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AASGAR ALI Vs. NAGAR PANCHAYAT, RANIPUR, HARIDWAR
|
November 15, 2006 |
|
ABDUL GANI Vs. STATE OF UTTARANCHAL
|
March 21, 2006 |
|
ABHINANDAN AGARWAL Vs. BOARD OF REVENUE, D P LUCKNOW
|
June 22, 2006 |
|
ABHISHEK Vs. STATE OF UTTARANCHAL
|
January 4, 2006 |
|
ABNSAH LAL HARISH KUMAR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
April 25, 2006 |
|
ABU SAFIYAN Vs. STATE OF UTTARANCHAL
|
November 22, 2006 |
|
AFZAL AHEMED Vs. MOHD FAIZAN
|
May 3, 2006 |
|
AJAY KUMAR SINGH Vs. STATE OF UTTARANCHAL
|
November 28, 2006 |
|
AKHTAR ALIAS PAPPU Vs. STATE OF UTTARANCHAL
|
March 28, 2006 |
|
ALI RAZA Vs. BISHAN SINGH AITHANI
|
August 7, 2006 |
|
ALL SAINTS COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
July 28, 2006 |
|
ALOK HALDAR Vs. STATE OF UTTARANCHAL
|
August 1, 2006 |
|
AMARDEEP Vs. PRINCIPAL JUDGE FAMILY COURT
|
April 4, 2006 |
|
AMARPRIT SINGH GILL Vs. STATE OF UTTARANCHAL
|
March 22, 2006 |
|
AMIT KUMAR CHAUHAN Vs. STATE OF UTTARANCHAL
|
April 21, 2006 |
|
AMITA - REVISIONIST Vs. STATE OF UTTARANCHAL
|
June 8, 2006 |
|
AN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 24, 2006 |
|
ANAND BALLABH THAPLIYAL Vs. DISTRICT JUDGE, PAURI GARHWAL AND ANR.
|
August 2, 2006 |
|
Anand Prakash Vs. State of Uttaranchal and Others
|
December 1, 2006 |
|
ANAND SINGH Vs. STATE OF UTTARANCHAL
|
February 21, 2006 |
|
ANIL KUMAR SHARMA Vs. SANATAN DHARMA PREM SABHA
|
April 4, 2006 |
|
ANIL KUMAR SUD Vs. STATE OF UTTARANCHAL
|
September 18, 2006 |
|
ANOOP TUTEJA Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
|
July 1, 2006 |
|
ANVITA PATNI Vs. STATE OF UTTARANCHAL & ORS.
|
March 3, 2006 |
|
ARIF KHAN ALIAS AGHA KHAN Vs. STATE OF UTTARANCHAL
|
June 26, 2006 |
|
ASGAR ALI Vs. DR. MOHAN LAL GUPTA AND ANR.
|
September 20, 2006 |
|
ASGAR HUSSAIN Vs. SMALL CAUSES COURT/DISTRICT JUDGE, HARIDWAR AND OTHERS
|
July 27, 2006 |
|
ASHISH RAWAT Vs. CANTONMENT EXECUTIVE OFFICER, CANTONMENT BOARD AND ANR.
|
June 19, 2006 |
|
Atar Singh Vs. D.D.C./Addl. Collector,Haridwar & Anr.
|
September 6, 2006 |
|
ATAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL. COLLECTOR, HARIDWAR AND ANOTHER
|
June 9, 2006 |
|
ATARU Vs. STATE OF UTTARANCHAL
|
April 7, 2006 |
|
ATIQ MALIK Vs. STATE OF UTTARANCHAL
|
November 29, 2006 |
|
ATIQUR REHMAN Vs. SMT. SHASHI BALA JAIN
|
March 31, 2006 |
|
ATUL CHAWLA Vs. STATE OF UTTARANCHAL
|
March 2, 2006 |
|
AZAHAR MOHAMMAD Vs. PRESCRIBED AUTHORITY
|
July 14, 2006 |
|
B.K. CHATTERJEE Vs. SURESH CHANDRA PANT
|
March 1, 2006 |
|
BABITA ALIAS NEHA Vs. STATE OF UTTARANCHAL
|
June 20, 2006 |
|
BABU LAL PATWARI Vs. STATE OF UTTARANCHAL
|
April 4, 2006 |
|
BABULAL Vs. STATE OF UTTARANCHAL
|
July 11, 2006 |
|
BAHADUR RAM RATAN PREM NATH Vs. ADDL DISTRICT JUDGE, DEHRADUN
|
April 7, 2006 |
|
BAHOOL Vs. STATE
|
March 3, 2006 |
|
BAIKUNTH NATH KAUSHIK Vs. ANAND SWAROOP KAUSHIK (DECEASED)
|
May 6, 2006 |
|
BAJIR KHAN Vs. STATE OF UTTARANCHAL THROUGH DISTRICT MAGISTRATE, CHAMOLI
|
May 15, 2006 |
|
BAL KISHAN Vs. STATE OF UTTARANCHAL
|
July 11, 2006 |
|
BAL KRISHAN BHATT Vs. STATE OF U P
|
November 13, 2006 |
|
BALBIR KAUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DISTRICT NAINITAL
|
April 12, 2006 |
|
BALBIR SINGH Vs. MUNNA SINGH
|
February 21, 2006 |
|
Balkar Singh Vs. State
|
July 10, 2006 |
|
BALVEER SINGH RAWAT Vs. STATE OF UTTARANCHAL AND ORS.
|
November 15, 2006 |
|
BALWANT Vs. STATE
|
June 28, 2006 |
|
BALWANT SINGH Vs. STATE OF UTTARANCHAL
|
July 11, 2006 |
|
BALWANT SINGH Vs. STATE OF UTTARANCHAL
|
December 1, 2006 |
|
BALWANT SINGH CHUPHAL Vs. PRINCIPAL SECRETARY, UTTARANCHAL POLLUTION CONTROL BOARD
|
February 24, 2006 |
|
BALWANT SINGH CHUPHAL Vs. STATE OF UTTRANCHAL
|
September 25, 2006 |
|
BALWANT SINGH PARIHAR Vs. STATE
|
August 28, 2006 |
|
BANBIR SINGH Vs. STATE OF UTTARANCHAL
|
May 2, 2006 |
|
Basant Samuhik Sahkari Krishi Samiti Ltd. Vs. State of U.P.& Ors.
|
September 22, 2006 |
|
BAZPUR CO-OPERATIVE SUGAR FACTORY LTD Vs. COMMISSIONER
|
December 2, 2006 |
|
Bhag Singh and Anr. Vs. District Judge,Uttarkashi & Ors.
|
June 9, 2006 |
|
BHAGIRATHI PLASTIC INDUSTRIES Vs. STATE OF U P
|
July 15, 2006 |
|
BHAGWAN PRASAD GOEL Vs. THE DISTRICT JUDGE
|
August 3, 2006 |
|
BHANUMATI Vs. STATE OF UTTARANCHAL
|
June 12, 2006 |
|
BHARAT BUSHAN Vs. STATE OF UTTARANCHAL
|
September 12, 2006 |
|
BHIM DUTT Vs. BIMLA DEVI
|
April 26, 2006 |
|
BHUBAN CHANDRA Vs. BUDDHI RAM
|
June 7, 2006 |
|
BHUPAL Vs. STATE OF UTTARANCHAL
|
June 7, 2006 |
|
BHUPENDRA SINGH BIST Vs. STATE OF U.P.
|
November 14, 2006 |
|
BHUPENDRA SINGH BORA Vs. DIWAN SINGH BORA AND ANR.
|
December 6, 2006 |
|
BHUVAN CHANDRA PANDEY AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
|
September 22, 2006 |
|
BIJENDRA SINGH Vs. UNION OF INDIA
|
September 13, 2006 |
|
BIRLA POWER SOLUTION LTD. (M/S.) Vs. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT
|
November 13, 2006 |
|
BISWAS CHANDRA HARRIS (DECD.) THROUGH L.RS. Vs. SHAMBHU DUTT JOSHI
|
August 19, 2006 |
|
BRIJ GOPAL Vs. R.C. AND E.O. ROORKEE DISTT. HARIDWAR AND OTHERS
|
June 5, 2006 |
|
CANTOMENT BOARD RANIKHET Vs. HARIHAR SINGH BANGARI
|
July 14, 2006 |
|
CAPTAIN SHYAM SINGH BISHT Vs. DISTRICT JUDGE, ALMORA AND OTHERS
|
July 15, 2006 |
|
CHAMAN LAL Vs. RAJ KUMAR SACHDEVA
|
August 29, 2006 |
|
CHAMAN S/O ONKAR DAS AND OTHERS Vs. STATE
|
July 20, 2006 |
|
CHANCHAL Vs. PRADEEP KUMAR SHARMA
|
February 25, 2006 |
|
CHANDAN RAM TAMTA Vs. PUBLIC SERVICE TRIBUNAL AND ORS.
|
August 19, 2006 |
|
CHANDAN SINGH, GINWAL Vs. BADRI DUTT JOSHI
|
March 6, 2006 |
|
CHANDRA DEVI Vs. DIWAN SINGH
|
March 31, 2006 |
|
CHANDRA MOHAN KHURANA Vs. NEETA KHURANA
|
March 6, 2006 |
|
CHANDRA SHAKHAR JOSHI Vs. CHANDRA BALLABH PANT
|
September 4, 2006 |
|
CHANDRA SHEKHAR BHATT Vs. STATE OF UTTARANCHAL
|
April 18, 2006 |
|
CHARAN SINGH Vs. SECRETARY/MAHAPRABANDHAK, DISTT. COOPERATIVE BANK LTD. AND ANR.
