|
ABDUL HAMEED Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
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ABHISHEK SUKHIJA Vs. COLLECTOR DISTRICT UDHAM SINGH NAGAR
|
March 17, 2008 |
|
ABIL @ ADIL AND ANR. Vs. STATE OF UTTARANCHAL
|
March 5, 2008 |
|
ACME TELE POWER LIMITED Vs. LAMDA EASTERN TELECOMMUNICATION LTD
|
April 11, 2008 |
|
Acme Tele Power Limited Vs. Lamda Eastern Telecommunication Ltd.& 5 others
|
November 4, 2008 |
|
ACME TELE POWER LTD Vs. SINTEX INDUSTRIES LTD
|
June 30, 2008 |
|
Acme Tele Power Ltd. Vs. Sintex Industries Ltd.& Anr.
|
September 17, 2008 |
|
AFTAB AHMAD Vs. STATE OF UTTARAKHAND
|
February 5, 2008 |
|
AHSAN Vs. STATE OF UTTARAKHAND
|
July 7, 2008 |
|
AHSAN HASIM Vs. STATE OF UTTARANCHAL
|
April 1, 2008 |
|
AJAY KUMAR SAXENA Vs. TILAK RAJ BEHAR
|
March 5, 2008 |
|
AJAY KUMAR SINGH Vs. UNION OF INDIA
|
March 5, 2008 |
|
AJAY YADAV Vs. STATE OF UTTARAKHAND
|
February 26, 2008 |
|
AJEET SINGH Vs. RAJU ALIAS RAJENDRER SINGH
|
March 10, 2008 |
|
AKHILESH BANSAL R K BANSAL Vs. STATE OF UTTARAKHAND
|
March 27, 2008 |
|
AKHTAR S O SRI SEEDA Vs. FAMILY JUDGE
|
July 8, 2008 |
|
AKIL AHMAD Vs. STATE
|
January 8, 2008 |
|
AKIL KHAN ALIAS PAPPA Vs. STATE OF UTTARAKHAND
|
March 18, 2008 |
|
AKRAM ALIAS CHANDA Vs. STATE
|
March 11, 2008 |
|
Ali Hasan (deceased), by L.Rs.and another Vs. Deputy Director of Consolidation, Haridwar and others
|
November 18, 2008 |
|
ALOK AGGARWAL Vs. STATE OF UTTARANCHAL
|
December 18, 2008 |
|
AMAN PANCHAL S O RAJPAL Vs. JUDGE FAMILY COURT
|
July 10, 2008 |
|
AMAN SINGH MALIK Vs. STATE
|
March 25, 2008 |
|
AMIT KUMAR GUPTA Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
AMIT KUMAR JHANDA SINGH Vs. STATE OF UTTARAKHAND
|
February 26, 2008 |
|
AMIT SHARMA Vs. STATE
|
March 14, 2008 |
|
AMITABH TEXTILE MILLS LTD. Vs. OFFICIAL LIQUIDATOR
|
December 2, 2008 |
|
AMRISH ALIAS BALLA Vs. STATE
|
August 14, 2008 |
|
ANANG PAL SINGH BISHT Vs. STATE OF UTTARAKHAND
|
February 19, 2008 |
|
ANITA SHARMA Vs. NIRAJ SHARMA
|
March 13, 2008 |
|
ANITA VIKRAM SINGH Vs. NEW INDIA INSURANCE COMPANY LTD
|
March 25, 2008 |
|
ANOOP KUMAR Vs. STATE
|
February 26, 2008 |
|
ANWAR KHAN Vs. STATE
|
December 11, 2008 |
|
ARJUN SINGH RUHELLA Vs. STATE OF UTTARANCHAL
|
March 14, 2008 |
|
ARUN KUMAR PETER JOEL SINGH Vs. CIVIL JUDGE
|
July 4, 2008 |
|
ASHISH DWIVEDI Vs. STATE OF UTTARANCHAL
|
September 29, 2008 |
|
ASHISH VERMA & TWO Vs. STATE OF UTTARAKHAND
|
September 17, 2008 |
|
ASHLAM HUSSAIN Vs. STATE
|
March 14, 2008 |
|
ASHOK ALIAS PAPU Vs. STATE OF UTTARAKHAND
|
June 27, 2008 |
|
ASHOK KUMAR Vs. DARSHAN SINGH
|
April 9, 2008 |
|
ASHOK KUMAR AGARWAL Vs. STATE
|
July 25, 2008 |
|
ASHOK KUMAR GUPTA S O SRI R C GUPTA Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES MEERUT
|
July 8, 2008 |
|
ASHOK KUMAR KHAN CHANDRA Vs. STATE OF UTTARAKHAND
|
March 19, 2008 |
|
ASHOK KUMAR SHARMA Vs. STATE OF UTTARANCHAL THROUGH COLLECTOR, DEHRADUN
|
April 8, 2008 |
|
ASSOTECH SUPER TECH (J V ) PANTNAGAR, UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY MINISTRY OF FINANCE & SALE TAX, UTTARAKHAND
|
November 24, 2008 |
|
ATTAR SINGH (DEAD) THROUGH LRS. Vs. RAKESH SINGH AND ANOTHER
|
June 10, 2008 |
|
BABA KALI KAMLI WALA PANCHAYAT KSHETRA Vs. BHARAT PETROLEUM CORPORATION LTD
|
June 26, 2008 |
|
BALBIR SINGH Vs. NAGAR PANCHAYAT BARKOT
|
February 12, 2008 |
|
BALDEV ALIAS BALLA S/O LAL BAHADUR AND DAMBER BAHADUR S/O SRI RAM BAHADUR Vs. STATE OF UTTARAKHAND
|
June 18, 2008 |
|
BALDEV SINGH Vs. SPECIAL JUDICIAL MAGISTRATE DEHRADUN
|
February 22, 2008 |
|
BALESHWAR Vs. STATE OF UTTARAKHAND
|
July 9, 2008 |
|
BALWANT SINGH BUDH SINGH Vs. STATE OF UTTARAKHAND
|
March 19, 2008 |
|
BANKEYLAL RAM RATAN PANKOTI Vs. STATE OF UTTARAKHAND
|
March 26, 2008 |
|
BANSI LAL S O SHRI DURGA RAM Vs. STATE
|
July 9, 2008 |
|
BASANTA Vs. STATE
|
August 6, 2008 |
|
Beby Ray & others Vs. Sawan Thapa & another
|
October 17, 2008 |
|
BEER SINGH NEGI INDER SINGH Vs. STATE OF UTTARAKHAND
|
March 25, 2008 |
|
BHABHUTI RAM Vs. STATE OF UTTARANCHAL
|
April 29, 2008 |
|
BHAGAT SINGH Vs. MAHENDRA KUMAR
|
March 17, 2008 |
|
Bhagat Singh and three others Vs. State of U.P.
|
September 30, 2008 |
|
BHAGAT SINGH S/O SABU SINGH Vs. THE STATE
|
April 30, 2008 |
|
BHAGWAN SINGH Vs. LAXMI DEVI
|
July 9, 2008 |
|
BHAGWAN SINGH ALIAS BABU Vs. STATE
|
December 16, 2008 |
|
BHAGWATI ALIAS BHAKTI MAHIPAL Vs. RAI BAHADUR NARAYAN SINGH SUGAR MILL LTD
|
February 28, 2008 |
|
BHAGWATI DEVI Vs. STATE OF UTTARAKHAND
|
January 17, 2008 |
|
BHAGWATI PRASAD Vs. STATE
|
June 16, 2008 |
|
BHANU PRATAP SINGH S O SRI RAM CHARAN Vs. MEENA DEVI W O BHANU PRATAP SINGH
|
July 8, 2008 |
|
BHARAT SINGH Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
January 3, 2008 |
|
BHAWAN SINGH AND 2 ORS; RAM SINGH Vs. PREM PRAKASH AND ANR
|
June 5, 2008 |
|
BHUPENDRA NATH SHUKLA Vs. OIL AND NATURAL GAS COMMISSION
|
March 11, 2008 |
|
BHURE SINGH Vs. RAM CHARAN
|
February 27, 2008 |
|
BIHARI LAL GABA Vs. GOBIND RAM
|
March 26, 2008 |
|
BIJENDRA KUMAR Vs. STATE OF UTTARAKHAND
|
March 13, 2008 |
|
BIJENDRA PAL Vs. STATE OF UTTARAKHAND
|
March 20, 2008 |
|
BIJENDRA SINGH Vs. DIRECTOR GENERAL OF POLICE
|
July 7, 2008 |
|
BITTU ALIAS VIKRAM SINGH Vs. STATE OF UTTARAKHAND
|
March 10, 2008 |
|
BRAHAM SINGH Vs. STATE BANK OF PATIALA
|
March 10, 2008 |
|
BUDDU KHAN Vs. STATE OF U P
|
March 18, 2008 |
|
CHAMPA DEVI MAL CHAND ALIAS MAM CHAND Vs. STATE OF UTTARAKHAND
|
March 28, 2008 |
|
Chandra Pratap Singh Chauhan Vs. Rakesh Kumar Agarwal
|
October 3, 2008 |
|
CHANDRA S O ISHWARI DUTT Vs. STATE
|
July 4, 2008 |
|
CHANDRA SINGH NEGI Vs. GENERAL MANAGER, UTTARANCHAL POWER CORPORATION LTD , DEHRADUN
|
December 15, 2008 |
|
CHATURTH SHRENI VAN KARAMCHARI SANGH HALDWANI Vs. R S TOLIA
|
March 13, 2008 |
|
CHOTEY ALIAS DARGAHI Vs. STATE
|
June 23, 2008 |
|
COMMISSIONER COMMERCIA TAX Vs. VERMA ENTERPRISES
|
March 17, 2008 |
|
COMMISSIONER COMMERCIAL TAX Vs. JALPAC INDIA LTD
|
September 26, 2008 |
|
COMMISSIONER INCOME-TAX Vs. ONGC LTD
|
April 10, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN INSTITUTE OF PETROLEUM
|
September 5, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MAHA LAXMI SUGAR MILLS COMPANY LTD
|
July 4, 2008 |
|
COMMISSIONER OF CUS & C EX , MEERUT Vs. KHUSHAL FERTILISERS (P) LTD
|
June 16, 2008 |
|
COMMISSIONER OF CUSTOM AND CENTRAL EXCISE Vs. INDIA GLYCOLS LTD.
