|
ABBAS ALI (SRI) Vs. ADDITIONAL DISTRICT JUDGE, NAINITAL AND OTHERS
|
July 17, 2007 |
|
ABDUL GAFUR Vs. VARUN KUMAR @ NARA AND ANOTHER
|
March 1, 2007 |
|
ABID HUSSAIN Vs. RAJESH CHANDRA
|
February 23, 2007 |
|
ADARSH AGARWAL S/O SRI SHYAM BEHARI LAL AND SMT. MEERA AGARWAL W/O SRI ADARSH AGARWAL Vs. SMT. MANJU AGARWAL W/O DR. RAJENDRA PRASAD AGARWAL,
|
July 17, 2007 |
|
ADARSH KUMAR MOHOTRA Vs. SUMAN GUMBOR AND OTHERS
|
April 20, 2007 |
|
AJAB SINGH Vs. STATE
|
May 14, 2007 |
|
AJAY KUMAR PALIWAL AND ANOTHER Vs. STATE OF UTTARAKHAND ANOTHER
|
June 26, 2007 |
|
AKRAM KHAN ADULT Vs. ABDUL RAHIM ADULT
|
February 22, 2007 |
|
ALAM SINGH Vs. BISHAN SINGH
|
May 1, 2007 |
|
ALAM SINGH RAWAT AND OTHERS Vs. RAJESHWARI DEVI
|
May 24, 2007 |
|
ALOK SHAH Vs. DISTRICT JUDGE, NAINITAL
|
October 8, 2007 |
|
ALTAF AHMAD Vs. ASHRAF AHMAD AND OTHERS
|
August 9, 2007 |
|
AMANAT HUSAIN Vs. U P PUBLIC SERVICES TRIBUNAL, NO 2, LUCKNOW
|
March 28, 2007 |
|
AMAR SINGH AND OTHERS Vs. SRI JAGDISH KUMAR
|
March 26, 2007 |
|
AMIT NAGAR Vs. MINISTRY OF CANE DEVELOPMENT
|
October 1, 2007 |
|
AMRIK SINGH Vs. NAGAR PALIKA PARISHAD, RUDRAPUR
|
July 2, 2007 |
|
AMRIT LAL Vs. BANKE LAL AND OTHERS
|
July 9, 2007 |
|
ANAND PRAKASH Vs. STATE OF UTTARAKHAND AND ORS.
|
December 6, 2007 |
|
ANAND PRAKASH AND ANR. Vs. PRITAM KUMAR VERMA AND ORS.
|
August 7, 2007 |
|
ANAND SHANKER TRIPATHI Vs. SMT. RAJ RANI MEHROTRA AND OTHERS
|
November 28, 2007 |
|
ANAND SHARKER TRIPATHI Vs. SMT. RAJ RANI MEHROTRA AND OTHERS
|
June 13, 2007 |
|
ANAND SINGH BISHT Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AND ORS.
|
April 2, 2007 |
|
ANAND SUMAN SINGH Vs. STATE OF UTTARANCHAL
|
February 19, 2007 |
|
ANIL KUMAR Vs. STATE OF UTTARAKHAND
|
August 21, 2007 |
|
ANIL RAWAT Vs. STATE OF UTTARAKHAND
|
December 13, 2007 |
|
ANUJ MANGAL S/O SRI JAGDISH PRASAD Vs. INTEGRATED CAPITAL SERVICE LTD. THROUGH ITS DIRECTOR SRI O.P. GULATI,
|
May 18, 2007 |
|
ARUN KUMAR Vs. STATE OF UTTARANCHAL
|
August 29, 2007 |
|
ARUN KUMAR Vs. STATE OF UTTARAKHAND
|
November 2, 2007 |
|
ARUNA DHAMIJA (SMT.) AND OTHERS Vs. RAJENDRA PRASAD AND ANOTHER
|
July 17, 2007 |
|
ARVIND KUMAR GUPTA Vs. PRINCIPAL SECRETARY, MEDICAL, HEALTH AND FAMILY WELFARE
|
July 9, 2007 |
|
ASHOK ALIAS KALLU Vs. STATE OF UTARANCHAL
|
October 26, 2007 |
|
ASHOK KUMAR S/O SHRI RAM PRASAD Vs. DARSHAN SINGH S/O SHRI NANDAN SINGH,
|
June 20, 2007 |
|
ASHWANI KUMAR Vs. NEW INDIA ASSURANCE CO.
|
April 17, 2007 |
|
ASSTT COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN AND ANOTHER Vs. DIWAKAR PRASAD
|
March 22, 2007 |
|
ATUL NAUTIYAL Vs. STATE OF UTTARANCHAL AND ANR.
|
March 12, 2007 |
|
AVNISH JAIN Vs. STATE OF UTTARANCHAL AND ANR.
|
March 22, 2007 |
|
AZAM AND ANR. Vs. STATE
|
November 2, 2007 |
|
B.S. RAJPUT Vs. STATE OF UTTARAKHAND
|
July 9, 2007 |
|
BABU KABARI Vs. IQBAL HUSSAIN
|
May 2, 2007 |
|
BACHAN SINGH Vs. SACHIN
|
December 31, 2007 |
|
BACHCHI RAM Vs. STATE OF U.P. THROUGH COLLECTOR, CHAMOLI AND OTHERS
|
May 31, 2007 |
|
BACHHI RAM DIMARI (SINCE DECEASED) S/O LATE SRI NAND RAM DIMARI (SUBSTITUTED BY LEGAL HEIRS VINOD PRASAD DIMARI, RAMESH CHANDRA DIMARI, DIPAK PRASAD DIMARI AND CHANDRA BALLABH DIMARI) Vs. KSHETRIYA SHRI GANDHI ASHRAM HEAD OFFICE
|
October 23, 2007 |
|
BAG SINGH AND ANOTHER Vs. JANARDAN PRASAD TIWARI AND OTHERS
|
April 25, 2007 |
|
BALBEER SINGH Vs. ADDITIONAL COMMISSIONER, GARHWAL MANDAL
|
May 18, 2007 |
|
BALBIR SINGH Vs. STATE OF U.P.
|
March 16, 2007 |
|
BALBIR SINGH Vs. SHOBHA KASHYAP
|
October 10, 2007 |
|
BALWANT SINGH Vs. STATE OF U P
|
November 19, 2007 |
|
BANARASI LAL BACHOO LAL Vs. STATE
|
March 12, 2007 |
|
BANK OF BARODA Vs. NAINITAL SEEDS CORPORATION
|
May 15, 2007 |
|
BANSHI Vs. STATE OF UTTARAKHAND
|
March 2, 2007 |
|
BANSIDHAR JOSHI S/O LATE SRI RAM CHANDRA Vs. DEV DUTT JOSHI S/O SRI RAM CHANDRA AND ORS.
|
May 9, 2007 |
|
BANWARI LAL AND OTHERS Vs. SMT. SANTO DEVI AND OTHERS
|
May 8, 2007 |
|
BASANT KUMAR Vs. AKHIL BHARTIYA YADAV DHARAMSHALA SAMITI (TRUST), REGISTERED SOCIETY THROUGH GENERAL SECRETARY SANSTHA MAZKOOR
|
December 6, 2007 |
|
BEENA PRAKASH Vs. STATE OF UTTARAKHAND
|
August 21, 2007 |
|
BHAGWANTI BAI AND ORS. Vs. SHIV KUMAR GUPTA AND ORS.
|
February 15, 2007 |
|
BHAIRAV BATTA DOBARIYAL Vs. BOARD OF DIRECTORS, DISTRICT COOPERATIVE BANK LTD. AND ANR.
|
May 16, 2007 |
|
BHARAT JI MAHARAJ VIRAJMAN MANDIR SHRI BHARATJI MAHARAJ AND ASHOK PRAPANNA SHARMA, MAHANT OF MANDIR SRI BHARAT JI MAHARAJ Vs. GYAN KISHORE S/O LATE SRI BAL KRISHNA RATURI AND SRI SHISH RAM KANSWAL S/O LATE SRI HARI RAM KANSWAL
|
May 22, 2007 |
|
BHEEM SINGH RANA Vs. DISTRICT MAGISTRATE, DISTRICT UDHAM SINGH NAGAR
|
July 25, 2007 |
|
BHIM SINGH Vs. III ADDITIONAL DISTRICT JUDGE
|
June 22, 2007 |
|
BHOOPAL SINGH Vs. STATE OF UTTARANCHAL
|
November 13, 2007 |
|
BHUP SINGH Vs. STATE OF UTTARANCHAL
|
March 28, 2007 |
|
BHUPENDER SINGH Vs. RAM SINGH
|
May 18, 2007 |
|
BHURE LAL RASTOGI Vs. SHUKHVINDER SINGH
|
December 13, 2007 |
|
BISHAN LAL SAN Vs. RAMESH CHANDRA
|
July 30, 2007 |
|
BISHAN SINGH Vs. STATE
|
March 14, 2007 |
|
BISWAN CHANDRA HARRISH Vs. POORAN CHANDRA JOSHI
|
May 16, 2007 |
|
BONDI DEVI Vs. STATE OF UTTARAKHAND
|
November 16, 2007 |
|
BRAHM SINGH PATWAL Vs. STATE
|
August 7, 2007 |
|
BRIJESH Vs. STATE
|
June 19, 2007 |
|
BUDHI LAL Vs. STATE OF U.P.
|
December 17, 2007 |
|
CENTURY TEXTILES AND INDUSTRIES LIMITED Vs. ADDITIONAL CIVIL JUDGE
|
March 7, 2007 |
|
CHAIRMAN, NAGAR PALIKA PARISHAD, HARIDWAR Vs. NIRDOSH MAMGAIN
|
April 3, 2007 |
|
CHANAR SINGH Vs. STATE
|
April 25, 2007 |
|
CHANDAN LAL Vs. STATE OF UTTARAKHAND
|
March 1, 2007 |
|
CHANDAN SINGH S/O SRI ANAND SINGH AND ANAND SINGH SON OF KISAN SINGH Vs. BHAGWAT SINGH SON OF SRI KESHAV SINGH AND KESHAV SINGH SON OF SRI DAN SINGH
|
June 11, 2007 |
|
CHANDRA BALLABH NAINWAL Vs. MOHAMMAD SADAB AND ORS.
|
November 5, 2007 |
|
CHANDRA KANTA JAIN (SMT.) Vs. HARICHAND GUPTA AND ANOTHER
|
July 24, 2007 |
|
CHANDRA KIRAN KAPIL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE, SAHARANPUR
|
July 9, 2007 |
|
CHANDRA KISHORE Vs. ANIL KUMAR
|
July 30, 2007 |
|
CHANDRA SHEKAR GAUR Vs. ADDITIONAL DISTRICT JUDGE
|
December 12, 2007 |
|
CHARAN SINGH Vs. STATE OF UTTARANCHAL AND ORS.
