. STATE OF UTTARANCHAL	February 25, 2011
JAYENDRA SINGH Vs. STATE OF UTTARANCHAL	August 9, 2011
JAYPAL Vs. STATE OF UTTARANCHAL	February 28, 2011
JEET RAM BHATT Vs. STATE OF UTTARAKHAND	March 5, 2011
JEETU AND ANOTHER Vs. STATE OF UTTARAKHAND	November 14, 2011
JEEVAN KUMAR Vs. BOARD OF REVENUE/CHIEF CONTROLLING AUTHORITY	July 27, 2011
JEEVAN RAM GARG Vs. STATE OF UTTARAKHAND & OTHERS	October 12, 2011
JEEWAN SINGH S/O SHRI HAYAT SINGH, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SMT. KAMLA VISHT W/O SHRI JEEWAN SINGH D/O SHRI MOHAN SINGH	May 11, 2011
JHUPALI DEVI Vs. STATE OF UTTARAKHAND	January 19, 2011
JITENDAR SINGH S/O SRI DALIP SINGH Vs. STATE OF UTTARAKHAN THROUGH SECRETARY HOME, DEHRADUN AND SAMEER CHAND S/O LATE FATEH CHAND R/O WARD NO. 7, MAIN ROADIN FRONT OF HAJARI PETROLPUMP, GADARPURDISTRICT UDHAM SINGH NAGAR	November 16, 2011
JITENDER SINGH SHANDU @ VICKY Vs. STATE OF UTTARAKHAND	November 2, 2011
JITENDRA KUMAR Vs. STATE OF UTTARANCHAL	March 23, 2011
JITENDRA KUMAR CHAUHAN Vs. DISTRICT JUDGE, HARIDWAR AND OTHERS	August 2, 2011
JITENDRA MOHAN SINGH CHADDHA S/O AMAR JEET CHADDHA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SRI GURPREET SINGH GOGI S/O SARDAR MAL SINGH GOGI	May 19, 2011
JODH SINGH Vs. STATE OF UTTARAKHAND	August 20, 2011
JODH SINGH AND ANR. Vs. SATYA NARAYAN RASTOGI	August 24, 2011
JOGENDER AND THREE OTHERS Vs. STATE OF UTTARANCHAL	December 12, 2011
JOGENDRA SINGH AND OTHERS Vs. ARJUN SINGH S/O RAM KUMAR AND OTHERS	August 1, 2011
JOGENDRA SINGH S/O AMAR SINGH; DEO KARAN CANE S/O LATE DAL CHANDRA DEPUTY SUPERINTENDENT OF POLICE POWER CORPORATION Vs. CENTRAL BUREAU OF INVESTIGATION	June 17, 2011
JOGENDRA SINGH SECRETARY BHARTIYA BANK KARMACHARI (VETAN BHOGI) SAHAKARI RIN SAMITI LTD. Vs. STATE OF UTTARAKHAND THROUGH HOME SECRETARY AND RAKESH KUMAR S/O SRI PYARE LAL	July 29, 2011
JOT SINGH ASWAL S/O SHRI GANDHARV SINGH ASWAL AND J.P. JHILDIYAL S/O LATE SHRI KIRTI DUTT JHILDIYAL Vs. STATE OF UTTARANCHAL (UTTARAKHAND) AND KEDAR SINGH RAWAT S/O LATE SHRI BALAM SINGH RAWAT	March 3, 2011
JOT SINGH S/O CHAMAR SINGH AND ORS. Vs. MAN SINGH S/O LATE SHRI LAKHAN SINGH	February 17, 2011
JULFKAR S/O SUKKAD Vs. STATE OF UTTARAKHAND	June 22, 2011
KADAM SINGH S/O TIRKHARAM, POSTED AS ZILEDAR NORTHERN DIVISION GANGA CANAL, ROORKEE, DISTRICT HARDWAR Vs. STATE OF UTTAR PRADESH THROUGH SECRETARY, IRRIGATION DEPARTMENT, GOVT. OF UTTAR PRADESH, LUCKNOW,	November 2, 2011
KADIR BAKSH @ PAPPU S/O. KADAR BAKSH Vs. STATE OF UTTARAKHAND	August 9, 2011
KAILASH Vs. STATE OF UTTARAKHAND & OTHERS	October 17, 2011
KAILASH @ PINTU Vs. USHA W/O KAILASH @ PINTU AND ORS	December 22, 2011
KAILASH CHANDRA Vs. STATE OF UTTARAKHAND AND ANR.	April 20, 2011
KAILASH CHANDRA AND OTHERS Vs. SESSIONS JUDGE, ALMORA AND OTHERS	August 20, 2011
KAILASH CHANDRA GUPTA S/O LATE SRI HARIMOHAN GUPTA Vs. STATE OF UTTARAKHAND	May 25, 2011
KAILASH CHANDRA SINGH PARIHAR Vs. STATE OF UTTARAKHAND AND ORS.	January 4, 2011
KAILASH LAL S/O LOODAR LAL Vs. STATE OF UTTARAKHAND	November 3, 2011
KAILASH RAM ALIAS KALUA Vs. STATE OF U.P.	March 22, 2011
KAILASH RAM S/O SHRI RAM PRASAD R/O KANDADHAR, MANDAL SERA P.S. & DISTRICT BAGESHWAR Vs. STATE OF UTTARAKHAND	December 15, 2011
KAKKA SINGH Vs. STATE OF UTTARANCHAL	September 27, 2011
KALAM SINGH Vs. CHAIRMAN MANAGING DIRECTOR UTTARAKHAND POWER CORPORATION	March 14, 2011
KALAWATI DEVI Vs. STATE	November 16, 2011
KALLU Vs. STATE OF UTTARANCHAL	July 4, 2011
KALLU SINGH Vs. STATE OF UTTAR PRADESH	May 6, 2011
KALPANA JOSHI W/O DEEPAK JOSHI AND ORS Vs. STATE OF UTTARAKHAND AND ORS	November 15, 2011
KALPANA JOSHI W/O PRADEEP KUMAR JOSHI D/O LATE RAM DUTT PANT Vs. PRADEEP KUMAR JOSHI S/O PITAMBER JOSHI C/O SURESH PUNETHA, NEAR SHIV MANDIR	September 12, 2011
KALYAN SINGH Vs. ORIENTAL INSURANCE COMPANY AND ANOTHER	November 22, 2011
KAMAL GUPTA S/O MAIKU LAL Vs. STATE OF UTTARAKHAND	August 5, 2011
KAMAL JIT SINGH S/O SHRI NATARA SINGH AND SUKHDEV SINGH CHANDI S/O SHRI HARBHAJAN SINGH Vs. STATE OF UTTARAKHAND AND BALWANT SINGH S/O SHRI HUKAM SINGH	February 15, 2011
KAMAL JORA Vs. STATE OF UTTARAKHAND	December 15, 2011
KAMAL JORA Vs. STATE OF UTTARAKHAND	June 9, 2011
KAMAL KISHORE Vs. STATE OF UTTARANCHAL AND OTHERS	December 27, 2011
KAMAL KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS	December 12, 2011
KAMAL KUMAR Vs. ADDITIONAL DISTRICT JUDGE/5 FAST TRACK COURT, DEHRADUN	July 1, 2011
Kamal Kumar Adhikari Vs. Bishan Kuamr S/o Late Jagannath Hindu and others	February 14, 2011
KAMAL PRAKASH KHURANA Vs. STATE OF UTTARAKHAND	March 7, 2011
KAMAL RAWAT S/O LATE SRI BABU RAM Vs. STATE OF UTTARAKHAND	May 19, 2011
KAMAL SINGH Vs. STATE OF UTTARAKHAND	January 4, 2011
KAMAL SINGH S/O LATE MURARI LAL Vs. STATE OF UTTARAKHAND	September 16, 2011
KAMALVEER SINGH, S/O. MAHIPAL SINGH AND SAMARPAL SINGH, S/O. RAJENDRA SINGH Vs. STATE OF UTTARAKHAND	September 22, 2011
KAMESHWAR PRASAD KALA Vs. STATE OF UTTARANCHAL & OTHERS	October 13, 2011
KAMLA JOSHI Vs. STATE	May 20, 2011
KAMLU @ KAMAL S/O. SHRI DHARMPAL Vs. STATE OF UTTARAKHAND	August 11, 2011
KANDO DEVI Vs. UNION OF INDIA	March 16, 2011
KANTA PRASAD Vs. VISHNU	July 15, 2011
KANTI PRASAD DADPURI AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	March 28, 2011
KANTIBALLABH S/O SHIV DUTT Vs. STATE OF UTTARAKHAND	June 13, 2011
KAPIL KUMAR Vs. STATE	January 5, 2011
KARAMAT ALI AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	July 7, 2011
KARAMVIR GIRI Vs. ASHOK KUMAR SINGHAL	August 24, 2011
KARAN PAL Vs. DEPUTY DIRECTOR CONSOLIDATION ADDITIONAL COLLECTOR HARDWAR	November 28, 2011
KARAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS	October 11, 2011
KARUN GOSWAMY AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	January 27, 2011
KARUN GOSWAMY S/O SHRI RAMESH GIRI Vs. STATE OF UTTARAKHAND	October 19, 2011
KASHIPUR BEEJ UTPADAK AVAM KRAI VIKRAI SAHKARI SAMITI LTD. Vs. NATIONAL CO-OPERATIVE DEVELOPMENT CORPORATION AND OTHERS	December 15, 2011
KASHMIR SINGH Vs. STATE OF U P	March 11, 2011
KASHMIR SINGH Vs. STATE OF UTTARANCHAL	February 25, 2011
KASI RAM S/O. HAR RAM Vs. STATE OF UTTARAKHAND	July 20, 2011
KAUSAR ALI S/O AMIR AHMAD Vs. STATE OF UTTARAKHAND AND ORS	September 14, 2011
KAUSHALYA DEVI Vs. RAMNARESH	June 28, 2011
KAVITA KAPKOTI AND ORS Vs. STATE OF UTTARAKHAND AND ORS	December 2, 2011
KAVITA W/O SOMPAL @ SEWA RAM Vs. STATE OF UTTARAKHAND	September 7, 2011
KEDAR SINGH Vs. STATE OF UTTARAKHAND	December 7, 2011
KEDARI DEVI W/O KHUSHAL SINGH Vs. STATE OF UTTARAKHAND	September 19, 2011
KHAGENDRA PRASAD UPRETI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	May 10, 2011
KHANKRU S/O SHRI SHISHU Vs. STATE OF UTTARAKHAND	May 25, 2011
KHARAK SINGH Vs. STATE OF UTTARAKHAND	August 11, 2011
KHATIMA FIBERS LTD. Vs. STATE OF UTTARAKHAND	December 15, 2011
KHEMCHAND AND ORS. Vs. LAL SINGH	November 21, 2011
KHIM SINGH Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH	March 7, 2011
KHIMANAND GIRI S/O MOTI GIRI Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND	April 1, 2011
KHIVRAJ SINGH, S/O GOPAL SINGH, Vs. STATE OF UTTARAKHAND THROUGH THE SECRETARY HOME, UTTARAKHAND GOVERNMENT AND BACHI SINGH MER S/O UMER SINGH MER	May 12, 2011
KHUSHAL SINGH BRIJWAL Vs. STATE OF UTTARAKHAND	August 20, 2011
KHUSHAL SINGH S/O GOVIND SINGH, Vs. STATE OF UTTARAKHAND	August 24, 2011
KIRAN PAL BALMIKI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	December 13, 2011
KIRAN SINGH Vs. STATE OF UTTARAKHAND AND ORS.	August 23, 2011
KIRTI BALLABH BHATT S/O SRI POORNANAND BHATT Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME ANDSRI BHUWAN CHANDRA JOSHI ASSISTANT COORDINATOR	July 8, 2011
KISAN SAHKARI CHINI MILLS LTD. Vs. STATE	December 30, 2011
KISHAN CHAND Vs. UNION OF INDIA (UOI) AND ORS.	June 28, 2011
KISHAN LAL Vs. STATE OF U P	August 1, 2011
KISHAN LAL TAANK, S/O. SHRI NANAK CHAND AND ORS. Vs. STATE OF UTTARAKHAND THROUGH SECRETARY AND SMT. RAJNI, W/O. SHRI DINESH TAANK, D/O. SHRI SURESH	September 26, 2011
KISHAN RAM Vs. STATE OF UTTARANCHAL AND ORS.	September 28, 2011
KISHAN RAM Vs. STATE OF UTTARANCHAL AND OTHERS	September 28, 2011
KISHORI S/O LATE SHASHIBHUSHAN AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	February 25, 2011
KM PANKAJ AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS	November 22, 2011
KM REHANA D/O ASGAR Vs. STATE OF UTTARAKHAND AND ORS	November 15, 2011
KM. BABITA RAWAT Vs. CHANDRA SINGH GWAL	November 23, 2011
KM. DEEP JOSHI Vs. STATE OF UTTARAKHAND AND ORS.	September 29, 2011
KM. DEEP SHIKHA AND ORS. Vs. UNION OF INDIA AND (UOI) ORS.	July 5, 2011
KM. DIVYA SINGH, CHAIRMAN OF NATIONAL FARMERS COOPERATIVE LTD. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY AND ORS.	September 12, 2011
KM. KAVITA BISHWAS, D/O MAHANAND BISHWAS Vs. MAHANAND BISHWAS S/O RAMCHARAN BISHWAS, RETD. BLOCK DEVELOPMENT OFFICER	March 31, 2011
KM. MEERA Vs. STATE OF UTTARAKHAND	October 14, 2011
KM. PREETI BADHANI Vs. STATE OF UTTARAKHAND AND OTHERS	October 19, 2011
KM. SALMA KADERI Vs. STATE OF UTTARAKHAND AND ORS.	April 29, 2011
KM. SHAILJA RAWAT, D/O. SHRI ARJUN SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND ARJUN SINGH, S/O. SHRI POORAN SINGH	September 27, 2011
KM. SUMAN RANA Vs. STATE OF UTTARAKHAND AND ANR.	April 7, 2011
KORES (INDIA) LTD Vs. STATE OF UTTARAKHAND	July 26, 2011
KRANTI KUMAR SINGH AND ORS. Vs. H.N.B. GARHWAL UNIVERSITY AND ANR.	August 17, 2011
KRIPAL SINGH Vs. KAILASH CHANDRA PANDEY	August 5, 2011
KRISHAN KUMAR Vs. BHARAT SINGH	December 8, 2011
KRISHAN KUMAR S/O LATE VISHANU PRASAD SHARMA R/O MOHALLA IMALI KANKHAL P.S. KANKHAL, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND,	October 31, 2011
KRISHAN LAL Vs. STATE OF UTTARAKHAND AND ANOTHER	November 3, 2011
KRISHAN PAL SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER	October 14, 2011
KRISHAN PRASAD Vs. ADDITIONAL DISTRICT (BASIC) EDUCATION OFFICER, ALMORA	October 12, 2011
KRISHI UTPADAN MANDI SAMITI AND ANR. Vs. FOOTKAR FAL EVAM SABZI VIKRETA SAMITI (REGD.) AND ORS.	June 7, 2011
KRISHNA TILARA Vs. KUMAON UNIVERSITY THROUGH ITS REGISTRAR AND ORS.	February 24, 2011
KULDEEP BHANDARI S/O INDER SINGH BHANDARI; KAILASHI BHANDARI W/O KULDEEP BHANDARI; PRADEEP BHANDARI S/O INDER SINGH BHANDARI Vs. PUNJAB NATIONAL BANK HOUSING FINANCE LIMITED	August 4, 2011
KULVANT SINGH S/O. TARSEM SINGH Vs. STATE OF UTTARAKHAND	August 9, 2011
KULVINDER SINGH Vs. STATE OF UTTARAKHAND	October 20, 2011
Kulwant Singh Vs. Board of Revenue, U.P.and others	January 5, 2011
KULWANT SINGH S/O. SOHAN SINGH AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME,	July 26, 2011
KUMAON MANDAL VIKAS NIGAM LIMITED THROUGH ITS MANAGING DIRECTOR Vs. PRESIDING OFFICER, LABOUR COURT HALDWANI, DISTRICT NAINITAL	April 22, 2011
KUNDAN SINGH S/O AMAR NATH SINGH AND TWO OTHERS Vs. CHANDRA KALA NAYAL W/O BHUPAL SINGH NAYAL AND OTHERS	July 7, 2011
KUNDAN SINGH S/O RAGHUNATH SINGH Vs. STATE OF UTTARAKHAND	June 16, 2011
KUNDAN SINGH, S/O PAN SINGH Vs. STATE OF UTTARAKHAND	July 22, 2011
KUNWER RAJ SINGH Vs. SMT. KADAMBARI DEVI AND ORS.	May 3, 2011
KURBAN S/O ABBAS Vs. STATE OF UTTARAKHAND	February 15, 2011
KURBAN S/O KHALIL AND ANOTHER Vs. NATIONAL INSURANCE COMPANY LIMITED AND TWO OTHERS	July 28, 2011
KUSHAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.	April 6, 2011
KUSHAL SINGH DEOPA S/O HARAK SINGH R/O PRATAP SINGH Vs. STATE OF UTTARAKHAND	February 25, 2011
KUSHLANAND Vs. STATE OF UTTARAKHAND AND OTHERS	December 13, 2011
KUSHLENDRA TYAGI, S/O. LATE SHRI RAJENDRA TYAGI Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, STATION HOUSE OFFICER AND NARENDRA KUMAR, PRESENTLY POSTED AS EXECUTING OFFICER	August 11, 2011
KUSUM LATA Vs. STATE OF UTTARAKHAND	October 17, 2011
LAHAUR SINGH S/O SHRI SARJEET SINGH, Vs. STATE OF UTTARAKHAND THROUGH S.S.P. AND ASHOK SAINI S/O SHRI RAM SINGH SAINI	June 23, 2011
LAHORE SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER	November 3, 2011
LAJWANTI ASWAL Vs. STATE OF UTTARAKHAND	June 21, 2011
LAJWANTI ASWAL Vs. STATE OF UTTARAKHAND	June 7, 2011
LAKSMAN SINGH RAWAT Vs. COMMITTEE OF MANAGEMENT, PUBLIC INTER COLLEGE AND ORS.	August 23, 2011
LAL BABA ALIAS LAL GIRI ALIAS RATNESH LAL GIRI Vs. SWAMI LAKHESHWARANAND GIRI	March 15, 2011
LAL CHAND SHYAM KUMAR AND ANR. Vs. WASIM AHMED AND ANR.	March 26, 2011
LAL SINGH Vs. PRESIDING OFFICER LABOUR COURT MEERUT U P	November 9, 2011
LAL SINGH S/O SRI RAM KALA SINGH Vs. PRESIDING OFFICER, LABOUR COURT U.P. MEERUT & OTHERS	December 9, 2011
LAL SINGH, S/O SUKWA AND ORS Vs. STATE OF UTTARAKHAND AND ORS	August 3, 2011
LAL SINGH, S/O. SRI MATWAR SINGH Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME,	September 9, 2011
LALA SRIMANDAR DAS JAIN Vs. ADDITIONAL CIVIL JUDGE DEHRADUN	October 19, 2011
LALA SRIMANDAR DAS JAIN Vs. 1ST ADDITIONAL CIVIL JUDGE	October 11, 2011
LALIT KUMAR JAIN S/O SRI PARAS KUMAR JAIN Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY HOME UTTARAKHAND AND MANOJ KUMAR JAIN S/O SRI PARAS KUMAR JAIN	February 24, 2011
LALIT KUMAR PANT AND ORS. Vs. PUBLIC SERVICE TRIBUNAL UTTARAKHAND AND ORS.	June 30, 2011
LALIT KUMAR S/O SRI KRISHAN PAL SINGH, Vs. STATE OF UTTARAKHAND AND ORS.	January 3, 2011
LALIT KUMAR VERMA Vs. STATE OF UTTARAKHAND AND ORS	December 14, 2011
LALIT MOHAN PANDEY Vs. STATE OF UTTARAKHAND & OTHERS	November 21, 2011
LALITA Vs. STATE OF UTTARAKHAND AND OTHERS	September 26, 2011
LAXMAN SINGH Vs. STATE OF UTTARAKHAND	September 14, 2011
LAXMAN SINGH AND OTHERS Vs. KM. MUKTA MEHRA	November 17, 2011
LAXMAN SINGH BISHT Vs. STATE OF UTTARAKHAND AND ORS.	July 14, 2011
LAXMAN SINGH BISHTS/O DHARAM SINGH Vs. STATE OF UTTARAKHAND	August 24, 2011
LAXMAN SINGH S/O BAHADUR SINGH MEHRA, TARA MEHRA W/O LAXMAN SINGH Vs. STATE OF UTTARAKHAND AND ORS	September 26, 2011
LAXMAN SINGH, S/O. BAHADUR SINGH MEHRA, Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY AND MS. HEMLATA, D/O. DEVENDRA SINGH MEHRA, W/O. KHARAK SINGH MEHRA	September 26, 2011
LAXMI Vs. BEG RAM	May 19, 2011
LAXMI NARAYAN Vs. STATE OF U.P. AND OTHERS	October 12, 2011
LAXMI SUGAR MILLS COMPANY LTD Vs. STATE OF UTTARAKHAND	March 16, 2011
LEELA DEVI Vs. HARISH CHANDRA	November 2, 2011
LEELA DEVI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS	September 29, 2011
LEENA SINGH W/O UMESH VEER VIKRAM SINGH Vs. STATE OF UTTARAKHAND AND ORS	September 12, 2011
LEENA SINGH W/O UMESH VEER VIKRAM SINGH, KM. DIVYA SINGH D/O UMESH VEER VIKRAM SINGH AND UMESH VEER VIKRAM SINGH S/O LATE B.S. CHAUDHARY Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, MINISTRY OF HOME,	July 28, 2011
LIYAKAT AND 5 ORS. Vs. STATE OF UTTARANCHAL AND ORS.	August 27, 2011
LIYAQAT S/O SHRI KALLU Vs. STATE OF UTTARANCHAL	July 19, 2011
LOKANAND MAMGAIN S/O LATE HARIRAM MAMGAIN Vs. JAGDISH PRASAD DANGWAL S/O LATE TULSI RAM DANGWAL	February 15, 2011