|
June 27, 2008 |
|
COMMISSIONER OF CUSTOM AND CENTRAL EXCISE Vs. INDIA GLYCOLS LTD
|
August 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL SAKLANI
|
August 8, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ENRON OIL & GAS INDIA LTD.
|
January 17, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ONGC LTD.
|
April 8, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. DESH RAKSHAK AUSHDHALAYA LTD.
|
May 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SUNIL GOYAL
|
June 20, 2008 |
|
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. O N G C
|
April 9, 2008 |
|
COMMISSIONER OF INCOME TAX HALDWANI Vs. HIGHLANDERS EDUCATIONAL ACADEMY
|
March 11, 2008 |
|
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. MCDERMOTT INTERNATIONAL INC C/O PRICE WATER HOUSE
|
September 5, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. ARTHUSA OFFSHORE COMPANY
|
March 31, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. JYOTI PRABHA SOCIETY
|
August 29, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. MCDERMOTT INTERNATIONAL INC
|
May 5, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. KISAN SAHKARI CHINI MILLS LTD
|
August 22, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. TIDE WATER MARINE INTERNATIONAL INC.
|
July 28, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. ATLAS OFFSHORE SERVICES GMBH CO.
|
August 29, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. BHAWANI SHANKAR WAS
|
November 18, 2008 |
|
COMMISSIONER OF TRADE TAX Vs. POLTAWASKI T P S POWER SERVICES
|
September 12, 2008 |
|
COMMISSIONER, TRADE TAX/COMMERCIAL TAX UTTARAKHAND, DEHRADUN Vs. PERFETTI VAN MELLE (INDIA) PVT LTD
|
July 28, 2008 |
|
COMMITTEE OF MANAGEMENT INTER COLLEGE THAULDHAR MAJAF OAN TEHRI GARHWAL Vs. REGIONAL JOINT DIRECTOR OF EDUCATION GARHWAL REGION
|
March 18, 2008 |
|
COMMITTEE OF MANAGEMENT, INTER COLLEGE-HARSILA (BAGESHWAR) THROUGH ITS MANAGER DEV SINGH NEGI S/O MOHAN SINGH NEGI Vs. DIRECTOR, SCHOOL EDUCATION AND THREE ORS
|
April 30, 2008 |
|
D P GUPTA Vs. HOTI LAL BIHARI LAL
|
July 7, 2008 |
|
D S M GROUP OF INDUSTRIES Vs. STATE OF UTTARANCHAL THROUGH THE PRINCIPAL SECRETARY INDUSTRIES, GOVERNMENT OF UTTARANCHAL AND SEVEN ORS
|
June 23, 2008 |
|
DAL BAHADUR S/O SHER BAHADUR,; ARIF KHAN S/O YUSUF KHAN @ RAEES KHAN AND BHAWANI CHANDRA S/O BAHADUR CHANDRA Vs. STATE
|
June 11, 2008 |
|
Damyanti Bisht and etc. Vs. State of Uttarakhand & Ors.
|
November 20, 2008 |
|
DARSHAN LAL GUPTA Vs. MANGLA PRASAD TRIPATHI
|
March 13, 2008 |
|
DAYAL SINGH AND ORS. Vs. THE STATE
|
March 7, 2008 |
|
DAYAL SINGH UJAGAR SINGH Vs. STATE
|
March 17, 2008 |
|
DEENA NATH GAUTAM Vs. SUVARDHAN SHAH
|
March 13, 2008 |
|
DEEP CHANDRA TEWARI Vs. STATE OF UTTARAKHAND
|
September 1, 2008 |
|
DEEPAK SHARMA Vs. MAHESH CHAND
|
July 7, 2008 |
|
DEEPALI AGARWAL ANKUR AGRAWAL Vs. ANKUR AGRAWAL SUSHIL KUMAR
|
March 27, 2008 |
|
Deepali Jain Vs. Vikas Jain
|
October 16, 2008 |
|
DEEPALI SHARMA SIDDHARTHA JHALDIVAL Vs. STATE OF UTTARAKHAND
|
March 28, 2008 |
|
DELHI TRANSPORT CORPORATION Vs. MANASVI JAIN
|
March 26, 2008 |
|
Dev Singh Vs. State
|
October 31, 2008 |
|
DEV SINGH LAL SINGH Vs. STATE
|
March 26, 2008 |
|
DEVI CHAND PURSAURA Vs. THE NEW INDIA ASSURANCE CO. LTD. AND OTHERS
|
December 18, 2008 |
|
DEVI DUTT Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER UTTARANCHAL
|
March 5, 2008 |
|
DHARAMPAL JAI RAM SINGH Vs. STATE OF UTTARAKHAND
|
March 18, 2008 |
|
DHEERAJ RAJVANSHI Vs. STATE OF UTTARANCHAL
|
February 20, 2008 |
|
Dheeraj Singh Vs. State of Uttarakhand
|
November 24, 2008 |
|
DHYAN SINGH KALAM SINGH Vs. STATE
|
March 12, 2008 |
|
DILBAG SINGH S O SRI DARSHAN SINGH Vs. STATE OF UTTARAKHAND
|
August 5, 2008 |
|
DINESH CHANDRA BHAWANI DUTT Vs. NEW INDIA ASSURANCE COMPANY LTD
|
March 28, 2008 |
|
DIRECTOR OF INCOME TAX Vs. WESTERN GECO INTERNATIONAL LTD
|
March 10, 2008 |
|
DISH T V INDIA LIMITED Vs. STATE OF UTTARAKHAND
|
November 26, 2008 |
|
DOON POLYMICRONS PVT LTD Vs. DOON POWER PACKS PVT LTD
|
March 28, 2008 |
|
DURGA FILLING STATION, RAINTA Vs. INDIAN OIL CORPORATION
|
November 5, 2008 |
|
DURGA LAL BHAWAN DAS Vs. MADAN SINGH RANA RATAN SINGH
|
March 27, 2008 |
|
EVEREADY INDUSTRIES INDIA LTD Vs. STATE OF UTTARAKHAND (AND OTHER CASES)
|
July 18, 2008 |
|
FAROOQ ALI S O SHAKIR ALI R O VILLAGE AHARPURA Vs. STATE OF UTTARAKHAND
|
July 3, 2008 |
|
FAROOQ RIYAJUL Vs. STATE OF UTTARAKHAND
|
March 12, 2008 |
|
FARUKH Vs. STATE OF UTTARAKHAND
|
July 9, 2008 |
|
FARUQUE ALIAS MUNNA Vs. STATE
|
April 21, 2008 |
|
FELIX DASS Vs. DEPHNEY DASS
|
March 18, 2008 |
|
FOOD CORPORATION OF INDIA Vs. AJAI PRATAP SINGH
|
March 14, 2008 |
|
FOOD CORPORATION OF INDIA Vs. DURGA DAS
|
March 14, 2008 |
|
FURKAN S O BHUDHU ALIAS HAMID Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
FURKUNDA BEGUM Vs. NAUSHAD AHMAD
|
March 18, 2008 |
|
GABER SINGH NEGI Vs. STATE OF UTTARANCHAL, SECRETARY MADHYAMIK SHIKSHA, GOVERNMENT OF UTTARNCHAL AND ORS
|
April 29, 2008 |
|
GAJENDRA SINGH Vs. STATE
|
July 21, 2008 |
|
GAUR SINGH Vs. STATE OF UTTARAKHAND
|
March 20, 2008 |
|
GAURAV JOHAR Vs. PRINCIPAL JUDGE FAMILY COURT DEHRADUN
|
March 20, 2008 |
|
GAURI SHANKAR MANDIR TRUST Vs. ADDITIONAL COMMISSIONER ADMINISTRATION
|
March 24, 2008 |
|
GHANSHYAM Vs. STATE
|
March 18, 2008 |
|
GIRAVAR SINGH NAKLI RAM Vs. STATE OF UTTARAKHAND
|
March 24, 2008 |
|
GIRBIR SINGH Vs. STATE
|
March 4, 2008 |
|
GIRISH CHANDRA Vs. UNION OF INDIA
|
September 16, 2008 |
|
GOPAL DUTT NAUTIYAL Vs. SHYAM SINGH PACHAMI
|
March 18, 2008 |
|
GOPAL MAHROTRA Vs. LAXMAN SINGH
|
June 23, 2008 |
|
GOVIND PRASAD Vs. ORINETAL INSURANCE CO LTD
|
March 18, 2008 |
|
GOVIND RAM S/O SHRI PATI RAM Vs. STATE OF UTTARANCHAL AND ORS.