|
March 19, 2007 |
|
CHAUDHARY RAEES AHMAD Vs. STATE OF UTTARAKHAND
|
November 1, 2007 |
|
CHIEF FOOD INSPECTOR, LOCAL HEALTH AUTHORITY Vs. JAGTAR SINGH
|
August 24, 2007 |
|
CHINTAMANI Vs. MOHAN SINGH
|
August 29, 2007 |
|
COL. A.K. SOOD Vs. UNION OF INDIA
|
December 11, 2007 |
|
COMMISSIONER COMMERCIAL TAX Vs. R.K. INDUSTRIES
|
June 15, 2007 |
|
COMMISSIONER OF C EX , MEERUT Vs. SRF LTD
|
April 2, 2007 |
|
COMMISSIONER OF C EX , MEERUT Vs. INDICA CHEMICALS INDUSTRIES (P) LTD
|
August 13, 2007 |
|
COMMISSIONER OF C EX , MEERUT-I Vs. AMRIT VARSHA ISPAT
|
March 30, 2007 |
|
COMMISSIONER OF C EX , MEERUT-II Vs. POLYPLEX CORPORATION LTD
|
August 13, 2007 |
|
COMMISSIONER OF CUSTOM & CENTRAL EXCISE, MEERUT-I Vs. DOIWALA SUGAR CO LTD
|
June 8, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. MICHEL GARNAUD
|
June 28, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. DEHRADUN TEA COMPANY
|
February 23, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. B.J. SERVICES CO. MIDDLE EAST
|
October 8, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. PRIDE FORAMER S.A.
|
September 24, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. NAINITAL DISTRICT CO-OPERATIVE BANK
|
March 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. JYOTI PRABHA SOCIETY
|
March 13, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ONGC AS REPRESENTATIVE ASSESSEE OF ROLLS ROYCE (P) LTD
|
September 20, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ONGC
|
March 9, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SAIPEM SPA AND ATLAS OFFSHORE SERVICES
|
September 21, 2007 |
|
COMMISSIONER OF INCOME TAX AND THE DEPUTY COMMISSIONER OF INCOME TAX, SPECIAL RANGE Vs. HALLIBURTON OFFSHORE SERVICES INC.
|
September 20, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. DEHRADUN CLUB LTD.
|
November 2, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. TRANS OCEAN OFFSHORE INC
|
October 8, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. GREEN GOLD TREE FARMERS P. LTD
|
February 28, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. CLOUGH ENGINEERING LTD
|
October 26, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. OIL AND NATURAL GAS CORPORATION LTD
|
March 29, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. NAINITAL BANK LTD
|
March 23, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. QUEENS' EDUCATIONAL SOCIETY
|
September 24, 2007 |
|
CONS. 40695 BARAM DUTT. Vs. STATE OF UTTARAKHAND AND ORS.
|
December 12, 2007 |
|
CONST. 157 ARMED POLICE MUKESH KUMAR S/O OM PRAKASH SHARMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, HOME,
|
November 2, 2007 |
|
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESERCH Vs. S GOODMAN DRUG HOUSE P LTD
|
April 2, 2007 |
|
D.D. DIMRI Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS.
|
March 15, 2007 |
|
DALIP SINGH Vs. STATE UTTARANCHAL
|
January 24, 2007 |
|
DALVEER KAUR Vs. UNITED INDIA INSURANCE COMPANY LTD
|
October 24, 2007 |
|
DALVIR SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
|
February 20, 2007 |
|
DAMODAR PUNERA Vs. PRAMOD CHANDRA PANDEY AND OTHERS
|
April 26, 2007 |
|
DARSHAN PAL SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ADDL DISTT JUDGE, F T C - 7, DEHRADUN
|
May 31, 2007 |
|
DARWAN SINGH Vs. STATE
|
February 27, 2007 |
|
DAVESH NAGALYA Vs. DISTRICT JUDGE, DEHRADUN
|
October 10, 2007 |
|
DAVESHWAR PRASAD TIWARI Vs. KLYAN SINGH
|
April 19, 2007 |
|
DEEP RAJ Vs. STATE
|
April 17, 2007 |
|
DEEP SHIKHA FILLING STATION THROUGH ITS PROPRIETOR Vs. CIVIL JUDGE (SENIOR DIVISION) ROORKEE, HARIDWAR
|
April 19, 2007 |
|
DEEPA & ORS. Vs. OM PRAKASH & ORS.
|
April 5, 2007 |
|
DEEPA WIDOW OF LATE RISHIPAL AND ORS. Vs. OM PRAKASH S/O SRI JEEVAN DASS,
|
July 5, 2007 |
|
DEEPAK KUMAR JAIN Vs. SHIVE SHANKER
|
August 6, 2007 |
|
DEERAJ KUMAR @ NITTU Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ANR.
|
December 6, 2007 |
|
DERRIK HARALD EDWARDS Vs. ADDL. DIST. JUDGE
|
March 21, 2007 |
|
DESH RAJ AND ANR. Vs. THE STATE
|
May 23, 2007 |
|
DEV RAJ SINGH BISHT AND ANOTHER Vs. BAHADUR SINGH (DECEASED BY L.RS.) AND OTHERS
|
April 18, 2007 |
|
DEVAKI RANI Vs. RANA VEER SINHA AND ANOTHER
|
July 4, 2007 |
|
DEVENDRA SINGH Vs. SIDH NARSINGH BADRINATH MANDIR
|
October 31, 2007 |
|
DEVENDRA SINGH @ DEVAN (SINCE DECEASED) AND ANR. Vs. THE STATE
|
March 6, 2007 |
|
DEVI PRASAD Vs. SMT. JANAK DULARI AND ORS.
|
August 27, 2007 |
|
DEWAN SINGH Vs. STATE OF UTTARANCHAL
|
June 8, 2007 |
|
DEWAN SINGH Vs. STATE OF U.P.
|
December 17, 2007 |
|
DHANESH KUMAR Vs. STATE OF U P
|
November 22, 2007 |
|
DHARAMVEER S/O CHAMAN LAL Vs. STATE OF UTTARAKHAND
|
July 26, 2007 |
|
DHIRENDRA KUMAR @ DHIROO Vs. STATE
|
November 17, 2007 |
|
DHIRENDRA KUMAR PANDE AND ANOTHER Vs. UNION OF INDIA
|
April 26, 2007 |
|
DHIRENDRA SINGH RAWAT Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR AND ORS.
|
August 2, 2007 |
|
DHOORAT SINGH Vs. STATE OF U P
|
October 26, 2007 |
|
DINESH Vs. STATE
|
February 19, 2007 |
|
DINESH CHANDRA PALIWAL Vs. SWAMI SHUKDEVANAND TRUST AND ANR.
|
February 22, 2007 |
|
DIWAN SINGH Vs. STATE OF UTTARAKHAND
|
February 28, 2007 |
|
DIWANI RAM AND ORS. Vs. STATE
|
April 25, 2007 |
|
DOON INTERNATIONAL EDUCATIONAL SOCIETY Vs. STATE OF UTTARANCHAL
|
April 2, 2007 |
|
DR. ALOK TIWARI Vs. STATE OF UTTARANCHAL AND ORS.
|
March 14, 2007 |
|
DR. ANITA SINGH D/O SRI VISHWANATH SINGH Vs. STATE OF UTTARAKHAND THROUGH HOME SECRETARY,
|
November 2, 2007 |
|
DR. B.M. SONI Vs. ASHOK AGARWAL
|
March 20, 2007 |
|
DR. I.P. SARASWAT (RETIRED PROFESSOR) Vs. THE UNIVERSITY OF ROORKEE AND ORS.
|
July 26, 2007 |
|
DR. JAGDISH KUMAR LUNIYAL S/O JAMNADAS LUNIYAL Vs. ADDL. DISTRICT JUDGE, F.T.C. I. AND SMT. SWARN LATA W/O RAJ KUMAR
|
March 30, 2007 |
|
DR. R.K. SHARMA S/O LATE SRI BAL KRISHAN SHARMA Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, MEDICAL EDUCATION AND AYURVEDIC UNANI SERVICES AND ORS.
|
November 1, 2007 |
|
DWARKA TRADING CORN ALLHABAD Vs. CHEEMA PAPER MILLS P LTD
|
May 3, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. VIDYUT CARBON PRODUCTS PVT LTD
|
August 21, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. TOPS FOODS PRODUCTS
|
August 6, 2007 |
|
ESCORTS FINANCE LIMITED Vs. SANDEEP GOYAL
|
November 5, 2007 |
|
FARIYAD HUSSAIN Vs. SUBHASH CHANDRA AND ORS.
|
May 10, 2007 |
|
FIRM PADAMNABH JAIKISHAN AND OTHERS Vs. MOHAN LAL AGRAWAL
|
May 23, 2007 |
|
FIROJ KHAN Vs. PHOOL SINGH
|
November 1, 2007 |
|
G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. KAMLESH KUMAR
|
November 2, 2007 |
|
GAJENDRA SINGH BHADAURIA Vs. STATE OF UTTARANCHAL
|
June 11, 2007 |
|
GAJPAL SINGH Vs. STATE OF U.P.
|
December 11, 2007 |
|
GAJRAJ SINGH Vs. LOK SEVA ADHIKARAN
|
July 19, 2007 |
|
GAMBHIR SINGH Vs. SHIV KUMAR GUPTA
|
July 16, 2007 |
|
GAMBHIR SINGH AND OTHERS Vs. DISTRICT CENTRAL CONSUMER, UTTARKASHI, THROUGH SECRETARY AND ANOTHERS
|
July 9, 2007 |
|
GANESH SINGH Vs. KM. SARASWATI BOHRA
|
November 15, 2007 |
|
GANESH UPADHYAYA Vs. PRATIBHA CHANDRA
|
April 25, 2007 |
|
GANGA DATT PANERU Vs. STATE OF UTTARANCHAL THROUGH COLLECTOR, NAINITAL
|
July 17, 2007 |
|
GARGI GHUNTA Vs. REGIONAL JOINT DIRECTOR EDUCATION
|
June 11, 2007 |
|
GARRISON ENGINEER (MES) Vs. COMMISSIONER TRADE TAX
|
June 18, 2007 |
|
GAURAV PRAKASH SINGH Vs. H.N.B. GARHWAL UNIVERSITY
|
July 31, 2007 |
|
GERALD JOHN Vs. STATE
|
October 30, 2007 |
|
GHANSHYAM BHATT Vs. STATE OF UTTARANCHAL
|
May 17, 2007 |
|
GIRISH CHANDRA Vs. STATE
|
May 7, 2007 |
|
GIRISH SINGH Vs. STATE OF UTTARANCHAL
|
March 23, 2007 |
|
GIRISH SINGH Vs. STATE OF UTTARANCHAL
|
March 21, 2007 |
|
GOPAL KRISHNA PUROHIT Vs. JAIBEER SINGH RAWAT
|
July 5, 2007 |
|
GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECH. TH. ITS VICE-CHANCELLOR Vs. HARIDWAR
|
July 18, 2007 |
|
GOVIND BALLABH TIWARI Vs. VINOD KRISHNA TIWARI
|
May 10, 2007 |
|
GOVIND SINGH BISHT Vs. THE STATE OF U.P. AND ORS.