LOKESH BHATT Vs. STATE OF UTTARAKHAND AND ORS	September 14, 2011
LOKESH KUMAR Vs. STATE OF UTTARAKHAND	March 3, 2011
LOKESH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS	September 29, 2011
LOKESH KUMAR S/O CHARAN SINGH Vs. STATE OF UTTARAKHAND	May 5, 2011
LUXMI DUTT Vs. STATE OF UTTARAKHAND	December 16, 2011
LUXMI SEMALTY Vs. STATE OF UTTARAKHAND AND ANOTHER	September 27, 2011
M C GUPTA Vs. STATE OF UTTARAKHAND	August 27, 2011
M D DHAUNDIYAL Vs. STATE OF UTTARAKHAND & ANOTHER	December 1, 2011
M L KAPOOR S/O LATE K K KAPOOR Vs. STATE OF UTTARANCHAL AND OTHERS	June 8, 2011
M.L. AGRAWAL RETD. ADDL. SESSIONS JUDGE, S/O. LATE SHRI PYARE LAL Vs. THE STATE OF UTTARAKHAND AND THE STATE OF UTTAR PRADESH BOTH THROUGH THE CHIEF SECRETARY	September 28, 2011
M.M. CONSTRUCTION THROUGH ITS PARTNER D.K. PANT S/O M.R. PANT Vs. SECRETARY, NAINITAL LAKE REGION SPECIAL AREA DEVELOPMENT AUTHORITY AND ORS.	September 1, 2011
M/S ACOUSTIC ARTS PVT. LTD Vs. INDIAN INSTITUTE OF TECHNOLOGY, ROORKEE	March 10, 2011
M/S BST TEXTILES MILL PVT. LTD. & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER	November 17, 2011
M/S DUJODWALA RESINS AND TERPENES LTD. AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS	August 2, 2011
M/S HINDUSTAN PETROLEUM CORPORATION LTD Vs. BABA NIHAL SINGH	March 16, 2011
M/S JAGDAMBA KUTIR UDHYOG & ANOTHER Vs. CONSERVATOR OF FORESTS & OTHERS	November 18, 2011
M/S KAILASH MOTORS Vs. STATE AND ANOTHER	December 21, 2011
M/S NATIONAL PETROLEUM CONSTRUCTION COMPANY Vs. UNION OF INDIA AND OTHERS	August 20, 2011
M/S SWASTIK INDUSTRIES Vs. U.P. STATE ELECTRICITY BOARD & OTHERS	November 9, 2011
M/S. SINGLA REALTERS LTD. Vs. MUNICIPAL BORD PARISHAD, NAINITAL & ORS.	March 10, 2011
MADAN LAL AGGARWAL Vs. DISTRICT JUDGE, PAURI GARHWAL	January 6, 2011
MADAN LAL S/O SRI PARMANAND, Vs. THE STATE OF UTTARAKHAND, THROUGH HOME SECRETARY DEHRADUN AND SARVAN SINGH S/O SRI KABUL SINGH R/O VILLAGE KALYANPUR THANA-JASPUR, DISTRICT UDHAM SINGH NAGAR	October 19, 2011
MADAN MOHAN CHAUDHARY Vs. STATE OF UTTARANCHAL	January 6, 2011
MADAN SINGH Vs. STATE OF UTTARAKHAND AND ORS.	April 22, 2011
MADAN SINGH GUSAIN Vs. STATE OF UTTARAKHAND	July 14, 2011
MADHO SINGH Vs. STATE OF UTTARANCHAL	March 5, 2011
MADHOOP TYAGI, ADOPTED S/O MANRUPA TYAGI & KADAM SINGH R/O VILLAGE MOLNA, P S JHABREDA TEHSIL ROORKEE, DISTRICT HARIDWAR Vs. STATE OF UTTARANCHAL	January 4, 2011
MADHU ARYA Vs. STATE OF UTTARAKHAND	April 6, 2011
MADHU CHAUHAN Vs. STATE OF UTTARAKHAND	April 26, 2011
MADHU SAINI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED & ANOTHER	October 20, 2011
MADHUBALA SETH Vs. STATE OF UTTARAKHAND	February 22, 2011
MAHABIR PRASAD S/O SHREE RAM, R/O 48 AHIRAN TOLA, CHHIPETTY, POLICE STATION KOTWALI, DISTRICT ETAWAH (UTTAR PRADESH) Vs. STATE OF U P , C B I	December 16, 2011
MAHADEV PRASAD AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	September 30, 2011
MAHANT JANKI DASS Vs. BOARD OF REVENUE AND OTHERS	November 24, 2011
MAHANT KRISHNA GIRI Vs. SWAMI SURESHANAND	February 23, 2011
MAHARAJA MANBANDRA SHAH DEAD BY LRS Vs. STATE OF U P	October 21, 2011
MAHAVIR S/O SHRI FAGGAN, Vs. STATE OF UTTARAKHAND, THROUGH HOME SECRETARY,	February 25, 2011
MAHENDER @ PAPPU S/O LATE BEERU, Vs. STATE OF UTTARAKHAND	November 4, 2011
MAHENDRA KUMAR BHARGAV Vs. STATE	January 25, 2011
MAHENDRA KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND ORS.	June 28, 2011
MAHENDRA SINGH Vs. UTTARKHAND FOREST DEVELOPMENT CORPORATION	May 18, 2011
MAHENDRA SINGH S/O DHAN SINGH Vs. STATE OF UTTARAKHAND	September 23, 2011
MAHENDRA SINGH S/O SHRI BALVEER SINGH Vs. STATE OF UTTARAKHAND	February 15, 2011
MAHENDRA SINGH SON OF SRI GYAN SINGH Vs. UTTARANCHAL GRAMIN BANK	June 29, 2011
MAHESH CHAND SHARMA @ MAHESH BHARDWAJ S/O CHANDAR BHAN SHARMA Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE, STATION OFFICER AND SHRI RAVISH KUMAR S/O. SHRI KHEM SINGH	June 7, 2011
MAHESH CHANDRA BHATT Vs. UNION OF INDIA	August 1, 2011
MAHESH PARIHAR, S/O. LATE CHATUR SINGH PARIHAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME GOVT. OF UTTARAKHAND AND SHRI CHANDRA SINGHLMLAL, SUB-DIVISIONAL MAGISTRATE	September 21, 2011
MAHFOOZ HUSAIN Vs. STATE	May 10, 2011
MAHIPAL S/O NAINSUKH Vs. STATE OF UTTARAKHAND	September 23, 2011
Mahipal Singh Vs. State of Uttaranchal (Now State of Uttarakhand)	March 17, 2011
MAHIPAL SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS.	July 1, 2011
MAHIPAL SINGH BASEDA S/O SHER SINGH Vs. STATE OF UTTARAKHAND	January 5, 2011
MAHIPAL SINGH S/O SRI SHYAM LAL Vs. STATE OF UTTARAKHAND	May 4, 2011
MAJOR GOVIND PUNVANI (RETD ) Vs. STATE OF UTTARAKHAND	February 24, 2011
MAJOR GOVIND PUNVANI (RETD.) Vs. STATE OF UTTARAKHAND AND OTHERS	February 4, 2011
MAKHAN SINGH AND ORS. Vs. STATE OF UTTARAKHAND	September 29, 2011
MALKEET SINGH S/O AMREEK SINGH JATSIKH, Vs. STATE OF UTTARAKHAND	June 10, 2011
MALKIT SINGH S/O RAJENDRA SINGH Vs. STATE OF UTTARAKHAND	February 15, 2011
MAN MOHAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.	September 28, 2011
MAN SINGH PAL Vs. STATE OF U.P. AND ORS.	September 28, 2011
MAN SINGH S/O SIMRU Vs. STATE OF UTTARAKHAND	September 15, 2011
MAN SINGH, S/O. BHAGIRATH Vs. STATE OF UTTARAKHAND	July 26, 2011
MANDAKINI SHAH Vs. SUBRAT SINGH DHARAMWAL	June 23, 2011
MANFOOL SHARMA Vs. STATE OF UTTARANCHAL	August 3, 2011
MANGAL RAM Vs. SAMAR JAHAN	November 1, 2011
MANGEY RAM S/O SRI ABHAY SINGH R/O VILLAGE ANEKI, P.S. RANIPUR, DISTT. HARIDWAR Vs. STATE OF UTTARAKHAND	December 29, 2011
MANIRAM Vs. STATE OF UTTARAKHAND AND ANR.	April 19, 2011
MANISH KUMAR DHONDIYAL S/O SRI B.L. DHONDIYAL Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY HOME AND	May 16, 2011
MANISH RAWAT S/O CHANDRA SINGH RAWAT R/O KUDIYAL BHAWAN BHAIRAV CHOWK DISTRICT UTTARKASHI Vs. STATE OF UTTARAKHAND	October 19, 2011
MANISH VERMA Vs. BHAGAT SINGH KOSHIYARI	April 7, 2011
MANISHA SHARMA Vs. MUKESH KUMAR SHARMA	April 28, 2011
MANJEET SINGH CHABRA S/O LATE K S CHABRA AND ORS Vs. SATENDRA KAUR W/O JEETNDRA SINGH AND ORS	July 7, 2011
MANJU DEVI Vs. STATE OF UTTARAKHAND AND OTHERS	September 22, 2011
MANJU KANNOJIA Vs. STATE	January 6, 2011
MANMEET SINGH Vs. MANAGING DIRECTOR, UPSRTC AND ORS.	July 1, 2011
MANMOHAN SINGH Vs. AKBAR ALI	November 18, 2011
MANNI S/O GULSHAN AND KALU @ RITURAJ S/O SATPAL, R/O BILKESHWAR ROAD, BALMIKI BASTI, HARDWAR, P.S. KOTWALI NAGAR HARDWAR, DISTRICT-HARDWAR Vs. STATE OF UTTARAKHAND	October 12, 2011
MANOHAR CHANDRA PANDEY Vs. SATYA PRAKASH SINGH	June 13, 2011
MANOHAR LAL BHATIA S/O LATE SHRI KARAMCHAND BHATIA, Vs. SMT. SARIKA BHATIA W/O LATE SHRI SONU BHATIA	July 6, 2011
MANOJ GIRI S/O LATE VIJAY GIRI Vs. DISTRICT JUDGE AND ANR.	March 4, 2011
MANOJ GUPTA AND TWO OTHERS Vs. CIVIL JUDGE SENIOR DIVISION DEHRADUN AND ANOTHER	June 15, 2011
MANOJ KAPRI S/O SHRI BALDEV KAPRI Vs. STATE OF UTTARAKHAND	May 25, 2011
MANOJ KUMAR Vs. STATE OF UTTARAKHAND	June 21, 2011
Manoj Kumar Vs. State of Uttarakhand	August 8, 2011
MANOJ KUMAR CHAUHAN S/O. SHRI UDAI SINGH CHAUHAN Vs. SMT. SARVESH W/O. MANOJ KUMAR D/O. SHRI JAHAR SINGH	June 30, 2011
MANOJ KUMAR MISHRA AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	July 14, 2011
MANOJ KUMAR S/O LATE SRI PADI RAM AND SMT. NEELAM SHILANG W/O LATE SRI AJAY SUSHEEL SHILANG Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)	March 30, 2011
MANOJ KUMAR TIWARI Vs. STATE OF UTTARAKHAND AND ORS.	September 2, 2011
MANOJ S/O BHAWANJAL Vs. STATE OF UTTARAKHAND	February 23, 2011
MANOJ S/O. SHRI RAM SWAROOP Vs. STATE OF UTTARAKHAND	July 27, 2011
MANOJ TYAGI Vs. SUMIT SINGHAL	December 14, 2011
MANOJ TYAGI Vs. NITIN GUPTA	December 14, 2011
MANOJ TYAGI Vs. ASHU SINGHAL	December 14, 2011
MANOKAMNA STEEL PVT LTD Vs. PUNJAB NATIONAL BANK	September 7, 2011
MANSI MISRA W/O SHRI DEVVRAT ARYA DEVVRAT ARYA @ SEKHAR DEV S/O LATE VISHWABANDHU, SHIVALIK NAGAR P S RANIPUR; S K SHANDILYA, T C AGARWAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME DEHRADUN, PRASHANT RAI S/O Y N RAI R/O H-125, SHIVALIK NAGAR, BHEL, P S RANIPUR, DISTRICT HARIDWAR	January 4, 2011
MANSOOR AHMED S/O NASIM KHAN R/O MOHALLA MALLOOPURA THANA CIVIL LINE DISTRICT MUZZAFFARNAGAR U.P. Vs. STATE OF UTTARAKHAND	December 28, 2011
Manvendra Kumar Chatterjee Vs. Shailendra Kumar Jain	May 27, 2011
MANWAR SINGH S/O PRATAP SINGH Vs. STATE OF UTTARAKHAND	June 7, 2011
MARUTI BHAGWAN SRI LAXMI NARAIN JI Vs. SUDARSHAN DHARAM SETU SAMITI	November 29, 2011
MASER ALI S/O GUL HASAN Vs. STATE OF UTTARAKHAND	January 6, 2011
MASOOD AHMED PARTNER Vs. COMMISSIONER KUMAON DIVISION, NAINITAL	March 1, 2011
MASOOM ALI Vs. STATE OF UTTARAKHAND & OTHERS	November 25, 2011
MASTER SINGH YADAV, W/O MAUJE SINGH, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SMT. MANU YADAV, W/O RAJESH YADAV	July 28, 2011
MATHURA DUTT S/O TIKA RAM AND ORS Vs. STATE OF UTTARAKHAND AND ORS	December 12, 2011
MATRI SADAN THROUGH ITS TRUSTEE SWAMI NAGMANAND SARASWATI AND BRAHMCHARI DAYANAND Vs. HIMALAYA STONE CRUSHER PVT LTD	June 26, 2011
MATRI SADAN THROUGH ITS TRUSTEE SWAMI NAGMANANDSARASWATI AND BRAHMCHARI DAYANAND Vs. HIMALAYA STONE CRUSHER PVT LTD	May 26, 2011
MATSYA JEEVI SAHKARI SAMITI LTD Vs. STATE	January 14, 2011
MAYA DIXIT Vs. STATE OF UTTARAKHAND	March 27, 2011
MAYA RAM S/O SHRI SANT RAM Vs. STATE OF UTTARAKHAND AND SMT. SUMAN, W/O MAYA RAM D/O SHRI DEVI CHAND	July 25, 2011
MEENA KAUR W/O SHARANPAL Vs. STATE OF UTTARAKHAND	September 14, 2011
MEENA SINGH Vs. STATE OF UTTARANCHAL	March 5, 2011
MEENAKSHI DEVI Vs. STATE OF UTTARAKHAND AND OTHERS	September 26, 2011
MEENU RANI Vs. STATE OF UTTARAKHAND AND OTHERS	September 26, 2011
MEERA BISHWAS W/O VISHWANATH BISHWAS AND VISHWANATH BISHWAS S/O KESHAR BISHWAS Vs. STATE OF UTTARAKHAND THROUGH HOME SECRETARY AND PHOOLMALA, W/O DHROOV KUMAR	May 11, 2011
MEERA RAWAT Vs. UNITED INDIA INSURANCE CO LTD	July 12, 2011
MEHARBAN @ BABU S/O NANU Vs. STATE OF UTTARAKHAND	September 19, 2011
MEHARBAN S/O MEER HASAN AND Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)	April 19, 2011
MEHARBAN, S/O SHRI WAHID R/O VILLAGE DHARMAWALA POLICE STATION SAHASPUR DISTRICT DEHRADUN Vs. STATE OF UTTARAKHAND	November 1, 2011
MEHARBAN, S/O. SHRI ASGAR Vs. STATE OF UTTARAKHAND	September 20, 2011
MEHARWAN SINGH Vs. DISTRICT JUDGE PAURI GARHWAL	March 1, 2011
MEHARWAN SINGH Vs. UNION OF INDIA AND OTHERS	November 1, 2011
Meharwan Singh and others Vs. Pauri Garhwal and others	March 1, 2011
MEHRAJ ALI @ ADIL AND 7 ORS. Vs. STATE OF UTTARANCHAL AND ANR.	August 19, 2011
MEHTAB ALI & OTHERS Vs. STATE OF UTTARANCHAL & ANOTHER	December 22, 2011
MEMU DEVI W/O AWATAR SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS	August 2, 2011
MITHILESH JHA Vs. HIGH COURT OF UTTARAKHAND	September 26, 2011
MITHLESH SHARMA Vs. STATE OF UTTARAKHAND	June 8, 2011
MOHAMAD YASIN S/O MAHAMUD Vs. STATE OF UTTARANCHAL (STATE OF UTTARAKHAND)	January 4, 2011
MOHAMMAD ASLAM Vs. STATE OF UTTARANCHAL AND ORS.	September 15, 2011
MOHAMMED SULAIMAN Vs. STATE OF UTTARANCHAL AND ANR.	August 9, 2011
MOHAN CHANDRA KANDPAL Vs. JOINT DIRECTOR OF EDUCATION AND ORS.	July 7, 2011
MOHAN LAL Vs. STATE OF UTTARAKHAND	December 9, 2011
MOHAN SINGH Vs. STATE OF UTTARAKHAND	July 20, 2011
MOHAN SINGH @ MUNNA S/O GUSSAIN SINGH Vs. STATE OF UTTARAKHAND; S H O, P S KALADHUNGI	June 8, 2011
MOHAN SINGH S/O SRI CHANDAN SINGH, CHAJJU SINGH S/O SRI CHANDAN SINGH, Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY HOME AND ORS.	August 24, 2011
MOHAN SINGH S/O SRI NAIN SINGH Vs. STATE OF UTTARAKHAND	January 24, 2011
MOHAR SINGH S/O AMAR SINGH Vs. STATE OF UTTARAKHAND	April 21, 2011
MOHD AKRAM Vs. STATE OF UTTARAKHAND	February 18, 2011
MOHD ALIM Vs. STATE OF UTTARAKHAND	September 16, 2011
MOHD ARIF AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER	December 12, 2011
MOHD GULJAR ALI Vs. STATE OF UTTARAKHAND AND OTHERS	September 26, 2011
MOHD KARIM S/O MOHD HASAN Vs. STATE OF UTTARAKHAND	September 19, 2011
MOHD QAIUEM Vs. NAGAR PALIKA PARISHAD ROORKEE	March 9, 2011
MOHD SAZID Vs. PRADEEP KUMAR BANSAL	December 22, 2011
MOHD TAZIM S/O HAZI BUNDU KHAN Vs. STATE OF UTTARAKHAND; KOTWALI HALDWANI; NAGAR PALIKA PARISHAD AND ORS	June 17, 2011
MOHD. AHSAN ALI, S/O. JAAN MOHMAD Vs. STATE OF UTTARAKHAND, THROUGH S.S.P.,	September 22, 2011
MOHD. ARSHI Vs. UNION OF INDIA (UOI) AND ORS.	July 20, 2011
MOHD. FARAZ KHAN Vs. STATE OF UTTARAKHAND AND ANOTHER	December 15, 2011
MOHD. IBRAHIM, S/O. ALI HUSAIN AND MOHD. SHAKIL, S/O. ABDUL MAZID Vs. STATE OF UTTARAKHAND	August 9, 2011
MOHD. KASIM KHAN, S/O. MOHD. USMAN AND AKASH SHUKLA, S/O. SHRI RAKESH SHUKLA Vs. THE STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY HOME,	September 21, 2011
MOHD. SALEEM S/O. ABDUL HASAN R/O. VILLAGE AMBUWALA P.S. PATHARI DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND	November 1, 2011
MOHD. TAHIR, S/O NABIBAKSH Vs. STATE OF UTTARAKHAND	August 18, 2011
MOHD. YASEEN AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	May 19, 2011
MOHD. ZAVED @ SHANU S/O MOHD. MIYAN Vs. STATE OF UTTARAKHAND	May 25, 2011
MOHIT KAKKAR Vs. STATE OF UTTARANCHAL & ANOTHER	August 2, 2011
MOHIT KUMAR S/O RAJ KUMAR R/O VILLAGE CHHAPROLI DISTRICT BAGPAT PRESENT RESIDENT OF SUNDER NAGAR OPPOSITE AVAS VIAKAS BADOT, DISTRICT BAGPAT (U.P.) Vs. STATE OF UTTARAKHAND	October 31, 2011
MOHMMAD SHAHNAWAZ Vs. STATE OF UTTARAKHAND	March 10, 2011
MOHMMAD SHANAWAZ AND ORS. Vs. THE STATE OF UTTARAKHAND AND ORS.	May 25, 2011
MOIN KHAN S/O GAZNAFAR ALI Vs. STATE OF UTTARAKHAND THROUGH THE SECRETARY HOME UTTARAKHAND GOVT. AND SHAFALI ARYA D/O LATE SRI GOPAL RAM ARYA	July 15, 2011
MONA Vs. STATE OF UTTARAKHAND	October 12, 2011
MONICA GUPTA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION	May 10, 2011
MONIKA Vs. STATE OF UTTARAKHAND AND OTHERS	September 26, 2011
MONIKA OLI Vs. STATE OF UTTARAKHAND AND ANR.	April 7, 2011
MONIKA RANI Vs. STATE OF UTTARAKHAND	November 14, 2011
MONIKA RATHOR Vs. STATE OF UTTARAKHAND	December 19, 2011
MONU S/O NAIN SINGHR/OVILLAGE DABKI KALAN Vs. STATE OF UTTARAKHAND	August 5, 2011
MRINAL DHALI Vs. STATE OF UTTARANCHAL	December 9, 2011
MRS. RAZIA PARVEZ W/O LATE MR. GULSHAN PARVEZ AND TWO ORS. Vs. MR. SIKANDER PARVEZ AND ANR.	July 5, 2011
MS. ANU W/O SANJAY KUMAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SUSHIL KUMAR GUPTA S/O SHIV NARAYAN	August 2, 2011
MS. NEETU CHAUDHARY D/O SRI CHARAN SINGH THROUGH HER NATURAL FATHER AND NATURAL GURADIAN SRI CHARAN SINGH S/O SRI RAGHUVEER SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY REVENUE DEPARTMENT,	July 15, 2011
MUKARRAM S/O ZAHOOR HASAN Vs. STATE OF UTTARAKHAND	January 4, 2011
MUKARRAM, S/O AKBAR Vs. TAHRUNISSHA, W/O MUKARRAM D/O HAZIA AND KM. KOSIN (MINOR) D/O MUKARRAM C/O TAHRUNISSHA RAD MOTHER NATURAL GUARDIAN	July 12, 2011
