|
(SMT.) HEMA BAJPAI Vs. ADDL. CHIEF REVENUE COMMISSIONER (CIRCUIT COURT), NAINITAL AND OTHERS
|
October 6, 2005 |
|
ABDUL HAMID Vs. DISTRICT JUDGE
|
June 17, 2005 |
|
ABDUL HASAN Vs. NAINITAL ALMORA KSHETRIYA GRAMIN BANK LTD., BRANCH KASHIPUR UDHAM SINGH NAGAR AND OTHERS
|
October 24, 2005 |
|
ABDUL MALIK AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR, HARIDWAR AND OTHERS
|
August 2, 2005 |
|
AHMAD SAYEED Vs. DISTRICT JUDGE
|
February 16, 2005 |
|
AHUJA GOODS CARRIER P LTD Vs. STATE OF UTTARAKHAND
|
September 23, 2005 |
|
AJAY AGARWAL Vs. COMMISSIONER, GARHWAL MANDAL, GARHWAL AND ANOTHER
|
August 29, 2005 |
|
AJAY PAL @ MINTOO Vs. STATE OF UTTARANCHAL
|
February 21, 2005 |
|
AJEET SINGH PATWA Vs. DISTRICT JUDGE, PITHORAGARH
|
November 22, 2005 |
|
Akhlaque Ahmad Vs. State of Uttaranchal
|
June 6, 2005 |
|
AKHTAR ALL Vs. MUNICIPAL BOARD
|
July 19, 2005 |
|
ALI HASAN Vs. DEPUTY DIRECTOR, CONSOLIDATION, DISTRICT HARIDWAR
|
October 20, 2005 |
|
ALI HASAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR, HARIDWAR AND OTHERS
|
August 10, 2005 |
|
ALOK KUMAR Vs. ASHOK KUMAR
|
June 14, 2005 |
|
ALPANA SHANKAR Vs. UNION BANK OF INDIA
|
May 11, 2005 |
|
AMAN SINGH Vs. STATE BANK OF INDIA
|
February 9, 2005 |
|
ANAND KUMAR SHARMA Vs. ADDL COMMISSIONER JUDICIAL KUMAUN DIVISION NAINITAL
|
December 9, 2005 |
|
Anand Singh and others Vs. State of Uttaranchal and others
|
September 20, 2005 |
|
ANUP KUMAR KANDWAL Vs. DISTRICT MAGISTRATE
|
March 19, 2005 |
|
ANUP SINGH ALIAS APPU Vs. STATE OF UTTARANCHAL
|
May 6, 2005 |
|
ANUSUYA PRASAD RATURI Vs. STATE OF UTTARANCHAL
|
April 29, 2005 |
|
ARBINDER SINGH Vs. STATE OF UTTARANCHAL
|
August 9, 2005 |
|
ARJUN SINGH Vs. STATE OF UTTARANCHAL
|
February 21, 2005 |
|
Arun Kumar Vs. Rent Control and Eviction Officer,Dehradun & Ors.
|
September 5, 2005 |
|
Arun Kumar Vs. Rent Control and Eviction Officer,Dehradun & Ors.
|
July 30, 2005 |
|
ARVIND MEHROTRA Vs. STATE OF UTTARANCHAL
|
July 7, 2005 |
|
ARVIND NIGAM Vs. STATE OF UTTARANCHAL
|
June 15, 2005 |
|
Asha Singh and another Vs. Santosh Kumar & Ann -Respondents
|
March 30, 2005 |
|
ASHISH NANDA Vs. STATE OF UTTRANCHAL
|
November 9, 2005 |
|
ASHOK ALIAS SMEER Vs. STATE
|
June 5, 2005 |
|
ASHOK KUMAR SHARMA Vs. STATE OF UTTARANCHAL
|
May 17, 2005 |
|
ASHOK PUNJAJI SONKUSARE Vs. OIL AND NATURAL GAS COMMISSION LTD
|
July 22, 2005 |
|
ASHWANI KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDITIONAL COLLECTOR HARIDWAR, CAMP
|
November 21, 2005 |
|
ATAR SINGH Vs. ADDL. CHIEF REVENUE COMMISSIONER AND ORS.
