REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.K. DHIYANI Vs. STATE OF UTTARAKHAND AND TWO ORS.	July 2, 2010
A.K.Mehrotra Vs. Prescribed Authority and Another	December 14, 2010
AARTI CHARITABLE EDUCATIONAL TRUST Vs. STATE OF UTTARAKHAND	June 14, 2010
AAYUB Vs. JASVEER LATE GOVIND RAM	July 6, 2010
ABDUL GANI S/O HANEEF Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, PANCHAYAT RAJ, CIVIL SECRETARIAT AND ORS.	December 22, 2010
ABDUL GANI S/O HANEEF Vs. STATE OF UTTARAKHAND AND ORS.	December 15, 2010
ABDUL GANI S/O HANEEF Vs. STATE OF UTTARAKHAND AND ORS.	September 29, 2010
ABDUL JABBAR S/O SATTAR AND ORS. Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	April 17, 2010
ABDUL MAZID Vs. STATE OF UTTARAKHAND	November 25, 2010
ABDUL MOIN KHAN Vs. STATE OF UTTARAKHAND	January 18, 2010
ABDUL WAHEED Vs. STATE OF UTTARAKHAND	August 20, 2010
ABHAY KUMAR PANDEY Vs. STATE OF UTTARAKHAND	November 11, 2010
ACHARIYA BUDHI BALLABHA SHASTRI SON OF LATE SRI PANDIT RAVI DATT JYOTISHI Vs. STATE OF UTTARAKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF UTTARAKHAND,	May 11, 2010
ADARSH JOSHI Vs. TAJEEM HUSSAIN	September 20, 2010
Adarsh Kumar Nigam Vs. Vice Chancellor, H.N.B.Garhwal University, Srinagar and others	September 1, 2010
ADESH KUMAR YADAV Vs. DISTRICT JUDGE HARIDWAR	October 22, 2010
AGROMEC ENGINEERS THROUGH ITS C.E.O. JATIN AGARWAL S/O SHRI V.K. AGARWAL Vs. UTTARAKHAND POWER CORPORATION LIMITED THROUGH ITS MANAGING DIRECTOR AND THREE ORS.	May 12, 2010
AGRON REMEDIES PVT. LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR.	May 20, 2010
AHMAD ALI Vs. STATE INFORMATION COMMISSIONER	October 20, 2010
AIJAZ AHMAD S/O BHURA HAJI, R/O DARIYAL, P S TANDA, DISTT RAMPUR (UP) Vs. STATE OF UTTARAKHAND	August 18, 2010
AJAB SINGH NEGI Vs. UNION OF INDIA (UOI) AND ORS.	April 6, 2010
AJAB SINGH RAWAT Vs. STATE OF UTTARANCHAL	June 14, 2010
AJAY JALAN S/O LATE SHRI G.S AGARWAL Vs. STATE THROUGH C.B.I	June 16, 2010
AJAY KUMAR Vs. STATE OF UTTARANCHAL	June 14, 2010
AJAY KUMAR Vs. COOPERATIVE TRIBUNAL UTTARAKHAND	July 5, 2010
AJAY KUMAR AGARWAL AND ORS. Vs. STATE OF UTTARANCHAL AND SMT. RADHA DEVI	April 5, 2010
AJAY KUMAR ARYA Vs. ANGITA	October 25, 2010
Ajay Kumar Garg Vs. State of Uttarakhand and others	May 18, 2010
AJAY KUMAR GUPTA Vs. ANAMIKA GUPTA	October 28, 2010
AJAY MAHAJAN Vs. STATE OF UTTARANCHAL	June 1, 2010
AJAY SINGH RAWAT S/O PREM SINGH RAWAT Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME DEHRADUN	January 6, 2010
AJIT HALDHAR Vs. STATE OF UTTARAKHAND	June 24, 2010
AJIT SINGH Vs. STATE OF UTTARANCHAL	August 13, 2010
AKHILESH KUMAR Vs. SARITA	June 14, 2010
AKHILESH KUMAR Vs. STATE OF UTTARAKHAND	July 8, 2010
AKHILESH KUMAR BISHT Vs. SUNITA KUMARI	February 9, 2010
AKHLAK Vs. STATE OF UTTARANCHAL	June 3, 2010
AKIL AHMAD Vs. STATE OF UTTARANCHAL	August 2, 2010
AKSHMA JOSHI Vs. HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY	June 4, 2010
ALANG PAL SINGH Vs. UTTARAKHAND STATE ROAD TRANSPORT CORPORATION	August 18, 2010
ALI HASAN Vs. THE COMMISSIONER, COMMERCIAL TAX	May 18, 2010
ALL INDIA POSTAL EMPLOYEES UNION AND ANR. Vs. POST MASTER GENERAL AND ORS.	November 19, 2010
ALMORA URBAN COOPERATIVE BANK LTD Vs. STATE OF UTTARAKHAND	June 11, 2010
ALOK KUMAR PANDEY Vs. STATE OF UTTARAKHAND AND ORS.	February 23, 2010
AMAN GARG Vs. ATMA RAM VERMA	June 2, 2010
AMANPURI Vs. SOHAN LAL MITAL	July 21, 2010
AMAR NATH GOSWAMI Vs. STATE OF UTTARAKHAND	June 9, 2010
AMAR PAL S/O LATE SHRI RAM SINGH Vs. COLLECTOR AND ORS.	May 17, 2010
AMAR SINGH Vs. STATE OF UP	July 21, 2010
Amar Singh @ Anand Singh Dhami (In jail) Vs. State of Uttarakhand	September 27, 2010
AMAR SINGH AND OTHERS Vs. STATE AND OTHERS	November 26, 2010
AMAR SINGH RAWAT Vs. STATE OF UTTARACHAL	October 22, 2010
AMARJEET SINGH S/O KULDEEP SINGH AND MALOOK SINGH S/O KULDEEP SINGH Vs. DISTRICT MAGISTRATE RAMPUR (U.P.),	September 30, 2010
AMARPAL Vs. STATE OF UTTARANCHAL	April 20, 2010
AMARPAL SINGH S/O LATE KAVIRAJ ARJAN SINGH, Vs. STATE OF UTTARAKHAND THROUGH S.S.P.	December 13, 2010
AMBIKA JOSHI Vs. SHANTI PRASAD	June 4, 2010
AMIT BHATT S/O DHANI RAM BHATT Vs. STATE OF UTTARAKHAND	July 19, 2010
AMIT KAPUR Vs. RAJ KUMAR	May 31, 2010
Amit Kumar Vs. State	September 23, 2010
AMIT RANJAN Vs. STATE OF UTTARAKHAND	July 6, 2010
AMIT S/O JOGARAJ Vs. STATE OF UTTARAKHAND	August 30, 2010
AMIT SAGAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	August 25, 2010
Amit Tyagi Vs. State of Uttarakhand	September 8, 2010
AMITABH SHRIVASTAVA Vs. STATE OF UTTARANCHAL	August 19, 2010
AMITESH KUMAR Vs. STATE	April 16, 2010
AMRAT PAL SINGH Vs. STATE OF UTTARAKHAND	June 2, 2010
AMRENDRA SINGH S/O SRI CHARANJIT SINGH Vs. EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION, UTTARAKHAND POWER CORPORATION LTD.	May 3, 2010
AMRIK SINGH @ MIKKI AND ANR. Vs. STATE OF UTTARAKHAND	May 21, 2010
AMRIK SINGH ALIAS MIKKI Vs. STATE OF UTTARAKHAND	October 4, 2010
AMRITA NAND GURU MAA Vs. STATE OF UTTARAKHAND	October 21, 2010
ANAND Vs. STATE	June 7, 2010
ANAND BIHARI Vs. STATE OF UTTARAKHAND	September 22, 2010
Anand Dubey Vs. Sarika Dubey	March 17, 2010
ANAND DUBEY S/O SHRI M.L. DUBEY Vs. STATE OF UTTARANCHAL AND DAMAN SACHDEVA S/O LATE SHRI RAM SARAN DAS SACHDEVA	March 8, 2010
ANAND KUMAR Vs. MANAGING DIRECTOR	June 11, 2010
ANAND KUMAR Vs. MANAGING DIRECTOR, FOREST DEVELOPMENT CORPORATION	August 18, 2010
ANAND SINGH CHAUHAN Vs. UNION OF INDIA	August 18, 2010
ANAND SINGH DASILA S/O KHUSAL SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SMT. BAGHWATI DEVI W/O ANAND SINGH DASILA	April 16, 2010
ANANDI Vs. STATE	July 16, 2010
Anandi Devi W/o Komal Kumar Vs. Komal Kumar S/o Sri Veer Singh	December 2, 2010
ANANT RAM Vs. STATE OF UTTARANCHAL	July 9, 2010
ANEES AHMAD S/O HAMEED KHAN Vs. UNION OF INDIA (UOI) AND ORS.	September 10, 2010
ANEKPAL SINGH Vs. DISTRICT MAGISTRATE, ADMINISTRATOR, NAGAR PALIKA	April 9, 2010
ANGOORI DEVI Vs. STATE OF UTTAR PRADESH	June 8, 2010
Angori Devi and others Vs. State of Uttar Pradesh	June 8, 2010
ANGREJ SINGH S/O AJIT SINGH Vs. STATE OF UTTARAKHAND	September 7, 2010
Anil Bhatla S/o Krishna lal Vs. District Judge, Haridwar District Haridwar	September 3, 2010
ANIL GUPTA S/O SRI BAL KRISHNA GUPTA, Vs. STATE OF UTTARAKHAND AND ORS.	May 17, 2010
ANIL KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	August 13, 2010
ANIL KUMAR ARYA S/O LATE SRI NAND LAL ARYA Vs. STATE AND ORS.	September 7, 2010
Anil Kumar Bidani and others Vs. State of Uttarakhand and another	May 21, 2010
ANIL KUMAR DIWAKER Vs. PRINCIPAL JUDGE	July 13, 2010
ANIL KUMAR RAGHAV Vs. STATE OF UTTARAKHAND	June 17, 2010
ANIL KUMAR S/O LATE KRISHNA HAREY Vs. STATE OF UTTARANCHAL	April 20, 2010
ANITA MANDOLA Vs. DIRECTOR OF WOMEN WELFARE	August 20, 2010
ANITA PACHAURI Vs. PRINCIPAL, DISTRICT INSTITUTE OF EDUCATION & TRAINING, DIDIHAT	March 18, 2010
ANITA WALIYA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	May 19, 2010
Anjali Singh Vs. Virendra Singh	March 12, 2010
ANJANA BISHT Vs. MAAL SINGH	June 11, 2010
ANJUM Vs. STATE OF UTTARANCHAL	June 28, 2010
ANKIT THAKUR Vs. UNIVERSITY OF PETROLEUM AND ENERGY STUDIES	July 6, 2010
ANKUR SHARMA Vs. STATE OF UTTARAKHAND	October 21, 2010
ANNAGPAL Vs. STATE OF UTTARANCHAL	August 2, 2010
ANOOP KUMAR JAIN Vs. STATE AND ANR.	December 14, 2010
ANUBHAV GUPTA Vs. STATE OF UTTARAKHAND	June 9, 2010
ANUJ JAISWAL Vs. STATE OF UTTARAKHAND	September 16, 2010
ANUJ KUMAR (MINOR) Vs. BOARD OF SCHOOL EDUCATION AND ANR.	July 28, 2010
ANUJ PUBLIC SCHOOL SOCIETY Vs. STATE INFORMATION COMMISSIONER	June 3, 2010
ANURAG MITTAL Vs. STATE OF UTTARAKHAND	August 4, 2010
ANUSUYA PRASAD Vs. STATE OF UTTARAKHAND AND THREE ORS.	November 19, 2010
ANWAR Vs. STATE OF UTTARANCHAL	June 10, 2010
ANWAR Vs. U P SANCHALAK CHAKBANDI	October 25, 2010
ANWAR KHARAK SINGH Vs. STATE OF UTTARAKHAND	July 8, 2010
APOORWA OJHA THROUGH HER FATHER SHRI SUBHASH OJHA Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND	June 24, 2010
ARBIND CHAUHAN S/O SRI MULAYAM SINGH Vs. KRISHI UTPADAN MANDI AND SAMITY THROUGH ITS SECRETARY AND TWO ORS.	December 21, 2010
ARCHANA ARORA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	September 14, 2010
ARIF Vs. STATE OF UTTARAKHAND	February 18, 2010
ARUN KUMAR Vs. STATE OF UTTARANCHAL	July 9, 2010
ARUNA KUMAR Vs. STATE OF UTTARANCHAL	June 7, 2010
ARVIND KUMAR Vs. STATE OF UTTARAKHAND	August 6, 2010
ARVIND KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND ORS.	September 14, 2010
ARVIND RAWAT Vs. STATE OF UTTARAKHAND AND ORS.	April 16, 2010
Asgar and another Vs. State of U.P.	August 20, 2010
ASHISH GUPTA Vs. KUNWER SINGH	August 11, 2010
ASHISH JAGDISH AND ORS. Vs. SMT. NANDITA JOSHI AND ANR.	September 13, 2010
ASHISH JAIN S/O HARISH CHANDRA Vs. STATE OF UTTARANCHAL AND BASANT CONSUL, S/O NOT KNOWN DIRECTOR PRIVATE COMPUTER	November 23, 2010
ASHISH KUMAR Vs. STATE OF UTTARAKHAND	August 6, 2010
ASHISH KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	December 20, 2010
ASHISH NANDA Vs. STATE OF UTTARAKHAND	July 27, 2010
ASHISH NAUTIYAL Vs. STATE OF UTTARANCHAL	June 3, 2010
ASHOK ARORA Vs. STATE OF UTTARANCHAL	August 18, 2010
ASHOK KUMAR Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH	August 19, 2010
ASHOK KUMAR Vs. STATE OF UTTARAKHAND	November 9, 2010
ASHOK KUMAR Vs. STATE OF UTTARAKHAND	June 7, 2010
ASHOK KUMAR AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	October 7, 2010
ASHOK KUMAR S/O LATE RAJA RAM AGARWAL, PROPRIETOR RAJA RAM ASHOK KUMAR Vs. STATE OF UTTARAKHAND AND ORS.	September 1, 2010
ASHOK KUMAR SHARMA Vs. OFFICIAL LIQUIDATOR AND TECH INVEST (INDIA) PVT. LTD.	August 30, 2010
ASHOK NARAIN SINGH Vs. STATE OF UTTARAKHAND	August 12, 2010
ASHOK S/O CHOHAL SINGH AND RAJ KUMAR S/O BALJIT SINGH Vs. STATE OF UTTARAKHAND	February 23, 2010
ASHWANI ALIAS MONI Vs. STATE OF UTTARAKHAND	June 1, 2010
Ashwani Kumar Vs. State of Uttarakhand	September 8, 2010
ASHWANI S/O SRI KISHAN LAL & ORS Vs. STATE OF UTTARANCHAL THROUGH HOME SECRETARY	August 19, 2010
ASIAN EDUCATION CHARITABLE SOCIETY Vs. STATE OF UTTARAKHAND	February 9, 2010
ATEEK AHMAD Vs. MOHD. ANWAR	May 4, 2010
Atma Ram & another Vs. 1st Addl.Civil Judge (J.D.), Dehradun & another	September 7, 2010
ATMA SINGH Vs. SUKHDEV SINGH	June 2, 2010
Attar Singh Rathod Vs. State of Uttarakhand & others	August 20, 2010
ATUL @ HIMANSHU S/O SUNIL KUMAR Vs. STATE OF UTTARAKHAND	August 26, 2010
ATUL SEMWAL Vs. STATE OF UTTARAKHAND AND ORS.	September 6, 2010
AVDESH SINGH Vs. THE STATE AND ANR.	October 7, 2010
AZAD AHMAD @ MITHU Vs. STATE OF UTTARAKHAND	July 27, 2010
AZAD SINGH VEDIC Vs. STATE OF UTTARAKHAND AND ORS.	November 24, 2010
B K MITTAL Vs. SAKYA CENTRE SOCIETY	September 17, 2010
B S CHAUHAN MADHAV SINGH Vs. STATE	July 7, 2010
B S NEGI Vs. STATE OF UTTARAKHAND	July 8, 2010
B.D. OLI Vs. SMT. MANISHA PAWAR, SECRETARY	December 16, 2010
B.K.Awasthi (Retired Medical Officer) Vs. State of Uttarakhand and others	February 16, 2010
B.P. SINGH AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	December 14, 2010
B.R.Gupta and others Vs. State of Uttaranchal	July 21, 2010
B.S. MEHTA AND ORS. Vs. KUMON UNIVERSITY AND ORS.	August 2, 2010
BABA BHUPENDRA GIRI Vs. MADHU SHARMA	August 5, 2010
BABA BHUPENDRA GIRI Vs. MADHU SHARMA ALIAS MADHU GIRI	June 28, 2010
BABA HARINATH Vs. STATE OF UTTARAKHAND	October 29, 2010
BABITA Vs. STATE	June 24, 2010
BABITA D/O SHRI KALLU SINGH Vs. STATE OF UTTARAKHAND AND ORS.	September 14, 2010
BABU LAL Vs. STATE OF UP	June 11, 2010
BABU LAL ARORA Vs. CHIEF JUDICIAL MAGISTRATE DEHRADUN	August 12, 2010
BABU RAM SHARMA Vs. STATE OF UTTARAKHAND	October 22, 2010
BABU S/O DALPAT Vs. STATE OF U.P.	April 20, 2010
BACHAN SINGH Vs. STATE OF U.P.	September 14, 2010
BACHAN SINGH Vs. UNION OF INDIA	August 6, 2010
BACHAN SINGH CHAUHAN Vs. STATE OF UTTARAKHAND	July 5, 2010
Bache Singh Jalal Vs. Executive Officer, Cantonment Board, Ranikhet and others	April 2, 2010
BADARI PRASAD PANDEY S/O LATE SRI SHYAM NARAYAN PANDEY Vs. STATE AND ORS.	September 7, 2010
BADRI DUTT PHULORIYA (SINCE DECEASED) THROUGH HIS LEGAL HEIRS Vs. BOARD OF REVENUE AND ORS.	December 13, 2010
Bahadur Singh Vs. State of Uttarakhand	February 8, 2010
BAHROJ S/O ASLAM Vs. DISTRICT MAGISTRATE	November 12, 2010
BAJAJ AUTO LIMITED Vs. UNION OF INDIA AND OTHERS	June 29, 2010
BAKHTAWAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION	December 27, 2010
BAL KISHAN Vs. STATE OF UTTARAKHAND	June 11, 2010
BAL KRISHNA Vs. OIL & NATURAL GAS CORPORATION LTD	February 23, 2010
BALA DATT SHARMA Vs. STATE OF UTTARAKHAND	June 2, 2010
BALAK NATH YOGI Vs. STATE OF UTTARANCHAL	August 2, 2010
BALAM SINGH @ PAPPU Vs. STATE OF UTTARANCHAL	May 21, 2010
BALBIR SINGH Vs. STATE OF U.P.	September 9, 2010
BALBIR SINGH Vs. STATE OF UTTARARCHAL	August 5, 2010
BALBIR SINGH Vs. STATE	May 12, 2010
BALDEO SINGH Vs. STATE	June 10, 2010
BALJEET SINGH S/O LATE KULDEEP SINGH Vs. STATE OF UTTARAKHAND THOROUGH SECRETARY HOME AND SUNIL VERMA S/O RAMESHWARDAYAL VERMA	April 16, 2010
BALKAR SINGH Vs. BOARD OF REVENUE	December 10, 2010
BALRAJ PASI Vs. STATE OF UTTARANCHAL	June 16, 2010
BALRAM SINGH VERMA Vs. STATE OF UTTARANCHAL	June 14, 2010
BALVEER SINGH RAWAT Vs. STATE OF UTTARAKHAND	July 5, 2010
BALVINDER SINGH (IN JAIL) Vs. STATE OF UTTARAKHAND	October 7, 2010
BALVINDER SINGH AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	August 12, 2010
BALWANT SINGH MEHRA Vs. STATE OF UTTARAKHAND	July 8, 2010
BALWANT SINGH RAUTELA Vs. STATE OF UTTARANCHAL	June 14, 2010
BALWANT SINGH S/O SHRI ASHA RAM Vs. TEHSILDAR ROORKEE AND	September 10, 2010
BAREET SINGH @ BABBU Vs. STATE OF UTTARAKHAND	July 27, 2010
BARU Vs. STATE	July 24, 2010
BARU AND ORS. Vs. STATE	June 24, 2010
Basant Kumar and Another Vs. State of Uttarakhand	September 7, 2010
BASANTI DEVI AND DEEPAK Vs. STATE OF UTTARAKHAND AND ANR.	September 28, 2010
BASSAN SINGH Vs. SANTOKH SINGH	October 22, 2010
BCH ELECTRIC LTD Vs. STATE OF UTTARAKHAND	February 26, 2010
BEENA SHARMA Vs. STATE OF UTTARAKHAND	July 8, 2010
BEERBAL SINGH S/O DAYARAM Vs. EXECUTIVE ENGINEER NORTHEN DIVISION AND ORS.	September 8, 2010
BENI PRASAD Vs. DISTRICT JUDGE AND ORS.	April 7, 2010
BHAGAT RAM BHATT SRI GHANAND BHATT Vs. ADDITIONAL DISTRICT JUDGE	July 5, 2010
BHAGAT RAM UDAI RAM JOGA RAM Vs. STATE	February 15, 2010
BHAGAT SINGH Vs. STATE OF UTTARAKHAND	July 5, 2010
Bhagatram Vs. Mahant Prabhu Das and others	May 10, 2010
BHAGWAN JAGANNATH MANDIR SEVA SAMITI Vs. STATE OF UTTARAKHAND AND ORS.	February 17, 2010
BHAGWAN SINGH MAJILA S/O LATE DIWAN SINGH MAJILA Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY LAW, AND	December 6, 2010
BHAGWATI DEVI Vs. STATE OF UP	July 19, 2010
BHAGWATI PRASAD PANT Vs. STATE OF UTTARANCHAL	June 18, 2010
BHAGWATI PRASAD UNIYAL Vs. U.P. RAJKIYA NIRMAN NIGAM LTD. AND ORS.	December 2, 2010
BHAGWATI PRASHAD GOEL Vs. DISTRICT JUDGE	May 13, 2010
Bhairav Dutt Vs. State	April 13, 2010
Bharam Singh Vs. State of Uttaranchal and others	August 18, 2010
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF UTTARAKHAND	August 6, 2010
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF UTTARAKHAND	June 9, 2010
BHARAT SANCHAR NIGAM LTD Vs. PITAMBER DUTT UNIYAL	July 6, 2010
BHARATI RANA Vs. STATE OF UTTARAKHAND	October 26, 2010
BHASKAR PRASAD TRIPATHI Vs. UNION OF INDIA (UOI) AND ORS.	June 9, 2010
BHATTU SINGH KANDARI Vs. THE STATE OF UTTARAKHAND AND ORS.	December 6, 2010
BHAWAN SINGH Vs. STATE OF UTTARAKHAND	September 20, 2010
BHAWAN SINGH Vs. STATE OF UTTARANCHAL	July 5, 2010
BHAWANA Vs. STATE OF UTTARAKHAND	June 3, 2010
BHAWANA DEVI Vs. MAHESH SINGH	October 5, 2010
Bhawani Devi Vs. Tej Singh & Ors.	March 8, 2010
Bhawani Ram @ Pappu Ram @ Desi Vs. State of Uttarakhand	September 1, 2010
BHEL WORKERS UNION Vs. UP SARAM AYOUKT EVAM	June 29, 2010
BHOLA Vs. STATE OF UTTARANCHAL	July 16, 2010
BHOLA DUTT JOSHI S/O LATE SRI A.D. JOSHI Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF UTTARAKHAND,	September 10, 2010
BHOLA NATH Vs. STATE	February 11, 2010
BHOOP SINGH Vs. STATE OF UTTARAKHAND	July 2, 2010
BHOPAL SINGH S/O SHRI RAM SWAROOP SINGH,; URMILA W/O DR BHOPAL SINGH AND SANJAY SINGH S/O DR BHOPAL SINGH Vs. STATE OF UTTARANCHAL AND RAGHHBIR SINGH GAHLOT, SUGAR CANE INSPECTOR	April 13, 2010
BHUMESH KUMAR Vs. RANVIR NANDA	June 17, 2010
BHUMIKA SINGH Vs. STATE OF UTTARAKHAND	July 20, 2010
BHUPAL SINGH Vs. ARYA PRATINIDHI SABHA	October 21, 2010
BHUPENDRA KUMAR KUKRETI Vs. STATE OF UTTARAKHAND	June 17, 2010
BHUPENDRA KUMAR RAJPOOT Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.	April 7, 2010
Bhuvwaneshwari Devi & others Vs. State of Uttaranchal & another	September 29, 2010
Bhuwan Chandra Pandey and 20 others Vs. Secretary Education, State of Uttarakhand Dehradun and others	August 31, 2010
BHUWAN CHANDRA SUNARIYA Vs. STATE OF UTTARAKHAND AND THREE ORS.	December 22, 2010
BHUWNESHWAR PRASAD THAPLIYAL Vs. STATE OF UTTARAKHAND	August 13, 2010
BIDDUT CHANDRA BHAKTA S/O SRI SADANAND BHAKTA Vs. STATE OF UTTARAKHAND AND ORS.	October 6, 2010
BIJENDRA Vs. STATE OF UP	July 19, 2010
BIJENDRA KUMAR S/O BALESHWAR AND ORS. Vs. STATE OF UTTARANCHAL AND SMT. LATA ALIAS SONALI W/O BIJENDRA KUMAR D/O RAMESH CHANDRA BALMIKI	April 2, 2010
BIJENDRA SINGH SAJWAN S/O LATE SRI PADAM CHAND SAJWAN Vs. STATE OF U.P.	February 10, 2010
BIMAL KISHORE Vs. CENTRAL BUREAU OF INVESTIGATION	September 20, 2010
Bindra Rawat Vs. State and another	September 1, 2010
BIRBAL Vs. STATE OF UTTARAKHAND	February 15, 2010
BIRENDRA KUMAR KANODIA AND ORS. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.	September 28, 2010
BIRENDRA SINGH MALLA Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LTD	June 3, 2010
BIRENDRA SINGH NEGI SON OF SRI GULAB SINGH NEGI Vs. BRANCH MANAGER BANK OF BARODA	June 2, 2010
BIRLA POWER SOLUTIONS LTD. Vs. THE SECRETARY (TRU), DEPARTMENT OF REVENUE, CUSTOMS AND CENTRAL EXCISE	December 21, 2010
BISHAN LAL Vs. UNION OF INDIA	June 1, 2010
BOBBY PAL Vs. STATE OF UTTARAKHAND	July 19, 2010
BRAHAM SINGH PATWAL Vs. H N B GARHWAL UNIVERSITY	October 26, 2010
BRAHASPATI DEVI Vs. STATE OF UTTARANCHAL	July 13, 2010
BRAHMADUTT SHARMA S/O SHRI D.D. SHARMA Vs. PRESIDING OFFICER	June 10, 2010
BRAHMSWAROOP Vs. STATE OF UTTARAKHAND	August 2, 2010
Branch Manager, State Bank of India, Bhowali Branch, Bhowali District Nainital Vs. Radhika Devi	October 6, 2010
Brij Bihari Savita Vs. State of Uttarakhand & Ors.	December 3, 2010
BRIJ KISHORE SHARMA Vs. STATE OF UTTARANCHAL	June 4, 2010
BRIJ PAL SINGH Vs. STATE OF UTTARAKHAND	June 17, 2010
BRITANNIA INDUSTRIES LTD. THROUGH ITS NOMINEE MR. A.K. CHAKRABARTI Vs. STATE OF UTTARANCHAL THROUGH SHRI SURYA PARKASH GUPTA FOOD INSPECTOR, MUNICIPALITY BOARD	April 7, 2010
BTC INDUSTRIES PVT. LTD. Vs. UTTARAKHAND POWER CORPORATION LTD. AND ANR.	September 10, 2010
BUDHAU @ KULDEEP Vs. STATE OF UTTARAKHAND	August 20, 2010
C P RAWAT Vs. SPECIAL JUDICIAL MAGISTRATE DEHRADUN	September 18, 2010
C.P. DIPTY SINGH S/O BARE LAL Vs. STATE OF UTTARAKHAND	May 3, 2010
C.P. NARENDRA SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	October 27, 2010
C.S. MEHTA Vs. STATE OF UTTARAKHAND AND ANR.	August 30, 2010
CANADIAN COMPUTER MANAGEMENT CENTER (CCMC) Vs. STATE AND ORS.	December 23, 2010
CANARA BANK, THROUGH ITS CHAIRMAN AND M.D., THROUGH ITS BRANCH MANAGER Vs. ASHOK GOYAL S/O SHRI S. K. GOYAL	December 1, 2010
CAPT. V.N. SAXENA Vs. UNION OF INDIA (UOI) AND ANR.	April 16, 2010
CAREER PUBLIC SCHOOL SOCIETY (REGD.) AND TWO ORS. Vs. STATE INFORMATION COMMISSIONER AND ORS.	December 21, 2010
CAREER PUBLIC SCHOOL SOCIETY AND ORS. Vs. STATE INFORMATION COMMISSIONER AND ORS.	December 9, 2010
CENTRAL BANK OF INDIA Vs. SMT. SUSHEELA DEVI AND ORS.	December 13, 2010
CHAHI RAM Vs. SAROJ	August 4, 2010
CHAIRMAN/SECRETARY, KRISHI UTPADAN MANDI SAMITI Vs. PRESCRIBED AUTHORITY, LABOUR COURT, HALDWANI	February 23, 2010
CHAIT RAM Vs. STATE OF UTTARANCHAL	August 5, 2010
CHAMAN LAL CHADHA Vs. STATE OF UTTARANCHAL	August 12, 2010
CHAMAN LAL KALA Vs. STATE OF U P	July 9, 2010
CHANAKYA LAW COLLEGE THROUGH ITS MANAGER, RAVINDRA SINGH BISHT, CHANAKYA SOCIETY OF LEGAL STUDIES Vs. STATE CHIEF INFORMATION COMMISSIONER, UTTARAKHAND INFORMATION COMMISSION,	July 23, 2010