MUKESH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER	November 21, 2011
MUKESH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS	September 19, 2011
MUKESH KUMAR AGRAWAL S/O LATE RAJENDRA PRASAD AGRAWAL Vs. NEETA AGRAWAL W/O RAJEEV KUMAR AGRAWAL	June 8, 2011
MUKESH KUMAR ARORA Vs. STATE OF UTTARAKHAND	December 15, 2011
MUKESH RASTOGI S/O LATE SHRI JHAMMAN LAL AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH THE S.S.P, UDHAM SINGH NAGAR DISTRICT UDHAM SINGH NAGAR,	October 31, 2011
MUKESH S/O MAHENDRA SINGH R/O GRAM DHRUVPUR, PATTI SUKHRO TEHSIL-KOTDWAR, DISTRICT PAURI GARHWAL Vs. STATE OF UTTARAKHAND	August 8, 2011
MUKESH SHARMA Vs. STATE OF UTTARAKHAND AND ANR.	July 22, 2011
MUKESH SINGH Vs. STATE OF UTTARAKHAND	September 13, 2011
MUKESH SINGH NEGI S/O LATE SHRI BALBEER SINGH NEGI Vs. STATE OF UTTARAKHAND	July 29, 2011
MUKUL KUMAR GOEL S/O DINESH CHANDRA GOEL Vs. STATE OF UTTARAKHAND AND ORS	December 27, 2011
MUKUNDIBALLABH BHATT Vs. STATE OF UTTARAKHAND AND ORS.	September 27, 2011
MUMTAZ SAIFI S/O LATE NAVI AHMAD AND ORS Vs. STATE OF UTTARAKHAND AND ORS	August 1, 2011
MUNEER ALAM S/O MAHMOOD Vs. STATE OF UTTARAKHAND	January 4, 2011
MUNESHI DEVI Vs. STATE OF UTTARAKHAND	July 11, 2011
MUNFAIT S/O NINNA, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, UTTARAKHAND DISTRICT, DEHRADUN. AND RIYAJUL S/O ATAHUSSAIN R/O MARGUBPUR P.S. BAHADRABAD DISTRICT HARDWAR	November 16, 2011
MUNNE Vs. STATE OF UTTARAKHAND	December 1, 2011
MUNSHI RAM GUPTA Vs. STATE BANK OF INDIA	September 6, 2011
MURADDU @ IMDAD ALI S/O SHRI HANIF Vs. STATE OF UTTARAKHAND	February 23, 2011
MURARI LAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER	October 12, 2011
MURLI SINGH AND ANOTHER Vs. STATE AND OTHERS	November 23, 2011
MURTI DEVI Vs. BHARAT HEAVY ELECTRICALS LIMITED	March 10, 2011
MUSHTAK; ISHAAK; RIYAZUL; FAIYAAJ Vs. STATE OF UTTARAKHAND AND ORS	September 6, 2011
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY, THROUGH ITS SECRETARY Vs. PUBLIC SERVICE TRIBUNAL,	May 9, 2011
MUSSORRIE DEHRADUN DEVELOPMENT AUTHORITY Vs. THE STATE COMMISSION FOR REDRESSAL OF CONSUMER DISPUTES AND ORS.	May 18, 2011
MUSTAFA AND ORS Vs. KAUSHAR BANO AND ORS	December 13, 2011
MUSTAFA S/O. NOOR AHMAD, R/O VILLAGE BUDAHEDI, P.S. PATHRI, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, HOME, SECRETARIAT COMPLEX, DEHRADUN,	November 8, 2011
NAFEES S/O LIYAQAT Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	August 9, 2011
NAFEESA W/O SHAMIM AHMAD D/O ABDUL KHALIK Vs. SHAMIM AHMAD S/O SHARAFAT	June 30, 2011
NAFEEZ AHMAD Vs. SAHNAZ KHATUN	November 23, 2011
NAGENDRA BRAHMCHARI CHELA BRAHMLEEN ANAND SWAROOP BRAHMCHARI R/O MOKSHDHAM BHUPATWALA Vs. STATE OF UTTARAKHAND AND ORS	December 29, 2011
NAGENDRA KUMAR GHILDIYAL Vs. GARHWAL MANDAL VIKAS NIGAM	June 29, 2011
NAIN RAM S/O GOTHI RAM Vs. STATE OF UTTARAKHAND	August 17, 2011
NAMMAN CHANNA AND ANR. Vs. STATE OF UTTARANCHAL AND ANR.	July 28, 2011
NANAK CHAND Vs. SMT. BEENA AND ANR.	August 25, 2011
NAND KISHORE S/O ILAMCHAND AND ORS Vs. JYOTIRAM S/O KALURAM	September 19, 2011
NAND KISHORE SHARMA S/O LATE SHRI MURTI RAM SHARMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY,	August 24, 2011
NANDA BALLABH JOSHI @ NANDU S/O BALKISHAN JOSHI Vs. STATE OF UTTARANCHAL	August 12, 2011
NANDA BALLABH PATHAK S/O. SRI HEERA BALLABH PATHAK DISTRICT AUDIT OFFICER, COOPERATIVE AND PANCHAYAT Vs. STATE OF UTTARAKHAND AND BHARAT RAM S/O SRI BHUPAL RAM	February 17, 2011
NANDA BALLABH S/O DEVI DUTT Vs. STATE OF UTTARAKHAND	January 4, 2011
NANDAN SINGH Vs. STATE OF UTTAR PRADESH	March 16, 2011
NANDAN SINGH KHATI S/O LATE PAN SINGH KHATI Vs. UTTARAKHAND POWER CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR AND	April 21, 2011
NANDAN SINGH NAYAL AND 28 ORS. Vs. STATE OF UTTARAKHAND THROUGH CHIEF SECRETARY	July 1, 2011
NANDAN SINGH NEGI Vs. DIRECTOR, UTTARAKHAND KRISHI UTPADAN MANDI PARISHAD AND ORS.	June 28, 2011
NANDINI SHARMA Vs. MOHAN JOSHI AND OTHERS	January 18, 2011
NANHEY @ SHYAM SINGH S/O RAM CHANDRA SINGH Vs. STATE OF UTTARAKHAND	May 9, 2011
NARAIN PENULI, S/O. SHRI SURESHANAND Vs. STATE OF UTTARAKHAND THROUGH SECRETARY (HOME) AND SMT. PREETI PENULI, W/O. SHRI NARAIN PENULI	September 23, 2011
NARAIN SINGH AND OTHERS Vs. STATE OF UTTARANCHAL	December 16, 2011
NARAIN SWAMI HOSPITAL AND DENTAL COLLEGE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	May 13, 2011
NARAYAN DUTT Vs. STATE OF UTTARAKHAND	September 16, 2011
NARAYAN SINGH Vs. STATE OF UTTARAKHAND	September 23, 2011
Narayan Singh Vs. State of Uttarakhand	January 4, 2011
NAREN MANDAL AND ORS. Vs. STATE OF UTTARANCHAL	August 19, 2011
NARENDER KUMAR PANT Vs. STATE OF UTTARANCHAL	August 10, 2011
NARENDRA KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER	September 29, 2011
NARENDRA SINGH Vs. STATE OF UTTARANCHAL	August 10, 2011
NARESH CHANDRA Vs. UNION OF INDIA	February 15, 2011
NARESH CHANDRA SATI Vs. TINA SATI	June 30, 2011
NARESH KUMAR AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	February 11, 2011
NARESH KUMAR JINDAL S/O LATE SRI RAJKISHAN DAS Vs. SRI PAWAN KUMAR PODDAR S/O LATE SRI MAHAVIR PRASAD PODDAR AND	February 25, 2011
NARESH KUMAR S/O KISHAN CHAND Vs. STATE OF UTTARAKHAND, THROUGH HOME SECRETARY,	July 4, 2011
NARESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND	March 1, 2011
NARSINGH NARAYAN DUBEY AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.	September 20, 2011
NASEEM S/O SAGEER Vs. STATE OF UTTARAKHAND	February 15, 2011
NASEER ALAM QUERSHI S/O AZMAT ULLAH QUERSHI Vs. STATE OF UTTARAKHAND; DIRECTOR OF BASIC EDUCATION; DISTRICT BASIC EDUCATION OFFICER	September 7, 2011
NASIR AHMED S/O SALIM AHMED Vs. STATE OF UTTARAKHAND	May 25, 2011
NASIR HUSSAIN Vs. GHASITA AHMAD	July 7, 2011
NASIR S/O MOHD. UMAR Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY AND KHURSHIDA W/O IKRAM	May 24, 2011
NATHI SINGH S/O SRI NAIDER SINGH Vs. STATE OF UTTARANCHAL AND 11 ORS.	August 9, 2011
NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR. Vs. CHAUDHARY BHARAT SINGH INSTITUTE AND ANR.	July 1, 2011
NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE, CANAL ROAD, HALDWANI, DISTRICT NAINITAL Vs. MUNNI DEVI W/O LATE REVAT SINGH, R/O VILLAGESATKHOL, TEHSIL-DHUMAKOT, DISTRICT PAURI GARHWAL AND ORS	July 11, 2011
NATIONAL INSURANCE COMPANY LIMITED. Vs. PARAS DINESH CHANDRA AND ANOTHER	March 15, 2011
NAV BHAR ALI Vs. STATE OF UTTARAKHAND AND ORS.	May 10, 2011
NAVEEN ARYA Vs. STATE OF UTTARAKHAND	March 14, 2011
NAVEEN BIST S/O SHRI P.S. BIST Vs. STATE OF UTTARANCHAL (UTTARAKHAND),	June 20, 2011
NAVEEN CHANDRA JOSHI Vs. RENT CONTROL AND EVICTION OFFICER/ ADJ NAINITAL	October 21, 2011
NAVEEN CHANDRA JOSHI S/O LATE A.D. JOSHI Vs. GIRISH CHANDRA JOSHI S/O LATE LAXMI DUTT JOSHI AND ORS.	August 12, 2011
NAVEEN KUMAR S/O SADHURAM AND ORS Vs. STATE OF UTTARAKHAND AND ANR	December 21, 2011
NAVI AHMAD S/O. SHRI MOHAMMAD UMAR Vs. STATE OF UTTARAKHAND	August 11, 2011
NAVIN CHANDRA KANDPAL Vs. STATE OF UTTARAKHAND	June 24, 2011
NAVIN CHANDRA S/O SRI BHOLA DUTT Vs. STATE OF UTTARANCHAL (UTTARAKHAND)	May 18, 2011
NAVIN KUMAR AGARWAL AND ORS. Vs. GURUKUL KANGRI UNIVERSITY AND ANR.	June 28, 2011
NAVIN RAM S/O SHRI BHANU RAM Vs. STATE OF UTTARAKHAND	January 4, 2011
NAZAKAT ALI S/O HASMAT ULLA Vs. STATE OF UTTARAKHAND AND OTHERS	July 6, 2011
NAZAR ALI Vs. STATE OF UTTARANCHAL AND ORS.	August 1, 2011
NAZMA KHATUN Vs. SECRETARY HEALTH DEPARTMENT AND ORS.	June 30, 2011
NEELAM BHARDWAJ Vs. STATE OF UTTARANCHAL	December 5, 2011
NEELAM BISHT Vs. NARENDRA SINGH BISHT	May 19, 2011
NEELAM GUPTA Vs. STATE OF UTTARAKHAND	December 14, 2011
NEELAM PANDEY Vs. STATE OF UTTARAKHAND	April 21, 2011
NEELAMBAR BADONI Vs. IRTIZA HUSSAIN	March 1, 2011
NEERAJ BANSAL S/O J N BANSAL Vs. STATE OF UTTARAKHAND AND ORS	July 7, 2011
NEERAJ DOBHAL AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS	December 21, 2011
NEERAJ KUMAR Vs. STATE OF UTTARAKHAND AND ANR.	April 7, 2011
NEERAJ SARASWAT Vs. NEENA SARASWAT	December 8, 2011
NEM SINGH, S/O. SHRI RAM SINGH Vs. STATE OF UTTARAKHAND AND ORS.	September 21, 2011
NETRA SINGH Vs. STATE OF UTTARAKHAND AND ANR.	September 7, 2011
NINDLESH W/O MUKESH SINGH CHAUHAN Vs. STATE OF U.P. AND FIVE ORS.	August 5, 2011
NIRANJAN DAS Vs. STATE OF UTTARAKHAND	August 25, 2011
NIRANJAN MISHRA @ NIRANJAN CHAITANYA S/O MANIND MISHRA Vs. KM IRA D/O NIRANJAN MISHRA R/O 56 MANIRAM MARG AND ORS	September 13, 2011
NIRDOSH PANWAR Vs. THE STATE OF UTTARAKHAND AND ORS.	May 27, 2011
NIRMAL KANT SHUKLA Vs. STATE OF UTTARANCHAL	July 29, 2011
NIRMALA UNIYAL Vs. RAM KRISHNA UNIYAL	May 19, 2011
NISAR AHMAD Vs. STATE OF U P	March 9, 2011
NISHA Vs. STATE OF UTTARAKHAND	March 16, 2011
NISHA SINGH Vs. STATE OF UTTARAKHAND	May 4, 2011
NITIN @ VIPPU S/O NAVRAJ SINGH Vs. STATE OF U.P (NOW STATE OF UTTARAKHAND)	April 8, 2011
NITIN S/O. CHANDRA PRAKASH SINGHAL Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	April 26, 2011
NITYA NAND S/O BISHAN DUTT TIWARI Vs. STATE	July 7, 2011
NITYA NAND S/O BISHAN DUTT TIWARI Vs. STATE	January 7, 2011
NITYANAND BHATT Vs. LAL MANI BHATT	March 4, 2011
NITYANAND JOSHI Vs. THE STATE OF UTTARAKHAND AND ANR.	July 1, 2011
NOOR AALAM S/O SABBIR AND ORS. Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND YUSUF S/O BUDDHU	March 3, 2011
NOOR AHMAD S/O LATE SHAMSHER AHMAD Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY,	May 24, 2011
NOOR MOHAMMAD Vs. STATE OF UTTARAKHAND AND ANR.	July 1, 2011
OIL AND NATURAL GAS COR LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	September 30, 2011
OM ISPAT, THROUGH ITS PARTNER SHRI JITENDRA KUMAR KUCHHAL CAMPUS IQBALPUR SUGAR MILLS Vs. SECRETARY, INDUSTRIAL DEPARTMENT, GOVERNMENT OF UTTARAKAND, DEHRADUN	August 4, 2011
OM PRAKASH Vs. STATE	November 15, 2011
OM PRAKASH Vs. FIRST ASSTT. CIVIL JUDGE AND ANR.	August 29, 2011
OM PRAKASH Vs. UTTARAKHAND INFORMATION COMMISSION	July 20, 2011
OM PRAKASH AND ANOTHER. Vs. STATE OF UTTARAKHAND AND ANOTHER.	September 29, 2011
OM PRAKASH GUPTA S/O LATE SHRI SHADI RAM Vs. STATE OF UTTARAKHAND THROUGH SECRETARY AND DULAB RAM S/O SHRI GAINA RAM	February 23, 2011
OM PRAKASH MAHESHWARI Vs. STATE OFFICE KHADI & V.I. COMMISSION AND OTHERS	September 30, 2011
OM PRAKASH MITTAL & OTHERS Vs. STATE OF UTTARANCHAL & ANOTHER	December 20, 2011
OM PRAKASH S/O JHANDU SINGH Vs. THE STATE, ADDL. CHIEF JUDICIAL MAGISTRATE AND RAMESH CHANDRA SHARMA S/O SRI VIDYADHAR SHARMA	July 13, 2011
OM PRAKASH S/O SHRI PUNJABA RAM Vs. STATE OF UTTARAKHAND THROUGH SECRETARY (HOME) AND	July 5, 2011
OMPAL SHARMA Vs. STATE OF UTTARAKHAND AND ORS.	March 22, 2011
OMPAL SINGH Vs. STATE OF UTTARANCHAL	June 16, 2011
OMVIR AND OTHERS Vs. A D J IST F T C HARIDWAR & OTHERS	December 7, 2011
ORIENTAL INSURANCE CO LTD Vs. PAWAN KUMAR	March 24, 2011
Oriental Insurance Co.Ltd. Vs. Pawan Kumar and others	March 24, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. PANKAJ SINGH JANTWAL	March 31, 2011
P N SRIVASTAVA Vs. STATE OF UTTARAKHAND & ANOTHER	August 20, 2011
P.R.Narang (Dead) Through LRs. Vs. IIIrd Addl.District Judge, Dehradun and others	January 5, 2011
PADAM BAHADUR SINGH AND OTHERS Vs. III ADDITIONAL DISTRICT JUDGE DEHRADUN AND OTHERS	December 13, 2011
PADAM RAVINDER JEET SINGH AND ORS. Vs. ASSISTANT COLLECTOR IST CLASS/SUB DIVISIONAL MAGISTRATE	March 14, 2011
PADAM SINGH Vs. UNION OF INDIA (UOI) AND ORS.	May 2, 2011
PADAM SINGH CHAINSAR Vs. STATE OF UTTARANCHAL	April 1, 2011
PADAM SINGH, S/O. SHRI. GANGA SINGH Vs. SMT. KAMLA DEVI, W/O. SHRI. PADAM SINGH	September 14, 2011
PADMINI PANWAR Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION	May 10, 2011
PAL SINGH Vs. STATE OF UTTARANCHAL	August 26, 2011
PALTU RAM Vs. KIRTHA	August 29, 2011
PAN SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	May 25, 2011
PAN SINGH BISHT Vs. DISTRICT EDUCATION OFFICER AND ORS.	August 19, 2011
Pankaj Gupta Vs. Prescribed Authority/Civil Judge (S.D.) Rishikesh and 3 others	May 11, 2011
PANKAJ KUMAR Vs. STATE OF UTTARAKHAND	October 11, 2011
PANKAJ NARANG Vs. STATE OF UTTARANCHAL AND ANR.	August 8, 2011
PANKAJ PUROHIT Vs. STATE OF UTTARANCHAL	August 23, 2011
PANKAJ S/O BRIJPAL Vs. STATE OF UTTARAKHAND	July 26, 2011
PANT NAGAR VISHWAVIDHALAYA SHIKSHAK SAMITI Vs. STATE OF UTTARAKHAND	July 18, 2011
PANT UNIVERSITY TEACHERS ASSOCIATION Vs. CHANCELLOR, GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.	August 26, 2011
PANZY GLADYS Vs. STATE OF UTTARAKHAND AND OTHERS	June 17, 2011
PAPENDRA KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	May 2, 2011
PAPPA SINGH Vs. STATE OF UTTARAKHAND	December 21, 2011
Pappti Khan S/o Nafeez Khan Vs. State of Uttarakhand	January 3, 2011
PAPPU Vs. STATE OF U.P.	July 19, 2011
PAPPU ALIAS PUPENDRA Vs. STATE OF UTTARAKHAND	November 2, 2011
PAPPU KHAN AND ANOTHER Vs. STATE AND OTHERS	October 31, 2011
PARAMJEET BATRA AND ORS. Vs. STATE OF UTTARANCHAL AND ANR.	September 29, 2011
PARAMJEET SINGH S/O JASVEER SINGH Vs. STATE OF UTTARAKHAND; VISHAN LAL, FAIR PRICE SHOP DEALER	November 3, 2011
PARIMAL KUMAR DAS Vs. IIT, ROORKEE AND OTHERS	September 29, 2011
PARMINDER SINGH, S/O. NAGINDER SINGH Vs. STATE OF UTTARAKHAND	September 20, 2011
PARMJEET SINGH Vs. NATIONAL INSURANCE CO LTD	March 3, 2011
PARTH SINGH PUNDIR Vs. SANYOGITA PUNDIR	July 14, 2011
PARUL GAIROLA D/O SHRI GIRISH CHANDRA GAIROLA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION AND OTHERS	October 18, 2011
PATANJALI BHARTIYA AYURVIGYAN AVAM ANUSANDHAN SANSTHAN, PATANJALI YOGPEETH HARIDWAR, DISTRICT HARIDWAR Vs. UNION OF INDIA & OTHERS	October 18, 2011
PATEL B RAI Vs. ADDL DISTRICT JUDGE	March 15, 2011
PAWAN SINGH Vs. STATE OF UTTARAKHAND	December 7, 2011
PETER SUCCORO VAZ Vs. KARANJIT SINGH	May 24, 2011
PHOOL SINGH S/O HARNAND Vs. STATE OF UTTARAKHAND	June 8, 2011
PHOOLA SINGH Vs. UTTARAKHAND PARIVAHAN NIGAM	March 4, 2011
PHUL DEVI W/O LATE SHIV SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND ORS.	July 4, 2011
PINTU @ BUNTI S/O CHANDRAPAL Vs. STATE OF UTTARAKHAND	May 25, 2011
PITAMBAR DUTT JOSHI Vs. STATE OF UTTARANCHAL	March 9, 2011
PITAMBAR RAM AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	September 13, 2011
PITAMBER DATT PANDEY Vs. STATE OF UTTARAKHAND	February 18, 2011
PIYUSH CHANDRA KAPIL Vs. STATE OF U.P	September 21, 2011
POORAN CHANDRA JOSHI Vs. UNION OF INDIA (UOI) AND ORS.	July 6, 2011
POORAN CHANDRA JOSHI & OTHERS Vs. STATE OF UTTARANCHAL & ANOTHER	August 20, 2011
POORAN CHANDRA JOSHI, S/O. LATE SHRI TRILOK CHANDRA AND SMT. SANTI DEVI, W/O. SHRI POORAN CHANDRA JOSHI Vs. THE STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY HOME,	September 6, 2011
POORAN RAM Vs. STATE OF UTTARAKHAND AND ORS.	August 23, 2011
POORAN SINGH Vs. STATE OF UTTARANCHAL	June 16, 2011