|
October 27, 2005 |
|
ATAR SINGH Vs. ADDITIONAL COMMISSIONER ADMINISTRATION GARHWAL MANDAL
|
September 13, 2005 |
|
ATIF ALI Vs. CENTRAL OF SECONDARY EDUCATION
|
December 12, 2005 |
|
ATUL BANSAL Vs. STATE OF UTTARANCHAL
|
March 1, 2005 |
|
Ayodhya Prasad Vs. State of U.P.& Ors.
|
December 16, 2005 |
|
AYODHYA PRASAD Vs. STATE OF U.P. AND OTHERS
|
November 16, 2005 |
|
AYYUB Vs. STATE OF UTTARANCHAL
|
August 11, 2005 |
|
BABA DAYA SINGH, CHELA SOHAN SINGH Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
July 25, 2005 |
|
BABU RAM Vs. STATE OF UTTARANCHAL
|
July 29, 2005 |
|
BABU RAM JAGDISH PRASAD Vs. ADDL. DISTRICT JUDGE/IV FAST TRACK COURT
|
August 5, 2005 |
|
BACHI SINGH Vs. CHIEF DEVELOPMENT OFFICER, NAINITAL
|
March 19, 2005 |
|
BAIKUNTH NATH KAUSHIK Vs. ANAND SWAROOP KAUSHIK (DEAD) AND OTHERS
|
July 23, 2005 |
|
BAL DEV THAKURAL Vs. STATE OF UTTARANCHAL
|
June 16, 2005 |
|
BALDEV SINGH Vs. STATE OF U P
|
December 22, 2005 |
|
BALRAM SINGH PARIHAR Vs. UNION OF INDIA
|
May 6, 2005 |
|
BALWANT SINGH NEGI Vs. ADDITIONAL DISTRICT JUDGE/F.T.C. III, DEHRADUN AND OTHERS
|
April 11, 2005 |
|
BARAF SINGH Vs. STATE OF UTTARANCHAL
|
May 9, 2005 |
|
BHAGULI DEVI Vs. STATE OF UTTARANCHAL
|
February 17, 2005 |
|
BHAGWAN SINGH Vs. STATE OF UTTARANCHAL
|
May 13, 2005 |
|
BHAIRAB DUTT JOSHI Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
|
February 21, 2005 |
|
BHARAT RATANAND Vs. UNION OF INDIA
|
November 22, 2005 |
|
BHIM SINGH BISHT Vs. STATE OF UTTARANCHAL
|
November 25, 2005 |
|
BHOPENDRA SINGH Vs. AWAS VIKAS PARISHAD
|
August 4, 2005 |
|
Bhopendra Singh and others Vs. Awas Vikas Parishad and others
|
April 8, 2005 |
|
BHU PRAKASH Vs. DISTRICT JUDGE
|
March 4, 2005 |
|
BHUPENDRA RAM Vs. STATE
|
April 28, 2005 |
|
Bhuvan Chandra Rathore-Petitioner Vs. Honble High Court of Judicature,Uttaranchal and another
|
October 18, 2005 |
|
BHUWAN CHANDRA BINWAL Vs. KUMAON UNIVERSITY NAINITAL
|
September 27, 2005 |
|
BIJENDRA PRASAD Vs. STATE
|
February 8, 2005 |
|
BISHAN DATT & ANR. Vs. SOHAN LAL & ANR.
|
September 17, 2005 |
|
BISHAN DAYAI AGARWAL Vs. STATE
|
February 22, 2005 |
|
BISWAS PAL Vs. STATE OF UTTARALLCHAL
|
June 29, 2005 |
|
BOARD OF DIRECTORS OF WOODSTOCK SCHOOL, MUSSOORIE Vs. COMMISSIONER OF INCOME TAX
|
November 19, 2005 |
|
BRIJ RANI Vs. TULSI LOSHALI
|
November 17, 2005 |
|
Brijesh Vs. Collector,Haridwar and another
|
June 22, 2005 |
|
Brijesh Kumar Vs. State of U.P.& Ors.