|
May 18, 2006 |
|
CHATAR PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL. COLLECTOR, HARIDWAR AND ANOTHER
|
June 9, 2006 |
|
Chatar Pal Vs. Deputy Director of Consolidation /Additional Collector,Haridwar & Anr.
|
September 6, 2006 |
|
CHHOTI DEVI AND ANOTHER Vs. NATIONAL INSURANCE CO LTD ,
|
October 10, 2006 |
|
COL PUNIT SETHI Vs. UNION OF INDIA
|
May 19, 2006 |
|
COLLECTOR Vs. RAM SWAROOP MAHESHWARI AND ORS.
|
April 25, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. HYUNDAI HEAVY INDUSTRIES CO. LTD
|
March 30, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. DISTRICT EXCISE OFFICER
|
April 5, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. NAINITAL BANK LTD
|
April 5, 2006 |
|
COMMISSIONER OF SALES TAX, U P Vs. SIS GAURAYA STRAW & BOARD MILL, KASHIPUR
|
March 2, 2006 |
|
COMMISSIONER, SALES TAX Vs. AGRAWAL GRAIN AGENCY
|
August 19, 2006 |
|
COMMISSIONER, SALES TAX Vs. RATAN LAL SAH AND SONS
|
September 7, 2006 |
|
COMMISSIONER, SALES TAX Vs. PRAKASH TUBES LTD.
|
July 7, 2006 |
|
COMMISSIONER, SALES TAX, U P Vs. SIS ADVANCE ENGINEERING WORKS
|
March 6, 2006 |
|
COMMISSIONER, SALES TAX, U P Vs. S/S JINDAL SOLVENT EXTRACTION, KASHIPUR
|
September 13, 2006 |
|
COMMITTEE OF MANAGEMENT, INTERMEDIATE COLLEGE, BALAWAL, DEHRADUN Vs. STATE OF UTTARANCHAL
|
April 3, 2006 |
|
DAULAT SINGH Vs. STATE OF UTTARANCHAL
|
December 14, 2006 |
|
DEHRADUN TEA COMPANY LTD. Vs. STATE OF UTTARANCHAL
|
June 26, 2006 |
|
DEO BAHADUR SINGH AND ORS Vs. STATE OF U.P. AND ANR.
|
July 11, 2006 |
|
DEO NARAIN SINGH Vs. STATE OF U P
|
October 13, 2006 |
|
DEVENDRA KUMAR DIXIT Vs. ADDL. DISTRICT JUDGE/FTC 1ST, DISTRICT HARIDWAR AND OTHERS
|
July 6, 2006 |
|
DEVENDRA PRASAD JOSHI Vs. UNION OF INDIA (UOI) AND ORS.
|
December 19, 2006 |
|
DEWAN SINGH RAUTELA Vs. THE MANAGING DIRECTOR, U.P. STATE ROAD TRANSPORT CORPORATION AND ORS.
|
August 29, 2006 |
|
DHALUWALAL KUSHTA SEWA SAMITI Vs. BOARD OF REVENUE
|
August 31, 2006 |
|
DHANANJAY PRASAD Vs. STATE OF UTTARANCHAL AND ORS.
|
August 30, 2006 |
|
DHANRAJ Vs. STATE OF UTTARANCHAL
|
July 28, 2006 |
|
DHARAM PAL Vs. BAL KISHAN
|
July 11, 2006 |
|
DHARMA ALIAS DHARAM SINGH Vs. STATE OF UTTARANCHAL
|
August 17, 2006 |
|
DHARMAWATI DEVI Vs. GURBACHAN SINGH
|
June 26, 2006 |
|
DHRUV PRASAD Vs. VICE CHANCELLOR, G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
|
August 4, 2006 |
|
DINESH KUMAR AGARWAL Vs. STATE OF UTTARANCHAL
|
February 14, 2006 |
|
DIWAN SINGH Vs. SRI HEERA BALLABH PANDEY AND ORS.
|
November 10, 2006 |
|
DIWAN SINGH AND ANOTHER Vs. STATE
|
June 20, 2006 |
|
DOUGHLES VUGES Vs. NAVNEET MITTAL AND ORS.
|
May 23, 2006 |
|
DR. SMT. BHARTI NARAYAN BHATT Vs. STATE OF UTTARANCHAL AND OTHERS
|
March 6, 2006 |
|
DUKHTAR JAHAN AND ANOTHER Vs. ADDL DISTRICT JUDGE, II, F T C , DISTRICT UDHAM SINGH NAGAR
|
May 18, 2006 |
|
DUNGAR SINGH Vs. STATE OF UTTARANCHAL
|
May 16, 2006 |
|
ERBIS ENGINEERING CO. LTD. Vs. STATE OF UTTARANCHAL
|
June 16, 2006 |
|
EX LANCE NAIK KRISHAN KUMAR Vs. UNION OF INDIA AND OTHERS
|
December 15, 2006 |
|
Ex.No.6272582 (NK) Govind Singh Bisht Vs. Chief Controller,CDA (P),Allahabad& Ors.
|
February 20, 2006 |
|
EXECUTIVE ENGINEER, KUMAON JAL SANSTHAN AND ANR. Vs. VINOD LAL SAH AND ORS.
|
October 27, 2006 |
|
FAKIR SINGH AND OTHERS Vs. 1ST ADDL DISTRICT JUDGE, NAINITAL
|
September 29, 2006 |
|
FATTA Vs. STATE OF UTTARANCHAL
|
October 12, 2006 |
|
G.P. TYAGI Vs. UTTARANCHAL PEY JAL SANSADHAN VIKAS AVAM NIRMAN NIGAM AND THREE ORS.
|
May 4, 2006 |
|
GANGA DEVI AND OTHERS Vs. DISTRICT JUDGE NAINITAL AND OTHERS
|
November 20, 2006 |
|
GAUDAM BAHADUR AND ORS. Vs. STATE
|
March 1, 2006 |
|
Gauri Shanker Mandir Trust,Raiwala,Dehradun Vs. Addl. Commissioner (Admn.) Garhwal & Ors.
|
August 5, 2006 |
|
GHUR BEGAN ALIAS RAJ KUMAR Vs. STATE OF UTTARANCHAL
|
October 16, 2006 |
|
GIRISH CHANDRA PANT & THREE Vs. STATE OF UTTARANCHAL
|
April 5, 2006 |
|
GIRISH RAM Vs. STATE OF UTTARANCHAL
|
October 13, 2006 |
|
GITA RAM SUNDRIYAL Vs. THE UNION OF INDIA (UOI) AND ORS.
|
March 24, 2006 |
|
GODAVARI DEVI AND OTHERS Vs. U P STATE ROAD TRANSPORT CORPORATION
|
October 9, 2006 |
|
GOOD SHEPHERED AGRICULTURAL MISSION Vs. MRS CAROL RUTH COOK
|
March 22, 2006 |
|
GOPAL SINGH Vs. STATE OF UTTARANCHAL
|
October 17, 2006 |
|
GOPAL SINGH BISHT Vs. JOINT DIRECTOR OF EDUCATION, KUMAON REGION
|
November 18, 2006 |
|
GOPENDRA VAIDYA Vs. IIIRD ADDITIONAL DISTRICT JUDGE, NAINITAL AND ORS.
|
July 1, 2006 |
|
GOVIND BALLABH Vs. DISTRICT JUDGE, ALMORA AND OTHERS
|
July 18, 2006 |
|
GOVIND PRASAD GAIROLA Vs. THE STATE OF U.P. AND ORS.
|
February 12, 2006 |
|
GULSHAN KUMAR NANDA AND ORS. Vs. SHAMSHAD AND ORS.
|
October 26, 2006 |
|
GUMAN SINGH Vs. STATE
|
February 20, 2006 |
|
GURADAN SINGH Vs. ADDL. DISTRICT MAGISTRATE/NAZUL DEPUTY DIRECTOR CONSOLIDATION, UDHAM SINGH NAGAR AND OTHERS
|
August 8, 2006 |
|
HAR SINGH BISHT Vs. STATE OF UTTARANCHAL
|
February 16, 2006 |
|
HARDEO SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
March 31, 2006 |
|
HARDEV SINGH Vs. DHARAM SINGH
|
November 21, 2006 |
|
HARISH @ GUDDA Vs. STATE OF UTTARANCHAL
|
April 17, 2006 |
|
HEERA DEVI Vs. C S MANRAL
|
September 21, 2006 |
|
HEERA LAL Vs. SHRI DURGA DATT JOSHI AND OTHERS
|
August 7, 2006 |
|
HEERA SINGH Vs. CHAIRMAN, PITHORAGARH KSHETRIYA GRAMIN BANK
|
December 1, 2006 |
|
HIMMAT CHAND AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
June 9, 2006 |
|
HIS HIGHNESS MAHARAJA VIRENDRA SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
November 15, 2006 |
|
HUKAM SINGH Vs. STATE OF UTTARANCHAL
|
December 8, 2006 |
|
IIMI @ MOHD LELM AND ANOTHER Vs. STATE
|
May 1, 2006 |
|
INDRA SINGH Vs. STATE OF U P
|
June 8, 2006 |
|
ISHWARI DATT JOSHI Vs. BHUWAN CHANDRA MUNGALI
|
February 10, 2006 |
|
J E TALAULICAR, EX MANAGING DIRECTOR Vs. GURPREET SINGH
|
April 13, 2006 |
|
J.S. BIST Vs. STATE OF UTTARANCHAL
|
October 9, 2006 |
|
JAGAT SINGH AND ANR. Vs. STATE OF UTTARANCHAL, THROUGH SECRETARY EDUCATION (BASIC) AND ANR.
