ABDUL HAMID S/O RAHMATULLAH Vs. STATE
|
April 20, 2009 |
ABDUL HASAN RIZVI Vs. STATE OF UTTARAKHAND AND ANOTHER
|
January 15, 2009 |
ACME TELE POWER LIMITED Vs. SINTEX INDUSTRIES LIMITED
|
January 9, 2009 |
AJAY KUMAR Vs. STATE OF UTTRANCHAL
|
August 10, 2009 |
Ajay Kumar Vs. State of Uttarakhand and others
|
November 4, 2009 |
AJAY KUMAR SAINI Vs. SUKHVINDER SINGH
|
June 29, 2009 |
AJAY MISHRA Vs. STATE
|
April 23, 2009 |
AJEET PANWAR Vs. STATE OF UTTARAKHAND
|
December 1, 2009 |
AJVEER SINGH CHAUHAN Vs. BANK OF BARODA
|
December 29, 2009 |
AKHILESH KUMAR AND ANR Vs. STATE OF UTTARAKHAND AND TWO ORS
|
November 13, 2009 |
AKHTAR HUSSAIN Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
July 9, 2009 |
ALKA SAINI Vs. HEMWATI NANDAN BAHUGUNA, GARHWAL UNIVERSITY
|
April 24, 2009 |
ALSTOM HYDRO FRANCE Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
|
June 29, 2009 |
AMAR SINGH Vs. STATE
|
December 21, 2009 |
Amar Singh Kanwal Vs. State of Uttaranchal & others
|
November 6, 2009 |
AMARJEET BHARTI Vs. NISHA
|
November 24, 2009 |
AMIR AHMAD (IN JAIL) S/O WALI MOHMAD Vs. STATE
|
July 16, 2009 |
AMIT KUMAR (MINOR) Vs. BOARD OF SCHOOLS EDUCATION, UTTARAKHAND, RAMNAGAR, DISTRICT NAINITAL THROUGH ITS SECRETARY
|
July 1, 2009 |
ANAND SINGH Vs. STATE OF UTTARAKHAND
|
November 18, 2009 |
ANAND SINGH @ ANI S/O HIRA SINGH, R/O RAITOLI PATTI KHITOLI, TEHSIL BERINAG DISTRICT PITHORAGARH Vs. STATE
|
November 17, 2009 |
ANGPAL ALIAS CHHANGA Vs. STATE
|
December 1, 2009 |
ANNANJAY INFORMATION TECH Vs. STATE OF UTTARAKHAND
|
December 2, 2009 |
ANUBHAV KUMAR AGARWAL Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
January 2, 2009 |
APAR REAL ESTATE (P) LTD Vs. NEELAM SINGH
|
August 24, 2009 |
APOLO MANRAL S/O SRI BRIJ MOHAN SINGH Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF DEFENCE,
|
December 1, 2009 |
ARCHANA GUPTA Vs. RAJEEV GUPTA
|
November 18, 2009 |
ARJUN NATH Vs. STATE OF UTTARAKHAND
|
June 18, 2009 |
Arun Kumar Vs. ICFAI University and others
|
July 31, 2009 |
ARUN KUMAR Vs. ICFAI UNIVERSITY
|
June 18, 2009 |
ARUN SETHI Vs. STATE OF UTTARAKHAND
|
December 8, 2009 |
ARVIND KUMAR Vs. REGISTRAR, U P CO-OPERATIVE SOCIETIES, LUCKNOW
|
August 26, 2009 |
ARVIND KUMAR SAINI Vs. STATE OF UTTARAKHAND
|
December 4, 2009 |
ARVIND MOHAN BADONI S/O SRI PARAS RAM BADONI Vs. ADDITIONAL DISTRICT JUDGE III
|
May 11, 2009 |
ASHOK HALL GIRLS RESIDENTIAL SCHOOL AND OTHERS Vs. NARESH KUMAR TALREJA
|
August 6, 2009 |
ASHOK KUMAR S/O BIR SINGH Vs. STATE AND ANR.
|
April 8, 2009 |
Ashok Singh and others Vs. State of Uttarakhand and others
|
November 27, 2009 |
ASLAM Vs. STATE
|
March 31, 2009 |
ASSISTANT COMMISSIONER, KENDRIYA VIDYALAYA Vs. ANIL KUMAR
|
November 20, 2009 |
AVTAR SINGH Vs. STATE OF UTTARAKHAND
|
June 11, 2009 |
BABLI ALIAS VINAY KUMAR Vs. STATE
|
March 6, 2009 |
BABU S/O SHRI ABDUL MAJID AND MOHD. ARIF S/O MOHD. HASHIM @ PHOORA Vs. STATE
|
May 22, 2009 |
BAHADUR NATH Vs. STATE OF UTTARANCHAL
|
April 17, 2009 |
Bahadur Ram Vs. Mangla Devi
|
July 30, 2009 |
BAISAKHU LAL Vs. CIVIL JUDGE
|
August 18, 2009 |
Balak Giri S/o Ravidas (a Krishna.R/o Dadukheri, Bado Mevana.P.S.Inar, Distt.Sipri (MP) Vs. State
|
May 21, 2009 |
Balbir Singh S/o Rishal Singh R/o Libber Hari, P.S.Manglore District Haridwar Vs. State
|
March 30, 2009 |
BALDEV AND TWO ORS Vs. STATE
|
May 11, 2009 |
BALDEV RAJ GAGNEJA & OTHERS Vs. NEHA GAGNEJA
|
November 24, 2009 |
BALJEET SINGH Vs. STATE OF UTTARAKHAND
|
August 19, 2009 |
BALLE @ BALWANT Vs. STATE OF U P
|
March 23, 2009 |
BALLU Vs. STATE OF UTTARAKHAND
|
December 4, 2009 |
Balram Vs. Deputy Director Consolidation, and others
|
October 27, 2009 |
BALRAM SINGH S/O BHAGWAT SINGH Vs. STATE OF UTTARAKHAND; CHIEF ENGINEER, LEVEL -I, UTTARAKHAND; CHIEF ENGINEER, KUMAON KSHETRA; EXECUTIVE ENGINEER, PROVINCIAL DIVISION; EXECUTIVE ENGINEER, CONSTRUCTION DIVISION
|
December 1, 2009 |
BASANT RAM Vs. STATE OF UTTARANCHAL
|
March 23, 2009 |
BATA INDIA LIMITED Vs. STATE OF U.P.
|
August 20, 2009 |
BEER SINGH BHANDARI Vs. STATE OF UTTARAKHAND
|
December 23, 2009 |
BHAGAT SINGH Vs. STATE OF UTTARAKHAND
|
December 1, 2009 |
Bhagirathi Devi & another Vs. State & others
|
March 24, 2009 |
BHAGWATI PRASHAD GOEL S/O LATE SRI MAM RAJ GOEL Vs. DISTRICT JUDGE
|
December 31, 2009 |
Bhagwati Rawat (Smt.) and another Vs. State of Uttarakhand and others
|
September 15, 2009 |
BHAIRAB DUTT Vs. BALA DUTT BHATT
|
April 15, 2009 |
BHARAT HEAVY ELECTRICALS LTD Vs. NATIONAL INSURANCE CO LTD
|
July 9, 2009 |
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER CENTRAL EXCISE
|
March 18, 2009 |
BHARAT RAM BHATT Vs. STATE OF UTTARANCHAL
|
December 9, 2009 |
BHARAT SINGH S/O BHAW SINGH; SURAT SINGH S/O BHAW SINGH; VIRENDRA SINGH S/O BHAW SINGH, BHAW SINGH S/O JAI SINGH Vs. STATE
|
June 12, 2009 |
BHAROSHA S/O KISHNA Vs. STATE OF U P
|
July 20, 2009 |
BHOPAL SINGH @ BRIJ BEHARI S/O SRI DILBAG SINGH Vs. STATE
|
June 4, 2009 |
BHRIGURASHAN PRASAD Vs. STATE OF UTTARAKHAND
|
August 24, 2009 |
BHUWAN CHANDRA KANDPAL Vs. STATE OF UTTARAKHAND AND OTHERS
|
June 29, 2009 |
BHUWAN SINGH RAWAT Vs. ICICI LOMBART PVT MOTOR GENERAL INSUER
|
May 1, 2009 |
Brij Pal and another Vs. Deputy Director of Consolidation and another
|
November 5, 2009 |
BUDH NATH Vs. BACHCHI RAM @ VIDYASAGAR
|
April 23, 2009 |
C.D.R. MOHAMMAD SIDDIKI AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
June 29, 2009 |
CENTURY TEXTILE AND INDUSTRIES LIMITED Vs. ASSISTANT LABOUR COMMISSIONER
|
May 14, 2009 |
CHAITU LAL Vs. THE STATE
|
March 27, 2009 |
CHANDAN SINGH Vs. STATE OF UTTARAKHAND
|
May 21, 2009 |
CHANDAN SINGH S/O GUMAN SINGH, Vs. THE STATE
|
June 25, 2009 |
CHANDRA RAWAT Vs. ICICI LOMBARD PVT
|
March 25, 2009 |
Chandra Shekhar Joshi Vs. State of Urtarakhand and others
|
June 30, 2009 |
CHARAN SINGH Vs. NATIONAL INSURANCE COMPANY LTD
|
June 23, 2009 |
CHINITAMANI Vs. STATE
|
April 1, 2009 |
COL D S GODARA Vs. RAJESHWARI SINGH
|
July 1, 2009 |
COMMISSIONER OF INCOME TAX Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
|
June 26, 2009 |
COMMISSIONER OF INCOME TAX Vs. IQBALPUR CO-OPERATIVE CANE
|
February 12, 2009 |
COMMISSIONER OF INCOME TAX Vs. PREMIUM TAXCONS PVT. LTD
|
December 14, 2009 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSTITUTE OF AERONAUTICAL ENGINEERING EDUCATIONAL SOCIETY
|
July 15, 2009 |
COMMISSIONER OF INCOME TAX Vs. KISHAN SAHAKARI CHINI MILL LTD.