|
May 13, 2005 |
|
BRIJNANDAN SHARAN BANSAL Vs. PEPSU ROAD TRANSPORT CORPORATION
|
February 11, 2005 |
|
BUDH RAM Vs. STATE OF UTTARANCHAL
|
July 22, 2005 |
|
BUDH SINGH Vs. ADDITIONAL COLLECTOR, HARIDWAR
|
October 18, 2005 |
|
Chairman of District Cane Service Authority, U.S. Nagar/ Assistant Cane Commissioner, U.S. Nagar Vs. Mohd. Usman Ikramul Haq and others
|
February 9, 2005 |
|
CHANDRA KANTA JAIN Vs. HARI CHAND GUPTA
|
March 15, 2005 |
|
CHANDRA SINGH GARIA SON OF SHRI DAULAT SINGH Vs. STATE OF U P
|
May 17, 2005 |
|
CHANDRAPAL SINGH RANA Vs. JAGRITI SRIVASTAVA
|
March 23, 2005 |
|
CHANDRAVEER SINGH Vs. YASHODA DEVI
|
September 7, 2005 |
|
CHANDU LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR, HARIDWAR AND OTHERS
|
June 6, 2005 |
|
CHIDDU Vs. STATE OF UTTARANCHAL
|
July 15, 2005 |
|
CHITRA AGARWAL Vs. STATE OF UTTARANCHAL
|
August 16, 2005 |
|
CHOOR SINGH Vs. MAMTA SETHI
|
April 1, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS CORPORATION
|
December 15, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. CHIEF OFFICER STATE BANK OF INDIA
|
December 2, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. ONGC
|
June 29, 2005 |
|
COMMISSIONER OF SALES TAX Vs. SEVAK RAM RAJA RAM
|
July 25, 2005 |
|
COMMISSIONER OF SALES TAX Vs. SIDDARTH PAPER MILLS LTD
|
August 31, 2005 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. OMKAR RICE MILLS
|
August 2, 2005 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. NORRN INDIA DRUGS CORP
|
July 19, 2005 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. KISAN SAHKARI CHINI MILL LTD
|
July 19, 2005 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. EAST HOPE TOWN CO LTD
|
July 19, 2005 |
|
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. EXECUTIVE ENGINEER ANUSANDHAN AND NIYOZAN KHAND I PITHORAGARH
|
July 21, 2005 |
|
Commissioner of Sales Tax U. P. Lucknow Vs. Siddarth Paper Mills Ltd. Moradabad Road Kashipur
|
August 8, 2005 |
|
COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW Vs. MAHABIR INDUSTRIES
|
July 28, 2005 |
|
COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW Vs. MANORA GRAM SWARAJ ASHRAM
|
July 28, 2005 |
|
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. SURENDRA PRAKASH KAUSHIK AND SONS
|
July 25, 2005 |
|
COMMITTEE OF MANAGEMENT Vs. SANJEEV TYAGI
|
June 27, 2005 |
|
D S M AGRO PRODUCTS LIMITED Vs. STATE OF UTTARANCHAL
|
December 23, 2005 |
|
DALVIR SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
|
September 23, 2005 |
|
DATA RAM Vs. TEHSILDAR KOTDWAR, PAURI GARHWAL AND OTHERS
|
July 25, 2005 |
|
Data Ram Vs. Shiv Prasad Bhatt & Ors.
|
March 8, 2005 |
|
DATA RAM Vs. SHIV PRASAD BHATT
|
August 3, 2005 |
|
DAYAL SINGH Vs. JANKI DEVI
|
December 2, 2005 |
|
Dayawati Vs. State of Uttaranchal
|
April 26, 2005 |
|
DEEPAK GARG Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
December 2, 2005 |
|
DEEPAK OBEROI Vs. DISTRICT JUDGE
|
August 12, 2005 |
|
Deepak Oberoi Vs. District Judge,Dehradun and others
|
December 8, 2005 |
|
DENESH KUMAR SHARMA Vs. STATE OF UTTARANCHAL
|
April 26, 2005 |
|
DEV DUTT ALIAS RAM DUTT Vs. STATE
|
July 30, 2005 |
|
DEVI DUTT Vs. STATE OF UTTARANCHAL
|
September 17, 2005 |
|
DEVI PRASAD Vs. VIDYAWATI ALIAS BIDDO
|
August 24, 2005 |
|
DEVI PRASAD Vs. VIDYAWATI ALIAS BIDDO
|
August 8, 2005 |
|
DEVI SINGH Vs. PRATAP SINGH
|
May 18, 2005 |
|
Devki Devi Vs. State of U.P.& Ors.