POORAN SINGH BISHT Vs. UNION OF INDIA	July 21, 2011
POORAN SINGH PANGTEY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR UCO BANK AND ORS.	July 22, 2011
PRABHAKAR MISRA Vs. STATE OF UTTARAKHAND	July 18, 2011
PRADEEP JOSHI Vs. STATE OF UTTARAKHAND	December 27, 2011
PRADEEP KUMAR GUPTA AND ORS Vs. STATE OF UTTARAKHAND AND ORS	December 15, 2011
PRADEEP KUMAR JUYAL Vs. KANTI DEVI	March 24, 2011
PRADEEP KUMAR SINGHAL S/O ASHOK KUMAR SINGHAL AND AKASH KUMAR S/O LAXMAN SINGH Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, HOMES AND UTTARAKHAND PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY	May 13, 2011
PRADEEP S/O KABUL CHAND Vs. STATE OF UTTARAKHAND	March 10, 2011
PRADIP KUMAR GHOSH Vs. BARUN KUMAR BANERJEE	April 22, 2011
PRADIP KUMAR SAINI S/O SHRI RAM SARAN SAINI AND ORS. Vs. STATE OF UTTARAKHAND THROUGH SENIOR SUPERINTENDENT OF POLICE U.S NAGAR, DISTRICT UDHAM SINGH NAGAR,	November 28, 2011
PRADOSH KUMAR AWASTHI Vs. STATE OF UTTARANCHAL	August 4, 2011
PRAKASH CHANDRA Vs. JANKI ARYA	March 31, 2011
PRAMOD JAIN Vs. STATE OF UTTARAKHAND	June 24, 2011
PRAMOD KUMAR BALIYAN Vs. STATE OF UTTARAKHAND AND ANOTHER	December 15, 2011
PRAMOD KUMAR SHAH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	June 29, 2011
PRAMOD RANA S/O INDRA SINGH Vs. STATE OF UTTARAKHAND	September 19, 2011
PRAMUKH KUMAR S/O SHRI HULAS PRASAD AND PAPPU KUMAR S/O SHRI HULAS PRASAD Vs. STATE OF UTTARAKHAND	June 9, 2011
PRASHANT KUMAR SHARMA Vs. STATE OF UTTARAKHAND	September 15, 2011
PRATAP SINGH Vs. STATE OF UTTARAKHAND	March 8, 2011
PRATAP SINGH Vs. BALWANT SINGH	March 4, 2011
PRATAP SINGH AND ANR. Vs. STATE OF UTTARANCHAL	September 14, 2011
PRATAP SINGH S/O THAKUR SINGH Vs. STATE OF UTTARAKHAND	May 25, 2011
PRATIBHA GIRI GOSHWAMI Vs. STATE OF UTTARAKHAND	July 20, 2011
PRATIKSHA ARYA Vs. DEEPAK KUMAR ARYA	March 17, 2011
PRAVEEN DUTTA S/O V P DUTTA Vs. STATE OF UTTARAKHAND AND ORS	August 3, 2011
PRAVEEN GOYAL S/O SHRI SRICHAND GOYAL R/O NALAPANI ROADSHASTRADHARA, DEHRADUN Vs. STATE OF UTTARAKHAND THROUGH S.S.P. DEHRADUN AND MANOJ KUMAR PANT S/O LATE SATYA DEV R/O VILLAGE DANDA LAKHAUND P.S. RAIPUR, DEHRADUN	December 28, 2011
PRAVEEN GOYAL S/O SRICHAND GOYAL AND ORS Vs. STATE OF UTTARAKHAND AND ORS	December 28, 2011
Praveen Kumar S/o Sri Ravi Shankar Vs. Mussorrie Dehradun Development Authority and others	January 5, 2011
PRAVEEN KUMAR SHARMA Vs. SUDHANSHU MISHRA PATHAK	September 23, 2011
PRAVEEN RAO Vs. STATE OF UTTARAKHAND	September 27, 2011
PRAVESH KUMAR S/O LATE SRI GIRDHARI LAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION,	June 13, 2011
PRAVIN SINGH S/O HAYAT SINGH Vs. SMT. TULSI DEVI W/O PRAVIN SINGH	July 6, 2011
PREET KUMAR Vs. STATE OF UTTARAKHAND	July 13, 2011
PREM CHAND S/O. RAGHUVEER Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY HOME AND SHRI CHANGA, S/O. LATE KARAM SINGH	August 8, 2011
PREM KUMAR Vs. STATE OF UTTARAKHAND	December 13, 2011
PREM LAL NAUTIYAL; SUDHAKAR PUROHIT Vs. STATE OF UTTARAKHAND AND OTHERS	June 14, 2011
PREM SINGH Vs. STATE OF UTTARAKHAND	June 28, 2011
PREM SINGH AND ORS. Vs. STATE OF UTTARANCHAL	September 13, 2011
PREM SINGH GAGAN Vs. STATE OF UTTARAKHAND AND ORS.	May 10, 2011
PREM SINGH GAIRA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	July 8, 2011
PREM SINGH PAWAR Vs. STATE OF UTTARAKHAND	May 3, 2011
PREM SINGH S/O SRI BUDHI SINGH Vs. STATE OF UTTARAKHAND	May 25, 2011
PREM SINGH TOMAR S/O LATE JOT SINGH TOMAR AND SMT. SHANTI DEVI, W/O PREM SINGH TOMAR Vs. STATE OF UTTARAKHAND	July 22, 2011
PRESIDENT TRAVEL SERVICES AND ANR. Vs. MRS. SANT KAUR AND ORS.	January 5, 2011
PRITAM SINGH S/O SRI MURLI SINGH Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)	March 22, 2011
PRITPAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS	November 11, 2011
PRIYA ADHIKARI Vs. STATE OF UTTARAKHAND	March 18, 2011
PROF AJAY SINGH RAWAT Vs. UNION OF INDIA	July 20, 2011
PUNEET SHANKER Vs. JOGA SINGH	March 8, 2011
PUNEET SHARMA S/O SRI M.N. SHARMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, GOVERNMENT OF UTTARAKHAND AND ORS.	April 21, 2011
PUNIT PATHAK S/O SHRI P.N. PATHAK Vs. SMT. SWETA PATHAK W/O SHRI PUNIT PATHAK D/O SHRI P.K. BHARDWAJ	March 24, 2011
PURAN CHANDRA KANDPAL Vs. STATE	February 9, 2011
PURAN CHANDRA KANDPAL S/O PANDEV KANDPAL AND SANJAY KANDPAL S/O PURAN CHANDRA KANDPAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY OF HOME,	January 3, 2011
PURAN SINGH & OTHERS Vs. HARBANSH SINGH & OTHERS	December 28, 2011
PURAN SINGH BISHT Vs. STATE OF UTTARAKHAND	January 5, 2011
PURUSHOTTAM NAUTIYAL Vs. STATE OF UTTARANCHAL	July 28, 2011
PURUSHOTTAM S/O TEJPAL SINGH Vs. STATE OF UTTARAKHAND	May 26, 2011
PURUSHOTTAM SINGH S/O LATE SRI SHIVCHARAN LAL Vs. RAVINDRA BAJAJ	July 12, 2011
PUSHKAR SINGH Vs. STATE OF UTTARAKHAND	August 11, 2011
PUSHKAR SINGH Vs. STATE OF UTTARAKHAND	October 11, 2011
PUSHPENDRA SINGH NEGI Vs. STATE OF UTTARANCHAL AND ANR.	September 13, 2011
R B NARAYAN SINGH SUGAR MILLS LTD Vs. STATE OF U P	September 19, 2011
R.K. GUPTA S/O SHRI K.S. GUPTA Vs. SMT PRIYA MALIK W/O SHRI B.S. MALIK AND STATE OF UTTARAKHAND THROUGH HOME SECRETARY	August 18, 2011
R.K. TRAVELS AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	January 14, 2011
R.N. SINGH S/O BALVANT SINGH CHAUHAN R/O VILLAGE KHAJURI, RAIPUR DISTRICT BIJNOR, FOOD INSPECTOR DEHADUN DISTRICT DEHRADUN Vs. STATE OF UTTARAKHAND	December 26, 2011
R.P. SHARMA AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.	August 17, 2011
RABIYA BEGUM, W/O. LATE BADRUL HASAIN AND KHURSHED ANWAR, S/O. LATE BADRUL HASAIN Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME,	September 21, 2011
RADDU S/O JEEWANA Vs. STATE OF UTTARAKHAND	June 9, 2011
Radha Kant Adhikari and others Vs. State of Uttaranchal and another	August 2, 2011
RADHESHYAM SHARMA Vs. STATE OF UTTARAKHAND	December 8, 2011
RADHEY SHYAM S/O HARI RAM R/O VILLAGE JAGJITPUR P.S. KANKHAL, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY ( HOME), DEHRADUN,	December 13, 2011
RADHEY SHYAM SAXENA S/O SHRI KAUSHAL KISHORE (HUSBAND OF LATE KANTA DEVI FEMALE HEAD CONSTABLE) Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY HOME AND STATION HOUSE OFFICER AND MAHENDRA SINGH GWAL POLICE INSPECTOR	August 30, 2011
RAEES Vs. STATE OF UTTARAKHAND	December 21, 2011
RAFI S/O NOOR HASAN Vs. STATE OF UTTARAKHAND	May 26, 2011
RAFIQ AND ORS. Vs. STATE OF UTTARANCHAL AND ANR.	September 19, 2011
RAGHUBERI Vs. VED PAL	January 4, 2011
RAGHUBIR SINGH SAGAR S/O JAGROOP SINGH Vs. STATE OF UTTARAKHAND	August 4, 2011
RAHASAN Vs. STATE OF UTTARANCHAL	December 29, 2011
RAHEES @ JISHAN S/O SHRI AKBAR KHAN Vs. STATE OF UTTARAKHAND	May 24, 2011
RAHKI D/O VIKAS HALDAR AND ORS. Vs. STATE OF UTTARAKHAND AND VIDUT VAD ALIAS VIDHYADHAR VED W/O LATE VIRAIN VED	January 3, 2011
RAHUL MISHRA Vs. STATE OF UTTARAKHAND	September 26, 2011
RAJ BAHADUR Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS	November 22, 2011
RAJ KUMAR Vs. STATE OF UTTARANCHAL & ANOTHER	December 19, 2011
RAJ KUMAR MIGLANI S/O LATE SHRI DARIA DITTA MAL AND Vs. SHRI RAM AGARWAL S/O SHRI NET RAM AGARWAL AND	June 27, 2011
RAJ KUMAR S/O KANHAIYA LAL Vs. STATE OF UTTARAKHAND	June 7, 2011
RAJ KUMAR S/O LATE SHRI SUMER CHAND AND MAHABIR SINGH S/O LATE SHRI SUMER CHAND Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE AND	February 15, 2011
RAJ KUMAR SHARMA, S/O. LATE SHRI SHIV RAM SHARMA CHIEF MANAGER, PUNJAB NATIONAL BANK Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE,	September 6, 2011
RAJ PAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.	May 20, 2011
RAJ PAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.	July 13, 2011
RAJA RAM JAKHMOLA Vs. UNION OF INDIA	March 7, 2011
RAJA RAM NAUTIYAL Vs. DIRECTOR SCHOOL EDUCATION AND ANR.	April 6, 2011
RAJAN RAM S/O SHRI PADAM RAM Vs. STATE OF UTTARAKHAND	August 25, 2011
RAJANI Vs. STATE OF UTTARAKHAND AND OTHERS	July 8, 2011
RAJANI KANT UNIYAL Vs. STATE OF UTTARAKHAND	October 12, 2011
RAJARAM S/O RAM BHAROSE R/O BYE PASS COLONY WARD NO. 11, SITARGANJ DISTRICT UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND	October 18, 2011
RAJAT VARMA, S/O. LOKENDRA VARMA Vs. STATE OF UTTARAKHAND THROUGH SUPERINTENDENT OF POLICE,	September 22, 2011
RAJBEER SINGH S/O LATE ATAR SINGH Vs. STATE OF UTTARAKHAND	March 9, 2011
RAJEEV AND OTHERS Vs. STATE OF UTTARAKHAND	December 5, 2011
RAJEEV BHATT/SHARMA S/O LATE SHIVRAM BHATT Vs. YOGENDRA SINGH NEGI AND ANR.	July 11, 2011
RAJEEV CHATURVEDI Vs. VARUN AGARWAL	December 9, 2011
RAJEEV KUMAR Vs. STATE OF UTTARAKHAND	April 25, 2011
RAJEEV KUMAR Vs. DIRECTOR GENERAL OF POLICE AND ORS.	April 6, 2011
RAJEEV KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER	September 29, 2011
RAJEEV KUMAR S/O SHRI MAHENDRA SINGH Vs. DILE RAM S/O SHRI NESU RAM	February 15, 2011
RAJEEV S/O PHOOL CHAND Vs. STATE OF UTTARAKHAND	February 23, 2011
RAJENDER SINGH BISHT S/O LATE SHRI S.S. BISHT, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SURAJ BHAN S/O PRABHU RAM	May 21, 2011
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND AND ANR.	March 9, 2011
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND	September 30, 2011
RAJENDRA KUMAR BISHT Vs. BORDER SECURITY FORCE AND ORS.	September 27, 2011
RAJENDRA KUMAR S/O SRI HARISH CHANDRA Vs. ZAHID HASSAN S/O IMAMUDDIN	July 19, 2011
RAJENDRA KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND ANR.	April 6, 2011
RAJENDRA PRASAD RAYAL S/O SRI CHANDI PRASAD RAYAL, VILL. NEPALI FARM P.O. SATYANARAYAN DISTT. DEHRADUN, Vs. STATE OF UTTARAKHAND AND MR. JITENDRA KUMAR INSPECTOR (C.B.C.I.D) DIVISION MEERUT DISTT. MEERUT	December 2, 2011
RAJENDRA SIGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	November 4, 2011
RAJENDRA SINGH Vs. STATE OF U P	March 16, 2011
RAJENDRA SINGH ARYA Vs. STATE OF UTTARAKHAND THROUGH ITS DEPARTMENT OF FOREST,	March 15, 2011
RAJENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND	September 19, 2011
RAJENDRA SINGH BOHRA Vs. STATE OF UTTARAKHAND AND ORS.	September 27, 2011
RAJENDRA SINGH GULATI Vs. STATE OF UTTARANCHAL	September 16, 2011
RAJENDRA SINGH PANWAR Vs. STATE OF UTTARAKHAND AND SMT. LALITA BHARDWAJ	April 18, 2011
RAJENDRA SINGH ROKALI PRESIDENT ROKALI GRAM SAMITI Vs. DEEWAN SINGH GUNJYAL AND ORS	December 14, 2011
RAJENDRA SINGH S/O BACHAN SINGH Vs. STATE OF UTTARANCHAL (UTTARAKHAND)	May 16, 2011
RAJENDRA SINGH S/O GURUBACHAN SINGH Vs. NANNHE KHAN S/O SRI CHUTTAN KHAN	July 4, 2011
RAJESH BANSAL, S/O SHRI MAHAVIR BANSAL, Vs. STATE OF UTTARANCHAL (UTTARAKHAND) ANDKUNDAN LAL AGARWAL, S/O SHRI DHARAM CHANDRA AGARWAL	July 8, 2011
RAJESH CHAUDHARY S/O KISHAN SINGH Vs. STATE OF UTTARAKHAND	May 25, 2011
RAJESH KUMAR Vs. STATE OF UTTARAKHAND AND ORS.	May 10, 2011
RAJESH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS	November 1, 2011
RAJESH KUMAR S/O LATE SHRI CHAMEL SINGH Vs. STATE OF UTTARAKHAND AND ORS	July 29, 2011
RAJESH KUMAR SHUKLA Vs. STATE OF UTTARAKHAND	October 18, 2011
RAJESH KUMAR YADAV Vs. STATE OF UTTARAKHAND AND ORS.	September 28, 2011
RAJESH S/O GANPAT Vs. STATE OF UTTARAKHAND	April 18, 2011
RAJESH SHARMA AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.	August 23, 2011
RAJIV JAISWAL Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD. AND ORS.	July 6, 2011
RAJKEEYA AYURVED AVEM YUNANI CHIKITSA SEVA SANGH UTTARANCHAL Vs. STATE OF UTTARAKHAND AND ANOTHER	July 15, 2011
RAJKUMAR Vs. STATE OF UTTARANCHAL AND ORS.	July 26, 2011
RAJKUMAR @ SONU S/O SADHU RAM Vs. STATE OF UTTARAKHAND	September 7, 2011
RAJNI JUYAL Vs. STATE OF UTTARAKHAND	February 15, 2011
RAJNI KUKRETI Vs. SANTOSH KUMAR KANDWAL AND ORS	December 15, 2011
RAJNISH KUMAR AGARWAL S/O SRI G.D. AGARWAL PROPRIETOR AGARWAL COMPUTERS AND AGARWAL COMPUTERS THROUGH ITS PROPRIETOR RAJNISH KUMAR AGARWAL Vs. SRI MAHENDRA PAL SINGH PARTNER SANT SALES	May 11, 2011
RAJPAL SINGH AND ORS. Vs. STATE OF UTTARANCHAL	June 24, 2011
RAJU Vs. STATE OF UTTARAKHAND AND ANOTHER	December 2, 2011
RAJU AND 30 ORS. Vs. STATE AND 12 ORS.	March 5, 2011
RAJU S/O SHRI DHEERAJ Vs. THE STATE	September 2, 2011
RAJU THAPA S/O LATE BAHADUR SINGH THAPA TEACHER JUNIOR HIGH SCHOOL GAIRAD BILKHET Vs. STATE OF UTTARAKHAND	August 23, 2011
RAKESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	May 2, 2011
RAKESH KUMAR Vs. STATE OF UTTARANCHAL	March 3, 2011
RAKESH KUMAR Vs. STATE OF UTTARAKHAND	May 2, 2011
RAKESH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS	November 11, 2011
RAKESH KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND & OTHERS	November 1, 2011
RAKESH KUMAR DEV Vs. STATE OF UTTARAKHAND AND ORS.	May 23, 2011
RAKESH KUMAR MAHENDRA Vs. SMT. DEVKI MAHENDRA	September 28, 2011
RAKESH KUMAR S/O LATE CHETAN DASS Vs. ADDITIONAL DISTRICT JUDGE ROORKEE, AND OTHERS	June 9, 2011
RAKESH KUMAR S/O SRI CHAMAN Vs. SHREE SWAMI SANTPATI SHIVNARAYAN SANT SAMAJ SUDHAR SAMITI AND ANOTHER	December 7, 2011
RAM GENERAL INSURANCE COMPANY LTD Vs. TEJENDRA PAL SINGH	June 27, 2011
Ram Karan Vs. State of Uttar Pradesh	February 21, 2011
RAM KISHAN ARORA Vs. STATE OF UTTARAKHAND	March 9, 2011
RAM KRISHNA JI DRAVANE S/O SRI KRISHNA JI DRAVANE Vs. STATE OF U.P.	January 3, 2011
RAM LAL S/O BINTA LAL AND ORS. Vs. UNION OF INDIA (UOI) THROUGH ITS SECRETARY TO MINISTRY OF ENVIRONMENT AND FORESTS,	April 19, 2011
RAM MEHAR SINGH Vs. STATE OF UTTARANCHAL AND ORS.	May 20, 2011
RAM PRAKASH @ PRABHU S/O. SRI VINOD KUMAR BHAT, Vs. STATE OF UTTARAKHAND,	July 27, 2011
RAM PRAKASH S/O SHRI SARJU PRASAD Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, MINISTRY OF HOME AND ORS.	May 21, 2011
RAM PRASAD SATI Vs. STATE OF UTTARANCHAL	November 29, 2011
RAM PRASAD, OM PRAKASH (SINCE DECEASED), SUNDER LAL AND CHHOTE LAL (SINCE DECEASED) Vs. STATE OF UTTAR PRADESH (NOW, STATE OF UTTARAKHAND)	January 6, 2011
RAM PRASHAD S/O LATE SHRI HARKESH Vs. STATE OF UTTARAKHAND	May 25, 2011
RAM SEWAK AGGARWAL S/O RAM RAKSH PAL AND ORS Vs. STATE OF UTTARAKHAND AND ORS	August 3, 2011
RAM SHARAN CHAUHAN Vs. NAGAR PALIKA PARISHAD TANAKPUR AND OTHERS	September 28, 2011
RAM SUKH Vs. STATE OF UTTARANCHAL AND ANR.	August 17, 2011
RAM SUMER S/O SRI RAM KISHAN Vs. STATE OF UTTARAKHAND	April 4, 2011
RAM SWAROOP Vs. DISTRICT JUDGE AND OTHERS	December 27, 2011
RAM TEJ CHAUDHARY AND ORS. Vs. PRINCIPAL SECRETARY UTTARANCHAL TRANSPORT CORPORATION AND ORS.	May 9, 2011
RAM VILAS YADAV Vs. STATE OF UTTARANCHAL	September 7, 2011
RAMA DHAND Vs. STATE OF UTTARAKHAND	October 10, 2011
RAMAN @ BABLOO S/O SRI VIJENDRA BHAGAT AND RANDHAWA @ BILLOO S/O SRI VIJENDRA BHAGAT Vs. STATE OF UTTARANCHAL (UTTARAKHAND)	May 12, 2011
RAMASHISH Vs. STATE OF UTTARANCHAL & ANOTHER	November 1, 2011
RAMAYAN RAM Vs. DISTRICT EDUCATION OFFICER AND ANR.	August 17, 2011
RAMENDRA KUMAR SRIVASTAVA Vs. STATE OF UTTARAKHAND & OTHERS	November 1, 2011