|
May 15, 2009 |
COMMISSIONER OF INCOME TAX Vs. IQBALPUR CO-OPERATIVE CANE DEVELOPMENT UNION LTD.
|
May 8, 2009 |
COMMISSIONER OF INCOME TAX Vs. ENRON EXPAT SERVICES INC.
|
September 11, 2009 |
COMMISSIONER OF INCOME TAX DEHRADUN Vs. NATIONAL INSTITUTE OF AERONAUTICAL ENGINEERING EDUCATIONAL SOCIETY
|
June 12, 2009 |
COMMISSIONER OF INCOME-TAX Vs. ENSCO MARITIME LTD.
|
April 24, 2009 |
COMMISSIONER OF INCOME-TAX Vs. RBF RIG CORPORATION
|
May 22, 2009 |
COMMISSIONER OF INCOME-TAX AND ADDITIONAL COMMISSIONER OF INCOME-TAX, SPECIAL RANGE Vs. FORAMER FRANCE
|
June 12, 2009 |
COMMISSIONER OF INCOME-TAX AND ASSTT. COMMISSIONER OF INCOME-TAX, SPECIAL RANGE Vs. R AND B FALCON DRILLING CO.
|
April 24, 2009 |
COMMISSIONER, COMMERCIAL TAX Vs. UTTARANCHAL SEEDS & TARAI DEVELOPMENT CORPORATION LTD
|
September 8, 2009 |
COMMISSIONER, COMMERCIAL TAX Vs. BAJPUR COOPERATIVE SUGAR FACTORY LTD.
|
April 27, 2009 |
COMMISSIONER, COMMERCIAL TAX, (EARLIER TRADE TAX) UTTARAKHAND Vs. J K GHAI
|
May 4, 2009 |
COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND Vs. BAJPUR CO-OPERATIVE SUGAR FACTORY LTD BAJPUR
|
November 9, 2009 |
COMMITTEE OF MANAGEMENT, DEVTA BHURE SAH TRUST MATA SHAKUMBARI DEVI JUNIOR HIGH SCHOOL Vs. STATE OF UTTARAKHAND
|
August 10, 2009 |
CONSTABLE 268 A.P. DHARMENDRA RATHI Vs. STATE OF UTTARANCHAL
|
July 9, 2009 |
Constable Abbas Khan Vs. Union of India & others
|
November 3, 2009 |
CONSTABLE HARISH CHAND PANDEY Vs. STATE
|
July 28, 2009 |
D E NATHAN Vs. NAGAR PALIKA KOTDWAR; PRESIDENT NAGAR PALIKA; DIRECTOR, LOCAL BODIES UTTAR PRADESH; STATE OF UTTAR PRADESH THROUGH
SECRETARY TO GOVERNMENT
|
December 7, 2009 |
DALBIR SINGH Vs. STATE
|
June 2, 2009 |
DARMIYAN SINGH Vs. UNION OF INDIA
|
February 12, 2009 |
DARWAN SINGH S/O RAJENDRA SINGH Vs. STATE OF U.P.
|
June 3, 2009 |
DAU DAYAL AGARWAL Vs. STATE OF UTTARAKHAND
|
June 30, 2009 |
DAULAT RAM Vs. GOPAL KRISHNA BALODI
|
June 17, 2009 |
DAV COLLEGE, MANAGEMENT SOCIETY U P KANPUR Vs. STATE OF UTTARANCHAL
|
November 18, 2009 |
DAYALURAM S/O BADRIPRASAD Vs. RAJENDRA KUMAR SHARMA S/O LATE RAM KISHAN SHARMA
|
December 3, 2009 |
DEEPA CHATURVEDI Vs. DISTRICT JUDGE
|
May 14, 2009 |
DEEPIKA BISHT
W/O SHRI GOKUL SINGH BISHT Vs. STATE OF UTTARAKHAND; DIRECTOR OF SCHOOL EDUCATION; JOINT DIRECTOR SCHOOL EDUCATION
|
November 20, 2009 |
DESHPAL Vs. RATI RAM
|
November 25, 2009 |
DEVENDRA AND OTHERS Vs. STATE OF UTTARAKHAND
|
September 24, 2009 |
DEVENDRA KUMAR MISHRA; RAN VIJAY SINGH Vs. STATE OF UTTARAKHAND; UTTARANCHAL PUBLIC SERVICE COMMISSION
AAYOG BHAWAN; UNIVERSITY GRANTS COMMISSION
BAHADUR SHAH ZAFAR MARG; ASSOCIATION OF INDIAN UNIVERSITIES; MJP ROHILKHAND UNIVERSITY
BAREILLY
|
November 18, 2009 |
DEVENDRA VIGYANI S/O SHRI DEEP SINGH Vs. DISTRICT JUDGE; MUNSIF TEHRI AND ORS
|
October 13, 2009 |
Devi Lal Sah (Since deceased) and others Vs. Additional District Magistrate (E)/Rent Control and Eviction Officer, Nainital and others
|
September 8, 2009 |
DHAM SINGH Vs. STATE OF UTTARAKHAND
|
December 1, 2009 |
DHARAMVEER YADAV Vs. RAJRANI
|
July 22, 2009 |
Dharmendra Prasad Vs. State of Uttarakhand & two others
|
April 22, 2009 |
DIAMOND CEMENT (PROP MYSORE CEMENT LIMITED) Vs. STATE OF UTTARAKHAND
|
June 17, 2009 |
DINESH LAL Vs. STATE
|
July 27, 2009 |
DINESH; VINOD SONS OF MURARI, R/O MOHALLA NIRMALA CHHAWNI NEAR ATMA NIWAS, P S KOTWALI DISTRICT HARIDWAR Vs. STATE
|
November 17, 2009 |
DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION Vs. SCHLUMBERGER ASIA SERVICES LTD
|
July 24, 2009 |
DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION, DY COMMISSIONER INCOME TAX Vs. WESTERN GECO INTERNATIONAL LTD
|
September 11, 2009 |
DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION AND DY. COMMISSIONER INCOME TAX Vs. WESTERN GECO INTERNATIONAL LTD., AS AN AGENT OF MR. CARTEZA LEVI
|
August 7, 2009 |
DISH TV INDIA LIMITED Vs. STATE OF UTTARAKHAND
|
August 4, 2009 |
DIWAN SINGH S/O. KALYAN SINGH Vs. STATE
|
June 25, 2009 |
DOKHAM TIBTEAN FOUNDATION SOCIETY Vs. STATE OF UTTARANCHAL SERVICE
|
July 17, 2009 |
DR. MADAN MOHAN JOSHI Vs. STATE OF UTTARAKHAND AND 36 ORS.
|
April 13, 2009 |
DR. SMT. PUSHP LATA BISHT W/O SRI KHIMRAJ SINGH BISHT, ASSISTANT TEACHER, L.T. GRADE (HINDI) IN BHARTIYA SHAHEED SAINIK VIDHYALAYA Vs. ADDITIONAL DIRECTOR OF EDUCATION, KUMAON REGION,
|
December 9, 2009 |
DSM GROUP OF INDUSTRIES Vs. UNION OF INDIA AND ANR
|
October 21, 2009 |
DUTT RAM Vs. PREM BALLABH S/O KRISHNA NAND
|
December 10, 2009 |
EX J C 3317 NB SUB/NA A M C JHAGAR SINGH Vs. UNION OF INDIA
|
December 14, 2009 |
EX SEPOY VIPIN KUMAR Vs. UNION OF INDIA
|
December 24, 2009 |
EX. RECT. RAKESH KUMAR Vs. UNION OF INDIA
|
September 8, 2009 |
EXECUTIVE ENGINEER, UTTARAKHAND POWER CORPORATION LTD Vs. DEPUTY LABOUR COMMISSIONER
|
November 19, 2009 |
FATE SINGH Vs. STATE OF UTTARAKHAND
|
July 9, 2009 |
FHATEEK Vs. STATE
|
July 17, 2009 |
FLEX FOODS LTD Vs. APPELLATE COMMITTEE
|
April 2, 2009 |
GANESH SINGH NAGARKOTI Vs. STATE OF UTTARAKHAND
|
December 2, 2009 |
GANGA PRASAD GAIROLA Vs. DEAN (AYURVED) RISHIKUL GOVERNMENT AYURVEDIC COLLEGE
|
June 23, 2009 |
Ganga Ram Petwal Vs. State of U.P.