CHANDAN SINGH BISHT Vs. STATE OF UTTARAKHAND	August 19, 2010
CHANDAN SINGH MEHRA Vs. STATE OF UTTARAKHAND	August 3, 2010
CHANDRA BHAN Vs. RAM RATAN CHHABRA	August 13, 2010
CHANDRA BHAN Vs. STATE OF U P NOW STATE OF UTTARAKHAND	August 10, 2010
CHANDRA BHAN KAPIL Vs. STATE OF UTTARAKHAND AND ORS.	September 8, 2010
CHANDRA MOHAN DURGAPAL Vs. STATE OF UTTARAKHAND	August 6, 2010
CHANDRA PAL ALIAS KALLU Vs. STATE OF UTTARAKHAND	June 14, 2010
CHANDRA PAL SINGH Vs. STATE OF UTTARAKHAND	March 18, 2010
CHANDRA PRABHA DEVI W/O RAM LAKHAN SHARMA Vs. STATE OF UTTARAKHAND	February 17, 2010
CHANDRA SINGH Vs. STATE OF UTTARAKHAND	October 28, 2010
Chandra Singh Mehta Vs. State of Uttaranchal (Now State of Uttarakhand).	December 6, 2010
CHANDRAKALI Vs. ORIENTAL INSURANCE COMPANY LTD	June 30, 2010
CHANDRAPAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.	November 25, 2010
CHANDVEER Vs. STATE OF UTTARAKHAND AND TWO ORS.	September 1, 2010
CHARAN SINGH Vs. STATE	June 11, 2010
CHARAN SINGH GUJAR CHHAJJU SINGH Vs. SUPERINTENDING ENGINEER	June 9, 2010
CHARAN SINGH S/O DHUMA SINGH AND KASHMIR SINGH S/O BACHAN SINGH Vs. STATE OF U.P.	December 21, 2010
CHARANJEET SINGH Vs. KALI RAM	September 22, 2010
CHARANJEET SINGH KOHLI Vs. HIMMAT SINGH	November 11, 2010
CHARANJEET SINGH KOHLI Vs. YATISH JOSHI	November 11, 2010
CHARANJEET SINGH KOHLI Vs. MAHENDRA KUMAR	June 7, 2010
CHATUR SINGH BOHRA Vs. STATE OF UTTARAKHAND	June 2, 2010
CHATUR SINGH NEGI Vs. RAJNI DEVI	September 9, 2010
CHEEMA PAPER MILLS PVT. LTD., THROUGH ITS MANAGING DIRECTOR SRI H.S. CHEEMA Vs. STATE OF UTTAR PRADESH,	December 23, 2010
CHETAN Vs. STATE OF UTTARANCHAL	August 3, 2010
CHETAN SEHGAL Vs. STATE OF UTTARAKHAND	August 12, 2010
CHHIMAN SINGH Vs. STATE AND ORS.	December 13, 2010
CHOTE LAL S/O LATE LAXMI NARAYAN AND ORS Vs. RAJBALA W/O SHRI RAMESH CHAND D/O SHRI BISHAN SINGH	June 4, 2010
COASTAL PROJECTS PVT LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD	April 9, 2010
COMMISSIONER Vs. GURMEET SINGH	June 14, 2010
COMMISSIONER Vs. BHARTI DAIRY FARM	June 14, 2010
COMMISSIONER OF C. EX. Vs. VISION MATTEL AIDS PVT. LTD.	December 27, 2010
COMMISSIONER OF C. EX. Vs. U.P. STATE SUGAR CORPORATION LTD.	December 10, 2010
COMMISSIONER OF INCOME TAX Vs. ATWOOD OCEANICS PACIFIC LTD.	May 19, 2010
COMMISSIONER OF INCOME TAX Vs. MEENA GOYAL	December 23, 2010
COMMISSIONER OF INCOME TAX Vs. ENRON EXPAT SERVICES INC.	August 19, 2010
COMMISSIONER OF INCOME TAX AND ANR. Vs. SACHIN HOTELS (P) LTD.	July 26, 2010
COMMISSIONER OF INCOME TAX HALDWANI Vs. KUMAON GASES LTD	October 29, 2010
COMMISSIONER, COMMERCIAL TAX Vs. SAGAR ENTERPRISES	June 10, 2010
COMMISSIONER, COMMERCIAL TAX, DEHRADUN Vs. ALKA RESTAURANT	September 6, 2010
COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND, DEHRADUN Vs. SWASTI POWER ENGINEERING LTD	April 22, 2010
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE Vs. UTTARANCHAL IRON AND ISPAT LTD.	December 22, 2010
COMMISSIONER, TRADE TAX/COMMERCIAL TAX Vs. SATYAM TRADERS	June 10, 2010
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND	October 25, 2010
COMMITTEE OF MANAGEMENT Vs. STATE AND ORS.	December 23, 2010
COMMITTEE OF MANAGEMENT ADARSH JUNIOR HIGH SCHOOL THROUGH ITS MANAGER Vs. STATE OF UTTARAKHAND AND ORS.	August 27, 2010
COMMITTEE OF MANAGEMENT AND ANR. Vs. STATE AND ORS.	December 21, 2010
COMMITTEE OF MANAGEMENT, ADARSH JUNIOR HIGH SCHOOL Vs. STATE OF UTTARAKHAND AND ORS.	October 8, 2010
CONSTABLE (M) DEEPAK JOSHI Vs. STATE OF UTTARAKHAND	April 19, 2010
Constable 38 Armed Police Sanjeev Kumar Vs. State of Uttarakhand and two others	September 16, 2010
CONSTABLE C P NO 1422 AMIT KUMAR Vs. STATE OF UTTARAKHAND	April 29, 2010
D K ISSER Vs. STATE OF UTTARAKHAND	June 1, 2010
D K MEHROTRA Vs. PRESCRIBED AUTHORITY	December 14, 2010
D K MODI Vs. MODI RUBBER	July 27, 2010
D N UNIYAL Vs. STATE OF UTTAR PRADESH	July 19, 2010
DAKSH ENTERPRISE LTD. Vs. INDIAN OIL CORPORATION	December 23, 2010
DAKSH ENTERPRISES LTD. Vs. PLANT MANAGER AT MADANPUR BOTTLING LPG PLANT (IOCL)	December 23, 2010
DAL CHAND SINGH Vs. STATE OF UTTARANCHAL	June 22, 2010
DALIP KUMAR Vs. CHIEF GENERAL MANAGER, UTTARAKHAND PEY JAL SANSADHAN VIKAS EVAM NIRMAN NIGAM AND ANR.	November 19, 2010
DALJEET SINGH BHANDARI Vs. STATE OF UP	September 21, 2010
DALJEET SINGH S/O BALKAR SINGH AND ORS. Vs. STATE OF UTTARAKHAND THROUGH SR. SUPERINTENDENT OF POLICE,	August 3, 2010
DAN SINGH Vs. STATE OF UTTARANCHAL	August 20, 2010
DAN SINGH MEHTA Vs. STATE OF UTTARAKHAND	August 25, 2010
DARBAN LAL TAMTA Vs. STATE OF UTTARAKHAND	June 3, 2010
Darban Singh Dangi Vs. State of Uttarakhand	March 10, 2010
DARSHAN RANI KAPUR Vs. STATE OF UTTARAKHAND	April 26, 2010
DARSHANA RANI KAPOOR Vs. SMT. PAWAN OBEROI	April 23, 2010
DAS ENTERPRISES Vs. TEHSILDAR KASHIPUR DISTT UDHAM SINGH NAGAR	October 25, 2010
DASHRATH PRASAD BHATT Vs. STATE OF UTTARAKHAND AND ORS.	November 23, 2010
DATA RAM CHAWAD Vs. STATE OF UP	September 17, 2010
DATA RAM GAUR Vs. DEPUTY DIRECTOR OF AGRICULTURE	September 29, 2010
DAULAT SINGH (SINCE DECEASED) S/O SRI DHANNOO AND Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	July 26, 2010
DAYA RAM SHARMA S/O SHRI HET RAM SHARMA Vs. STATE OF U.P. AND SMT. JAI RANI D/O SRI GANGA RAM SHARMA	April 15, 2010
DAYA RAM VERMA Vs. STATE OF UTTARANCHAL AND ORS.	December 13, 2010
Dayal Joshi Vs. Usha Joshi	August 26, 2010
DAYANAND MAMGAI S/O LATE CHANDRAMANI MAMGAI Vs. MANAGER, SADARAM RUBBER INDUSTRIES	May 10, 2010
DEEN DAYAL BHATT Vs. STATE OF UTTRARAKHAND	October 22, 2010
DEEP KISHOR SINGH RANA @ DEEPAK SINGH RANA Vs. NAVEEN BADONI	May 4, 2010
DEEP NARAIN Vs. SANJAY KUMAR CHAUHAN	August 30, 2010
DEEP NARAIN Vs. SANJAY KUMAR CHAUHAN	August 3, 2010
Deep Shikha Vs. State of Uttarakhand and another	April 23, 2010
DEEP SINGH S/O SHRI BABU RAM Vs. MAQSOOD S/O DISHAUDI,	April 1, 2010
DEEPA NEGI Vs. STATE	September 22, 2010
DEEPAK GUPTA Vs. STATE OF UTTARANCHAL	July 16, 2010
DEEPAK MALIK Vs. STATE OF UTTARAKHAND	June 25, 2010
DEEPAK MALIK Vs. STATE OF UTTARAKHAND	November 10, 2010
DEEPAK S/O SRI GORA BAHADUR Vs. STATE OF UTTARAKHAND	July 19, 2010
DEEPAK SHARMA Vs. STATE OF UTTARAKHAND	September 21, 2010
DEEPAK SHARMA S/O SHRI PRAMOD KUMAR SHARMA PRESENTLY WORKING AS ACCOUNTANT IN MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. PUBLIC SERVICES TRIBUNAL UTTARAKHAND,	July 23, 2010
DEEPAK TEWARI Vs. STATE OF UTTARAKHAND	June 7, 2010
DEEPAK YADAV Vs. STATE OF UTTARAKHAND	October 4, 2010
DEEWAN CHANDRA GIRI S/O LATE SHRI HARI GIRI Vs. POORAN GIRI S/O LATE SHRI HEERA GIRI	April 19, 2010
DEEWAN SINGH Vs. STATE OF UTTARAKHAND	June 4, 2010
DEHRADUN Vs. UTTARAKHAND INFORMATION COMMISSION	November 30, 2010
DEPARTMENTAL APPELLATE OFFICER/ DIRECTORATE, SOCIAL WELFARE Vs. STATE INFORMATION COMMISSION AND ORS.	December 21, 2010
DEV SINGH Vs. STATE	July 14, 2010
Devanand Sharma and others Vs. State of Uttaranchal and another	September 23, 2010
Devbhumi Institute of Professional Education for Women Plot No.222, Vill.Khamaria Post Lalpur, Tehsil Kichha, District U.S.Nagar Vs. State of Uttarakhand and others	November 29, 2010
DEVENDRA BAHADUR JAIN Vs. STATE OF UTTARANCHAL	June 1, 2010
DEVENDRA KUMAR MITTAL Vs. CIVIL JUDGE (S D ), DEHRADUN	August 13, 2010
DEVENDRA PRASAD S/O SHRI JOGA RAM Vs. STATE OF UTTARAKHAND	December 10, 2010
DEVENDRA SHARMA Vs. STATE OF UTTARANCHAL	July 15, 2010
DEVENDRA SINGH Vs. SUPERINTENDENT OF ARCHEOLOGIST	June 16, 2010
DEVENDRA SINGH NEGI Vs. STATE OF UTTARANCHAL	June 25, 2010
DEVENDRA SINGH RANA S/O LATE INDER SINGH RANA Vs. COMMISSIONER, GARHWAL DIVISION,	April 13, 2010
DEVENDRA SWAROOP BHARGAVA Vs. CENTRAL INFORMATION COMMISSION CLUB BUILDING	May 3, 2010
DEVESH GANGWAR Vs. STATE OF UTTARAKHAND	June 15, 2010
DEVESH JOSHI THROUGH HIS FATHER SHRI MANOHAR DUTT JOSHI Vs. BOARD OF SCHOOL EDUCATION	June 24, 2010
DEVI DUTT SHARMA Vs. UNION OF INDIA	August 12, 2010
DEVI LAL SAH Vs. UMA NATH	June 30, 2010
DEVI LAL SAH S/O LATE G.L. SAH Vs. THE STATE OF UTTARAKHAND THROUGH SECRETARY TOURISM UTTARAKHAND SHASAN,	December 28, 2010
DEVI PRASAD POKHARIYAL Vs. UNION OF INDIA	October 4, 2010
Devi Prasad Uniyal Vs. State of Uttarakhand	December 1, 2010
DEVIDUTT BISHT Vs. UNION OF INDIA	October 29, 2010
DEVKI NANDAN MANDOLIYA Vs. SMT. ASHA DEVI	November 22, 2010
Dewan Chandra Gin and others Vs. IInd Addl.District Judge and others	September 7, 2010
DHANANJAY SINGH Vs. COMMISSIONER KUMAON DIVISION NAINITAL	June 17, 2010
DHARAM SINGH Vs. GAON SABHA VILLAGE TUGALPUR	July 1, 2010
DHARAM SINGH HARSH SINGH Vs. RAVINDRA SINGH	August 17, 2010
DHARAM SINGH S/O SRI LATUR AND ORS. Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	September 30, 2010
DHARMANAND S/O LATE MOHANANAND, Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	April 19, 2010
DHARMAVEER SINGH (SINCE DECEASED) Vs. MONA RAM (SINCE DECEASED)	July 26, 2010
DHARMENDRA Vs. DHANI RAM	June 10, 2010
DHARMENDRA Vs. STATE OF UTTARAKHAND	June 2, 2010
DHARMENDRA RASTOGI Vs. STATE OF UTTARAKHAND AND ANR.	August 25, 2010
DHARMENDRA S/O SADHU RAM AND SHAMSHAD S/O BANDA HASAN Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	September 28, 2010
DHARMESH KUMAR Vs. STATE OF UTTARAKHAND	August 3, 2010
DHIRAJ KUMAR Vs. STATE OF UTTARAKHAND	August 4, 2010
DHIRENDRA KUMAR SINGH AND ANR. Vs. KRASHAN KUMAR GANDHI AND ANR.	December 22, 2010
DHIRENDRA SINGH Vs. STATE OF UTTARAKHAND	August 11, 2010
DHURAT SINGH @ RAJU S/O RATAN Vs. STATE OF UTTARANCHAL	February 25, 2010
DHURAT SINGH ALIAS RAJU Vs. STATE OF UTTARANCHAL	February 25, 2010
DHYAN SINGH AND ORS. Vs. STATE OF UTTARANCHAL AND ANR.	October 5, 2010
DHYAN SINGH BHARTI S/O. LATE SHRI MANGSHIRU Vs. STATE OF UTTARAKHAND THROUGH SECRETARY SCHOOL EDUCATION AND ORS.	November 23, 2010
DILAWAR SINGH Vs. STATE	April 26, 2010
Dile Ram Vs. State of Uttarakhand and others	April 8, 2010
DILEEP Vs. STATE	February 19, 2010
DILIP RAI SRI KHIROD RAI Vs. NARAYAN CHANDRA SARDAR	July 7, 2010
Dinesh Chandra (deceased) & others Vs. Suresh Chandra	September 23, 2010
DINESH CHANDRA CHAMOLI AND ORS. Vs. SPECIAL SECRETARY, GOVERNMENT OF UTTAR PRADESH AND ORS.	August 4, 2010
DINESH CHANDRA POKHRIYAL AND ORS. Vs. K. L. ARYA AND ORS.	April 20, 2010
DINESH CHANDRA S/O LUXMI DUTT Vs. STATE OF U.P (NOW STATE OF UTTARAKHAND)	November 15, 2010
DINESH KUMAR Vs. SUPERINTENDENT OF POLICE CBI AND ANR.	May 14, 2010
DINESH KUMAR SHARMA Vs. STATE OF UTTARANCHAL AND 2 ORS.	July 27, 2010
DINESH SINGH NEGI Vs. STATE OF UTTARAKHAND AND ORS.	December 30, 2010
DINESH VERMA Vs. UNION OF INDIA	August 4, 2010
DINKAR KHOSLA S/O LATE SRI KESHO RAM KHOSLA Vs. A.K. MEHTA, THE MANAGER	April 8, 2010
Director, Krishi Utpadan Mandi Samiti, Uttarakhand at Dehradun and another Vs. Lal Chand	March 9, 2010
DIVISIONAL MARKETING MANAGER Vs. STATE	March 19, 2010
DIVYANSHI D/O BIRENDRA SINGH MEHRA Vs. G.B. PANT UNIVERSITY OF AGRICULTURE AND TEHCNOLOGY AND ORS.	September 28, 2010
DIWAKAR PRASAD, Vs. STATE OF UTTARAKHAND	February 23, 2010
DIWAN SINGH Vs. STATE OF UTTARAKHAND	January 13, 2010
DIWAN SINGH Vs. STATE OF UTTARAKHAND	July 9, 2010
DIWANI RAM ALIAS PURAN CHANDRA Vs. STATE OF UTTARANCHAL	September 16, 2010
DOON INSTITUTE OF TECHNOLOGY AND ANR. Vs. DISTRICT MAGISTRATE AND ORS.	December 22, 2010
DOON SECURITY SERVICES Vs. UNION OF INDIA (UOI) AND ORS.	June 21, 2010
DOON VALLEY BREWERS LTD Vs. COMMISSIONER OF COMMERCIAL TAX, UTTARAKHAND, DEHRADUN	February 22, 2010
DR NIKHAT ARIFA KHAN Vs. MANAGEMENT COMMITTEE OF CAMPUS SCHOOL, PANT NAGAR	February 10, 2010
DR SHIV KUMAR S/O SRI PADAM SINGH, PUBLIC INFORMATION OFFICER, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. CENTRAL INFORMATION COMMISSIONER AND; RAMESH CHANDRA SAINI S/O PRABHU DAYAL	September 22, 2010
DR. (KM.) MANJU MITTAL Vs. STATE OF UTTARAKHAND AND ORS.	July 2, 2010
DR. (SMT.) GEETA KHOLIA Vs. STATE OF UTTARAKHAND AND ORS.	December 22, 2010
DR. ANIL KUMAR Vs. STATE OF UTTARAKHAND AND ORS.	December 1, 2010
DR. ANURAG GURTU Vs. STATE OF UTTARAKHAND	December 9, 2010
DR. BHOPAL SINGH S/O SHRI RAM SWAROOP SINGH, Vs. STATE OF UTTARANCHAL AND RAGHHBIR SINGH GAHLOT, SUGAR CANE INSPECTOR	April 13, 2010
DR. DEVESH LOSHALI S/O SHRI JAG MOHAN NATH LOSHALI Vs. DR. (SMT.) SEEMA LOSHALI W/O DR. DEVESH LOSHALI	October 5, 2010
DR. DHIRENDRA SINGH GARBYAL S/O LATE SRI TEJ SINGH GARBYAL, SERVING AS IN-CHARGE CHIEF MEDICAL OFFICER Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, DEPARTMENT OF MEDICAL AND HEALTH, GOVERNMENT OF UTTARAKHAND AND	December 29, 2010
DR. H.S. KUTOLA Vs. LOKAYUKTA AND ORS.	February 10, 2010
DR. HARI KANT Vs. STATE OF UTTARAKHAND AND ANR .	October 7, 2010
DR. NAVAL KISHORE PANDEY Vs. STATE OF UTTARAKHAND, PRINCIPAL SECRETARY, CHIKITSA SHIKSHA SWASTHYA, AYUSH SHIKSHA AND ORS.	October 6, 2010
DR. SHIV KUMAR TIWARI Vs. STATE OF UTTARAKHAND AND ORS.	August 25, 2010
DR. SUBODH KUMAR AGARWAL Vs. UNION OF INDIA (UOI) AND ORS.	May 6, 2010
DR. VIRENDRA CHARAN Vs. CHANCELLOR, UNIVERSITY OF ROORKEE AND ORS.	December 2, 2010
DR. Y.S. BHATNAGAR AND ORS. Vs. SHRI JITENDRA SINGH NEGI AND ORS.	May 21, 2010
DR. Y.S. BHATNAGAR AND ORS. Vs. SRI JITENDRA SINGH NEGI AND ORS.	June 17, 2010
DRON EDUCATIONAL SOCIETY (REGISTERED) Vs. STATE OF UTTARAKHAND AND ORS.	November 29, 2010
DUGGAL RESEARCH AND EDUCATION SOCIETY (DRESS SOCIETY) Vs. STATE OF UTTARAKHAND AND ORS.	December 29, 2010
DURGA RAM ARYA Vs. STATE OF U.P. AND ORS.	May 20, 2010
DURGESH NEGI Vs. KULDEEP NEGI	March 30, 2010
DWIJENDRA MALLIK Vs. STATE OF UTTARAKHAND	October 29, 2010
ELECTRICITY DISTRIBUTION DIVISION KASHIPUR Vs. STATE	June 2, 2010
EMPLOYEE STATE INSURANCE CORP Vs. UTTARAKHAND POWER CORP	August 20, 2010
EX LANCE NAIK KRISHAN KUMAR Vs. UNION OF INDIA	February 26, 2010
EX NO 4165551 HAVALDAR KESHAV DUTT BHATT Vs. UNION OF INDIA	October 21, 2010
Ex.Recruit TC No.56219, Lal Singh Vs. Union of India and others	July 29, 2010
F.C.I.Mazdoor Sangh through its General Seretary Mohd.Zuber S/o Azizuddin Vs. Union of India and four others	December 1, 2010
FAHEEMUDDIN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	September 30, 2010
Faijal Vs. State of Uttarakhand	September 8, 2010
FAJAR AHMAD Vs. STATE OF UTTARAKHAND	August 3, 2010
FIROZ KHAN GULAM HASSAN Vs. STATE OF UTTARAKHAND	June 3, 2010
FOOL CHANDRA CHAUHAN Vs. STATE OF UTTARANCHAL	July 6, 2010
FURKAN Vs. STATE OF UTTARAKHAND	June 10, 2010
FURKAN ALI Vs. HASHIM ALI	December 6, 2010
FURQUAN AHMAD Vs. STATE OF UTTARAKHAND	July 15, 2010
G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. SUR SUTI	December 2, 2010
G.E.M. MULTICOLOUR PRINT AND PACK INDIA LTD. Vs. STATE AND ORS.	December 22, 2010
GABBAR SINGH RAWAT S/O SRI SHANKAR SINGH RAWAT, Vs. STATE OF UTTARANCHAL AND SMT. NEEMA RAWAT W/O SRI VIPIN SINGH RAWAT D/O KUNDAN SINGH GOSAIN	April 1, 2010
GAGANPREET SINGH Vs. SURENDRA KUMAR	September 22, 2010
Gajendra Chand Vs. State of U.P.	August 16, 2010
Gajendra Kumar Sharma Vs. General Manager, Telecom, Bharat Sanchar Nigam Limited, Haldwani, District Nainital	November 8, 2010
GAJENDRA KUMAR SHARMA Vs. GENERAL MANAGER TELECOM	October 26, 2010
GAJENDRA MAKKAR Vs. VIPIN CHANDRA	October 21, 2010
GAJENDRA SINGH BISHT Vs. DHURENDRA PAL	March 17, 2010
GAJPAL BHATT Vs. STATE OF UTTARANCHAL	July 21, 2010
GAMBHIR SINGH AND ORS.. Vs. STATE AND ORS.	December 13, 2010
GANESH DUTT BHATT S/O LATE SHRI B.R. BHATT Vs. STATE OF UTTARAKHAND AND ANR.	August 25, 2010
GANESH JOSHI AND 18 ORS. Vs. STATE OF UTTARANCHAL AND 3 ORS.	July 28, 2010
GANESH SINGH RANA Vs. FOREST RANGE OFFICER	November 26, 2010
GANGA RAM Vs. STATE OF UTTARAKHAND	September 21, 2010
GANGA SARAN JAYANT Vs. JUDICIAL MAGISTRATE	September 18, 2010
GAON SABHA IBRAHIMPUR DEH Vs. MAHMOOD AND ORS.	December 24, 2010
GARHWAL JAL SANSTHAN Vs. PRESIDING OFFICER, LABOUR COURT	February 17, 2010
GARHWAL JEEP TAXI SAMITEE KOTDWAR Vs. STATE OF UTTARAKHAND	June 8, 2010
GARHWAL MANDAL VIKAS NIGAM LTD Vs. MATA GARG AND CO CHARTERED ACCOUNTANTS	June 8, 2010
GARHWAL TAXI OWNERS AND OPERATORS ASSOCIATION (REGISTERED) Vs. STATE OF UTTARAKHAND AND ORS.	August 27, 2010
GAURAV KHURANA SHRI SATISH KHURANA Vs. RADHIKA	July 13, 2010
GAURAV MISHRA Vs. STATE OF UTTARANCHAL	August 3, 2010
GAURI SHANKAR JOSHI Vs. HEM KUMAR PANDEY	July 1, 2010
GAURI SHANKAR S/O SHRI RAMPRAKASH Vs. STATE OF UTTARAKHAND AND ANR.	December 23, 2010
GEETANJALI RAWAT Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION	June 3, 2010
GHANSHYAM SINGH JAINER Vs. N RAVISHANKAR AND ORS	March 9, 2010
GIL MAURITIUS HOLDINGS LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX	December 20, 2010
GIRISH CHANDRA Vs. DISTRICT JUDGE AND ORS.	April 7, 2010
GIRISH CHANDRA SHARMA Vs. STATE OF UTTARANCHAL	August 3, 2010
GIRISH CHANDRA TIWARI Vs. STATE OF UTTARAKHAND	November 25, 2010
GIRISH RAWAT S/O J S RAWAT Vs. PRESIDING OFFICER, LABOUR COURT AND ANR	April 8, 2010
GIRJA SHANKAR PATHAK Vs. STATE OF UTTARAKHAND	June 24, 2010
GIRJA SHANKAR PATHAK S/O SRI RAM BHAROSELAL AND Vs. STATE OF UTTARAKHAND	May 24, 2010
Girwar & others Vs. State of U.P.	March 10, 2010
GODAMBARI DEVI Vs. DEVI PRASAD	September 16, 2010
GOKARAN SINGH Vs. UNION OF INDIA	April 2, 2010
GOKUL SINGH PANCHPAL Vs. STATE OF UTTARAKHAND AND ORS.	November 22, 2010
GOPAL CHAND RAWAL Vs. STATE OF UTTARANCHAL	July 9, 2010
GOPAL DASS Vs. STATE OF UP	November 8, 2010
GOPAL DATT JOSHI Vs. CJM BAGESHWAR	August 3, 2010
GOPAL KRISHNA Vs. STATE OF UTTARAKHAND	October 26, 2010
GOPAL RAM Vs. STATE OF UTTARAKHAND	June 18, 2010
GOPAL RAM Vs. STATE OF UTTARAKHAND	June 16, 2010
GOPAL SINGH Vs. STATE OF UTTARAKHAND	August 20, 2010
GOPAL SINGH MEHTA S/O LATE MAN SINGH MEHTA Vs. THE STATE OF UTTARAKHAND AND FIVE ORS.	June 25, 2010
GORDHAN SINGH Vs. STATE OF UTTARAKHAND	October 27, 2010
GOVERDHAN Vs. STATE OF UTTARANCHAL	July 1, 2010
GOVIND BALLABH Vs. DISTRICT JUDGE AND ORS.	April 7, 2010
Govind Ballabh Joshi Vs. State of Uttarachal and others	November 10, 2010
GOVIND CHANDRA BAHADUR CHHETRI Vs. STATE OF U P	August 3, 2010
GOVIND LAL Vs. STATE OF UTTARAKHAND	June 16, 2010
GOVIND SINGH Vs. STATE OF UTTARAKHAND & ANOTHER	October 5, 2010
GOVIND SINGH PANWAR Vs. STATE OF UP	September 20, 2010
GOVINDI DEVI Vs. UNION OF INDIA	July 6, 2010
GRADUATE SCHOOL OF BUSINESS ADMINISTRATION (GSBA) TRUST THROUGH ITS TRUSTEE, PERMANENT MEMBER OF EXECUTIVE COMMITTEE, MOHD. YUNUS S/O. SHRI MOHD. YUSUF Vs. SUB DIVISIONAL MAGISTRATE/JOINT MAGISTRATE AND DR. P.L. MAGGU S/O. LATE SHIR K.R. MAGGU	November 24, 2010
GRAM SABHA LACHHAM PUR Vs. STATE OF UTTARAKHAND	January 6, 2010
GULBAHAR Vs. STATE OF UTTARAKHAND	May 12, 2010
GULSANVAR Vs. STATE OF UTTARAKHAND	August 4, 2010
Gulzar, S/o Tufail Vs. State of Uttaranchal (Uttarakhand)	December 3, 2010
GUNJAN Vs. STATE OF UTTARAKHAND	June 1, 2010
GURBACHAN SINGH Vs. POWER GRID CORPORATION OF INDIA LTD	June 1, 2010
GURBACHAN SINGH Vs. STATE OF UTTARANCHAL	August 20, 2010
GURCHARAN SINGH Vs. STATE OF UTTARAKHAND	July 15, 2010
GURDEEP SINGH Vs. STATE OF U.P.	May 4, 2010
GURMEET KAUR Vs. STATE OF UTTARANCHAL	August 10, 2010
GURMEET KAUR AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	October 8, 2010
GURMIT SINGH Vs. COMMISSIONER KUMAON DIVISION NAINITAL	August 17, 2010
GURPREET SINGH Vs. CENTRAL BOARD OF SECRETARY EDUCATION AND ORS.	September 8, 2010
GURU PRASAD AWASTHI Vs. STATE AND ORS.	September 23, 2010
Gurumukh Singh (In Jail) Vs. State of Uttarakhand	September 28, 2010
GURUVEJ SINGH Vs. COLLECTOR DISTRICT MAGISTRATE	July 8, 2010
GYAN CHAND SRI MEER SINGH Vs. IIIRD F T C ADDITIONAL DISTRICT JUDGE	July 5, 2010
GYAN PRAKASH PANDEY AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.	December 13, 2010
H C 119 C P NARENDRA SINGH Vs. STATE OF UTTARAKHAND	October 27, 2010
H D KANDPAL S/O LATE SHRI TARA DUTT KANDPAL, SECRETARY/GENERAL MANAGER, UTTARKASHI DISTRICT COOPERATIVE BANK LTD , PRESENT WORKING AS SECRETARY/GENERAL MANAGER, DISTRICT COOPERATIVE BANK LTD PRESENT WORKING AS SECRETARY/GENERAL MANAGER ALMORA DISTRICT COO Vs. STATE OF UTTARAKHAND AND; KEDAR SINGH RAWAT S/O LATE SHRI BALAM SINGH RAWAT	June 16, 2010