|
May 6, 2008 |
|
GOVIND S/O RAGHA Vs. THE STATE
|
April 25, 2008 |
|
GOVIND SINGH Vs. KAMALA DEVI AND ANR
|
June 9, 2008 |
|
GUDDI DEVI Vs. SULTAN SINGH KANDERI
|
March 14, 2008 |
|
GUNANAND BARTHWAL Vs. STATE
|
September 1, 2008 |
|
GUPTA LIME AND LIMESTONE COMPANY Vs. RAI BAHADUR NARAIN SINGH SUGAR MILLS LIMITED
|
June 27, 2008 |
|
GURMEET KOUR RESHAM SINGH Vs. IZHAR ALI IMTIYAZ ALI
|
March 19, 2008 |
|
GURUDEV SINGH Vs. ORIENTAL INSURANCE CO LTD
|
July 2, 2008 |
|
GURVEER SINGH AND OTHERS Vs. KAMLA PANDEY (SMT.) AND ANOTHER
|
March 12, 2008 |
|
HALDIRAM SNACKS PVT LTD Vs. STATE OF UTTARAKHAND
|
December 18, 2008 |
|
HANSI DEVI Vs. STATION OFFICER POLICE STATION HALDWANI
|
March 14, 2008 |
|
HARBANS KUMAR @ GUDDU Vs. STATE OF UTTARAKHAND
|
March 14, 2008 |
|
HARBANS MOTOR WORKS Vs. BHARAT PETROLEUM CORPN LTD
|
November 7, 2008 |
|
HARBANSH LAL Vs. SHIKHA GHOSH
|
July 4, 2008 |
|
HARDWARI LAL AND OTHERS Vs. STATE
|
December 30, 2008 |
|
HARE RAM GUPTA Vs. STATE OF UTTARAKHAND AND ORS.
|
March 26, 2008 |
|
HARI SHANKAR Vs. CHAIRMAN AIRPORT AUTHORITY OF INDIA
|
March 18, 2008 |
|
HARIDWAR HOTELS PVT LTD Vs. CHIEF REVENUE COMMISSIONER CHIEF CONTROLLER
|
July 4, 2008 |
|
HARISH CHANDRA PANDEY Vs. COMMISSIONER FOOD AND CIVIL SUPPLIES
|
March 19, 2008 |
|
HARISH CHANDRA SINGH CHILWAL Vs. PUSHPA
|
July 24, 2008 |
|
HARJEET SINGH Vs. DULARI DEVI
|
April 22, 2008 |
|
HARPAL SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2008 |
|
HCL INFOSYSTEM LIMITED Vs. STATE OF UTTARAKHAND
|
December 24, 2008 |
|
HEERA SINGH JEENA LAL SINGH Vs. UNION OF INDIA
|
March 24, 2008 |
|
HEM LATA SHAH Vs. CHANDRA KALA JOSHI
|
January 8, 2008 |
|
HEMKUND ELECTRONICS Vs. STATE BANK OF INDIA
|
March 18, 2008 |
|
HEMLATA SINGH Vs. COLLECTOR, DISTRICT PITHORAGARH
|
December 8, 2008 |
|
HEMWATI LOKMANI Vs. SANJEEV KUMAR
|
February 22, 2008 |
|
HETRAM SINGH (DECEASED) SUBSTITUTED BY HIS L.RS Vs. RAFIQ AHMAD
|
December 11, 2008 |
|
HIMALAYAN CHARITABLE TRUST Vs. VICE CHANCELLOR
|
July 1, 2008 |
|
HIMALAYAN LAGHOO UDYOG CHITAIE DISTRICT ALMORA Vs. STATE OF UTTARAKHAND
|
March 11, 2008 |
|
HIMALAYAN POORVA SAINIK SAMITI THROUGH ITS ADHYAKSHA, SRI K S KANDWAL Vs. UNION OF INDIA & ANR
|
July 22, 2008 |
|
HIMALI TRADERS MATENA DEENA PANI Vs. STATE OF UTTARAKHAND
|
March 11, 2008 |
|
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. UOI THROUGH THE SECRETARY
|
March 31, 2008 |
|
HIRA KALYAN DAS Vs. ADDITIONAL COMMISSIONER ADMINISTRATION
|
March 24, 2008 |
|
I C SANGHAL Vs. INCOME TAX SETTLEMENT COMMISSION
|
March 13, 2008 |
|
IMRAN ALIAS BHURA Vs. STATE OF UTTARAKHAND
|
July 9, 2008 |
|
IN RE: CHEEMA PAPERS LTD. Vs. STATE
|
May 23, 2008 |
|
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
|
September 15, 2008 |
|
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. NAVIN CHEMICALS
|
March 3, 2008 |
|
IQBAL Vs. STATE
|
March 17, 2008 |
|
IRSHAD SHOKAT Vs. HABIB AHMAD IDDUD HASAN
|
March 20, 2008 |
|
ISLAMUDDIN Vs. MEHTAB JAHAN
|
July 9, 2008 |
|
JABIR SHABIR Vs. FIRST ADDL CIVIL JUDGE S D DEHRADUN
|
March 11, 2008 |
|
JAFER & ANOTHER Vs. S.S.P., UDHAM SINGH NAGAR & OTHERS
|
December 10, 2008 |
|
Jagdish Singh Vs. State of Uttarakhand
|
November 14, 2008 |
|
JAGDISH SINGH S O SAGAT SINGH Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
JAGPAL SINGH Vs. STATE
|
March 18, 2008 |
|
JAIPAL SINGH Vs. STATE OF UTTARAKHAND
|
January 9, 2008 |
|
JAIRA HANIF Vs. NISHAN SINGH
|
March 11, 2008 |
|
JANESH KUMAR Vs. JAIPAL SINGH
|
April 1, 2008 |
|
JANKI DEVI Vs. ORIENTAL INSURANCE CO LTD
|
March 12, 2008 |
|
Jashoda Devi & others Vs. Vinay Kumar Chaudhary & another
|
November 11, 2008 |
|
Jaspal Singh Vs. State of Uttarakhand and two others
|
November 5, 2008 |
|
JASPREET KAUR W O JASPAL SINGH Vs. STATE OF UTTARAKHAND
|
August 5, 2008 |
|
JASVEER KANG Vs. STATE OF UTTARAKHAND
|
April 1, 2008 |
|
JASVEER SINGH Vs. STATE
|
July 23, 2008 |
|
JAYANTI PRASAD NAUTIYAL Vs. KAMLA NAND BAHUGUNA
|
September 29, 2008 |
|
JITENDRA KUMAR SINGH Vs. STATE OF UTTARAKHAND
|
July 8, 2008 |
|
JITIN GOEL ASHOK GOEL Vs. STATE OF UTTARAKHAND
|
March 27, 2008 |
|
JODH SINGH TOMKYAL AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
|
February 12, 2008 |
|
Joginder Singh Sidhu & Others. Vs. Gurpreet Singh Brar
|
November 25, 2008 |
|
JYOTI BALA Vs. STATE OF UTTARAKHAND
|
December 16, 2008 |
|
K.J. COSMETICAL LTD. Vs. STATE OF UTTARANCHAL
|
January 3, 2008 |
|
KAILASH CHANDRA KANDPAL Vs. STATE
|
December 24, 2008 |
|
KALA ALIAS SANJEEV Vs. STATE
|
March 19, 2008 |
|
KALIKA PRASAD Vs. MOHAN LAL
|
April 28, 2008 |
|
KALLU AIBAZ Vs. STATE OF UTTARAKHAND
|
March 27, 2008 |
|
KALYAN SINGH Vs. KALYAN SINGH
|
January 11, 2008 |
|
KALYAN SINGH POKHARIA Vs. STATE OF UTTARANCHAL
|
March 13, 2008 |
|
KAMALA DEVI CHANDRA BALLABH Vs. DARSHAN SINGH NAGARKOTI
|
March 25, 2008 |
|
KAMLU Vs. STATE
|
July 28, 2008 |
|
KAMREJ S/O HARUN AND HARUN Vs. STATE OF UTTARAKHAND
|
April 15, 2008 |
|
KAN SINGH S O SRI AMAR SINGH Vs. STATE OF UTTARAKHAND
|
July 10, 2008 |
|
KANAIYAL LAL Vs. RAJENDRA SINGH FARSUWAN
|
March 5, 2008 |
|
KANHAYA LAL Vs. STATE OF UTTARANCHAL
|
March 10, 2008 |
|
KANISHKA CHAURASIA S O GHANSHYAM DAS Vs. STATE OF UTTARAKHAND
|
July 8, 2008 |
|
KANWAL KISHORE GARG Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
KAVITA RAJ KUMAR Vs. STATE OF UTTARAKHAND
|
March 10, 2008 |
|
Khadoyot Chandra Sah Vs. District Judge, Nainital and others
|