|
May 12, 2009 |
GAUTAM CHADDHA Vs. RICHA CHADDHA
|
April 23, 2009 |
GENERAL SECRETARY, BHEL, MAZDOOR UNION Vs. STATE OF UTTARAKHAND
|
October 20, 2009 |
GHANSHYAM KALA Vs. STATE
|
May 6, 2009 |
GIRISH DANGWAL S/O SRI GAJENDRA DATT DANGWAL Vs. SUSHMA DANGWAL W/O SRI GIRISH DANGWAL
|
March 17, 2009 |
GOPAL RAM Vs. STATE OF UTTARAKHAND
|
December 7, 2009 |
GOVIND SINGH BISHT AND ANR Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS
|
November 11, 2009 |
GRAM SAMAJ Vs. STATE OF UTTARANCHAL
|
August 12, 2009 |
GUDDI DEVI Vs. NEW INDIA INSURANCE COMPANY LTD.
|
March 16, 2009 |
GULAB RAI (SINCE DECEASED) THROUGH L RS Vs. II ADDITIONAL DISTRICT JUDGE, NAINITAL
|
October 5, 2009 |
Gulab Singh Vs. Dayanand Shiksha Sansthan and another
|
October 7, 2009 |
GULFAM ALI Vs. STATE OF UTTARAKHAND
|
October 26, 2009 |
GUR BACHAN SINGH Vs. STATE OF U.P.
|
May 15, 2009 |
GURDEEP SINGH Vs. STATE OF UTTAR PRADESH
|
December 8, 2009 |
GURVINDER KAUR Vs. STATE OF UTTARAKHAND
|
November 18, 2009 |
H.H. MAHARAJA VIRENDRA SINGH Vs. COOPER ENGINEERING LTD.
|
July 24, 2009 |
HARENDRA SINGH & ETC. Vs. COMMISSIONER GARHWAL REGION AND OTHERS
|
October 27, 2009 |
HARI SHYAM Vs. STATE
|
April 13, 2009 |
HARI SINGH CHILWAL Vs. DISTRICT MAGISTRATE
|
December 3, 2009 |
HARISH KUKRETI Vs. STATE
|
October 14, 2009 |
HARJEET SINGH S/O HARBANS SINGH Vs. STATE
|
October 14, 2009 |
HARSH LAL AND ANR. Vs. STATE OF UTTARAKHAND
|
September 25, 2009 |
HEMANT KUMAR KANDPAL Vs. HARISHANKAR AND ANR.
|
April 30, 2009 |
HEMKER CHANDRA TRIPATHI S/O LATE SRI B.C. TRIPATHI, PRESENTLY POSTED AS LIBRARIAN IN GOVERNMENT POST GRADUATE COLLEGE, Vs. STATE OF UTTARANCHAL THROUGH PRINCIPAL SECRETARY, HIGHER EDUCATION, CIVIL SECRETARIAT AND ORS. AND ORS.
|
October 23, 2009 |
I A S PRODUCTS Vs. COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND AT DEHRADUN
|
March 23, 2009 |
Ilam Chand & others Vs. Kunta
|
October 23, 2009 |
INDER SINGH Vs. STATE OF UTTARANCHAL
|
September 22, 2009 |
INDER SINGH AND TWO ORS. Vs. THE STATE
|
June 3, 2009 |
INDIAN LPG CYLINDERS Vs. CESTAT
|
December 8, 2009 |
INDIAN OIL CORPORATION Vs. DEVKI OILS
|
July 21, 2009 |
Indira Market Vyapar Sangh Vs. Mussoorie Dehradun Development Authority and others
|
April 2, 2009 |
Indra Kumar Rai Vs. Vimla Rai & another
|
March 5, 2009 |
Jafar Vs. State of Uttarakhand and another
|
October 29, 2009 |
JAGDEV SINGH Vs. STATE OF UTTARAKHAND AND FIVE ORS.
|
October 7, 2009 |
JAGDISH RAJ BHATIA S/O SRI BHAGTU RAM Vs. KAMLESH (SINCE DECEASED)
|
April 17, 2009 |
Jagdish Singh Vs. State
|
May 4, 2009 |
JAGMOHAN SINGH Vs. STATE OF UTTARAKHAND
|
November 18, 2009 |
JAGPAL SINGH Vs. STATE OF UTTARAKHAND
|
July 31, 2009 |
JAHANGIR Vs. STATE
|
July 24, 2009 |
Jahid S/o Shaukat Vs. State of Uttarakhand
|
September 8, 2009 |
JAI AMBEY AGRO CENTRE Vs. STATE OF UTTARAKHAND
|
December 3, 2009 |
JAI PAL SINGH Vs. STATE
|
March 4, 2009 |
Jal Singh Vs. State of Uttaranchal and Ors.
|
October 29, 2009 |
JAMAN SINGH Vs. STATE
|
August 19, 2009 |
JAMEELA Vs. JAITOON
|
May 12, 2009 |
JAMIL Vs. STATE
|
May 22, 2009 |
JAMSHAD ALI Vs. STATE OF UTTARAKHAND
|
December 9, 2009 |
Jamuna Prasad and another Vs. Baljeet Singh and others
|
July 10, 2009 |
JASVEER SINGH S/O LATE KULDEEP SINGH Vs. STATE OF UTTARAKHAND AND ANR.
|
April 2, 2009 |
JASWANT SINGH AND ANR Vs. STATE OF UTTARANCHAL
|
October 14, 2009 |
JAYA KANDWAL Vs. KHUSHIRAM KANDWAL
|
July 15, 2009 |
JAYANTI SANWAL; ORIENTAL INSURANCE CO LTD Vs. CHAIRMAN/MANAGING DIRECTOR; SMT JAYANTI SANWAL
|
April 21, 2009 |
JEET LAL @ JEETA MAL Vs. GRAM SABHA, ETHAL, BUJURG
|
October 27, 2009 |
JHAGARU Vs. STATE
|
June 29, 2009 |
Jyoti Bala, Ms.Shalini Dadar Vs. State of Uttarakhand and another
|
May 4, 2009 |
JYOTI SWARUP Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UDHAM SINGH NAGAR
|
May 1, 2009 |
JYOTIRMAY VISHWAS @ JYOTI Vs. STATE OF UTTARAKHAND
|
December 3, 2009 |
JYOTSANA Vs. STATE OF UTTARAKHAND
|
June 17, 2009 |
K G BAHUGUNA Vs. STATE OF UTTARAKHAND
|
December 7, 2009 |
K.D. BIJWAN Vs. COMMISSIONER, GARHWAL MANDAL
|
July 8, 2009 |
KABOOL SINGH S/O BHULAN Vs. STATE OF UTTARAKHAND AND ORS.
|
April 28, 2009 |
KALIMULLAH @ KALIM QURESHI Vs. DISTRICT JUDGE
|
August 25, 2009 |
KALU RAM Vs. SANJEEV KUMAR
|
October 7, 2009 |
KALYAN SINGH Vs. INDRA DEVI
|
May 6, 2009 |
KALYAN SINGH Vs. DIWAN SINGH
|
May 1, 2009 |
KAMAL KISHOR @ BABU S/O PRATAP SINGH AND MOBIN S/O SHABBIR KHAN Vs. STATE
|
July 14, 2009 |
KAMAL SINGH VERMA Vs. STATE OF UTTARAKHAND AND OTHER
|
September 3, 2009 |
KAMLA DEVI Vs. PRAKASH CHAND AGARWAL
|
June 1, 2009 |
KAMLA DEVI Vs. SUBHASH CHANDRA AGARWAL
|
March 16, 2009 |
KAMLESH SINGH RAWAT (MINOR) Vs. BOARD OF SCHOOLS EDUCATION UTTARAKHAND RAMNAGAR, DISTRICT NAINITAL
|
April 17, 2009 |
KANWAR SINGH AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.
|
December 3, 2009 |
Karam Singh and another Vs. State of Uttarakhand
|
November 7, 2009 |
KARTAR SINGH Vs. STATE
|
December 11, 2009 |
KASHIPUR SUGAR MILLS LTD Vs. STATE OF UTTARAKHAND
|
April 15, 2009 |
KASHMIR SINGH Vs. UNION OF INDIA AND SIX ORS
|
October 20, 2009 |
KESHAV KUMAR GAUTAM S/O CHANDRAPAL GAUTAM Vs. ADDITIONAL DISTRICT JUDGE; ADDITIONAL CIVIL JUDGE (JUNIOR DIVISION) KASHIPUR; RANVIR SINGH S/O JAGANNATH SHARMA; VICGHITRA SINGH; VIKRAM SINGH; BHUPENDRA SINGH
|
December 3, 2009 |
KHARAK SINGH DHAPOLA Vs. MRS SAROJINI DHAPOLA
|
March 23, 2009 |
KISHAN LAL Vs. STATE OF UTTARAKHAND AND ORS.
|
October 29, 2009 |
KISHAN RAM AND ANR. Vs. RAJU RAWAT AND ANR.
|
June 22, 2009 |
KISHAN SINGH S/O SHRI SUNDER SINGH Vs. THE STATE
|
June 30, 2009 |
KISHNA NAND AND ANR Vs. STATE OF U P
|
July 15, 2009 |
KISHORI Vs. STATE OF UTTARAKHAND
|
June 16, 2009 |
KM. KXITIZA PANDEY Vs. STATE OF UTTARAKHAND AND ANR.