Ramesh alias Mamoo Vs. State	February 18, 2011
RAMESH CHAND Vs. GOPAL DAS TANEJA	April 25, 2011
RAMESH CHANDRA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER	November 22, 2011
RAMESH CHANDRA BHANDARI Vs. RAM SINGH SALAL	January 4, 2011
RAMESH CHANDRA JOSHI S/O SHRI K.N. JOSHI Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, FOREST GOVERNMENT OF UTTARAKHAND PRINCIPAL CHIEF CONSERVATOR OF FOREST,	August 23, 2011
RAMESH CHANDRA POKHRIYAL Vs. STATE OF UTTARAKHAND & OTHERS	November 11, 2011
RAMESH CHANDRA SHARMA Vs. STATE OF UTTARAKHAND AND ORS.	June 13, 2011
RAMESH CHANDRA, S/O. LATE HANSRAJ OFFICE ASSISTANT-2, ELECTRICITY DISTRIBUTION DIVISION Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY (HOME) AND ORS.	August 10, 2011
RAMESH CHILWAL ALIAS BOMBAYYA Vs. STATE OF UTTARAKHAND	November 11, 2011
RAMESH KUMAR Vs. STATE OF UTTARAKHAND AND ANR.	June 10, 2011
RAMESH RAJBHAR S/O RAJENDRA RAJBHAR Vs. STATE OF UTTARAKHAND	May 26, 2011
RAMESH RAM S/O LATE ROOP RAM Vs. STATE OF UTTARAKHAND	August 17, 2011
RAMESH S/O JHINKU Vs. STATE OF UTTARAKHAND	May 25, 2011
RAMESH SINGH Vs. UNION OF INDIA AND ANOTHER	November 4, 2011
RAMESH TAMTAS/O LACCHI RAM Vs. STATE OF UTTARAKHAND	August 3, 2011
RAMFAL Vs. STATE OF UTTARANCHAL	September 13, 2011
RAMJI GUPTA S/O SHIVJI GUPTA Vs. STATE OF UTTARAKHAND	June 7, 2011
RAMWATI Vs. CHANDRA GOPAL	March 23, 2011
RANBIR SINGH (DECEASED) 1/1 SMT. HARDEI Vs. BOARD OF REVENUE U.P. AND 3 ORS.	February 17, 2011
RANCHI UNIVERSITY Vs. SNEH KUMAR	April 8, 2011
RANDHIR SINGH S/O FHAGGAN SINGH Vs. VERSUS SUNIL KUMAR KASHYAP AND ANR.	August 1, 2011
RANI SUMITRA RAJE Vs. KEWAL SENON	May 18, 2011
RANJEET SINGH Vs. STATE OF UTTARANCHAL	July 18, 2011
RANJEET SINGH RANA S/O. LATE SHRI M.S. RANA Vs. DISTRICT MAGISTRATE, BASIC SHIKSHA ADHIKARI AND ACCOUNT OFFICER	July 25, 2011
RANJODH SINGH Vs. UNION OF INDIA	July 5, 2011
RASHID HUSAIN Vs. HAKIM ALI	August 25, 2011
RASHMI D/O KISHORE THAPA Vs. THE STATE OF UTTARAKHAND THROUGH HOME SECRETARY,	September 15, 2011
RASHMI NEGI Vs. STATE OF UTTARAKHAND AND ORS.	July 21, 2011
RASHMITA SHARMA Vs. STATE OF UTTARAKHAND AND ORS.	May 26, 2011
RATAN S/O RAMESH CHAND Vs. STATE OF UTTARAKHAND	August 2, 2011
RATNESH KUMAR GUPTA Vs. STATE OF UTTARAKHAND	November 15, 2011
RAVI CHANDRA SINGH RANA Vs. UNION OF INDIA	February 19, 2011
RAVI DUTT JUGLAN Vs. STATE OF UTTARAKHAND	March 10, 2011
RAVI KUMAR SINGH CHAUHAN Vs. STATE OF UTTARAKHAND AND ORS	October 14, 2011
RAVI THAPA S/O PREM SINGH THAPA AND ORS Vs. STATE OF UTTARAKHAND	August 3, 2011
RAVINDAR SINGH SAINI S/O. SHRI JAGAT SINGH SAINI, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, GOVERNMENT OF UTTARAKHAND AND SEWA SINGH S/O SHRI BANTA SINGH	June 8, 2011
RAVINDER SINGH S/O KULWANT SINGH Vs. STATE OF UTTARAKHAND AND ORS	November 15, 2011
RAVINDER SINGH@TONY S/O LATE SHRI INDER SINGH Vs. STATE OF UTTARAKHAND AND ORS	July 18, 2011
RAVINDER, S/O SRI AMER SINGH AND DEVANAND, S/O SRI DHARAM SINGH Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY AND MOTI RAM, S/O SRI CHET RAM	September 7, 2011
RAVINDRA SINGH Vs. STATE OF UTTARAKHAND	September 6, 2011
RAVINDRA SINGH BISHT Vs. STATE OF UTTARAKHAND AND ORS.	March 22, 2011
REENA KORI Vs. STATE OF UTTARAKHAND AND OTHERS	September 26, 2011
REKHA RANI Vs. STATE OF UTTARAKHAND AND OTHERS	November 2, 2011
RELIANCE GENERAL INSURANCE COMPANY Vs. VIKRAMA DEVI PANWAR	March 9, 2011
RENU Vs. STATE OF UTTARAKHAND	September 1, 2011
RENU AGGARWAL W/O ARUN KUMAR AGGARWAL, Vs. POONAM CHAWLA @ POONAM AGGARWAL W/O KSHITIJ AGGARWAL	May 13, 2011
RENU JOSHI W/O ASHOK JOSHI AND ORS Vs. ARPAN JOSHI S/O OM PRAKASH JOSHI	December 28, 2011
RESHAM PANWAR W/O CHAUDHARY FEREE RAM Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY	August 4, 2011
RESHMA ZABI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS	September 26, 2011
RESIDENTS OF VILLAGE DEWLANG Vs. STATE OF UTTARAKHAND AND OTHERS	September 27, 2011
REWADHAR JOSHI Vs. THE STATE OF UTTARAKHAND AND OTHERS	November 9, 2011
RINKU SUKHIJA S/O SRI ANIL SUKHIJA Vs. STATE OF UTTARAKHAND, STATION HOUSE OFFICER AND CONSTABLE 1174, ANURAG SINGH RAWAT	August 25, 2011
RISHIPAL, S/O MUKANDA Vs. STATE OF UTTARAKHAND	January 27, 2011
RITU ARORA Vs. GURUKUL KANGRI VISHWA VIDHYALAYA	March 18, 2011
RITU BAHUGUNA Vs. STATE OF UTTARAKHAND AND ORS	March 25, 2011
RITU SINGH Vs. STATE OF UTTARAKHAND AND OTHERS	November 4, 2011
RIYASAT S/O WAHEED, Vs. STATE OF UTTARAKHAND	February 4, 2011
RIZWAN Vs. STATE OF UTTARAKHAND	March 7, 2011
RIZWAN AHSAN AND OTHERS Vs. USHA RANI	December 15, 2011
ROJU Vs. STATE OF UTTAR PRADESH	January 7, 2011
ROSHAN, S/O LATE ISHWAR CHAND AND ORS Vs. STATE OF UTTARAKHAND	July 22, 2011
RUBINA Vs. STATE OF UTTARAKHAND	March 17, 2011
RUCHI DEVI @ RAHEEMA Vs. STATE OF UTTARAKHAND	March 18, 2011
RUPESH AGNIHOTRI S/O SHRI NARAYAN PRASAD AGNIHOTRI Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, S.H.O. POLICE STATION PATEL NAGAR AND CHARU AGNIHOTRI D/O SHRI VINOD KUMAR RAJPUT (ALSO W/O SHRI RUPESH AGNIHOTRI)	August 26, 2011
RUSTAM ANSARI Vs. STATE OF UTTARAKHAND	August 26, 2011
S K DUBE S/O MASTA PRASAD DUBEY Vs. STATE OF UTTARAKHAND	June 14, 2011
S K SHARMA Vs. CHANCELLOR HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY	July 11, 2011
S. K. KHANDELWAL Vs. VICE CHANCELLOR KUMOUN UNIVERSITY AND OTHERS	December 28, 2011
S. PANDEY AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.	August 30, 2011
S.C. MATHUR AND PRATAP SINGH Vs. STATE OF UTTARAKHAND	September 14, 2011
S.K. BHADULA S/O SRI ISHWARI DUTT BHADULA, Vs. STATE OF UTTARAKHAND THROUGH S.S.P. AND MANISHA BHADULA D/O SRI S.L. BIJALWAN	July 7, 2011
S.K. SINGH Vs. STATE OF UTTARAKHAND	August 25, 2011
S.N. SINGH S/O LATE VIJAY SINGH AND LAKIYA DEVI W/O SHRI S.N. SINGH Vs. STATE OF UTTARAKHAND, THROUGH THE SECRETARY OF HOME UTTARAKHAND GOVERNMENT,	February 23, 2011
S.S. LAMABA Vs. WILDLIFE INSTITUTE OF INDIA	June 8, 2011
S.S. NAUGAIN Vs. UTTARAKHAND POWER CORPORATION AND ORS.	October 17, 2011
SABIR HUSSAIN Vs. STATE	July 27, 2011
SACHIN RATHI S/O PAHAL SINGH RATHI AND ORS Vs. STATE OF UTTARAKHAND AND ORS	December 13, 2011
SADHAN KUMAR MAJUMDAR Vs. STATE OF UTTARANCHAL (UTTARAKHAND)	June 20, 2011
SADHU S/O GHASI Vs. STATE OF UTTARAKHAND	September 7, 2011
SADRAM, S/O NAR RAM AND ORS Vs. STATE OF UTTARAKHAND AND ORS	October 12, 2011
SAGAR @ HASIB S/O SAR SAYYAD KHAN Vs. STATE OF UTTARAKHAND	August 1, 2011
SAGEER AHMED S/O LATE BASHEER AHMED Vs. NAZISH W/O SAGEER AHMED	June 8, 2011
SAHEJAD S/O SHRI HANIF Vs. STATE OF UTTARAKHAND	May 26, 2011
SAHID MIRZA S/O YUSHUF ALI AND ORS. Vs. STATE OF UTTARAKHAND THROUGH SECRETARY AND HOME AND SMT. SABIA JAHRA W/O SAHID MIRZA D/O MOHD. NAQI	July 6, 2011
SAHID S/O BUDDHU , Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND	March 3, 2011
SAHID S/O HAMID AND ORS Vs. STATE OF UTTARAKHAND	September 15, 2011
SAHJAD AHMAD Vs. STATE OF UTTARAKHAND AND ANR.	August 26, 2011
SAJID S/O SAHID HASAN Vs. SMT. SYAIDA W/O SAJID D/O SAGEER AHMAD	August 18, 2011
SAJID, S/O. BASHEER Vs. STATE OF UTTARAKHAND	September 23, 2011
SAKINA AND ANR. Vs. STATE OF UTTARAKHAND AND ANR..	April 19, 2011
SALABH GOYAL Vs. STATE OF UTTARAKHAND	September 23, 2011
SALEEM AHMAD, SHAMIM AHMAD AND SMT. HAZRA BEGAM Vs. STATE OF UTTARAKHAND & ANOTHER	November 21, 2011
SALEEM S/O SHRI LAEEK Vs. STATE OF UTTARAKHAND THROUGH SECRETARY OF HOME AFFAIRS	August 17, 2011
Salim (o) Lalle Vs. State of Uttarakhanct	January 4, 2011
SALIM AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	November 11, 2011
SALIM, S/O. IDRISH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY OF HOME	August 18, 2011
SALMAN S/O DILSHAD Vs. STATE OF UTTARAKHAND	January 4, 2011
SAMSHAD BEGAM Vs. STATE OF UTTRAKHAND AND ANOTHER	September 27, 2011
SAMSON PETER Vs. STATE OF UTTARANCHAL	April 25, 2011
SANDEEP Vs. STATE OF UTTARAKHAND	December 16, 2011
SANDEEP KHANNA S/O DEEPAK KHANNA Vs. STATE OF UTTARAKHAND AND ORS	September 13, 2011
SANDEEP KUMAR JINDAL S/O KRISHAN CHANDER JINDAL Vs. STATE OF UTTARAKHAND; BIMAL PRASHAD S/O KUNDAN LAL	June 6, 2011
SANDEEP, S/O. ANAND LAL, Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME,	September 27, 2011
SANDEEP, S/O. LATE SHRI BHAGWAN SHARMA Vs. STATE OF UTTARAKHAND	September 28, 2011
SANDIP, S/O. CHOTE SINGH Vs. STATE OF UTTARAKHAND	September 13, 2011
SANGEETA W/O INDRA PAL Vs. STATE OF UTTARAKHAND AND ORS	September 19, 2011
SANJAY @ SANJESH S/O RAM PRASAD, Vs. STATE OF UTTARANCHAL	May 13, 2011
SANJAY BIHARI ALIAS GURDEEN Vs. STATE OF UTTARANCHAL	May 6, 2011
SANJAY GARG Vs. STATE OF UTTARAKHAND	August 8, 2011
SANJAY KUMAR Vs. STATE OF UTTARANCHAL AND ORS.	September 13, 2011
SANJAY KUMAR KUMIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION	March 16, 2011
SANJAY MAHROTRA S/O. RAMESHWAR NATH MAHOROTRA Vs. STATE OF UTTARAKHAND	April 26, 2011
SANJAY MEHTA S/O SHRI SOMDUTT MEHTA Vs. SMT. SONIYA W/O SHRI SANJAY MEHTA	April 21, 2011
SANJAY PAHWAS/O SRI DHARMVEER PAHWA Vs. STATE OF UTTARAKHAND	August 24, 2011
SANJAY PANDEY @ SANJU S/O CHEDI LAL PANDEY Vs. STATE OF UTTARAKHAND	June 7, 2011
SANJAY S/O VINOD Vs. STATE OF UTTARAKHAND	November 22, 2011
SANJAY SAINI, S/O. CHAND SAINI Vs. STATE OF UTTARAKHAND	September 12, 2011
SANJAY SINGH AND ANR. Vs. ABHAI SINGH AND ANR.	June 14, 2011
SANJAY THAPA, S/O SRI DIL BAHADUR THAPA Vs. STATE OF UTTARAKHAND	August 24, 2011
SANJEEV GUPTA @ SONU GUPTA Vs. STATE OF UTTARANCHAL	December 9, 2011
SANJEEV KASHYAP Vs. SACHIN MOHAN	September 2, 2011
SANJEEV KRISHNA TRIPATHI AND ANR. Vs. STATE OF UTTARANCHAL AND ANR.	August 12, 2011
SANJEEV KUMAR Vs. P O LABOUR COURT	June 23, 2011
SANJEEV MADAN AND R. SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER	November 25, 2011
SANJEEV MASSEY Vs. STATE OF UTTARAKHAND AND ORS.	April 5, 2011
SANJEEV PANDEY Vs. STATE OF UTTARAKHAND AND OTHERS	October 19, 2011
SANJEEV SHARMA, S/O. LATE SOM PRAKASH SHARMA Vs. STATE OF UTTARAKHAND	July 27, 2011
SANOJ S/O RISHIPAL AND BALESH W/O SANOJ D/O DALAL SINGH BOTH Vs. STATE OF UTTARAKHAND AND MEGHRAJ S/O LATE DALAL SINGH	August 24, 2011
SANSKRITA RAWAT Vs. CHANDRA SINGH GWAL	November 23, 2011
SARDAR SINGH CHAUHAN Vs. STATE OF UTTARAKHAND AND TWO ORS.	July 28, 2011
SAREEF AHMAD S/O KAREEM BAKS AND ORS Vs. STATE OF UTTARAKHAND AND ORS	December 12, 2011
SARFARAZ Vs. STATE OF UTTARAKHAND	December 28, 2011
SARITA KARNWAL Vs. MEERUT MANDAL VIKAS NIGAM LTD	September 27, 2011
SARITA KARWAL Vs. MEERUT MANDAL VIKAS NIGAM	July 7, 2011
SARITA SHARMA W/O ADESH SHARMA Vs. VINOD SINGH RAWAT S/O LATE RAM CHANDER SINGH RAWAT	September 16, 2011
SARJEET, S/O. RISHIPAL Vs. STATE OF UTTARAKHAND THROUGH S.S.P.,	August 5, 2011
SARTAZ PARVEEN Vs. STATE OF UTTARAKHAND AND ORS.	June 10, 2011
SARVAJEET SINGH Vs. STATE OF UTTARANCHAL	July 15, 2011
SARVESH SHARMA Vs. STATE OF UTTARAKHAND	September 22, 2011
SARVSHRI SATYSHEEL Vs. STATE OF U P	December 8, 2011
SASHI W/O SANJAY KUMAR AND ORS Vs. STATE OF UTTARAKHAND AND ORS	November 14, 2011
SATENDRA KUMAR S/O BALBEER SINGH Vs. STATE OF UTTARAKHAND	June 7, 2011
SATISH JAIN, S/O LATE N.K. JAIN Vs. MUKESH JAIN, S/O LATE PUSHKAR CHANDRA JAIN	February 24, 2011
SATISH KUMAR Vs. STATE OF UTTARAKHAND	September 9, 2011
SATISH KUMAR KAUSHIK S/O SHRI OM PRAKASH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, IRRIGATION DEPARTMENT,	June 22, 2011
SATPAL (SATYAPAL) S/O SHIVNATH Vs. STATE OF UTTARAKHAND	June 22, 2011
SATTAR Vs. STATE OF UTTARAKHAND AND ANR.	September 28, 2011
SATYA DEV UNIYAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER	December 21, 2011
SATYA DEVI Vs. JANAK	July 8, 2011
SATYA PRAKASH KUKRETI Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND) AND TWO ORS.	May 10, 2011
SATYA PRAKASH SHARMA Vs. STATE OF UTTARAKHAND	November 18, 2011
SATYAGAYAN NIKATAN THROUGH KAASHI NAAGAREE PRACHAARINI SABHA Vs. SWAMI SHIVSHANKARGERI CHELLA SWAMI SIDDHANAND	August 1, 2011
SATYAPAL SINGH Vs. COMMISSIONER GARHWAL MANDAL, GARHWAL & OTHERS	November 16, 2011
SAUMYA BADHANI AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	March 28, 2011
SAURABH MAHAJAN S/O COL. NIRMAL MAHAJAN Vs. ANKIT MOHAN RATURI S/O KANTI PRASAD RATURI AND STATE OF UTTARAKHAND THROUGH SECRETARY	February 17, 2011
SAURABH SACHDEVA Vs. STATE OF UTTARAKHAND	September 1, 2011
SAURABH YADAV S/O SHRI NARESH YADAV Vs. STATE OF UTTARAKHAND	July 11, 2011
SAVITRI DEVI W/O SRI PREM KUMAR Vs. STATE OF UTTARAKHAND	July 28, 2011
SCHOLORS HOME SENIOR SECONDARY SCHOOL Vs. STATE OF UTTARAKHAND	July 7, 2011
SECRETARY TO GOVERNMENT, HOME DEPTT. Vs. NARENDRA KUMAR	December 5, 2011
SEEMA RANI W/O PANKAJ KUMAR Vs. STATE OF UTTARAKHAND AND ORS.	July 28, 2011
SEET LAL S/O JALANDHAR Vs. STATE OF UTTARAKHAND	August 23, 2011
SELAKUI PACHWADOON TRUCK OWNER WELFARE ASSOCIATION Vs. DEHRADUN TRANSPORT NAGAR SAMITI	June 16, 2011
SHAEEM Vs. STATE OF UTTARAKHAND	April 26, 2011
SHAHID HUSSAIN Vs. STATE OF UTTARAKHAND AND ORS	December 13, 2011
SHAHID S/O MOHAMMAD SHAMI Vs. STATE OF UTTARAKHAND	September 7, 2011
SHAHID, S/O. LATE ZAKIR, Vs. SMT. RESHMA, W/O. SHAHID D/O. SAFDAR	September 27, 2011
SHAHIDA Vs. STATE OF UTTARANCHAL AND OTHERS	October 11, 2011
SHAHIN PERVEEN Vs. STATE OF UTTARANCHAL AND OTHERS	September 16, 2011
SHAHJAD S/O JAN ILAHI Vs. STATE OF UTTARAKHAND	August 18, 2011
SHAHROJ SIDDIQUI S/O SHAMIM AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH THE SECRETARY OF HOME, UTTARAKHAND GOVT., STATION HOUSE OFFICE AND SMT. FIRDOS JAHAN W/O SHAHROJ SIDDIQUI D/O LATE MAHFOOZ ALI	June 27, 2011
SHAILENDRA, S/O CHANDRA PRAKASH Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME,	August 2, 2011
SHAILJA RAWAT Vs. STATE OF UTTARAKHAND, ARJUN SINGH, S/O POORAN SINGH	September 27, 2011
SHAKEEL S/O HAZI SHABBIR Vs. STATE OF UTTARAKHAND	August 2, 2011
SHAKIR S/O KADIR SIDDIQUI Vs. STATE OF UTTARAKHAND STATION HOUSE OFFICER UMESH KUMAR MALIK	September 9, 2011
SHALINI MISHRA Vs. STATE OF UTTARAKHAND	March 18, 2011
SHALINI SHARMA Vs. STATE OF UTTARAKHAND	August 25, 2011
SHAMBHU DUTT PANDEY Vs. STATE	February 3, 2011
SHAMIM AHMAD S/O MUNSHI AHMAD Vs. STATE OF UTTARAKHAND	March 3, 2011
SHAMIM JAHAN AND 5 ORS. Vs. STATE OF UTTARAKHAND AND ORS.	August 29, 2011
Shamshad Ali Vs. State of Uttarakhand and another	August 23, 2011
SHAN SINGH RAWAT, S/O. LATE SHRI. GABBAR SINGH RAWAT Vs. STATE OF UTTRAKHAND, THROUGH SECRETARY HOME AND SHRI. G.C. BHATT	September 12, 2011
SHANKAR RAM @ GOPAL DATT BHATT @ VIVEK S/O LAXMI DATT BHATT Vs. STATE OF UTTARAKHAND	January 5, 2011
SHANKAR SINGH Vs. STATE OF UTTAR PRADESH	March 7, 2011
SHANKER ALIAS VISHAL S/O RAJ KUMAR Vs. STATE OF UTTARAKHAND	November 22, 2011
SHANTI SHARMA Vs. ANIL KUMAR GUPTA	September 28, 2011
SHANTI SWAROOP, S/O. KARAN @ KARAM SINGH AND NARESH, S/O. LATE RAJ KUMAR Vs. STATE OF UTTARAKHAND	September 22, 2011