H M MISHRA Vs. STATE OF UTTARANCHAL	July 16, 2010
H.N.Dixit Vs. State of Uttaranchal and others	September 3, 2010
HALDWANI LALKUAN DHARAMKANTA OWNERS WELFARE SOCIETY THROUGH ITS SECRETARY Vs. KSHETRIYA VAN PRABANDHAK, VAN VIKAS NIGAM, KUMAUN REGION AND TWO ORS.	October 5, 2010
HALLIBURTON OFFSHORE SERVICES INC. Vs. DEPUTY DIRECTOR OF INCOME TAX AND TWO ORS.	December 29, 2010
HAMID ALI NAMEY ALI CHAIRMAN NAGAR PANCHAYAT KELAKHERA Vs. STATE OF UTTARAKHAND	July 5, 2010
Han Singh Vs. Guman Singh (since deceased) Through L.Rs.	August 9, 2010
HANIT MANGAT Vs. SANT KAUR	June 28, 2010
HAR KISHAN DAYAL SINGH S/O GURUDEEP SINGH AND ORS. Vs. STATE OF UTTARAKHANDTHROUGH SECRETARY HOME	December 14, 2010
Harbansh Singh and others Vs. State of U.P.(Now State of Uttarakhand)	December 1, 2010
HARBHAJAN SINGH RAM SINGH Vs. STATE OF UTTARANCHAL	July 6, 2010
HARBIR SINGH Vs. STATE OF UTTARAKHAND AND ANR.	July 22, 2010
HARCHANDI AND ORS. Vs. STATE OF UTTAR PRADESH NOW STATE OF UTTARAKHAND	July 23, 2010
HARE RAM GUPTA Vs. STATE OF UTTARAKHAND	October 21, 2010
HARENDRA Vs. STATE OF UTTARAKHAND	June 9, 2010
HARENDRA LAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	August 5, 2010
HARENDRA SINGH Vs. STATE OF U P	July 8, 2010
HARI CHAND Vs. STATE OF U.P.	May 7, 2010
HARI KRISHAN THAPLIYAL S/O LATE SHRI CHAGAT DEV THAPLIYAL Vs. STATE OF UTTARAKHAND THROUGH DIRECTOR GENERAL VIGILANCE	June 18, 2010
HARI NARAYAN SWAMI AND TWELVE ORS. Vs. STATE OF UTTARAKHAND AND ANR.	July 27, 2010
HARI RAM BHATT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	December 10, 2010
HARI SINGH Vs. GUMAN SINGH	August 9, 2010
HARI SINGH AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	November 8, 2010
HARIDWAR ASBESTOS ADD CEMENT PRODUCTS PVT. LTD. AND ORS. AND SRI YUNUS Vs. UTTAR PRADESH FINANCIAL CORPORATION AND ORS.	July 5, 2010
HARIDWAR DEVELOPMENT AUTHORITY Vs. SUNIL KUMAR AND ANR.	October 8, 2010
HARIDWAR DEVELOPMENT AUTHORITY Vs. SMT. VEENA AGARWAL	October 8, 2010
HARISH CHANDRA JOSHI Vs. ADDL DISTRICT JUDGE	August 18, 2010
HARISH CHANDRA JUYAL Vs. UTTARANCHAL TRANSPORT CORPORATION	August 11, 2010
HARISH CHANDRA SINGH Vs. STATE OF UTTARAKHAND	October 22, 2010
HARISH CHANDRA SINGH BISHT Vs. STATE AND ORS.	December 16, 2010
HARISH CHANDRA SINGH CHILWAL Vs. STATE OF UTTARAKHAND AND ORS.	September 13, 2010
HARISH CHANDRA TIWARI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	September 14, 2010
HARISH KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	November 26, 2010
HARISH KUMAR PAL AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	February 17, 2010
HARISH KUMAR S/O SHRI SATBIR MOOLCHAND SEHRAWAT AND SATBIR MOOLCHAND SEHRAWAT S/O MOOL CHAND Vs. STATE OF UTTARAKHAND THROUGH HOME SECRETARY AND FALGUN PATEL S/O SHRI KANTIBHAI PATEL	June 30, 2010
HARISH MALHOTRA S/O LATE MANOHAR LAL MALHOTRA, PROPRIETOR HARIDWAR CABLE T.V.NETWORK, CONTROL ROOM Vs. DISTRICT MAGISTRATE AND	May 11, 2010
HARISH PAL Vs. STATE OF UTTARANCHAL	August 6, 2010
HARISH SINGH BACHI SINGH AND CO Vs. DIRECTOR	July 2, 2010
HARISH SINGH PAPOLA SON OF SRI KHARAK SINGH PAPOLA Vs. DIRECTOR TRAINING AND EMPLOYMENT DIRECTORATE AND TWO ORS.	December 9, 2010
Harjinder Singh Vs. State of Uttar Pradesh (Now State of Urtarakhand)	October 4, 2010
HARMINDER SINGH Vs. STATE OF UTTARAKHAND	July 23, 2010
HARPAL Vs. STATE OF UTTARANCHAL	July 9, 2010
HARSH KANSAL S/O SRI HARI OM KANSAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME,	August 4, 2010
HARSH WARDHAN KALA Vs. STATE OF UTTAR PRADESH AND ORS.	February 18, 2010
Harvinder Singh Vs. Bhagwant Singh and another	June 21, 2010
HARWINDER Vs. STATE OF UTTARAKHAND	June 28, 2010
HAVALDAR KESHAV DUTT BHATT S/O SRI MOTI RAM Vs. UNION OF INDIA (UOI) AND ORS.	October 21, 2010
HEM CHANDRA PARIHAR S/O RAM SINGH PARIHAR Vs. SMT. PUSHPA PARIHAR W/O SHRI HEM CHANDRA PARIHAR	April 7, 2010
Hema Agarwal W/o Late Sri Devendra Kumar Agarwal Vs. Ramesh Chandra Agarwal S/o Late Sri Ganga Ram Agarwal	September 7, 2010
HEMANT KUMAR Vs. STATE OF UTTARAKHAND	July 23, 2010
HEMLATA BHATNAGAR Vs. STATE OF UTTARAKHAND	October 27, 2010
HET RAM PURI Vs. STATE OF UTTAR PRADESH	August 6, 2010
HIGH COURT OF UTTARAKHAND Vs. STATE INFORMATION COMMISSIONER	March 12, 2010
HIMACHAL PRADESH GENERAL INDUSTRIES CORPORATION LTD. Vs. STATE OF UTTAR PRADESH	December 23, 2010
HIMALAYA STONE CRUSHER PVT LTD Vs. STATE OF UTTARAKHAND	June 7, 2010
HIMALAYA STONE CRUSHER PVT. LTD. THROUGH ITS DIRECTOR, BHUMESH KUMAR, WORKS/STONE CRUSHER, Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, URBAN DEVELOPMENT ANUBHAG-1, GOVERNMENT OF UTTARAKHAND AND FOUR ORS.	October 28, 2010
HIMALAYAN YUVA GRAMIN VIKAS SANSTHA Vs. STATE OF UTTARAKHAND	June 18, 2010
HIMALAYAN YUVA GRAMIN VIKAS SANSTHA Vs. STATE OF UTTARAKHAND	July 16, 2010
HIMANSHU DEWEDI Vs. STATE OF UTTARAKHAND	May 18, 2010
HIMANSHU GAVA Vs. STATE OF UTTARANCHAL	June 2, 2010
Himanshu S.Jha Vs. Chancellor, Kumaun University & others	September 6, 2010
HINDBIR SINGH ALIAS GUDDU Vs. STATE OF UTTAR PRADESH	December 16, 2010
HINDUSTAN NATIONAL GLASS AND INDUSTRIES LTD Vs. DY LABOUR COMMISSIONER	July 28, 2010
HIRA SINGH Vs. STATE	August 20, 2010
HIRA SINGH BHANDARI Vs. DISTRICT INSPECTOR OF SCHOOLS	July 7, 2010
HITESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND	June 24, 2010
HOCKEY UTTARAKHAND AND ANOTHER Vs. UNION OF INDIA AND ORS	July 27, 2010
HUKUM LAL Vs. STATE OF UTTARAKHAND	October 21, 2010
HYDRO ELECTRIC EMPLOYEES UNION Vs. STATE OF UTTARAKHAND	October 21, 2010
ILAM CHAND TYAGI Vs. MINISTRY OF DEFENCE	June 4, 2010
ILAM SINGH PANWAR AND 35 ORS. Vs. THE UNION OF INDIA (UOI) AND 4 ORS.	September 28, 2010
Iltifat Vs. State	March 12, 2010
Imran Vs. State of Uttarakhand	March 25, 2010
IMRAN DADA MOHD UMAR ALIAS BHURA Vs. STATE OF UTTARAKHAND	June 14, 2010
IMRAN KURBAN Vs. STATE OF UTTARANCHAL	August 11, 2010
IMRAN S/O NATHU AND ORS. Vs. STATE OF UTTARANCHAL/UTTARAKHAND AND	June 15, 2010
INDIAN OIL CORPORATION THROUGH SH. R.K. SINHA, SR. DIVISIONAL RETAIL SALES MANAGER Vs. SHRI HARISH CHANDRA S/O LATE SHRI SUKHRAM	May 3, 2010
INDRA BAHADUR SINGH Vs. BOARD OF REVENUE	September 16, 2010
INDRA SINGH Vs. STATE OF U.P.	December 16, 2010
INDRAVEER SINGH NEGI Vs. STATE OF UTTARAKHAND	June 25, 2010
Indreshwar Agrawal Vs. State of Uttaranchal & another	August 31, 2010
INSPECTOR UNI RAM ARYA S/O LATE DEV RAM ARYA S.H.O. Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY HOME AND	May 14, 2010
IQBAL Vs. STATE OF OF UP	July 19, 2010
Iqbalpur Sugar Workers Union, Iqbalpur Vs. State of Uttarakhand & Ors.	February 24, 2010
IRDIS MALIK Vs. SECRETARY NAINITAL LAKE REGION	August 9, 2010
IRFAN AHMAD ALIAS MOHAMMAD IRFAN Vs. ADDL DISTRICT JUDGE	June 14, 2010
IRFAN S/O KALLU HASAN AND TWO ORS. Vs. STATE OF UTTARAKHAND AND ORS.	December 15, 2010
ISAM SINGH Vs. STATE OF UTTARAKHAND	November 9, 2010
ISAM SINGH AND TWO ORS. Vs. STATE	May 19, 2010
ISHPAL SINGH Vs. STATE OF UTTARAKHAND	August 6, 2010
ISHWAR ALIAS GUDDU Vs. STATE OF UTTARAKHAND	July 15, 2010
ISHWARI DEVI RANA Vs. RAJGURU SRI SWAMI SWARUPANAND (SINCE DECEASED)	March 31, 2010
ISHWARI LAL Vs. STATE OF UTTARANCHAL	October 25, 2010
ISHWARI SINGH RAUTELA Vs. STATE OF UTTARAKHAND	April 17, 2010
ISLAM MIYAN Vs. STATE OF UTTARAKHAND	August 9, 2010
J D KUKREJA Vs. STATE OF UTTARAKHAND	June 10, 2010
J K PACKING INDUSTRIES Vs. STATE OF UTTARAKHAND	June 2, 2010
J.J. PRINTERS AND PACKAGING THROUGH ITS SOLE PROPRIETOR SRI ASHISH JAITLY Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA THROUGH ITS AUTHORIZED OFFICER/DEPUTY GENERAL MANAGER	September 29, 2010
J.K.Pant Vs. Union of India & Ors.	November 30, 2010
J.S. KUSHWAHA Vs. STATE OF UTTARAKAND	September 7, 2010
J.S.Goraya Vs. Chief Executive Officer, Uttarakhand Co-operative Sugar Mills Federation Ltd.and another	July 16, 2010
JAGAT RAM Vs. PRATAP RAM	May 3, 2010
JAGAT RAM Vs. STATE OF UTTARAKHAND	July 8, 2010
JAGAT RAM JOSHI Vs. STATE OF UTTARAKHAND	September 17, 2010
JAGAT SINGH Vs. STATE	June 14, 2010
JAGDISH Vs. STATE OF U.P.	August 31, 2010
JAGDISH CHANDRA Vs. VIDYESHWAR NATH	June 30, 2010
JAGDISH CHANDRA PANDEY ALIAS JUGAL PANDEY Vs. STATE OF UTTARAKHAND	July 6, 2010
Jagdish Narain Mehra Vs. Ranjay Pratap Singh	March 15, 2010
JAGDISH PRASAD Vs. STATE OF UTTARAKHAND	September 18, 2010
JAGDISH SINGH RAUTELA ALIAS JAGGI Vs. STATE	July 13, 2010
Jagir Singh alias Kashmir Singh Vs. State of Uttarakhand	April 22, 2010
JAGMOHAN KAKKARH Vs. STATE OF UTTARANCHAL	November 8, 2010
JAGMOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND	July 8, 2010
JAGTAR SINGH S/O HARI SINGH, Vs. STATE OF UTTARAKHAND, HOME, SECRETARY OF DEHRADUN AND	June 15, 2010
JAHIR HASAN AND ANR. Vs. THE STATE	September 29, 2010
JAI BHAGWAN Vs. BACHHI RAM DIMRI	July 28, 2010
Jai Pal Singh Vs. Commissioner Garhwal Mandal and others	April 6, 2010
JAI PRAKASH Vs. STATE OF UTTARAKHAND	August 25, 2010
JAI PRAKASH Vs. STATE	June 2, 2010
JAI PRAKASH RANA Vs. STATE OF UTTARAKHAND	June 28, 2010
JAI PRAKASH SINGH Vs. STATE OF UTTARAKHAND	August 26, 2010
Jai Ram Reddy Vs. State of U.P.(Now State of Uttarakhand)	September 6, 2010
JAI SHRI MUKARJEE Vs. STATE OF UTTARAKHAND	October 5, 2010
JAI SINGH S/O SRI PRATAP SINGH AND BAIJNATH (SINCE DECEASED) S/O SRI MOTI RAM Vs. STATE OF U.P.	September 30, 2010
JAIN RAM TAMTA Vs. STATE OF UTTARANCHAL AND ORS.	December 1, 2010
JAIPAL SINGH S/O DHABAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.	November 30, 2010
JAIPRAKASH INDUSTRIES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES, UTTARAKHAND, DEHRADUN	July 29, 2010
JAIWANT SINGH NEGI Vs. MAN MOHAN SINGH	June 2, 2010
JAMALUDDIN, SON OF SHRI NAJIRUDDIN AND ANR. Vs. ALLAHABAD BANK THROUGH ITS BRANCH MANAGER AND TWO ORS.	October 7, 2010
JAMSHED ALI S/O SRI KHAIR ULLAH Vs. DISTRICT JUDGE	September 9, 2010
JANARDHARN PLYBOARD INDUSTRIES LTD Vs. SHREE BALAJI PLYBOARD AND VENEER PRIVATE LTD	August 11, 2010
JANKI DEVI Vs. STATE	October 20, 2010
JASBIR SINGH Vs. STATE OF UTTARAKHAND	October 27, 2010
JASWANT KAUR Vs. STATE	August 2, 2010
Jaswant Singh Vs. State of U.P.(Now State of Uttarakhand)	September 27, 2010
JASWANT SINGH Vs. STATE OF UTTARAKHAND	September 10, 2010
Jaswant Singh (In Jail) Vs. State of Uttarakhand	August 28, 2010
JAVED S/O MOHD. IDRISH Vs. STATE OF UTTARAKHAND	September 22, 2010
JAWA DEVI Vs. STATE OF UTTARAKHAND	July 5, 2010
JEET SINGH RAWAT S/O SHRI HOSHIYAR SINGH RAWAT Vs. STATE OF UTTARAKHAND AND ORS.	November 22, 2010
JEEVAN CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND ANR.	September 7, 2010
JEEVAN SINGH Vs. STATE OF UTTAR PRADESH	July 23, 2010
JEEVAN SINGH S/O SHYAM SINGH Vs. STATE OF UTTARANCHAL	April 7, 2010
JEEWAN CHANDRA KHOLIA S/O SRI PEETAMBER DUTT KHOLIA Vs. KRISHI UTPADAN MANDI AND SAMITY NAVEEN MANDI, SECRETARY AND TWO ORS.	December 21, 2010
JEEWAN SINGH KHETWAL Vs. STATE OF UTTARAKHAND AND ANR.	October 7, 2010
JHANDOO RAM Vs. STATE AGRICULTURAL PRODUCE MARKETS BOARD	July 1, 2010
Jit Pal Singh Vs. Union of India and others	March 12, 2010
JITENDRA ATTA CHAKKI UDYOG AND ANR. Vs. ENVIRONMENT APPELLATE AUTHORITY AND ANR.	November 19, 2010
JITENDRA BAHADUR SINGH Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LTD	June 22, 2010
JITENDRA JOSHI Vs. STATE OF UTTARAKHAND	June 11, 2010
Jitendra Kumar & others Vs. State of Uttaranchal & another	September 22, 2010
JITENDRA SAHNI Vs. STATE OF UTTARANCHAL	August 11, 2010
JITENDRA SAIN Vs. KAMLA SHAH	July 6, 2010
JITENDRA SINGH SAGAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	October 6, 2010
JOGENDRA KOHLI Vs. STATE OF UTTARAKHAND	September 13, 2010
JUBAIR S/O ASLAM Vs. DISTRICT MAGISTRATE	November 12, 2010
JUBEDA Vs. ASHFAKH	July 12, 2010
JUBER ALAM Vs. STATE OF UTTARAKHAND	June 1, 2010
JULFIKAR @ BHUTTO S/O BASHIR Vs. STATE OF UTTARAKHAND	August 30, 2010
JULLUNDUR MOTOR AGENCY DELHI LIMITED Vs. ADDITIONAL SESSION JUDGE FTC	June 1, 2010
JUMDOMAL KANRUMAL OIL AND FLOUR MILLS Vs. FOOD INSPECTOR	December 14, 2010
JYOTSANA Vs. STATE OF UTTRARAKHAND	October 29, 2010
K C GUPTA Vs. STATE OF UTTARAKHAND	June 10, 2010
K K TRIPATHI Vs. C B I	August 13, 2010
K N SHARMA Vs. STATE OF UTTARANCHAL	June 8, 2010
K S KAFALIA Vs. STATE OF UTTARAKHAND	June 1, 2010
KAILASH Vs. STATE OF UTTARAKHAND	May 21, 2010
KAILASH CHANDRA ARYA Vs. STATE OF UTTARAKHAND AND ORS.	December 20, 2010
KAILASH CHANDRA PETSHALI S/O SRI HARI DUTT PETSHALI Vs. STATE OF UTTARANCHAL	April 6, 2010
KALAWATI Vs. SHANTI DEVI	June 11, 2010
KALI BAHADUR MALL Vs. STATE OF UTTARAKHAND	June 4, 2010
KALI RAM Vs. STATE	July 14, 2010
KALLOO SINGH Vs. STATE OF UTTAR PRADESH	June 17, 2010
KALLU Vs. STATE OF UTTARAKHAND AND ORS.	July 2, 2010
KALLU @ IQBAL AHMAD S/O ISLAM Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME,	April 6, 2010
KALLU HASAN AND TWO ORS. Vs. STATE OF UTTARAKHAND AND ORS.	September 29, 2010
Kalpana Chemicals Limited Vs. Oil & Natural Gas Corporation Ltd.& others	September 10, 2010
KALPANA CHEMICALS LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.	December 24, 2010
KALU RAM Vs. STATE OF UTTARAKHAND AND ORS.	August 20, 2010
KALYAN SINGH Vs. STATE OF UTTARAKHAND	August 12, 2010
KAMAL JOSHI THROUGH HIS FATHER SHRI RAMESH CHANDRA JOSHI Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND	June 24, 2010
KAMAL RAM ARYA Vs. DIRECTOR GENERAL OF POLICE	October 27, 2010
KAMAL SHARMA & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS	November 8, 2010
KAMESHWAR NATH PATHAK Vs. STATE OF U P	March 23, 2010
KAMLA DEVI Vs. AJIT KRISHNA CHAUBE	July 20, 2010
KAMLA RANI Vs. STATE	February 24, 2010
KAMLESH Vs. STATE OF UTTARAKHAND	August 19, 2010
KAMLESH KUMAR Vs. STATE OF UTTARAKHAND	February 19, 2010
KAMLESH KUMAR S/O KANHEYA LAL Vs. STATE OF UTTARAKHAND	July 2, 2010
Kanhaiya lal Bhatia and others Vs. Special Judicial Magistrate 1st Dehradun and another	September 14, 2010
KANHAIYA PRASAD Vs. RAJEEV GUPTA	July 19, 2010
Kanhaya & Ors. Vs. State of Uttar Pradesh (now State of Uttarakhand)	September 13, 2010
KANOUJ DUTTA S/O JAGDISH DUTTA; SITA RAM DASS ONKAR NATH RISHIKESH ASHRAM MANAGER KANOUJ DUTTA AND JOINT MANAGER Vs. BRIGADIER K S VERMA, BRIGADE COMMANDER UNION OF INDIA MINISTRY SECRETARY AND ORS	June 10, 2010
KAPIL DANG AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	November 26, 2010
KARE SINGH (EX BANDI RAKSHAK) Vs. STATE OF UTTARAKHAND AND ORS.	December 20, 2010
KARUNESH JOSHI S/O TARA DUTT JOSHI Vs. STATE OF UTTARAKHAND	May 11, 2010
KASHI VISHWANATH STEELS LIMITED Vs. UNION OF INDIA	August 18, 2010
KASHMIR SINGH AND ANR. AND SUKHWANT Vs. STATE OF UTTARAKHAND	August 13, 2010
Kashmiri lal Vs. District & Sessions Judge, Hardwar & others	September 21, 2010
KASTURI LAL S/O LAL CHAND Vs. COMMISSIONER GARHWAL MANDAL AND ANR.	November 22, 2010
KAURA DEVI W/O LATE GOVIND PRASAD KUKRETI Vs. STATE OF UTTARAKHAND	February 22, 2010
KAUSHAL Vs. STATE OF UTTARANCHAL	August 20, 2010
KAUSHALYA CHAUDHARY Vs. NARESH CHAND CHAUDHARY	February 17, 2010
KAUSHLENDRA SHARMA Vs. STATE OF UTTARAKHAND	July 26, 2010
KAUSTUBHA NAND PANT Vs. THE MEMBER SECRETARY, BASIC SHIKSHA PARISHAD AND ORS.	September 9, 2010
KAVINDRA ALIAS NINTU Vs. STATE OF UTTARAKHAND	October 20, 2010
Kayyum S/o Sherdil Vs. State of Uttarakhand & others	December 7, 2010
KEERAT SINGH Vs. STATE OF UTTARAKHAND	June 29, 2010
KEHAR SINGH Vs. STATE OF U P	June 30, 2010
KENDRIYA VIDYALAYA SANGATHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	October 26, 2010
KESHAR SINGH CHAUHAN Vs. STATE OF UTTARAKHAND AND ORS.	February 23, 2010
KESHI DEVELOPERS Vs. SECOND ADDITIONAL CIVIL JUDGE	April 20, 2010
KHAIRUNNISA Vs. STATE OF UTTARANCHAL	August 19, 2010
KHEEMA NAND KHULVE Vs. STATE OF UTTARAKHAND	October 29, 2010
KHEM RAM Vs. STATE OF UTTARAKHAND AND ORS.	October 7, 2010
Khimuli Devi and another Vs. State of Uttarakhand	August 27, 2010
KHOOB SINGH Vs. STATE OF UTTARANCHAL	March 12, 2010
KHUSBOO Vs. STATE OF UTTARAKHAND	July 1, 2010
KHUSHAL SINGH Vs. STATE OF UTTARAKHAND	August 4, 2010
KICHHA SUGAR COMPANY LTD Vs. GULSHAN KUMAR	June 2, 2010
KINNAR PARVEEN CHELA SAGAR BUAA Vs. STATE OF UTTARAKHAND	November 10, 2010
KIRAN BHATT D/O SHRI NAROTTAM BHATT THROUGH HER MOTHER SMT. GOMTI DEVI Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND	June 24, 2010
KIRAT PAL SINGH Vs. DIRECTOR OF INTERMEDIATE EDUCATION	June 7, 2010
KIRAT PAL SINGH Vs. STATE	June 11, 2010
KISAN SAHAKARI CHINI MILLS LTD Vs. BASANT KUMAR JOSHI	June 28, 2010
Kishan Kumar @ Krishna and others Vs. Santosh @ Arti and another	July 20, 2010
KISHAN SINGH BISHT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	November 22, 2010
KISHAN SINGH, Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	December 28, 2010
KISHNA NAND Vs. DISTRICT JUDGE AND ORS.	April 7, 2010
KISHOR Vs. STATE	February 26, 2010
KISHORI LAL AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.	September 28, 2010
KM KAUSHI Vs. STATE OF UTTARAKHAND	June 8, 2010
KM MUKTA Vs. BOARD OF SCHOOL EDUCATION	July 7, 2010
KM RUPA Vs. STATE OF UTTARAKHAND	August 6, 2010
KM SHALINEE Vs. BOARD OF SCHOOLS EDUCATION	July 7, 2010
KM SUSHMA PANDEY Vs. STATE OF UTTARAKHAND	September 7, 2010
KM. MAMTA RATHORE THROUGH HER FATHER HARISH SINGH RATHORE S/O LATE L.S. RATHORE Vs. SECRETARY, BOARD OF SCHOOL EDUCATION	June 24, 2010
KM. SARITA D/O CHANDRA BHAN Vs. VICE CHANCELLOR, HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY AND ORS.	December 24, 2010
KM. SHALINI DADAR D/O SRI GOPAL DADAR, Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION	May 5, 2010
KM. SUMAN SANWAL Vs. STATE OF UTTARAKHAND AND ORS.	September 13, 2010
KM. VIMI JOSHI Vs. CHAIRMAN, SCHOOL MANAGING COMMITTEE, GEN. B.C. JOSHI, ARMY PUBLIC SCHOOL	September 3, 2010
KOMAL GUPTA Vs. STATE OF UTTARAKHAND	September 17, 2010
KONARK GLOBAL SERVICE AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	December 15, 2010
KONICA RATHORE Vs. STATE OF UTTARAKHAND	August 5, 2010
KOSHAL Vs. STATE OF UTTARAKHAND	April 8, 2010
KRANTI KUMAR CHHETRI AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	September 16, 2010
KRIPAL SINGH Vs. DEPUTY LABOUR COMMISSIONER	June 30, 2010
KRIPAL SINGH Vs. STATE OF UTTARAKHAND	August 31, 2010
KRIPAL SINGH RAUTELA Vs. STATE OF UTTARAKHAND	May 11, 2010
KRISHAN LAL @ BALAM SINGH Vs. IIIRD ADDL. DISTRICT JUDGE	July 16, 2010
KRISHAN LAL ALIAS BALAM SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE	July 15, 2010
KRISHAN MUTI BHATT Vs. SHANTI DEVI	July 5, 2010
KRISHI UTPADAN MANDI SAMITI AND ANR. Vs. LAL CHAND	March 9, 2010
KRISHI UTPADAN MANDI SAMITI THROUGH ITS SECRETARY Vs. DISTRICT JUDGE AND ANR.	August 3, 2010
KRISHNA CHANDRA PANERU Vs. STATE OF UTTARAKHAND	July 5, 2010
Krishna Datta and another Vs. State of Uttarakhand and others	March 5, 2010
KRISHNA DEVI Vs. STATE OF UTTARANCHAL	August 2, 2010
KRISHNA DEVI CHAUHAN Vs. STATE OF UTTARAKHAND	July 20, 2010
Krishna Nand Joshi Vs. State of Uttarakhand through Secretary, Forest, Government of Uttarakhand, Dehradun	November 10, 2010
KRISHNA SINGH Vs. STATE OF UTTARAKHAND	September 20, 2010
KRISHNA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND	July 5, 2010
KSHETRA PATI PATNI S/O SRI N D PATNI, PRESENTLY SERVING AS UNDER SECRETARY, LAW DEPARTMENT AND MADAN MOHAN SEMWAL S/O LATE SRI GOPAL DUTT SEMWAL PRESENTLY SERVING AS UNDER SECRETARY, ENERGY DEPARTMENT Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY, SECRETARIAT ADMINISTRATION DEPARTMENT AND SRI GOKULANAND LOHANI S/O LATE SRI R D LOHANI PRESENTLY SERVING AS DEPUTY SECRETARY, CHIEF MINISTERS SECRETARIAT	December 22, 2010
Kshitij Aggarwal Vs. Poonal Aggarwal	December 7, 2010
KU. MANISHA BASHERA D/O LATE KHAGENDRA SINGH BASHERA THROUGH HER MOTHER SMT. HANSA BASHERA Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND	July 2, 2010
Kulbinder Singh alias Gindi Vs. State	March 22, 2010
KUMAON GARHWAL CHAMBER OF COMMERCE AND INDUSTRY CHAMBER HOUSE Vs. STATE OF UTTARAKHAND	December 16, 2010
KUMARI USHA SAXENA D/O LATE SRI GOPAL KUMAR SAXENA Vs. DIVISIONAL FOREST OFFICER	April 13, 2010
KUMAUN STONE CRUSHER ASSOCIATION Vs. STATE OF UTTARAKHAND	August 17, 2010