|
June 11, 2007 |
|
GURDEEP SINGH Vs. STATE OF UTTARAKHAND
|
August 1, 2007 |
|
GURNAM SINGH Vs. STATE
|
June 7, 2007 |
|
GURUKUL KANGARI VISHWAVIDHYALAYA Vs. STATE OF UTTARANCHAL
|
February 20, 2007 |
|
GURUPAL SINGH DHILLON S/O LATE SHRI CAPTAIN CHANAN SINGH THROUGH POWER OF ATTORNEY, SHRI MOHAN CHANDRAN Vs. KUMAON JAL SANSTHAN THROUGH ITS GENERAL MANAGER AND EXECUTIVE ENGINEER, KUMAON JAL SANSTHAN
|
July 12, 2007 |
|
GYANESHWAR KIMOTHI Vs. GARHWAL MANDAL VIKAS NIGAM LTD.
|
January 3, 2007 |
|
H.N. CHATURVEDI S/O K.N. CHATURVEDI Vs. STATE OF UTTARANCHAL AND S.P. GOEL, DIRECTOR HOTEL AKETA PVT. LTD.
|
November 1, 2007 |
|
HABIB AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION/UPPER COLLECTOR AND ORS.
|
August 27, 2007 |
|
HAMID ALI Vs. STATE OF U.P.
|
November 19, 2007 |
|
HANS RAJ Vs. DEWAN SINGH
|
June 18, 2007 |
|
HAR SINGH BISHT Vs. DISTRICT JUDGE
|
July 5, 2007 |
|
HARBHAJAN SINGH Vs. MAHINDRA SINGH
|
March 20, 2007 |
|
HARI DAS Vs. JOINT DIRECTOR OF CONSOLIDATION
|
March 15, 2007 |
|
HARI SARAN SHANKAR SRIVASTAVA Vs. VINOD BEHARI LAL AND ORS.
|
April 23, 2007 |
|
HARI SINGH AND ANR. Vs. STATE
|
June 14, 2007 |
|
HARISH LAL VERMA Vs. PYARE LAL SAH
|
December 18, 2007 |
|
HARISH PADALIA S/O SRI K.D. PADALIA Vs. KANEEJ BEGAM W/O ABDUL SATTAR,
|
March 1, 2007 |
|
HARLAL SAH Vs. STATE OF U.P.
|
May 21, 2007 |
|
HARVINDER SINGH Vs. BHAGWANT SINGH AND ANR.
|
March 7, 2007 |
|
HAYAT RAM Vs. STATE
|
May 15, 2007 |
|
HEERA BALLABH Vs. UNION OF INDIA
|
March 8, 2007 |
|
HEM CHANDRA CHAUNAL Vs. STATE OF UTTARANCHAL
|
February 19, 2007 |
|
HEMA RAWAT Vs. STATE OF UTTARAKHAND AND ORS.
|
November 2, 2007 |
|
HEMRAJ SAHINI S/O SHRI ROCHIRAM SAHINI Vs. SANTOSH KUMAR S/O SHRI BALBIR SINGH
|
April 9, 2007 |
|
HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY AND ANR. Vs. HEM RAJ SINGH
|
April 13, 2007 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. THROUGH ITS SENIOR REGIONAL MANAGER Vs. RAJKUMARI PADMA KUMARI AND ORS.
|
June 29, 2007 |
|
HIRA KALYAN DAS Vs. ADDITIONAL COMMISSIONER
|
November 19, 2007 |
|
HIRA SINGH BHANDARI Vs. DISTRICT INSPECTOR OF SCHOOLS
|
September 11, 2007 |
|
HOTURAM TEJBHAN Vs. DISTRICT JUDGE
|
November 20, 2007 |
|
HUKUM SINGH Vs. RAJPAL SINGH
|
May 8, 2007 |
|
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. KHAJAN CHANDRA PANDEY
|
December 14, 2007 |
|
INDER PAL SINGH SAHNEY Vs. DISTRICT JUDGE
|
May 2, 2007 |
|
INDERJEET SINGH Vs. ASSISTANT GENERAL MANAGER, BANK OF BARODA
|
October 8, 2007 |
|
ISHAAN TYAGI Vs. COMMITTEE OF MANAGEMENT, SARDAR BHAGWAN SINGH POST GRADUATE INSTITUTE
|
March 13, 2007 |
|
ISHWAR SINGH BARTHWAL Vs. STATE OF UTTARAKHAND
|
September 26, 2007 |
|
ISHWARI DUTT JOSHI Vs. STATE OF UTTARAKHAND
|
December 27, 2007 |
|
ISHWARI SINGH BISHT Vs. UNITED INDIA INSURANCE COMPANY LTD
|
April 12, 2007 |
|
J S DOBAL Vs. UTTARANCHAL PUBLIC SERVICE TRIBUNAL
|
March 29, 2007 |
|
JAGANNATH PATRA Vs. U. P. FINANCIAL CORPORATION
|
August 6, 2007 |
|
JAGDISH CHANDRA AND OTHERS Vs. BOARD OF REVENUE, U P , LUCKNOW
|
June 25, 2007 |
|
JAGDISH CHANDRA CHHIMWAL Vs. UNION OF INDIA (UOI) AND ORS.
|
April 10, 2007 |
|
JAGDISH CHANDRA JOSHI Vs. STATE BANK OF PATIALA
|
July 30, 2007 |
|
JAGGI RAM Vs. STATE OF UTTARAKHAND AND ORS.
|
December 13, 2007 |
|
JAGJEET SINGH Vs. CHANDRABATI AGARWAL
|
February 26, 2007 |
|
JAGMOHAN SINGH CHAUHAN Vs. MANAGING DIRECTOR, UTTARANCHAL BAHUUDDESHIYA VITTA EVAM VIKAS NIGAM LTD. AND ORS.
|
September 5, 2007 |
|
JAI BHAGWAN KAUSHIK Vs. THE STATE
|
July 12, 2007 |
|
JAI RAM SINGH Vs. HAKIM GURDITTAMAL TRUST UPPER ROAD AND OTHERS
|
March 14, 2007 |
|
JAMES DAS Vs. STATE OF UTTARANCHAL
|
September 24, 2007 |
|
JAVED Vs. STATE OF UTTARANCHAL
|
October 12, 2007 |
|
JAYA NAND KHANDURI Vs. NEW INDIA INSURANCE COMPANY LTD. THROUGH DIVISIONAL MANAGER AND ANOTHER
|
April 16, 2007 |
|
JEEWAN ENTERPRISES, THROUGH ITS PROPRIETOR RAM JEEWAN Vs. DIRECTOR, UTTARANCHAL MANDI PARISHAD,; U P RAJYA KRISHI UTPADAN MANDI PARISHAD THROUGH ITS DIRECTOR AND DEPUTY DIRECTOR (CONSTRUCTION), U P RAJYA KRISHI UTPADAN MANDI PARISHAD
|
March 29, 2007 |
|
JITAR SINGH AND OTHERS Vs. RAM CHANDRA SINGH AND OTHERS
|
December 10, 2007 |
|
JITAR SINGH AND OTHERS Vs. SHR1 RAM CHANDRA SINGH AND OTHERS
|
June 7, 2007 |
|
JITENDRA KUMAR GAUTAM Vs. VED PRAKASH SAHNI
|
March 2, 2007 |
|
JITENDRA SHARMA Vs. STATE OF UTTARAKHAND
|
March 29, 2007 |
|
JOGINDER SINGH Vs. UNION OF INDIA
|
July 11, 2007 |
|
JULY WIFE OF LIYAKAT Vs. STATE OF UTTARAKHAND
|
October 9, 2007 |
|
KAILASH CHAND Vs. SMT. LAXMI DEVI AND ANOTHER
|
May 18, 2007 |
|
KAILASH NATH GUPTA Vs. STATE OF UTTARANCHAL
|
December 17, 2007 |
|
KALLU RAM Vs. JAI BHAGWAN
|
August 2, 2007 |
|
KALPANA BHANDARI Vs. AMARPRIT SINGH
|
October 30, 2007 |
|
KALPANA BHANDARI Vs. AMARPRIT SINGH
|
October 25, 2007 |
|
KALU Vs. STATE OF U P
|
December 3, 2007 |
|
KALYAN SINGH AND OTHERS Vs. DEVENDRA DUTT AND OTHERS
|
June 20, 2007 |
|
KAMAI SINGH AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.
|
December 13, 2007 |
|
KAMALA PRASAD NAUTIYAL Vs. UNITED INDIA INSURANCE CO LTD
|
June 4, 2007 |
|
KAMLESH SINGH KOTALIYA Vs. NATIONAL INSURANCE COMPANY
|
October 24, 2007 |
|
KAMLESHWAR PRASAD CHAUKIYAL S/O SRI ADITYA RAM CHAUKIYAL Vs. SMT. MADHURI DEVI W/O SRI KAMLESHWAR PRASAD CHAUKIYAL
|
August 14, 2007 |
|
KANTI Vs. STATE
|
September 6, 2007 |
|
KANWAL JEET Vs. UNION OF INDIA
|
May 7, 2007 |
|
KARAM CHAND THAPAR & BROS (COAL SALES) LTD Vs. DEPUTY COMMISSIONER (ASSESSMENT), TRADE TAX
|
April 27, 2007 |
|
KEDAR SINGH Vs. STATE OF UTTARANCHAL
|
February 22, 2007 |
|
KESHAR ENTERPRISES LIMITED AND ANR. Vs. SMT. KUSHUM MANRAL AND ORS.
|
December 14, 2007 |
|
KESHAR SINGH Vs. STATE
|
March 28, 2007 |
|
KEWAL KRISHNA Vs. HANS RAJ
|
March 14, 2007 |
|
KHEM RAM Vs. STATE OF UP. (NOW UTTARAKHAND)
|
April 18, 2007 |
|
KHIM RAM Vs. STATE
|
October 24, 2007 |
|
KHUMAN SINGH Vs. KESAR ENTERPRISES LIMITED
|
April 5, 2007 |
|
KHURANA BROTHERS Vs. STATE OF UTTARANCHAL
|
December 27, 2007 |
|
KHUSHAL SINGH Vs. STATE
|
May 1, 2007 |
|
KICHHA SUGAR COMPANY LIMITED (UNDERTAKING OF THE GOVERNMENT OF UTTARANCHAL) THROUGH ITS EXECUTIVE DIRECTOR SHRI A.S. HAYANKI Vs. ORIENTAL GASES THROUGH ITS PROPRIETOR MR. SUNIL AGARWAL
|
March 26, 2007 |
|
KIRAN KUMAR VERMA Vs. ORIENTAL INSURANCE COMPANY
|
October 8, 2007 |
|
KIRTI BALLABH AND ANR. Vs. STATE
|
August 31, 2007 |
|
KISAN SAHKARI CHINI MILLS Vs. STATE OF U.P.
|
April 25, 2007 |
|
KISHAN FLOUR MILLS Vs. STATE OF UTTARANCHAL
|
June 4, 2007 |
|
KISHAN LAL Vs. DISTRICT JUDGE
|
June 5, 2007 |
|
KISHORI LAL AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
|
January 17, 2007 |
|
KM MADHURI SHARMA Vs. STATE
|
August 21, 2007 |
|
KM. ANJU REKHI Vs. CANTONMENT EXECUTIVE OFFICER, CANTONMENT BOARD
|
June 13, 2007 |
|
KOLA DEVI Vs. NEW INDIA ASSURANCE CO.