|
September 25, 2009 |
KM. MEENAKSHI AGARWAL AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
|
March 3, 2009 |
KRISHAN LAL THAKUR Vs. SHAKTI TRIKHA
|
December 7, 2009 |
KRISHNA GOPAL MEHTA Vs. ADDITIONAL DISTRICT JUDGE
|
August 27, 2009 |
Kuldeep Kaur @ Jasveer Kaur Vs. Gurnam Singh
|
December 29, 2009 |
KULWANT KAUR ALIAS MANJEET KAUR Vs. STATE OF UTTARANCHAL, THROUGH SECRETARY BAL VIKAS VIBHAG GOVT OF UTTARANCHAL; ZILA KARYA-KRAM ADHIKARI BAL VIKAS UDHAM SINGH NAGAR; BAL VIKAS PARIYOJNA ADHIKARI JASPUR
|
December 1, 2009 |
KUMAON MOTOR OWNERS UNION LTD Vs. STATE OF U P
|
August 27, 2009 |
KUNDAN SINGH Vs. STATE
|
May 22, 2009 |
KUNWAR M A KHAN Vs. KUMAON MANDAL VIKAS NIGAM LTD
|
September 16, 2009 |
KUNWAR PAL @ SURAJPAL Vs. STATE
|
August 18, 2009 |
L. FANAI Vs. UTTARAKHAND INFORMATION COMMISSION
|
June 26, 2009 |
LAJWANTI SHARMA W/O SHRI VIJAY KUMAR SHARMA Vs. MAHESH CHAND SHARMA S/O SHRI RAMESHWAR DAYAL SHARMA
|
August 13, 2009 |
LAKHAN SINGH Vs. STATE OF UTTARAKHAND
|
March 4, 2009 |
LALLU SINGH Vs. STATE OF U.P.
|
April 2, 2009 |
LAXMAN PANT Vs. STATE OF UTTARAKHAND
|
December 7, 2009 |
Laxman Singh Bisht and others Vs. State
|
June 22, 2009 |
LECHU SINGH Vs. STATE
|
April 29, 2009 |
LEELA GIRI Vs. STATE OF UTTARAKHAND; DIRECTOR MAHILA DAIRY DEVELOPMENT DEPARTMENT UTTARAKHAND; ADDITIONAL DIRECTOR MAHILA DAIRY VIKAS, UTTARAKHAND; DEVKI KUMARI BHOJ
|
December 9, 2009 |
LEELA GUPTA (SINCE DECEASED) Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE/IST FAST TRACK COURT, HARIDWAR
|
December 9, 2009 |
LEELAD HAR PANT Vs. CONSERVATOR OF FOREST
|
December 24, 2009 |
Life Insurance Corporation of India Vs. Prabhawati & Ors.
|
July 31, 2009 |
LOKESH JOSHI Vs. DISTRICT JUDGE, PITHORAGARH
|
December 23, 2009 |
LOKINDRA KUMAR Vs. STATE OF UTTARAKHAND
|
November 17, 2009 |
Madan Lal Vs. State of Uttarakhand
|
December 29, 2009 |
MADAN SINGH NEGI Vs. LAXMI
|
June 24, 2009 |
MADHO LAL JAIN Vs. DHARMENDRA KUMAR
|
December 23, 2009 |
MAGAN LAL Vs. STATE
|
September 1, 2009 |
MAHADEO PRASAD Vs. THE STATE
|
September 23, 2009 |
Mahant Mohan Das Vs. Bihari D. Chhabariya and others
|
November 18, 2009 |
MAHBOOB HASSAN ANSARI Vs. STATE OF UTTARAKHAND
|
July 9, 2009 |
MAHESH CHANDRA Vs. STATE OF U.P.
|
August 12, 2009 |
MAHESH CHANDRA ARYA Vs. MUNNI DEVI AND ANR.
|
June 23, 2009 |
MAJID AHMED Vs. STATE OF UTTARAKHAND
|
November 19, 2009 |
MAN BAHADUR BHANDARI Vs. STATE BANK OF INDIA
|
March 16, 2009 |
MAN MOHAN SAHNI S/O. SRI RAM KISHAN Vs. SRI BALESH KUMAR JAIN S/O. SRI PREM CHANDRA JAIN AND
|
June 9, 2009 |
Man Mohan Singh @ Mannu Vs. State of U.P.
|
August 10, 2009 |
MANISHA BHARTI Vs. STATE OF UTTARAKHAND
|
July 13, 2009 |
MANMOHAN SINGH BISHT S/O SRI G.S. BISHT Vs. STATE OF UTTARAKHAND THROUGH SECRETARY TRANSPORT,
|
June 15, 2009 |
MANOHAR GIRI AND ANR. Vs. STATE
|
April 29, 2009 |
Manohar lal Vs. State of Uttarakhand
|
June 17, 2009 |
MANOHAR MUNNA LAL Vs. STATE OF UTTARKHAND
|
June 17, 2009 |
MANOHAR SINGH CHAUHAN Vs. STATE
|
July 16, 2009 |
MANOJ KUMAR YADAV Vs. STATE
|
April 27, 2009 |
MANPAL SHARMA Vs. STATE OF UTTARAKHAND; DIRECTOR GENERAL OF POLICE; ADDITIONAL DIRECTOR GENERAL OF POLICE
|
November 20, 2009 |
MANSHA RAM PAYAL Vs. VED PRAKASH
|
July 28, 2009 |
MEHAR SINGH Vs. STATE OF UTTARAKHAND
|
November 30, 2009 |
MEHBOOB S/O SHARIF Vs. STATE
|
June 10, 2009 |
Mehtab Jahan & another Vs. Naimuddin & two others
|
April 13, 2009 |
MITHILESH VERMA Vs. STATE OF UTTARAKHAND
|
December 1, 2009 |
MOH YASIN AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
October 29, 2009 |
MOHAN ASHRAM MANAGING TRUSTEE/MUKHYA ADHISTHATA, VIRENDRA KUMAR SHASTRI, SHISHYA SWAMI SACHIDANAND, SARASWATI Vs. HARIDWAR DEVELOPMENT AUTHORITY
|
November 18, 2009 |
MOHAN SINGH Vs. CHAIRMAN, ZILA PANCHAYAT, ALMORA
|
September 17, 2009 |
MOHD ISHAQ Vs. STATE OF UTTAR PRADESH
|
December 8, 2009 |
MOHD. SATTAR Vs. COLLECTOR
|
December 24, 2009 |
MOHD. TALIB Vs. UTTARAKHAND WAKF BOARD
|
July 1, 2009 |
MOHD. USMAN S/O SRI MOHD. IRFAN Vs. SMT. GULSHAN ARA D/O SHRI ABRAR HUSSAIN
|
October 22, 2009 |
Mohd.Sahid & another Vs. Yusuf Khan & another
|
June 12, 2009 |
MOHINDER KAUR DHILLON Vs. SAWINDER KAUR DHILLON
|
May 4, 2009 |
MONIKA BHIMANIYA Vs. COUNSELLING BOARD, UPMT-2008
|
July 13, 2009 |
MOR SINGH Vs. STATE OF U P
|
September 15, 2009 |
MOUKIM MEV Vs. STATE
|
June 5, 2009 |
MRIDULA CHAUBE W/O SH. PRASANN KUMAR CHAUBE Vs. SHSHILA MITTAL W/O SH. SHANTI SWAROOP MITTAL
|
December 8, 2009 |
MRS. NIRMAL DUGGAL Vs. ORIENTAL BANK OF COMMERCE AND ORS.
|
March 6, 2009 |
MS. SHALINI DADAR Vs. STATE OF UTTARAKHAND AND ANR.
|
May 4, 2009 |
MS. SHASHI AGARWAL AND ANR. Vs. STATE OF UTTARAKHAND AND ANR.
|
June 1, 2009 |
MUKESH BHATNAGAR SON OF RAMESHWAR PRASAD BHATNAGAR Vs. STATE
|
October 14, 2009 |
MUKESH DEVI Vs. MANJU DEVI
|
August 20, 2009 |
MUKESH KUMAR Vs. FAMILY JUDGE, FAMILY COURT, HARIDWAR
|
January 2, 2009 |
MUKHTAR SINGH @ MUKHA Vs. STATE OF U.P.