SHARIF AHMAD Vs. STATE OF UTTARAKHAND	July 25, 2011
SHASHI BHUSHAN Vs. PRADEEP KUMAR	July 29, 2011
SHASHI DEVI Vs. STATE OF UTTARAKHAND	November 22, 2011
SHAUKAT, S/O. SHAMSHER AHMED Vs. STATE OF UTTARAKHAND	September 20, 2011
SHEELA DEVI W/O RAM PAL SINGH CHAUHAN AND ORS Vs. STATE OF UTTARAKHAND AND ORS	July 28, 2011
SHEKH ALTAF MANSURI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS	December 16, 2011
SHER SINGH S/O SRI KARTAR SINGH AND ORS. Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SRI SWAR SINGH S/O SRI MUNSA SINGH	August 8, 2011
SHERU Vs. STATE OF UTTARANCHAL	April 28, 2011
SHESH NATH RAWAT S/O LATE ATUVARU RAWAT Vs. MAMTA RAWAT W/O SHESH NATH RAWAT D/O SRI BRIZMOHAN	July 21, 2011
SHIV BAHADUR S/O SRI SWAMI PRASAD Vs. STATE OF UTTARAKHAND	May 21, 2011
SHIV KUMAR Vs. SHAREEF AHMED	December 28, 2011
SHIV KUMAR Vs. SHAREEF AHMED	February 3, 2011
SHIV KUMAR Vs. SHAREEF AHMED	February 28, 2011
SHIV KUMAR PANDEY Vs. DIRECTOR OF EDUCATION	July 28, 2011
SHIV KUMAR S/O SHRI BIRBAL SINGH Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE AND STATION OFFICER	February 23, 2011
SHIV MANDIR INTEJAM KARTA Vs. CIVIL JUDGE (J.D.) KHATIMA AND OTHERS	December 29, 2011
Shiv Mohan Vs. Sushil Kumar	January 4, 2011
SHIV RAJ SINGH & ANOTHER Vs. CHIEF JUDICIAL MAGISTRATE, NAINITAL & OTHERS	November 8, 2011
SHIV RAM Vs. STATE OF UTTARAKHAND	March 16, 2011
Shiv Ram @ Shiv Raj Ram and another (In Jail) Vs. State of Uttarakhand	March 25, 2011
SHIV RATAN SHARMA Vs. UMA BHARDWAJ @ UMA SHARMA	October 12, 2011
SHIV SINGH Vs. STATE OF UTTARAKHAND AND ORS.	April 28, 2011
SHIV SINGH S/O ROOP SINGH, R/O VILLAGE LOLDHA (KHARVA) Vs. STATE OF UTTARANCHAL	September 20, 2011
SHIV SWAROOP Vs. DISTRICT JUDGE UDHAM SINGH NAGAR	March 3, 2011
SHOBHA KORANGA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	September 22, 2011
SHOMPAL Vs. STATE OF UTTARAKHAND	March 26, 2011
SHRADDHA NAUTIYAL AND ORS. Vs. STATE OF UTTARANCHAL AND ANR.	September 1, 2011
SHRAVAN KUMAR AND OTHERS Vs. CHIEF CONSERVATOR OF FORESTS	December 21, 2011
SHRAVAN KUMAR AND SONS Vs. STATE OF UTTARAKHAND AND ANR.	August 5, 2011
SHRAVAN KUMAR SINGHAL S/O LATE SRI BASHESHWAR DAYAL Vs. CBI THROUGH SUPERINTENDENT OF POLICE CBI AND ASSTT. GENERAL MANAGER CENTRAL BANK OF INDIA	March 1, 2011
SHRI AKRAM KHAN AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER	December 21, 2011
SHRI GHANSHYAM DOGRA S/O SHRI BABU RAM Vs. PATRICIA FRANCIS (SINCE DECEASED) D/O LATE MR. L.V. FRANCIS,	September 1, 2011
SHRI RAJIV AIRON S/O SHRI JITENDRA KUMAR AND SHRI O.P. BHARTIA S/O LATE SHRI SITARAM BHARTIA Vs. STATE OF UTTARAKHAND THROUGH DISTRICT MAGISTRATE;	July 21, 2011
SHRI SANDEEP VERMA S/O SHRI SURJAN SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME,	April 25, 2011
SHRI SUNIL DAHIYA S/O SHRI DALEL SINGH Vs. STATE OF UTTARAKHAND THROUGH THE SECRETARY OF HOME,	June 16, 2011
SHRI. BALBIR SINGH, S/O. SHRI. JHAMMAN SINGH Vs. COMMISSIONER GARHWAL MANDAL AND TWO ORS.	September 12, 2011
SHRIYA ENTERPRISES Vs. COMMISSIONER, COMMERCIAL TAXES, UTTARAKHAND	October 20, 2011
SHUBHAN AHMAD Vs. ADDITIONAL DISTRICT MAGISTRATE	December 14, 2011
SHYAM DULARI ALIAS SAM DULARI W/O LATE BHISHAM SINGH AND FIVE OTHERS Vs. ATUL KUMAR SINGH S/O P N SINGH AND FOUR OTHERS	July 11, 2011
SHYAM HALDHAR AND ANR. Vs. STATE OF UTTARAKHAND	September 2, 2011
SHYAM LAL Vs. STATE OF UTTARANCHAL & ANOTHER	October 14, 2011
SHYAM SINGH Vs. VIJAY JAIN AND ORS.	March 9, 2011
SHYAM SINGH S/O DHAN SINGH Vs. STATE OF UTTARAKHAND	June 27, 2011
SHYAM SINGH S/O LATE JEET SINGH SUNIL SINGH S/O SUKHI SINGH Vs. STATE OF UTTARAKHAND	September 7, 2011
SHYAM SINGH S/O LATE SHRI KEWAL SINGH Vs. STATE OF UTTARANCHAL	January 6, 2011
SIBTE HASAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	March 5, 2011
SIFAT KAJI, S/O. MASSOOR AHMED KAJI Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME	September 23, 2011
Simon Dunolz and others Vs. State of Uttarakhand	February 28, 2011
SINGARA SINGH Vs. SUB DIVISIONAL MAGISTRATE, RUDRAPUR, U S NAGAR	February 11, 2011
Singla Realters Ltd. Vs. Municipal Board Parishad, Nainital & Ors.	March 10, 2011
SITA RAM Vs. STATE OF UTTARAKHAND THROUGH SECRETARY OF HOME SECRETARIAT OF DEHRADUN AND KALIRAM S/O MANGU SINGH R/O VILLAGE ISMIYALPUR P.S. LAKSAR DISTRICT HARDWAR	November 16, 2011
SMT KALPANA JOSHI W/O DEEPAK JOSHI AND DEEPAK JOSHI S/O PURUSOTAM JOSHI BOTH R/O JUDGE FARM NEARDHAN MILL, HALDWANI DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY (HOME) UTTARAKHAND, DEHRADUN	November 15, 2011
SMT MEGHA UPADHAYAY W/O PANKAJ UPADHAYAY D/O LATE SHRI DINESH KUMAR GAUTAM AT PRESENT R/O OLD ANAJ MANDI JAWALAPUR, P.S. KOTWALI JAWALAPUR DISTRICT HARDWAR Vs. RAGHUNANDAN UPADHAYAY S/O SITA RAM UPADHAYAY,	December 14, 2011
SMT MUNNI DEVI W/O SRI KESHAR SINGH BHAURIYAL AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME, DEHRADUN AND SRI LACHHI RAM S/O SRI TEEKA RAM R/O VILLAGE AND POST DHUNGATOLI, P.S BALUWAKOT TEHSIL DHARCHULA DISTRICT PITHORAGARH	December 7, 2011
SMT NUSRAT W/O AAKIL Vs. STATE OF UTTARAKHAND	July 26, 2011
SMT RAJVEER KAUR, D/O. NIRBEL SINGH AND Vs. STATE OF UTTARAKHAND, THROUGH S.S.P.,	April 28, 2011
SMT SAKUNTLA DEVI (MOTHER IN LAW) W/O SRI NARESH KUMAR, Vs. THE STATE OF UTTARAKHAND, THROUGH HOME SECRETARY,	February 15, 2011
SMT SARASWATI PATHAK W/O SHRI PREM NARAYAN PATHAK, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AFFAIRS AND R.K. BHARDWAJ S/O LATE SHRI KAILASH CHANDRA BHARDWAJ	February 23, 2011
SMT SAVITRI RANA W/O RAJ KISHORE SAXENA D/O RAMESH SINGH RANA AND Vs. STATE OF UTTARAKHAND, THROUGH S.S.P. UDHAM SINGH NAGAR,	April 25, 2011
SMT. ABHA Vs. STATE OF UTTARANCHAL AND ORS.	July 21, 2011
SMT. AFSAAN, W/O. MR. ZAHID Vs. STATE OF UTTARAKHAND THROUGH, SECRETARY (HOME), SECRETARIAT	August 10, 2011
SMT. AJEEJAN & OTHERS Vs. STATE OF UTTARANCHAL & ANOTHER	November 16, 2011
SMT. AMITA SAINIA Vs. STATE OF UTTARAKHAND AND OTHERS	October 21, 2011
SMT. ANJU BARTHWAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	July 1, 2011
SMT. ANWARI, W/O. RASHID Vs. STATE OF UTTARAKHAND	September 14, 2011
SMT. ANWARI,W/O. LATE SRI AKHTAR Vs. STATE OF UTTARAKHAND	September 20, 2011
SMT. APARNA Vs. STATE OF UTTARAKHAND	September 26, 2011
SMT. ASHA DEVI Vs. STATE OF UTTARAKHAND AND ORS.	June 28, 2011
SMT. ASHMI SHARMA, W/O. BRIJ MOHAN SHARMA Vs. STATE OF UTTARAKHAND THROUGH S.S.P.,	September 21, 2011
SMT. BABITA DEVI Vs. STATE OF UTTARAKHAND AND OTHERS	November 4, 2011
SMT. BACHNI DEVI AND ANOTHER Vs. STATE OF UTTARAKHAND	December 15, 2011
SMT. BEENA DEVI Vs. STATE OF UTTARANCHAL AND ORS.	September 2, 2011
SMT. BHAGWATI RAWAT AND OTHERS Vs. NATIONAL INSURANCE CO. LTD.	July 28, 2011
SMT. BHUWANESHWARI DEVI Vs. ACCOUNTANT GENERAL (A AND E) WEST BENGAL AND ORS.	March 22, 2011
SMT. BILLA DEVI @ VIMLA DEVI W/O DARSHAN SINGH Vs. STATE OF UTTARAKHAND	May 25, 2011
SMT. CHAMPA DEVI Vs. STATE OF UTTARANCHAL (UTTARAKHAND)	April 25, 2011
SMT. CHANDRAMANI Vs. STATE OF UTTARAKHAND AND ORS.	April 18, 2011
SMT. DASHRATHI Vs. THE ADDITIONAL DIRECTOR, ANIMAL HUSBANDRY (PASHU PALAN) DEPARTMENT AND ORS.	January 6, 2011
SMT. DEEPA MEHRA RAWAT @ KM. DEEPA MEHRA Vs. STATE OF UTTARAKHAND AND OTHERS	October 21, 2011
SMT. DEEPIKA VATS, W/O. AMIT KUMAR, D/O. RAJENDRA PRASAD VATS AND MASTER KARTIK, S/O. AMIT KUMAR, THROUGH NATURAL GUARDIAN MOTHER DEEPIKA VATS Vs. AMIT KUMAR, S/O. SATISH KUMAR	September 12, 2011
SMT. DILA DEVI Vs. SMT. VINDRA DEVI AND ORS.	July 29, 2011
SMT. FARMUDI, W/O INAYAT SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND ORS.	September 15, 2011
SMT. GANGESH SHARMA Vs. VEER SINGH	August 29, 2011
SMT. GARGI GHUNTA Vs. REGIONAL JOINT DIRECTOR, EDUCATION GARHWAL MANDAL AND ORS.	August 18, 2011
SMT. GOVINDI DEVI Vs. STATE OF UTTARAKHAND AND ANR.	August 11, 2011
SMT. GURDEEP KAUR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS	October 17, 2011
SMT. HEENA @ MARYAM D/O SHAKEEL AHMAD THROUGH IRFAN ALI S/O LATE MUSAHEB ALI Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY HOME,	July 4, 2011
SMT. HEMLATA SINGH Vs. COLLECTOR, DISTRICT PITHORAGARH AND ORS.	June 29, 2011
SMT. HEMLATA SINGH W/O SHRI SURENDRA SINGH AND ANR. Vs. CIVIL JUDGE (SENIOR DIVISION) PITHORAGARH AND THREE ORS.	July 12, 2011
SMT. INDRA NEGI Vs. STATE OF UTTARAKHAND AND ORS.	August 3, 2011
SMT. JAGRI KAUR, W/O. JOGENDRA SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME	September 22, 2011
SMT. JAIMALA W/O LATE SHASHI NATH CHAUDHARY AND ANR. Vs. ROSHAN LAL AND TWO ORS.	July 1, 2011
SMT. JIMIYA AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.	August 9, 2011
SMT. JYOTI DUKLAN Vs. STATE OF UTTARANCHAL AND ORS.	June 7, 2011
SMT. KALPANA JOSHI W/O SHRI PRADEEP KUMAR JOSHI D/O LATE SHRI RAM DUTT PANT, Vs. PRADEEP KUMAR JOSHI S/O SHRI PITAMBER JOSHI, SHRI SURESH PUNETHA	September 12, 2011
SMT. KAMLA BORA Vs. THE U.P. CO-OPERATIVE FEDERATION AND ORS.	February 14, 2011
SMT. KAMLA DEVI Vs. STATE OF UTTARAKHAND AND ORS.	September 26, 2011
SMT. KAMLA LAL Vs. STATE OF UTTARAKHAND AND OTHERS.	September 29, 2011
SMT. KANTA SHARMA, W/O. RAM PRAKASH SHARMA AND PANKAJ SHARMA, S/O. SHRI RAM PRAKASH SHARMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY IN THE DEPARTMENT OF HOME,	September 26, 2011
SMT. KEDARI DEVI W/O LATE SHRI KHUSHAL SINGH AND MASTER SANJU S/O LATE SHRI KHUSHAL SINGH THROUGH HIS MOTHER KEDARI DEVI BOTH Vs. STATE OF UTTARAKHAND THROUGH THE SECRETARY OF HOME UTTARAKHAND GOVT.,	July 15, 2011
SMT. KHUSHNUDI Vs. STATE OF UTTARAKHAND AND ORS.	July 7, 2011
SMT. KRISHNA DEVI Vs. STATE OF UTTARAKHAND AND OTHERS	December 22, 2011
SMT. KULDEEP KAUSHIK W/O LAXMAN DUTT KAUSHIK Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY HOME, S.H.O. POLICE STATION AND NAVEEN MOHAN SHARMA	August 26, 2011
SMT. KUNTA DEVI Vs. UNION OF INDIA (UOI) AND ORS.	August 26, 2011
SMT. KUSUMLATA PORTION Vs. STATE OF UTTARAKHAND AND ORS.	August 30, 2011
SMT. LAXMI RAI W/O INDRA BAHADUR RAI AND PUSHP KALA RAI D/O INDRA BAHADUR RAI Vs. STATE OF UTTARAKHAND AND ANR.	May 26, 2011
SMT. LUXMI SEMALTY Vs. STATE OF UTTARAKHAND AND ANR.	September 27, 2011
SMT. MADHUBALA SETH W/O SHRI VIJAY SETH Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY AND SHRI MOHAN AHLUWALIA S/O LATE SHRI KARAM CHAND AHLUWALIA	March 1, 2011
SMT. MAMTA BHATT W/O SHRI ATUL BHATT D/O SHRI JAGDISH CHANDRA TIWARI Vs. ATUL BHATT S/O SHRI J.P. BHATT	April 1, 2011
SMT. MAMTA GIRI Vs. STATE OF UTTARAKHAND AND OTHERS	November 3, 2011
SMT. MAMTA JAIN Vs. STATE OF UTTARAKHAND AND ORS.	May 3, 2011
SMT. MANJARI Vs. STATE OF UTTARAKHAND AND ANR.	August 19, 2011
SMT. MANJU KANNOJIA Vs. STATE OF UTTARAKHAND AND ANR.	September 12, 2011
SMT. MANPREET KAUR AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	March 1, 2011
SMT. MEENA DEVI Vs. STATE OF UTTARAKHAND AND OTHERS	September 29, 2011
SMT. MEENA NEGI Vs. STATE OF UTTARAKHAND AND OTHERS	October 10, 2011
SMT. MITHLESH W/O LATE SOM PRAKASH, Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY, HOME DEHRADUN AND SMT. POONAM SHARMA W/O SANJEEV SHARMA, D/O LATE SHRI MUKESH SHARMA, R/O VILLAGE KHUBBANPUR, POLICE STATION BHAGWANPUR HARIDWAR	December 1, 2011
SMT. MOHAR KALI W/O LATE SHRI ISHWAR CHAND Vs. STATE OF UTTARAKHAND	February 24, 2011
SMT. MUNNI BHATT Vs. DIRECTOR SCHOOL EDUCATION STATE OF UTTARAKHAND AND ORS.	July 15, 2011
SMT. MUNNI DEVI AND THREE OTHERS Vs. STATE OF UTTARANCHAL	December 15, 2011
SMT. NAMITA CHAUHAN W/O CHATRAPAL SINGH Vs. STATE OF UTTARAKHAND	May 26, 2011
SMT. NANDI DEVI W/O DHAN SINGH Vs. STATE OF UTTARAKHAND	August 17, 2011
SMT. NANHI W/O MUSTAKEEM, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, HOME, GOVT. OF UTTARAKHAND, DEHRADUN AND SMT. TABSUM PARVEEN W/O NASEEM AHMAD D/O MAKBOOL HASAN, R/O INDRA NAGAR, AAMPARAW, KOTDWAR, DISTRICT PAURI GARHWAL	December 19, 2011
SMT. NEELAM Vs. STATE OF UTTARAKHAND AND ORS.	September 6, 2011
SMT. NEETU SHARMA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	September 29, 2011
SMT. NIDHI SHARMA Vs. SAURABH KUMAR AGARWAL	June 22, 2011
SMT. NIRDOSH Vs. STATE OF UTTARAKHAND AND OTHERS	February 17, 2011
SMT. NISHA KUMARI AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	January 14, 2011
SMT. PALVINDER KAUR Vs. GURUBACHAN SINGH	July 7, 2011
SMT. PARUL @ PRANITA, W/O SANJEEV KHUGSHAL, D/O HARISH CHAND CHANDOLA Vs. SANJEEV KHUGSHAL, S/O LATE B.R. KHUGSHAL	April 28, 2011
SMT. PARUL MALLIK AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER	September 15, 2011
SMT. PAVITRA CHAUDHARI AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER	October 11, 2011
SMT. POONAM DHAWAN W/O SHRI MANOJ DHAWAN D/O SHRI SUSHIL KUMAR SOOD AND MASTER KRISHNA S/O SHRI MANOJ DHAWAN Vs. SHRI MANOJ DHAWAN S/O SHRI KIRTI KUMAR DHAWAN	July 28, 2011
SMT. PREETI Vs. STATE OF UTTARAKHAND AND ORS.	July 1, 2011
SMT. PUSHPA BHANDARI. Vs. STATE OF UTTARAKHAND AND OTHERS.	September 29, 2011
SMT. RADHULI DEVI Vs. STATE OF UTTARAKHAND AND ORS.	January 4, 2011
SMT. RAJKUMARI W/O BRAJ JEEWAN LAL DIWEDI, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME ANDRAJESH KUMAR MISHRA S/O RADHEY SHYAM	June 30, 2011
SMT. RAJMATI DEVI W/O CHANDRA SINGH R/O. VILLAGE PURVI JHANDI CHAUR PATTI MOTADHAK POLICE STATION KOTDWAR, DISTRICT PAURI GARHWAL Vs. STATE OF UTTARAKHAND	November 1, 2011
SMT. RAJNI W/O LAXMAN DAS Vs. STATE OF UTTARANCHAL (UTTARAKHAND),	May 24, 2011
SMT. RENU RAWAT W/O. SHRI SOBAN SINGH RAWAT Vs. STATE OF UTTARAKHAND THROUGH HOME SECRETARY, STATION HOUSE OFFICER AND G.C. PANT, BRANCH MANAGER	August 11, 2011
SMT. RESHMA W/O SHRI RAHEESH Vs. STATE OF UTTARAKHAND	August 5, 2011
SMT. REWATI DEVI, W/O. MATHURA DATT Vs. STATE OF UTTARAKHAND	September 28, 2011
SMT. RISHIPAL KAUR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS	November 28, 2011
SMT. RITU BAHUGUNA Vs. STATE OF UTTARAKHAND AND ORS.	April 7, 2011
SMT. SAMSHAD BEGAM Vs. STATE OF UTTARAKHAND	September 27, 2011
SMT. SANTOSH W/O MAHESH KUMAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND JAI CHAND NAGAR, MAGISTRATE	March 1, 2011
SMT. SANTOSHI DEVI Vs. STATE OF UTTARAKHAND AND OTHERS	November 4, 2011
SMT. SARASWATI DEVI Vs. STATE OF UTTARANCHAL AND 7 OTHERS	November 25, 2011
SMT. SARITA Vs. STATE OF UTTARAKHAND AND ORS.	September 27, 2011
SMT. SAROJ W/O ASHOK R/O LANDHORA TOWN P.S. KOTWALI MANGLORE DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND	October 18, 2011
SMT. SAROJANI DEVI AND OTHERS Vs. JUDICIAL MAGISTRATE, KOTDWAR, DISTRICT PAURI GARHWAL AND ANOTHER	October 11, 2011
SMT. SARSWATI DEVI AND ANR. Vs. UNION OF INDIA (UOI) PUBLIC GRIEVANCES AND PENSION (PERSONNEL) AND ORS.	May 24, 2011
SMT. SATYESHWARI AND ORS. Vs. BHIM SINGH RAWAT AND ANR.	March 29, 2011