October 1, 2008 |
|
KHALID S O MOHD HANEEF Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
KHURSHIDA Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
KHUSHAL SINGH BHANDARI Vs. ADDITIONAL SECRETARY, AWAS DEPARTMENT
|
December 2, 2008 |
|
KICHHA SUGAR COMPANY LIMITED Vs. SAMEER AHMAD
|
March 11, 2008 |
|
KICHHA SUGAR COMPANY LIMITED Vs. ROOFRITE PVT LIMITED
|
June 17, 2008 |
|
KICHHA SUGAR COMPANY LTD Vs. SUKUT
|
February 12, 2008 |
|
Kiran Devi & others Vs. Mahaprabandak, Uttaranchal Sarak Parivahan Nigam & others
|
November 18, 2008 |
|
KIRAN LATA Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 28, 2008 |
|
KISHAN LAL Vs. STATE OF TRANSPORT APPELLATE TRIBUNAL
|
May 16, 2008 |
|
KISHAN LAL MALHOTRA Vs. PREM RAM & OTHERS
|
December 22, 2008 |
|
KISHAN LAL S O RANGA LAL Vs. STATE
|
July 4, 2008 |
|
KISHAN SINGH S/O LAL SINGH AND SMT MADHULI DEVI W/O LAL SINGH Vs. STATE OF U P
|
April 28, 2008 |
|
KRIPA SHANKAR SINGH Vs. IIIRD ADDITIONAL SESSIONS JUDGE NAINITAL
|
March 19, 2008 |
|
Krishan Kumar Sharma Vs. State
|
October 22, 2008 |
|
KRISHI UTPADAN MANDI Vs. D J U S NAGAR
|
March 27, 2008 |
|
KUL BAHADUR Vs. STATE OF UTTARAKHAND
|
July 7, 2008 |
|
KUMARI BABLI Vs. UTTARANCHAL POWER CORPORATION
|
February 27, 2008 |
|
KUNDAN SINGH Vs. STATE
|
April 29, 2008 |
|
KUNDAN SINGH AND 3 ORS. Vs. STATE
|
August 7, 2008 |
|
KUNDI LAL MASODI LAL Vs. STATE OF UTTARANCHAL
|
March 13, 2008 |
|
KUNTI DEVI Vs. SECOND ADDITIONAL DISTRICT JUDGE
|
December 29, 2008 |
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KUNWAR M A KHAN Vs. SHATRUGHAN SINGH SECRETARY POWER CORPORATION
|
March 17, 2008 |
|
KUSUM BUTOLA Vs. DIRECTOR SCHOOL EDUCATION UTTARAKHAND
|
March 19, 2008 |
|
KUSUMLATA Vs. STATE
|
March 18, 2008 |
|
L G ELECTRONICS (P) LIMITED Vs. STATE OF UTTARANCHAL
|
July 18, 2008 |
|
LACHMAN SINGH S/O SRI DUNGAR SINGH Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
LAKHAN SINGH AND FIVE ORS Vs. STATE
|
May 5, 2008 |
|
LALIT SINGH Vs. F C I
|
March 18, 2008 |
|
LAMBDA EASTERN TELECOMMUNICATION AND ORS. Vs. ACME TELE-POWER PRIVATE LTD. AND ORS.
|
March 19, 2008 |
|
LAXMAN SINGH Vs. STATE OF UTTARANCHAL AND ANR.
|
February 12, 2008 |
|
LAXMI UNIYAL Vs. D D PASWAN
|
March 14, 2008 |
|
LEELADHAR Vs. VIJAY KUMAR
|
June 25, 2008 |
|
LIYAKAT SON OF SHAHID Vs. STATE
|
May 7, 2008 |
|
LIYAQAT ALI S O SRI ASHRAF ALI Vs. STATE OF UTTARAKHAND
|
July 9, 2008 |
|
M/S APEX TRADERS Vs. STATE OF UTTARANCHAL
|
January 9, 2008 |
|
Madan Lal Bathia Vs. Prakash Kaur and others
|
November 17, 2008 |
|
MADAN SINGH AND OTHERS Vs. SHANTI DEVI (SMT.) AND ANOTHER
|
January 3, 2008 |
|
MAHANT ASHOK PRAPANNA SHARMA Vs. STATE OF UTTARANCHAL AND ANR.
|
January 10, 2008 |
|
Mahant Dayal Das Vs. Haridwar Development Authority & others
|
December 23, 2008 |
|
MAHENDER KAUR Vs. SUKHWINDER SINGH
|
February 28, 2008 |
|
Mahesh Tripathi and another Vs. State of Uttarakhand and another
|
November 10, 2008 |
|
MAHESHWARI SHAH Vs. ASHA SHAH
|
October 1, 2008 |
|
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. STATE OF UTTARAKHAND
|
August 5, 2008 |
|
MAHIPAL SINGH Vs. STATE
|
March 14, 2008 |
|
MAKHAN SINGH (SINCE DECEASED) AND ORS. Vs. THE STATE
|
March 27, 2008 |
|
MANAGING DIRECTOR, SEEMANCHAL PVT LTD Vs. DEOKI NANDAN JOSHI
|
June 27, 2008 |
|
MANGI RAMESH CHANDRA Vs. STATE OF UTTARAKHAND
|
March 11, 2008 |
|
MANGLAM STEELS Vs. COLLECTOR HARIDWAR DISTRICT HARIDWAR
|
March 26, 2008 |
|
MANJEET KAUR AND ORS Vs. DHARMENDRA TULI AND ANR
|
June 30, 2008 |
|
MANOHARI LAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
January 2, 2008 |
|
MANOHARI RAM TAMTA S/O BAHADUR RAM TAMTA Vs. STATE
|
June 6, 2008 |
|
Manoj Vs. Upper Mukhya Revenue Commissioner, Uttaranchal, Dehradun and others
|
November 28, 2008 |
|
MANOJ DHAWAN Vs. STATE
|
March 13, 2008 |
|
MANOJ SAHI Vs. STATE
|
March 17, 2008 |
|
MANPREET KAUR W O SRI DEVENDRA PAL SINGH Vs. DEVENDRA PAL SINGH
|
August 7, 2008 |
|
Manu Maharani Hotels Ltd. Vs. Thakur Dan Singh Bisht Trust and another
|
October 31, 2008 |
|
MASSOUD HADJIAHMAD Vs. STATE OF UTTARAKHAND
|
July 8, 2008 |
|
MAYA SHUKLA Vs. STATE OF UTTAR PRADESH
|
December 19, 2008 |
|
MEERA SONKAR Vs. STATE OF UTTARAKHAND
|
March 14, 2008 |
|
MEETA SALANI Vs. RAVIKANT SHARMA
|
May 22, 2008 |
|
MEGH SHYAM SINGH RAWAT Vs. CHETAN GANDHI
|
January 11, 2008 |
|
METHODIST EPISCOPAL CHURCH OF SOUTH ASIA Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
|
August 5, 2008 |
|
MILKIAT SINGH (SINCE DECEASED) THROUGH LRS Vs. BHAJAN SINGH
|
May 16, 2008 |
|
MINDRESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DISTT HARIDWAR
|
November 4, 2008 |
|
MOHAN JI DAIRY PRODUCTS Vs. STATE OF UTTARAKHAND
|
March 20, 2008 |
|
MOHAN SINGH Vs. PRINCIPAL JUDGE FAMILY COURT
|
February 28, 2008 |
|
Mohan Singh Mair Vs. Rajendra Singh and another
|
November 18, 2008 |
|
MOHAN SINGH S/O THAGU SINGH Vs. STATE
|
June 26, 2008 |
|
MOHD AZHAR Vs. STATE
|
March 17, 2008 |
|
MOHD HARUN ALIAS HARUN KHAN Vs. STATE OF UTTARAKHAND
|
March 10, 2008 |
|
MOHD HASAN MAKDUM BAKSH Vs. U P SANCHALAK CHAKBANDI
|
March 25, 2008 |
|
MOHD SAFEEQ AND ANOTHER Vs. MOH DEEN
|
May 6, 2008 |
|
MOHD. SHAHID @ SHABBU AND ANR. Vs. STATE OF UTTARAKHAND
|
April 28, 2008 |
|
MUKESH KUMAR Vs. MALA DEVI
|
March 11, 2008 |
|
MULA Vs. RAMPAL
|
April 8, 2008 |
|
MULUK RAM Vs. STATE
|
December 1, 2008 |
|
MUNISH BHARDWAJ AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.