|
December 8, 2009 |
MUKHTIYAR Vs. STATE
|
December 9, 2009 |
MURARI S/O HET RAM Vs. VICE CHANCELLOR; SANSTHAOANA ADHIKARI; ASSISTANT DIRECTOR (KRISHI KARYA); CHIEF GENERAL MANAGER FARM; BLOCK SUPERINTENDENT J KHAND; OFFICER INCHARGE
|
November 20, 2009 |
MUSKAN ALIAS DIPTI Vs. STATE OF UTTARAKHAND
|
November 19, 2009 |
MUSTAQEEM Vs. STATE OF UTTARAKHAND
|
December 3, 2009 |
NAGENDRA CHAUDHARY Vs. STATE OF UTTARAKHAND
|
July 8, 2009 |
NANDAN SINGH Vs. STATE
|
September 7, 2009 |
Nanhey Singh (since deceased) Vs. Parshadi (since deceased)
|
March 31, 2009 |
NARAYAN DUTT RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
August 17, 2009 |
NARAYAN SINGH RAWAT Vs. STATE OF UTTARAKHAND
|
July 23, 2009 |
NARENDRA SINGH CHAUHAN Vs. STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY MEDICAL HEALTH AND FAMILY WELFARE DEPARTMENT
|
December 8, 2009 |
NARESH Vs. STATE
|
July 21, 2009 |
NARESH CHAND Vs. STATE OF UTTARAKHAND
|
December 14, 2009 |
NARESH KUMAR Vs. STATE OF UTTARANCHAL
|
August 18, 2009 |
NARESH KUMAR KASHYAP Vs. DISTRICT JUDGE, HARIDWAR (UTTARAKHAND)
|
April 23, 2009 |
NARPAT SINGH AND HAJARA SINGH Vs. STATE
|
May 18, 2009 |
NARSAN SAHAKARI MATSYA JIVI SAMITI LTD Vs. STATE OF UTTARANCHAL
|
April 23, 2009 |
NATIONAL INSURANCE CO LTD Vs. SONIA RANA
|
April 21, 2009 |
NATIONAL INSURANCE CO LTD Vs. NARENDRA SINGH MAHANT AND ORS
|
August 26, 2009 |
NATIONAL INSURANCE CO. LTD Vs. MADAN SINGH RAWAT
|
February 26, 2009 |
National Insurance Co. Ltd. Vs. Thanak Singh and others
|
July 7, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. ANITA DEVI
|
February 10, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. BASANTI DEVI
|
June 10, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. ANSUYA DEVI AND ORS
|
June 12, 2009 |
National Insurance Company Ltd. Vs. Saleem & another
|
June 4, 2009 |
National Insurance Company Ltd. Vs. Lalit Singh Negi and another
|
October 12, 2009 |
NATIONAL INSURANCE COMPANY LTD. Vs. AMAR NATH AND OTHERS
|
July 9, 2009 |
NATIONAL INSURANCE COMPANY LTD. Vs. UDAL AND ORS. AND
|
June 23, 2009 |
NATIONAL INSURANCE COMPANY LTD. Vs. SRI CHAMAN LAL AND ORS.
|
June 26, 2009 |
NATIONAL INSURANCE COMPANY LTD. Vs. SUKHDEV SINGH AND ORS. AND SMT. PALVINDER KAUR AND ORS.
|
May 22, 2009 |
NAVEEN KATHAIT Vs. SECRETARY MEDICAL HEALTH, FAMILY WELFARE, STATE OF UTTARAKHAND; DIRECTOR GENERAL MEDICAL HEALTH AND FAMILY WELFARE
|
November 23, 2009 |
NEERAJ NEGI Vs. STATE OF UTTAR PRADESH
|
November 25, 2009 |
NEHA SAINI Vs. STATE OF UTTARAKHAND
|
October 30, 2009 |
NEM CHAND SAGAR S/O UDAI RAM AND POTHE RAM S/O UDAI RAM Vs. THE STATE
|
April 10, 2009 |
NESTLE INDIA LIMITED. Vs. STATE OF UTTARAKHAND AND TWO ORS.
|
September 22, 2009 |
NEW CAPITAL CINEMA MALLITAL THROUGH ITS PARTNER KANHAIYA LAL SAH S/O LATE BISHAN LAL SAH Vs. NAGAR PALIKA PARISHAD, NAINITAL THROUGH ITS EXECUTIVE OFFICER
|
July 13, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. DURGA PRASAD AND ORS
|
June 16, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. JASDEI DEVI AND ORS
|
June 18, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. ADARSHA BHATIA
|
October 9, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. YOGENDRA KUMAR SHARMA
|
June 10, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BEENA KOTHIYAL (SINCE DECEASED)
|
February 12, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. DILSHAD BEGUM
|
February 13, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. HANSA SAXENA
|
July 10, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. FAKIRA
|
July 6, 2009 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. KUSUM LATA AND ORS.
|
July 9, 2009 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. GOVIND SINGH AND OTHERS
|
July 6, 2009 |
NIRMAL DAS @ KALU Vs. STATE OF UTTARANCHAL
|
March 24, 2009 |
NONA RASTOGI ANDBULVA AND ANR. Vs. STATE
|
December 2, 2009 |
NOVAL CASTABLES AND CHEMICALS Vs. USHA PANT
|
December 22, 2009 |
OM PRAKASH Vs. STATE
|
April 29, 2009 |
OM PRAKASH Vs. STATE OF UTTAR PRADESH
|
December 9, 2009 |
OM PRAKASH SON OF SHRI INDER SINGH Vs. ADDL DISTRICT MAGISTRATE/COLLECTOR
|
March 16, 2009 |
ONKAR NATH AGRAWAL S/O LATE BIHARI LAL Vs. RAM NARAIN GOEL
|
November 10, 2009 |
ONKAR SHUKLA Vs. STATE OF UTTARANCHAL
|
September 7, 2009 |
ORIENTAL INSURANCE COMPANY LTD Vs. RAKAMA DEVI AND ORS. AND SMT. SUNITA DEVI
|
January 2, 2009 |
ORIENTAL INSURANCE COMPANY LTD Vs. KESAR SINGH BISHT
|
May 4, 2009 |
ORIENTAL INSURANCE COMPANY LTD Vs. RAJESHWARI
|
March 17, 2009 |
ORIENTAL INSURANCE LTD Vs. COMMISSIONER WORKMAN COMPENSATION
|
July 28, 2009 |
P C SHARMA Vs. STATE OF UTTARAKHAND
|
December 1, 2009 |
PAHEL SINGH RATHI Vs. STATE OF UTTARAKHAND
|
November 20, 2009 |
PANKAJ CHADDA Vs. STATE OF UTTARAKHAND AND ORS.
|
March 27, 2009 |
PARIPURNANAND S/O LATE PURSHOTTAM Vs. STATE OF UTTARAKHAND
|
April 17, 2009 |
PARVEZ MIYAN S/O SRI MOHD. SADDIQ AND VISHNU CHAND GAUTAM S/O DEVI PRASAD GAUTAM Vs. STATE
|
October 14, 2009 |
PEPSICO INDIA HOLDINGS PVT LIMITED Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE, KASHIPUR
|
December 7, 2009 |
PESTAL WEED COLLEGE OF INFORMATION TECHNOLOGY AND ANR., Vs. H.N.B. GARHWAL UNIVERSITY AND ORS.
|
June 2, 2009 |
PITAMBER LAL Vs. STATE OF UTTARAKHAND
|
November 6, 2009 |
POOJA RAJPUT Vs. STATE OF UTTARAKHAND
|
August 25, 2009 |
POORAN CHANDRA LOHANI Vs. KAILASH CHANDRA CHILKOTI
|
April 27, 2009 |
POORAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
|
July 28, 2009 |
PRADEEP KUMAR S/O RAM PRAKASH GUPTA Vs. RAJ KUMAR GUPTA, S/O LATE KISHAN CHANDRA; KAMAL KANT, S/O SRI RAJ KUMAR; STATE OF UTTARANCHAL; GRAM SABHA HIMMATPUR; ASSISTANT COLLECTOR; ADDITIONAL COMMISSIONER; ADDITIONAL CHIEF REVENUE COMMISSIONER
|
November 19, 2009 |
PRAKASH CHANDRA Vs. STATE OF UTTARAKHAND
|
June 16, 2009 |
PRASHANT KHANDURI Vs. D.A.V. P.G. COLLEGE AND ORS.
|
March 31, 2009 |
PRAVIN @ CHANDI, Vs. THE STATE
|
June 4, 2009 |
Punam Vs. Shri Vijai Kumar
|
June 17, 2009 |
Punni Vs. Samay Singh
|
October 22, 2009 |
PURAN SINGH Vs. STATE OF UTTARANCHAL
|
April 30, 2009 |
PURSHOTTAM JOSHI Vs. STATE OF UTTARAKHAND AND ORS.
|
May 1, 2009 |
PUSHKAR DUTT Vs. STATE OF UTTARAKHAND
|
November 25, 2009 |
PUSHKAR SINGH Vs. STATE
|
December 15, 2009 |
PUSHPA DEVI Vs. SUSHMA JOSHI
|
April 1, 2009 |
PUSHPA JUYAL Vs. DISTRICT MAGISTRATE, UTTARKASHI
|
November 19, 2009 |
PUSHPA PURI MEMORIAL CHARITABLE TRUST Vs. 2ND ADDITIONAL DISTRICT JUDGE DEHRADUN
|
September 18, 2009 |
R&B FALCON DRILLING CO. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
July 3, 2009 |
R.S. SIROMANI S/O SRI BANKEY LAL Vs. C.B.I
|
January 9, 2009 |
RADHIKA DEVI Vs. STATE OF UTTARANCHAL
|
September 8, 2009 |
RADHY SHYAM SRIVASTAVA AND ORS Vs. U P STATE CO-OPERATIVE FEDERATION AND ORS
|
November 12, 2009 |
RAGHUBIR SINGH BIST S/O LATE POORAN SINGH BIST Vs. SECRETARY, DEPARTMENT OF EDUCATION GOVERNMENT OF U P ; DIRECTOR OF EDUCATION (MADHYAMIK) AND DISTRICT INSPECTOR OF SCHOOLS
|
November 10, 2009 |
RAGHUNATH PRASAD JINDAL Vs. STATE
|
June 17, 2009 |
Rai Bahadur Singh Sugar Mills Ltd. Vs. State of Uttarakhand & Another
|
July 2, 2009 |
RAI SINGH Vs. STATE OF U P
|
December 2, 2009 |
RAISHA Vs. BALVEER SINGH
|
April 16, 2009 |
RAJ KAMAL Vs. ZONAL MANAGER (NORTH) FOOD CORPORATION OF INDIA
|
December 30, 2009 |
RAJ RANI, ASHOK KUMAR; ASHOK KUMAR S/O OF HEM RAJ Vs. RAJENDRA KUMAR CHABRA, HEM RAJ CHABRA, SHYAM NAGAR
|
November 19, 2009 |
RAJA MOHAMMED AMIR MOHAMMED KHAN OF MAHMUDABAD Vs. METROPOLE HOSTELS PVT LTD
|
May 5, 2009 |
RAJE RAM SINGH Vs. STATE OF U P
|
November 26, 2009 |
RAJEEV RATAN SINGH S/O LATE VIRENDRA PRATAP SINGH Vs. STATE OF UTTARANCHAL AND SEEMA SINGH
|
April 16, 2009 |
Rajendra Kumar @ Raju Vs. State
|
April 23, 2009 |
RAJENDRA KUMAR SHARMA Vs. STATE OF UTTARAKHAND
|
July 2, 2009 |
RAJENDRA PRASAD Vs. THE STATE
|
November 25, 2009 |
RAJENDRA PRASAD PANDEY Vs. STATE OF UTTARANCHAL
|
June 23, 2009 |
RAJENDRA SINGH Vs. STATE OF U.P.