|
June 13, 2006 |
|
JAGAT SINGH AND ANR. Vs. SRI NIRANJAN SINGH AND ANR.
|
November 30, 2006 |
|
JAGAT SINGH RAWAT Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
March 29, 2006 |
|
JAGDISH NARAYAN MEHRA Vs. PRESCRIBED AUTHORITY/C.J.M., NAINITAL AND ANR.
|
July 6, 2006 |
|
JAGDISH PRASAD SAINI Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
|
November 17, 2006 |
|
JAGDISH SINGH Vs. SENIOR SUPERINTENDENT OF POLICE AND ORS.
|
February 23, 2006 |
|
JAGDISH SINGH Vs. STATE OF UTTARNCHAL
|
April 17, 2006 |
|
JAI PRAKASH Vs. STATE OF UTTARANCHAL
|
March 27, 2006 |
|
JAI PRAKASH Vs. STATE OF UTTARANCHAL
|
June 8, 2006 |
|
JAIPAL SINGH Vs. STATE OF UTTARANCHAL THROUGH SECRETARY, EDUCATION AND ORS.
|
July 10, 2006 |
|
JAIPRAKASH ASSOCITES LTD Vs. STATE OF UTTARANCHAL
|
November 6, 2006 |
|
JAMIL AHMAD Vs. STATE OF UTTARANCHAL
|
November 21, 2006 |
|
JANARDAN Vs. LILA RANI BAKSHI
|
June 26, 2006 |
|
JAS RAM Vs. MOHAN CHANDRA AND ORS.
|
April 19, 2006 |
|
JASWANT SINGH Vs. DISTT JUDGE DEHRADUN
|
March 4, 2006 |
|
JASWANT SINGH @ TRILOK SINGH @ TOKA Vs. THE STATE
|
September 20, 2006 |
|
JASWANT SINGH BISHT Vs. SMT. NAZMA BEGUM AND ANR.
|
August 2, 2006 |
|
JAYANAND NAUTIYAL Vs. STATE OF UTTARANCHAL
|
April 3, 2006 |
|
JEET SINGH AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
|
March 1, 2006 |
|
JOGENDER SINGH Vs. NEW INDIA ASSURANCE COMPANY
|
September 26, 2006 |
|
Jorawar Singh Vs. State of U.P.& Ors.
|
June 16, 2006 |
|
KAILASH CHANDRA DURGAPAL AND OTHERS Vs. DISTRICT JUDGE ALMORA AND OTHERS
|
July 18, 2006 |
|
KALA DEVI Vs. SULTAN
|
February 22, 2006 |
|
Kalidas Mandal and Anr. Vs. District Judge,Nainital & Ors.
|
April 5, 2006 |
|
KALIKA PRASAD Vs. DISTRICT JUDGE AND ORS.
|
August 10, 2006 |
|
KALU RAM Vs. STATE OF UTTARANCHAL
|
August 21, 2006 |
|
Kamaljeet Kaur and Others Vs. State of Uttaranchal and Another
|
November 28, 2006 |
|
KAMALJEET SINGH AND ANOTHER Vs. STATE OF UTTARANCHAL THROUGH ITS SECRETARY AGRICULTURE, CIVIL SECRETARIAT, UTTARANCHAL, DEHRADUN AND OTHERS
|
February 7, 2006 |
|
KANHAIYA LAL Vs. SECOND ADDITIONAL SESSIONS JUDGE
|
February 22, 2006 |
|
KANTA PRASAD Vs. STATE OF U P
|
April 17, 2006 |
|
KANTI DEVI Vs. MOOLCHAND LALTA PRASAD
|
May 22, 2006 |
|
KAPINDRA PRASAD ARYA Vs. DIRECTOR GENERAL, RASHTRIYA KARYAKRAM ANUSHRAVN AVAM MULYAKAN, CHIKITSA SWASTHYA AVAM PARIVAR KALYAN, U.P. LUCKNOW AND OTHERS
|
February 7, 2006 |
|
KAPOOR GRAMO UDHYOG HARIDWAR Vs. CHAIRMAN KHADI AND VILLAGE INDUSTRIES COMMISSION BOMBAY
|
March 28, 2006 |
|
KARAM PAL SINGH Vs. STATE OF UTTARANCHAL AND ANR.
|
April 27, 2006 |
|
KARAN SINGH Vs. STATE
|
May 23, 2006 |
|
KASHMIR SINGH Vs. SANTOSH SINGH PATINER
|
November 30, 2006 |
|
KAVITA MALHOTRA Vs. STATE OF UTTARANCHAL
|
June 8, 2006 |
|
KHADI AND VILLAGE INDUSTRIES COMMISSION, DEHRADUN Vs. PRESCRIBED AUTHORITY, INDUSTRIAL TRIBUNAL, HALDWANI AND ANOTHER
|
August 7, 2006 |
|
KHARAK SINGH Vs. STATE OF V P
|
May 15, 2006 |
|
KHIM SINGH Vs. STATE OF UTTARANCHAL
|
May 16, 2006 |
|
KIKKAR SINGH Vs. STATE
|
June 27, 2006 |
|
KIRAN KUMAR SAHNI AND ANR. Vs. CHIEF JUDICIAL MAGISTRATE AND ORS.
|
May 8, 2006 |
|
KISHAN KUMAR AND OTHER Vs. THE DISTRICT JUDGE, NAINITAL, UTTARANCHAL AND OTHERS
|
May 18, 2006 |
|
KISHAN RAM Vs. STATE OF U. P.
|
May 25, 2006 |
|
KM. BABLESH DHEEMAN D/O SRI KRISHAN LAL DHEEMAN Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA AND ORS.
|
December 7, 2006 |
|
KM. MINAXI D/O SRI MEGHRAJ SINGH Vs. STATE OF U.P. THROUGH SECRETARY, DEPARTMENT OF IRRIGATION,
|
March 1, 2006 |
|
KM. SAPNA, MINOR D/O SRI TRILOK SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ANR.
|
January 3, 2006 |
|
KM. SHASHI THAPA AND ANR. Vs. STATE OF U.P. AND ORS.
|
May 9, 2006 |
|
KNAG RAM AND ORS. Vs. STATE
|
March 28, 2006 |
|
KOMAL SINGH NO. 4066050 RIFLEMAN Vs. UNION OF INDIA (UOI) AND ORS.
|
December 19, 2006 |
|
KRISHNA DEVI AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE/F.T.C. IIIRD DEHRADUN AND OTHERS
|
August 8, 2006 |
|
KRISHNA KOCHAR Vs. BOARD OF REVENUE U P
|
May 10, 2006 |
|
KRISHNA KUMAR PHULERA Vs. STATE OF UTTARANCHAL
|
September 8, 2006 |
|
KRISHNA SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 27, 2006 |
|
KUBER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 28, 2006 |
|
KULDEEP SINGH Vs. INDRAJEET SINGH KOHLI
|
November 1, 2006 |
|
KULWANT KAUR SIDHU Vs. SMT. RAHIMAN BAI GUDDI (DECEASED), THROUGH L. RS.
|
April 10, 2006 |
|
KUNDAN LAL Vs. STATE OF UTTARANCHAL AND ORS.
|
December 19, 2006 |
|
KUNDAN SINGH Vs. STATE OF UTTARANCHAL
|
April 13, 2006 |
|
KUNWAR SINGH & ORS. Vs. STATE OF UTTRANCHAL
|
December 21, 2006 |
|
LABHA Vs. STATE OF UTTARANCHAL
|
June 12, 2006 |
|
LAL SINGH Vs. UNION OF INDIA & ORS
|
August 24, 2006 |
|
LALITA DEVI Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SENIOR DIVISION), DEHRADUN AND OTHERS
|
April 26, 2006 |
|
LALITA PRASAD Vs. UNION OF INDIA (UOI) AND ORS.
|
November 16, 2006 |
|
LAXMAN KOTNALA Vs. GANGA YAMUNA GRAMIN BANK AND ORS.
|
May 15, 2006 |
|
LAXMAN SINGH AND ANR. Vs. STATE OF UTTARANCHAL
|
February 20, 2006 |
|
Laxmi Narayan Vs. State of U.P.& Ors.
|
February 15, 2006 |
|
LIAKAT (SINCE DECEASED) AND ORS. Vs. STATE OF UTTARANCHAL
|
July 15, 2006 |
|
LILA PAT SINGH Vs. STATE OF U.P. AND ANR.
|
November 16, 2006 |
|
M L DALMIYA & COMPANY LTD Vs. OIL & NATURAL GAS COMMISSION
|
March 23, 2006 |
|
M.T. KHAN AND ORS. Vs. STATE OF UTTARANCHAL AND ANR.