|
August 3, 2007 |
|
KRISHAN BAHADUR CHAND Vs. RAJENDRA DATT
|
April 17, 2007 |
|
KRISHAN CHANDRA SHARMA S/O LATE RAM KRISHNA SHARMA Vs. STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY (HOME) GOVERNMENT OF UTTAR PRADESH
|
March 22, 2007 |
|
KRISHI UTPADAN MANDI SAMITI Vs. DISTRICT AND SESSIONS JUDGE
|
November 1, 2007 |
|
KRISHNA KOCHHAR Vs. STATE OF U P
|
April 9, 2007 |
|
KUMAON MANDAL VIKAS NIGAM LTD. Vs. INCOME-TAX OFFICER
|
March 13, 2007 |
|
KUNDAN DAYAL Vs. STATE
|
February 19, 2007 |
|
KUNDAN SINGH Vs. BALAM SINGH
|
May 17, 2007 |
|
KUNWAR SINGH RAWAT Vs. STATE OF UTTARANCHAL AND ANR.
|
February 27, 2007 |
|
KUSUM LATA Vs. STATE OF UTTARANCHAL
|
August 3, 2007 |
|
LACHHMAN SINGH Vs. STATE OF UTTARANCHAL
|
March 20, 2007 |
|
LAL CHAND (DECEASED) Vs. JARNAIL SINGH (DECEASED)
|
April 20, 2007 |
|
LAL SINGH Vs. STATE OF UTTARANCHAL
|
March 16, 2007 |
|
LAMBDA EASTERN TELECOMMUNICATION Vs. ACME TELE-POWER PRIVATE LTD
|
October 1, 2007 |
|
LAMBDA EASTERN TELECOMMUNICATION Vs. ACME TELE POWER PRIVET LTD
|
March 19, 2007 |
|
LAXMAN SINGH Vs. PREMA DEVI
|
August 9, 2007 |
|
LAXMI DEVI Vs. STATE OF UTTARAKHAND
|
July 23, 2007 |
|
LAXMI DEVI AND OTHERS Vs. DIL BAHADUR AND OTHERS
|
September 17, 2007 |
|
LEELADHAR PARASAD Vs. SMT. A.G. SANWAL AND 2 ORS.
|
May 7, 2007 |
|
LIFE INSURANCE CORPORATION OF INDIA THROUGH THE BRANCH MANAGER Vs. SMT. MADHURI GIRI W/O LATE BALKRISHANA GIRI AND
|
April 24, 2007 |
|
M/S HIMALAYA STONE CRASHER PVT LTD Vs. JAKSON LTD
|
December 27, 2007 |
|
M/S JEEWAN ENTERPRISES Vs. DIRECTOR, UTTARANCHAL MANDI PARISHAD MANDI ASTHAL, HALDWANI AND OTHERS
|
March 29, 2007 |
|
MAHALAKSHMI SUGAR MILLS COMPANY LTD. Vs. PRESCRIBED AUTHORITY/LABOUR COURT
|
May 10, 2007 |
|
MAHANT OM PRAKASH SHASTRI @ BABA NAND Vs. NAGAR PALIKA PARISHAD
|
July 18, 2007 |
|
MAHARAJ CHATENDEV ABDHOOT JI ASHRAM ASSOCIATION AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.
|
May 4, 2007 |
|
MAHENDRA Vs. STATE OF UTTAR PRADESH
|
May 10, 2007 |
|
MAHENDRA PAL SINGH Vs. STATE
|
March 22, 2007 |
|
MAHENDRA SINGH NEGI AND OTHERS Vs. STATE OF UTTARANCHAL
|
April 20, 2007 |
|
MAHESH CHANDRA AND ANOTHER Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
|
June 29, 2007 |
|
MAHESH KUMAR Vs. I ADDITIONAL DISTRICT JUDGE
|
July 30, 2007 |
|
MAHESH KUMAR S/O LATE PATRAM SINGH Vs. FRIENDS GLOBE TRAVELS LIMITED AND TATA A.I.G. INSURANCE
|
October 26, 2007 |
|
MAHIPAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.
|
October 1, 2007 |
|
MAHMOOD HASAN AND OTHERS Vs. MAKHALLA DEVI AND OTHERS
|
October 1, 2007 |
|
MAHMOODA BEGUM Vs. STATE OF UTTARAKHAND
|
October 29, 2007 |
|
MAINPAL & ORS. Vs. YOGENDRA SINGH & ORS.
|
May 16, 2007 |
|
MAMTA SAH Vs. STATE OF UTTARAKHAND
|
July 10, 2007 |
|
MANGAL RAM Vs. UMESH KUMAR SHARMA AND ANOTHER
|
July 2, 2007 |
|
MANI RAM Vs. PADAM DATTA
|
April 25, 2007 |
|
MANOHAR LAL SHARMA Vs. SAKTOO RAM
|
July 23, 2007 |
|
MANOJ KUMAR Vs. SRI PARMANAND
|
December 18, 2007 |
|
MANOJ KUMAR GUPTA Vs. STATE OF UTTARANCHAL
|
December 19, 2007 |
|
MANOJ KUMAR RAVI Vs. DISTRICT MAGISTRATE/COLLECTOR AND ORS.
|
December 17, 2007 |
|
MANORAMA DOBRIYAL SHARMA Vs. VINOD UNIYAL
|
June 20, 2007 |
|
MANSARAM NAINWAL Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
April 12, 2007 |
|
MEENA CHAUDHARY SHARMA Vs. VED PRAKASH ARORA
|
September 28, 2007 |
|
MEHMOOD AYUB S/O SRI IBRAHIM AND ORS. Vs. SRI SAYEED AHMED S/O LATE ABDEUL RASHID AND GARHWAL JAL SANSTHAN THROUGH ITS GENERAL MANAGER
|
June 5, 2007 |
|
MISRI LAL AND ANR. Vs. STATE
|
August 17, 2007 |
|
MOHAMMAD UMER Vs. MANGTA
|
May 10, 2007 |
|
MOHAN CHANDRA TAMTA Vs. ALI AHMAD ALIAS MURLI
|
June 8, 2007 |
|
MOHAN LAL BHASIN Vs. KAUSHALYA DEVI
|
December 14, 2007 |
|
MOHAN SINGH Vs. VIJAI SINGH
|
November 15, 2007 |
|
MOHAN SINGH Vs. SANT RAM
|
March 28, 2007 |
|
MOHAN SINGH Vs. RAM SAGAR ALIAS RAM PRASAD SAGAR
|
April 27, 2007 |
|
MOHAN SINGH NEGI Vs. SMT. PARMA DEVI
|
May 30, 2007 |
|
MOHD ALI Vs. ADDL DISTRICT JUDGE, DEHRADUN
|
March 13, 2007 |
|
MOHD. SARWARYAR KHAN S/O SRI MOHD. SARWATAYAR KHAN Vs. STATE OF UTTARAKHAND THROUGH SECRETARY COOPERATIVE, UTTARAKHAND GOVERNMENT AND ORS.
|
June 27, 2007 |
|
MUKESH KUMAR S/O OM PRAKASH SHARMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, HOME,
INSPECTOR GENERAL OF POLICE, NAINITAL ZONE AND SUPERINTENDENT OF POLICE
|
November 2, 2007 |
|
MUKESH KUMAR S/O SHRI SURAJ SINGH Vs. NATIONAL INSURANCE COMPANY LTD. THROUGH BRANCH MANAGER AND SRI SUSHIL KUMAR BHATT S/O SRI B.D. BHATT
|
October 25, 2007 |
|
MUNSHI RAM Vs. STATE OF U P
|
April 4, 2007 |
|
MUNSHI RAM AND OTHERS Vs. STATE OF U P
|
April 9, 2007 |
|
MURKHALIYA AND FIVE ORS. Vs. THE STATE AND ANR.
|
June 4, 2007 |
|
MURLI SINGH Vs. RAM SINGH
|
March 13, 2007 |
|
MURTI DEVI Vs. NARSINGH DASS DOODHADHARI
|
August 7, 2007 |
|
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. SHAMSHAD AHMED
|
August 21, 2007 |
|
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. RAVI PRAKASH GOYAL
|
December 6, 2007 |
|
NAFEES AHAMD Vs. NAVAZIS ALI AND OTHERS
|
August 17, 2007 |
|
NAGAR PALIKA PARISHAD Vs. SOORAI SINGH
|
May 28, 2007 |
|
NAGAR PALIKA PARISHAD, HARIDWAR THROUGH ITS EXECUTIVE OFFICER Vs. RAM DUTT MISHRA
|
November 17, 2007 |
|
NAGAR PANCHAYAT AND ANR. Vs. DAMODAR PRASAD AND ANR.
|
February 22, 2007 |
|
NAINITAL HOTEL CO. (P) LTD., ROYAL HOTELTHROUGH ITS CHAIRMAN G.I. PUNVANI Vs. STATE OF UTTARANCHAL,
|
April 25, 2007 |
|
NANDA BALLABH JOSHI, SON OF SRI GOVIND BALLABH JOSHI Vs. STATE OF UTTAR PRADESH,
|
July 6, 2007 |
|
NANDAN SINGH AND ANOTHER Vs. VEER SINGH AND ANOTHER
|
October 27, 2007 |
|
NANDAN SINGH RATHOR Vs. STATE OF UTTARAKHAND
|
June 11, 2007 |
|
NARENDRA PANDIT Vs. STATE OF UTTARANCHAL AND ORS.
|
October 24, 2007 |
|
NARESH CHANDRA Vs. RAJESH CHANDRA AND OTHERS
|
April 10, 2007 |
|
NARESH KUMAR Vs. STATE OF UTTARANCHAL
|
March 13, 2007 |
|
NATHU LAL Vs. UNION OF INDIA AND OTHERS
|
April 24, 2007 |
|
NATHU RAM AND OTHERS Vs. RAJA RAM
|
June 18, 2007 |
|
NATHU S/O KANAYHA Vs. IIIRD F.T.C./A.D.J/JUDGE SMALL CAUSE COURT, HARIDWAR AND ANOTHER
|
April 6, 2007 |
|
NATIONAL INSURANCE CO LTD THROUGH DIVISIONAL MANAGER; SUKHBIR SINGH S/O PRITHVI SINGH; PRITHVI SINGH S/O MALKHAN SINGH; INCHHARAM S/O BHAGIRATH AND; DHEERAJ SINGH S/O BHAGIRATH Vs. SUASH CHAND AND ORS ; NATIONAL INSURANCE COMPANY LTD THROUGH DIVISIONAL MANAGER; SUBHASH CHANDRA S/O LATE CHAMANLAL AND; SUSHMA WIFE OF LATE SUBHASH CHANDRA
|
October 10, 2007 |
|
NATIONAL INSURANCE CO. LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. SMT. SUNITA DEVI W/O LATE ANUSUYA PRASAD AND ORS.
|
September 18, 2007 |
|
NATIONAL INSURANCE CO. LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. SMT. KAMLA DEVI W/O LATE HARI LAL AND ORS.
|
September 18, 2007 |
|
NATIONAL INSURANCE CO. LTD. Vs. SOBAN SINGH & ORS.