Kunal Tyagi and another Vs. State of Uttarakhand and another	October 8, 2010
KUNDAN SINGH Vs. STATE OF UTTARAKHAND AND THREE ORS.	December 24, 2010
KUNDAN SINGH AND ORS. Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND) AND ANR.	April 17, 2010
KUNDAN SINGH BATHYAL Vs. STATE OF UTTARAKHAND	August 9, 2010
KUNDAN SINGH BISHT Vs. STATE OF UTTARANCHAL	June 11, 2010
Kundan Singh Bisht Vs. Dungar Singh and others	May 31, 2010
KUNGSONG NEMDAL SHRI GULU GALSTON Vs. STATE OF U P	July 5, 2010
KUNWAR SINGH DANU Vs. STATE OF UTTARAKHAND	March 18, 2010
KURDI S/O LATE SHRI FAGGAN Vs. STATE OF UTTARANCHAL/UTTARAKHAND,	June 30, 2010
KURMANCHAL FRUIT SUPPLIERS Vs. KRISHI UTPADAN MANDI SAMITI HALDWANI AND ORS.	December 15, 2010
KURMANCHAL FRUIT SUPPLIERS Vs. KRISHI UTPADAN MANDI SAMITI	September 24, 2010
KUSHAL PAL Vs. STATE OF UTTARAKHAND AND ANR.	September 14, 2010
KUSUM Vs. STATE OF UTTARANCHAL	June 28, 2010
L H SUGAR FACTORY LTD Vs. STATE OF UTTARAKHAND	February 26, 2010
Lachham Singh Vs. State of Uttaranchal	March 8, 2010
LAJWANTI SHARMA Vs. PRADEEP KUMAR JAIN	May 3, 2010
LAKE DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY Vs. MAHESH CHANDRA JOSHI	February 10, 2010
LAKHMI CHAND ALIAS LAKSHMI CHAND Vs. DISTRICT MAGISTRATE	November 8, 2010
LAL BAHUDUR SHASTRI TECHNICAL EDUCATION INSTITUTE Vs. REGIONAL DIRECTOR N C T E	July 8, 2010
LAL SINGH BANKEY Vs. STATE OF U P NOW STATE OF UTTARAKHAND	August 11, 2010
LALA RAM SHARMA Vs. STATE OF U P	October 4, 2010
LALIT KUMAR Vs. ANURAG	June 2, 2010
LALIT KUMAR Vs. UNION OF INDIA (UOI) AND ANR.	December 14, 2010
LALIT MOHAN ARYA Vs. STATE OF UTTARAKHAND	October 20, 2010
LALIT MOHAN GOYAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	December 15, 2010
LALIT MOHAN JOSHI Vs. STATE OF UTTARAKHAND	July 5, 2010
LALIT MOHAN JOSHI THROUGH HIS FATHER SHRI HIRA BALLABH JOSHI Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND	June 24, 2010
LALIT PURI Vs. STATE OF UTTARANCHAL	May 21, 2010
LALITA PRASAD LAKHERA Vs. SATYA PRASAD VYAS	August 28, 2010
LALLAN S/O SRI BRICHHA AND 104 ORS. Vs. STATE OF UTTARAKHAND AND ORS.	November 22, 2010
LALTA PRASAD RAM NARAYAN Vs. STATE OF UTTARAKHAND AND THREE ORS.	November 23, 2010
LAMBODA EASTERN TELECOMMUNICATION Vs. ACME TELE POWER PVT LTD	March 22, 2010
LATA JOSHI D/O GAURI DUTT JOSHI Vs. UTTARAKHAND BOARD OF SCHOOL EDUCATION THROUGH ITS SECRETARY	July 2, 2010
LAV THAPA Vs. STATE OF UTTARAKHAND	October 5, 2010
LAXMAN BHARTIYA VIDYALAYA TRUST AND MANAGEMENT SOCIETY AND ANR. Vs. THE STATE OF UTTARAKHAND AND ORS.	September 8, 2010
LAXMAN SINGH Vs. STATE OF U.P.	July 27, 2010
LAXMAN SINGH BISHT S/O SHRI MADAN SINGH BISHT Vs. NAVDEEP NAGALIA S/O SHRI HARI RAM NAGALIA	August 18, 2010
LAXMAN SINGH BOHRA AND ANR. Vs. H.N.B. GARHWAL UNIVERSITY AND ANR.	December 23, 2010
LAXMI DATT DHONDIYAL S/O LATE SHRI TARA DATT DHONDIYAL, MANAGING DIRECTOR, SRIVALIK REAL ESTATE PROMOTORS PVT. LTD. AND Vs. STATE OF UTTARANCHAL,	May 20, 2010
LAXMI PRASAD GAIROLA Vs. STATE OF UTTARAKHAND	October 24, 2010
LAXMI SUGAR MILLS CO LTD Vs. ASSISTANT LABOUR COMMISSIONER HARIDWAR DISTRICT HARIDWAR	July 7, 2010
LAXMI SUGAR MILLS CO. LTD Vs. STATE OF UTTARAKHAND	February 26, 2010
LOK NIRMAN VIBHAG DAINIK/KARYAPRABHARIT UNION AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	December 22, 2010
LOKENDRA Vs. STATE OF UP	September 20, 2010
LOKESH KUMAR CHARAN SINGH Vs. STATE OF UTTARAKHAND	August 25, 2010
LOVE KUMAR SHARMA Vs. ADDITIONAL FAMILY JUDGE ROORKEE	August 9, 2010
LT. GEN. (RETD.) DR. M.C. BHANDARI Vs. STATE OF UTTARAKHAND	April 15, 2010
M C BHANDARI Vs. STATE OF UTTARAKHAND AND ORS	April 15, 2010
M C JOSHI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS	July 26, 2010
M J BEG Vs. STATE OF UTTARAKHAND	August 9, 2010
M-I OVERSEAS LIMITED. Vs. DEPUTY DIRECTOR OF INCOME TAX AND ANR.	December 29, 2010
M.K. JINDAL, S/O JAGDISH PRASHAD Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY AND EXECUTIVE ENGINEER, MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY	November 24, 2010
MAA PURNAGIRI COLLEGE OF EDUCATION Vs. UNION OF INDIA	August 11, 2010
MADAN CHANDRA BHANDARI Vs. STATE OF UTTARAKHAND AND ORS.	February 25, 2010
MADAN LAL ARORA Vs. STATE OF UTTARANCHAL	July 12, 2010
MADAN MOHAN GUPTA Vs. STATE OF UTTARANCHAL	June 15, 2010
MADAN SINGH Vs. STATE OF UTTARAKHAND	June 14, 2010
MADAN SINGH BISHT S/O LATE SHRI MOHAN SINGH BISHT Vs. DISTRICT MAGISTRATE	May 10, 2010
MADAN SINGH RAWAT Vs. ASHOK KUMAR GUPTA	June 28, 2010
MADHAVA NAND S/O LATE SRI SHIDHANAND NAUTIYAL Vs. STATE OF UTTARAKHAND AND ORS.	September 23, 2010
MADHU BHATHLA Vs. STATE	July 7, 2010
MADHWANAND Vs. STATE	June 3, 2010
Mahanand (since deceased) Vs. State of U.P.(Now State of Uttarakhand)	August 28, 2010
MAHENDRA DUTT SHARMA Vs. STATE OF UTTARAKHAND AND ORS.	December 13, 2010
MAHENDRA KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	December 8, 2010
Mahendra Kumar Agarwal Vs. State of Uttarakhand and others	September 13, 2010
MAHENDRA KUMAR SHARMA Vs. DISTRICT JUDGE UDHAM SINGH NAGAR	June 14, 2010
MAHENDRA LAL JAINI Vs. ADDITIONAL DISTRICT JUDGE	February 23, 2010
MAHENDRA LAL KANAUJIYA S/O LATE MUNNA LAL, SENIOR ASSISTANT, DEPTT. OF CHEMISTRY Vs. CHANCELLOR,	October 19, 2010
MAHENDRA MINI BUS OWNERS/OPERATORS WELFARE SOCIETY Vs. STATE OF UTTARAKHAND AND ORS.	November 12, 2010
MAHENDRA PAL SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS HARIDWAR	July 6, 2010
MAHENDRA SINGH Vs. UTTARAKHAND FOREST DEVELOPMENT CORP	October 22, 2010
MAHESH CHANDRA Vs. STATE OF UTTARAKHAND	July 13, 2010
MAHESH CHANDRA BHATT Vs. UNION OF INDIA	July 2, 2010
Mahesh Chandra Joshi Vs. IIIrd A.D.J., Nainital and others	December 24, 2010
MAHESH CHANDRA S/O SRI REVADHAR JOSHI Vs. STATE OF UTTARAKHAND	August 9, 2010
MAHESH JOSHI AND ANR. Vs. STATE OF UTTARANCHAL AND ANR.	April 17, 2010
MAHESH PATHAK, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY OF HOME AFFAIRS AND SMT. VIMLA DEVI PATHAK, D/O SHRI AMBA DATT SATI	April 1, 2010
MAHIMANT SINGH Vs. STATE OF UTTARAKHAND	June 8, 2010
MAHIPAL SINGH TOMAR S/O OM PRAKASH Vs. STATE OF UTTARAKHAND	August 19, 2010
MAJ. (RETD.) J.S. SANDHU S/O LATE SHRI SURAT SINGH SANDHU Vs. STATE OF UTTARANCHAL	April 12, 2010
MAKHAN SINGH Vs. TEHSILDAR JASPUR AND ANR.	November 22, 2010
MALADEVI ALIAS MALAWATI Vs. DISTRICT MAGISTRATE HARIDWAR	August 13, 2010
MAMCHAND Vs. STATE OF UTTARANCHAL	August 3, 2010
MAMCHAND, Vs. THE STATE	April 12, 2010
MAMTA RANA Vs. STATE OF UTTARAKHAND	August 16, 2010
MAN SINGH Vs. STATE OF UTTARKHAND	December 29, 2010
MAN SINGH Vs. GURBACHAN SINGH	March 19, 2010
Man Singh Bohra Vs. State	March 30, 2010
MANAGEMENT COMMITTEE OF WAQF Vs. STATE OF UTTARAKHAND	June 30, 2010
MANAGEMENT COMMITTEE OF WAQF NO. 130 AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	April 15, 2010
MANAGING DIRECTOR Vs. SHYAM SINGH	June 11, 2010
MANAGING DIRECTOR GARHWAL MANDAL VIKAS NIGAM LTD Vs. KAMAL NAYAN NAUTIYAL	March 15, 2010
MANGA TYAGI Vs. STATE OF UTTARAKHAND	August 27, 2010
MANGAL SHUKLA Vs. STATE OF UTTARAKHAND	October 21, 2010
MANGAL SINGH Vs. UTTARAKHAND INFORMATION COMMISSION, DEHRADUN	May 3, 2010
MANGAL SINGH BHANDARI Vs. STATE OF UTTARANCHAL	August 11, 2010
MANGAT Vs. STATE OF UTTARAKHAND	August 2, 2010
MANGOO LAL VERMA Vs. STATE OF UTTARANCHAL	June 28, 2010
MANI RAM RAMHARAK Vs. STATE OF UTTARANCHAL	August 20, 2010
MANISH KUMAR SHARMA Vs. STATE OF UTTARAKHAND	July 6, 2010
MANISH VERMA Vs. STATE OF UTTARAKHAND	July 27, 2010
MANISHA BASHERA LATE KHAGENDRA SINGH BASHERA Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND	July 2, 2010
MANISHA VERMA AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	January 15, 2010
MANJEET ARORA KATARIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	April 9, 2010
MANJEET GUPTA W/O DEEPAK GUPTA, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY MINISTRY OF HOME AND IQBAL SINGH BHULLAR S/O LAL SINGH BHULLAR	April 15, 2010
MANJEET SINGH Vs. STATE OF UTTARAKHAND	May 6, 2010
MANJU CHAURASIA Vs. RAJIV KHANNA	August 20, 2010
MANJU KAUR Vs. STATE OF UTTARAKHAND	June 3, 2010
MANMOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND	June 24, 2010
MANMOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND	July 15, 2010
MANMOHAN TIWARI Vs. UNDER SECRETARY	September 17, 2010
MANNAWAR ALI Vs. STATE OF UTTARAKHAND	July 7, 2010
Manohar Chandra Upadhayay S/o Sri Madhu Sudan Upadhayay Vs. State of Uttarakhand and others	April 1, 2010
MANOHAR LAL SHARMA Vs. STATE OF UTTARAKHAND	May 19, 2010
MANOHARI RAM TAMTA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME	May 19, 2010
MANOJ Vs. STATE OF UTTARANCHAL	August 2, 2010
MANOJ BISHT Vs. STATE OF UTTARAKHAND	May 31, 2010
MANOJ JAIN Vs. STATE OF UTTARAKHAND AND ANR.	September 13, 2010
MANOJ KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	December 8, 2010
Manoj Kumar and Others Vs. Usha Sharma	May 31, 2010
MANOJ KUMAR GHILDIYAL Vs. STATE OF UTTARANCHAL	September 7, 2010
MANOJ NARAYAN AGGARWAL Vs. STATE OF UTTARANCHAL	October 8, 2010
MANU MAHARANI HOTELS LTD Vs. THKUR DAN SINGH BIST TRUST	May 5, 2010
MANWAR SINGH & ORS Vs. STATE OF UTTARAKHAND	August 20, 2010
MASOOM ALI S/O SRI HASMAT Vs. STATE OF UTTARAKHAND AND TWO ORS.	December 8, 2010
MAST RAM UNIYAL S/O SHRI NARAYAN DUTT UNIYAL Vs. STATE OF UTTARAKHAND THROUGH S.S.P,	December 14, 2010
MASTAN SINGH SRI KESAR SINGH Vs. BHARAT JI MAHARAJ	June 2, 2010
MASTER SPARSH S/O SRI GAUTAM CHADHA AND KUMARI SANA D/O SRI GAUTAM CHADHA THEIR MOTHER AND NATURAL GUARDIAN MRS. RICHA Vs. SRI GAUTAM CHADHA S/O SRI CHAMAN LAL CHADHA	April 6, 2010
MATHURA DATT Vs. DISTRICT JUDGE AND ORS.	April 7, 2010
MATHURI LAL @ T.T. GAUTAM Vs. STATE OF UTTARAKHAND	October 8, 2010
MATLOOB HUSSAIN Vs. STATE OF UTTARAKHAND AND ORS.	September 8, 2010
MAYA DEVI (SMT.) W/O SRI JAGDISH PRASAD YADAV Vs. STATE OF UTTARAKHAND AND ORS.	August 27, 2010
MAYA DIXIT Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY DEPARTMENT OF INDUSTRIAL DEVELOPMENT	March 27, 2010
MAYA INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	July 9, 2010
MAYA RAM S/O KARAN SINGH Vs. STATE OF UTTARAKHAND	September 23, 2010
MAYANK LOHANI THROUGH HIS FATHER SHRI KISHAN CHANDRA LOHANI Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND	June 24, 2010
MEENA BASERA Vs. STATE OF UTTARAKHAND	July 5, 2010
MEENU BHATIA Vs. STATE OF UTTARANCHAL	August 10, 2010
MEGHSHYAM RAWAT Vs. STATE OF UTTARANCHAL	August 13, 2010
Member and Smt.Kusum Lata Sharma, Member M/s.Mega Motors Vs. Harish Singh Bisht & Ors.	August 18, 2010
Member Zonal Manager & Ors. Vs. Harish Chandra Joshi	August 4, 2010
MINISTRY OF ENVIRONMENT & FOREST Vs. MAHARANI DURGA KUMARI	August 16, 2010
MINTA DEVI CHAUHAN W/O DR. DIGAMBAR SINGH CHAUHAN Vs. SUMAN (SMT. SUMAN RAWAT) W/O SRI BRIJMOHAN SINGH RAWAT AND SRI SUBHASH KUMAR JOSHI, RETURNING OFFICER, PRAMUKH AND UP PRAMUKH NIRWACHAN	September 30, 2010
MISS ARTI SRIVASTAVA Vs. STATE OF UTTARAKHAND AND ORS.	August 9, 2010
MITHLESH GODIYAL Vs. STATE OF UTTARAKHAND	June 8, 2010
Mizan Singh Vs. Munni Goel	July 21, 2010
MOBEEN AHMAD Vs. STATE OF UTTARAKHAND	March 10, 2010
MOBIN AHMAD BABU Vs. STATE OF UTTARAKHAND	June 3, 2010
MODERN SCHOOL SOCIETY AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	September 13, 2010
MOHAMMAD AFZAL Vs. STATE OF UP	October 25, 2010
MOHAMMAD SHAKEEL Vs. STATE OF UTTARANCHAL	July 6, 2010
MOHAMMAD UMAR Vs. STATE OF UTTRANCHAL	September 17, 2010
MOHAMMAD USMAN Vs. RAJESH SAILI	October 29, 2010
MOHAN CHANDRA DWIVEDI Vs. STATE OF UTTARAKHAND	July 7, 2010
MOHAN CHANDRA PALARIYA Vs. STATE OF UTTARAKHAND	June 1, 2010
MOHAN LAL BAHUGUNA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	November 19, 2010
MOHAN LAL TAMTA Vs. STATE OF UTTARANCHAL AND ORS.	December 7, 2010
MOHAN NATH GOSWAMI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	April 8, 2010
MOHAN RAM S/O DALEEP RAM Vs. THE COLLECTOR NAINITAL,	October 8, 2010
MOHAN SINGH Vs. STATE OF UTTARAKHAND	October 21, 2010
MOHAN SINGH ALIAS MONI S/O LATE PAL SINGH Vs. STATE OF UTTARAKHAND	August 19, 2010
MOHAN SINGH BISHT Vs. UNION OF INDIA	June 3, 2010
MOHAN SINGH BORA Vs. UNION OF INDIA	December 24, 2010
MOHAN SINGH DOSAD Vs. STATE OF UTTARANCHAL	April 6, 2010
MOHAR SINGH Vs. STATE	July 14, 2010
MOHD AHSAN Vs. STATE OF UTTARAKHAND	August 4, 2010
MOHD AHSAN Vs. STATE OF UTTARAKHAND	February 16, 2010
MOHD ASIF Vs. STATE OF UTTARAKHAND	June 1, 2010
MOHD HASSIN S/O HASHIK @ HATAM Vs. SMT. ARIFA SULTANA DAUGHTER OF LATE SHRI SHARIF W/O MOHD HASEEN	April 17, 2010
MOHD IKRAM Vs. STATE OF UTTARAKHAND	June 3, 2010
MOHD JAMIL Vs. STATE OF UTTARANCHAL	June 7, 2010
MOHD MUSTAFA Vs. STATE OF UTTARAKHAND	July 8, 2010
MOHD MUSTAFA Vs. STATE OF UTTARAKHAND AND OTHERS	July 26, 2010
MOHD SALEEM ANSARI Vs. STATE OF UTTARANCHAL	August 10, 2010
MOHD SALIM Vs. JOGENDRA SINGH	October 21, 2010
MOHD USMAN RAO Vs. STATE OF UTTARANCHAL	June 3, 2010
MOHD YAQUB Vs. STATE OF UTTARANCHAL	June 11, 2010
MOHD. AFZAL Vs. STATE OF U.P. AND ORS.	July 2, 2010
MOHD. IRSHAD Vs. STATE OF UTTARAKHAND	May 6, 2010
MOHD. KARIM AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	July 21, 2010
MOHD. KHALID AND 3 ORS. Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.	November 22, 2010
MOHD. USMAAN S/O SHRI AHSAN Vs. STATE OF UTTARAKHAND	December 30, 2010
MOHD. ZAHIR AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	November 8, 2010
MOHSEEN AHMED S/O NASEEM AHMED Vs. STATE AND ORS.	December 8, 2010
Molhar Vs. State of U.P.(now State of Uttarakhand)	November 29, 2010
Monica Kaur Sabharwal Vs. State of Uttarakhand	March 25, 2010
MONIKA ARYA Vs. STATE OF UTTARAKHAND	May 21, 2010
MONIKA GUPTA Vs. PUNEET GUPTA	July 8, 2010
MONU ALIAS CHANDRA PRAKASH Vs. STATE OF UTTARAKHAND	June 10, 2010
MOTI LAL Vs. STATE OF UTTARAKHAND	August 9, 2010
MR. MANJEET SINGH S/O RASHPAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.	July 22, 2010
MRADUL AGARWAL Vs. STATE OF UTTARAKHAND	June 8, 2010
Mukesh Chandra Raturi and others Vs. State and others	October 26, 2010
MUKESH DHYANI Vs. STATE	April 20, 2010
MUKESH KUMAR, S/O SRI GURDAYAL SHARMA Vs. STATE OF UTTARAKHAND AND ORS.	August 12, 2010
MUKESH PANT S/O SRI SATISH CHANDRA PANT Vs. STATE OF UTTARAKHAND AND ORS.	March 9, 2010
MUKESH VERMA Vs. STATE OF UTTARAKHAND	July 2, 2010
MUKESH VERMA S/O SRI KABUL SINGH Vs. STATE OF UTTARAKHAND AND ORS.	June 9, 2010
MUKHTAR AHMED Vs. STATE OF UTTARAKHAND	August 3, 2010
MULTAN Vs. STATE OF UTTARAKHAND	November 10, 2010
Mumtaz Ahmad Vs. Mohd.Usman and others	December 27, 2010
MUMTAZ ALI Vs. STATE OF UTTARAKHAND	September 16, 2010
MUNABBAR HUSSAIN Vs. STATE OF UTTARAKHAND	June 10, 2010
MUNNA Vs. STATE OF UTTARANCHAL	September 20, 2010
Munnu Vs. State of Uttaranchal	April 5, 2010
MUNSHA SINGH Vs. STATE OF UP	June 16, 2010
MURARI LAL AGARWAL AND VINOD KUMAR WALIA Vs. STATE OF UTTARAKHAND AND ANR.	July 22, 2010
MUSLIM S/O OF ALLAH RAKHA AND Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	September 10, 2010
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. CHIEF INFORMATION COMMISSIONER	January 11, 2010
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. LABOUR COURT, DEHRADUN	April 30, 2010
Mussoorie Dehradun Development Authority, through its Secretary, 12, Pritam Road, Dehradun Vs. Rameshwar S/O Shri Ganga Ram, 157, LIG, M.D.D.A.Colony, Dehradun	July 21, 2010
MUSTKEEM ALIAS AARIF Vs. STATE OF UTTARAKHAND	November 9, 2010
N C GAIROLA Vs. STATE OF UTTARANCHAL	July 15, 2010
N.D. JAYAL AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	December 9, 2010
N.S. RAUTELA AND ORS. Vs. STATE AND ORS.	November 23, 2010
NABAB ALI Vs. STATE OF UTTARAKHAND	October 29, 2010
NACHHATAR SINGH Vs. STATE OF UTTARANCHAL	July 23, 2010
NAGAR MAL SHARMA JISUKHLAL SHARMA Vs. STATE OF UTTARAKHAND	June 7, 2010
NAGAR PALIKA HARDWAR Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 7, 2010
NAGAR PALIKA PARISHAD Vs. DISTRICT AND SESSIONS JUDGE	July 30, 2010
NAINITAL ALMORA KSHETRIYA GRAMIN BANK Vs. GANESH SINGH KABADWAL	June 24, 2010
NAJAKAT ALI S/O CHOTE KURESHI R/O VILL JHAGARPURI, P S GADARPUR,DISTT U S NAGAR Vs. STATE OF UTTARAKHAND	August 18, 2010
NAKLI SINGH Vs. STATE OF UTTARAKHAND	October 25, 2010
Nakli Singh Vs. State of Uttaranchal	September 1, 2010
NAMENDRA VEER Vs. STATE OF U.P. AND ORS.	October 7, 2010
NAND KISHOR S/O KHAYALI RAM Vs. STATE OF UTTARAKHAND	April 5, 2010
Nand Kishor S/o Late Shri Jagdish Prasad Rastogi Vs. 3rd Addl.District Judge, Dehradun and others	July 30, 2010
NAND KISHORE DABRAL Vs. UNION OF INDIA	June 4, 2010
NAND KUMAR MITTAL Vs. STATE OF UTTARAKHAND	July 15, 2010
NAND LAL BHATT Vs. STATE OF UTTARAKHAND AND ORS.	October 5, 2010
NANDAN SINGH KHATRI Vs. STATE OF UTTARAKHAND	January 8, 2010
NANDAN SINGH RAWAT Vs. UNION OF INDIA (UOI) AND ORS.	February 8, 2010
NANDAN SINGH RAWAT SON OF SRI DEWAN SINGH RAWAT PRESENTLY POSTED AS ASSISTANT TEACHER PRIMARY SCHOOL AND ORS. Vs. STATE OF UTTARANCHAL THROUGH ITS SECRETARY, EDUCATION,	July 26, 2010
NANDI BISHT Vs. STATE OF U P	August 11, 2010
NANHE LAL CHUNNI LAL Vs. STATE OF UTTARAKHAND	July 7, 2010
NANNU ALIAS RAKESH Vs. STATE OF UTTARAKHAND	June 10, 2010
NAR SINGH NARAYAN DUBE Vs. STATE OF UTTARAKHAND	September 16, 2010
NARAIN SINGH ALIAS NARY Vs. STATE OF UP	June 11, 2010
NARAYAN DUTT Vs. STATE	July 2, 2010
NARAYAN PRASAD @ SHRI NARAYAN LAL Vs. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT-III, DEHRADUN	August 20, 2010
NARAYAN SINGH Vs. STATE OF UTTARAKHAND	June 4, 2010
NARAYAN SINGH Vs. STATE OF UTTARANCHAL	June 7, 2010
NARAYAN SWAMI HOSPITAL AND DENTAL COLLEGE THROUGH ITS MANAGING DIRECTOR SRI. MANISH VERMA, NARAYAN, Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, DEPARTMENT OF HEALTH (D.E. SECTION) MINISTRY OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA AND ORS.	July 26, 2010
NARENDRA BAHADUR SINGH S/O SRI ABHAY RAJ SINGH Vs. STATE OF UTTARAKHAND AND ORS.	December 13, 2010
NARENDRA KUMAR Vs. CBI	June 10, 2010
NARENDRA KUMAR AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	December 28, 2010
NARENDRA KUMAR JOSHI Vs. STATE OF UTTARAKHAND AND ORS.	August 27, 2010
NARENDRA KUMAR VERMA Vs. STATE OF UTTARAKHAND	August 28, 2010
NARENDRA PAL SINGH S/O SRI TARA CHANDRA GANGWAR AND SMT. HAR KUMARI Vs. THE STATE OF UTTARAKHAND THROUGH CHIEF SECRETARY (REVENUE), GOVT. OF UTTARAKHAND,	June 25, 2010
NARENDRA PRASAD SRIVASTAVA Vs. THE COMMITTEE OF MANAGEMENT, JAYCEES PUBLIC SCHOOL THROUGH ITS MANAGER AND ANR.	August 5, 2010
NARENDRA SAINI AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.	September 7, 2010
NARENDRA SINGH Vs. STATE OF UTTARAKHAND	July 5, 2010
NARENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND	October 4, 2010
NARENDRA SINGH S/O SRI UDAI SINGH Vs. SMT. HEMA CHOUDARY W/O SRI NARENDRER SINGH,	March 9, 2010
NARENDRA SINGH VERMA Vs. STATE OF UTTARAKHAND	July 8, 2010
NARENDRA THAKUR Vs. STATE OF UTTARANCHAL	June 4, 2010
NARESH Vs. STATE OF UTTARAKHAND	July 15, 2010
NARESH Vs. STATE	August 2, 2010
NARESH BHASIN Vs. STATE OF UTTARAKHAND	June 1, 2010
NARESH CHANDRA JOKHMOLA AND 50 ORS. AND H.C.P. KUSHAL SINGH Vs. STATE OF UTTARAKHAND	February 19, 2010
NARESH CHAUDHARY Vs. SMT. KAUSHALYA CHAUDHARY	February 17, 2010
NARESH KUMAR Vs. STATE OF UTTARAKHAND	June 8, 2010
NARESH KUMAR Vs. STATE OF UTTARAKHAND	July 12, 2010
NARESH KUMAR AGRAWAL Vs. STATE OF UTTARANCHAL	August 19, 2010
NARESH S/O CHARAN SINGH AND SHYAM SINGH S/O GENDA Vs. STATE OF UTTARANCHAL	August 27, 2010
NARPAL SINGH S/O SHER SINGH Vs. STATE OF UTTARAKHAND	August 18, 2010
NARSEEN FATIMA KAZMI Vs. STATE	September 23, 2010
NASAR AHMAD KHAN S/O LATE SRI ABDUL MAJID KHAN Vs. STATE OF UTTARANCHAL THROUGH SECRETARY, PEY JAL AND ORS.	December 16, 2010
NATHU RAM BHAGAT Vs. STATE OF UTTARANCHAL	March 30, 2010
NATHU SINGH Vs. STATE OF UP	October 27, 2010
Nathu Singh, son of Suleman Vs. State of U.P.(Now State of Uttarakhand)	October 27, 2010
National Insurance Co.Ltd. Vs. Anita and others	May 18, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. MOHAN CHANDRA AND ANR.	May 13, 2010
NATIONAL SMALL INDUSRTIES Vs. LABOUR COURT	June 9, 2010