|
August 25, 2006 |
|
MAAN SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION/DISTRICT COLLECTOR, HARIDWAR AND OTHERS
|
April 22, 2006 |
|
MADAN MOHAN KUKRETI Vs. GEETA BHAWAN
|
March 6, 2006 |
|
MADHO PRASAD SEMWAL Vs. RAM SINGH RANA
|
May 23, 2006 |
|
MAHAVER PRASAD MALPANI Vs. PRESIDENT OFFICER INDUSTRIAL TRIBUNAL
|
July 25, 2006 |
|
MAHBOOB HUSSAIN Vs. STATE OF UTTARANCHAL
|
July 1, 2006 |
|
MAHENDRA SINGH Vs. STATE
|
March 22, 2006 |
|
MAHESH CHANDRA JOSHI S/O SRI TRILOCHAN JOSHI Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION AND DIRECTOR, HIGHER EDUCATION
|
June 21, 2006 |
|
MAHESH CHANDRA S/O HARISH CHANDRA AND SURESH CHANDRA S/O HARISH CHANDRA Vs. BOARD OF REVENUE; RATAN LAL BALI S/O DIWAN AND LAND MANAGEMENT COMMITTEE THROUGH CHAIRMAN
|
October 6, 2006 |
|
MAHESH CHANDRA SINGH BISHT Vs. SECRETARY, DEFENCE, GOVT. OF INDIA AND ANR.
|
February 15, 2006 |
|
MAHIDHAR PRASAD MUNDEPE Vs. UNION OF INDIA
|
November 14, 2006 |
|
MAHIPAL SINGH Vs. STATE OF UTTARANCHAL
|
February 14, 2006 |
|
MAJOR RAMESH Vs. STATE OF UTTARANCHAL
|
November 18, 2006 |
|
MAKHAN SINGH AND ANOTHER Vs. STATE OF UTTARANCHAL
|
August 19, 2006 |
|
MAMTA BORA Vs. STATE OF UTTARANCHAL
|
April 21, 2006 |
|
MANGAL SINGH Vs. STATE OF UTTARANCHAL
|
March 28, 2006 |
|
MANGANA NAND Vs. STATE OF U. P.
|
April 17, 2006 |
|
MANGAT RAM AND ORS. Vs. DISTRICT JUDGE AND ORS.
|
February 14, 2006 |
|
MANISHI SANGHAL (SMT.) AND ANOTHER Vs. STATE OF UTTARANCHAL AND OTHERS
|
April 25, 2006 |
|
MANOJ KUMAR PATHAK Vs. STATE OF UTTARANCHAL AND ORS.
|
February 25, 2006 |
|
MANOJ SUYAL Vs. GENERAL MANAGER, ALLAHABAD BANK
|
December 18, 2006 |
|
MANORANJAN SAINI Vs. STATE OF UTTARANCHAL AND ORS.
|
April 24, 2006 |
|
MASSA SINGH AND OTHERS Vs. STATE
|
August 8, 2006 |
|
MOBIN Vs. STATE OF UTTARANCHAL AND 2 OTHERS
|
October 27, 2006 |
|
MOHAMMAD SADIQ Vs. DISTRICT JUDGE, PAURI GARHWAL AND OTHERS
|
June 13, 2006 |
|
MOHAN CHANDRA UPRETI Vs. THE STATE OF UTTARANCHAL AND ANR.
|
March 3, 2006 |
|
MOHAN INGH PANWAR Vs. STATE OF UTTARANCHAL
|
December 6, 2006 |
|
MOHAN LAL GARG Vs. STATE OF UTTARANCHAL
|
September 28, 2006 |
|
MOHAN RAM Vs. STATE OF U.P.
|
May 19, 2006 |
|
MOHARRAM ALI Vs. STATE OF UTTARANCHAL
|
September 4, 2006 |
|
MOHD ASIF Vs. STATE OF UTTARANCHAL
|
June 8, 2006 |
|
MOHD. SHAFIQUE Vs. SANTOSH KUMAR PANDEY AND ANR.
|
February 24, 2006 |
|
MOOLWATI Vs. UTTARANCHAL ROAD TRANSPORT
|
April 12, 2006 |
|
MR. ATIQUE AHMAD AND OTHERS Vs. SMT. JASVINDER KAUR AND OTHERS
|
July 25, 2006 |
|
MUKESH KUMAR GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
|
August 23, 2006 |
|
MUNNI SAH (SMT.) AND OTHERS Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
|
October 13, 2006 |
|
MUNSHA SINGH AND ORS. Vs. STATE
|
April 18, 2006 |
|
MUSTAK AHMAD Vs. STATE OF U P
|
December 5, 2006 |
|
NAGAR PALIKA Vs. CHIEF JUDICIAL MAGISTRATE AND ANR.
|
July 18, 2006 |
|
NAGAR PALIKA PARISHAD Vs. DISTRICT AND SESSIONS JUDGE AND ANR.
|
August 8, 2006 |
|
NAGENDRA SINGH Vs. STATE OF UTTARANCHAL
|
December 1, 2006 |
|
NANDA BALLABH KANDPAL Vs. STATE OF UTTARANCHAL & ORS.
|
March 30, 2006 |
|
NANHU SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
June 8, 2006 |
|
NARAYAN SINGH (SINCE DECEASED) THROUGH L.RS. Vs. THE U.P. PUBLIC SERVICES TRIBUNAL AND ORS.
|
May 17, 2006 |
|
NARAYAN SINGH AND ORS. Vs. HIMALAYAN PRODUCTS INDUSTRIES AND ORS.
|
July 14, 2006 |
|
Narendra Singh,Surendra Singh,Rajendra Singh Om Pal Singh,All residents of Village Hathiyathal,Pargana Bhagwanpur,Tehsil Roorkee,District Harid Vs. District Deputy Director of Consolidation/Collector,Haridwar,Settlement Officer Consolidation,Haridwar at Roorkee,Consolidation Officer,Poorvi R
|
February 20, 2006 |
|
NARESH KUMAR Vs. MANAGING DIRECTOR, DINESHPUR KISAN SEWA SAHKARI SAMITI LTD. AND ORS.
|
March 2, 2006 |
|
NARESH KUMAR Vs. STATE OF UTTARANCHAL
|
July 5, 2006 |
|
NARESH KUMAR AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
|
August 14, 2006 |
|
NARESH KUMAR GUPTA Vs. ADDL DISTRICT JUDGE/FTC IV, DEHRADUN
|
December 14, 2006 |
|
NASEEM JAHAN (SMT.) Vs. STATE OF UTTARANCHAL AND OTHERS
|
February 20, 2006 |
|
NATHOO RAM Vs. RAMESHWARI DEVI
|
March 20, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. KHUSWANTI
|
April 22, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. MITHLESH
|
September 26, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. VIRENDRA SINGH NEGI
|
October 11, 2006 |
|
NATIONAL INSURANCE CO LTD Vs. M UNNI DEVI
|
September 20, 2006 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMT. KIRAN PUROHIT
|
September 4, 2006 |
|
NATIONAL INSURANCE COMPANY Vs. DINESH KUMAR ARORA
|
April 20, 2006 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. VIRENDRA KUMAR SAXENA AND ORS.
|
May 18, 2006 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJENDRA KUMAR
|
April 20, 2006 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MANJINDER KAUR
|
December 1, 2006 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. KUNWARI DEVI AND ORS.
|
April 5, 2006 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. MOBEEN BEGUM AND ORS.
|
August 24, 2006 |
|
NAVEEN CHANDRA & ORS Vs. STATE
|
December 5, 2006 |
|
NAVEEN PRAKASH PANDEY Vs. STATE OF UTTARANCHAL
|
February 24, 2006 |
|
NAVIN CHANDRA JOSHI Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
April 25, 2006 |
|
NAVIN CHANDRA JOSHI Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA AND ORS.
|
December 4, 2006 |
|
NAYEEM ALIAS CHHIDDA Vs. STATE OF UTTARANCHAL
|
October 9, 2006 |
|
NEERAJ KUMAR GOYAL Vs. KRISHAN LAL ARORA
|
March 23, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. POORAN SINGH KATHAIT
|
December 11, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. GYANTI DEVI
|
November 10, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. PUSHKAR SINGH
|
November 21, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BIMLA DEVI
|
April 25, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SUSHILA DEVI
|
August 31, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KM MANISHA
|
November 6, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. DHANPAL SINGH PANWAR
|
August 3, 2006 |
|
Nirmal Tiwari Vs. State of Uttaranchal
|
December 4, 2006 |
|
NIRMALA BHANDARI Vs. MANGAL SINGH BHANDARI
|
March 27, 2006 |
|
NITYA NAND AND ORS. Vs. STATE OF UTTAR PRADESH
|
June 16, 2006 |
|
NUSRAT BEGUM Vs. VITH A D J , NAINITAL
|
November 13, 2006 |
|
OIL AND NATURAL GAS CORPORATION DEHRADUN Vs. D K BHATT AND
|
November 29, 2006 |
|
OM PRAKASH Vs. STATE OF UTTARANCHAL
|
May 16, 2006 |
|
OM PRAKASH (SINCE DECEASED) AND ANR. Vs. STATE OF UTTAR PRADESH
|
November 4, 2006 |
|
OM PRAKASH CHAUHAN Vs. STATE OF UTTARANCHAL
|
February 16, 2006 |
|
OM PRAKASH GUPTA Vs. ADDL. DISTRICT JUDGE/FAST TRACK COURT
|
August 21, 2006 |
|
OM PRAKASH SHARMA Vs. HIMALAYA INSTITUTE OF MEDICAL SCIENCE AND ORS.
|
June 7, 2006 |
|
OM RATHORE Vs. STATE OF UTTARANCHAL
|
September 5, 2006 |
|
ONKAR SINGH Vs. SPECIAL JUDGE ADJ NAINITAL
|
April 21, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. KAMLESH SHARMA
|
May 8, 2006 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. VIMLA DEVI
|
October 19, 2006 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SUNITA DEVI PANWAR
|
November 6, 2006 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MAAN BAHADUR
|
February 21, 2006 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SRI KAILASH SHARMA AND ANR.