|
April 7, 2008 |
|
MUNNI GOYAL Vs. KASHMIRI LAL
|
March 18, 2008 |
|
Musaddi & others Vs. Mangal and others
|
November 10, 2008 |
|
MUSTAQ AHMAD AND ORS Vs. SMT PRATIMA DUTT
|
April 30, 2008 |
|
NAGPAL TRADERS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 14, 2008 |
|
NANDA BALLABH REKHARI Vs. DEPUTY DIRECTOR VETERINARY DEPARTMENT
|
March 26, 2008 |
|
Narayan Singh Rawat Vs. ICICI Lombard Pvt.Motor General Insurer
|
December 26, 2008 |
|
NARAYAN SWAMY INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs. STATE OF UTTARAKHAND
|
February 22, 2008 |
|
NARENDAR BHARDWAJ Vs. THE NEW INDIA ASSURANCE CO LTD AND ANR
|
June 24, 2008 |
|
NARENDRA KUMAR AND ANR. Vs. JUDICIAL MAGISTRATE AND ORS.
|
December 4, 2008 |
|
NARENDRA KUMAR CHAUDHARY Vs. STATE OF UTTARAKHAND
|
March 18, 2008 |
|
NARESH KUMAR S/O SHRI GIRI LAL THROUGH SHRI MOHIT JAIN AND ORS Vs. RAM SINGH AND ORS
|
March 31, 2008 |
|
NARI CHAND Vs. STATE OF UTTARAKHAND
|
February 29, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SUMAN DEVI
|
April 2, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. KM KALPANA RAWAT
|
February 28, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. MAHAVIR SINGH MALL
|
February 28, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SURESH SINGH
|
March 11, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SUDHANSHU BISHT
|
September 18, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SATISH KUMAR ALIAS GUDDU
|
September 5, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. KM ASHMA AND ORS
|
July 28, 2008 |
|
NATIONAL INSURANCE CO LTD; SMT PUSHPA AND ORS Vs. SMT PUSHPA AND ORS; RAJENDRA SHARMA AND ANR
|
April 8, 2008 |
|
NATIONAL INSURANCE COMP LTD Vs. PALVINDER KAUR
|
March 17, 2008 |
|
NATIONAL INSURANCE COMPANY Vs. RAJAT KUMAR
|
January 8, 2008 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. TARA JAHAN BARDUDDIN
|
April 1, 2008 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. TARA JAHAN BARDUDDIN
|
March 25, 2008 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SRI RIKESHWAR PRASAD AND 4 ORS AND SMT SUMTI DEVI AND 3 ORS
|
June 5, 2008 |
|
NATIONAL INSURANCE COMPANY LIMITED; PUSHPENDRA TYAGI Vs. ROSHAN KHAN AND ORS
|
April 30, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MAMTA RAKHOLIYA
|
March 20, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. THAKUR SINGH GOSAIN
|
February 28, 2008 |
|
NAVEEN CHANDRA JOSHI Vs. ASRAF ALI DISTRICT MANAGAR FCI HALDWANI
|
March 11, 2008 |
|
NAVEEN CHANDRA JOSHI Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA
|
January 3, 2008 |
|
NAZAR SINGH Vs. STATE OF UTTARAKHAND
|
August 12, 2008 |
|
NEELAM KUMARI Vs. U. P. FINANCIAL CORPORATION
|
July 11, 2008 |
|
NEPAL SINGH KHACHERU SINGH Vs. SANJAY JANGIA
|
March 25, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. BEENA
|
May 2, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. PANNA LAL VERMA
|
February 29, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHAKEELA BEGUM
|
January 3, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH KUMARI AND ORS
|
July 24, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. DIWAN SINGH RAWAT AND ANR
|
May 12, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SABRA BEGUM
|
February 28, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. JAGDISH CHANDRA SUYAL
|
March 17, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RATNA DEVI
|
March 18, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. NEEMA BHANDARI
|
May 5, 2008 |
|
New India Assurance Company Ltd. Vs. Soni and others
|
November 19, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD; SATYA PRAKASH TYAGI Vs. SATYA PRAKASH TYAGI AND ANR; NEW INDIA ASSURANCE COMPANY LIMITED AND ANR
|
May 2, 2008 |
|
NIRMAL SINGH Vs. STATE
|
April 23, 2008 |
|
NO. 15578189 K RECT/CLK (G.D.) ALOK PANDEY Vs. THE UNION OF INDIA (UOI) AND ANR.
|
February 19, 2008 |
|
OM PRAKASH Vs. ADDITIONAL DISTRICT JUDGE
|
March 13, 2008 |
|
OM PRAKASH GUPTA Vs. UNION OF INDIA
|
March 14, 2008 |
|
OMVEER SINGH Vs. DISTRICT JUDGE HARIDWAR
|
December 8, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. ANAND SINGH SRI KALYAN SINGH
|
February 27, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. SHAHJAD AHMED
|
January 7, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. RAKESH RAWAT
|
March 28, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. JAYANTI DEVI
|
April 9, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. PUSHPA PANDEY
|
December 23, 2008 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RITU GABA
|
February 29, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KRISHNA PAL
|
March 14, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RENU JOGENDRA SINGH
|
March 28, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SHRISTI RAWAT
|
March 26, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. DEEWANI CHAND
|
June 23, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SRI SANTOSH KUMAR NAITHANI
|
April 9, 2008 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. NEELA DEVI
|
December 30, 2008 |
|
P N B CAPITAL SERVICES P LTD Vs. SOLAR SAN INDUSTIRES LTD
|
March 14, 2008 |
|
P S B PAPERS LTD Vs. STATE OF UTTARAKHAND
|
March 11, 2008 |
|
P S B PAPERS LTD Vs. STATE OF UTTARAKHAND
|
March 25, 2008 |
|
Pan Singh Vs. Geeta Pathak and others
|
November 19, 2008 |
|
Paniyala Shram Sambida Sahakari Samiti Ltd.,Committee of Management, Sahkari Ganna Vikas Samiti Ltd. Vs. State of Uttarakhand and others
|
September 25, 2008 |
|
PAPPU BALCHAND Vs. BABBI PAPPU
|
March 25, 2008 |
|
Paramax Electronics Pvt.Ltd. Vs. Gopal Purohit and another
|
September 17, 2008 |
|
PARAMJEET KAUR Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION
|
March 19, 2008 |
|
PARAMJIT SINGH @ BALWINDER SINGH S/O LAL SINGH AND RANJIT SINGH @ RAJU @ CHARAN SINGH S/O SAMPURNA SINGH @ POORAN SINGH Vs. STATE OF UTTARAKHAND
|
May 9, 2008 |
|
PARAS KUMAR JAIN Vs. UTTARANCHAL POWER CORPORATION LTD
|
August 5, 2008 |
|
PHOTO TECH PVT LTD Vs. COMMISSIONER OF TRADE TAX, U P
|
February 13, 2008 |
|
PINKI LATE PADAM GIRI Vs. RAJA TRANSPORT PRIVATE LTD
|
February 28, 2008 |
|
PITAMBER LAL Vs. STATE OF UTTARAKHAND
|
November 6, 2008 |
|
POLYPLEX CORPORATION LIMITED Vs. STATE OF UTTARANCHAL
|
June 2, 2008 |
|
POORAN SINGH Vs. STATE OF UTTARAKHAND
|
March 5, 2008 |
|
PRADEEP JOSHI Vs. WORKMEN COMPENSATION COMMISSIONER AND ASSISTANT LABOUR COMMISSIONER
|
February 27, 2008 |
|
PRADEEP KUMAR CHADDHA Vs. UNION OF INDIA
|
July 8, 2008 |
|
PRADEEP KUMAR S/O DIWANI RAM; KULENDRA SINGH RAWAT S/O LATE S S RAWAT AND; RAVINDRA SINGH ASWAL S/O S S ASWAL Vs. STATE OF UTTARAKHAND
|
May 5, 2008 |
|
PRAMILA BISHAN LAL SHARMA Vs. SUNITA GIRI
|
March 11, 2008 |
|
PURNANAND JOSHI Vs. STATE
|
March 7, 2008 |
|
R K SHARMA Vs. STATE
|
March 11, 2008 |
|
R S PANDEY S/O KAMTA PRASAD PANDEY Vs. STATE
|
May 21, 2008 |
|
R S PANDEY S/O KAMTA PRASAD PANDEY Vs. STATE
|
June 10, 2008 |
|
RABIYA Vs. ALI HUSSAIN
|
August 18, 2008 |
|
RADHA SINGH DOBHAL Vs. PRAMOD SINGH DOBHAL
|
March 11, 2008 |
|
RADHA SURAT SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD
|
March 12, 2008 |
|
RAFIQUE AHMAD Vs. STATE OF UTTARAKHAND
|
July 8, 2008 |
|
RAGHUNATH SINGH Vs. SRI MUNEER HASAN
|
June 25, 2008 |
|
RAGHUNATH SINGH Vs. MUNEER HASAN
|
August 21, 2008 |
|
Rais Ahmed & two others Vs. State of Uttarakhand, through Collector Udham Singh Nagar
|
December 18, 2008 |
|
RAJ KUMAR Vs. STATE
|
March 18, 2008 |
|
RAJ KUMAR UPADHYAY AND ANR Vs. KRISHNANAND BHATT AND ORS
|
June 30, 2008 |
|
RAJA TRANSPORT PRIVATE LTD Vs. NATIONAL INSURANCE COMPANY LTD
|
September 1, 2008 |
|
Rajender Prasad Vs. Lalit Joshi and others
|
November 17, 2008 |
|
Rajendra Kumar alias Raju and another Vs. State
|
October 1, 2008 |
|
RAJENDRA NATH SHAH Vs. DISTRICT JUDGE
|
November 3, 2008 |
|
RAJENDRA RAM Vs. STATE OF UTTARANCHAL
|
July 3, 2008 |
|
Rajendra Singh Vs. State of U.P.