|
October 1, 2007 |
|
NATIONAL INSURANCE CO. LTD. THROUGH ITS ADMINISTRATIVE OFFICER, ALLAHABAD Vs. JEET SINGH BHAKUNI AND ANR.
|
June 26, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. SMT. DEOKI DOLIA W/O LATE DIWAN SINGH DOLIA AND SMT. HARBHAJAN KAUR WIFE OF LATE SADHU SINGH
|
November 2, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RANI BHARGAVA
|
May 17, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BHADI DEVI
|
May 21, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. ANUSUIYA DEVI AND ANR.
|
March 22, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SAEED AHMAD AND ORS.
|
March 30, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SALMA W/O SRI SAHEEDM AND ORS.
|
March 30, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. LAXMI DEVI AND OTHERS
|
October 29, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. KAMAL VIRMANI AND ANOTHER
|
September 17, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. MALTI SAXENA
|
May 25, 2007 |
|
NAUSHAD AND ANR. Vs. UPPER DISTRICT JUDGE I/F.T.C AND ANR.
|
March 1, 2007 |
|
NAWAB Vs. STATE
|
November 23, 2007 |
|
NEW INDIA ASSURANCE CO Vs. PYAR DEI
|
July 30, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAVITRI DEVI
|
December 27, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. SOFIA KHATOON
|
November 1, 2007 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MOHANI DEVI AND OTHERS
|
October 25, 2007 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SWARAN LATA AND OTHERS
|
March 8, 2007 |
|
NEW INDIA ASSURANCE CO. LTD., HALDWANI Vs. ABDUL HASAN AND OTHERS
|
July 27, 2007 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GIRDHARI RAM
|
November 21, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SMT. PAVITRI DEVI AND OTHERS
|
April 26, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SMT. DEVENDRA DEVI AND OTHERS
|
February 28, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. LALIT PURI @ LAL PURI
|
March 14, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. VIMLA DEVI
|
March 14, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER Vs. KUNDAN SINGH AND ANOTHER
|
October 1, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER, ALLD Vs. MADHO SINGH AND OTHERS
|
July 18, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD., THROUGH ITS DIVISIONAL MANAGER, NAINITAL Vs. LEELADHAR BHATT AND OTHERS
|
July 25, 2007 |
|
NEW INDIA INSURANCE COMPANY LTD Vs. MANOJ KRISHNANI
|
December 12, 2007 |
|
NEW STANDARD ENGINEERING COMPANY LTD. AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
|
December 11, 2007 |
|
OIL & NATURAL GAS CORPORATION LTD Vs. NATIONAL UNION OF O N G C EMPLOYEES, DEHRADUN
|
January 11, 2007 |
|
OM PRAKASH Vs. STATE
|
March 26, 2007 |
|
OM PRAKASH CHAUHAN AND OTHERS Vs. STATE OF UTTARAKHAND
|
August 6, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. SARASWATI DEVI
|
July 5, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. AAN SINGH
|
November 6, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. SHARDA RANI
|
August 30, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. CHOPRI DEVI
|
March 22, 2007 |
|
ORIENTAL INSURANCE CO. LTD. HALDWANI Vs. DAYAL SINGH MEHRA & ORS.
|
October 10, 2007 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANGEETA DEVI & ORS.
|
October 29, 2007 |
|
ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS ASSISTANT MANAGER Vs. SMT. KHASTI DEVI W/O SRI NARAIN DUTT JOSHI,
|
November 5, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. AMIT
|
February 28, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. BABITA DEVI
|
October 29, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. YUDHISTER JOSHI AND ANR.
|
April 30, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. RAJKUMAR AND ANOTHER
|
September 13, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SHYAM SINGH RAWAT AND ANR.
|
July 24, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER Vs. SMT. PANU DEVI AND ORS.
|
September 7, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD., HALDWANI Vs. DEVI PRASAD GAUR & ANR.
|
April 18, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD., THROUGH DIVISIONAL MANAGER Vs. SMT. DEVESHWARI DEVI AND OTHERS
|
March 13, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD., THROUGH ITS DIVISIONAL MANAGER Vs. SMT. BASANTI DEVI AND OTHERS
|
August 7, 2007 |
|
ORISSA STATE FINANCIAL CORPORATION, THROUGH ITS MANAGING DIRECTOR Vs. VIGYAN CHEMICAL INDUSTRIES, THROUGH ITS PARTNER SMT. INDU SUNIL GUPTA,
|
May 4, 2007 |
|
P. C. JAIN Vs. STATE OF UTTARANCHAL
|
September 5, 2007 |
|
P.K. SHAH Vs. STATE OF UTTARAKHAND
|
July 2, 2007 |
|
PADAM SINGH Vs. DISTRICT JUDGE
|
November 7, 2007 |
|
PADAM SINGH Vs. STATE OF UTTARANCHAL
|
February 12, 2007 |
|
PADAM SINGH CHAUHAN S/O RAM SHARAN SINGH, HEAD MASTER, PRIMARY SCHOOL AMIYAWALA Vs. ADDITIONAL DISTRICT EDUCATION OFFICER (BASIC) AND ORS.
|
March 29, 2007 |
|
PANKAJ BHATT Vs. PRESCRIBED AUTHORITY/CHIEF JUDICIAL MAGISTRATE
|
July 3, 2007 |
|
PARAMJEET SINGH Vs. U.P. STATE ROAD TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER
|
August 1, 2007 |
|
PARSI LAL SHAH Vs. ADDITIONAL DISTRICT JUDGE
|
November 13, 2007 |
|
POORAN AND ORS. Vs. STATE
|
May 17, 2007 |
|
POORAN CHANDRA AND ANR. Vs. STATE
|
August 8, 2007 |
|
PRABHU SHARAN ISPAT PVT. LTD. Vs. UTTARANCHAL POWER CORPORATION
|
November 7, 2007 |
|
PRADEEP KUMAR PANDEY S/O SRI BASANT BALLAB PANDEY Vs. SHER SINGH KORANGA S/O SRI ROOP SINGH KORANGA,
|
September 13, 2007 |
|
PRAMOD BIJALWAN Vs. SATENDRA DUTT
|
July 6, 2007 |
|
PRAMOD BIJALWAN Vs. SATENDRA DUTT
|
July 16, 2007 |
|
PRATAP SINGH S/O LATE SRI RAM CHANDRA Vs. SRI HIRA LAL S/O LATE SRI SEPAHI LAL AND ORS.
|
July 5, 2007 |
|
PRECISION INSTRUMENT (P) LTD Vs. RAJESHWAR PRASAD SHARMA
|
August 8, 2007 |
|
PREM BALLABH SATI AND OTHERS Vs. BASU DEV AND ANOTHER
|
June 8, 2007 |
|
PREM GUPTA Vs. JAL NIGAM
|
May 2, 2007 |
|
PREM LAL (SINCE DECEASED) Vs. KALAM RAM AND OTHERS
|
April 23, 2007 |
|
PREM RAM Vs. PRAKASH KUMAR VERMA
|
September 27, 2007 |
|
PREM SINGH Vs. LABOUR COURT, U.P.
|
June 20, 2007 |
|
PREM SINGH BHAKUNI Vs. IIND F.T.C./JUDGE SMALL CAUSE COURT, NAINITAL & ORS.
|
March 26, 2007 |
|
PRITAM SINGH Vs. STATE
|
April 11, 2007 |
|
PRITAM SINGH (MINOR) Vs. STATE OF UTTARAKHAND
|
November 5, 2007 |
|
PROJECT MANAGER, U P RAJKIYA NIRMAN NIGAM Vs. HARBANS SAHNI
|
February 7, 2007 |
|
PURAN SINGH Vs. STATE OF UTTARAKHAND
|
March 6, 2007 |
|
PURAN SINGH AND ANR. Vs. STATE
|
May 17, 2007 |
|
PURUSHOTTAM AND ANR. Vs. TARSEM SINGH
|
May 15, 2007 |
|
PUSHKAKR SINGH S/O RAGHUNATH SINGH Vs. THE NEW INDIA INSURANCE COMPANY LTD., BRANCH KHATIMA THROUGH ITS DIVISIONAL OFFICE,
|
October 30, 2007 |
|
PUSHPA ASWAL Vs. STATE OF UTTARAKHAND
|
October 11, 2007 |
|
PUSHPA TYAGI (SMT.) Vs. SMT. SHEELA RANI AGGARWAL
|
June 29, 2007 |
|
PYAREY LAL JAISWAL Vs. A D J AND ORS
|
September 13, 2007 |
|
QAMAR SIDDIQUI Vs. SRI MOHAN LAL
|
August 17, 2007 |
|
R.B. AGARWAL Vs. STATE OF UTTARANCHAL THROUGH COLLECTOR, NAINITAL AND OTHERS
|
May 22, 2007 |
|
R.P. SINGH Vs. SUPERINTENDENT OF POLICE, CBI, DEHRADUN
|
May 10, 2007 |
|
RAGHUBIR SINGH BISHT (DECEASED) BY L.RS. AND ANR. Vs. SMT. BINDRA DEVI AND ORS.
|
December 14, 2007 |
|
RAJ KUMAR Vs. OM PRAKASH SHARMA
|
April 2, 2007 |
|
RAJ KUMAR GURUNG Vs. CHIEF OF ARMY STAFF
|
November 27, 2007 |
|
RAJARAM Vs. RAJU YADAV @ RAJPAL SINGH
|
September 26, 2007 |
|
RAJASTHAN STATE, DEVASTHAN VIBHAG MANDIR SRI EKADASH RUDRA (JAIPUR MANDIR) UTTARKASHI Vs. JOGENDRA KUMAR
|
February 27, 2007 |
|
RAJEEV BHATNAGAR Vs. RAJPAL SINGH NEGI
|
June 1, 2007 |
|
RAJEEV GUPTA Vs. UNION OF INDIA
|
April 13, 2007 |
|
RAJEEV KUMAR Vs. MANAGING DIRECTOR, UTTARANCHAL RAJYA SAHKARI VIPRAN SANGH LTD
|
March 9, 2007 |
|
RAJEEV MOHAN SHARMA Vs. STATE OF UTTARAKHAND
|
August 7, 2007 |
|
RAJENDRA KARNWAL Vs. STATE OF UTTARANCHAL
|
June 7, 2007 |
|
RAJENDRA NATH KAPUT Vs. SURESH CHANDRA SHARMA
|
November 19, 2007 |
|
RAJENDRA PRASAD TAMTA Vs. ASSISTANT COLLECTOR/SUB DIVISIONAL MAGISTRATE (SADAR), DISTT ALMORA
|
August 3, 2007 |
|
RAJENDRA SINGH Vs. D.F.O. FOREST KSHETRA TARAI WESTERN FOREST AND ORS.
|
February 22, 2007 |
|
RAJESHWARI RAJWAR (SMT.) Vs. SMT. HARPRIYA PARIHAR
|
July 13, 2007 |
|
RAJIV SHARMA Vs. U.P. STATE PUBLIC SERVICE TRIBUNAL AND ORS.