|
August 17, 2009 |
RAJENDRA SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
February 17, 2009 |
RAJENDRA SINGH S/O DAULAT SINGH Vs. INTER COLLEGE CHURIYALA HARIDWAR; STATE OF UTTARAKHAND; DIRECTOR SCHOOL EDUCATION; ADDITIONAL DIRECTOR; DISTRICT EDUCATION OFFICER; SUB DIVISIONAL MAGISTRATE; DEVI CHAND TYAGI LECTURER PHYSICS (TERMINATED)
|
November 19, 2009 |
RAJESH KUMAR AND DIGAMBER LAL Vs. STATE OF UTTARAKHAND AND ANR.
|
December 7, 2009 |
RAJESH SINGH Vs. COMMANDANT, RE-MOUNT TRAINING SCHOOL AND DEPOT HEMPUR, DISTRICT UDHAM SINGH NAGAR
|
November 19, 2009 |
RAJNI SHARMA Vs. SHIV MANDIR PRABANDH SAMITI
|
August 18, 2009 |
Rakesh and others Vs. Pramod Kumar & others
|
January 7, 2009 |
RAKESH KUMAR BHATIA Vs. SUDESH
|
June 3, 2009 |
RAKESH KUMAR JOSHI Vs. STATE OF UTTARAKHAND
|
October 12, 2009 |
RAM AVTAAR MISHIRA Vs. SMT. RACHNA
|
March 26, 2009 |
RAM AVTAAR MISHRA Vs. RACHNA
|
July 22, 2009 |
RAM BAHADUR Vs. SHARDA LEESA FACTORY JAWAHAR JYOTI
|
March 2, 2009 |
RAM BAHADUR PANDEY AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
|
July 29, 2009 |
RAM CHANDRA NAUTIYAL Vs. DISTRICT MAGISTRATE, UTTARKASHI
|
November 24, 2009 |
RAM CHARAN Vs. SURAT SINGH SAJWAN
|
October 28, 2009 |
RAM CHEEJ Vs. STATE OF UTTARANCHAL
|
December 7, 2009 |
RAM DAS Vs. BOARD OF REVENUE
|
November 6, 2009 |
RAM LAL Vs. STATE
|
March 20, 2009 |
RAM PRASAD DANGWAL Vs. STATE OF UTTARAKHAND AND ANR.
|
November 26, 2009 |
RAMESH CHAND (SINCE DECEASED); DHIRAJ KUMAR AND GULLA BOTH SON OF LATE SRI RAMESH CHAND THROUGH NATURAL GUARDIAN SMT KAMLESH DEVI Vs. SURESH CHAND S/O SRI BEGRAM
|
April 13, 2009 |
Ramesh Chandra and three others Vs. State of Uttarakhand and 32 others
|
November 7, 2009 |
RAMESH CHANDRA SINGH S/O MADHO SINGH DEPUTY BLOCK EDUCATION OFFICER Vs. STATE OF UTTARAKHAND
|
September 15, 2009 |
RAMPRAKASH SALKLANI Vs. STATE OF UTTARAKHAND
|
December 3, 2009 |
RAMU S/O RAM SINGH; DAYARAM S/O PREM Vs. STATE
|
May 18, 2009 |
RANI PADMA DEVI Vs. STATE
|
September 8, 2009 |
RANVIR SINGH PANWAR Vs. STATE OF UTARAKHAND AND ORS.
|
January 9, 2009 |
RASHEEDAN Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR, HARIDWAR
|
July 31, 2009 |
Rashmi Negi Vs. State of Uttarakhand and others
|
November 30, 2009 |
RATI RAM & THREE Vs. STATE
|
July 8, 2009 |
Rati Ram and another Vs. Brahmi Devi and others
|
June 10, 2009 |
RAVI CHAUDHARY Vs. STATE OF UTTARANCHAL
|
March 19, 2009 |
RECT DEVESH KUMAR DHYANI Vs. UNION OF INDIA & TWO OTHERS
|
May 15, 2009 |
REEMA Vs. UNITED INDIA INSURANCE CO LTD
|
July 10, 2009 |
Reena Verma Vs. Kaviraj Yashvardhan Sastri
|
March 4, 2009 |
REGIONAL MANAGER, UTTARAKHAND TRANSPORT CORPORATION, DEHRADUN Vs. ARUN SHARMA
|
December 18, 2009 |
REHAN Vs. SHAHINA
|
December 2, 2009 |
RICHA SINGH Vs. PUBLIC SERVICE COMMISSION
|
February 20, 2009 |
RMI STEELS LTD Vs. ASST LABOUR COMMISSIONER
|
July 30, 2009 |
ROOP CHAND S/O DEEP CHAND Vs. STATE OF UTTARAKHAND
|
September 17, 2009 |
ROSHAN PRAKASH Vs. COMMANDANT G. COMPANY NARAYANPUR, DISTT. MALDA (WEST BENGAL) AND OTHERS
|
April 13, 2009 |
ROSHAN RAI Vs. STATE OF UTTARAKHAND
|
June 24, 2009 |
SACHIDA SAKLANI Vs. STATE OF UTTARAKHAND; CHIEF ENGINEER; SUPERINTENDING ENGINEER; DISTRICT MAGINSTRATE; SUB DIVISIONAL MAGISTRATE; KAMLESHWAR PRASAD SAKLANI
|
November 19, 2009 |
SAHAKARI GANNA VIKAS SAMITI LTD Vs. DY LABOUR COMMISSIONER GARHWAL REGION DEHRADUN
|
December 11, 2009 |
SALMA PARVEEN Vs. UTTARAKHAND WAQF BOARD
|
July 8, 2009 |
SALORA INTERNATIONAL LTD Vs. COMMISSIONER OF COMMERCIAL TAXES, UTTARAKHAND
|
May 12, 2009 |
Sameer Singh Vs. Union of India & others
|
October 26, 2009 |
SANDEEP S/O SUSHIL Vs. STATE OF UTTARAKHAND
|
April 16, 2009 |
SANGRAM SINGH S/O. SHRI DHARM SINGH Vs. STATE
|
June 16, 2009 |
SANJAY AND ANR. Vs. STATE OF U.P.
|
November 3, 2009 |
SANJAY AND ORS. Vs. STATE OF UTTRANCHAL AND ORS.
|
August 3, 2009 |
Sanjay Ghayee Vs. State and others
|
May 21, 2009 |
SANJAY S/O DILE RAM Vs. STATE OF UTTARAKHAND
|
December 1, 2009 |
SANJEEV SEHGAL S/O SRI CHARAN DAS SEHGAL Vs. A.D.J. 4TH F.T.C.
|
December 11, 2009 |
SAPNA W/O SHRI NEETU Vs. NEETU S/O SHRI BAL CHAND
|
July 15, 2009 |
SARFRAJ Vs. STATE OF UTTARAKHAND
|
November 18, 2009 |
SARVESH MOHAN SAXENA Vs. SANJU SAXENA
|
July 29, 2009 |
Satendra Kumar Bhatnagar Vs. Union of India & others
|
March 17, 2009 |
SATENDRA SINGH AND ORS. Vs. STATE OF U.P.
|
December 1, 2009 |
SATISH KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION-CUM-ADDITIONAL COLLECTOR
|
May 19, 2009 |
SATNAM SINGH Vs. MAYA DEVI
|
March 3, 2009 |
SAURABH DEEP SINGH S/O S P SINGH Vs. STATE OF UTTARAKHAND; UTTARANCHAL PUBLIC SERVICE COMMISSION
AAYOG BHAWAN, GURUKUL KANGRI KANKHAL,
HARIDWAR; UNIVERSITY GRANTS COMMISSION
BAHADUR SHAH ZAFAR MARG; ASSOCIATION OF INDIAN UNIVERSITIES
AIU HOUSE; MJP ROHILKHAND UNIVERSITY
BAREILLY
|
November 18, 2009 |
Savita Kamboj Vs. Yashpal Singh Kamboj
|
October 28, 2009 |
Shabbir Ahmed S/o Talib Khan Vs. State
|
May 14, 2009 |
SHAKEEL AHMAD Vs. THE UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
July 22, 2009 |
SHALINI DHIMAN Vs. MANOJ KUMAR
|
September 16, 2009 |
SHAMBHU S/O. SHRI MANI RAM Vs. STATE
|
June 23, 2009 |
SHAMBHU SARAN MISHRA Vs. STATE OF UTTARAKHAND
|
October 14, 2009 |
Shameem Vs. State
|
October 14, 2009 |
SHAMIM ALAM Vs. DINESH AGGARWAL
|
June 22, 2009 |
SHAUKAT ALI Vs. SHAMSUDDIN
|
November 19, 2009 |
SHEELA Vs. BALDEV SINGH
|
October 28, 2009 |
SHEESHPAL Vs. STATE OF UTTARAKHAND
|
November 20, 2009 |
SHEESHPAL SINGH NEGI Vs. SMT. MAMTA NEGI AND ANR.