|
September 17, 2008 |
|
RAJENDRA SINGH ALIAS BUGLA Vs. STATE
|
May 14, 2008 |
|
RAJESH UPADHYAY Vs. STATE
|
February 26, 2008 |
|
RAKESH KUMAR Vs. KAMLESH DEVI
|
January 8, 2008 |
|
Ram Agarwal Vs. Brijendra Kaur
|
October 3, 2008 |
|
RAM AGAWRAL Vs. BRIJENDRA KAUR
|
March 10, 2008 |
|
RAM ASHREY Vs. ATUL KUMAR GUPTA
|
July 7, 2008 |
|
RAM AVTAR Vs. STATE
|
July 18, 2008 |
|
RAM KAUR PRASHAD EXECUTANT DECEASED Vs. STATE
|
March 7, 2008 |
|
RAM LUBHAYA S O SOHAN LAL Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
RAM SINGH Vs. STATE OF UTTARAKHAND
|
December 19, 2008 |
|
RAM SINGH Vs. STATE OF UTTARANCHAL
|
March 18, 2008 |
|
RAMBHA DEVI Vs. SHYAM BIHARI SINGH
|
March 11, 2008 |
|
RAMESH CHANDRA JOSHI Vs. VIBHAPURI DAS
|
March 13, 2008 |
|
Ramesh Chandra Singh Vs. State of Uttarakhand and others
|
October 20, 2008 |
|
RAMESHO DEVI KASHYAP Vs. STATE OF UTTARKHAND
|
December 1, 2008 |
|
RAMESHWAR HAVELIA Vs. ASIAN AGRO FARMS INDIA LTD
|
September 5, 2008 |
|
RANBEER SINGH S O BHOPAL SINGH Vs. STATE OF UTTARAKHAND
|
July 8, 2008 |
|
RAO IQRAM ALI KHAN ASHIQ ALI KHAN Vs. STATE OF UTTARAKHAND
|
April 1, 2008 |
|
Rashid Ahmad Vs. Nazar Mohammad and others
|
November 12, 2008 |
|
Ratan Kumar Aggarwal Vs. Vishram Ram & Anr.
|
November 10, 2008 |
|
RAVI KANT Vs. STATE OF UTTARANCHAL
|
February 26, 2008 |
|
RAVINDRA KUMAR KAMAL SINGH Vs. RASHMI RAVINDRA KUMAR
|
March 18, 2008 |
|
RAYEES AHMAD Vs. STATE OF UTTARANCHAL
|
February 25, 2008 |
|
REKHA GUPTA Vs. STATE OF UTTARAKHAND
|
March 14, 2008 |
|
RENU Vs. RAKESH KANNOJIA
|
March 27, 2008 |
|
RESHMA Vs. RASHID
|
July 17, 2008 |
|
RESHU SHARMA Vs. RAJESH SETHI
|
November 24, 2008 |
|
RICHA ARYA W O ARUN KUMAR Vs. CHANCELLOR GURUKUL KANGRI UNIVERSITY HARIDWAR
|
August 5, 2008 |
|
RISHIKESH RAI Vs. STATE
|
February 26, 2008 |
|
RISHIPAL Vs. STATE
|
August 27, 2008 |
|
RUKMANI DEVI Vs. UNITED INSURANCE COMPANY KOTDWAR
|
March 25, 2008 |
|
S C THALEDI Vs. BROADCASTING CORPORATION OF INDIA
|
March 11, 2008 |
|
SAHAZAD AND ORS Vs. NEW INDIA ASSURANCE COMPANY LTD AND 3 ORS
|
May 8, 2008 |
|
SALONI GUPTA Vs. STATE OF UTTARAKHAND
|
April 24, 2008 |
|
SAMER CHAND Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER, UTTARAKHAND, DEHRADUN
|
October 16, 2008 |
|
SANDEEP KUMAR Vs. VINOD SINGH
|
March 13, 2008 |
|
SANDEEP KUMAR Vs. VINOD SINGH
|
March 11, 2008 |
|
SANDEEP KUMAR SHARMA S/O BRAHMANAD SHARMA Vs. STATE OF UTTARAKHAND
|
April 25, 2008 |
|
SANJAY BALMIKI Vs. SUSHILA SANJAY
|
March 13, 2008 |
|
SANJAY KIROLA Vs. STATE OF UTTARAKHAND
|
March 18, 2008 |
|
SANJAY KIROLA JAGAT SINGH KIROLA Vs. STATE OF UTTARAKHAND
|
March 12, 2008 |
|
SANJAY SAWNEY Vs. SANTOSH SAWNEY
|
March 12, 2008 |
|
SANJAY SHARMA Vs. STATE OF UTTARAKHAND
|
March 11, 2008 |
|
SANJEEDA Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR
|
January 3, 2008 |
|
Santosh Gupta and another Vs. Vimla Devi
|
November 26, 2008 |
|
Sapura Devi & Anr. Vs. Hayat Singh Bisht & Ors.
|
November 5, 2008 |
|
SARASWATI DEVI LAXMAN DASS RAKHEJA Vs. STATE OF UTTARAKHAND
|
March 25, 2008 |
|
SARDAR KHAN Vs. STATE
|
October 31, 2008 |
|
SAROJANI DEVI Vs. STATE
|
March 17, 2008 |
|
SARU DEVI DEUKA AND ANR Vs. GURUMEET SINGH AND ANR
|
May 12, 2008 |
|
SARVESHWAR MANDAL Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
|
February 21, 2008 |
|
SARWAN SINGH S O AJIT SINGH Vs. NIWAS S O RAIDEEN
|
October 13, 2008 |
|
SATISH AND 2 ORS Vs. BARU SINGH AND 4 ORS
|
July 22, 2008 |
|
SATISH CHANDRA @ SATYA PRASAD AND ORS Vs. ROSHAN LAL (SINCE DECEASED SMT SUNDARI DEVI W/O LATE ROSHAN LAL, RAJESH KUMAR S/O LATE ROSHAN LAL AND RAVINDRA KUMAR S/O LATE ROSHAN LAL) AND ORS
|
June 5, 2008 |
|
SAVITRI SARKAR Vs. NEW INDIA INSURANCE COMPANY LTD
|
March 24, 2008 |
|
SEWA SAMITI REGISTERED Vs. ASSISTANT LABOUR COMMISSIONER
|
March 13, 2008 |
|
SH GOPAL MANDAL S/O LATE SH BIREN MANDAL AND ORS Vs. THE DISTRICT MAGISTRATE (R R DEPARTMENT FOR RUDRAPUR TRANSIT CAMP) AND TWO ORS
|
June 26, 2008 |
|
SH RISHIPAL SINGH RANA S/O SH SHIVNATH SINGH AND TWO ORS AND SHRI DAYAKISHAN KALONI S/O SHRI ISHWAR DUTT KALONI AND FOUR ORS Vs. STATE OF UTTARANCHAL THROUGH CHIEF SECRETARY UTTARANCHAL SHASHAN AND SIX ORS
|
November 25, 2008 |
|
SHABIR S O LATE SHAUKAT Vs. DISTRICT MAGISTRATE DISTRICT ELECTION OFFICER
|
July 3, 2008 |
|
SHAKTI KUMAR Vs. VINAY DEVI
|
February 15, 2008 |
|
SHANKAR SINGH Vs. STATE OF UTTARANCHAL
|
February 26, 2008 |
|
SHARAD KUMAR Vs. UNION OF INDIA
|
March 19, 2008 |
|
SHASHI BAKSHI Vs. KAMLA DEVI JAIN
|
November 5, 2008 |
|
SHAUKIN SHAH Vs. STATE
|
January 4, 2008 |
|
SHAYARA BEGUM Vs. NISHAN SINGH
|
March 11, 2008 |
|
SHEEBA NAZIM Vs. STATE OF UTTARAKHAND
|
March 28, 2008 |
|
SHEELA DEVI (SINCE DECEASED) THROUGH L.RS. Vs. COMMISSIONER, KUMAUN DIVISION
|
December 19, 2008 |
|
SHER ALI MAHBUDUL HASAN Vs. STATE OF UTTARAKHAND
|
March 24, 2008 |
|
SHER SINGH AIRORA Vs. CHIEF REVENUE COMMISSIONER
|
July 3, 2008 |
|
SHIVA AND COMPANY THROUGH ITS PARTNER MR GYAN CHANDRA AGARWAL AND THREE ORS Vs. STATE OF UTTARANCHAL THROUGH THE PRINCIPAL SECRETARY INDUSTRIES, GOVERNMENT OF UTTARANCHAL AND SEVEN ORS
|
June 23, 2008 |
|
Shobit Enterprises Vs. Vijai Electricals Ltd., Hardwar & Ors.