NAUSHAD Vs. STATE OF UTTARAKHAND	August 18, 2010
NAVAB NOOR MOHAMMAD Vs. ADDITIONAL FAMILY JUDGE	July 14, 2010
NAVEEN AGARWAL AND TWO ORS. Vs. STATE OF UTTARAKHAND AND TWO ORS.	May 10, 2010
NAVEEN CHANDRA Vs. STATE OF UTTARANCHAL	August 5, 2010
NAVEEN CHANDRA ARYA S/O YAGYA DUTT ARYA Vs. STATE OF UTTARAKHAND	September 7, 2010
NAVEEN CHANDRA RAY Vs. STATE OF UTTARAKHAND AND ORS.	June 15, 2010
NAVEEN DHYANI Vs. STATE OF UTTARAKHAND AND ORS.	December 14, 2010
NAVEEN SINGH BISHT Vs. ORIENTAL INSURANCE COMPANY LTD. AND ANR.	June 24, 2010
NAVNEET IODIZED SALT WORKS Vs. STATE OF UTTARANCHAL	June 10, 2010
NAZAKAT HUSSAIN Vs. PRABHU DAYAL	December 30, 2010
NEELAM Vs. STATE OF UTTARAKHAND	July 1, 2010
NEERAJ Vs. STATE OF UTTARAKHAND	September 16, 2010
NEERAJ BANSAL Vs. STATE OF UTTARANCHAL	August 3, 2010
NEERAJ KUMAR TYAGI S/O LATE JAI PRAKASH TYAGI Vs. ALLIED GLASSES THROUGH ITS PARTNER GAURAV BANSAL	April 15, 2010
NEERAJ PARIHAR Vs. STATE OF UTTARAKHAND AND ORS.	February 16, 2010
NEERAJ TIWARI Vs. STATE OF UTTARAKHAND	June 15, 2010
NEK CHANDRA @ NEKI Vs. STATE OF UTTARANCHAL AND ANR.	September 29, 2010
NESTLE INDIA LIMITED Vs. STATE OF UTTARAKHAND	March 23, 2010
NEW INDIA ASSURANCE COMPANY LTD. Vs. PREM SINGH BISHT	May 3, 2010
NIKHIL CHAUDHARY Vs. STATE	July 7, 2010
NIRAJ KUMAR TRIPATHI Vs. STATE OF UTTARAKHAND AND TWO ORS.	July 26, 2010
NIRANJAN SINGH Vs. TEHSILDAR SITARGANJ U S NAGAR	September 21, 2010
NIRMAL HALDHAR Vs. STATE	November 10, 2010
NISCHAYA SAH (NIKKI) S/O LATE SRI HIRA LAL SAH Vs. STATE OF UTTARAKHAND	July 2, 2010
NISHAN SINGH S/O SHRI PALA SINGH Vs. STATE OF UTTARAKHAND AND ORS.	December 7, 2010
NISHIKANT RAI Vs. SPECIAL J M	October 21, 2010
Nishith Kamal Vs. State of Uttarakhand through Its Secretary Home, Dehradun	March 22, 2010
NITAI S/O SUSHEEL Vs. STATE OF UTTARAKHAND	September 1, 2010
NITIN GUPTA Vs. STATE OF UTTARAKHAND	October 26, 2010
NITU BHARTI Vs. STATE OF UTTARAKHAND	August 19, 2010
NIYAJ AHMAD S/O FARJAN ALI Vs. STATE OF UTTARAKHAND	August 19, 2010
NO 1397039P EX LANCE NAIK COOK S SEKAR Vs. UNION OF INDIA	October 25, 2010
NOOR AHMAD Vs. STATE	December 20, 2010
NOOR HASAN ALIAS MANGTA Vs. STATE OF UTTARAKHAND	August 9, 2010
NOOR JAHAN Vs. STATE OF UTTARAKHAND AND ORS.	August 4, 2010
O.N.G.C. LTD. Vs. REMI METALS GUJRAT LTD.	July 27, 2010
Om Kumar Malik Vs. State of Uttarakhand and another	July 22, 2010
OM PRAKASH Vs. STATE OF UTTARAKHAND	May 4, 2010
OM PRAKASH Vs. STATE OF UTTARAKHAND	November 11, 2010
OM PRAKASH Vs. STATE OF UP	November 9, 2010
OM PRAKASH Vs. GARHWALI SABHA DHARAMSHALA	June 25, 2010
Om Prakash (In Jail) Vs. State of U.P.(now State of Uttarakhand)	November 9, 2010
OM PRAKASH BHARGAVA Vs. STATE OF UTTARANCHAL	August 19, 2010
OM PRAKASH GUPTA, S/O SRI MANGAT RAM GUPTA. Vs. UNION OF INDIA (UOI) THROUGH SECRETARY,	March 30, 2010
OM PRAKASH S/O LATE SRI MURARI LAL AND FIVE ORS. Vs. JUDICIAL MAGISTRATE AND ANR.	December 8, 2010
OM PRAKASH SAINI S/O SHRI MUKUND RAM SAINI Vs. STATE OF UTTARANCHAL	April 12, 2010
OM PRAKASH SHARMA Vs. STATE	July 1, 2010
OM PRAKASH SINGH Vs. STATE OF UTTARAKHAND	July 2, 2010
OM SINGH SON OF SRI HEMRAJ SINGH Vs. DELIMITATION COMMITTEE DISTRICT HARIDWAR	June 14, 2010
OMKAR S/O SRI ASHOK KUMAR AND Vs. MOHD. IKRAM S/O MOHD. YUSUF	June 17, 2010
ORIENTAL INSURANCE CO LTD Vs. DIWAN SINGH	July 12, 2010
P AND G TRADING COMPANY Vs. DIRECTORATE OF HORTICULTURE AND FOOD PROCESSING	July 6, 2010
P.N. DHOOT AND ANR. Vs. STATE AND ORS.	July 27, 2010
P.R.Kathuria Vs. State of Uttaranchal & another	September 23, 2010
P.S. RAWAT DEPUTY REGIONAL OFFICER AND Vs. STATE OF UTTARANCHAL THROUGH SECRETARY HOME,	April 17, 2010
PACKAGING INDIA PVT. LTD. Vs. THE JOINT SECRETARY, GOVT. OF INDIA MINISTRY OF COMMERCE AND INDUSTRY (DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION) AND ORS.	December 14, 2010
PACT CONSTRUCTIONS P LTD Vs. INDIA GLYCOLS LTD	February 15, 2010
PADAM Vs. STATE OF UTTARAKHAND	June 3, 2010
PADMA BAHADUR S/O SHRI SITA RAM (IN JAIL) Vs. STATE OF UTTARAKHAND	June 30, 2010
PADMENDRA SINGH @ GUDDU Vs. STATE OF UTTARAKHAND	April 28, 2010
PALASH KANTI BHAKTA AND TWO ORS. Vs. STATE OF UTTARAKHAND AND ORS.	August 20, 2010
PAN SINGH Vs. BOARD OF REVENUE	October 25, 2010
PANKAJ BAKSHI Vs. STATE AND ORS.	July 27, 2010
PANKAJ JAIN S/O SRI RAJKUMAR JAIN Vs. STATE OF UTTARAKHAND AND ORS.	August 27, 2010
PANKAJ JOSHI THROUGH HIS FATHER SHRI RAMESH CHANDRA JOSHI Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND	June 24, 2010
PANKAJ KUMAR Vs. UTTARAKHAND TECHNICAL UNIVERSITY	August 2, 2010
PANKAJ KUMAR NAINIWAL Vs. CHANCELLOR, GOVIND BALLABH PANT AGRICULTURAL TECHNOLOGY UNIVERSITY, PANTNAGAR	February 16, 2010
PANKAJ KUMAR S/O SHRI AMARNATH Vs. JUDGE FAMILY COURT AND SMT. MANJU SHARMA W/O PANKAJ KUMAR D/O SNEHILAL SHARMA	September 3, 2010
PANWAR STONE CRUSHER Vs. STATE OF UTTARAKHAND AND ORS.	December 24, 2010
Pappal (In Jail) Vs. State of Uttarakhand	September 10, 2010
PARAMJEET Vs. STATE OF UTTARAKHAND	June 1, 2010
PARAMJEET KAUR Vs. STATE OF UTTARAKHAND	August 31, 2010
PARAMJEET SINGH Vs. STATE OF UTTARAKHAND	May 14, 2010
PARMANAND @ PREM BALLABH Vs. STATE OF UTTARAKHAND	May 10, 2010
PARVATI JOSHI Vs. STATE OF UTTARANCHAL	March 8, 2010
PARVAZE Vs. STATE OF UP	July 2, 2010
PARVENDRA S/O JASWANT SINGH Vs. STATE OF UTTARAKHAND	September 1, 2010
PARVEZ ALAM Vs. STATE OF UTTARAKHAND AND TWO ORS.	December 23, 2010
PARVINDER Vs. STATE OF UTTARAKHAND	September 21, 2010
PARVITYA SAHKARI BHAISAJ VIKAS EVAM VIKRAY SANGH LTD. Vs. STATE OF UTTARAKHAND AND ORS.	August 27, 2010
PARWATI DEVI Vs. UNION OF INDIA	June 3, 2010
PARWATI DEVI Vs. STATE OF UTTARAKHAND	June 16, 2010
PATHFINDER PUBLISHING PVT. LTD. AND ORS. Vs. THE STATE AND ANR.	October 8, 2010
PATU AND TEERATH PAL Vs. THE STATE	February 25, 2010
PAWAN Vs. STATE OF UTTARAKHAND	February 24, 2010
PAWAN KUMAR Vs. STATE OF UTTARAKHAND	September 21, 2010
PAWAN KUMAR Vs. STATE OF UTTAR PRADESH	June 11, 2010
Pawan Lal Vs. State of U.P.	May 6, 2010
PAWAN TYAGI @ SUNIL (SINCE DECEASED) S/O PRAKASH CHAND Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	October 15, 2010
PEOPLE UNION?S OF CIVIL LIBERTY, UTTARAKHAND CHAPTER Vs. HIGH COURT OF UTTARAKHAND	December 20, 2010
PEPSICO INDIA HOLDINGS PVT LIMITED Vs. STATE OF UTTRAKHAND	June 2, 2010
Phool Chandra Chauhan Vs. State of Uttaranchal and another	July 6, 2010
PHOOL SINGH S/O SHRI BALA Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	April 19, 2010
PINTU Vs. STATE OF UTTARAKHAND	July 7, 2010
PITAMBER DUT THAPALIYAL Vs. STATE OF UTTARAKHAND	December 3, 2010
PIYUSH AGARWAL Vs. STATE OF UTTARAKHAND AND ANR.	September 28, 2010
PIYUSH KUMAR SINGH Vs. STATE OF UTTARAKHAND AND ORS.	July 23, 2010
POLAR INDUSTRIES LTD. THROUGH ITS PRESIDENT FINANCE AND CORPORATE AFFAIRS Vs. STATE OF UTTARAKHAND AND THREE ORS.	July 28, 2010
POOJA H P GAS SERVICE Vs. STATE OF UTTARAKHAND	June 17, 2010
POOJA MEHRA D/O HAVALDAR CHAND SINGH Vs. UNION OF INDIA (UOI) AND ORS.	October 7, 2010
Pooja Sharma & another Vs. State of Uttaranchal and another	September 9, 2010
Poonam Verma Vs. Cantonment Board, Dehradun and others	May 13, 2010
POORAN BAHADUR Vs. STATE OF UTTARAKHAND	October 21, 2010
POORAN LAL Vs. STATE	May 10, 2010
POORAN SINGH ADHIKARI S/O SHRI CHATUR SINGH Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	July 22, 2010
POORAN SINGH MEHTA Vs. UP PUBLIC SERVICES TRIBUNAL	June 15, 2010
POPENDRA DATT PAINULY, S/O SRI PURSHOTTAM DATT PAINULY Vs. SMT. SUNITA, D/O SRI SHYAM LAL RATUDI AND	December 23, 2010
PRABHAKAR SHARMA Vs. STATE OF UTTARANCHAL	July 16, 2010
PRABHAT KUMAR AGRAWAL Vs. MANAGING DIRECTOR AND OTHERS	June 28, 2010
PRADEEP CHANDRA GAUR GANESH PRASHAD Vs. STATE OF UTTARAKHAND	July 7, 2010
PRADEEP GUPTA AND ANR. Vs. STATE OF UTTARANCHAL	July 21, 2010
PRADEEP JOSHI Vs. CHAIRMAN	June 15, 2010
Pradeep Khandelwal Vs. State of Uttarakhand	September 28, 2010
PRADEEP KUMAR Vs. STATE OF UTTARANCHAL	June 29, 2010
PRADEEP MOHAN SAXENA Vs. STATE OF UTTARAKHAND	July 8, 2010
PRADEEP SINGH Vs. MOKSHA	November 9, 2010
Pradeshiya Industrial Investment Corporation of U.P.Ltd."PICUP Bhawan", Gomti Nagar, Lucknow Vs. Official Liquidator.Uttar Pradesh & Uttarakhand & others	November 26, 2010
PRAHALAD SINGH Vs. PRINCIPAL JUDGE FAMILY COURT	August 13, 2010
Prakash & Ors. Vs. State	February 10, 2010
PRAKASH BHATT AND ANR Vs. STATE OF UTTARAKHAND AND ORS	March 8, 2010
PRAKASH BIRBAL Vs. STATE OF UTTARAKHAND	March 8, 2010
PRAKASH CHANDRA BHATT Vs. KAILASH CHANDRA KARNATAK	March 31, 2010
Prakash Chandra Joshi S/o Sri Kulanand Joshi and another Vs. State of Uttarakhand and others	September 6, 2010
Prakash Chandra Melkani Vs. State of U.P.	April 29, 2010
PRAKASH JOSHI S/O. SRI M.C. JOSHI Vs. STATE OF UTTARAKHAND AND ANR.	November 19, 2010
PRAKASH LAL ADLAKHA Vs. STATE	July 14, 2010
Prakash S/o Birbal & Ors. Vs. State of Uttarakhand	March 8, 2010
PRAKASH SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	September 8, 2010
Pramod Khanna Vs. State of Uttarakhand and others	July 27, 2010
PRAMOD KUMAR Vs. STATE OF UTTARAKHAND	September 14, 2010
PRAMOD KUMAR Vs. STATE OF UTTARAKHAND AND ORS.	May 7, 2010
PRAMOD KUMAR Vs. KISHAN LAL	September 28, 2010
PRAMOD KUMAR S/O KHUSIRAM Vs. STATE OF UTTARAKHAND	July 27, 2010
Pramod Singh Negi Vs. Ambika Negi	December 9, 2010
PRAMOD TYAGI Vs. STATE OF UP	October 25, 2010
PRASHANT JAIN Vs. ANAND PRAKASH JAIN	September 28, 2010
PRASHANT JAISWAL Vs. STATE OF UTTARAKHAND	October 5, 2010
PRASHANT JAISWAL Vs. STATE OF UTTARAKHAND	February 9, 2010
PRASHANT KUMAR Vs. STATE OF UTTARAKHAND	October 20, 2010
PRASHANT KUSHE AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.	September 14, 2010
PRASHANT TIWARI Vs. STATE OF UTTARAKHAND	July 27, 2010
PRASHANT UNIYAL Vs. STATE OF UTTARAKHAND	July 14, 2010
PRATAP SINGH Vs. STATE OF UTTARAKHAND AND ORS.	February 25, 2010
PRATAP SINGH ALIAS PIKKI Vs. STATE	November 9, 2010
PRATAP SINGH BHAURIYAL Vs. STATE OF UTTARAKHAND	June 18, 2010
PRATAP SINGH BISHT Vs. STATE OF UTTARAKHAND	September 21, 2010
PRATAP SINGH RAWAT Vs. STATE OF UTTARAKHAND	July 1, 2010
PRATIMA GUPTA Vs. STATE OF UTTARANCHAL	August 19, 2010
PRATYUSH SINGH BISHT THROUGH ITS FATHER AND NATURAL GUARDIAN SRI HAYAT SINGH BISHT Vs. DIRECTOR, BOARD OF SCHOOL EDUCATION UTTARAKHAND AND TWO ORS.	June 25, 2010
PRAVEEN BHATT Vs. STATE OF UTTARANCHAL	July 7, 2010
PRAVEEN KASHYAP ALIAS PRAVEEN KUMAR Vs. BRANCH MANAGER STATE BANK OF INDIA	August 11, 2010
Praveen Kumar and another Vs. State of Uttaranchal and another	September 8, 2010
PRAVEEN KUMAR S/O RAVI SHANKAR Vs. MUSSORRIE DEHRADUN DEVELOPMENT AUTHORITY AND TWO ORS.	November 26, 2010
PRAVEEN KUMAR SON OF RATI RAM Vs. RATI RAM SON OF FAKKER; STATE OF U P	February 25, 2010
Praveen kumari Vs. State of Uttarakhand and others	September 13, 2010
PRECISION ENERGY SERVICES LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX AND ANR.	December 29, 2010
PREETAM SINGH Vs. STATE OF UTTARAKHAND	August 2, 2010
PREM BALLABH SATI Vs. STATE OF UTTARANCHAL	June 14, 2010
PREM BATTA Vs. STATE OF UTTARAKHAND	June 11, 2010
PREM CHAND SEN Vs. STATE OF UTTARAKHAND	July 2, 2010
PREM DATT BHATT S/O SHRI MOLU DATT BHATT Vs. STATE OF UTTARANCHAL (UTTARAKHAND) AND ORS.	December 13, 2010
PREM PRAKASH Vs. CHIEF CONSERVATOR OF FOREST	October 29, 2010
PREM SINGH Vs. STATE OF UTTARANCHAL	July 1, 2010
PREM SINGH RAWAT Vs. STATE	September 21, 2010
PREM SINGH RITHAL AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.	December 13, 2010
PREM SINGH SAMMAL Vs. STATE OF UTTARAKHAND	June 2, 2010
PREMA MEEZA Vs. MANAGING DIRECTOR	June 2, 2010
PRESENTATION COLLEGE OF TEACHER EDUCATION Vs. STATE OF UTTARAKHAND AND ORS.	November 29, 2010
PRESENTATION COLLEGE OF TEACHER EDUCATION, TULSI NAGAR VILLAGE DUMUWADHUNGA Vs. STATE OF UTTARAKHAND AND OTHERS	November 29, 2010
PRESHIKA CHAURASIYA AND PRIYANKA CHAURASIYA BOTH D/O SRI JAI PRAKASH CHAUARASIYA AND SHIVAM CHAURASIYA Vs. STATE OF UTTARAKHAND AND THREE ORS.	December 6, 2010
PRIME INDUSTRIES A PARTNERSHIP FIRM AND ANR. Vs. STATE AND ORS.	November 29, 2010
PRITAM S/O KABAJ SINGH Vs. STATE OF U.P.	April 17, 2010
PRITHAVI SINGH Vs. UNION OF INDIA	August 12, 2010
PRIYANKA JINDAL Vs. STATE OF UTTARAKHAND	July 8, 2010
PROF. AJAY SINGH RAWAT Vs. UNION OF INDIA (UOI) AND ORS.	February 11, 2010
PT. PURNANAND TIWARI LAW COLLEGE Vs. UNION OF INDIA (UOI) AND THREE ORS.	December 10, 2010
Pulkit Jain Vs. State of Uttarakhand & others	September 23, 2010
PUNIT SINGH GAUTAM Vs. STATE OF UTTARAKHAND AND ORS.	July 23, 2010
PUNIT SINGH GAUTAM Vs. STATE OF UTTARAKHAND	July 1, 2010
Punni Vs. State and others	July 12, 2010
PURAN CHANDRA Vs. STATE OF UTTARAKHAND	October 21, 2010
PURAN CHANDRA PANDEY Vs. STATE OF UTTARAKHAND	July 5, 2010
PURAN LAL @ PURAN S/O LATE SHRI SHYAMLAL Vs. STATE OF UTTARANCHAL (UTTARAKHAND) THROUGH THE DISTRICT MAGISTRATE,	November 23, 2010
Puran Nath and another Vs. State of Uttarakhand & another	September 9, 2010
PURAN SINGH RAUTHAN Vs. STATE OF UTTARAKHAND AND ORS.	December 8, 2010
PURAN SINGH RAUTHAN Vs. STATE OF UTTARAKHAND	October 27, 2010
PURAN SINGH RAWAT S/O LATE SRI SATYA SINGH RAWAT Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, REVENUE DEPARTMENT AND ORS.	August 4, 2010
PUSHKAR CHAND Vs. STATE OF UTTARAKHAND	October 20, 2010
PUSHKAR DUTT Vs. DISTRICT JUDGE AND ORS.	April 7, 2010
PUSHKAR GORRANI Vs. STATE	February 22, 2010
PUSHKAR SINGH GULAB SINGH RAWAT Vs. STATE OF UTTARAKHAND	June 3, 2010
PUSHKAR SINGH RAWAT Vs. STATE OF UTTARAKHAND	March 25, 2010
PUSHKAR SINGH S/O KISHAN SINGH Vs. STATE OF U.P.	July 26, 2010
PUSHPA Vs. STATE OF UTTARAKHAND	July 5, 2010
PUSHPA BUDIYAL Vs. STATE OF UTTARAKHAND	June 21, 2010
PUSHPA DEVI Vs. STATE OF UTTARAKHAND	June 18, 2010
PUSHPA KIMOTHI Vs. STATE OF UTTARAKHAND	August 3, 2010
PUSI Vs. STATE OF U.P.	April 5, 2010
PYAR SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	December 22, 2010
Qualicare Pharmaceuticals Ltd. Vs. State of Uttanchal	November 30, 2010
QUARBAN ALI Vs. TELETRONIX LTD	June 23, 2010
R.V.S. KHOKHER Vs. NAINITAL ALMORA AND ORS.	July 22, 2010
RAB JEET KAUR KOHLI D/O HARBHAJAN SINGH KOHLI, Vs. STATE OF UTTARANCHAL AND	April 17, 2010
RACHNA PHULERA Vs. STATE OF UTTARAKHAND	June 21, 2010
RACHNA PHULERA Vs. STATE OF UTTARAKHAND	October 26, 2010
RADHEY SHYAM Vs. STATE OF UP	June 8, 2010
RADHEY SHYAM @ PAPPU Vs. STATE OF UTTARAKHAND	July 26, 2010
RADHEY SHYAM AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	November 19, 2010
RADHIKA Vs. STATE OF UTTARAKHAND	July 19, 2010
RAFEEQ Vs. STATE OF UTTARAKHAND	October 5, 2010
RAFIQ ALI MOHAMMAD Vs. STATE OF UTTAR PRADESH	August 16, 2010
RAGHUBIR SINGH BIST S/O SHRI K.S. BIST Vs. STATE OF UTTARAKHAND AND ORS.	August 31, 2010
Raghunath Singh Rana Vs. Chamoli District Cooperative Bank Ltd.and others	December 1, 2010
RAGHUVIR SINGH AND ORS. Vs. STATE AND ORS.	December 28, 2010
RAGINI BHATT AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	December 13, 2010
Rahmat Ali Vs. State of Uttaranchal & another	September 29, 2010
Rahul Samrat Tandon Vs. Neeru Tandon	July 20, 2010
RAHUL SAMRAT TANDON Vs. NEERU TANDON	May 31, 2010
RAILWAY HANDLING COOPERATIVE LABOUR CONTRACTOR SOCIETY LTD Vs. UNION OF INDIA	August 3, 2010
RAIS KHAN Vs. STATE OF UTTARANCHAL	June 17, 2010
RAJ BAHADUR SAINI Vs. STATE OF UTTARAKHAND	August 6, 2010
RAJ BIHARI LAL ALIAS ARJUN BHATNAGAR Vs. STATE OF UTTARANCHAL	June 24, 2010
RAJ KUMAR Vs. STATE OF UTTARAKHAND	February 9, 2010
RAJ KUMAR ALIAS BILLU Vs. STATE OF UTTARAKHAND	July 6, 2010
RAJ KUMAR S/O SHRI SANICHAR SINGH AND ORS. Vs. STATE OF UTTARANCHAL/UTTARAKHAND,	June 21, 2010
Raja Singh Vs. State of Uttaranchal and others	April 22, 2010
RAJAN JOSHI AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	January 15, 2010
RAJAN KAUSHAL Vs. HEMANT KUMAR AND ANR.	June 4, 2010
RAJAN MALIK Vs. STATE OF UTTARAKHAND	June 9, 2010
RAJBALA Vs. ADDITIONAL EDUCATION DIRECTOR GARHWAL MANDAL	June 16, 2010
RAJBALA Vs. DIRECTOR VIDYALAYI SHIKSHA	July 8, 2010
RAJBIR Vs. STATE OF UTTARAKHAND	May 10, 2010
RAJBIR Vs. STATE OF UTTARAKHAND	May 11, 2010
RAJEEV ARORA Vs. STATE OF UTTARAKHAND	August 12, 2010
RAJEEV BERRY Vs. ADDL DISTRICT JUDG	June 25, 2010
RAJEEV BERRY Vs. ADDL. DISTRICT JUDGE	May 26, 2010
RAJEEV GUPTA Vs. UNION OF INDIA (UOI) AND ORS.	February 10, 2010
RAJEEV GUPTA, S/O LATE SRI BHARAT BHUSHAN GUPTA Vs. ELECTION COMMISSION OF INDIA THROUGH CHIEF ELECTION COMMISSIONER NIRVACHAN SADAN	November 20, 2010
Rajeev Khanna and others Vs. State of Uttaranchal and others	August 11, 2010
RAJEEV MAJILA Vs. STATE OF UTTARAKHAND	July 6, 2010
RAJEEV NAIN BADONI Vs. ARVIND MOHAN BADONI	September 23, 2010
RAJEEV RANJAN Vs. STATE OF UTTARAKHAND AND ORS.	August 27, 2010
RAJEEV SINGH KAINTHURA @ RAJU KAINTHURA S/O SRI J.S. KAINTHURA Vs. STATE OF UTTARAKHAND AND ANR.	June 16, 2010
RAJEEV WALIA @ RAJU WALIA Vs. STATE OF UTTARAKHAND	September 10, 2010
RAJENDER SINGH @ VICKY S/O SHRI AJIT SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME GOVERNMENT OF UTTARAKHAND,	August 6, 2010
RAJENDRA KUMAR S/O LATE PHOOL SINGH Vs. STATE OF UTTARAKHAND AND ANR.	September 1, 2010
RAJENDRA KUMAR SETHI Vs. STATE OF UTTARANCHAL	June 16, 2010
RAJENDRA PRASAD Vs. NEW INDIA CHEMICAL AND PHARMACEUTICAL AND ORS.	June 29, 2010
Rajendra Prasad Vs. State of Uttaranchal	May 7, 2010
RAJENDRA PRASAD PUROHIT Vs. STATE OF U P	March 25, 2010
RAJENDRA PRASAD THAPLIYAL Vs. UNION OF INDIA	October 4, 2010
RAJENDRA RAJPUT Vs. ANAND SINGH ASWAL	September 29, 2010
RAJENDRA SINGH @ RAJU S/O SHRI JAGAT SINGH AND ORS. Vs. STATE OF UTTARAKHAND THROUGH HOME SECRETARY AND	May 12, 2010
RAJENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND	May 4, 2010
RAJENDRA SINGH CHAUHAN S/O SRI HEERA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY, DAIRY DEVELOPMENT DEPARTMENT, GOVERNMENT OF UTTARAKHAND,	December 15, 2010
RAJENDRA SINGH MAURAY Vs. DISTRICT MAGISTRATE AND ORS.	August 27, 2010
RAJENDRA SINGH RAUTELA Vs. STATE OF UTTARAKHAND	June 17, 2010
RAJENDRA SINGH S/O SHRI HUKUM SINGH AND ANR Vs. STATE OF UTTARAKHAND, THROUGH PRINCIPAL SECRETARY OF HOME AND ANR	June 16, 2010
RAJENDRA SINGH S/O SURJAN SINGH AND POORAN SINGH S/O LAL SINGH Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)	September 10, 2010
RAJESH @ SAPNA Vs. STATE OF UTTARAKHAND	October 7, 2010
Rajesh Devi Vs. Ankit Khokhar	July 22, 2010
RAJESH JADLI Vs. STATE OF UTTARAKHAND	March 30, 2010
Rajesh Singh and another Vs. State of Uttarakhand and another	August 19, 2010
RAJESH UPADHYAY S/O LATE SHRI CHEETANAND UPADHYAY MANAGER, PROGRAMMING DATABASE Vs. SMT. MITHLESH UPADHYAY W/O RAJESH UPADHYAY,	April 20, 2010
RAJIV LOCHAN DIWEDI AND SANJAY DIWEDI Vs. STATE OF U.P. (NOW UTTARAKHAND)	April 6, 2010
RAJIV LOCHAN SAH Vs. STATE OF UTTARAKHAND	July 2, 2010
RAJK KUMAR ALIAS PAPPU Vs. STATE	July 5, 2010
Rajkumari Maria W/o Sri Sushil Toppo Vs. Chief Medical Officer and another	April 1, 2010
RAJMATI DEVI Vs. UNION OF INDIA	September 20, 2010
RAJMATI DEVI Vs. UNION OF INDIA	September 19, 2010
RAJNEESH SINGH BAHRTARI Vs. SURYA PAL BHANDARI	June 25, 2010
RAJNEESH VIRENDRA KUMAR Vs. INDIAN OIL CORPORATION LTD	June 11, 2010
RAJNESH KUMAR TYAGI Vs. STATE PUBLIC SERVICES TRIBUNAL, U P , INDIRA BHAWAN, ASHOK MARG, LUCKNOW AND OTHERS	July 26, 2010
RAJNISH KUMAR Vs. STATE OF UTTARANCHAL	August 25, 2010
Rajnish Kumar Vs. Rachna Chaudhary	December 6, 2010
RAJNISH KUMAR Vs. SURVEYOR GENERAL OF INDIA, DEHRADUN	March 18, 2010
RAJU Vs. STATE OF UP	June 25, 2010
RAJU Vs. STATE OF U.P.	May 19, 2010
RAJU ALIAS MOHD MINTOO Vs. STATE OF UTTARAKHAND	October 27, 2010
RAJU ALIAS RAJENDRA PRASAD S/O SRI RAM Vs. STATE OF UTTARAKHAND	March 16, 2010
RAKESH Vs. STATE OF UTTARANCHAL AND ORS.	June 25, 2010
RAKESH Vs. BHARAT JI MAHARAJ BIRAJMAN BHARAT MANDIR	August 25, 2010
RAKESH KHATRI Vs. STATE OF UTTARAKHAND	September 17, 2010
RAKESH KUMAR Vs. NAGAR PALIKA ROORKEE	March 23, 2010
Rakesh Kumar Vs. Raj Kumar	May 4, 2010
RAKESH KUMAR KHANDELWAL Vs. STATE OF UTTARANCHAL	March 27, 2010
RAKESH KUMAR VERMA S/O CHAMAN LAL Vs. STATE OF UTTARAKHAND AND ORS.	September 9, 2010