|
August 5, 2006 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. SAROJINI GARG AND ORS.
|
September 27, 2006 |
|
P D RATURI Vs. STATE OF UTTARANCHAL
|
February 24, 2006 |
|
P.E.S. ENGINEERS PVT. LTD. Vs. THE ENGINEER-IN-CHARGE AND ANR.
|
July 21, 2006 |
|
PADAM SEN SANDEEP KUMAR Vs. STATE OF UTTARANCHAL
|
June 15, 2006 |
|
PANKAJ JAIN AND ANOTHER Vs. STATE OF UTTARANCHAL AND OTHERS
|
December 16, 2006 |
|
PARAM JEET SINGH Vs. STATE OF UTTARANCHAL AND ORS.
|
January 4, 2006 |
|
PARVATIYA SAHKARI BHESAJ VIKAS EVAM KRAYA VIKRAYA SAMITI SANGH LTD Vs. COMMISSIONER OF SALES TAX, U P , LUCKNOW
|
March 27, 2006 |
|
PG INTERNATIONAL Vs. UNION OF INDIA (UOI) AND ORS.
|
July 31, 2006 |
|
PITAMBER LAL AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.
|
June 21, 2006 |
|
POORNA NAND Vs. PRAKASHWATI
|
August 23, 2006 |
|
PRABHA ARORA AND ANOTHER Vs. BRIJ MOHINI ANAND & ORS.
|
October 9, 2006 |
|
PRADEEP KUMAR GUPTA Vs. CIVIL JUDGE JUNIOR DIVISION, HALDWANI, DISTRICT NAINITAL AND OTHERS
|
June 8, 2006 |
|
PRADEEP KUMAR JAIN Vs. STATE OF U P
|
December 1, 2006 |
|
PRADEEP KUMAR SAXENA Vs. STATE OF UTTARANCHAL AND ORS.
|
December 18, 2006 |
|
PRADEEP NAGI Vs. UTTARANCHAL STATE ROAD TRANSPORT CORPORATION
|
April 26, 2006 |
|
PRADEEP SINGH Vs. II ADDITIONAL DISTRICT JUDGE
|
May 23, 2006 |
|
PRAKASH CHANDRA Vs. THE INSPECTOR GENERAL OF POLICE, MEERUT ZONE AND OTHERS
|
July 27, 2006 |
|
PRAKASH CHANDRA SANGURI AND OTHERS Vs. JAYANT SINGH RAWAT AND OTHERS
|
November 15, 2006 |
|
PRAKASH CHANDRA SATI Vs. STATE OF U P
|
September 18, 2006 |
|
PRAKASH SINGH BISHT Vs. STATE OF UTTARANCHAL
|
March 4, 2006 |
|
PRAMOD KUMAR Vs. STATE OF UTTARANCHAL AND ORS.
|
June 26, 2006 |
|
PRATAP RAM Vs. STATE OF UTTARANCHAL
|
November 24, 2006 |
|
PRAVEEN KUMAR RASTOGI Vs. RAJ GOPAL ARYA
|
April 4, 2006 |
|
PREM CHAND Vs. STATE OF UTTARANCHAL
|
May 8, 2006 |
|
PREM SINGH Vs. STATE OF UTTARANCHAL
|
March 27, 2006 |
|
PREM SINGH AND ORS. Vs. STATE OF U.P.
|
June 14, 2006 |
|
PREMOO Vs. STATE OF UTTARANCHAL
|
May 17, 2006 |
|
PRESTIGE LIGHTS LTD Vs. CUSTOMS EXCICE & SERVICE TAX APPELLATE TRIBUNAL
|
September 5, 2006 |
|
PUBLIC SERVICE COMMISSION AND ANOTHER Vs. RIZWANA PARVEEN
|
May 19, 2006 |
|
PUNJAB AND SIND BANK Vs. UNIQUE HOTEL AND RESTAURANT PVT. LTD.
|
July 2, 2006 |
|
PURAN CHANDRA JOSHI Vs. STATE OF UTTARANCHAL
|
July 27, 2006 |
|
PURAN SINGH AND ANR. Vs. STATE OF U.P.
|
August 17, 2006 |
|
PURSHOTTAM LAL Vs. ANISH AHMAD AND ORS.
|
August 3, 2006 |
|
PUSPA DEVI Vs. NATIONAL INSURANCE CO LTD
|
September 5, 2006 |
|
QURBAN ALI Vs. STATE OF UTTARANCHAL AND OTHERS
|
June 14, 2006 |
|
RADHA KRISHNA Vs. PRESCRIBED AUTHORITY/S.D.M. AND ORS.
|
May 15, 2006 |
|
RADHA KRISHNA Vs. STATE OF UTTARANCHAL
|
April 20, 2006 |
|
RADHAKRISHNA Vs. STATE OF UTTARANCHAL
|
November 8, 2006 |
|
RADICO KHAITAN LTD Vs. STATE OF UTTARANCHAL
|
July 10, 2006 |
|
RAGHAV CHANDRA Vs. STATE OF UTTARANCHAL THROUGH SECRETARY REVENUE AND OTHERS
|
June 26, 2006 |
|
RAGHUBAR SINGH AND ANOTHER Vs. STATE OF UTTARANCHAL
|
March 4, 2006 |
|
RAGHUBIR SINGH Vs. STATE OF UTTARANCHAL
|
February 24, 2006 |
|
RAGHUVIR SINGH AND OTHERS Vs. SHIV KUMAR GUPTA
|
November 22, 2006 |
|
RAHIMAN BAI GUDDI (DECEASED), THROUGH L.RS. Vs. KULWANT KAUR SIDHU
|
April 10, 2006 |
|
RAI BAHADUR NARAYAN SUGAR MILLS LTD Vs. STATE OF UTTARANCHAL
|
September 22, 2006 |
|
RAJ KUMAR ALIAS PAPPU AND ORS. Vs. STATE OF UTTARANCHAL
|
July 25, 2006 |
|
RAJ KUMAR JAIN Vs. STATE OF UTTARANCHAL
|
August 22, 2006 |
|
RAJ KUMARI PADMA KUMARI AND ANR. Vs. DISTRICT MAGISTRATE AND ANR.
|
November 3, 2006 |
|
RAJENDRA KUMAR Vs. STATE OF U.P.
|
September 5, 2006 |
|
RAJENDRA KUMAR JAIN Vs. STATE OF UTTARANCHAL AND ORS.
|
April 4, 2006 |
|
RAJENDRA PRASAD NAUTIYAL Vs. KRISHNA KUMAR BANGWAL
|
August 21, 2006 |
|
RAJENDRA SINGH BISHAN SINGH Vs. STATE OF UTTAR PRADESH
|
July 4, 2006 |
|
RAJESH SINGH AND OTHERS Vs. STATE OF UTTARANCHAL AND OTHERS
|
June 26, 2006 |
|
RAJESH SINGHAL Vs. STATE OF UTTARANCHAL
|
December 5, 2006 |
|
RAJIV RAWAL Vs. MAN SINGH
|
October 31, 2006 |
|
RAJNEESH KUMAR AND ORS. Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
August 11, 2006 |
|
RAKESH KUMAR Vs. SUB
|
May 8, 2006 |
|
RAKESH MOHAN PUROHIT Vs. LAXMAN SINGH RAWAT
|
March 23, 2006 |
|
RAKESH VERMA Vs. STATE OF UTTARANCHAL
|
November 29, 2006 |
|
RAM CHANDRA Vs. STATE OF UTTARANCHAL
|
April 17, 2006 |
|
RAM CHANDRA (SINCE DECEASED) AND ANR. Vs. THE STATE
|
October 13, 2006 |
|
RAM CHANDRA PITAMBER DUTT & ORS. Vs. ADDITIONAL DISTRICT EDUCATION OFFICER (BASIC) & ORS.
|
April 18, 2006 |
|
RAM KUMAR Vs. SARDAR BHAGAT SINGH
|
September 5, 2006 |
|
RAM NARESH Vs. STATE OF U.P.
|
October 11, 2006 |
|
RAM NATH Vs. IIND ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
August 28, 2006 |
|
RAM NATH Vs. STATE OF U.P. AND OTHERS
|
June 6, 2006 |
|
RAM NIWAS Vs. STATE OF U. P.
|
May 9, 2006 |
|
RAM PAL Vs. STATE OF UTTARANCHAL
|
September 5, 2006 |
|
RAMESH CHANDRA CHAUHAN Vs. STATE OF UTTARANCHAL
|
December 6, 2006 |
|
RAMESH CHANDRA GOEL Vs. STATE OF UTTARANCHAL
|
July 10, 2006 |
|
RAMESH CHANDRA TIWARI Vs. DISTRICT JUDGE ALMORA AND OTHERS
|
December 11, 2006 |
|
RAMESH KUMAR Vs. INDER KUMAR AGGARWAL AND OTHERS
|
May 10, 2006 |
|
RAMESH KUMAR Vs. REGIONAL MANAGER, UTTARANCHAL TRANSPORT CORPORATION LTD. AND ORS.
|
May 24, 2006 |
|
RAMESH LAL SHAH Vs. STATE OF UTTARANCHAL
|
May 23, 2006 |
|
RAMJI LAL Vs. BOARD OF REVENUE, U.P.
|
December 18, 2006 |
|
RAMJI PANDEY Vs. MANDIR NARSINGH PURI
|
October 30, 2006 |
|
RAMKUMAR Vs. VIRENDER SINGH
|
August 21, 2006 |
|
RAMOLA CONSTRUCTION COMPANY Vs. THE EXECUTIVE OFFICER, NAGAR PANCHAYAT, MUNI-KI-RETI AND ORS.