|
September 17, 2008 |
|
SHRI SANJEEV BHATIA Vs. SMT. GEETA RANI
|
April 3, 2008 |
|
SHYAM SINGH POKHAR SINGH Vs. ZILA PANCHAYAT UDHAM SINGH NAGAR
|
March 18, 2008 |
|
Ski & Snow Resorts Pvt.Ltd., Ram Nagar, Nainital Vs. State of Uttarakhand & Others
|
September 30, 2008 |
|
SMT AMAN KAUR AND 2 ORS Vs. RAJ KUMAR AND 2 ORS
|
June 24, 2008 |
|
SMT FIRDOOSH JAHAN AND ORS Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ORS
|
June 10, 2008 |
|
SMT KAMLA DEVI Vs. STATE OF UTTARANCHAL
|
May 1, 2008 |
|
SMT. LEELA SINGH AND OTHERS Vs. SMT. O.C. SINGH
|
March 3, 2008 |
|
SMT. PRATIMA DEVI AND ORS. Vs. PRATAP SINGH AND ANR.
|
February 18, 2008 |
|
SMT. RAJENSWARI DEVI, Vs. ALAM SINGH RAWAT AND OTHERS
|
January 11, 2008 |
|
SMT. RENU TYAGI Vs. STATE
|
March 14, 2008 |
|
SMT. SHAKAMBARI DEVI Vs. STATE
|
February 13, 2008 |
|
SMT. SITA DEVI Vs. STATE OF UTTARANCHAL
|
June 6, 2008 |
|
SMT. SUNITA Vs. STATE OF UTTARAKHAND
|
August 5, 2008 |
|
SMT. ZEENAT Vs. STATE OF UTTARANCHAL
|
July 7, 2008 |
|
SONA DEVI Vs. KISHAN SINGH RANA
|
March 12, 2008 |
|
SRI RAM Vs. STATE OF UTTARAKHAND
|
March 14, 2008 |
|
SRIKANT VERMA Vs. STATE OF UTTARAKHAND
|
May 6, 2008 |
|
STATE Vs. PARAMANAND
|
April 3, 2008 |
|
State Vs. Khan Mohd.and others
|
November 17, 2008 |
|
State Vs. Girish Singh & another
|
November 12, 2008 |
|
STATE Vs. RAJENDRA SINGH
|
March 14, 2008 |
|
STATE Vs. SHAKOOR ADAMAD
|
March 4, 2008 |
|
STATE Vs. HARBIR S/O SRI BHUKAN RAM AND MAHESH S/O SHIV CHARAN
|
June 4, 2008 |
|
STATE Vs. JETHU
|
February 15, 2008 |
|
STATE BANK OF INDIA Vs. KUNDAN SINGH
|
May 2, 2008 |
|
STATE BANK OF INDIA Vs. SHER SINGH
|
February 13, 2008 |
|
STATE OF U P Vs. SURESH KUMAR SHARMA S/O SRI KESHAV RAM
|
July 9, 2008 |
|
STATE OF U P Vs. SAYEED AHMAD AND CO
|
February 27, 2008 |
|
STATE OF U P Vs. RUMAL SINGH S O RATIRAM
|
July 1, 2008 |
|
STATE OF U P Vs. MALKEET SINGH
|
August 7, 2008 |
|
STATE OF U.P. Vs. ARUN KUMAR PANDEY AND ANR.
|
July 22, 2008 |
|
STATE OF U.P. AND ORS. Vs. SHIV SINGH BISHT AND ANR.
|
February 19, 2008 |
|
STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND) Vs. SOBAN SINGH AND ORS.
|
January 8, 2008 |
|
STATE OF UTTARAKHAND Vs. RAVI KUMAR; SMT SHANTI DEVI AND TWO ORS AND; SMT ISHWARI DEVI AND TWO ORS
|
May 1, 2008 |
|
State of Uttarakhand Vs. Mohkam Singh & others
|
October 3, 2008 |
|
STATE OF UTTARAKHAND Vs. RAJPAL SINGH
|
July 9, 2008 |
|
STATE OF UTTARAKHAND Vs. ARVIND MISHRA SATISH MISHRA
|
March 24, 2008 |
|
STATE OF UTTARAKHAND Vs. HARDEEP SINGH
|
March 3, 2008 |
|
STATE OF UTTARAKHAND Vs. BINTUL
|
January 4, 2008 |
|
STATE OF UTTARANCHAL Vs. MINING ASSOCIATES
|
May 25, 2008 |
|
STATE OF UTTARANCHAL AND ANR Vs. R K CONSTRUCTION COMPANY
|
June 20, 2008 |
|
STATE OF UTTARANCHAL THROUGH COLLECTOR AND ANR Vs. JAINMATI JAIN AND 6 ORS AND MAYA DEVI AND 8 ORS
|
July 23, 2008 |
|
SUB-INSPECTOR RAGHUVANSH KUMAR CHAUHAN Vs. STATE OF UTTARANCHAL
|
January 4, 2008 |
|
SUBHASH BEHAR Vs. STATE OF UTTARAKHAND
|
July 3, 2008 |
|
SUBHASH NAGAR Vs. STATE OF UTTARAKHAND
|
July 3, 2008 |
|
SUBODH UNIYAL Vs. OM GOPAL
|
March 11, 2008 |
|
SUDARSHAN KUMAR Vs. HANS RAJ AND OTHERS
|
January 8, 2008 |
|
SUDARSHAN SHARMA Vs. STATE OF UTTARAKHAND
|
March 7, 2008 |
|
SUDESH Vs. ADDITIONAL FAMILY COURT JUDGE
|
June 19, 2008 |
|
SUDHIR KUMAR Vs. RAM SINGH (SINCE DECEASED)
|
March 31, 2008 |
|
SUDHIR KUMAR TYAGI Vs. RENT CONTROL & EVICTION OFFICER
|
September 25, 2008 |
|
SUKH DAYAL GUPTA Vs. STATE
|
December 26, 2008 |
|
Sukhwant Singh Vs. Additional District Judge, Pauri Garhwal and another
|
November 26, 2008 |
|
SULEMAN Vs. STATE OF UTTARAKHAND
|
July 9, 2008 |
|
SUMAN SOOD DEVENDRA SOOD Vs. SUDHEER KUMAR SHARMA
|
March 17, 2008 |
|
SUNDER LAL VERMA S O SHRI NATHU LAL VERMA Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
SUNIL SINGH DARAMWAL Vs. JANKI DEVI
|
March 12, 2008 |
|
SURENDER UPPAL Vs. STATE OF UTTARAKHAND
|
March 11, 2008 |
|
SURENDRA KUMAR SHARMA Vs. DIRECTOR LOCAL BODIES
|
July 4, 2008 |
|
SURENDRA PAL SINGH HARPAL SINGH Vs. JITENDRA SINGH HARPAL SINGH
|
March 18, 2008 |
|
SURESH CHAND SAXENA Vs. UMESH S/O RAM KISHAN
|
March 26, 2008 |
|
SURESH CHANDRA TEJ RAM Vs. SUDHA NARENDRA PAL SINGH
|
March 19, 2008 |
|
SURESH KUMAR POKHARIYAL Vs. STATE OF UTTARAKHAND
|
December 23, 2008 |
|
SURESH KUMAR PURI Vs. STATE OF UTTARAKHAND
|
April 1, 2008 |
|
SURESH KUMAR SIDHAR NEVRAJ SIDHAR Vs. STATE OF UTTARAKHAND
|
March 17, 2008 |
|
SURESH UNIYAL Vs. STATE
|
March 11, 2008 |
|
SURESH YADAV Vs. C J M DEHRADUN
|
February 26, 2008 |
|
SURESHI DEVI Vs. RAJANDRI DEVI
|
July 1, 2008 |
|
SURJEET SINGH AND OTHERS Vs. SMT. KAMLA PANDEY AND OTHERS
|
March 5, 2008 |
|
SWAMI GURU PRASAD CHELA SWAMI JANARDAN,PURNANAND YOG ASHRAM, LAXMAN JHULA Vs. BACHAN SINGH POKHARIYAL
|
August 12, 2008 |
|
SWAMI ONKARANAND DHARM SANSTHAN Vs. JITENDRA SINGH
|
February 19, 2008 |
|
TARA DATT SHARMA Vs. STATE
|
November 26, 2008 |
|
TEERATH PAL Vs. DISTRICT ELECTION OFFICER/DISTRICT MAGISTRATE,HARIDWAR
|
July 7, 2008 |
|
TEGGA SINGH ROTHA SINGH Vs. STATE OF UTTARAKHAND
|
March 26, 2008 |
|
TEJPAL Vs. PRINCIPAL JUDGE FAMILY COURT
|
March 12, 2008 |
|
TEJPAL SINGH S O SRI RODHA SINGH Vs. STATE OF UTTARAKHAND
|
July 8, 2008 |
|
TELU RAM Vs. KUSHAL PAL SINGH @ VIJAY KUMAR AND ANR
|
July 23, 2008 |
|
Thakur Singh and others Vs. Bhim Sen
|
December 22, 2008 |
|
THE NEW INDIA ASSURANCE COMPANY LTD Vs. SMT GURMEET KAUR AND 4 ORS
|
June 10, 2008 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KHASTI DEVI & ANOTHER
|
December 10, 2008 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. GAURAV PANT & OTHERS
|
December 1, 2008 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. KUMARI ASHMITA PANT & OTHERS
|
December 26, 2008 |
|
Thok Kendriya Sahkari Upbhokta Bhandar Ltd. Vs. Sri Ram Gaushala Trust Samiti
|
November 24, 2008 |
|
TRILOCHAN PUNETHA Vs. PUBLIC SERVICE TRIBUNAL AND ORS.