RAKESH KUMAR(MINOR) S/O SRI RAMAKANT PRASAD THROUGH HIS FATHER AND KM. SUNITA (MINOR) D/O SRI RAMAKANT PRASAD THROUGH HER FATHER Vs. STATE OF UTTARAKHAND AND ORS.	August 18, 2010
RAKESH MISTRI Vs. STATE OF UTTARAKHAND	July 5, 2010
RAKESH PRASAD AND ORS. Vs. STATE OF UTTARANCHAL AND ANR.	July 21, 2010
RAKESH SINGH NEGI Vs. STATE OF UTTARAKHAND	June 28, 2010
RAKESH VIRMANI Vs. STATE OF UTTARAKHAND AND ANR.	July 22, 2010
RAKHI SAINI, D/O SANJAY SAINI Vs. ISHAM SINGH SAINI, S/O HARI SINGH	December 15, 2010
RAKIB Vs. STATE OF UTTARAKHAND	September 8, 2010
RAM AVATAR NIRDOSHI Vs. ADDITIONAL DISTRICT JUDGE AND ORS.	September 27, 2010
RAM BAHADUR THAPPA Vs. STATE OF UTTARAKHAND	July 9, 2010
RAM BHUL Vs. STATE OF UTTARAKHAND	September 28, 2010
RAM BILASH MANDAL Vs. SUPERINTENDENT OF POLICE, CBI	October 7, 2010
RAM BISHWAS Vs. STATE OF UTTARAKHAND	November 10, 2010
Ram Chamoli Vs. State of Uttarakhand and another	September 28, 2010
RAM CHANDRA Vs. STATE	August 25, 2010
RAM CHANDRA Vs. LAL SINGH	June 2, 2010
Ram Chandra Agrawal S/o Sri Ruliyaram Vs. Addl.District Judge and others	July 19, 2010
RAM DAYAL SINGH Vs. STATE OF U.P.	April 23, 2010
RAM DHIRAJ Vs. STATE OF UTTARAKHAND	April 1, 2010
RAM GOPAL Vs. SPECIAL JUDICIAL MAGISTRATE RISHIKESH	October 26, 2010
RAM KRIPAL SINGH RAWAT Vs. U P STATE COOPERATIVE FEDERATION LTD	July 8, 2010
RAM KRISHNA UNIYAL S/O LATE SRI BALAK RAM UNIYAL Vs. SMT. NIRMALA UNIYAL W/O SRI RAM KRISHNA UNIYAL	October 8, 2010
RAM KUMAR Vs. STATE OF UP	June 2, 2010
Ram Kumar Vs. State	February 16, 2010
RAM KUMAR S/O KRIPAL Vs. STATE OF UTTARAKHAND AND ORS.	December 16, 2010
RAM KUMAR S/O MAMRAJ AND ORS. Vs. STATE OF U.P (NOW STATE OF UTTARAKHAND)	October 19, 2010
Ram Lakhan Nigam S/o Sri Khedu Ram Vs. State of Uttarakhand	November 19, 2010
RAM LAL Vs. TRILOK SINGH CHAUHAN	April 8, 2010
RAM LAL PASI Vs. STATE OF UTTARAKHAND	August 6, 2010
RAM MANOHAR Vs. STATE	March 30, 2010
RAM MANOHAR Vs. STATE	April 12, 2010
RAM NATH Vs. STATE OF UTTARAKHAND AND ORS.	August 2, 2010
RAM NATH AND ORS. Vs. THE STATE	October 19, 2010
RAM PRAKASH SAKLANI W/O SUKHDEV SAKLANI Vs. STATE OF UTTARAKHAND,	July 2, 2010
RAM ROHITAS YADAV Vs. STATE	July 7, 2010
RAM SEVAK AGGARWAL Vs. STATE OF UTTARANCHAL	July 16, 2010
Ram Sewak Mahato Vs. State of Uttarakhand	September 24, 2010
RAM SINGH Vs. STATE OF UTTARAKHAND	July 7, 2010
RAM SINGH NEGI Vs. STATE OF UTTARAKHAND	July 28, 2010
Ram Singh Negi and others Vs. State of Uttarakhand	June 28, 2010
RAM SINGH VISHNOI S/O SHRI RAM CHANDRA AT PRESENT GANNA SUPERVISOR IN SUGAR MILL Vs. STATE OF UTTARANCHAL AND R.S. TOMAR S/O SHRI CHANDAN SINGH AT PRESENT PRINCIPAL MANAGER IN SUGAR MILL	April 7, 2010
RAM SWAROOP SINGH Vs. KARAN SINGH	April 21, 2010
RAM SWARUP Vs. STATE OF UP	July 21, 2010
RAM SWARUP Vs. STATE OF U P	July 27, 2010
RAMAVTAR Vs. STATE OF UTTARANCHAL	August 3, 2010
RAMESH Vs. STATE OF U.P.	April 20, 2010
RAMESH CHAND Vs. SMT. TARA DEVI AND ORS.	February 24, 2010
RAMESH CHAND SAINI Vs. HIGH COURT OF UTTARANCHAL AT NAINITAL	April 17, 2010
RAMESH CHAND SAINI S/O LATE SHRI KHEHAR SINGH Vs. STATE OF UTTARANCHAL	April 17, 2010
RAMESH CHANDRA Vs. UNION OF INDIA	February 23, 2010
RAMESH CHANDRA KARNATAK Vs. STATE OF UTTARAKHAND	August 17, 2010
RAMESH CHANDRA PANT Vs. STATE OF UTTARANCHAL	April 1, 2010
RAMESH DOGRA Vs. STATE OF UTTARAKHAND	February 26, 2010
RAMESH KUMAR Vs. RAJESH	November 25, 2010
RAMESH KUMAR AWASTHI Vs. VICE CHANCELLOR HEMWATI NANDAN BAHUGUNA UNIVERSITY	August 9, 2010
RAMESH KUMAR S/O HAJARA RAM Vs. STATE OF UTTARAKHAND	September 24, 2010
RAMESH RAM S/O LATE SRI VEER RAM Vs. UNION OF INDIA (UOI) AND THREE ORS.	October 8, 2010
RAMESHWAR Vs. STATE OF UTTARANCHAL	August 6, 2010
RAMESHWAR DAYAL Vs. STATE OF UP	June 24, 2010
RAMESHWAR PRASAD MALI Vs. STATE OF UP	June 17, 2010
RAMESHWAR PRASAD S/O SRI BRAHAMANAND Vs. STATE OF UTTARAKHAND	September 16, 2010
Ramgopal @ Pappu Vs. Kiran and four others	September 28, 2010
RANBIR SINGH Vs. BOARD OF REVENUE	September 30, 2010
RANDHIR SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION	September 22, 2010
Rani Devi Vs. Rakam Singh and another	August 26, 2010
RANJAN KUMAR JOSHI Vs. GOVIND BALLABH PANT AGRICULTURE AND TECHNOLOGY UNIVERSITY	July 15, 2010
Ranjana Chhettri Vs. District Inspector of Schools & Others	December 6, 2010
RANJEET SINGH BISHT Vs. STATE OF UTTARAKHAND	August 18, 2010
Ranjeet Singh S/o Singhara Singh Vs. District Magistrate Udham Singh Nagar and another	October 7, 2010
RANVEER SHARMA Vs. STATE	March 10, 2010
RANVIR SINGH Vs. STATE OF UTTARAKHAND	November 8, 2010
Ranvir Singh and another Vs. State of Uttarakhand and two others	November 25, 2010
RAO AFAK ALI Vs. DISTRICT MAGISTRATE HARIDWAR	April 5, 2010
RAO AHMAD ALI Vs. STATE OF UTTARANCHAL	May 3, 2010
RAO ARIF Vs. STATE OF UTTARAKHAND	July 5, 2010
RAO BAHADUR ALI KHAN Vs. STATE OF UTTARAKHAND	July 15, 2010
RAO BAHADUR ALI KHAN Vs. STATE OF UTTARAKHAND AND ANR.	June 15, 2010
RAO JAVED Vs. STATE OF UTTARANCHAL	June 28, 2010
RASHID @ SAJID Vs. STATE OF UTTARAKHAND	September 10, 2010
Rashmi Jain Vs. Adish Kumar Jain	April 1, 2010
RASHMITA SHARMA Vs. STATE	September 21, 2010
RATAN Vs. STATE	March 17, 2010
RATAN SINGH BISHT (SINCE DECEASED) Vs. STATE OF UTTARANCHAL	May 11, 2010
RAVI ALIAS RAJ NATH Vs. STATE OF UTTARAKHAND	October 21, 2010
RAVI DUTT SATI Vs. STATE OF UTTARAKHAND	July 8, 2010
RAVI KUMAR Vs. STATE OF UTTARAKHAND	June 1, 2010
RAVI KUMAR ALIAS BITTU Vs. STATE OF UTTARAKHAND	June 4, 2010
RAVINDAR SINGH SAINI Vs. STATE OF UTTARAKHAND	June 16, 2010
Ravinder Mishra Vs. Prescribed Authority/Civil Judge (S.D.) Dehradun & Another	November 22, 2010
RAVINDRA KUMAR Vs. STATE OF UP	July 13, 2010
RAVINDRA KUMAR Vs. STATE OF UTTAR PRADESH	October 29, 2010
RAVINDRA SHARMA Vs. LABOUR COURT	May 11, 2010
RAVINDRA SINGH Vs. UNION OF INDIA	July 12, 2010
RAVINDRA SINGH Vs. STATE OF UTTARAKHAND	September 13, 2010
RAVINDRA SINGH BISHT ALIAS DHEERU ALIAS DHEERENDRA SINGH Vs. STATE	August 2, 2010
RAVINDRA VERMA Vs. DISTRICT MAGISTRATE ALMORA	August 3, 2010
RAVINDRA VERMA Vs. DISTRICT MAGISTRATE	December 14, 2010
RAZIA PARVEZ Vs. SIKANDER PARVEZ	July 27, 2010
REETA RAMOLA Vs. STATE OF UTTARAKHAND	August 16, 2010
REETA SHARMA Vs. STATE OF UTTARAKHAND	July 14, 2010
REGIONAL MANAGER, UTTARAKHAND TRANSPORT CORPORATION AND ANR. Vs. VINOD KUMAR AND ANR.	February 15, 2010
RENU Vs. RAKESH KANNOJIA	November 11, 2010
RENU BALA Vs. STATE OF UTTARAKHAND	August 3, 2010
RIKESH KUMAR Vs. STATE OF UTTARAKHAND	July 15, 2010
RINKU VERMA AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH CHIEF SECRETARY CIVIL SECRETARIAT AND ORS.	November 22, 2010
RISAK ALIAS MUNNA (IN JAIL) Vs. STATE OF UTTARAKHAND	March 16, 2010
RISHI KUMAR SUSHIL KUMAR Vs. STATE OF UTTARAKHAND AND ORS.	November 23, 2010
RISHI MOHAN NAUTIYAL Vs. SHASHIBALA	October 21, 2010
RISHIPAL SINGH Vs. STATE OF UTTARANCHAL	August 19, 2010
RITU PISTRITTO Vs. SWATANTRA KUMAR	July 9, 2010
RITU RAJ KHANNA Vs. ANAND SINGH ASWAL	September 29, 2010
ROHIT Vs. DEPUTY DIRECTOR OF CONSOLIDATION HARIDWAR	June 30, 2010
ROOP NARAIN SONKAR Vs. STATE OF UTTAR PRADESH	August 17, 2010
ROOP NARAIN SONKAR SON OF LATE SRI MANGLI PRASAD Vs. STATE OF UTTARAKHAND AND ORS.	September 14, 2010
ROOP SINGH S/O BHIM SINGH Vs. STATE OF UTTARAKHAND	March 29, 2010
ROSHAN LAL Vs. NEERAJ PANDEY	November 25, 2010
ROSHAN SINGH RANA Vs. KASTURWATI	August 4, 2010
Ruchi Chhetr Vs. State of Uttarakhand through the Secretary	August 30, 2010
RUCHI CHHETRI Vs. STATE OF UTTARAKHAND	August 17, 2010
RUCHI CHHETRI Vs. STATE OF UTTARAKHAND	August 11, 2010
Ruchi Grover Vs. Amit Grover, S/o Shri G.P.Grover R/o C-784, Vikaspuri, New Delhi.	December 7, 2010
Rukam Singh Vs. State of Uttarakhand	August 25, 2010
RUMALI DEVI Vs. STATE OF UTTARANCHAL	September 17, 2010
RUPENDRA SINGH BOHARA Vs. JM DEHRADUN	August 18, 2010
S C MATHUR Vs. STATE OF UTTARANCHAL	April 27, 2010
S K M INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. UNION OF INDIA	July 8, 2010
S M PATHAK Vs. STATE OF UTTARAKHAND	June 3, 2010
S P MEMORIAL B ED COLLEGE BHAGTYANA Vs. H N B GARHWAL CENTRAL UNIVERSITY SRINAGAR	October 28, 2010
S S BEDI Vs. STATE OF UP	July 19, 2010
S SEKAR SON OF SRI S SHANKARAN PILLAI Vs. UNION OF INDIA AND OTHERS	October 25, 2010
S VISHWANATHAN Vs. PUSHPA	June 10, 2010
S.K. CHANDOLA Vs. UTTARAKHAND INFORMATION COMMISSION	November 30, 2010
S.P. MEMORIAL BED. COLLEGE THROUGH ITS MANAGING DIRECTOR PRADEEP TIWARI Vs. UNION OF INDIA (UOI) AND TWO ORS.	November 23, 2010
S.S. MARKETING AND KHANNA MARKET THROUGH PROPRIETOR MANNU TANDON S/O SRI SUNIL TANDON Vs. STATE OF UTTARAKHAND THROUGH FOOD INSPECTOR AND ORS.	April 12, 2010
S.V.Singh Vs. State of Uttarakhand and another	May 14, 2010
S/SHRI B.T.C. INDUSTRIES PVT. LTD. Vs. COMMISSIONER, TRADE TAX / COMMERCIAL TAX	December 20, 2010
SABIRA BEGUM Vs. STATE OF UP	October 27, 2010
SACHIN KUMAR SINGH Vs. UTTARAKHAND SHIKSHA EVAM PRAKASH PARISHAD	July 7, 2010
SACHIN S/O BHAGWAT PRASAD Vs. STATE OF UTTARAKHAND	September 13, 2010
SACHIV/GENERAL MANAGER, DISTRICT COOPERATIVE BANK LTD. Vs. PRESIDING OFFICER	December 30, 2010
SADAB ALI S/O MIRZA MEHBOOB ALI BEG Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)	December 10, 2010
SADDIQUE Vs. STATE OF UTTARAKHAND	June 8, 2010
Sadhna Vs. Sushil Kumar	November 11, 2010
SADHU RAM AND ORS. Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR AND ORS.	December 14, 2010
SAFAQUAT ALI Vs. CHIEF ENGINEER HYDLE UTTAR PRADESH STATE ELECTRICITY BOARD	August 3, 2010
SAGAR SONS Vs. COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND, DEHRADUN	July 1, 2010
SAHABUDDIN (SABBU) S/O NIYAZUDDIN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	December 15, 2010
SAHADAT HUSSAIN S/O SRI SIPHAIYA, Vs. STATE OF UTTARAKHAND THROUGH DISTRICT MAGISTRATE AND AHSAN ALI S/O KALUA HAJI	April 6, 2010
SAHEZAD ALIAS AZAD Vs. STATE	August 2, 2010
Saif Ahmad (In jail) Vs. State of Uttarakhand	April 13, 2010
SAIFULLAH Vs. STATE OF UTTARANCHAL	July 16, 2010
SAJID @ KHADAK SINGH S/O GAFURA KAMIL AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME, GOVT. OF UTTARAKHAND DEHRADUN AND	December 30, 2010
SAJID S/O SRI RAFIQ Vs. STATE OF UTTARAKHAND AND ORS.	November 24, 2010
SALIM AHAMAD Vs. CIVIL JUDGE, IST (JUNIOR DIVISION) AND ORS.	September 22, 2010
SAMAR PAL SINGH Vs. UTTARAKHAND SUGAR	September 20, 2010
SAMARDEEP SINGH Vs. RANDEEP KAUR	December 9, 2010
SAMARPAL SINGH Vs. STATE OF UTTARAKHAND	July 27, 2010
Samay Singh Vs. State of Uttarakhand	May 10, 2010
SAMBHU DUTT JOSHI S/O SRI DHARMA NAND JOSHI Vs. KRISHI UTPADAN MANDI SAMITY NAVEEN MANDI SECRETARY THROUGH ITS SECRETARY AND TWO ORS.	December 21, 2010
SAMIM AHEMAD Vs. BILKISH	July 15, 2010
SANAT KUMAR VIJJAN Vs. UCO BANK	September 17, 2010
SANDEEP AGGARWAL Vs. STATE OF UTTARAKHAND	March 18, 2010
SANDEEP AGGRAWAL Vs. STATE OF UTTARAKHAND	May 18, 2010
SANDEEP KUMAR Vs. DISTRICT INSPECTOR OF SCHOOLS HARIDWAR	June 18, 2010
SANDEEP S/O NARENDRA Vs. STATE OF UTTARANCHAL	December 14, 2010
SANDEEP SAHNI Vs. STATE OF UTTARAKHAND	June 9, 2010
SANDEEP SINGH SHRI KRIPAL SINGH Vs. STATE OF UTTARAKHAND	July 8, 2010
SANDEEP SINGH THROUGH HIS FATHER LAKHPAT SINGH Vs. STATE OF UTTARAKHAND	July 27, 2010
SANDEEP TIWARI Vs. MANAGING DIRECTOR UTTARAKHAND TRANSPORT CORPORATION	October 27, 2010
SANDHYA ARYA W/O OM PRAKASH Vs. STATE OF UTTARAKHAND AND TWO ORS.	December 9, 2010
SANDHYA BHATT Vs. STATE OF UTTARAKHAND AND ORS.	February 23, 2010
SANJAI KHULBEY Vs. STATE OF UTTARAKHAND	April 9, 2010
SANJAI KUMAR SON OF SRI KRISHNA PAL Vs. DELIMITATION COMMITTEE, DISTRICT HARIDWAR AND ORS	December 20, 2010
SANJAY Vs. STATE OF UP	August 25, 2010
SANJAY AGARWAL Vs. COMMISSIONER OF TRADE TAX	September 22, 2010
SANJAY AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	October 8, 2010
SANJAY CHAUDHARY Vs. STATE	February 25, 2010
SANJAY DHODI AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	September 9, 2010
SANJAY GHAI Vs. STATE OF UTTARAKHAND	September 17, 2010
SANJAY KUMAR Vs. UNION OF INDIA	August 6, 2010
SANJAY KUMAR Vs. STATE OF UTTARANCHAL	July 20, 2010
SANJAY KUMAR AGARWAL Vs. STATE OF UP	June 9, 2010
SANJAY KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND ANR.	July 22, 2010
SANJAY KUMAR S/O RAM KISHORE Vs. STATE OF UTTARAKHAND AND ORS.	November 19, 2010
SANJAY KUMAR SETH Vs. STATE OF UTTARAKHAND AND ANOTHER	October 4, 2010
SANJAY SAWAIE Vs. STATE OF UTTARAKHAND	July 13, 2010
SANJAY SHUKLA S/O SHRI R.R. SHUKLA MANAGER, DAINIK JAGRAN AND PUSHPENDRA SINGH S/O SHRI RAGHURAJ SINGH Vs. STATE OF UTTARANCHAL AND MANOJ SHARMA S/O SHRI R.N. SHARMA	March 9, 2010
SANJAY SINGH Vs. STATE OF UTTARAKHAND AND ORS.	December 16, 2010
SANJAY TIWARI Vs. STATE OF UTTARAKHAND	June 14, 2010
SANJAY YADAV Vs. ADDL DISTRICT JUDGE FAST TRACK COURT	August 18, 2010
SANJEETA SHARMA W/O SHRI SUBODH SHARMA D/O SHRI CHAND PRAKASH Vs. SUBODH SHARMA S/O SHRI SATYAVEER SHARMA	April 15, 2010
SANJEEV KUMAR SAKSENA Vs. STATE OF UTTARANCHAL	August 11, 2010
SANJEEV MEHROTRA Vs. STATE OF UTTARANCHAL	April 27, 2010
SANJIV JETHI @ RAJA Vs. STATE	March 10, 2010
Sanjog & Ors. Vs. Deputy Director Consolidation/Additional Collector, District Haridwar & Ors.	July 22, 2010
SANJU WALIA SUBHASH CHAND Vs. STATE OF UTTARAKHAND	August 17, 2010
SANKAR BISWAS S/O SRI PALAN BISWAS Vs. STATE OF UTTARAKHAND AND ORS.	October 6, 2010
Sant Kaur Vs. Hanit and others	March 23, 2010
SANT RAM S/O SRI ATRU Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY HOME	August 19, 2010
SANT STEEL AND ALLOYS PVT. LTD. Vs. GOVT. OF INDIA	December 21, 2010
SANTOSH GIRI Vs. RAVINDRA GIRI	November 18, 2010
SANTOSH KUMAR JOSHI Vs. STATE OF UTTARAKHAND AND ORS.	December 13, 2010
SANTOSH PURI GEETA BHARTI AND THREE ORS. Vs. STATE OF UTTARAKHAND AND TWO ORS.	October 7, 2010
SANTOSH SINGH Vs. SOORAJ SINGH	August 2, 2010
SAPNA GAUTAM Vs. STATE OF UTTARAKHAND	October 25, 2010
Sarafat (since deceased) Vs. State of Uttar Pradesh (now State of Uttarakhand)	August 31, 2010
SARASWATI SHIKSHA SAMITI Vs. STATE INFORMATION COMMISSIONER	August 5, 2010
SARDAR RANDHIR SINGH Vs. STATE OF UTTARANCHAL	June 9, 2010
SARDAR SHUKDEV SINGH S/O SRI SARDAR ROOR SINGH Vs. PRESCRIBED AUTHORITY/SUB DIVISIONAL MAGISTRATE AND	May 5, 2010
SARIKA W O VISHWA JEET Vs. VISHWA JEET	July 5, 2010
SARITA AGARWAL Vs. RAM GOPAL	September 20, 2010
SARITA RANA W O SHRI MAHENDRA SINGH Vs. STATE OF UTTARAKHAND	July 5, 2010
SARJEET SINGH Vs. STATE OF U.P. THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS.	February 23, 2010
SARJEET SINGH S/O SRI HARBANSH SINGH Vs. STATE AND ORS.	December 7, 2010
SAROJ DEVI JAISWAL Vs. ADDL. DISTRICT JUDGE	November 15, 2010
SAROJ WALIA Vs. STATE AND ORS	July 27, 2010
SARTAJ S/O KAMRUDDIN Vs. STATE OF UTTARAKHAND	August 19, 2010
SARVA SHRI SAGAR SONS Vs. COMMISSIONER	July 1, 2010
SARVAR KHAN, Vs. STATE OF UTTARAKHAND	August 27, 2010
SARVJEET SINGH Vs. STATE OF U P	June 14, 2010
Sarvjeet Singh Vs. State of U.P.(New Uttarakhand)	July 14, 2010
SAT PAL SINGH AND TWO ORS. Vs. STATE OF UTTARAKHAND	July 22, 2010
SATENDRA KUMAR Vs. STATE OF UTTARAKHAND	June 9, 2010
SATESHWAR PRASAD SATI Vs. STATE	July 27, 2010
Sateshwar Prasad Sati Vs. State and others	July 20, 2010
SATESHWARI DEVI Vs. UNION OF INDIA	October 29, 2010
SATISH KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND AND ORS.	April 6, 2010
SATWEER Vs. STATE OF UTTARANCHAL	September 16, 2010
Satya Prakash and another Vs. State of U.P.	March 15, 2010
SATYA PRAKASH DIXIT Vs. STATE OF UTTARAKHAND	June 9, 2010
SATYA PRAKASH KURKETI Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN	July 7, 2010
SATYA PRAKASH MITTAL Vs. STATE OF UTTARAKHAND	June 4, 2010
SATYAVAAN SINGH S/O LATE JAGPAL SINGH Vs. DIRECTOR OF EDUCATION, SCHOOL EDUCATION AND ANR.	December 10, 2010
SAUKAT Vs. STATE OF UTTARAKHAND	October 5, 2010
SAWARNA SINGH Vs. STATE OF UTTARANCHAL	July 16, 2010
Seema Mehta @ Shweta Mehta Vs. Gajesh Dutt Mehta	November 25, 2010
SEEMA SHARMA Vs. STATE OF UTTARAKHAND	July 5, 2010
SEVA RAM Vs. STATE OF UTTARAKHAND	June 1, 2010
SEWA RAM AND ORS. Vs. STATE	April 13, 2010
SEWAK SINGH S/O AMAREEK SINGH Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR,	September 28, 2010
SH. KRISHAN KUMAR AGARWAL Vs. SARDAR HARDAYAL SINGH	July 2, 2010
SHABANA BANO Vs. STATE OF UTTARAKHAND; STATION OFFICER; ISHFAQ S/O KARIMUDDIN	July 27, 2010
SHABANA BANO W/O ABDUL KADIR Vs. STATE OF UTTARAKHAND THROUGH S.P.,	July 27, 2010
SHAFIQUE AHMAD Vs. ANOOP KUMAR	July 6, 2010
SHAHID Vs. STATE OF UTTARAKHAND	June 7, 2010
SHAHID Vs. STATE OF UTTARAKHAND	September 17, 2010
SHAHID HUSSAIN Vs. MEENA RANI & ANR.	May 6, 2010
SHAHID HUSSAIN S/O SRI AMIR HUSSAIN AND SMT. ANISHA W/O SRI AMIR HUSSAIN Vs. STATE OF UTTARAKHAND AND SMT. SHAHIN W/O SRI SHAHID HUSSAIN D/O SRI RAFEEQ AHMAD	June 24, 2010
SHAHNAWAZ S/O SHAH ABU TARAV AND ANR. Vs. STATE OF UTTARAKHAND AND TWO ORS.	December 9, 2010
SHAHNAZ MIRZA AND OTHERS Vs. MISS ACHLA KHANNA, SECRETARY, SECONDARY EDUCATION, U P , LUCKNOW	April 12, 2010
SHAILENDRA KUMAR JAIN Vs. MANVENDRA KUMAR CHATTERJEE	December 7, 2010
SHAILESH KUMAR Vs. STATE OF UTTAR PRADESH	November 15, 2010
SHAILESH YADAV (MINOR) Vs. STATE OF UTTARAKHAND AND ORS.	July 23, 2010
SHAKEEL AHMAD S/O SHABBIR HUSSAIN; NADIR S/O BASIR KURESI Vs. STATE OF UTTARAKHAND	August 19, 2010
SHAKIL Vs. STATE OF U P	September 1, 2010
SHAKIL Vs. STATE OF OF UP	June 18, 2010
SHAKIR SABIR Vs. STATE OF UTTARAKHAND	June 8, 2010
SHAKTI KAKKAR Vs. STATE OF UTTARAKHAND	June 4, 2010
SHAKTI RAM Vs. STATE OF UTTARAKHAND	July 5, 2010
SHAKUR KHAN Vs. NOOR ILAHI	July 5, 2010
SHAMBHU HALDAR Vs. STATE OF UTTARAKHAND	July 27, 2010
SHAMEEM AHMED Vs. STATE OF UTTARAKHAND AND ANR.	July 22, 2010
Shamim & Another Vs. State of Uttarakhand & another	September 16, 2010
SHAMIM AHMED Vs. STATE OF UTTARAKHAND	August 18, 2010
SHAMSHAD @ MOTA Vs. STATE OF UTTARAKHAND	July 22, 2010
SHAMSHER BHADANA Vs. STATE OF UTTARAKHAND	June 28, 2010
SHAMSHER BHADANA Vs. STATE OF UTTARAKHAND AND ORS.	August 27, 2010
SHAMSHER MEHAR Vs. STATE OF UTTARAKHAND	July 14, 2010
SHANNU @ GUDDU @ MEHFOOZ ALI Vs. STATE OF UTTARAKHAND	December 29, 2010
Shanta Kumar Belwal Vs. G.S.Bhandari & Co.	September 22, 2010
SHANTI Vs. STATE OF UTTARANCHAL	August 12, 2010
SHANTI PRASAD BHATT AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.	December 9, 2010
SHARAD AGARWAL Vs. STATE OF UTTARAKHAND	October 22, 2010
SHARAD SINGH Vs. STATE OF UTTARAKHAND	July 14, 2010
SHARAFAT ALI S/O SHARIF AHMED Vs. AJAB SINGH S/O ILAM SINGH	December 10, 2010
Sharat Sood Vs. Umesh Kumar	July 2, 2010
SHARIF S/O CHUTTAN Vs. STATE OF UTTARAKHAND	February 9, 2010
SHASHI PRAKASH Vs. MONA SHARMA	July 17, 2010
SHASHI PRAKASH S/O KIRTI PRAKASH SHARMA Vs. SMT. MONA SHARMA W/O SHASHI PRAKASH D/O SATYA PRAKASH GAUR	June 17, 2010
SHAUKAT ALI Vs. STATE OF UTTARAKHAND AND ANR.	August 25, 2010
SHAZAD ALI S/O SRI BASHEER AHMAD Vs. COLLECTOR HARIDWAR AND ORS.	September 9, 2010
SHEELA Vs. SHRI VIJAY PAL SINGH	May 31, 2010
SHEELA Vs. VIJAY PAL SINGH	October 28, 2010
SHEESH RAM KANSWAL Vs. IIND ADDL DISTRICT JUDGE DEHRADUN	September 16, 2010
SHEIKBOUDHOU JIMMY Vs. DISTRICT JUDGE AND ANR.	May 17, 2010
SHEIKHUL HIND EDUCATIONAL CHARITABLE TRUST Vs. STATE OF UTTARANCHAL	June 8, 2010
SHER SINGH Vs. STATE OF U P	June 18, 2010
SHIBBU @ SHIV PRASAD Vs. STATE OF U.P.	February 17, 2010
SHIV BACHAN VERMA AND SIX ORS. Vs. STATE OF UTTARAKHAND AND ANR.	July 27, 2010
SHIV CHANDER LAL Vs. STATE OF UTTARAKHAND	November 25, 2010
SHIV CHANDER LAL Vs. STATE OF UTTARAKHAND	October 8, 2010
SHIV KUMAR Vs. CENTRAL INFORMATION COMMISSIONER NEW DELHI	September 22, 2010
SHIV KUMAR SHUKLA Vs. CHIEF ENGINEER AND HEAD OF DEPARTMENT IRRIGATION DEPARTMENT UTTARAKHAND	July 6, 2010
SHIV KUMAR, Vs. STATE OF UTTARAKHAND AND ANR.	July 21, 2010
SHIV SINGH NEGI Vs. STATE OF UTTARANCHAL	June 18, 2010
SHIVJI MAHARAJ DEITY INSTALLED SHIV MANDIR Vs. BALAK GIRI ALIAS BAL GIRI	June 17, 2010
Shivram Vs. State	June 7, 2010
SHRAVAN KUMAR Vs. RANVEER SHARMA	October 20, 2010
SHRAWAN SINGH ALIAS SWARN SINGH Vs. CHIEF JUDICIAL MAGISTRATE	June 21, 2010