|
December 10, 2007 |
|
RAJNI HIJRA CHELA OF RAMPYARI ALIAS MUNTYAZI Vs. PRITAM ALIAS SITARA HIJRA CHELA
|
May 14, 2007 |
|
RAJU VERMA Vs. FAMILY COURT
|
December 6, 2007 |
|
RAJVINDAR KAUR Vs. NEW INDIA INSURANCE COMPANY LTD.
|
December 29, 2007 |
|
RAKESH @ DHOLA Vs. STATE OF UTTARAKHAND
|
July 13, 2007 |
|
RAKESH KUMAR SINGH Vs. STATE OF UTTARAKHAND
|
August 17, 2007 |
|
RAKESH KUMAR SINGH Vs. STATE OF UTTARANCHAL
|
July 5, 2007 |
|
Ram Bahadur Vs. State of U.P.
|
October 9, 2007 |
|
RAM GOPAL KAUSHIK Vs. SWARUP SINGH AND OTHERS
|
April 11, 2007 |
|
RAM PRAKASH GUREJA Vs. STATE
|
June 20, 2007 |
|
RAM SINGH Vs. STATE
|
September 24, 2007 |
|
RAM SUKH Vs. DINESH AGARWAL
|
January 15, 2007 |
|
RAMESH CHANDRA JOSHI Vs. DISTRICT JUDGE, ALMORA
|
October 5, 2007 |
|
RAMESH KUMAR BANGARI Vs. STATE OF UTTARANCHAL AND ORS.
|
February 26, 2007 |
|
RAMESH SINGH Vs. SOOD SABHA SHIMLA (REGISTERED)
|
June 29, 2007 |
|
RANJEET SINGH Vs. DHAN SINGH TOMAR AND OTHERS
|
August 6, 2007 |
|
RAVINDRA KUMAR Vs. INDO TIBETAN BORDER POLICE AND OTHERS
|
July 26, 2007 |
|
REINZ TALBROS LIMITED Vs. DEPUTY LABOUR COMMISSIONER AND ORS
|
October 1, 2007 |
|
RESHMA Vs. AJAY ADHIKARI
|
March 23, 2007 |
|
RISHI KUMAR Vs. STATE OF UTTARANCHAL
|
March 6, 2007 |
|
RISHI PAL Vs. DISTRICT INSPECTOR OF SCHOOL
|
January 3, 2007 |
|
RIVERDALE HIGH SCHOOL SOCIETY Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
|
July 16, 2007 |
|
RIZWAN ANWAR Vs. STATE OF UTTARANCHAL
|
June 6, 2007 |
|
ROHANI KUMARI SAHU Vs. STATE OF UTTARAKHAND
|
November 16, 2007 |
|
ROOP KISHORE MISHRA Vs. STATE OF UTTARANCHAL
|
January 4, 2007 |
|
ROSHAN SINGH Vs. PRAVEEN KUMAR
|
March 8, 2007 |
|
S M PURI (SINCE DECEASED) THROUGH L R AND OTHERS Vs. 1ST ADDITIONAL DISTRICT JUDGE, NAINITAL AND OTHERS
|
August 13, 2007 |
|
SABEY KHANAM Vs. CHANCHAL VERMA AND OTHERS
|
May 8, 2007 |
|
SABITA JOSHI Vs. HARENDRA KAUR
|
September 6, 2007 |
|
SADHO SINGH AND ORS. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
February 19, 2007 |
|
SADIQ HUSSAIN Vs. ADDL DISTRICT JUDGE, DEHRADUN
|
November 30, 2007 |
|
SAI AUTO INDUSTRIES AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
July 16, 2007 |
|
SALIM AHMAD Vs. ABDUL SAHID
|
April 4, 2007 |
|
SAMAI SINGH Vs. HUKAM SINGH CHAUHAN
|
April 17, 2007 |
|
SAMI DEVI AND OTHERS Vs. PARIYOJANA PRABANDHAK, GANGA PRADUSHAN NIYANTRAN IKAI, U.P. JAL NIGAM AND ORS.
|
July 19, 2007 |
|
SANDEEP Vs. STATE OF UTTARAKHAND
|
April 16, 2007 |
|
SANJAY VASUDEV Vs. STATE OF UTTARANCHAL
|
February 19, 2007 |
|
SANJEEV KUMAR BANSAL Vs. STATE OF UTTARANCHAL
|
November 27, 2007 |
|
SANTOSH KUMAR Vs. STATE OF UTTARAKHAND AND ORS.
|
October 31, 2007 |
|
SARDAR IQBAL SINGH Vs. STATE OF UTTARAKHAND AND ANR.
|
April 20, 2007 |
|
SARVA SHRI OWENS BILT LIMITED, THROUGH ITS AUTHORIZED REPRESENTATIVE SRI ALAM SINGH NEGI, PRESENTLY KNOWN AS ACE GLASS CONTAINERS LTD. Vs. THE COMMISSIONER TRADE TAX
|
June 18, 2007 |
|
SARVAASHRI ANAND NISIKAWA CO. LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 18, 2007 |
|
SARWARYAR KHAN Vs. STATE OF UTTARAKHAND
|
June 25, 2007 |
|
SATENDRA KUMAR MEHTA Vs. STATE OF UTTARANCHAL
|
April 18, 2007 |
|
SATTAR Vs. STATE OF UTTARAKHAND
|
December 4, 2007 |
|
SAVITA PRASAD NAUTIYAL Vs. MANAGING DIRECTOR, GARHWAL MANDAI ANUSUCHIT JANJATI VIKAS NIGAM LTD
|
May 29, 2007 |
|
SEDCO FOREX INTERNATIONAL INC. Vs. COMMISSIONER OF INCOME TAX
|
September 28, 2007 |
|
SEEMA PATWAL Vs. STATE OF UTTARANCHAL
|
December 18, 2007 |
|
SETH SHYAM LAL BHATIA Vs. HARI CHAND
|
July 16, 2007 |
|
SEWA RAM Vs. ASHOK KUMAR (DECEASED) AND ORS.
|
June 5, 2007 |
|
SHAFQUAT ALI Vs. VISHWA BALA GUPTA
|
August 10, 2007 |
|
SHAKTI SINGH Vs. STATE
|
June 14, 2007 |
|
SHALINI SINGH Vs. COMMANDANT, GROUP CENTER, SPECIAL SECURITY BUREAU
|
October 23, 2007 |
|
SHAMBHOO LAL SAH Vs. GAURI SHANKAR SAH
|
April 23, 2007 |
|
SHAMSHER SINGH (D.) BY L.RS. Vs. STATE
|
May 21, 2007 |
|
SHANI DEVI (SMT.) Vs. AJAY KUMAR
|
July 4, 2007 |
|
SHARAT CHAND MISRA Vs. KULA NAND GHADIWAL AND OTHERS
|
April 30, 2007 |
|
SHEKHAR CHAND JOSHI Vs. SRI MAHENDRA SINGH
|
July 4, 2007 |
|
SHIV DAYAL SINGH RAWAT Vs. NARENDRA SINGH BHANDARI
|
June 13, 2007 |
|
SHIV KUMAR Vs. SRI BACHAN SINGH AND ORS.
|
July 20, 2007 |
|
SHIV NANDAN Vs. SWARATH PRASAD (DIED) THROUGH LRS. AND OTHERS
|
April 25, 2007 |
|
SHIV OM Vs. STATE
|
May 28, 2007 |
|
SHIV PAL Vs. STATE OF UTTARANCHAL
|
December 31, 2007 |
|
SHIVCHARAN Vs. SMT. CHANDRAKANTA AND ORS.
|
February 14, 2007 |
|
SHIVRATRI AND OTHERS Vs. UNITED INDIA INSURANCE CO LTD
|
March 15, 2007 |
|
SHOBHAN LAL JAIN Vs. DRUGS CONTROLLER DIRECTORATE OF HEALTH SERVICES
|
July 3, 2007 |
|
SHRI MALOOK SINGH AND ORS. Vs. THE 1ST ADDITIONAL DISTRICT JUDGE, NAINITAL AND ORS.
|
August 1, 2007 |
|
SHRI SANWANT KUMAR JAIN S/O LATE SHRI KAPOOR CHAND JAIN Vs. SHRI BALWAN SINGH JAIN S/O SHRI SURJA SINGH AND ORS.
|
July 5, 2007 |
|
SHRI VED PRAKASH MAHESWARI SON OF SHRI JYOTI PRASAD MAHESHWARI Vs. VIMLA DEVI WIDOW OF LATE LAL BAHADUR
|
April 9, 2007 |
|
SINGH AND OTHERS Vs. ADDITIONAL COMMISSIONER, GARHWAL MANDAI, PAURI AND OTHERS
|
May 18, 2007 |
|
SMT. CHANDRAKALA Vs. BLOCK EDUCATION OFFICER AND ORS.
|
September 21, 2007 |
|
SMT. CICILIA CHANNI AND ORS. Vs. THE 1ST ADDITIONAL DISTRICT JUDGE, NAINITAL AND ORS.
|
May 2, 2007 |
|
SMT. DR. G.K. KHURANA W/O LATE SRI DR. U.S. KHURANA Vs. STATE OF UTTARANCHAL THROUGH COLLECTOR,
|
June 5, 2007 |
|
SMT. DURGAWAI Vs. SRI PARMANAND
|
April 16, 2007 |
|
SMT. GULSHAN PANWAR W/O LATE THAKUR MAHENDER SINGH PANWAR Vs. SHRI LABH SINGH BAJWA
|
March 14, 2007 |
|
SMT. HEMLATA WALIA AND ANR. Vs. CIVIL JUDGE (JUNIOR DIVISION) AND ORS.
|
August 9, 2007 |
|
SMT. KALAWATI Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ANR.
|
September 7, 2007 |
|
SMT. KALAWATI (SINCE DECEASED), THROUGH L. RS. Vs. GIRISH SHRAM (SINCE DECEASED), THROUGH L.RS. AND ANR. AND SURENDRA NATH (SINCE DECEASED), THROUGH L.RS. AND ANR.
|
May 10, 2007 |
|
SMT. KAMLA TIWARI Vs. STATE OF UTTARAKHAND AND ORS.
|
July 31, 2007 |
|
SMT. KAMLESH Vs. NARENDRA KUMAR AGARWAL AND OTHERS
|
February 12, 2007 |
|
SMT. LAXMI DEVI Vs. REGIONAL MANAGER, UTTARANCHAL PARIVAHAN NIGAM
|
September 18, 2007 |
|
SMT. MAJIDAN AND ORS. Vs. ISHAQ (SINCE DECEASED) THROUGH L.RS. AND ANR. AND BASHIRAND ORS.
|
August 8, 2007 |
|
SMT. MAYA DEVI Vs. BANK OF BARODA
|
March 7, 2007 |
|
SMT. MAYA LATWAL Vs. UTTARANCHAL RAJYA PARIVAHAN NIGAM AND ANR.
|
February 26, 2007 |
|
SMT. MUNNI GOYAL Vs. KASHMIRI LAL
|
August 17, 2007 |
|
SMT. NARULI DEVI WIFE OF LATE NATHU SINGH, Vs. SMT. BASANTI TILARA WIFE OF CHANDAN SINGH,
|
November 23, 2007 |
|
SMT. PRATIBHA BISHT AND ORS. Vs. SMT. SHANTA SAH AND ANR.