|
June 13, 2006 |
|
RANDHIR SINGH Vs. STATE OF UTTARANCHAL AND ORS.
|
July 10, 2006 |
|
RANJAN KUMAR Vs. STATE OF UTTARANCHAL AND ORS.
|
April 27, 2006 |
|
RANJAN SARKAR Vs. STATE OF UTTARANCHAL
|
May 23, 2006 |
|
RAPTI CONTRACTOR Vs. EXECUTIVE ENGINEER
|
August 7, 2006 |
|
RASHMI Vs. VIJAY SINGH NEGI
|
August 7, 2006 |
|
RATAN KUMAR SRIVASTAVA Vs. STATE OF UTTARANCHAL & ANR
|
December 22, 2006 |
|
RATAN SINGH Vs. STATE OF UTTARANCHAL
|
June 30, 2006 |
|
RATAN SINGH MEHAR Vs. UPKHAND ADHIKARI VIDYUT VITRAN UPKHAND PRATHAM
|
March 10, 2006 |
|
RAVI KANT Vs. JUDICIAL MAGISTRATE AND ORS.
|
August 7, 2006 |
|
Ravi Kumar Vs. Board of Revenue & Ors.
|
August 5, 2006 |
|
RAVI MAHESHWARI Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY AND ORS.
|
July 20, 2006 |
|
RAVINDRA KUMAR Vs. ANIL KUMAR BAJAJ AND ORS.
|
May 16, 2006 |
|
REKHA RANI Vs. U.P. STATE ROAD TRANSPORT
|
April 19, 2006 |
|
REWATI RAMAN AND ORS. Vs. U.P. JAL NIGAM AND ORS.
|
November 21, 2006 |
|
RIZWANA PARVEEN AND ANOTHER Vs. PUBLIC SERVICE COMMISSION, UTTARANCHAL
|
March 30, 2006 |
|
RUSTAM Vs. MANFAID AND ANR.
|
August 18, 2006 |
|
S C ANAND Vs. RENT CONTROL & EVICTION OFFICER, MUSSOORIE
|
April 22, 2006 |
|
S K SRIVASTAVA Vs. STATE OF UTTARANCHAL
|
July 17, 2006 |
|
S P TYAGI Vs. SUSHILA DEVI
|
March 27, 2006 |
|
SADIQ ZAFAR Vs. STATE OF UTTARANCHAL
|
August 18, 2006 |
|
SALEEMAN Vs. BRIJESH KUMAR MAHESHWARI
|
February 15, 2006 |
|
SAMBHU PRASAD SATI Vs. STATE OF UTTARANCHAL AND ANR.
|
October 30, 2006 |
|
SANJAI AGARWAL Vs. STATE OF U P
|
February 24, 2006 |
|
SANJAY Vs. STATE OF UTTARANCHAL
|
February 25, 2006 |
|
SANJAY GOEL Vs. STATE OF UTTARANCHAL
|
July 10, 2006 |
|
SANJAY GUPTA Vs. 1ST ACJ, JUNIOR DIVISION, DEHRADUN AND OTHERS
|
May 10, 2006 |
|
SANJAY KUMAR Vs. STATE OF UTTARANCHAL
|
April 5, 2006 |
|
SANJAY VERMA Vs. HARYANA ROADWAYS
|
March 27, 2006 |
|
SANTOSH KUMAR JAISWAL Vs. STATE OF U.P. AND OTHERS
|
February 15, 2006 |
|
SARANJEET SINGH Vs. GENERAL MANAGER, U.P.S.O. INDIAN OIL LTD. AND ORS.
|
March 29, 2006 |
|
SARJU PRASAD TYAGI Vs. STATE OF U.P. AND ORS.
|
December 18, 2006 |
|
SARNU Vs. FAGANIA
|
August 28, 2006 |
|
SARVA SRI HIMNEEL BREWERIES LTD Vs. COMMISSIONER OF TRADE TAX
|
February 22, 2006 |
|
SATEY SINGH RANA Vs. STATE OF UTTARANCHAL AND ORS.
|
September 20, 2006 |
|
SATISH CHANDRA Vs. STATE OF UTTARANCHAL
|
November 14, 2006 |
|
SATISH CHANDRA Vs. UNION OF INDIA (UOI) AND ORS.
|
November 21, 2006 |
|
SATISH KUMAR Vs. STATE OF U.P. THROUGH ITS COLLECTOR, NAINITAL AND OTHERS
|
July 1, 2006 |
|
SATNAM SINGH AND ANR. Vs. THE STATE
|
July 18, 2006 |
|
SATYA PRAKASH Vs. STATE OF UTTARANCHAL
|
February 23, 2006 |
|
SATYA PRASAD Vs. NEW INDIA ASSURANCE CO. AND ORS.
|
August 4, 2006 |
|
SAUKIN SINGH NEGI Vs. NEW INDIA ASSURANCE CO LTD
|
July 3, 2006 |
|
SAVITA AGRAWAL Vs. SARDAR MATH NYAS
|
March 28, 2006 |
|
SECRETARY, UTTARANCHAL SHIKSHA EVAM PARIKSHA PARISHAD Vs. YOGESH KUMAR
|
March 2, 2006 |
|
SH. DIWAN SINGH Vs. I ADDITIONAL CIVIL JUDGE & ORS.
|
May 10, 2006 |
|
SHAFIQ AHMAD Vs. ADDITIONAL DISTRICT JUDGE, HALDWANI
|
July 18, 2006 |
|
SHAILENDRA SINGH AND OTHERS Vs. STATE OF UTTARANCHAL
|
December 18, 2006 |
|
SHANKAR Vs. SURENDRA SINGH RAWAT
|
July 20, 2006 |
|
SHANKAR BAHADUR AND ORS. Vs. STATE
|
July 3, 2006 |
|
SHANKAR LAL SAH Vs. DISTRICT LAND ACQUISITION OFFICER AND ANR.
|
April 12, 2006 |
|
SHARDA RAWAT Vs. BHIM BAHADUR
|
November 14, 2006 |
|
SHASHANK SHARMA Vs. STATE OF U.P. AND ORS.
|
August 30, 2006 |
|
SHER SINGH Vs. STATE OF UTTARANCHAL
|
August 24, 2006 |
|
SHISHUPAL SINGH BHANDARI Vs. STATE OF UTTARANCHAL
|
November 16, 2006 |
|
SHOBHAN SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
November 1, 2006 |
|
SHRI JEET SINGH Vs. ADDITIONAL CIVIL JUDGE, JUNIOR DIVISION, DEHRADUN
|
May 10, 2006 |
|
SHRI PRABHAKAR UNIYAL AND ORS. Vs. SMT. CHINTA DEVI AND ORS.
|
July 14, 2006 |
|
SHRI RATTI RAM Vs. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT
|
May 8, 2006 |
|
Shri Ratti Ram Vs. Additional District Judge/Fast Track Court-4, Dehradun and others
|
August 5, 2006 |
|
SHRIRAM HONDA EQUIPMENT LTD. Vs. STATE OF UTTAR PRADESH AND ORS.
|
November 30, 2006 |
|
SHYAM SINGH Vs. BOARD OF REVENUE AND OTHERS
|
August 18, 2006 |
|
SINGH FILLING STATION AND ANR. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
September 18, 2006 |
|
SITAPUR EYE HOSPITAL Vs. THE DISTRICT JUDGE AND ANR.
|
August 30, 2006 |
|
SITAPUR EYE HOSPITAL TRUST Vs. CIVIL JUDGE JR DN SRINAGAR
|
April 4, 2006 |
|
SMT. ANNPURNA DEVI AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
|
August 2, 2006 |
|
SMT. ASGARI Vs. FAZALDIN AND OTHERS
|
May 16, 2006 |
|
SMT. BASANTI DEVI AND ORS. Vs. NARESH RANGAR AND ORS.
|
November 16, 2006 |
|
SMT. BEBI TARANNUM & ANR. Vs. STATE OF UTTARANCHAL & ORS.
|
March 9, 2006 |
|
SMT. BHAGWATI DEVI Vs. DISTRICT PANCHAYAT RAJ OFFICER AND ORS.
|
May 12, 2006 |
|
SMT. BHAGWATI KANDPAL AND ORS. Vs. SRI GAJENDRA SINGH AND ORS.
|
November 20, 2006 |
|
SMT. BHARTI BISHT Vs. DISTRICT JUDGE AND ORS.
|
September 22, 2006 |
|
SMT. BHARTI DEVI AND ORS. Vs. SRI MAHESH CHANDRA BHATIA AND ORS.
|
August 8, 2006 |
|
SMT. CHAMELI DEVI Vs. SMT. MANJU WALIA & ANR.
|
July 3, 2006 |
|
SMT. CHAMPA DEVI W/O SHRI GIRISH CHANDRA JOSHI Vs. SHRI GIRISH CHANDRA JOSHI S/O SHRI PANDAV JOSHI AND STATE OF UTTARANCHAL
|
December 4, 2006 |
|
SMT. CHEEMA DEVI AND ANR. Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND ORS.
|
September 28, 2006 |
|
SMT. DHAN KUMARI AND ORS. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS.
|
September 8, 2006 |
|
SMT. GEETA ADHIKARI Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
June 22, 2006 |
|
SMT. HARKAUR Vs. STATE OF U.P. AND OTHERS
|
April 27, 2006 |
|
SMT. HEERA DEVI Vs. STATE OF UTTARANCHAL AND ORS.