SHREE DEV BHOOMI INSTITUTE OF EDUCATION Vs. UNION OF INDIA (UOI) AND TWO ORS.	November 23, 2010
SHREE DEV BHOOMI INSTITUTE OF EDUCATION, SCIENCE AND TECHNOLOGY Vs. UNION OF INDIA (UOI) AND ORS.	September 28, 2010
Shree Dev Bhoomi Institute of Education, Science and Technology, District Dehradun Vs. Union of India and others	October 5, 2010
SHRI GIRISH RAWAT S/O J.S. RAWAT Vs. PRESIDING OFFICER, LABOUR COURT	April 8, 2010
SHRI KRISHAN LAL ALIAS BALAM SINGH Vs. ADDITIONAL DISTRICT JUDGE	July 15, 2010
SHRI MANORAM KUMAR SHARMA S/O SHRI OM PRAKASH Vs. STATE OF UTTARANCHAL AND DIRECTOR OF C.B.C.I.D.	April 7, 2010
SHRI MOHSIN S/O YASHIN Vs. STATE OF UTTARAKHAND THROUGH S.S.P.,	July 29, 2010
SHRI SHASHANK SHARMA Vs. STATE OF UTTARAKHAND AND ORS.	December 15, 2010
SHRI SIKANDER PARVEZ Vs. SMT. RAZIA PARVEZ AND ORS.	December 14, 2010
SHYAM NARAIN Vs. HARAKH CHANDRA NAHATA	November 25, 2010
SHYAM NARAYAN Vs. STATE OF UTTARAKHAND	August 6, 2010
SHYAM SINGH PUNDIR Vs. MAHANT DEVENDRA DASS	September 23, 2010
SHYAM SINGH PUNDIR Vs. MAHANT DEVENDRA DASS	October 21, 2010
SHYAM SINGH PUNDIR Vs. GURU RAM RAI POST GRADUATE COLLEGE	August 2, 2010
SHYAM SUNDAR SINGH Vs. STATE OF UTTARAKHAND AND ORS.	April 1, 2010
SHYAMENDER BHUSHAN Vs. STATE OF UTTARAKHAND	June 2, 2010
SIDCUL INDUSTRIAL ASSOCIATION Vs. STATE OF UTTARAKHAND	November 26, 2010
SIDDHESHWARI PAPER UDYOG THROUGH SRI JITENDRA KUMAR, MANAGING DIRECTOR Vs. UNION OF INDIA (UOI) AND THREE ORS.	November 12, 2010
SIME DARBY ENGINEERING SDN BHD THROUGH ITS DIRECTOR MS. CHOW MEI MEI Vs. UNION OF INDIA (UOI) AND ORS.	November 29, 2010
SISTER SUPERIOR CLEMENTINE Vs. STATE OF UTTARANCHAL	August 25, 2010
SITA DEVI MEMORIAL INSTITUTE OF EDUCATION AND TECHNOLOGY Vs. STATE OF UTTARAKHAND	August 6, 2010
SITAB SINGH PALLA Vs. STATE OF UTTARAKHAND	July 8, 2010
SMT BASANTI DEVI W/O SHRI BHAGAT RAM, Vs. STATE OF UTTARAKHAND AND	June 15, 2010
SMT JYOTI NANDA W/O YOGESHWAR NANDA D/O SHRI S.I.NEGI Vs. YOGESHWER NANDA S/O LATE RAM NANDA	December 16, 2010
SMT MEENA GOEL W/O PAWAN GOEL Vs. THE COMMISSIONER OF INCOME TAX,	December 23, 2010
SMT VAISHNO CHAWLA W/O LATE SHRI H.N. CHAWLA Vs. STATE OF UTTARAKHAND,	June 15, 2010
SMT. ANITA SAGAR AND ORS. Vs. CHAIRMAN, NAINITAL-ALMORA KSHETRIYA GRAMIN BANK AND ORS.	February 24, 2010
SMT. ANITA SWAROOP W/O SRI OM SWAROOP Vs. STATE OF UTTARAKHAND AND ORS.	September 1, 2010
SMT. ANJU BHOTIA Vs. STATE OF UTTARAKHAND AND ORS.	December 2, 2010
SMT. ARTI CHANDANI Vs. CHIEF JUDICIAL MAGISTRATE AND THREE ORS.	August 4, 2010
SMT. BALJEET KAUR AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	February 16, 2010
SMT. BASANT DEVI Vs. SMT. DAMYANTI DEVI	June 21, 2010
SMT. BHAWANA DEVI W/O SRI MAHESH SINGH D/O SRI KUNWAR SINGH PANGTI Vs. SRI MAHESH SINGH S/O SRI UTTAM SINGH	September 9, 2010
SMT. CHAMPA UPRETI W/O LATE SRI DIWAKAR UPRETI Vs. STATE OF UTTARAKHAND THROUGH SECRETARY AND ORS.	November 23, 2010
SMT. DOLLY GHOSH W/O SHRI P.K. GHOSH Vs. STATE OF UTTARANCHAL/UTTARAKHAND AND KEN WOOD COLOUR LAB THROUGH ITS PARTNER ASHOK ARORA S/O SHRI R.C. ARORA	June 21, 2010
SMT. GANGA DEVI Vs. STATE OF UTTARANCHAL	April 2, 2010
SMT. GYANDHARI DEVI Vs. RAM AVTAR	June 29, 2010
SMT. HEERA RAWAL W/O LATE SHRI L.S. RAWAL, Vs. DHANANJAY SINGH BISHT S/O LATE N.S. BISHT	October 8, 2010
SMT. ILA SAH W/O SRI CHANDRA NATH SAH AND CHANDRANATH SAH S/O LATE DEVI LAL SAH Vs. SHYAM LAL S/O LATE OM PRAKASH	August 4, 2010
SMT. INDERJEET KAUR W/O LATE SH. MANMOHAN SINGH Vs. STATE OF UTTARAKHAND AND ORS.	November 22, 2010
SMT. JAYANTI DEVI W/O LATE SUBEDAR JOGA SINGH Vs. STATE OF UTTARAKHAND AND FOUR ORS.	December 1, 2010
SMT. KAMALJEET KAUR D/O GURUCHARAN SINGH. Vs. STATE OF UTTARAKHAND AND ANR.	September 24, 2010
SMT. KAMLESH DEVI W/O LATE VIRAJ KUMAR CHAUDHARY AND VINIT TOMAR S/O LATE VIRAJ KUMAR CHAUDHARY Vs. STATE OF UTTARANCHAL AND ORS.	July 28, 2010
SMT. KANAK DWIVEDI AND ANR. Vs. SUDESH KUMAR	May 11, 2010
SMT. KANTI DEVI W/O LATE SHRI RAM SINGH, Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/DISTRICT JUDGE AND THREE ORS.	December 14, 2010
SMT. KARAN DEVI AND ORS. Vs. DEPUTY INSPECTOR GENERAL, PAC, BAREILLY ZONE AND ANR.	November 8, 2010
SMT. KHASTI DANU W/O NARENDRA SINGH DANU AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	September 7, 2010
SMT. KIRAN PATHAK Vs. STATE OF UTTARAKHAND AND ORS.	November 24, 2010
SMT. LALITA DEVI Vs. STATE OF UTTAR PRADESH AND ORS.	September 8, 2010
SMT. LALITA DEVI Vs. STATE OF UTTARAKHAND AND ORS.	July 22, 2010
SMT. LAXMI DEVI NEGI W/O SHRI RAMESH SINGH NEGI Vs. STATE OF UTTARAKHAND AND ANR.	November 19, 2010
SMT. LAXMI HATWAL Vs. STATE OF UTTARAKHAND AND ORS.	October 7, 2010
SMT. MADHU Vs. STATE OF UTTARAKAND AND ANR.	September 7, 2010
SMT. MADHU SHARMA WIDOW OF SHRI KUSHENDRA KUMAR SHARMA Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR AND ANR.	June 15, 2010
SMT. MADHUBALA Vs. STATE OF UTTARAKHAND AND ORS.	December 29, 2010
SMT. MAHESHWARI BHATT AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	August 25, 2010
SMT. MAMTA DEVI W/O SHRI RAM BHAROSEY LAL D/O SHRI HARI KRISHAN Vs. STATE OF UTTARANCHAL (UTTARAKHAND) AND RAM BHAROSEY LAL, LINE MAN S/O SHRI KATHER RAM	September 3, 2010
SMT. MEENA W/O SRI MOHAL LAL Vs. MOHAN LAL S/O LATE DARSHAL LAL	August 20, 2010
SMT. MINTA CHAUHAN W/O SRI DIGAMBAR SINGH CHAUHAN Vs. STATE OF UTTARAKHAND AND TWO ORS.	December 10, 2010
SMT. NEELAM BISHT AND ANR. AND SMT. BHAGWATI RAWAT AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	February 23, 2010
SMT. NEELAM SHARMA Vs. THE GOVERNMENT OF INDIA AND ORS.	February 24, 2010
SMT. NIDHI SRIVASTAVA AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.	September 13, 2010
SMT. PARIWARI DEVI Vs. STATE OF UTTARAKHAND AND ANR.	September 7, 2010
SMT. POONAM AND ORS. Vs. U.P. AVAS AVAM VIKAS PARISHAD AND ORS.	December 27, 2010
SMT. PUNSHPA W/O PARMANAND PATHAK Vs. STATE OF UTTARAKHAND AND ANR.	September 7, 2010
SMT. PUSHPA SHARMA W/O SRI VIMAL SHARMA AND ORS. Vs. SHRI VIMAL SHARMA S/O SRI D.D. SHARMA	August 25, 2010
SMT. RACHNA GARG Vs. STATE OF UTTARAKHAND AND ORS.	November 24, 2010
SMT. RADHA DEVI W/O MAHESH CHANDRA PANDE Vs. PARENT TEACHER ASSOCIATION AND ANR.	September 1, 2010
SMT. RAM CHAMELI Vs. KEVAL KRISHAN	September 24, 2010
SMT. RANBIRI W/O SHRI INDRAPAL SINGH, Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY OF HOME AND	June 18, 2010
SMT. RANJANA W/O SHRI SATENDRA KUMAR D/O SHRI NARESH KUMAR Vs. SHRI SATENDRA KUMAR S/O SHRI BABU RAM	June 21, 2010
SMT. RASHI ROHELLA @ SONIA @ HINA D/O SRI SHARFUDDIN W/O SRI SHAILESH ROHELLA AND SHAILESH ROHELLA S/O OF SRI RADHEY SHYAM ROHELLA Vs. STATE OF UTTARANCHAL THROUGH SHO,	March 15, 2010
SMT. REKHA RANI AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	August 5, 2010
SMT. RENU GUPTA AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	September 10, 2010
SMT. SABNAM W/O SHAHID ALI KHAN AND ANR. Vs. DISTRICT MAGISTRATE AND ANR.	December 24, 2010
SMT. SAKUNTALA DEVI Vs. STATE OF UTTARAKHAND AND ORS.	September 14, 2010
SMT. SEEMA TYAGI AND ANR. Vs. STATE OF UTTARAKHAND	October 8, 2010
SMT. SEEYA Vs. STATE OF UTTARAKHAND AND ANR.	October 7, 2010
SMT. SHAKUNTALA DEVI Vs. STATE AND ANR.	July 30, 2010
SMT. SONIA Vs. STATE OF UTTARAKHAND	September 14, 2010
SMT. SUMAN W/O SHRI DHEER SINGH AND VIJAY PAL S/O SHRI MANGEY RAM Vs. STATE OF UTTARANCHAL THROUGH S.S.P.,	April 7, 2010
SMT. SUSHILA GAIROLA Vs. TEHRI HYDRO DEVELOPMENT CORPORATION AND ORS.	December 16, 2010
SMT. SUSHMA DEVI Vs. UNION OF INDIA (UOI) AND THREE ORS.	November 19, 2010
SMT. UPASANA GUPTA Vs. ADDL. JUDGE, FAMILY COURT AND ANR.	May 13, 2010
SMT. USHA SHARMA AND ORS. Vs. STATE OF UTTARAKHAND (NOW UTTARAKHAND) AND ANR.	August 16, 2010
SMT. VIBHA TIWARI, W/O SRI H.B. TIWARI Vs. STATE OF UTTARANCHAL THROUGH REGIONAL TRANSPORT AUTHORITY	December 7, 2010
SMT. VIMLESH DEVI AND ORS. Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME AND SMT. RADHA GUPTA W/O SHRI GAGAN GUPTA D/O SHRI HARIOM GUPTA	July 2, 2010
SMT. VRINDA SHARMA Vs. VISHAL SHARMA	September 24, 2010
SMT. YOGITA AND 2 ORS. Vs. STATE OF UTTARAKHAND AND ORS.	September 7, 2010
SNEH MEHRA Vs. VICE CHANCELLOR, HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY AND ORS.	December 24, 2010
SOBAN SINGH Vs. STATE	August 4, 2010
SOBAN SINGH Vs. STATE OF U.P.	July 23, 2010
SOBAT SINGH Vs. DISTRICT JUDGE AND ORS.	February 8, 2010
SOBENDRA SINGH S/O VIKRAM SINGH AND ORS. Vs. THE STATE	April 8, 2010
SOCIAL DEVELOPMENT FOUNDATION Vs. STATE OF UTTARAKHAND	October 26, 2010
SOCIETY FOR REVOLUTION AGAINST CORRUPTION Vs. UNION OF INDIA	June 8, 2010
SOHAN LAL AGARWAL Vs. DISTRICT JUDGE	August 16, 2010
SOHAN SINGH ALIAS MANGAL SINGH ALIAS MANGAT SINGH Vs. STATE OF UTTARANCHAL	August 11, 2010
SOHAN SINGH BISHT AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	December 22, 2010
SOHAN SINGH GUSAIN S/O LATE SRI RAGHU NATH SINGH Vs. STATE OF UTTARAKHAND AND 2 ORS.	September 24, 2010
SOKET Vs. STATE OF UTTARANCHAL	June 9, 2010
Sonia (In Jail) Vs. State of Uttarakhand	September 13, 2010
SONU Vs. STATE OF UTTARAKHAND	June 8, 2010
SONU AND Vs. STATE OF UTTARAKHAND	September 22, 2010
SONU AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.	December 2, 2010
SONU KANNAUJIA ALIAS SUMIT KUMAR Vs. STATE OF UTTARAKHAND	November 9, 2010
SONU SINGH @ PRAMJIT SINGH Vs. STATE OF UTTARAKHAND	September 21, 2010
SRI GHANSHYAM SINGH JAINER Vs. SRI N. RAVISHANKAR AND ORS.	March 9, 2010
SRI HARISH CHANDRA SUYAL S/O SRI GOPAL DUTT SUYAL Vs. STATE OF UTTARANCHAL AND JUDICIAL MAGISTRATE	August 20, 2010
SRI INDERJEET JASSAL AND ORS. Vs. SRI VIRENDAR PAL SINGH AND ORS.	May 6, 2010
SRI KEDAR DATT BHARDWAJ Vs. STATE OF UTTARAKHAND AND ORS.	February 22, 2010
SRI NARENDRA SINGH GUSAIN S/O LATE SRI K.S. GUSAIN, Vs. CHAIRMAN STATE APPELLATE TRIBUNAL,	February 18, 2010
SRI PREM NAGAR ASHRAM, THROUGH ITS PRABANDHAK Vs. CHIEF JUDICIAL MAGISTRATE AND ANR.	December 8, 2010
SRI RAKESH NAUTIYAL Vs. STATE OF UTTARAKHAND AND ANR.	October 7, 2010
SRI. KRISHNA Vs. STATE	May 14, 2010
SRIKANT ASHOK GAIROLA Vs. STATE OF UTTARAKHAND	August 11, 2010
SRIKANT MAURYA S/O SRI CHOTE LAL Vs. STATE OF UTTARAKHAND	July 19, 2010
STAR PAPER MILLS LTD. Vs. UTTARAKHAND KRISHI UTPADAN MANDI PARISHAD AND ORS.	September 29, 2010
STATE Vs. MOHIT DUBEY	November 8, 2010
STATE Vs. DEO SINGH	June 7, 2010
STATE Vs. RAJENDRA JADLI	June 4, 2010
STATE Vs. BHAGWATI DEVI	June 1, 2010
STATE Vs. BACHI SINGH	May 7, 2010
STATE Vs. OM PRAKASH	June 2, 2010
STATE Vs. SHAMSHAD ALIAS CHHOTA	April 20, 2010
STATE Vs. VIJAY PAL SINGH	June 10, 2010
STATE Vs. LAKHPATI LAL	June 14, 2010
STATE Vs. ARVIND KUMAR	July 15, 2010
STATE Vs. RAJENDRA NAUTIYAL	July 16, 2010
STATE Vs. PRAMOD KUMAR	July 14, 2010
STATE Vs. BALKAR SINGH	February 26, 2010
STATE Vs. TRILOK SINGH	March 22, 2010
STATE Vs. MANISH GOYAL	April 2, 2010
STATE Vs. LUXMAN GIRI AND TWO ORS.	March 9, 2010
STATE Vs. PARAMJEET SINGH	April 7, 2010
STATE Vs. PARAS AND ANR.	August 5, 2010
STATE Vs. ARVIND KUMAR	June 15, 2010
STATE Vs. RAJENDRA NAUTIYAL	June 16, 2010
STATE Vs. MAHESH CHANDRA AND ORS.	May 31, 2010
STATE Vs. GABAR SINGH	May 4, 2010
STATE Vs. MANOJ NEGI	May 6, 2010
State Vs. Ranjeet Singh and others	March 15, 2010
State Vs. Sanjay Kumar	November 24, 2010
STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. UTTARAKHAND STATE INFORMATION COMMISSION	March 27, 2010
STATE INFRASTRUCTURE AND INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARAKHAND LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 7, 2010
STATE OF U P Vs. VEERBAL SINGH RAWAL	October 5, 2010
STATE OF U P Vs. SYEED AHMAD	August 18, 2010
STATE OF U P Vs. SHANKER RAM	December 8, 2010
STATE OF U P Vs. LAXMAN SINGH	July 8, 2010
STATE OF U P Vs. ANIL KUMAR ALIAS BALLU	July 5, 2010
STATE OF U P Vs. BAAJ SINGH	March 23, 2010
STATE OF U P NOW STATE OF UTTARAKHAND Vs. JAIRAJA	August 11, 2010
STATE OF U P NOW STATE OF UTTARAKHAND Vs. GULFAM	August 9, 2010
State of U.P. Vs. Preetam Singh and others	April 27, 2010
STATE OF U.P. Vs. LAKHAN SINGH	July 29, 2010
STATE OF U.P. Vs. IQBAL SINGH	April 23, 2010
STATE OF U.P. (NOW STATE OF UTTARAKHAND) Vs. JAI BHAGWAN (SINCE DECEASED) AND	July 28, 2010
STATE OF U.P. (NOW STATE OF UTTARAKHAND) Vs. PRAMOD KUMAR S/O ATTAR SINGH AND INDRA PAL SINGH S/O OM PRAKASH SINGH	September 21, 2010
STATE OF U.P. AND ORS. Vs. SRI KHASE RAM AND ANR.	November 8, 2010
STATE OF U.P. NOW, STATE OF UTTARAKHAND Vs. SMT. KALA AND ANR.	September 8, 2010
State of U.P.(Now State of Uttarakhand) Vs. Jeewan Lal Sharma	November 24, 2010
State of U.P.(now State of Uttarakhand) Vs. Har Gyan Singh and others	September 7, 2010
State of U.P.(Now Uttarakhand) Vs. Haridas Rai and others	July 28, 2010
State of U.P.and another Vs. Pitamber Dutt Sanwal	April 27, 2010
STATE OF UP Vs. PUBLIC SERVICES TRIBUNAL	October 27, 2010
STATE OF UP Vs. MANI KANT SHUKLA	October 28, 2010
STATE OF UP Vs. RAJ KUMAR	July 15, 2010
STATE OF UP Vs. NISHIKANT	July 16, 2010
STATE OF UP Vs. ARUN KUMAR SRIVASTAVA	July 13, 2010
State of Urtarakhand Vs. Tota Ram	November 19, 2010
STATE OF UTTAR PRADESH Vs. ASHOK SAXENA	July 14, 2010
STATE OF UTTAR PRADESH Vs. VIKRAM SINGH	October 28, 2010
STATE OF UTTAR PRADESH Vs. KHUSAL SINGH PATWAL	October 4, 2010
STATE OF UTTAR PRADESH Vs. KARTAR SINGH	August 25, 2010
STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND) Vs. JAYMAL SINGH S/O SUKHDEV SINGH,	September 29, 2010
STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND) Vs. IRSHAD	December 27, 2010
STATE OF UTTARAKAND Vs. RAJIV GARG @ RAJU	October 5, 2010
STATE OF UTTARAKHAND Vs. KAMAL AND ANR.	August 25, 2010
State of Uttarakhand Vs. Pyarelal	May 4, 2010
STATE OF UTTARAKHAND Vs. KM. KIRAN CHAUDHARY D/O SRI J.C. CHAUDHARY	February 19, 2010
State of Uttarakhand Vs. Tilak Seth and others	September 14, 2010
State of Uttarakhand Vs. Sri Rishi Ram Bhatt and others	April 6, 2010
STATE OF UTTARAKHAND Vs. KILKILESHWAR MINING COMPANY	April 2, 2010
STATE OF UTTARAKHAND Vs. NADIR KHAN AND ANR.	December 24, 2010
STATE OF UTTARAKHAND Vs. STATE PUBLIC SERVICE TRIBUNAL	August 10, 2010
STATE OF UTTARAKHAND Vs. ANAND PRAKASH	March 30, 2010
STATE OF UTTARAKHAND Vs. SUNYA SAHI @ CHANNU SINGH	November 29, 2010
STATE OF UTTARAKHAND Vs. JAYENDRA PRASAD	February 24, 2010
STATE OF UTTARAKHAND Vs. KUNDI LAL	February 18, 2010
STATE OF UTTARAKHAND Vs. MAHARANI DURGA KUMARI	August 16, 2010
STATE OF UTTARAKHAND Vs. DEVI DUTT AULI	August 16, 2010
STATE OF UTTARAKHAND Vs. GOPAL SINGH KANWAL	August 17, 2010
STATE OF UTTARAKHAND Vs. PRATAP SINGH BHAURIYAL	October 26, 2010
STATE OF UTTARAKHAND Vs. GYAN SINGH	October 21, 2010
STATE OF UTTARAKHAND Vs. PUBLIC SERVICE TRIBUNAL UTTARAKHAND	October 29, 2010
STATE OF UTTARAKHAND Vs. SHYAM SINGH	November 10, 2010
STATE OF UTTARAKHAND Vs. BEER SINGH BHANDARI	June 28, 2010
STATE OF UTTARAKHAND Vs. PREM LAL	July 7, 2010
STATE OF UTTARAKHAND Vs. SKI AND SNOW RESORTS PVT LTD	July 9, 2010
STATE OF UTTARAKHAND Vs. SANJAY KUMAR	July 7, 2010
STATE OF UTTARAKHAND Vs. MAHENDRA KUMAR TAYAL	June 3, 2010
STATE OF UTTARAKHAND Vs. MEERA NEGI	June 14, 2010
STATE OF UTTARAKHAND Vs. SUKHPAL	June 18, 2010
STATE OF UTTARAKHAND Vs. MALKEET SINGH	June 16, 2010
STATE OF UTTARAKHAND Vs. VINEET ALIAS CHINU PANDIT	June 16, 2010
STATE OF UTTARAKHAND Vs. SANJAY CHANDELA	June 16, 2010
State of Uttarakhand & others Vs. Uttarakhand Sangrah Kurk Amin Parishad & another	September 14, 2010
STATE OF UTTARAKHAND AND ANR. Vs. VILLAGE PANCHAYAT ADHIKARI ASSOCIATION AND ANR.	February 15, 2010
STATE OF UTTARAKHAND AND ANR. Vs. THE PRESIDING OFFICER AND ANR.	July 2, 2010
STATE OF UTTARAKHAND AND ANR. Vs. MOHAN CHANDRA UPRETI	June 10, 2010
STATE OF UTTARAKHAND AND ANR. Vs. ROSHAN SINGH S/O SRI RAM SHARAN AND ORS.	September 10, 2010
STATE OF UTTARAKHAND AND ORS. Vs. BHUWAN CHANDRA KANDPAL AND ANR.	August 25, 2010
STATE OF UTTARAKHAND AND ORS. Vs. KAPIL TYAGI (SINCE DECEASED) AND ANR.	September 16, 2010
STATE OF UTTARAKHAND AND ORS. Vs. VINOD KUMAR VIRDI AND ORS.	October 7, 2010
STATE OF UTTARAKHAND AND ORS. Vs. BHAJAN LAL AND ANR.	August 30, 2010
STATE OF UTTARAKHAND AND ORS. Vs. SANJAY SINGH AND ORS.	February 9, 2010
State of Uttarakhand and others Vs. Rishipal Singh & another	September 24, 2010
State of Uttarakhand and others Vs. Vishnu Singh Rautela	December 3, 2010
State of Uttarakhand through Collector, Dehradun Vs. Harish Chandra Joshi S/o Sri Jagnain Joshi R/o Village Dhaurankhas, Pargana Parwadoon, District Dehradun	November 26, 2010
STATE OF UTTARAKHAND THROUGH SECRETARY, SCHOOL EDUCATION AND TWO ORS. Vs. DR. SMT. PUSHP LATA BISHT	July 27, 2010
State of Uttarakhand through Secretary, School Education, Dehradun & two others Vs. Pushp Lata Bisht	May 17, 2010
STATE OF UTTARANCHAL Vs. SURENDRA SINGH	October 29, 2010
STATE OF UTTARANCHAL Vs. VIJENDRAMANI NAUTIYAL	June 8, 2010
STATE OF UTTARANCHAL Vs. BALDHAR AND ORS.	September 24, 2010
STATE OF UTTARANCHAL & OTHERS Vs. RAMESH CHANDRA JOSHI	July 30, 2010
STATE OF UTTARANCHAL AND ORS. Vs. THE PUBLIC SERVICES TRIBUNAL AND ANR.	May 18, 2010
STATE THROUGH EXECUTIVE ENGINEER KOSHI CONSTRUCTION DIVISION II, RAMNAGAR Vs. IST ADDL DISTRICT JUDGE NAINITAL	March 8, 2010
Subhash Chandra Vs. Ram Prasad Dhiman and another	September 27, 2010
SUBHASH CHANDRA Vs. CHIEF SECRETARY GOVERNMENT OF UTTARAKHAND	August 16, 2010
SUBHASH KASHYAP Vs. STATE OF UTTARANCHAL	September 17, 2010
SUBHASH SHARMA Vs. STATE OF UTTARANCHAL	June 28, 2010
SUBHASH TANEJA AND 11 ORS. Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, GOVERNMENT OF UTTARAKHAND AND	June 16, 2010
SUCHITA KHURANA Vs. JAITOON	June 2, 2010
SUDARSHAN VERMA S/O RADHA MOHAN AND ORS. Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)	December 22, 2010
SUDEEP SINGH AND ANR. Vs. RAJKAMAL	August 25, 2010
SUDESH KUMAR THAPA AND ANR. Vs. JUDICIAL MAGISTRATE AND ANR.	May 18, 2010
SUDHIR KUMAR AGARWAL Vs. STATE OF UTTARAKHAND	June 9, 2010
SUDHIR KUMAR BAHUGUNA Vs. STATE	December 16, 2010
SUFI AZIZ UR REHMAN Vs. STATE OF UTTARAKHAND	June 30, 2010
SUFI AZIZ UR REHMAN Vs. STATE OF UTTARAKHAND AND ORS.	November 24, 2010
SUKBHIR Vs. STATE OF UTTARANCHAL	July 9, 2010
SUKH RAM Vs. INCHARGE DISTRICT JUDGE DEHRADUN	November 10, 2010
SUKHVIR SINGH S/O SHRI TOTA SINGH Vs. STATE OF UTTARAKHAND	September 14, 2010
SUKHWANT SINGH Vs. CANARA BANK	June 14, 2010
SUMAN Vs. STATE OF UTTARAKHAND	September 22, 2010
Suman Devi Vs. Bharat Bhushan	March 26, 2010
SUMAN DHEER SINGH Vs. STATE OF UTTARAKHAND	June 2, 2010
SUMAN GAGAT Vs. STATE OF UTTARAKHAND AND ANR.	October 8, 2010
SUMAN SINGH VALDIA Vs. SECRETARY ADMINISTRATE DEPARTMENT	October 29, 2010
SUMER SINGH Vs. STATE OF U P	February 15, 2010
SUMERA Vs. STATE OF UTTARAKHAND	September 17, 2010
SUMIT KUMAR SHARMA S/O RAVINDRA KUMAR SHARMA Vs. KUMAUN UNIVERSITY NAINITAL AND ORS.	September 9, 2010
SUNDAR SINGH RAUTELA ALIAS SHANKAR SINGH (IN JAIL) Vs. STATE OF UTTARAKHAND	November 26, 2010
SUNDARAM FINANCE LTD Vs. STATE OF UTTARAKHAND	October 20, 2010
SUNDER SINGH, S/O SHRI BHOPAL SINGH AND ORS. Vs. STATE OF UTTARAKHAND	May 19, 2010
SUNIL AGARWAL Vs. MADHVI THAKUR	December 21, 2010
Sunil Chandola and others Vs. State of Uttaranchal and others	November 22, 2010
SUNIL CHANDRA TRIPATHI AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.	August 25, 2010
SUNIL DUTT Vs. STATE	April 16, 2010
SUNIL KUMAR GOYAL Vs. STATE OF UTTARAKHAND	June 16, 2010
SUNIL KUMAR GOYAL Vs. UNION OF INDIA	August 3, 2010
SUNIL KUMAR GUPTA Vs. STATE OF UTTARANCHAL	June 7, 2010
SUNIL PAWAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	December 22, 2010
SUNIL SINGH Vs. CHIEF INFORMATION COMMISSIONER	June 9, 2010
SUNIL SINGH Vs. STATE OF UTTARANCHAL	July 20, 2010
SUNITA NEGI Vs. STATE OF UTTARAKHAND AND ORS.	October 5, 2010
SUNITA SHARMA Vs. SPECIAL JUDICIAL MAGISTRATE IST DEHRADUN	July 14, 2010
SUNNY S/O RAMPAL AND ORS. Vs. STATE OF UTTARAKHAND THROUGH THE SECRETARY OF HOME UTTARAKHAND GOVT.,	July 27, 2010
SUNNY SAINI Vs. STATE OF UTTARAKHAND	July 20, 2010
Superintendent of Police, Central Bureau of Investigation, Derhadun Vs. Raj Bahadur	September 1, 2010