|
November 2, 2007 |
|
SMT. PREM MAYEE MAHATN W/O LATE MAHANT JAI PRAKASH Vs. COLLECTOR AND STATE OF U.P. THROUGH COLLECTOR
|
April 10, 2007 |
|
SMT. PREMA MITTAL Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
March 21, 2007 |
|
SMT. PUSHPA W/O LATE ANIL KUMAR @ PAPPU, Vs. SRI RANJEET SINGH S/O SURENDRA SINGH,
|
September 18, 2007 |
|
SMT. RAJANI DEVI AND ORS. Vs. SMT. USHA DEVI
|
June 29, 2007 |
|
SMT. RAM MURTI DEVI W/O. SHRI BHUKAN LAL Vs. MUNICIPAL BOARD THROUGH ITS PRABHARI ADHIKARI
|
June 4, 2007 |
|
SMT. RANI BHARGAVA Vs. HARI SHANKAR YADAV AND ORS.
|
May 17, 2007 |
|
SMT. SAKLA DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER AND ANOTHER
|
December 13, 2007 |
|
SMT. SARNAWATI Vs. VISHAL ALIAS GOLU AND ORS.
|
April 16, 2007 |
|
SMT. SATYAWATI CHAUHAN Vs. STATE OF UTTARAKHAND AND ORS.
|
April 26, 2007 |
|
SMT. SHAKUNTALA DEVI W/O LATE LEELA BAHADUR Vs. STATE OF UTTARANCHAL THROUGH DIRECTOR OF EDUCATION, UTTARANCHAL GOVERNMENT,
|
March 8, 2007 |
|
SMT. SUSHILA AND ORS. Vs. MUSTFA AND ORS.
|
February 20, 2007 |
|
SMT. TAHIRA KHATOON AND ORS. Vs. MAHENDER LAL ARORA AND ANR.
|
March 2, 2007 |
|
SMT. UMA DEVI AND OTHERS Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
|
May 30, 2007 |
|
SOBAN SINGH Vs. SMT. SOORMA DEVI
|
August 6, 2007 |
|
SOHAN LAL Vs. STATE OF UTTARAKHAND
|
June 13, 2007 |
|
SONU RASTOGI Vs. RAMESH CHANDRA RASTOGI
|
March 30, 2007 |
|
SRI BABU RAM SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
|
May 22, 2007 |
|
SRI JITENDRA JOSHI Vs. STATE OF UTTARANCHAL AND ANR.
|
May 21, 2007 |
|
SRI PREM BALLABH SATI S/O LATE SRI NAROTTAM AND ORS Vs. SRI BABU DEV S/O KHYALI RAM AND SMT HEMA DEVI W/O BASU DEV
|
June 8, 2007 |
|
SRI RADHA KRISHNA (SINCE DECEASED) Vs. SRI BINDESHWARI PRASAD (SINCE DECEASED)
|
August 31, 2007 |
|
SRI RAJIV BERRY AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
|
March 1, 2007 |
|
SRI VIRENDRA KUMAR PUBLIC CHARITABLE TRUST, RAMNAGAR, DISTRICT NAINITAL Vs. SRI MOINUDDIN
|
February 28, 2007 |
|
STATE Vs. KAILASH
|
June 5, 2007 |
|
STATE Vs. KUNDAN DAYAL
|
February 19, 2007 |
|
STATE Vs. HAR PRASAD VERMA
|
August 23, 2007 |
|
STATE Vs. HARI RAM
|
July 11, 2007 |
|
STATE Vs. AKHTAR (SINCE DECEASED) AND ORS.
|
July 18, 2007 |
|
STATE BANK OF INDIA THROUGH BRANCH MANAGER, BRANCH GARUR Vs. BHUWAN CHANDRA BHATT S/O SRI BUDHI BALLABH,
|
June 4, 2007 |
|
STATE OF U P Vs. MAN CHAND GUPTA
|
February 7, 2007 |
|
STATE OF U P Vs. HARISH CHANDRA & COMPANY
|
August 14, 2007 |
|
STATE OF U P Vs. R B NARAIN SINGH SUGAR MILLS LTD
|
May 15, 2007 |
|
STATE OF U.P. Vs. CHARLESS NEIL PARASONS AND 33 ORS.
|
July 23, 2007 |
|
STATE OF U.P. Vs. RAMESH CHANDRA SANWAL
|
December 12, 2007 |
|
STATE OF U.P. Vs. JAI DURGA
|
July 3, 2007 |
|
STATE OF U.P. AND ORS. Vs. CHANDRA MANI DABRAL AND ORS.
|
June 11, 2007 |
|
STATE OF U.P. THROUGH EXECUTIVE ENGINEER, UPPER GANGA CANAL, MODERNISATION DIVISION-VI, WORLD BANK AND SUPERINTENDING ENGINEER, UPPER GANGA CANAL Vs. PRESIDING OFFICER AND NEPAL SINGH S/O SRI CHHOTEY SINGH
|
June 25, 2007 |
|
STATE OF U.P. THROUGH THE COLLECTOR Vs. SRI GAJENDRA SINGH S/O LATE SRI CHITTAR SINGH AND ORS.
|
June 13, 2007 |
|
STATE OF UTTAR PRADESH AND ORS. Vs. THE U.P. PUBLIC SERVICES TRIBUNAL (III) AND ORS.
|
April 19, 2007 |
|
STATE OF UTTARAKHAND Vs. PREETAM PRASAD DOBHAL AND ANR.
|
April 18, 2007 |
|
STATE OF UTTARAKHAND Vs. ASHA BISHT
|
October 26, 2007 |
|
STATE OF UTTARAKHAND Vs. ROOP SINGH AND ORS.
|
November 2, 2007 |
|
STATE OF UTTARAKHAND Vs. SOHANSINGH
|
March 29, 2007 |
|
STATE OF UTTARAKHAND AND ORS. Vs. INDRASAN KUSHWAHA AND ORS.
|
August 18, 2007 |
|
STATE OF UTTARANCHAL Vs. S.S. LAMBA
|
July 10, 2007 |
|
STATE OF UTTARANCHAL Vs. PRAMOD MISHRA
|
May 3, 2007 |
|
STATE OF UTTARANCHAL Vs. TRILOK AND COMPANY
|
July 17, 2007 |
|
STATE OF UTTARANCHAL AND ANOTHER Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL/ADDITIONAL DISTRICT JUDGEL FAST TRACK COURT-VII, DEHRADUN
|
April 16, 2007 |
|
STATE OF UTTARANCHAL AND ANR. Vs. DOKHAM TIBBAT FOUNDATION AND ANR.
|
November 7, 2007 |
|
STATE OF UTTARANCHAL AND ORS. Vs. BACHAN SINGH AND ANR.
|
July 5, 2007 |
|
STATE OF UTTARANCHAL THROUGH COLLECTOR AND FOOD PRESERVATION CENTER THROUGH ITS INCHARGE Vs. MR. K.M. AGARWAL S/O LATE SRI (LALA) MOHAN LAL S/O SRI S.P. KALRA
|
March 26, 2007 |
|
STATE, THROUGH COLLECTOR, TEHRI GARHWAL Vs. SMT. BACHU DEVI AND ORS.
|
May 31, 2007 |
|
SUB. KARAN AND SIX ORS. Vs. THE STATE AND ANR.
|
August 17, 2007 |
|
SUBHASH Vs. G.B. PANT UNIVERSITY AND ORS.
|
September 21, 2007 |
|
SUBHASH CHANDRA AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.
|
May 3, 2007 |
|
SUBODH KUMAR TYAGI Vs. COMMANDANT (SENANI), 17TH BN
|
March 28, 2007 |
|
SUDESH KUMAR KAPOOR Vs. ANIL ANAND
|
April 27, 2007 |
|
SUDHIR BISHT Vs. STATE OF UTTARAKHAND
|
May 30, 2007 |
|
SUDHIR CHANDRA CHAUDHARY Vs. COMMISSIONER
|
November 26, 2007 |
|
SUGWASH MOVERS PVT LTD Vs. PREM SINGH BISHT
|
September 6, 2007 |
|
SULOCHANA DEVI (SMT.) AND OTHERS Vs. SMT. KAMLA NAUTIYAL
|
July 13, 2007 |
|
SUMAN TEWARI Vs. SAHDEVA PATHAK
|
September 28, 2007 |
|
SUMO STEELS PVT LTD Vs. COMMISSIONER OF TRADE TAX, UTTARANCHAL AND ANOTHER
|
October 8, 2007 |
|
SUNDAR SINGH Vs. DAULAT SINGH
|
December 5, 2007 |
|
SUNDARI DEVI Vs. RAJENDER SINGH
|
April 18, 2007 |
|
SUNIL DUTT RATHURI Vs. STATE
|
November 1, 2007 |
|
SUNIL SINGH Vs. VICE CHANCELLOR, G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
|
March 30, 2007 |
|
SUNITA AND OTHERS Vs. ILAM CHAND AND ANOTHER
|
July 2, 2007 |
|
SUNITA DEVI Vs. UNITED INDIA INSURANCE CO LTD
|
September 20, 2007 |
|
SURENDRA SINGH NEGI Vs. STATE OF U P
|
May 22, 2007 |
|
SURESH Vs. STATE
|
April 9, 2007 |
|
SURESH CHANDRA S/O SHRI MATHURA SINGH Vs. SHRI ANOOP SHARMA S/O SRI ANAND KUMAR SHARMA,
|
July 17, 2007 |
|
SWAMI HANS PRAKASH JI Vs. SWAMI SRI PRAKASH AND ORS.
|
August 3, 2007 |
|
T.D. PADALIA Vs. DISTRICT JUDGE, NAINITAL
|
May 25, 2007 |
|
T.H.D.C. EDUCATION MANAGEMENT BOARD THROUGH ITS SECRETARY, SRI VIJAY GOEL, T.H.D.C. LTD., EDUCATION MANAGEMENT BOARD Vs. SHRI MEHARBAN SINGH S/O LATE SRI TENTU SINGH
|
July 17, 2007 |
|
TANVEER MIAN Vs. STATE OF UTTARANCHAL
|
July 10, 2007 |
|
TARUN KUKREJA Vs. STATE OF UTTARANCHAL
|
September 18, 2007 |
|
TEJ RAM Vs. PRATAP SINGH
|
April 30, 2007 |
|
TEJBHAN LALA HOTURAM & ANR. Vs. ARYAVANPRASH ASHRAM, JWALAPUR & ORS.
|
August 13, 2007 |
|
THE COMMISSIONER, TRADE TAX Vs. S/S PACK WELL PRINT INDUSTRIES COOPERATIVE SOCIETY LIMITED
|
June 1, 2007 |
|
THE LAND ACQUISITION OFFICER (COLLECTOR), NAINITAL Vs. SMT. URMILA DEVI AND 2 ORS.
|
April 18, 2007 |
|
THE NATIONAL INSURANCE COMPANY Vs. COL. I.N. KHANNA AND ORS.