|
July 2, 2006 |
|
SMT. HEERA DEVI Vs. STATE OF UTTARANCHAL AND ORS.
|
February 7, 2006 |
|
SMT. JAMUNA DEVI Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
|
May 15, 2006 |
|
SMT. KIRAN SHARMA W/O SOM PRAKASH SHARMA Vs. FAMILY JUDGE COURT AND SOM PRAKASH S/O DILE RAM
|
December 4, 2006 |
|
SMT. KRISHNA DEVI Vs. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER, HARIDWAR AND ANOTHER
|
April 25, 2006 |
|
SMT. MANJU MEHRA Vs. VICE CHANCELLOR, G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
|
August 30, 2006 |
|
SMT. MAYAWATI AND ORS. Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ANR.
|
November 18, 2006 |
|
SMT. MEENA RANI Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE NEW DELHI AND OTHERS
|
March 31, 2006 |
|
SMT. NISHA DEVI Vs. PUSHKAR SINGH REKWAL AND ANR.
|
October 11, 2006 |
|
SMT. NUTAN SRIVASTAVA Vs. STATE OF UTTARANCHAL THROUGH SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF UTTARANCHAL, AT DEHRADUN AND OTHERS
|
August 4, 2006 |
|
SMT. PARWATI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
|
December 21, 2006 |
|
SMT. PRAKASH KAUR Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ORS.
|
September 28, 2006 |
|
SMT. RENU TYAGI Vs. ADDITIONAL DISTRICT JUDGE/1ST FAST TRACK COURT, ROORKEE, DISTRICT HARIDWAR AND OTHERS
|
July 10, 2006 |
|
SMT. REVATI DEVI Vs. STATE OF UTTARANCHAL AND ORS.
|
February 23, 2006 |
|
SMT. SATESHWARI AND ORS. Vs. U.P. ZILA ADHIKARI (NAZUL)/DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
|
July 12, 2006 |
|
SMT. SAYID AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE/IVTH FAST TRACK COURT, HARIDWAR AND OTHERS
|
May 3, 2006 |
|
SMT. SHAILA BHATT Vs. SRI VIJAYPAL SINGH AND ORS.
|
August 1, 2006 |
|
SMT. SHANTI DEVI SAKLANI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
February 11, 2006 |
|
SMT. SOMSHRI JAIN AND ANR. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ADDL. DISTRICT JUDGE/7TH FAST TRACK COURT AND ORS.
|
August 8, 2006 |
|
SMT. SUNDARI DEVI WIFE OF LATE SRI VIRENDRA SINGH, Vs. NATIONAL INSURANCE CO. LTD.,
|
November 20, 2006 |
|
SMT. SURESHI DEVI AND ORS. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
October 30, 2006 |
|
SMT. TASLEEMAN BEGUM Vs. SRI ATAULLA KHAN
|
August 22, 2006 |
|
SMT. USHA CHHETRI Vs. DISTRICT JUDGE AND ORS.
|
August 5, 2006 |
|
SMT. VACHAN DEI AND ANR. Vs. RANGOON SINGH AND 7 ANR.
|
August 2, 2006 |
|
SMT. VASUNDHARA ARYANI Vs. SHRI SANJAY KUMAR SHASHI AND ANR.
|
April 25, 2006 |
|
SNEH LATA GOYAL Vs. U P STATE TRANSPORT CORPORATION, THROUGH THE REGIONAL MANAGER, DEHRADUN
|
May 3, 2006 |
|
SOHAN SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
May 18, 2006 |
|
SOHANBIR Vs. THE STATE
|
October 18, 2006 |
|
SRI ABBAS ALI Vs. SHRI ASHOK KANDPAL AND ORS.
|
February 7, 2006 |
|
SRI DHAN SINGH S/O SRI CHHIDDA BAGHBAN Vs. SRI HARIA
|
July 20, 2006 |
|
SRI HARI MOHAN PANDEY Vs. SANTOSH SINGH AND ANR.
|
August 2, 2006 |
|
SRI KHUSHAL SINGH AND ANR. Vs. STATE OF U.P.
|
November 15, 2006 |
|
SRI MAHFUZUL QAMAR AND ANR. Vs. STATE OF U.P. AND ORS.
|
August 5, 2006 |
|
SRI RAIS MIYAN AND ORS. Vs. SRI SANJAY BOHRA AND ANR.
|
October 28, 2006 |
|
SRI RAJIV AGARWAL Vs. HOSIYAR SINGH BAJDI
|
May 8, 2006 |
|
STANDARD CHARTERED BANK AND OTHERSS Vs. CIVIL JUDGE (JUNIOR DIVISION), HALDWANI
|
August 7, 2006 |
|
STATE Vs. RAJPAL SINGH AND ORS.
|
July 13, 2006 |
|
STATE Vs. JATAN
|
July 28, 2006 |
|
STATE OF U P Vs. PATEL ENGINEERING COMPANY LTD
|
April 27, 2006 |
|
STATE OF U P Vs. BASANT LAL
|
November 4, 2006 |
|
STATE OF U P Vs. SUKHA NAND JAIN
|
June 20, 2006 |
|
STATE OF U P Vs. INDER CHANDRA RAMOLA
|
November 23, 2006 |
|
STATE OF U P Vs. BIBI RANI DUGGAL
|
April 7, 2006 |
|
STATE OF U. P. Vs. JAMAN SINGH
|
August 2, 2006 |
|
STATE OF U.P. Vs. SHRI KUNWAR LAL
|
March 20, 2006 |
|
STATE OF U.P. Vs. HEM CHANDRA TYAGI AND ORS.
|
September 29, 2006 |
|
STATE OF U.P. AND ANR. Vs. ATMA RAM AND ANR.
|
April 18, 2006 |
|
STATE OF U.P. AND ANR. Vs. SMT. SANTOSHI DEVI AND ANR.
|
December 15, 2006 |
|
STATE OF U.P. THROUGH THE COLLECTOR Vs. COMMISSIONER KUMAON DIVISION AND ORS.
|
April 4, 2006 |
|
STATE OF UTTARANCHAL Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER, CIRCUIT COURT, UTTARANCHAL, NAINITAL AND OTHERS
|
February 7, 2006 |
|
STATE OF UTTARANCHAL Vs. JAI PRAKASH ASSOCIATES LIMITED
|
May 3, 2006 |
|
STATE OF UTTARANCHAL Vs. MOHD SAYED
|
April 26, 2006 |
|
STATE OF UTTARANCHAL Vs. LOK MANI SHARMA
|
February 7, 2006 |
|
STATE OF UTTARANCHAL Vs. VIJAY KUMAR BATHAL
|
June 23, 2006 |
|
STATE OF UTTARANCHAL Vs. KALYAN SINGH
|
August 17, 2006 |
|
STATE OF UTTARANCHAL AND ANOTHER Vs. ADDL. COMMISSIONER AND OTHERS
|
May 19, 2006 |
|
STATE OF UTTARANCHAL AND ANR. Vs. VIJAI KUMAR AND ORS.
|
April 19, 2006 |
|
STATE OF UTTARANCHAL AND ANR. Vs. JAI NARAIN SINGH
|
January 4, 2006 |
|
STATE OF UTTARANCHAL AND ORS. Vs. GABAR SINGH RAWAT
|
August 5, 2006 |
|
STATE OF UTTARANCHAL AND ORS. Vs. PUSHKAR BHATT AND ORS.
|
March 4, 2006 |
|
STATE OF UTTARANCHAL, SECRETARY, PUBLIC WORKS DEPARTMENT AND ANR. Vs. MRS. MANGALI DEVI
|
December 2, 2006 |
|
STATE OF UTTRANCHAL Vs. HUKUM SINGH
|
July 3, 2006 |
|
SUBHASH CHAND JOSHI Vs. MAHESH CHANDRA JOSHI
|
February 25, 2006 |
|
SUBHASH CHANDER SHARMA Vs. STATE OF UTTARANCHAL AND ORS.
|
October 11, 2006 |
|
SUBHASH SAXENA Vs. ESTABLISHMENT OFFICER, GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
|
June 6, 2006 |
|
SUBHASH SINGH Vs. STATE OF UTTARANCHAL
|
September 6, 2006 |
|
SUDESH KUMAR KAPOOR Vs. ANIL ANAND AND ANR.
|
April 27, 2006 |
|
SUKHWANT SINGH Vs. A.D.J./F.T.C.
|
November 21, 2006 |
|
SULOCHANA NEGI Vs. NEW INDIA ASSURANCE CO. LTD
|
May 9, 2006 |
|
SUMAN Vs. STATE OF UTTARANCHAL
|
May 17, 2006 |
|
SUMIT SRIVASTAVA Vs. UTTARANCHAL SHIKSHA AVAM PRIKSHA PARISAHD RAMNAGAR THROUGH ITS SECRETARY AND ORS.
|
June 19, 2006 |
|
SUNDER SINGH Vs. STATE OF U.P. AND ORS.
|
March 28, 2006 |
|
SUNIL KUMAR Vs. STATE OF UTTARANCHAL
|
February 27, 2006 |
|
SUNIL KUMAR Vs. FAMILY COURT JUDGE AT ROORKEE AND OTHERS
|
December 13, 2006 |
|
SUNIL SINGH Vs. STATE OF UTTARANCHAL
|
February 8, 2006 |
|
SURENDRA KUMAR ANAND Vs. A.D.J./F.T.C. VIITH, DEHRADUN
|
August 21, 2006 |
|
SURENDRA SINGH Vs. SHAKUNTALA DEVI
|
June 8, 2006 |
|
SURENDRA SINGH CHOUDHARY Vs. RAJESH SINGHAL S/O LATE SUBHASH
|
December 5, 2006 |
|
SURENDRA SINGH PARMAR Vs. ALAKNANDA GRAMIN BANK
|
January 4, 2006 |
|
SURESH KUMAR SOOD Vs. SMT. MUNNI BEGUM AND ORS.