SMT. SHALOO W/O VIKASH KUMAR D/O SHRI MONEE KASHYAP AND VIKASH KUMAR S/O SHRI JAYA LAL Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE HARDWAR AND ORS.	July 4, 2011
SMT. SHANTI BHATT Vs. STATE OF UTTARAKHAND AND OTHERS	November 29, 2011
SMT. SHANTI DEVI Vs. DR. NEERAJ SARDANA AND ORS.	March 24, 2011
SMT. SHARDA DEVI GINWAL Vs. STATE OF UTTARAKHAND AND ORS.	July 21, 2011
SMT. SONIYA Vs. STATE OF UTTARAKHAND AND OTHERS	October 12, 2011
SMT. SUNITA JUNEJA D/O LATE SHER CHANDRA TANEJA W/O HARISH KUMAR JUNEJA Vs. HARISH KUMAR S/O SHRI SHYAM LAL	June 16, 2011
SMT. SUSHILA UNIYAL Vs. STATE OF UTTARAKHAND AND ANR.	July 4, 2011
SMT. SUSHMA, W/O. SRI BHAGWAT KUMAR AAGRI, D/O. SRI SHANKAR LAL AND KM. PRACHI THROUGH HER MOTHER AND NATURAL GUARDIAN, SMT. SUSMA Vs. STATE OF UTTARAKHAND AND BHAGWAT KUMAR AAGRI, S/O. LATE PANI RAM	September 22, 2011
SMT. UMA PRAKASH Vs. NATIONAL AIDS CONTROL ORGANISATION (NACO) AND ORS.	March 23, 2011
SMT. USHA Vs. STATE OF UTTARAKHAND AND OTHERS	November 1, 2011
SMT. USHA DEVI Vs. STATE OF UTTARAKHAND AND ORS.	June 14, 2011
SMT. VEENA OBEROI, W/O. SHRI VED PRAKASH OBEROI, Vs. STATE OF UTTARAKHAND THROUGH SENIOR SUPERINTENDENT OF POLICE,	August 30, 2011
SMT. VIMLA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER	November 16, 2011
SMT. VIMLA CHAUHAN Vs. YASHPAL SINGH CHAUHAN	November 17, 2011
SMT. VIMLA SINGH Vs. THE STATE OF UTTARAKHAND AND ORS.	May 25, 2011
SMT. ZAHRA BEGAM Vs. STATE OF UTTARAKHAND AND ORS.	September 2, 2011
SNEH LATA W/O. SRI. RAJ BAHADUR RAYAKWAD, D/O. LATE SRI SOMPAL SINGH Vs. RAJA BAHADUR RAYAKWAD S/O. SRI BIHARI LAL	July 21, 2011
SOBAN SINGH Vs. TEHSILDAR, SITARGANJ, U.S. NAGAR AND ANOTHER	December 16, 2011
SOCIETY FOR REVOLUTION AGAINST CORRUPTION Vs. UNION OF INDIA (UOI) AND ORS.	June 21, 2011
SOHAN LAL Vs. HARIMOHAN	March 4, 2011
SOHAN LAL Vs. STATE OF UTTARANCHAL	September 13, 2011
SOHAN LAL AND ANR. Vs. MISS SHALINI NEGI AND ORS.	August 11, 2011
SOHAN LAL AND ANR. Vs. STATE OF UTTARANCHAL	August 23, 2011
SOHAN SINGH NEGI Vs. MANMOHAN SINGH NEGI	June 29, 2011
SOMESH THAPLIYAL & ANOTHER, VIJAY JYOTI KUMAR AND ORS Vs. VICE CHANCELLOR, H N B GARHWAL UNIVERSITY SRINAGAR	September 27, 2011
SONAL KUKRETI Vs. MAYUR KUKRETI	March 16, 2011
SONIYA @ SNEH NAIN W/O SANDEEP D/O DUSHYANT Vs. STATE OF UTTARAKHAND THROUGH S.S.P. AND SRI NARESH KUMAR BROTHER OF LATE SRI JAIPAL SINGH	July 28, 2011
SONU @ RAJENDRA KUMAR, S/O. BABU RAM Vs. STATE OF UTTARAKHAND	September 13, 2011
SONU RASTOGI S/O RAM DASS AND ORS Vs. STATE OF UTTARAKHAND AND ORS	November 18, 2011
SONU, S/O. TULARAM AND SATENDRA KUMAR, S/O. AMARPAL SINGH Vs. STATE OF UTTARAKHAND THROUGH SENIOR SUPERINTENDENT OF POLICE,	September 22, 2011
SONY W/O ANKIT MATHUR @ GAPPU AND SUMANW/O VED PRAKASH Vs. STATE OF UTTARAKHAND	August 25, 2011
SRI 108 JAGAT GURU SHANKARACHARYA JYOTIRMATH Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER	July 11, 2011
SRI BABU RAM S/O SUKKAD Vs. STATE OF UTTARAKHAND	May 18, 2011
SRI CHANCHAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	November 4, 2011
SRI DEEPAK VERMA S/O LATE SRI ANAND PRAKASH VERMA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	January 3, 2011
SRI NIWAS Vs. UTTARAKHAND TRANSPORT CORPORATION LTD. AND ORS.	April 29, 2011
SRI PRATAP SINGH GOSAIN Vs. CHIEF EXECUTIVE OFFICER AND OTHERS	November 3, 2011
SRI RAKESH THAPA, SON OF LATE SRI VEER SINGH THAPA Vs. SRI PRATAP SINGH CHAUHAN SON OF SRI V.S. CHAUHAN	August 9, 2011
SRI RAM SHARAN CHAUHAN Vs. NAGAR PALIKA PARISHAD AND ORS.	September 28, 2011
SRI RATAN PRAKASH S/O LATE SRI SADANAND Vs. UNION OF INDIA (UOI) AND ORS.	January 3, 2011
SRI VISWAPRAKASH Vs. STATE OF UTTARAKHAND AND ORS.	July 21, 2011
STAR TAPE INDUSTRIES AND ANR. Vs. CHIEF MANAGER/AUTHORISED OFFICER, INDIAN BANK AND ANR.	January 5, 2011
STATE Vs. RAJENDRA KUMAR BHARADWAJ	September 15, 2011
STATE Vs. HIMALAYAN INSTITUTE OF MEDICAL SCIENCE	April 5, 2011
STATE OF U P Vs. STATE PUBLIC SERVICES TRIBUNAL	March 11, 2011
STATE OF U P AND ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER	July 13, 2011
STATE OF U.P. Vs. GURBACHAN LAL	March 31, 2011
STATE OF UTTAR PRADESH Vs. PRESIDING OFFICER	December 22, 2011
STATE OF UTTAR PRADESH Vs. HARVINDER SINGH@ MANGA S/O DALJEET SINGH	March 22, 2011
STATE OF UTTAR PRADESH NOW STATE OF UTTARAKHAND Vs. DINESH KUMAR	January 3, 2011
STATE OF UTTARAKHAND Vs. JIWAN	August 3, 2011
STATE OF UTTARAKHAND Vs. RAKESH MITTAL	January 6, 2011
STATE OF UTTARAKHAND Vs. RAM KISHORE SAKLANI, S/O. LATE G.D. SAKLANI	September 20, 2011
STATE OF UTTARAKHAND Vs. TRILOKI, S/O. RAMJAS KURMI,	April 28, 2011
STATE OF UTTARAKHAND Vs. RAKESH AGGARWAL S/O PREM CHAND	June 17, 2011
STATE OF UTTARAKHAND Vs. CHANDRA SHEKHAR JOSHI	March 14, 2011
STATE OF UTTARAKHAND Vs. ANITA SHARMA	July 18, 2011
STATE OF UTTARAKHAND Vs. OMKAR SINGH	July 14, 2011
STATE OF UTTARAKHAND Vs. PAWAN KUMAR S/O SRI CHAMAN LAL	July 5, 2011
STATE OF UTTARAKHAND Vs. CHAKRADHAR BAHUGUNA & ANOTHER	December 13, 2011
STATE OF UTTARAKHAND Vs. IMTIYAZ ALIAS RAJ SINGH ALIAS RAHUL VERMA & OTHERS	November 24, 2011
STATE OF UTTARAKHAND Vs. DINESH RANDHAWA	December 21, 2011
STATE OF UTTARAKHAND Vs. ANKIT THAKUR	August 1, 2011
STATE OF UTTARAKHAND Vs. M M CONSTRUCTION JV	June 22, 2011
STATE OF UTTARAKHAND Vs. H.K. SRIVASTAVA	October 20, 2011
STATE OF UTTARAKHAND Vs. GANESH RAM, S/O NAIN RAM	September 12, 2011
STATE OF UTTARAKHAND Vs. POORAN SINGH BHANDARI	August 5, 2011
STATE OF UTTARAKHAND Vs. APARNA SAHI AND ORS	August 1, 2011
STATE OF UTTARAKHAND & ANOTHER Vs. SHOORVIR SINGH & ANOTHER	October 17, 2011
STATE OF UTTARAKHAND & OTHERS Vs. KANHAYA LAL	October 20, 2011
STATE OF UTTARAKHAND & OTHERS Vs. SUDHIR KUMAR	December 28, 2011
STATE OF UTTARAKHAND AND ANR. Vs. PITAMBER DATT PANDEY AND ORS.	June 15, 2011
STATE OF UTTARAKHAND AND ANR. Vs. SHEKHAR CHANDRA PANDEY AND ANR.	July 26, 2011
STATE OF UTTARAKHAND AND ANR. Vs. DINESH RANDHAWA AND ORS.	June 23, 2011
STATE OF UTTARAKHAND AND ORS. Vs. SRI PRABHAL SINGH BUTOLA AND ANR.	July 20, 2011
STATE OF UTTARAKHAND AND ORS. Vs. UTTARAKHAND GOVERNMENT DEGREE COLLEGES AND ORS.	July 19, 2011
STATE OF UTTARAKHAND AND ORS. Vs. BALAK RAM S/O LATE SHRI BIR RAM	August 5, 2011
STATE OF UTTARAKHAND AND ORS. Vs. KRISHNA DEVI CHAUHAN AND ORS.	July 1, 2011
STATE OF UTTARAKHAND AND ORS. Vs. UMRAO SINGH	July 18, 2011
STATE OF UTTARANCHAL Vs. SATNAM SINGH	November 25, 2011
STATE OF UTTARANCHAL Vs. ASHOK KUMAR	December 13, 2011
STATE OF UTTARANCHAL Vs. BALWANT SINGH	March 11, 2011
STATE OF UTTARANCHAL Vs. RAJU RANA	March 31, 2011
STATE OF UTTARANCHAL ( UTTARAKHAND) Vs. GAJPAL SINGH S/O SHRI NARENDRA SINGH,	April 20, 2011
State of Uttaranchal (Uttarakhand) Vs. Sanjay Bahal	March 23, 2011
STATE OF UTTARANCHAL AND ORS. Vs. PREM PAL SINGH	July 7, 2011
STEEL ENGINEERS Vs. STATE OF UTTARAKHAND	June 23, 2011
SUBHANKAR GANGULY Vs. STATE OF UTTARAKHAND	September 27, 2011
SUBHASH CHAND & ANOTHER Vs. STATE OF UTTARANCHAL	August 4, 2011
SUBHASH CHAND DATT BHATT Vs. STATE OF UTTARAKHAND AND ANR.	April 7, 2011
SUBHASH CHANDRA Vs. STATE OF UTTARAKHAND AND ORS.	June 20, 2011
SUBHASH CHANDRA AGARWAL S/O DR. OM PRAKASH AGARWAL Vs. IIII ADDL. CIVIL JUDGE (S.D.),	May 16, 2011
SUBHASH CHANDRA S/O BANWARI AND ORS Vs. STATE OF UTTARAKHAND AND ORS	August 3, 2011
SUBHASH CHANDRA SAINI AND ASHOK KUMAR SAXENA AND ORS. Vs. STATE OF UTTARANCHAL & ANOTHER	November 15, 2011
SUBHASH MANDAL Vs. SMT. TRIPTI MANDAL	December 20, 2011
SUBHASH RAM S/O SHYAM LAL Vs. STATE OF UTTARANCHAL THROUGH SECRETARY ENERGY,	May 12, 2011
SUBHASH SINGH AND ANOTHER Vs. TEHSILDAR, SITARGANJ AND ANOTHER	December 19, 2011
SUBHASH SINGH AND ANR. Vs. ASHUTOSH SHARMA AND ORS.	August 18, 2011
SUBHODH UNIYAL Vs. OM GOPAL	December 9, 2011
SUDESH CHANDRA Vs. COLLECTOR/DISTRICT MAGISTRATE	June 7, 2011
SUDESH KUMAR BAHARI Vs. STATE OF UTTARAKHAND AND ANOTHER	December 13, 2011
SUDESH SHARMA Vs. STATE OF UTTARAKHAND	October 13, 2011
SUDHA Vs. STATE OF UTTARAKHAND	October 20, 2011
SUDHAKAR BENJWAL Vs. STATE OF UTTARAKHAND AND ANOTHER	November 16, 2011
SUDHIR KAUSHIK Vs. THE DISTRICT JUDGE	April 28, 2011
Sudhir Mani Vs. State of Uttaranchal and another	July 29, 2011
SUKHDEV SINGH S/O. KARNAIL SINGH Vs. STATE OF UTTARAKHAND	May 6, 2011
SUKHPAL S/O JAGRAM Vs. PRESIDING JUDGE, FAMIL COURT & ANOTHER	September 19, 2011
SUKWANT SINGH Vs. STATE OF UTTARAKHAND AND ORS	December 16, 2011
SULEMAN Vs. STATE OF UTTARANCHAL	December 22, 2011
SULEMAN S/O RADDU Vs. STATE OF UTTARAKHAND	August 2, 2011
SULTAN SINGH S/O SHRI ASHA RAM AND Vs. STATE OF UTTARAKHAND	May 24, 2011
SULTAN SINGH S/O SHRI TULA RAM Vs. STATE OF UTTARAKHAND AND ORS	November 17, 2011
SUMAN BALIYAN Vs. STATE OF UTTARAKHAND AND ANR.	August 10, 2011
SUMAN RANA Vs. STATE OF UTTARAKHAND AND ORS.	July 13, 2011
SUMER @ SUMERA Vs. STATE OF UTTARAKHAND	December 22, 2011
SUMER CHAND @ SUKKA S/O BARU R/O VILLAGE MAULNA P.S. JHABRERA DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND	October 18, 2011
SUNDER SINGH MEHTA Vs. VIDYA MEHTA	March 17, 2011
SUNIL DAHIYA S/O SHRI DALEL SINGH Vs. STATE OF UTTARAKHAND	July 20, 2011
SUNIL KUMAR Vs. PUBLIC SERVICES TRIBUNAL AND ORS.	May 24, 2011
SUNIL KUMAR Vs. INSPECTOR GENERAL OF PRISON AND ANOTHER	December 15, 2011
SUNIL KUMAR @ SONU S/O MANGAT RAM Vs. STATE OF UTTARAKHAND	September 23, 2011
SUNIL KUMAR GUPTA Vs. SHALINI GUPTA	September 28, 2011
SUNIL KUMAR GUPTA S/O SRI D.D. GUPTA Vs. STATE OF UTTARAKHAND THROUGH S.S.P. AND SRI V.K. SHARMA, THE IN CHARGE INSPECTOR THROUGH S.S.P.	July 6, 2011
SUNIL KUMAR SHARMA S/O PARMANAND SHARMA Vs. STATE OF UTTARAKHAND	August 5, 2011
SUNIL KUMAR VIRENDRA KUMAR TIMBER MERCHANTS PVT. LTD Vs. SRI AMBER HUSSAIN S/O SRI UMAR HUSSAIN	June 30, 2011
SUNIL RATHI, S/O LATE SHRI NARESH RATHI Vs. STATE OF UTTARAKHAND	January 27, 2011
SUNIL TONDON S/O LATE SHRI JIYALAL Vs. BAL KRISHAN BHAGAT, S/O LATE SHRI MAKHANCH AND BHAGAT	February 25, 2011
SUNIL, S/O. RAJ KUMAR Vs. STATE OF UTTARAKHAND	September 21, 2011
SUNITI SINGH W/O SUNIL SINGH AND ORS Vs. CHIEF JUDICIAL MAGISTRATE, ALMORA AND 08 OTHERS	August 3, 2011
SURAJ Vs. STATE OF UTTARAKHAND	November 28, 2011
SURAJ GULATI Vs. STATE OF UTTARAKHAND	July 26, 2011
SURAJ PAL Vs. STATE OF UTTARAKHAND & OTHERS	November 14, 2011
SURAJ SINGH PUNDIR AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	January 27, 2011
SURENDRA AGRAWAL S/O UGRA SEN AGRAWAL Vs. STATE OF UTTARAKHAND	July 29, 2011
SURENDRA CHANDRA Vs. STATE OF UTTARAKHAND	August 3, 2011
SURENDRA KUMAR AGNIHOTRI Vs. STATE OF UTTARAKHAND AND ORS.	July 5, 2011
SURENDRA NAND BAHUGUNA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER	November 14, 2011
SURENDRA NATH Vs. STATE	February 7, 2011
SURENDRA NATH RAI Vs. DISTRICT EDUCATION OFFICER, NAINITAL & ANOTHER	June 13, 2011
SURENDRA NATH RAI Vs. DISTRICT EDUCATION OFFICER, NAINITAL	January 13, 2011
SURENDRA PAL SINGH S/O LATE SHRI CHANDRABHAN PAL R/O VILLAGE JAMALPUR KALAN HARDWAR, DISTRICT HARDWAR Vs. SMT SUDESH KUMARI PAL W/O SURENDRA PAL SINGH R/O TEHSIL RISHIKESH DISTRICT DEHRADUN	December 22, 2011
SURENDRA PRASAD JUGRAN Vs. STATE OF UTTARAKHAND	August 2, 2011
SURENDRA SINGH AND ANR. Vs. SESSIONS JUDGE, UTTARKASHI AND ANR.	September 1, 2011
SURENDRA SINGH KUSHWAHA Vs. STATE OF UTTARAKHAND AND ORS.	June 6, 2011
SURENDRA, S/O. RAM CHANDRA AND RAMPAL SINGH, S/O. KHUSHIRAM Vs. STATE OF UTTARAKHAND	September 26, 2011
SURESH AHUJA S/O SHRI H.R. AHUJA Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY OF HOME AND ASHOK KHURANA S/O SHRI BARKAT RAM	July 7, 2011
SURESH CHANDRA SHARMA Vs. STATE OF UTTARAKHAND	December 14, 2011
SURESH GOLDAR Vs. ANIMA GOLDAR	October 18, 2011
SURESH KUMAR Vs. SACHIDA NAND BHAGAT	March 3, 2011
SURESH KUMAR PURI Vs. STATE OF UTTARAKHAND AND ANR.	September 9, 2011
SURESH PAL SINGH Vs. STATE OF UTTARANCHAL AND ANR.	September 20, 2011
SURESH RAM Vs. STATE OF UTTARAKHAND	March 18, 2011
SURESH S/O GANESH PRASAD AND Vs. STATE OF UTTARAKHAND	April 7, 2011
SURESH TULSIDAS KILACHAND Vs. COLLECTOR ALMORA	August 18, 2011
SURESH UNIYAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER	December 21, 2011
SURYA PRAKASH GUPTA AND ORS Vs. STATE OF UTTARAKHAND AND ORS	December 13, 2011
SUSHIL Vs. STATE OF UTTARAKHAND	March 10, 2011
SUSHIL DASHMANA Vs. ATAR SINGH RAWAT	November 23, 2011
SUSHIL KUMAR Vs. STATE OF UTTARAKHAND	February 28, 2011
SUSHIL KUMAR Vs. STATE OF UTTARAKHAND AND ORS	October 14, 2011
SUSHIL KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	September 22, 2011
SUSHIL TAYAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER	December 14, 2011
SUSHILA DEVI Vs. TRILOK SINGH	October 17, 2011
SUSHMA RANI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS	November 2, 2011
SUSHMA W/O BHAGWAT KUMAR AAGRI AND ORS Vs. STATE OF UTTARAKHAND AND ORS	September 22, 2011
SWETABH SUMAN Vs. CENTRAL BUREAU OF INVESTIGATION	March 9, 2011
SWINKY Vs. STATE OF UTTARAKHAND	December 19, 2011
TAHIR HUSSAIN AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER	November 11, 2011
TAHIR S/O NIYAZ ALI Vs. STATE OF UTTARAKHAND	March 3, 2011
TAJENDRA GILL S/O LATE HARDEV SINGH R/O SIMLI, LAKSAR P.S. LAKSAR, DISTRICT HARDWAR AND OTHERS Vs. STATE OF UTTARAKHAND THROUGHSECRETARY HOME, DEHRADUN. AND ARUN KUMAR S/O LATE ELAM SINGH R/O SOCIETY ROAD, LAKSAR P.S. LAKSAR, DISTRICT HARDWAR	October 17, 2011
TAMREJ S/O INAMULKHK Vs. STATE OF UTTARAKHAND; GULFAM S/O SALEEM	August 4, 2011
TANUJ KUMAR @ RIMPI Vs. STATE	August 27, 2011
TANUJ SEMWAL S/O SHRI HARISH CHAND SEMWAL R/O TANGANI, P.S. JOSHIMATH DISTRICT CHAMOLI Vs. STATE OF UTTARAKHAND	December 27, 2011
TARA CHAND Vs. STATE OF UTTARAKHAND AND ORS.	July 26, 2011
TARA CHAND DHIMAN S/O SRI PATRAM VICE PRESIDENT, JAN KALYAN EVAM SWACHCHHATA SAMITI Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND ORS.	February 14, 2011
TARA DUTT KANDPAL Vs. STATE OF UTTARAKHAND AND ORS.	June 23, 2011
TARA DUTT WAILA Vs. STATE OF UTTARAKHAND AND ORS.	June 6, 2011
TARA SINGH Vs. STATE OF UTTARANCHAL	February 28, 2011
TARAN KUMAR RATHI S/O. SRI RAM PAL SINGH Vs. STATE OF UTTARAKHAND THROUGH CHIEF SECRETARY,	May 5, 2011
TASIR AHMAD @ TAMSAN @ TAISON S/O KHALIL Vs. STATE OF UTTARAKHAND	February 25, 2011
TEJ PRAKASH ARORA S/O. SRI DOOL CHAND Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SOHAN SINGH S/O. SH. TIRLOK SINGH	February 14, 2011
TEJ SINGH S/O SHRI RAM JEEWAN Vs. STATE OF UTTARANCHAL (UTTARAKHAND) AND SATISH KUMAR S/O SHRI PREM CHAND	May 21, 2011
TEJVEER SINGH Vs. STATE OF UTTARANCHAL	August 12, 2011
TESLIM S/O. SHRI SHABEER Vs. STATE OF UTTARAKHAND AND ORS.	February 19, 2011
THDC INDIA LIMITED Vs. BEENA CHAMOLI W/O LATE SHRI VINOD CHAMOLI	June 10, 2011
THE KISAN SAHKARI CHINI MILLS LTD. Vs. SHABBIR AHMAD AND ORS.	July 27, 2011
THE NAINITAL BANK AND ANR. Vs. SANGEETA MITTAL AND ORS.	July 25, 2011