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY	May 14, 2010
SUPREME COURT MONITORING COMMITTEE Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY	June 11, 2010
Sur Suti Vs. Establishment Officer G.B.Pant University of Agriculture & Technology, Pant Nagar District U.S.Ngar & another	May 18, 2010
SURAJ BALI PRASAD AND SONS AND ANR. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.	August 20, 2010
SURAJ SINGH NEGI Vs. STATE	June 18, 2010
SURAJ VERMA Vs. STATE OF UTTARAKHAND	November 9, 2010
SURENDRA KUMAR Vs. SMT. SUDESH KUMARI	September 30, 2010
SURENDRA KUMAR ARORA Vs. STATE OF UTTARAKHAND AND ORS.	April 13, 2010
SURENDRA KUMAR BATRA Vs. ADDITIONAL DISTRICT JUDGE	July 13, 2010
SURENDRA SINGH ALIAS SINDA Vs. STATE OF UTTARAKHAND	July 7, 2010
SURENDRA SINGH RAWAT S/O SRI SOBAN SINGH RAWAT AND SHIV SINGH S/O SRI PAN SINGH Vs. STATE OF UTTARAKHAND AND TWO ORS.	December 15, 2010
SURENDRA VERMA Vs. STATE OF UTTARANCHAL AND SUNIL VERMA ANR.	October 21, 2010
SURENDRA VERMA AND 22 ORS. Vs. STATE OF UTTARAKHAND AND ORS.	September 23, 2010
SURESH AND ORS. Vs. STATE OF UTTARANCHAL AND ANR.	July 23, 2010
SURESH CHANDRA Vs. STATE	July 14, 2010
SURESH CHANDRA AND ANR. Vs. STATE AND ORS.	November 30, 2010
SURESH CHANDRA DARBARI SINGH Vs. STATE OF UTTARAKHAND	August 6, 2010
SURESH CHANDRA GUPTA Vs. STATE OF UTTARAKHAND	March 8, 2010
SURESH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND	June 17, 2010
SURESH CHANDRA JOSHI S/O SRI ISHWARI DUTT Vs. STATE OF UTTARANCHAL AND JUDICIAL MAGISTRATE	August 20, 2010
SURESH CHANDRA LOHANI S/O LATE SHRI M.D. LOHANI Vs. STATE OF UTTARANCHAL AND	June 18, 2010
SURESH CHANDRA S/O SEETA RAM AND ORS. Vs. STATE OF UTTARAKHAND AND TWO ORS.	December 29, 2010
SURESH CHANDRA SHARMA Vs. STATE OF UTTARAKHAND	September 16, 2010
SURESH KUMAR Vs. STATE	March 9, 2010
SURESH KUMAR Vs. STATE OF UTTARAKHANDTHROUGH SECRETARY THROUGH SECRETARY HOME	December 13, 2010
SURESH KUMAR AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.	December 8, 2010
SURESH KUMAR S/O AMI CHAND Vs. STATE OF UTTARAKHAND AND ORS.	September 30, 2010
Suresh Pal Singh Vs. State of Uttarakhand and others	October 4, 2010
SURINDER SINGH Vs. KAWAL PREET KAUR	August 6, 2010
SURJEET KAUR W/O LATE GURUDEV SINGH & ANOTHER Vs. INDRAJEET SINGH AND OTHERS	August 18, 2010
SURJEET S/O SRI RAM SINGH Vs. STATE OF UTTARAKHAND	January 11, 2010
SURJEET SINGH Vs. STATE OF UTTARAKHAND	November 8, 2010
SURJEET SINGH Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY EDUCATION (BASIC),	August 6, 2010
SURJEET SINGH SON OF MAN SINGH Vs. STATE OF UTTARANCHAL	December 24, 2010
SURJIT SINGH Vs. STATE OF UTTAR PRADESH	October 20, 2010
SURYA KANT KAINTHOLA Vs. LAL BAHADUR SHASTRI NATIONAL ACADEMY AND ORS.	December 9, 2010
SURYA PRAKASH Vs. STATE OF UTTARAKHAND	June 15, 2010
SUSHEEL KUMAR BANSAL Vs. STATE AND THREE ORS.	July 2, 2010
SUSHEEL PRASAD KALA Vs. STATE OF UTTARAKHAND	August 12, 2010
SUSHIL KUMAR Vs. STATE OF UTTARAKHAND	October 29, 2010
Sushil Kumar Garg Vs. State of Uttarakhand and others	May 18, 2010
SUSHIL KUMAR SRIVASTAVA Vs. PUBLIC SERVICE TRIBUNAL	November 19, 2010
SUSHIL SHARMA Vs. STATE OF UTTARAKHAND	October 29, 2010
SUSHILA RAWAT Vs. DIRECTOR SCHOOL EDUCATION GOVT OF UTTARAKHAND	November 10, 2010
SUSHMA Vs. STATE OF UTTARAKHAND	August 19, 2010
Sushma Pandey and others Vs. State of Urtarakhand and others	September 7, 2010
SUSHMA SHARMA Vs. STATE OF UTTARANCHAL	August 11, 2010
SUSHMITA RAI Vs. MAHANT OM PRAKASH @ BALANAND AND ORS.	December 15, 2010
SWAMI SRI PRAKASH Vs. AWADOOT MADALSHRAM PRACHIN	September 22, 2010
Swarn Singh Vs. State of Uttarakhand & another	September 16, 2010
SWAROOP SINGH Vs. STATE OF UTTARAKHAND	April 9, 2010
SYED SHAHID ALI Vs. STATE OF UTTARAKHAND	October 26, 2010
T.C. SHARMA Vs. GURUKULA KANGRI VISHWAVIDYALAYA	November 25, 2010
TAHIRA KHATOON Vs. STATE OF UTTARAKHAND	October 21, 2010
TAJRIAN Vs. DISTRICT MAGISTRATE HARIDWAR	February 2, 2010
TAJWAR SINGH Vs. STATE OF UTTARAKHAND	June 1, 2010
TANUJ KASNA S/O SRI VIRENDRA KUMAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY REVENUE DEPARTMENT,	July 2, 2010
TAPASHWAR PARSHAD JUYAL Vs. STATE OF UTTARANCHAL	June 28, 2010
TARA BALMIKI Vs. STATE	June 18, 2010
TARA CHANDRA GHILDIYAL Vs. STATE OF UTTARAKHAND	November 24, 2010
Tara Joshi Vs. State of Uttarakhand through Principal Secretary, School Education, Civil Secretariat, Dehradun.& Ors.	September 7, 2010
TARSEM SINGH AND DARSHAN SINGH Vs. STATE OF UTTARANCHAL AND ORS.	October 5, 2010
TARUN KUMAR S/O GYANENDRA KUMAR Vs. DISTRICT MAGISTRATE HARIDWAR	November 19, 2010
TASLEEM Vs. STATE	June 7, 2010
TATA SKY LIMITED Vs. STATE OF UTTARAKHAND	July 26, 2010
TAUFEEQ AHMAD Vs. STATE OF U.P.	April 9, 2010
Tayyab S/o Sabbir Ahmad Vs. Principal Judge, Family Court, Haridwar	March 26, 2010
TEEKA RAM TRIPATHI AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.	November 19, 2010
TEJ PRATAP SINGH S/O LATE SRI BHAGWATI SINGH Vs. U.P. SAINIK PUNARWAS NIDHI THROUGH ITS SECRETARY,	July 26, 2010
TEJENDRA SINGH S/O SRI MALKEET SINGH Vs. STATE OF UTTARAKHAND	August 20, 2010
TEJPAL S/O GANGA RAM Vs. STATE OF UTTARAKHAND	September 7, 2010
TEJPAL SINGH Vs. STATE OF UP	October 27, 2010
TEJPAL SINGH S/O DILE RAM Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR,	June 25, 2010
TEJPAL SINGH S/O SHRI MANBAR SINGH Vs. STATE OF UTTARANCHAL	November 12, 2010
TEJRAM Vs. RAKESH KUMAR	July 22, 2010
TELECOMMUNICATION CONSULTANTS INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES, UTTARAKHAND	February 19, 2010
THAKRI CHAIN SUKH Vs. STATE	August 16, 2010
THAKUR DAN SINGH Vs. STATE OF UTTARAKHAND	June 29, 2010
Thakur Dan Singh Bisht Trust Vs. Ghanshyam lal Sah and others	March 31, 2010
THE "GOOD SHEPHERD" AGRICULTURAL MISSION Vs. THE PRESCRIBED AUTHORITY (APPOINTED UNDER THE SOCIETIES REGISTRATION ACT)/SDM AND ORS. AND MALCOLM RENCONTRE AND TWO ORS.	October 19, 2010
THE BAZPUR COOPERATIVE SUGAR FACTORY LTD. Vs. STATE OF UTTARAKHAND AND 2 ORS.	September 7, 2010
THE MANAGING DIRECTOR, PEY JAL SANSADHAN VIKAS EVAM NIRMAN NIGAM Vs. JAGDISH PRASAD SHARMA AND ORS.	March 9, 2010
THE PEOPLE UNIONÂ’S OF CIVIL LIBERTY, UTTARAKHAND CHAPTER Vs. HIGH COURT OF UTTARAKHAND	December 20, 2010
THE STATE Vs. SHER SINGH AND ANR.	September 14, 2010
THE STATE Vs. JAN ALI AND ORS.	February 16, 2010
THE UNION OF INDIA (UOI) AND ORS. Vs. ANAND PRASAD	February 26, 2010
TIKA SINGH ADHIKARI AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.	July 26, 2010
TILAK RAJ JOSHI THROUGH HIS FATHER SHRI JAGDISH CHANDRA JOSHI Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND	June 24, 2010
TIRATH SINGH Vs. STATE OF UTTARAKHAND	July 13, 2010
TRILOK CHAND GUPTA Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION	June 29, 2010
TRILOK SINGH Vs. STATE OF UTTAR PRADESH	April 2, 2010
TULA RAM S/O LATE SRI RATAN RAM AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	August 20, 2010
TULSI ALIAS SHAEEN Vs. STATE OF UTTARAKHAND	October 20, 2010
TULSI DEVI Vs. STATE OF U P	March 26, 2010
U A TRANSPORT CORPORATION Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	December 20, 2010
U P STATE ROAD TRANSPORT CORPORATION,THROUGH THE REGIONAL MANAGER, NAINITAL Vs. STATE OF U P	March 3, 2010
U P STATE WAREHOUSING CORPORATION LUCKNOW Vs. PAN SINGH RAUTALA	July 8, 2010
U P STATE WAREHOUSING CORPORATION LUCKNOW Vs. RAJENDRA SINGH	July 8, 2010
U P STATE WAREHOUSING CORPORATION LUCKNOW Vs. VIRENDRA KUMAR	July 8, 2010
U P STATE WAREHOUSING CORPORATION LUCKNOW Vs. YAMUNA DUTT	July 8, 2010
U P STATE WAREHOUSING CORPORATION LUCKNOW Vs. PRAKASH CHANDRA BHATT	July 8, 2010
U.P. COOPERATIVE SUGAR FACTORIES Vs. STATE OF U.P.	April 13, 2010
U.P. STATE ROAD TRANSPORT CORP. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.	April 1, 2010
U.P. STATE ROAD TRANSPORT CORPORATION Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ANR.	December 21, 2010
U.P. STATE ROAD TRANSPORT CORPORATION, THROUGH THE REGIONAL MANAGER Vs. STATE OF U.P. AND ORS.	March 30, 2010
UDAI SINGH Vs. BOARD OF REVENUE AND ORS.	December 14, 2010
UDAL SINGH S/O NATTHU SINGH Vs. BHARAT SANCHAR NIGAM LTD AND ORS.	August 31, 2010
UMA BHARDWAJ Vs. RANI DEVI	June 25, 2010
Umakant Joshi Vs. State of Uttarakhand and another	April 6, 2010
UMESH GUPTA AND ANR. Vs. STATE OF UTTARANCHAL AND 2 ORS.	July 27, 2010
UMESH SETHI Vs. STATE OF UTTARANCHAL	September 16, 2010
UMESH TAKULI AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	December 15, 2010
UMRAO SINGH Vs. SECRETARY IRRIGATION DEPARTMENT DEHRADUN	August 13, 2010
UMRAV SINGH SAINI Vs. STATE OF UTTARAKHAND	June 10, 2010
UNION OF INDIA Vs. MAKAN SINGH	April 9, 2010
UNION OF INDIA Vs. KOMAL SINGH	May 5, 2010
UNION OF INDIA & OTHERS Vs. AAN SINGH	December 16, 2010
UNION OF INDIA (UOI) Vs. KALYAN SINGH AND ANR.	November 24, 2010
UNION OF INDIA (UOI) AND ANR. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ANR.	May 5, 2010
UNION OF INDIA (UOI) AND ORS. Vs. SMT. VIDYOTAMA THAPLIYAL	September 30, 2010
UNITED INDIA INSURANCE COM LTD Vs. RIVERDALE INTERNATIONAL SCHOOL	July 5, 2010
UP STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT	June 11, 2010
UP STATE ROAD TRANSPORT CORPORATION Vs. SMT. SUSHILA PANT	March 8, 2010
UPENDRA KUMAR Vs. STATE OF UTTARAKHAND	October 5, 2010
UPENDRA SINGH Vs. STATE OF UTTARAKHAND	July 7, 2010
UPENDRA SINGH MANIYARI Vs. JAGMOHAN SINGH	February 19, 2010
URMILA RAWAT W/O SRI SURENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND	February 26, 2010
UTTAM KUMAR BISWAS Vs. STATE OF UTTARAKHAND	July 5, 2010
UTTAM SINGH Vs. STATE OF UTTARAKHAND	October 21, 2010
UTTAM SUGAR MILLS LTD AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS	October 4, 2010
UTTAR PRADESH FINANCIAL CORPORATION Vs. HANU MOTEL PVT LTD	December 29, 2010
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER	June 21, 2010
UTTARAKHAND GRAM PRADHAN SANGATHAN Vs. STATE OF UTTARAKHAND	December 20, 2010
UTTARAKHAND GRAM PRADHAN SANGATHAN Vs. STATE OF UTTARAKHAND	December 21, 2010
UTTARAKHAND JANTA SANGHARSH MORCHA Vs. STATE OF UTTARAKHAND	December 28, 2010
UTTARAKHAND JANTA SANGHARSH MORCHA Vs. STATE OF UTTARAKHAND AND ORS.	August 31, 2010
UTTARAKHAND PAY JAL SAMADHI VIKAS AVAM NIRMAN NIGAM Vs. CIVIL JUDGE	June 18, 2010
UTTARAKHAND POWER CORPORATION LTD. Vs. UTTARAKHAND SC AND ST COMMISSION AND ORS.	December 8, 2010
UTTARAKHAND PUBLIC SERVICES COMMISSION Vs. JAGMOHAN SINGH	September 30, 2010
UTTARAKHAND RAJYA SAHKARI BANK LTD Vs. UNION OF INDIA	October 25, 2010
UTTARAKHAND TRANSPORT CORPORATION Vs. STATE OF UTTARAKHAND	October 27, 2010
UTTARAKHAND TRANSPORT CORPORATION AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.	September 1, 2010
UTTARANCHAL POWER CORPORATION LTD Vs. OMBUDSMAN	August 9, 2010
V K SHARMA Vs. STATE OF UTTARAKHAND	October 6, 2010
V.C. PUROHIT, EXECUTIVE ENGINEER (HEADQUARTER) Vs. INFORMATION COMMISSIONER DEHRADUN AND ANR.	December 22, 2010
V.K. NAGAR S/O LATE SRI K.S. NAGAR Vs. STATE OF UTTARAKHAND AND ORS.	August 20, 2010
V.M. LAKHERA Vs. STATE OF UTTARAKHAND AND ORS.	December 23, 2010
VANDANA BALONI Vs. STATE OF UTTARAKHAND	March 26, 2010
VARCO INTERNATIONAL PTE LIMITED Vs. THE ASSISTANT DIRECTOR OF INCOME TAX	December 27, 2010
Varun Kumar Gupta Vs. Om Prakash	April 27, 2010
VED PRAKASH SHARMA S/O. LATE SHRI JAGDISH SHARMA AND ORS. Vs. STATE OF UTTARAKHAND AND SHRI S.K. DUBE	November 23, 2010
VEENIT SINGH GAUTAM Vs. STATE OF UTTARAKHAND	July 1, 2010
VEERAN LAL Vs. STATE OF UTTARAKHAND	December 8, 2010
Veeran Lal Vs. State of Uttarakhand	November 26, 2010
VEERWATI Vs. STATE OF UTTARAKHAND	June 14, 2010
VICE CHANCELLOR G B PANT UNIVERSITY OF AGRICULTURE Vs. U P PUBLIC SERVICES TRIBUNAL-III LUCKNOW	July 5, 2010
VICHITRA SINGH Vs. STATE OF U P	October 5, 2010
VIDYADHAR JOSHI Vs. STATE OF UTTARAKHAND	July 5, 2010
VIDYOTAMA THAPLIYAL Vs. UNION OF INDIA	August 13, 2010
VIJAI SINGH Vs. STATE OF U P	August 19, 2010
VIJAY @ BHOORA Vs. STATE	April 9, 2010
Vijay Chaudhary and another Vs. State of Uttarakhand and others	August 11, 2010
VIJAY KUMAR Vs. STATE OF U.P. AND ORS.	July 2, 2010
VIJAY KUMAR Vs. STATE OF UTTARANCHAL	June 8, 2010
VIJAY KUMAR AND ORS. Vs. REGISTRAR, KUMAUN UNIVERSITY AND ORS.	July 23, 2010
VIJAY KUMAR AND TWO ORS. Vs. STATE OF UTTARAKHAND AND ORS.	September 28, 2010
VIJAY KUMAR GURANG Vs. STATE	April 8, 2010
VIJAY MOSES DAS Vs. CENTRAL BUREAU OF INVESTIGATION	March 29, 2010
VIJAY NARAYAN MAHENDRA AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.	July 21, 2010
VIJAY NATH S/O PRITHVIPAL Vs. STATE OF UTTARAKHAND; STATION HOUSE OFFICER POLICE STATION; VIRENDRA KUMAR CHOUHAN S/O HEERA SINGH	January 18, 2010
VIJAY PAL Vs. STATE OF UTTARANCHAL	June 2, 2010
VIJAY PAL SINGH Vs. PRINCIPAL SECRETARY IRRIGATION DEPARTMENT UTTAR PRADESH LUCKNOW	August 4, 2010
VIJAY PAL SINGH NEGI Vs. STATE OF UTTARAKHAND	October 28, 2010
VIJAY PAL SINGH S/O MAHENDRA NATH Vs. THE UPPER GENERAL MANAGER ADMINISTRATION AND ORS.	September 8, 2010
VIJAY PAL SINGH SULEKH SINGH Vs. RASHTRIYA INTER COLLEGE AURANGABAD ANEKI TEHSIL AND DISTRICT HARIDWAR	June 14, 2010
VIJAY PRASAD JOSHI Vs. STATE OF UTTARAKHAND	July 5, 2010
VIJAY SHANKAR UPADHYAYA Vs. STATE OF UTTARAKHAND	October 25, 2010
VIJAY SINGH Vs. STATE AND ORS.	July 20, 2010
VIJENDRA Vs. STATE OF UTTARAKHAND	June 18, 2010
VIJENDRA CHAUDHARY Vs. STATE OF UTTARANCHAL	August 3, 2010
VIJENDRA CHAUHAN Vs. ASLI KHABAR	October 28, 2010
VIJENDRA SINGH Vs. STATE OF U P	April 20, 2010
Vikal Kulshreshtha Vs. Ruchika	September 29, 2010
VIKARAM SINGH S/O KISHAN SINGH Vs. STATE OF UTTARAKHAND	September 13, 2010
VIKAS DASS Vs. DISTRICT JUDGE/JUDGE SMALL CAUSE COURT, HARIDWAR	September 7, 2010
VIKAS JAIN Vs. DEEPALI ALIAS AYUSHI JAIN	October 25, 2010
VIKAS KUMAR TALIWAL Vs. STATE OF UTTARANCHAL	July 9, 2010
VIKAS SHARMA Vs. ANITA SHARMA	March 9, 2010
VIKESH SHARMA Vs. SHIVANI	April 23, 2010
VIKRAM Vs. STATE OF UTTARAKHAND	October 20, 2010
VIKRAM LAL S/O SANTA Vs. STATE OF UTTARAKHAND	August 19, 2010
VIKRAM SINGH Vs. STATE OF UTTARANCHAL AND ORS.	December 2, 2010
VIKRAM SINGH BISHT Vs. STATE OF U.P. AND ANR.	April 5, 2010
VIKRAM SINGH RAWAT Vs. UNION OF INDIA (UOI) AND ORS.	November 25, 2010
Vimal Chandra Pandey Vs. State of Uttarakhand and others	September 14, 2010
VIMAL KUMAR SAGAR Vs. STATE OF UTTARAKHAND	June 9, 2010
VIMLA PATHAK Vs. MAHESH CHANDRA PATHAK	December 9, 2010
VIMLA PATNI Vs. STATE OF UTTARANCHAL	July 19, 2010
VINESH KUMAR SANGHAL Vs. STATE OF UTTARAKHAND	October 21, 2010
VINEY KUMAR S/O SHRI VINOD KUMAR Vs. STATE OF UTTARAKHAND	September 13, 2010
VINIT KOTNALA Vs. STATE OF UTTARANCHAL	July 30, 2010
VINIT KUMAR GOEL S/O SHRI ARYA MITTAR GOEL PRESENTLY POSTED AS CHIEF REGIONAL MANAGER AND Vs. STATE OF UTTARAKHAND, THROUGH DISTRICT MAGISTRATE, SUPERINTENDENT OF POLICE AND	July 23, 2010
VINOD Vs. STATE OF UTTANCHAL	May 6, 2010
VINOD AND MAHIPAL SINGH Vs. STATE OF UTTARAKHAND	October 22, 2010
VINOD CHANDRA TIWARY Vs. STATE OF UTTRARAKHAND	October 29, 2010
VINOD GUPTA Vs. STATE OF UTTARAKHAND	October 22, 2010
VINOD KUMAR Vs. STATE OF UTTARANCHAL	July 17, 2010
Vinod Kumar Vs. Vijaya Devi	April 2, 2010
Vinod Kumar Garg Vs. Patanjali Ashram and others	July 1, 2010
VINOD KUMAR SAINI Vs. JAGPAL SINGH	July 21, 2010
VINOD KUMAR SAXENA Vs. STATE OF UTTARAKHAND AND ORS.	September 28, 2010
VINOD PRAKASH NAUTIYAL Vs. STATE OF UTTARAKHAND	July 2, 2010
VINOD PRASAD SHARMA S/O SRI JAGANNATH PRASAD SHARMA Vs. STATE OF UTTARAKHAND AND ORS.	September 23, 2010
Vinod S/o Mahipal Singh Vs. State of Uttaranchal and another	May 6, 2010
VIPIN BIHARI LAL Vs. MANAGING DIRECTOR, U P SEEDS & TARAI DEVT CORP	April 2, 2010
VIPIN KUMAR Vs. STATE OF UTTARANCHAL AND ORS.	July 27, 2010
VIPIN S/O DHANI RAM Vs. STATE OF UTTARAKHAND	August 4, 2010
VIPUL Vs. STATE OF U P	July 9, 2010
VIPUL KUMAR Vs. STATE OF UTTARAKHAND	May 14, 2010
VIRENDRA KUMAR ALIAS KUKKU Vs. STATE OF UTTARAKHAND	October 27, 2010
VIRENDRA KUMAR BANGA Vs. SUDHAKAR CHANDOLA	November 10, 2010
VIRENDRA KUMAR SAHU S/O SRI RAM KHILAWAN SAHU Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY HOME	August 20, 2010
VIRENDRA KUMAR VERMA Vs. STATE OF UTTARAKHAND AND ORS.	December 10, 2010
VIRENDRA PAL SINGH Vs. VEER VIKRAM SINGH	June 30, 2010
VIRENDRA PRATAP SINGH Vs. STATE OF UTTARAKHAND AND ORS.	April 9, 2010
VIRENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND	June 3, 2010
VIRENDRA SINGH RAWAT Vs. UNION OF INDIA (UOI) AND ORS.	November 22, 2010
Virendra Veer Arya Vs. Dhansarovar Financiers and others	April 5, 2010
VIRSA SINGH Vs. UNION OF INDIA	June 11, 2010
VISARJAN KUMAR DWIVEDI Vs. STATE OF UTTARAKHAND AND ORS.	December 29, 2010
VISHAL CHADDHA Vs. STATE OF UTTARANCHAL AND ANR.	July 23, 2010
Vishavajeet & 39 Others Vs. State of Uttaranchal through Secretary Home (Section 2), Uttaranchal, Dehradun	December 6, 2010
VISHAWA NATH Vs. STATE OF U P	March 27, 2010
VISHNU PUROHIT Vs. STATE OF UTTARANCHAL	July 9, 2010
VISHVAKARMA PAPER AND BOARDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	April 9, 2010
VISHWA NATH SHARMA Vs. STATE	August 4, 2010
VISHWAJEET MAJHI Vs. STATE OF UTTARAKHAND	October 28, 2010
Vishwajeet Majhi Vs. State of Uttarakhand and Another	December 27, 2010
VISHWAJEET MAJHI Vs. STATE OF UTTARAKHAND	October 2, 2010
VISHWANATH S/O HAUSHILA PRASAD Vs. STATE OF UTTARAKHAND	April 1, 2010
VIVEK AGRAWAL S/O SRI GHANSHYAM AGARWAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, CIVIL SECRETARIAT,	August 3, 2010
VIVEKANAND VISWAS AND ORS. Vs. STATE OF UTTARAKAHND AND ANR.	October 8, 2010
VIVEKANANDA SCHOOL THROUGH ITS HEAD MASTER Vs. ZILA PANCHAYAT THROUGH ITS CHAIRMAN AND EXECUTIVE OFFICER/ADDITIONAL EXECUTIVE OFFICER, ZILA PANCHAYAT	October 6, 2010
WAHEED AHMAD Vs. ADDITIONAL DISTRICT JUDGE	July 14, 2010
WALTER WILLIUM S/O JOHN. WILLIUM Vs. STATE OF UTTARAKHAND	October 8, 2010
WASHID Vs. STATE OF UTTARAKHAND	August 18, 2010
WEATHERFORD ASIA PACIFIC PTE. LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX AND ANR.	December 28, 2010
WEATHERFORD OIL TOOLS M.E.LIMITED. Vs. DEPUTY DIRECTOR OF INCOME TAX AND TWO ORS.	December 29, 2010
YAAD RAM Vs. STATE OF UTTARAKHAND	August 4, 2010
YAMEEN Vs. STATE AND ORS.	July 27, 2010
YAMINI JOSHI Vs. STATE OF UTTARAKHAND	June 8, 2010
YAQOOB Vs. STATE OF UTTARANCHAL	August 3, 2010
YASEEN ABDUL SAIYYAD MAHARASHTRA S/O LATE SRI ABDUL ALI SAIYYAD Vs. STATE OF UTTARAKHAND	January 15, 2010
YASHODA GAHATORI Vs. STATE OF UTTARAKHAND & OTHERS	November 25, 2010
YASHPAL Vs. STATE OF UTTARAKHAND	September 21, 2010
Yashpal Singh Bagri Vs. Puja	October 7, 2010
YASHPAL SINGH CHAMAN SINGH Vs. STATE OF UTTARAKHAND	June 2, 2010
YASHPAL SINGH S/O SRI KUNDAN SINGH SERVING AS SEWAK GOVERNMENT AYURVEDIC DISPENSARY Vs. DIRECTOR AYURVEDIC AND UNANI SEWAIYN AND DISTRICT AYURVEDIC AND UNANI OFFICER	July 22, 2010
YASHWANT SINGH BISHT Vs. CHIEF SECRETARY STATE OF UTTARAKHAND DEHRADUN	October 5, 2010
YASHWANT SINGH NEGI Vs. STATE OF UTTARAKHAND	June 25, 2010
YASHWANT SINGH RAWAT Vs. STATE OF UTTARAKHAND	June 11, 2010
YOGENDER PRASHAD Vs. STATE OF UTTARAKHAND	December 6, 2010
YOGENDRA PRASHAD S/O LATE MR. INDRSAN PARSAD Vs. STATE OF UTTARAKHAND	September 30, 2010
YOGESH @ YOGI Vs. STATE OF UTTARANCHAL	December 15, 2010
Yogesh Chandra Joshi Vs. Munni Joshi	November 18, 2010
YOGESH KUMAR Vs. STATE OF UTTARAKHAND AND ORS.	August 16, 2010
YOGESH RANA Vs. STATE OF UTTARAKHAND	September 22, 2010
YOGESHWAR PRASAD JOSHI Vs. STATE OF UTTARAKHAND	May 4, 2010
YUGAL KISHORE Vs. DIRECTOR DAIRY DEVELOPMENT UTTARANCHAL HALDWANI	July 13, 2010
YUNUS KURESHI Vs. JUDGE FAMILY COURT	August 9, 2010
ZAHEER HASAN Vs. STATE OF UTTARANCHAL	June 16, 2010
ZAHID HASAN Vs. STATE OF UTTARAKHAND AND ORS.	October 6, 2010
ZANEY ALI Vs. STATE OF UTTARAKHAND	July 15, 2010
ZARINA Vs. STATE	July 14, 2010
Zhou Zhen Hong (In jail) Vs. State of Uttarakhand	September 27, 2010
ZILA PANCHAYAT Vs. STATE OF UTTARAKHAND	June 24, 2010
ZUBAIR Vs. STATE AND ORS.	December 24, 2010

Year 2010 of HIGH COURT OF UTTARAKHAND

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