|
April 28, 2008 |
|
TRILOK SINGH Vs. LAKHI RAM SEMWAL
|
August 5, 2008 |
|
TRILOK SINGH AND ORS. Vs. STATE
|
February 12, 2008 |
|
U A TRANSPORT DORP Vs. NALANI TANDON
|
March 10, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. BABLI PAPPU
|
February 27, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. SURESH CHANDRA UPADHIYAY AND ORS
|
May 2, 2008 |
|
U P STATE ROAD TRANSPORT CORPORATION LTD Vs. MUNESH
|
July 14, 2008 |
|
U.P. AVAS EVAM VIKAS PARISHAD, LUCKNOW Vs. SARJEET AND OTHERS
|
January 9, 2008 |
|
UDIT KUMAR GUPTA Vs. STATE OF UTTARAKHAND
|
March 18, 2008 |
|
UMA SHANKAR JEEWAN SINGH BHAKUNI Vs. REGISTRAR MAKHAN LAL CHATURVEDI
|
March 31, 2008 |
|
UMESH CHANDRA JOSHI S/O TARA DUTT Vs. STATE OF UTTARAKHAND
|
June 26, 2008 |
|
UMESH CHARAN GHUSAIN Vs. STATE
|
April 2, 2008 |
|
UMESH SINGH PANWAR ALIAS SADHU Vs. STATE
|
October 20, 2008 |
|
UMMED SINGH Vs. JAY BHAGWAN AGARWAL
|
May 23, 2008 |
|
Union Bank of India Vs. Kwality Restaurant
|
November 20, 2008 |
|
UNION OF INDIA Vs. BAISHAKHI DEVI KHARAK SINGH
|
March 31, 2008 |
|
UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI Vs. PADMA DUTT PANT
|
November 25, 2008 |
|
UNIQUE HOTELS AND RESTAURANTS PVT LTD Vs. STATE OF UTTARANCHAL
|
June 18, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. DIWAKAR
|
July 31, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. PAWAN
|
July 23, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. GYAN LAL
|
July 29, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. BALJEET KAUR
|
July 14, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. DEVAKI DEVI
|
June 4, 2008 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JYOTI YADAV
|
March 14, 2008 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SEEMA MASSEY
|
March 14, 2008 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SRI RAM ANUJ SINGH (DECEASED) THROUGH L RS
|
March 18, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SUSHEELA DEVI
|
February 28, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. PRAHALAD GIRI GOSWAMI
|
March 26, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. YASHODA DEVI AND ANR
|
July 18, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. DURGA PRASAD NAUTIYAL AND ORS
|
May 5, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. GANDA SINGH & OTHERS
|
December 1, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. GANGA DEVI AND ORS.
|
January 4, 2008 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAJENDRA PRASAD SHARMA AND ANR.
|
March 31, 2008 |
|
UTTAM SINGH MEHTA S O DEV SINGH Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
UTTAM SUGAR MILLS LTD Vs. STATE
|
March 14, 2008 |
|
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LIMITED Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
|
July 1, 2008 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BALVINDER SINGH GURUBACHAN SINGH
|
March 27, 2008 |
|
UTTARAKHAND POWER CORPORATION LTD Vs. SALASAR IRON SYNDICATE LTD
|
May 22, 2008 |
|
UTTARANCHAL FOREST DEVELOPMENT CORPORATION Vs. SUNIL KUMAR GOEL
|
March 17, 2008 |
|
UTTARANCHAL POWER CORPORATION LTD Vs. WORKMEN COMPENSATION COMMISSIONER
|
February 12, 2008 |
|
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. MANJU BHATT
|
August 1, 2008 |
|
UTTARANCHAL TRANSPORT CORPORATION Vs. SOMI DEVI SUNDER SINGH
|
March 19, 2008 |
|
UTTARANCHAL VAN SHRAMI SANGH Vs. K L ARYA
|
March 13, 2008 |
|
VED PAL SINGH Vs. STATE OF UTTARAKHAND
|
January 17, 2008 |
|
VED PAL SINGH TULA SINGH Vs. STATE OF UTTARAKHAND
|
March 25, 2008 |
|
VED PRAKASH KALA Vs. STATE OF UTTARANCHAL THROUGH ADDITIONAL SECRETARY MEDICAL DEPARTMENT-2 AND ORS
|
April 29, 2008 |
|
VEERMATI SHEO RAJ SINGH Vs. STATE OF UTTARANCHAL
|
March 18, 2008 |
|
VIJAY KRISHNA UNIYAL Vs. UNION OF INDIA
|
February 28, 2008 |
|
VIJAY KUMAR Vs. NAGAR PALIKA PARISHAD KICHHA
|
March 25, 2008 |
|
VIJAY KUMAR SHARMA Vs. SHALINI SHARMA
|
February 21, 2008 |
|
VIJAY PAL HOSIYAR SINGH Vs. STATE OF UTTARAKHAND
|
March 20, 2008 |
|
VIJAY SHANKAR AND ANR Vs. SIYALKOT TRANSPORT AND ANR
|
July 23, 2008 |
|
VIJENDRA PRASAD BHATT Vs. STATE
|
June 13, 2008 |
|
VIKRAM SINGH Vs. STATE
|
June 24, 2008 |
|
VIKRAM SINGH Vs. RAM AYODHYA
|
March 18, 2008 |
|
VIKRAM SINGH ASWAL Vs. UNION OF INDIA
|
April 24, 2008 |
|
VIKRAMJEET MARWAHA Vs. FIRST ADDITIONAL CIVIL JUDGE (SR DIV ), DEHRADUN
|
September 16, 2008 |
|
VIMALA DEVI & OTHERS Vs. NEW INDIA ASSURANCE CO. LTD. & OTHERS
|
December 31, 2008 |
|
VINAY KUMAR GUPTA Vs. SAVITA GUPTA
|
May 22, 2008 |
|
VINAYPAL SINGH MEHRA MINOR Vs. RAM KUMAR AGARWAL
|
March 26, 2008 |
|
Vinesh and another Vs. State
|
September 17, 2008 |
|
VINITA SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION
|
April 29, 2008 |
|
VINOD KUMAR Vs. DISTRICT JUDGE CHAMPAWAT
|
March 17, 2008 |
|
VIPIN SARKHI Vs. STATE OF UTTARAKHAND
|
July 8, 2008 |
|
VIRENDRA BHANDARI Vs. STATE OF UTTARAKHAND
|
July 4, 2008 |
|
VISHNU JAI PRAKASH Vs. STATE OF UTTARAKHAND
|
March 18, 2008 |
|
VISHWA PRAKASH Vs. ARYA PRATINIDHI SABHA
|
March 13, 2008 |
|
VISWANATHAN SHANKAR AYAR Vs. STATE OF UTTARAKHAND
|
August 19, 2008 |
|
VIVEK DIXIT Vs. PRINCIPAL JUDGE FAMILY COURT
|
March 13, 2008 |
|
WAHIDULLAH KHAN Vs. STATE
|
March 18, 2008 |
|
YASHBIR SINGH Vs. VIKRAMJEET MARWAH
|
March 13, 2008 |
|
YASHPAL SINGH AND ANR Vs. YASEEN AND 3 ORS
|
June 10, 2008 |
|
YOGASH KUMAR GUPTA Vs. M K AGARWAL
|
October 16, 2008 |
|
YOGRAJ Vs. STATE
|
March 19, 2008 |
|
YUSUF ALI S O LATE SRI KHURSHEED ALI Vs. STATE OF UTTARAKHAND
|
August 5, 2008 |
|
ZESTHA DEVELOPERS LTD Vs. STATE OF UTTARAKHAND
|
December 26, 2008 |
|
ZILA MAHA PRABANDHAK BHARAT SANCHAR NIGAM LTD Vs. COMMISSIONER WORKMEN4S COMPENSATION AND ASST LABOUR COMMISSIONER
|
February 21, 2008 |
LOGIN