THE NEW INDIA ASSURANCE COMPANY LTD Vs. SAROJ NEGI	March 26, 2011
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. ANJU W/O LATE SANJEEV KUMAR AND ORS.	May 12, 2011
THE PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LTD. (PICUP) THROUGH MR. C.B. LAL SR. MANAGER (LAW) Vs. STATE OF UTTARANCHAL AND ORS.	October 10, 2011
TIERATH SINGH RAWAT Vs. YASHPAL BENAM	May 21, 2011
TILAK DHARTI S/O SRI GUDDA DHARTI Vs. STATE OF UTTARAKHAND	August 18, 2011
TILAK RAJ MALIK AND ANOTHER Vs. CIVIL JUDGE (J D ), HARIDWAR AND ANOTHER	December 12, 2011
TILAK RAJ SHAHNI Vs. HARBHAJAN SINGH	October 14, 2011
TILKA S/O MUNNA RAM Vs. STATE OF UTTARANCHAL	August 4, 2011
TINU Vs. STATE OF U P	February 25, 2011
TOSIF @ KALU S/O HANEEF Vs. STATE OF UTTARAKHAND	June 7, 2011
TOTARAM S/O TUNGAL Vs. STATE OF UTTARAKHAND AND VIMLA W/O TARACHAN	May 23, 2011
TRILOK SINGH MARTOLIA Vs. STATE OF UTTARAKHAND AND OTHERS	November 1, 2011
U P S R T C Vs. AMBA DUTT PADALIYA & OTHERS	December 7, 2011
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER	November 23, 2011
U P STATE ROAD TRANSPORT CORPORATION Vs. ANITA	July 1, 2011
U R ARYA Vs. STATE OF UTTARAKHAND AND ANOTHER	September 22, 2011
UDAIVIR SINGH Vs. SUKHBIRI	December 12, 2011
UDAL SINGH Vs. CANE AND SUGAR COMMISSIONER AND ANR.	May 13, 2011
UDAY VIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.	May 18, 2011
UMA DABAR Vs. ASHOK KUMAR DABAR	March 24, 2011
UMA SHANKAR S/O HARI RAM Vs. STATE OF UTTARAKHAND	July 20, 2011
UMAKANT JOSHI Vs. STATE OF UTTARAKHAND	March 3, 2011
UMED SINGH AIRI, S/O RANJEET SINGH AIRI AND BHOPAL SINGH KARKI, S/O KAMAN SINGH KARKI R/O VILLAGE DIGRA, P.S. BALUWAKOT DISTRICT PITHORAGARH Vs. STATE OF UTTARAKHAND	November 1, 2011
UMED SINGH BHANDARI, S/O. LATE SHRI. PAN SINGH BHANDARI, Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME GOVERNMENT OF UTTARAKHAND AND SMT. DEEPA BHANDARI, W/O. SHRI. UMED SINGH BHANDARI	September 14, 2011
UMESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	May 11, 2011
UMESH KUMAR PAHWA Vs. BOARD OF DIRECTORS AND ANR.	May 11, 2011
UMESH KUMAR PAHWA S/O. SRI SOM NATH PAHWA Vs. BOARD OF DIRECTOR AND CHAIRMAN NAINITAL-ALMORA KSHETRIYA GRAMIN BANK	June 29, 2011
UMESH KUMAR S/O SHRI JAGDISH PRASAD Vs. STATE OF UTTARAKHAND THROUGH ITS CHIEF SECRETARY AND ORS.	June 23, 2011
UMESH KUMAR SHARMA S/O JAGDISH PRASAD Vs. STATE OF UTTARAKHAND; ANAND RAM ASSISTT ENGINEER	August 4, 2011
UMESH KUMAR SHARMA, S/O. SHRI JAGDISH PRASAD Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME,	July 26, 2011
UMESH VEER VIKRAM SINGH, S/O. B.S. CHAUDHARY Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY AND ORS.	September 12, 2011
UMRAO SINGH SAINI Vs. STATE OF UTTARANCHAL AND ANR.	June 22, 2011
UNION OF INDIA (UOI) Vs. CHANDRA PRATAP MISHRA AND ANR.	August 16, 2011
UNION OF INDIA (UOI) AND ANR. Vs. GOKARAN SINGH S/O PREM SINGH MEHTA	July 5, 2011
UNITED INDIA INSURANCE CO. LTD. Vs. RAMSUKHI W/O LATE JAGAT NARAYAN AND THREE ORS.	July 26, 2011
UNITED INDIA INSURANCE COMPANY Vs. KANCHAN TEWARI	July 4, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. NAZIMA	March 5, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. AMRITA BHATNAGAR & TWO ORS	June 5, 2011
UPENDRA KUMAR Vs. SACHIN KURVEY D M DEHRADUN	March 1, 2011
UPKAR KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	May 2, 2011
URMILA RAWAT W/O LATE SHRI GABBAR SINGH RAWAT Vs. STATE OF UTTARANKHAND AND ORS.	January 5, 2011
USHA BHATNAGAR Vs. STATE OF UTTARANCHAL & OTHERS	December 19, 2011
USHA KALURA Vs. STATE OF UTTARANCHAL	March 10, 2011
USHA SAXENA Vs. DIVISIONAL FOREST OFFICER AND ANR.	July 11, 2011
USHA SAXENA Vs. DIVISIONAL FOREST OFFICER	March 23, 2011
USMAN S/O JABBAD R/O KAMELPUR IKBALPURP.S. KOTWALI GANGNAHAR DISTRICT HARDWAR AT PRESENT OLD TEHSIL FARUKH ENCLAVE, P.S. KOTWALI, GANGNAHAR DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND	October 19, 2011
UTTARAKHAND JAL VIDYUT NIGAM LIMITED Vs. RAMESH CHANDRA	March 17, 2011
UTTARAKHAND TRANSPORT CORPORATION , DEHRADUN Vs. DHANI RAM	May 13, 2011
UTTARAKHAND TRANSPORT CORPORATION AND ORS. Vs. V.K. SHARMA	May 24, 2011
UTTARAKHAND TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER Vs. SALEEM AHMAD S/O SRI ALLAH RAKKHA	May 13, 2011
UTTARAKHAND VAN VIKASH NIGAM Vs. SURESH CHANDRA AULI	December 21, 2011
UTTARANCHAL FOREST DEVELOPMENT CORPORATION Vs. ASSISTANT P.F. COMMISSIONER, SUB REGIONAL OFFICE AND ANR.	May 3, 2011
UTTARANCHAL PEY JAL SANSADHAN VIKAS EVAM NIRMAN NIGAM Vs. S N NAUTIYAL	May 5, 2011
V K SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER	December 9, 2011
V.S. RAJPUT Vs. STATE OF UTTARAKHAND AND ANR.	March 29, 2011
V.S. RAJPUT S/O. P.L. RAJPUT Vs. STATE OF UTTARAKHAND AND OTHERS	September 22, 2011
V.S. RAJPUT, S/O. P.L. RAJPUT PRESENTLY POSTED AS JUNIOR ENGINEER Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY,	September 27, 2011
VAIBHAV KUMAR SHARMA S/O NARESH DUTT SHARMA AND SMT. MITHLESH SHARMA, W/O SHRI N.D. SHARMA Vs. STATE OF UTTARAKH AND THROUGH PRINCIPAL SECRETARY OF HOME AND SMT. JYOTI CHAUDHARY D/O SHRI JAIVEER CHAUDHARY	July 6, 2011
VANKOS AND COMPANY Vs. T.C. BHANDARI, CHIEF EXECUTIVE, ASSOCIATED REPRESENTATIVE AND JUDICIAL MAGISTRATE	September 26, 2011
VED PRAKASH SHARMA Vs. DEPUTY DIRECTOR AND ORS.	April 6, 2011
VED PRAKASH SINGH Vs. STATE OF UTTARAKHAND AND ANR.	September 26, 2011
VEDPAL S/O TULA Vs. COLLECTOR HARIDWAR AND ORS.	March 10, 2011
VEENITA BHANDARI Vs. STATE OF UTTARAKHAND	June 14, 2011
VEER BAHADUR THAPA, S/O SRI RAN BAHADUR THAPA AND SMT. NEELAM THAPA, W/O VEER BAHADUR THAPA Vs. MAJOR RAJ BAHADUR THAPA, S/O LATE SRI RAN BAHADUR THAPA	May 10, 2011
VEER SINGH Vs. STATE PUBLIC SERVICE TRIBUNAL AND ORS.	April 29, 2011
VEER SINGH S/O SRI CHANDAN SINGH, TARSEM SINGH S/O SRI VEER SINGH, Vs. STATE OF UTTARAKHAND AND ORS.	August 24, 2011
VICKY OBERAI S/O SRI GULSHAN OBERAI Vs. STATE OF UTTARAKHAND	July 13, 2011
VIDYARAM JOSHI S/O SHRI BANKERAM JOSHI AND SHASHI W/O VIDYARAM JOSHI Vs. STATE OF UTTARAKHAND	August 24, 2011
VIJAY AND ORS. Vs. STATE OF UTTARAKHAND	June 29, 2011
VIJAY CHANDRA Vs. STATE OF UTTARAKHAND AND ORS.	April 27, 2011
VIJAY KALIA ALIAS VIJAY KUMAR SHARMA Vs. DEEP SUNEJA	March 9, 2011
VIJAY KUMAR GUPTA Vs. STATE OF UTTARAKHAND	December 14, 2011
VIJAY PAL SINGH S/O NANU RAM Vs. STATE OF UTTARAKHAND AND ORS	August 3, 2011
VIJAY S/O RAJPAL Vs. STATE OF UTTARAKHAND	August 17, 2011
VIJAY SHARMA S/O LATE SHRI MAMRAJ SHARMA @ SHIV KUMAR, Vs. BHAGWATI PRASAD GOYAL S/O LATE SHRI MATHURA PRASAD GOYAL	March 1, 2011
VIJAY SINGH PADIYAR S/O SHRI INDRA SING PADIYAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME	August 2, 2011
VIJAY THAPA Vs. STATE OF UTTARANCHAL (UTTARAKHAND)	June 14, 2011
VIJENDRA PRASAD S/O LATE SHRI LILADHAR Vs. BACHAN SINGH, S/O SHRI AMAR SINGH AND ORS	September 16, 2011
VIKAS BHANDARI Vs. STATE OF UTTARAKHAND & ANOTHER	October 21, 2011
VIKAS RAJPUT S/O SHRI RAJENDRA PAL SINGH Vs. ADHISHASHI ABHIYANTA	June 28, 2011
VIKAS SHARMA Vs. STATE OF UTTARAKHAND	December 12, 2011
VIKAS SHARMA Vs. ANITA SHARMA	March 10, 2011
VIKASH KUMAR Vs. STATE OF UTTARAKHAND	February 9, 2011
VIKASH S/O GIRIRAJ Vs. STATE OF UTTARAKHAND	August 3, 2011
VIKRAM SINGH RAWAT S/O GOVIND SINGH RAWAT Vs. STATE OF UTTARAKHAND	May 25, 2011
VIMAL PRASAD SHUKLA Vs. STATE OF UTTARAKHAND AND ORS.	July 26, 2011
VIMLESH CHAMOLI AND ORS. Vs. S.K. MATTOO	June 29, 2011
VIMLESH KUMAR Vs. STATE OF UTTARANCHAL	November 25, 2011
VINAI RAI & OTHERS Vs. STATE OF UTTARANCHAL & OTHERS	October 21, 2011
VINAY SINGH S/O GHANSHYAM SINGH Vs. STATE OF UTTARAKHAND	September 22, 2011
VINEET CHAUDHARY Vs. KUMAON UNIVERSITY AND ANR.	August 17, 2011
VINEET KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	July 6, 2011
VINEET KUMAR, S/O LATE JAGDISH AND ORS. Vs. STATE OF UTTARANCHAL (UTTARAKHAND)	June 29, 2011
VINOD CHANDRA Vs. UNION OF INDIA (UOI) AND ORS.	February 15, 2011
VINOD KUMAR Vs. STATE OF UTTARANCHAL & ANOTHER	October 14, 2011
VINOD KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	September 26, 2011
VINOD KUMAR PRAJAPATI Vs. INTEJAR HUSSAIN S/O ABDUL RAZAQ	February 24, 2011
VINOD KUMAR TONK S/O. SHRI RAMESH CHANDRA Vs. SMT. PRITI SINGHWAL W/O SHRI VINOD KUMAR TONK D/O SHRI RAKESH KUMAR SINGHWAL	June 16, 2011
VINOD PATHAK AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	April 21, 2011
VINOD S/O SHRI SHYAM LAL, R/O VILLAGE NAITWALA SAIDABAD, TEHSIL LAKSAR, DISTRICT HARDWAR Vs. COMMISSIONER, GARHWAL MANDAL, GARHWAL, CAMP DEHRADUN AND UP ZILA ADHIKARI, LAKSAR, DISTRICT HARDWAR	November 17, 2011
VIPENDRA SINGH,S/O LATE SHRI BACHE SINGH,R/O VILLAGE PILKHOLI PATTI PATWARI PANIYALIRANIKHET DISTRICT ALMORA Vs. STATE OF UTTARAKHAND	December 27, 2011
VIPIN CHANDRA BHAGAT Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND ORS.	September 27, 2011
VIPIN KUMAR Vs. STATE OF UTTARANCHAL	March 28, 2011
VIPIN KUMAR AND ORS Vs. STATE OF UTTARKHAND AND ORS	November 17, 2011
VIPIN KUMAR SINGH Vs. STATETL	February 18, 2011
VIPIN KUMAR VERMA Vs. RAMESH PRASAD	July 14, 2011
VIPIN S/O MAKHAN R/O NAI BASTI CHAKUWALA DEHRADUN Vs. STATE OF UTTARAKHAND	August 3, 2011
VIPIN SAINI Vs. STATE OF UTTARAKHAND	September 22, 2011
VIRENDRA DUTT S/O. SHRI MADAN MOHAN BIJALWAN Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND ANIL PANDIT, ADVOCATE (NOW MEMBER OF BAR COUNCIL OF UTTARAKHAND, NAINITIAL)	July 20, 2011
VIRENDRA DUTT SEMWAL, S/O. SRI NARAYAN DUTT SEMWAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY EDUCATION,	September 1, 2011
VIRENDRA KUMAR Vs. STATE OF UTTARAKHAND	January 7, 2011
VIRENDRA SINGH AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.	August 30, 2011
VIRENDRA SINGH BISHT S/O LATE BACHAN SINGH BISHT Vs. STATE OF UTTARAKHAND	April 18, 2011
VIRENDRA SINGH BORA @ BEERU BORA S/O SHRI RUDRA SINGH Vs. STATE OF UTTARAKHAND	March 1, 2011
VIRENDRA SINGH SAMANT @ RINKU S/O SHRI GOVIND SINGH SAMANT Vs. STATE OF UTTARAKHAND	June 13, 2011
VIRENDRA SINGH, S/O. LATE SHRI ANOOP SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY,	September 27, 2011
VISESH KUMAR Vs. STATE OF UTTARAKHAND AND ORS.	July 22, 2011
VISHAL AGGARWAL Vs. HEMLATA AGARWAL	December 15, 2011
VISHAL DABAR SON OF JAGDISH CHANDRA DABAR Vs. STATE OF UTTARAKHAND AND ORS	December 30, 2011
VISHAL JAIN, S/O SHRI SANTOSH KUMAR JAIN, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME	July 8, 2011
VISHAL SAINI Vs. STATE OF UTTAR PRADESH	June 16, 2011
VISHAL UNIYAL S/O VIJAY KUMAR UNIYAL Vs. STATE OF UTTARAKHAND; STATION HOUSE OFFICER; SARITA UNIYAL D/O S R PANT	July 7, 2011
VISHAMBER DAYAL S/O. TALA RAM AND TWO ORS. Vs. HARI SHANKAR SARAN SRIVASTAVA AND 3 ORS.	July 1, 2011
VISHAN DUTT, S/O. DAYA RAM AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME AND GOPI @ BHASKAR S/O. MAHAVIR SINGH	August 10, 2011
VISHNU S/O MAHENDRA SINGH R/O VILLAGE KISHANPURP.S. PATHRI DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND	October 17, 2011
VISHWA NATH SEMWAL AND TWO ORS. Vs. STATE OF UTTARAKHAND AND SIX ORS.	September 28, 2011
VISHWANATH AGARWAL Vs. TARA SATI	March 15, 2011
VISHWAS KUMAR Vs. STATE OF UTTARAKHAND	September 20, 2011
VIVEK KUMAR KHANNA @ JUGLA S/O KAILASH CHAND KHANNA Vs. STATE OF UTTARAKHAND AND ORS	October 10, 2011
VIVEK SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	July 11, 2011
VIVEK TAGRA Vs. STATE OF UTTARAKHAND	November 24, 2011
VIVEKANAND SCHOOL, VIVEKANAND GRAM, HARIDWAR ROAD, DEHRADUN THROUGH ITS PRINCIPAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER, DEHRADUN, DISTRICT DEHRADUN	October 14, 2011
VIVEKANAND TAMTA AND ORS. Vs. THE STATE OF UTTARAKHAND AND ANR.	May 25, 2011
VODAFONE ESSAR SOUTH LTD Vs. STATE OF UTTARKHAND	August 4, 2011
WAHEED & OTHERS Vs. ADDITIONAL DISTRICT JUDGE & OTHERS	December 28, 2011
WAHID HUSSAIN SON OF JAMSHED ALI; KRISHNA KUMAR SON OF LATE RAGHUBIR SINGH Vs. STATE OF UTTARAKHAND	November 4, 2011
WAJID ALI, S/O. MOHAMMAD FAARUKH Vs. STATE OF UTTARAKHAND	September 20, 2011
WALKESI W/O LAL BACHAN AND ORS Vs. BHRIGU NATH S/O HARDWAR PRASAD AND ORS	December 12, 2011
WAQF MASJID Vs. ASHOK SETHI	May 4, 2011
WASIM S/O. MOHMMAD UNUS Vs. STATE OF UTTARANACHAL (UTTARAKHAND)	June 29, 2011
Y K SHARMA & OTHERS Vs. STATE OF UTTARANCHAL & ANOTHER	August 4, 2011
YASHPAL SINGH S/O LATE SRI SAHAB SINGH R/O E-58, INDUSTRIAL AREA, HARIDWAR, DISTRICT HARIDWAR Vs. STATE OF UTTARANCHAL	December 29, 2011
YASHWANT SINGH Vs. SUPERINTENDENT ENGINEER, MINOR IRRIGATION	August 3, 2011
YASHWANT SINGH CHAUHAN S/O LATE SHRI SHYAM SINGH Vs. STATE OF UTTARAKHAND	January 6, 2011
YASHWANT SINGH S/O KHYALI SINGH BISHT ASSISTANT DEVELOPMENT OFFICER (CO OPERATIVE) BLOCK DEVELOPMENT OFFICE KALJIKHAL, TEHSIL PAURI, DISTRICT PAURI GARHWAL Vs. STATE OF UTTARAKHAND AND ORS	August 8, 2011
YED RAM Vs. CENTRAL BUREAU OF INVESTIGATION	December 23, 2011
YOGENDRA PAL SINGH Vs. THE KISAN SAHKARI CHINI MILLS LTD. AND ORS.	April 6, 2011
YOGENDRA PRASHAD Vs. STATE OF UTTARAKHAND	March 17, 2011
YOGESH GUPTA S/O SRI RAM BHAROSHE GUPTA R/O PANDITWARI CHOWK, PANDITWARI DEHRADUN, DISTRICT DEHRADUN Vs. SMT. PUSHPA LATA W/O SHRI LALIT KUMAR R/O DANDA PANI GALI NEAR G.G.I.C, DEHRADUN DISTRICT DEHRADUN	October 31, 2011
YOGESH KUMAR Vs. DISTRICT JUDGE DEHRADUN AND ORS.	February 24, 2011
YOGESH KUMAR VERMA S/O LATE K S VERMA Vs. HAR PRAKESH KANDA S/O RATAN DASS KANDA	August 10, 2011
YOGESH RANI Vs. STATE OF UTTARAKHAND	December 1, 2011
YOGESH SHARMA Vs. STATE OF UTTARAKHAND	December 28, 2011
YOGESH SINGH Vs. STATE OF UTTARANCHAL	August 19, 2011
YOGESH SURI Vs. SANDEEP TALWAR	July 5, 2011
YOGESH VASHISTH Vs. STATE OF UTTARAKHAND	November 25, 2011
YOGRAJ SINGH Vs. ANANDI @ ANNU	July 7, 2011
YOJANA AGARWAL, W/O SRI NIRAJ AGARWAL Vs. STATE OF UTTARAKHAND	June 14, 2011
YUGAL KISHOR VERMA @ YUGAL VERMA Vs. STATE OF UTTARAKHAND	September 7, 2011
YUGRAJ AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	July 25, 2011
YUNUS S/O SHABBIR R/O LAXMIPUR CHANCHAK P.S. SAHASPUR DISTRICT DEHRADUN Vs. STATE OF UTTARAKHAND	October 19, 2011
YUTHIKA MALLIK W/O SASHODHAR MALLIK, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SMT. NIRUPAMA W/O DWIJENDRA MALLIK D/O SRI HARENDRA NATH SARKAR	May 24, 2011
YUVRAJ SINGH S/O AMAR SINGH AND 12 ORS. Vs. STATE OF UTTARAKHAND AND JOGENDRA SINGH S/O SANTRAM SINGH	August 1, 2011
ZABBAD Vs. STATE	September 16, 2011
ZAFAR CHAUDHARY AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	March 10, 2011
ZAMIR AND 2 ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	March 10, 2011
ZARIFF AHMAD S/O LATE SRI AMIT AHMAD Vs. HARI PRAKASH S/O SRI BECHAN RAM	July 28, 2011
ZONAL MANAGER AND ORS. Vs. RAJKAMAL	May 16, 2011

Year 2011 of HIGH COURT OF UTTARAKHAND

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