|
April 24, 2009 |
SHER SINGH S/O HARPHOOL Vs. STATE
|
June 15, 2009 |
SHIKSHA BHARTI VIDHYALAYA SAMITTEE Vs. STATE OF UTTARAKHAND
|
December 1, 2009 |
SHIV BABU Vs. STATE
|
December 29, 2009 |
SHIV KUMAR S/O ILAM SINGH Vs. LACHCHI RAM AND ORS
|
June 11, 2009 |
SHOBHAN LAL JAIN Vs. DRUGS CONTROLLER
|
May 22, 2009 |
SHREE CHAND Vs. STATE OF UTTAR PRADESH
|
August 10, 2009 |
SHRI RAJENDRA SINGH BISHT S/O LATE SHRI KESAR SINGH BISHT Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION AND ORS.
|
September 2, 2009 |
Shring Construction Company Pvt. Ltd. Through its managing Director Vs. General Manager, North Zone, U.P. rajkiya nirman nigam Ltd., Dehradun
|
December 4, 2009 |
SHRUTI FRUITS PVT. LTD. Vs. SUREIYA
|
July 24, 2009 |
SHYAM BABU AND LAL BABU Vs. THE STATE
|
August 7, 2009 |
SHYAM LAL Vs. STATE OF UTTARAKHAND
|
December 11, 2009 |
SIRAJ HUSSAIN S/O IMTIYAZ HUSSAIN HADRISI Vs. SMT. SHAMA PARVEEN
|
April 28, 2009 |
SITAPUR EYE HOSPITAL TRUST NAINITAL THROUGH ITS SECRETARY SRI M.K. MEHRA Vs. SRI OM PRAKASH S/O SRI HAKIM RAI
|
May 22, 2009 |
SL (EX) DEEP JOSHI Vs. UNION OF INDIA
|
June 19, 2009 |
SMT. (DR.) DHANESHWARI GHILDIYAL Vs. STATE OF UTTARAKHAND AND ORS.
|
May 7, 2009 |
SMT. BEENA ARORA Vs. STATE OF UTTARAKHAND
|
July 31, 2009 |
SMT. JYOTI NEGI Vs. STATE OF UTTARAKHAND
|
November 4, 2009 |
SMT. KAMLESH RANI AND ORS. WIDOW OF LATE SRI OM PRAKASH AND ORS. Vs. SRI VISHWAMITRA AGARWAL SRI VISHWAMITRA AGARWAL (SINCE DECEASED) S/O SRI MUSDDI LAL (SMT. DAYAWATI AGARWAL WIDOW OF LATE SHRI VISHWAMITRA AND ORS.)
|
October 27, 2009 |
SMT. RADHA RANI W/O SHRI HARI OM Vs. SMT. MOHIN DEVI (SINCE DECEASED) WIFE OF LATE SHRI HARI KISHORE AND ORS.
|
November 3, 2009 |
SMT. RAMWATI Vs. SUBHASH @ PINTU AND ORS.
|
March 5, 2009 |
SMT. REKHA TOMAR AND ANR Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS
|
July 22, 2009 |
SMT. VIMLA DEVI AND ORS. Vs. JSRI JITENDER SINGH TOPWAL AND ANR.
|
June 8, 2009 |
SOBAT SINGH Vs. DISTRICT JUDGE, UTTARKASHI
|
December 7, 2009 |
SOHAN ALIAS SONU Vs. STATE
|
April 2, 2009 |
SOHAN SINGH Vs. NATIONAL INSURANCE CO LTD
|
July 6, 2009 |
SOM LATA Vs. PRADHAN PRABANDHAK, ROZA SUGAR WORKS
|
February 12, 2009 |
SOMPAL Vs. STATE OF UTTARAKHAND
|
March 4, 2009 |
SONU Vs. STATE OF UTTARAKHAND
|
July 1, 2009 |
SONU S/O SRI RATAN LAL; RAVI S/O SRI RAJA Vs. MUNICIPAL BOARD; EXECUTIVE OFFICER
|
November 18, 2009 |
SRI BALKAR SINGH (SINCE DECEASED), THROUGH L RS Vs. BOARD OF REVENUE
|
November 26, 2009 |
SRI DEVENDRA MEHTA (SINCE DECEASED) & OTHERS Vs. NATHU SINGH (SINCE DECEASED) THROUGH L RS
|
November 23, 2009 |
SRI MAKSOOD Vs. STATE OF UTTARAKHAND
|
May 14, 2009 |
Sriyash Technologies Ltd. Vs. State of Uttaranchal
|
May 15, 2009 |
State Vs. Fakir Chandra
|
September 10, 2009 |
STATE Vs. BANWARI LAL S/O CHAUDHARI LAL SINGH
|
July 1, 2009 |
STATE Vs. RAMU RAM S/O. PREM RAM,
|
June 10, 2009 |
STATE Vs. MOHD HASHIM IQBAL
|
March 30, 2009 |
STATE Vs. MRITYUNJAY PANDEY
|
July 9, 2009 |
STATE Vs. DEVENDRA
|
March 23, 2009 |
STATE Vs. IQBAL
|
December 2, 2009 |
STATE OF U P THROUGH SECRETARY IRRIGATION DEPARTMENT Vs. V K SOOD ENGINEERS AND CONTRACTORS PVT LTD
|
April 17, 2009 |
STATE OF U.P. THROUGH PRINCIPAL SECRETARY, Vs. RAM SINGH S/O SRI DUNGER SINGH MEHTA AND STATE PUBLIC SERVICES TRIBUNAL
|
October 27, 2009 |
STATE OF UTTAR PRADESH AND ORS Vs. VIKRAM SINGH AND ANR
|
February 16, 2009 |
STATE OF UTTARAKHAND Vs. SATYA BAHAR
|
December 15, 2009 |
STATE OF UTTARAKHAND Vs. POORAN SINGH NEGI
|
October 9, 2009 |
STATE OF UTTARAKHAND Vs. CHIEF VETERINARY OFFICER; DEPUTY DIRECTOR, ANIMAL HUSBANDRY, KUMAON MANDAL; RAJU, SAFAI NAYAK
|
November 18, 2009 |
STATE OF UTTARAKHAND Vs. IQBAL @ BALA
|
December 3, 2009 |
STATE OF UTTARAKHAND Vs. DEPUTY LABOUR COMMISSIONER
|
December 4, 2009 |
STATE OF UTTARAKHAND Vs. DHAMPUR SUGAR LTD
|
August 20, 2009 |
STATE OF UTTARAKHAND Vs. JAGAT SINGH SIROLA
|
November 9, 2009 |
STATE OF UTTARAKHAND Vs. JAIVEER SINGH S/O SRI MUNI
|
May 5, 2009 |
STATE OF UTTARAKHAND & OTHERS Vs. NEHA SINGH
|
December 8, 2009 |
STATE OF UTTARAKHAND AND ORS. Vs. KHEMANAND AND ORS.,
|
October 23, 2009 |
STATE OF UTTARAKHAND AND ORS. Vs. SMT. SUSHMA GHAI AND ANR.
|
February 25, 2009 |
State of Uttarakhand and others Vs. Revati Devi
|
October 27, 2009 |
STATE OF UTTARANCHAL Vs. ROSHAN LAL
|
November 19, 2009 |
STATE OF UTTARANCHAL AND ORS. Vs. HANSA DUTT UPADHYAY
|
November 5, 2009 |
STATE OF UTTARANCHAL AND OTHERS Vs. PREM CHANDRA SACHAN
|
October 9, 2009 |
State of Uttaranchal and others Vs. Bhoodev Singh
|
October 22, 2009 |
SUBHASH & ORS. Vs. STATE OF UTTARAKHAND & ANR.
|
December 8, 2009 |
SUBHASH MATA Vs. SARIKA
|
December 2, 2009 |
Sudha (Smt.) W/o Late Sri Anil Kumar Vs. Manoj Kumar and another
|
September 16, 2009 |
Sudhir Kumar Vs. Allahabad Bank
|
February 25, 2009 |
SUDHIR KUMAR WASON Vs. STATE AND I.C. SHARMA, INSPECTOR
|
October 14, 2009 |
SUKHBEER SINGH CHAUDHARY Vs. STATE OF UTTARAKHAND
|
December 2, 2009 |
Suman Lata Bisht Vs. State of Uttarakhand and another
|
November 30, 2009 |
SUMAN RAWAT Vs. MINTA DEVI CHAUHAN
|
September 10, 2009 |
SUNIL MADAN Vs. BELA RAM BATRA
|
June 12, 2009 |
Suraj Chauhan & another Vs. Pushpa Prasad & others
|
March 3, 2009 |
SURENDRA DEV ARYA Vs. FAMILY COURT, UDHAM SINGH NAGAR
|
September 17, 2009 |
SURENDRA KUMAR Vs. STATE
|
May 12, 2009 |
SURENDRA SINGH NEGI Vs. STATE OF UTTARANCHAL
|
December 15, 2009 |
SURESH CHAND SHARMA Vs. STATE OF UTTARAKHAND
|
July 13, 2009 |
Surya Prakash Kala Vs. State
|
July 7, 2009 |
Sushim Amitav Das Vs. Union of India & others
|
March 25, 2009 |
SWAMI ABHAYANAND JI Vs. SWAMI SWAROOPANAND SARASWATI AND ORS.