|
November 23, 2007 |
|
THE NATIONAL INSURANCE COMPANY LTD. THROUGH DIVISIONAL MANAGER Vs. ASGAN ALI S/O FAQUEERI AND SAJID AHMAD ALIAS RAYEES S/O KALLOO
|
November 2, 2007 |
|
THE NEW INDIA ASSURANCE CO. LTD. THROUGH ITS SENIOR DIVISION MANAGER Vs. SMT. GOVINDI DEVI W/O DURGA DATT,
|
October 11, 2007 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SOHAN SINGH,
|
October 9, 2007 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SURENDRA SINGH AND ORS.
|
February 27, 2007 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER Vs. GAJRAN SINGH YADAV S/O LATE OM PRAKASH SINGH YADAV AND ORS.
|
September 10, 2007 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS SENIOR DIVISIONAL MANAGER, DIVISIONAL OFFICE, NAINITAL ROAD, HALDWANI DISTRICT NAINITAL Vs. SUNIL BHOJ AND ANR.
|
July 25, 2007 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SHRI SANDEEP SINGH AND ANR.
|
April 12, 2007 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. CHANDRA PRAKASH S/O LATE DAYA RAM AND AJIT SINGH S/O SHRI BAHADUR SINGH
|
September 25, 2007 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. SMT. KUNTI DEVI WIFE OF LATE MAGAN SINGH,
|
October 27, 2007 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. KM. RENU DAUGHTER OF LATE SRI GAJENDRA SINGH,
|
October 27, 2007 |
|
THE STATE Vs. CHAMAN LAL S/O SRI NARAIN SINGH AND SMT. ROMA DEVI W/O CHAMAN LAL
|
June 5, 2007 |
|
THE STATE OF U.P. Vs. SRI MOTI SINGH AND ORS.
|
July 5, 2007 |
|
THE STATE OF U.P., NOW UTTARANCHAL, THROUGH COLLECTOR Vs. SMT. SHAKOORAN W/O SRI SHAUKAT ALI (DECEASED)
|
June 28, 2007 |
|
TILAK CHAND @ TILAK RAM Vs. MOKSHDHAM TRUST
|
March 19, 2007 |
|
TILAK NATH Vs. NAGARPALIKA PARISHAD THROUGH ITS EXECUTIVE OFFICER
|
May 25, 2007 |
|
TIRATH RAM SAHNI Vs. KRISHAN KUMAR SHARMA
|
August 22, 2007 |
|
TRILOK CHANDRA Vs. B.S.N.L.
|
August 24, 2007 |
|
TRIPTA SUNITA SINGH Vs. HABIL D. SINGH
|
August 10, 2007 |
|
U P AWAS & VIKAS PARISHAD Vs. GANESHI DUTT JOSHI (SINCE DECEASED)
|
December 18, 2007 |
|
U P JAL VIDYUT NIGAM LTD Vs. REGIONAL COUNCILIATION OFFICER ASSISTANT LABOUR COMMISSIONER DEHRADUN
|
February 12, 2007 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. JASBEER
|
August 10, 2007 |
|
U.P. AVAS EVAM VIKAS PARISHAD THROUGH ITS EXECUTIVE ENGINEER Vs. SRI M.L. VALI SON OF SRI GOPI NATH VALI AND ORS.
|
June 8, 2007 |
|
U.P. FOREST CORPORATION AND ORS. Vs. BHIM SINGH
|
May 7, 2007 |
|
U.P. JAL NIGAM Vs. SMT. SARYU DEVI AND ORS. AND GOVIND PRASAD MAMGAIN
|
February 26, 2007 |
|
U.P. JAL NIGAM AND SUPERINTENDING ENGINEER Vs. SMT. HARNAM KAUR W/O SARDAR HARBANSH SINGH MALIK
|
July 4, 2007 |
|
U.P. STATE ELECTRICITY BOARD Vs. CHATTAR SINGH NEGI
|
June 6, 2007 |
|
U.P. STATE ROAD TRANSPORT CORP. THROUGH ITS REGIONAL MANAGER TANAKPUR, PITHORAGARH Vs. PRAKASH MOHAN PANDEY
|
April 4, 2007 |
|
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SHIV NATH SHARMA S/O SRI NATHNI SHARMA
|
May 21, 2007 |
|
U.P. STATE ROAD TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER, TANAKPUR REGION Vs. SMT. LAXMI DEVI AND ORS.
|
September 7, 2007 |
|
UCHCHAP SINGH (D) THROUGH L.R. Vs. GOVIND SINGH (D) BY L.RS.
|
April 23, 2007 |
|
UMEDI RAM Vs. STATE OF U.P.
|
July 16, 2007 |
|
UMESH CHAND SRIVASTAVA Vs. HABIB AHMAD
|
August 17, 2007 |
|
UMESH CHANDRA GUPTA Vs. PRAMOD KUMAR PANDEY
|
November 1, 2007 |
|
UMRAO SINGH S/O SRI BHARAT SINGH AND ORS. Vs. GIRIDHARI PRASAD S/O SRI PARESHWAR PRASAD AND ORS.
|
May 4, 2007 |
|
UNION OF INDIA Vs. KISHAN SINGH
|
March 7, 2007 |
|
UNION OF INDIA Vs. GUPTA SANITARY STORES
|
August 8, 2007 |
|
UNION OF INDIA & ORS. Vs. VIJAY KAPIL
|
October 5, 2007 |
|
UNION OF INDIA (UOI) THROUGH GENERAL MANAGER Vs. CITY BOARD THROUGH IT ADMINISTRATOR/EXECUTIVE OFFICER
|
July 13, 2007 |
|
UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, NORTHERN RAILWAY Vs. SHRI AMARNATH SON OF SHRI NAND LAL
|
May 23, 2007 |
|
UNION OF INDIA, THROUGH GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI Vs. SRI RAJENDRA KUMAR GOEL S/O LALA KRISHNA LAL GOEL, R/O MULANA, DISTRICT AMBALA, HARYANA AND ANR.
|
May 11, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. SARASWATI DEVI CHAMOLI
|
April 19, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. JOGENDRA SINGH
|
February 20, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. DIGAR SINGH
|
October 9, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. PREM BISHI
|
February 27, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. KAILASH CHANDRA PANDEY
|
April 9, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. KAMLA DEVI PHULARA
|
October 25, 2007 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SHER SINGH AND OTHERS
|
April 23, 2007 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. GAURI MALAKAR
|
March 26, 2007 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. MOHD. HANEEF AND OTHERS
|
November 2, 2007 |
|
UNITED INDIA INSURANCE CO. LTD. BRANCH OFFICE RAMPUR THROUGH ITS D.M. DIVISIONAL OFFICE, HALDWANI, NAINITAL Vs. PREMA PANDEY
|
February 22, 2007 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R.T. PARASHAR
|
August 27, 2007 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MAYA ALIAS MAMTA ADHIKARI
|
March 12, 2007 |
|
UNITED INDIA INSURANCE COMPANY LIMITED. Vs. SMT. RATAN KAUR AND ORS.
|
February 23, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. GANESH BAHADUR
|
July 20, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MANPREET KAUR
|
March 22, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. YUNUS KHAN AND OTHERS
|
September 13, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. SEEMA RANI AND ORS.
|
November 21, 2007 |
|
UNITED INSURANCE COMPANY LIMITED Vs. DINESH PRASAD LAKHERA AND ORS.
|
August 1, 2007 |
|
UNITED INSURANCE COMPANY LTD Vs. NARENDRA SINGH
|
March 28, 2007 |
|
URBA DUTT Vs. ADDITIONAL DISTRICT JUDGE/FIRST FAST TRACK COURT AND ORS.
|
November 17, 2007 |
|
USHA RANI Vs. RAMESH CHANDRA AGARWAL AND OTHERS
|
April 25, 2007 |
|
UTTAR PRADESH JAL NIGAM THROUGH ITS MANAGING DIRECTOR AND ANOTHER Vs. WAJID SONS EXPORTS LTD. THROUGH ITS DIRECTOR
|
June 13, 2007 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SMT. SULBHA CHANDEL AND ORS.
|
August 2, 2007 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MASTER AKASH
|
March 22, 2007 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SMT. BALWANTI DEVI AND ORS.
|
February 26, 2007 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION THROUGH ITS GENERAL MANAGER, NAINITAL Vs. GURMEET SINGH AND ORS.
|
May 10, 2007 |
|
UTTARANCHAL IRON AND ISPAT LTD Vs. TRADE TAX TRIBUNAL, DEHRADUN BENCH
|
October 8, 2007 |
|
UTTARANCHAL PEY JAL NIGAM, THROUGH SUPERINTENDING ENGINEER, UTTARANCHAL PEY JAL NIGAM, CONSTRUCTION DIVISION, THROUGH ITS EXECUTIVE ENGINEER Vs. VERENDRA SINGH AND COMPANY, THROUGH ITS PARTNER, SRI TAKECHAND,
|
July 6, 2007 |
|
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. MAHENDRA KUMAR
|
October 30, 2007 |
|
UTTARANCHAL TRANSPORT CORPON Vs. NIKITA GURUNG
|
December 26, 2007 |
|
UTTARANCHAL TRANSPORT CORPORATION Vs. SAVITA DIXIT
|
May 30, 2007 |
|
VED PRAKASH Vs. JAGDISH RAI
|
May 22, 2007 |
|
VED PRAKASH Vs. STATE OF UTTARANCHAL
|
October 9, 2007 |
|
VED PRAKASH BATHLA Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
|
December 5, 2007 |
|
VIDYA NEGI Vs. DISTRICT JUDGE, PAURI GARHWAL
|
February 26, 2007 |
|
VIDYA VINODRAY MAKHECHA Vs. MANUBHAI R PATEL
|
June 22, 2007 |
|
VIJAI KUMAR TYAGI Vs. IST ADDITIONAL DISTRICT JUDGE
|
August 27, 2007 |
|
VIJAY KUMAR AND OTHERS Vs. LEELADHAR
|
May 16, 2007 |
|
VIJAY KUMAR GUPTA Vs. TARA SINGH
|
February 12, 2007 |
|
VIJENDRA KUMAR Vs. STATE OF UTTARANCHAL
|
December 12, 2007 |
|
VIJENDRA KUMAR GUPTA Vs. GULSHAN KUMAR
|
June 4, 2007 |
|
VIKRAM SINGH Vs. STATE
|
August 21, 2007 |
|
VILAYATI LAL S/O SRI HARNAM DAS AND SATPAL CHHABRA S/O LATE HARNAM DAS Vs. DHARMPAL S/O LATE HARNAM DAS AND ORS.
|
July 17, 2007 |
|
VINOD KUMAR ALIAS VINOD BUCHAR Vs. STATE OF UTTAR PRADESH
|
October 27, 2007 |
|
VIVEK SINGH Vs. STATE OF UTTARAKHAND
|
April 16, 2007 |
|
VRINDABAN GAUSHALA TRUST Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION), GARHWAL REGION
|
September 25, 2007 |
|
YASHOMATI SHARMA Vs. RAHUL SHARMA
|
August 6, 2007 |
|
YASIN Vs. SARIF
|
August 16, 2007 |
|
YOGESH KUMAR Vs. AJAY LUTHRA
|
March 14, 2007 |
|
ZAHIR Vs. ADDITIONAL COLLECTOR
|
June 13, 2007 |
LOGIN