|
March 3, 2006 |
|
SURESH SINGH Vs. UNION OF INDIA
|
February 23, 2006 |
|
SURJIT SINGH Vs. STATE OF U.P.
|
August 17, 2006 |
|
SUSHIL KUMAR SINGHAL Vs. PRAMUKH SACHIV
|
November 14, 2006 |
|
SWAMI SHANKRA NAND Vs. MAHANT SRI SADGURU SARNANAND AND ORS.
|
May 19, 2006 |
|
SWARUP SINGH Vs. RAM GOPAL KAUSHIK
|
November 30, 2006 |
|
T.S. BORA Vs. KUMAON MANDAL VIKAS NIGAM LTD. AND ANR.
|
September 22, 2006 |
|
TANAKPUR JAL VIDYUT PARIYOJNA Vs. COMMISSIONER, TRADE TAX
|
July 5, 2006 |
|
TARA SINGH Vs. STATE OF UTTARANCHAL
|
May 16, 2006 |
|
TATA MOTORS LIMITED AND ORS. Vs. STATE OF UTTARANCHAL AND ANR.
|
August 7, 2006 |
|
TEERATH SINGH Vs. YOGENDRA SINGH
|
April 28, 2006 |
|
TEERATH SINGH (SINCE DECEASED) AND OTHERS Vs. STATE
|
September 18, 2006 |
|
THAPAR INTRAFOR CO LTD Vs. SUMITRA DEVI
|
May 9, 2006 |
|
THE COLLECTOR, DEHRADUN Vs. BHAV HARIHAR LAL
|
February 27, 2006 |
|
THE COMMISSIONER, SALES TAX Vs. S/S EXECUTIVE ENGINEER, ABHIYANTRAN SEWA
|
March 2, 2006 |
|
THE NEW ASSURANCE COMPANY LTD. Vs. SMT. KALA DEVI ALIAS KALAWATI DEVI AND ORS.
|
October 31, 2006 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. DINESH NAUTIYAL AND ANR.
|
August 10, 2006 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. MEERA DEVI AND ANR.
|
February 27, 2006 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. UMEDI DEVI W/O. LATE SOBHAN SINGH
|
June 19, 2006 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. PARWATI DEVI AND ANR.
|
August 25, 2006 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SRI RAM BANSAL AND ORS.
|
August 3, 2006 |
|
THE STATE Vs. RAM SAHAI AND ORS.
|
May 24, 2006 |
|
TRILOCHAN ALIAS TULSIA AND ORS. Vs. STATE
|
June 28, 2006 |
|
TRILOK S BHANDARI Vs. UNION OF INDIA
|
November 14, 2006 |
|
TRILOK SINGH Vs. STATE
|
August 30, 2006 |
|
U P STATE ROAD TRANSPORT CORPORATION, MEERUT REGION Vs. RAMESH CHANDRA SHARMA
|
November 9, 2006 |
|
U.P. JAL NIGAM Vs. RAMESH CHAUKIYAL
|
August 8, 2006 |
|
UDAIRAJ SINGH Vs. DEPUTY DIRECTOR, AGRICULTURE, KUMAUN, NAINITAL AND OTHERS
|
July 27, 2006 |
|
UDASIN PANCHAYATI BARA AKHARA KANKHAL AND ORS. Vs. MAHANT DOOJ DASS (DECEASED) AND ORS.
|
February 23, 2006 |
|
UDDHVEER SINGH Vs. STATE OF U P
|
October 9, 2006 |
|
UDYAG SHUKLA Vs. SESSIONS JUDGE NAINITAL
|
August 1, 2006 |
|
UMENDRA KUMAR TANDON Vs. CHAIRMAN, BANK OF BARODA
|
November 21, 2006 |
|
UMESH MAHESHWARI Vs. STATE OF UTTARANCHAL
|
June 20, 2006 |
|
UNION OF INDIA Vs. AVADH RAM
|
July 18, 2006 |
|
UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF COMMUNICATION, NEW DELHI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH, SITTING AT NAINITAL
|
July 11, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. SUDHA LATA MAITHANI
|
May 18, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. BALBIR KAUR
|
May 18, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. NEEMA BHANDARI
|
July 31, 2006 |
|
UNITED INDIA INSURANCE CO. LTD. BRANCH OFFICE RAMPUR THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE Vs. JAGAN NATH SHARMA SON OF HARI DUTT SHARMA,
|
November 20, 2006 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. CHANDRA RANI AND ORS.
|
May 12, 2006 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. SULOCHANA DEVI AND ORS.
|
November 6, 2006 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. REHANA BEGUM
|
July 3, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. RAJKUMAR SHARMA
|
September 29, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. BHALMATI DEVI
|
September 11, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. ANIL MAIKHURI
|
April 13, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. SATISH DORA AND ORS.
|
September 7, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. TARA DEVI AND ORS.
|
October 26, 2006 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. BHOLI BEGUM AND ORS.
|
December 8, 2006 |
|
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SMT. NANDA DEVI AND ORS.
|
October 12, 2006 |
|
UTTARANCHAL GOVT DEGREE COLLEGES Vs. STATE OF UTTARANCHAL
|
April 21, 2006 |
|
UTTARANCHAL POWER CORPORATION LTD. AND ANR. Vs. CONSUMER GRIEVANCES REDRESSAL FORUM AND ANR.
|
November 1, 2006 |
|
UTTARANCHAL RAJYA NIGAM THROUGH ITS REGIONAL MANAGER Vs. SMT. RASMI BORA AND ORS.
|
September 19, 2006 |
|
UTTARANCHAL RAJYA PARIVAHAN NIGAM Vs. HARISH CHANDRA
|
September 21, 2006 |
|
UTTARANCHAL SAINIK PUNARVAS SANSTHAN, DEHRADUN & ORS. Vs. U. P. SAINIK PUNARVAS NIDHI, LUCKNOW & ORS.
|
September 29, 2006 |
|
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. SMT. JYOTI TEWARI AND ORS.
|
November 15, 2006 |
|
UTTARANCHAL TRANSPORT CORPORATION Vs. SMT. FARZANA BEGUM AND ORS.
|
November 20, 2006 |
|
UTTARANCHAL TRANSPORT CORPORATION Vs. SMT. SANGAT KAUR AND ANR.
|
August 2, 2006 |
|
UTTARANCHAL TRANSPORT CORPORATION Vs. SMT. VIMLA DEVI AND ORS.
|
September 20, 2006 |
|
VED SINGH Vs. COMMISSIONER GARHWAI MANDAL AND ORS.
|
April 7, 2006 |
|
VEER SINGH GOSAIN S/O KALYAN SINGH GOSAIN Vs. STATE OF U P AND ORS
|
March 7, 2006 |
|
VEER SINGH GOSAIN S/O LATE SHRI KALYAN SINGH GOSAIN Vs. THE STATE OF U.P., THROUGH THE PRINCIPAL SECRETARY, FINANCE SERVICES-3, GOVERNMENT OF U.P.,
|
July 3, 2006 |
|
VIJAI KUMAR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
|
July 11, 2006 |
|
VIJAY KUMAR GUPTA Vs. STATE OF UTTARANCHAL AND ANR.
|
October 18, 2006 |
|
VIJAY KUMAR SINGH NEGI Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE AND ORS.
|
March 27, 2006 |
|
VIJAY KUMAR SINGHAL Vs. ADDL. DISTRICT JUDGE/FIRST F.T.C., DEHRADUN AND OTHERS
|
August 22, 2006 |
|
VIKAS KUMAR Vs. STATE OF UTTARANCHAL
|
March 24, 2006 |
|
VIKRAM SINGH Vs. MANVENDRA SINGH
|
April 19, 2006 |
|
VILLAGE PANCHAYAT, LADPURKALAN THROUGH ITS VILLAGE PRADHAN Vs. STATE OF UTTARANCHAL THROUGH SECRETARY PANCHAYAT RAJ, SECRETARIAT, DEHRADUN AND OTHERS
|
June 14, 2006 |
|
VIMAL TEWARI Vs. STATE OF U P
|
November 30, 2006 |
|
VINEET KUMAR PANGTEY Vs. UNION OF INDIA
|
November 14, 2006 |
|
VINLAB EXPORT PVT. LTD. NAINITAL, THROUGH ITS MANA Vs. KARAN BAHADUR AND ANOTHER
|
April 25, 2006 |
|
VIRENDRA KUMAR AGGARWAL Vs. UNION OF INDIA AND ORS.
|
December 12, 2006 |
|
YASWANT SINGH Vs. SMT. KANCHAN CHAUHAN
|
April 17, 2006 |
|
YOGENDRA MOHAN BADONI Vs. PROJECT OFFICER, LIQUID NITROGEN PLANT AND ORS.
|
June 15, 2006 |
|
YOGENDRA NATH ARORA Vs. THE STATE OF UTTARANCHAL
|
June 11, 2006 |
|
YOGESH KUMAR PANT Vs. KUMAON MANDAL VIKAS NIGAM LTD. AND ORS.
|
August 25, 2006 |
|
ZAKIR AND ANR. Vs. STATE
|
April 17, 2006 |
LOGIN