|
November 3, 2009 |
SWAMI RAMA INSTITUTION OF EDUCATION Vs. STATE OF UTTARAKHAND AND ORS
|
December 17, 2009 |
SWARN LATA Vs. ORIENTAL INSURANCE COMPANY LTD
|
June 19, 2009 |
SWATANTRATA GOYAL Vs. ADDL. DISTRICT JUDGE AND ORS.
|
April 16, 2009 |
TARA DUTT Vs. STATE OF UTTARAKHAND
|
December 10, 2009 |
TASLEEM Vs. STATE OF UTTARKHAND
|
December 1, 2009 |
TEHRI HYDRO DEVELOPMENT CORPORATION LTD. THROUGH ITS C.M.D. Vs. SMT. JANKI DEVI D/O SRI RAITHU SINGH AND ORS.
|
December 3, 2009 |
TEJENDRA RAWAT Vs. REGIONAL TRANSPORT AUTHORITY, DEHRADUN, THROUGH ITS SECRETARY, DISTRICT DEHRADUN
|
August 21, 2009 |
TEJPAL SINGH Vs. ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
January 7, 2009 |
THE COMMISSIONER OF INCOME TAX AND ASSISTANT COMMISSIONER OF INCOME TAX Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
|
July 3, 2009 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. ANITA RANI AND ORS.
|
June 2, 2009 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. SHANTI DEVI AND ORS. AND
|
June 8, 2009 |
THE STATE Vs. ADESH KUMAR GARG
|
June 9, 2009 |
THE STATE Vs. SUMER CHAND S/O SINGAROO
|
February 10, 2009 |
THE STATE Vs. BANSHI LAL AND ORS.
|
November 5, 2009 |
THE STATE THROUGH COLLECTOR AND ORS. Vs. SRI BANWARI LAL S/O SHRI CHAUDHARI LAL SINGH
|
July 1, 2009 |
TRILOK SINGH RAWAT Vs. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW AND OTHERS.
|
October 29, 2009 |
TULSA RAM Vs. STATE OF UTTARANCHAL
|
May 7, 2009 |
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
|
November 19, 2009 |
U P STATE ROAD TRANSPORT CORPORATION Vs. APPELLATE AUTHORITY
|
December 4, 2009 |
U P STATE ROAD TRANSPORT CORPORATION Vs. DEEPA KARWAL
|
July 6, 2009 |
Udai Ram Uniyal Vs. State of Uttarakhand and five others
|
January 2, 2009 |
Udai Singh Vs. State
|
April 1, 2009 |
Uma Devi Vs. State of Uttarakhand and 23 others
|
November 26, 2009 |
UMESH CHANDRA Vs. STATE OF UTTARAKHAND; CHIEF ENGINEER; EXECUTIVE ENGINEER, TEMPORARY DIVISION
|
December 4, 2009 |
UMESH CHANDRA UPRETI Vs. STATE OF UTTARAKHAND AND ANR.
|
March 2, 2009 |
UMMED SINGH GUSAIN @ UMMED GIRI SON OF SHRI TARA GIRI Vs. REGISTRAR COOPERATIVE SOCIETIES
|
April 23, 2009 |
UNION OF INDIA Vs. O P SHARMA
|
December 11, 2009 |
UNITED INDIA INSURANCE CO LTD Vs. SHEELA DEVI
|
July 2, 2009 |
UNITED INDIA INSURANCE CO LTD Vs. PRAKASHI DEVI
|
July 28, 2009 |
UNITED INDIA INSURANCE CO LTD Vs. TARA DEVI
|
October 26, 2009 |
UNITED INDIA INSURANCE COMPANY LTD Vs. UJALA DEVI
|
October 12, 2009 |
UNITED INDIA INSURANCE COMPANY LTD Vs. JASBEER KAUR
|
March 2, 2009 |
UNITED INDIA INSURANCE COMPANY LTD Vs. NEEMA PARIHAR
|
May 4, 2009 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. CHANDRA BISHT AND ORS.
|
July 9, 2009 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. BASANTI DEVI AND ORS.
|
May 4, 2009 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. JAGWATI AND ORS.
|
June 4, 2009 |
USMAN S/O SRI MOHD IRFAN Vs. GULSHAN ARA D/O SHRI ABRAR HUSSAIN
|
October 22, 2009 |
UTTARAKHAND TRANSPORT CORPORATION Vs. ASHOK KUMAR
|
November 18, 2009 |
UTTARAKHAND TRANSPORT CORPORATION Vs. KARANDEEP SINGH AND MEHAR SINGH
|
April 17, 2009 |
UTTARAKHAND TRANSPORT CORPORATION Vs. BAHADUR HUSSAIN ALIAS MOHAMMAD RAZA AND ORS.
|
April 24, 2009 |
UTTARANCHAL TRANSPORT CORPORATION Vs. SHOORBIR SINGH PANWAR
|
April 28, 2009 |
UTTARANCHAL TRANSPORT CORPORATION Vs. MADHUSUDAN UNIYAL AND 3 ORS.
|
January 2, 2009 |
V.I.R.Buildcon Pvt.Ltd. Vs. Commissioner & Ors.
|
April 29, 2009 |
V.P. VAISH Vs. THE DEPUTY REGISTRAR AND ORS.
|
November 25, 2009 |
V.S. AGRAWAL Vs. STATE OF UTTARANCHAL
|
July 14, 2009 |
VARUN SINGH RAJPUT Vs. UNION OF INDIA
|
May 19, 2009 |
VED PRAKASH Vs. MANGAY RAM
|
September 7, 2009 |
VEENA JOSHI Vs. STATE OF UTTARANCHAL; DIRECTOR OF EDUCATION; JOINT DIRECTOR OF EDUCATION
|
November 23, 2009 |
VIJAI KUMA AGRAWAL Vs. VIJAYA BANK, HARIDWAR
|
November 19, 2009 |
VIJAY GOYAL Vs. STATE OF UTTARAKHAND
|
May 22, 2009 |
VIJAY KUMAR AGARWAL Vs. MAHESH KUMAR AGARWAL
|
December 3, 2009 |
VIJAY PRAKASH PANDEY Vs. DISTRICT MAGISTRATE
|
July 8, 2009 |
VIJAY THAPLIYAL Vs. STATE OF U.P.
|
March 26, 2009 |
VIJAYA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD
|
February 11, 2009 |
VIJENDRA SINGH Vs. ASSISTANT REGIONAL MANAGER, UTTARANCHAL PARIVAHAN NIGAM, KOTDWAR
|
November 24, 2009 |
VIKAS PALACE Vs. STATE OF U P
|
July 3, 2009 |
VIKKA ANDSHANKRA Vs. STATE
|
March 26, 2009 |
VIKRAM SINGH Vs. STATE OF U P
|
July 28, 2009 |
VIMLA CHAUHAN Vs. YASHPAL SINGH CHAUHAN
|
May 20, 2009 |
Vimla Devi & others Vs. Nirmal Jeet Singh Hoon & others
|
July 23, 2009 |
VINAY TIWARI Vs. VIDYA
|
November 19, 2009 |
VINOD KUMAR Vs. LAXMI KANT; RAMA KANT
|
November 24, 2009 |
VINOD KUMAR BURMAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION AND SIX ORS.
|
January 9, 2009 |
VIRENDRA SINGH Vs. PUSPA DEVI
|
March 23, 2009 |
VIRENDRA SINGH Vs. RAM SINGH
|
November 9, 2009 |
VIRENDRA TARA CHAND Vs. STATE
|
December 14, 2009 |
VISHAMBAR S/O BHADU RAM Vs. STATE OF UTTARAKHAND
|
June 15, 2009 |
VISHNU CHANDRA VERMA Vs. PRESIDING OFFICER LABOUR COURT AND ANOTHER
|
December 4, 2009 |
VIVEK SHARMA Vs. STATE OF UTTARAKHAND
|
November 25, 2009 |
VIVEK SINGH Vs. STATE OF UTTARAKHAND; MANAGING DIRECTOR KUMAUN MANDAL VIKAS NIGAM
|
November 19, 2009 |
WAHID Vs. STATE OF UTTARANCHAL
|
December 2, 2009 |
WESTERN GECO INTERNATIONAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 11, 2009 |
WESTERN GECO INTERNATIONAL LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 7, 2009 |
WESTERN GECO INTERNATIONAL LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 24, 2009 |
YAKUB AHMED Vs. STATE
|
November 17, 2009 |
YASHWANT SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
|
June 22, 2009 |
YOGENDRA PAL SINGH Vs. SOMTI DEVI
|
March 17, 2009 |
YOGESH MALHOTRA Vs. SONAM
|
July 1, 2009 |