|
May 12, 2005 |
|
DHANGAR SAMAJ MAHA SANGH Vs. STATE
|
June 28, 2005 |
|
DHANI DEVI Vs. NEW INDIA ASSURANCE COMPANY
|
July 14, 2005 |
|
DHANPAL SINGH Vs. STATE OF UTTARANCHAL
|
May 13, 2005 |
|
DHARAM SINGH Vs. STATE OF UTTAR PRADESH
|
August 11, 2005 |
|
Dharampal Vs. State of Uttaranchal
|
March 24, 2005 |
|
DHARAMVEER PRAKASH Vs. COMMISSIONER, GARHWAL DIVISION
|
August 5, 2005 |
|
DIWANI RAM PATWARI CIRCLE KARN KARAYAL Vs. COMMISSIONER KUMAON DIVISION NAINITAL
|
October 20, 2005 |
|
DONITA AND OTHERSS Vs. STATE OF UTTARANCHAL
|
December 7, 2005 |
|
DOON HOUING CO PVT LTD Vs. STATE OF UTTARANCHAL
|
November 23, 2005 |
|
DR. GIRIDHAR PANDIT Vs. STATE OF U.P.
|
June 27, 2005 |
|
DURGA SINGH CHAUHAN Vs. COMMITTEE OF MANAGEMENT, A N K INTER COLLEGE, GOOLARBHOJ
|
November 22, 2005 |
|
Engineering Drawing Services Association Irrigation Department Vs. State of Uttaranchal & Anr.
|
March 18, 2005 |
|
ESCORTS FINANCE LTD Vs. SANDIP GOEL
|
July 7, 2005 |
|
EXECUTIVE ENGINEER Vs. ADDITIONAL DISTRICT JUDGE
|
July 22, 2005 |
|
FAKEER SINGH Vs. M A C T DISTRICT JUDGE, UDHAM SINGH NAGAR
|
March 4, 2005 |
|
G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. ASHOK KUMAR ARYA
|
May 19, 2005 |
|
GAINDA LAL Vs. JOINT DIRECTOR, EDUCATION, NAINITAL AND OTHERS
|
May 5, 2005 |
|
GIRISH CHANDRA BHATT Vs. STATE OF UTTARANCHAL
|
March 19, 2005 |
|
GIRISH CHANDRA SINGH RAWAT Vs. ADDL. DISTRICT JUDGE
|
August 10, 2005 |
|
GIRISH KUMAR Vs. DIRECTOR OF ANIMAL HUSBANDRY
|
September 7, 2005 |
|
GOPAL DUTT Vs. STATE
|
November 11, 2005 |
|
GOPAL SINGH Vs. STATE
|
August 8, 2005 |
|
GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY PANT NAGAR Vs. DISTT CONSUMER PROTECTION FORUM UDHAM SINGH NAGAR
|
November 29, 2005 |
|
GOVIND SINGH AND OTHERS Vs. DISTRICT MAGISTRATE/COLLECTOR, UDHAM SINGH NAGAR AND OTHERS
|
October 7, 2005 |
|
GOVIND SINGH PANWAR Vs. STATE
|
March 22, 2005 |
|
Gwanu Vs. State
|
August 30, 2005 |
|
HANSA DUTT Vs. STATE OF UTTARANCHAL
|
May 11, 2005 |
|
Hansa Dutt and another Vs. State of Uttaranchal
|
November 5, 2005 |
|
Hanuman Singh Nabiyal Vs. State of Uttaranchal and others
|
July 3, 2005 |
|
HANUMAN SINGH NABIYAL Vs. STATE OF UTTARANCHAL
|
March 7, 2005 |
|
HAR CHAND SINGH Vs. DISTRICT MAGISTRATE
|
February 9, 2005 |
|
Harbhajan Singh Vs. State
|
September 13, 2005 |
|
HARIMA SIPAL Vs. HARI KRISHNA JOSHI
|
April 11, 2005 |
|
HARIMA SIPAL Vs. HARI KRISHNA JOSHI
|
November 4, 2005 |
|
HARISH LAL SAH Vs. DISTRICT JUDGE
|
August 8, 2005 |
|
HARMAN CHRUST Vs. STATE
|
April 16, 2005 |
|
HARMAN DAS SETHI Vs. HARIDWAR DEVELOPMENT AUTHORITY
|
August 4, 2005 |
|
HARMAN DAS SETHI Vs. HARIDWAR DEVELOPMENT AUTHORITY
|
April 8, 2005 |
|
Harpal Singh Vs. State of U.P.
|
March 23, 2005 |
|
HARPAL SINGH Vs. STATE OF U P
|
March 24, 2005 |
|
HARULI DEVI Vs. MAHESH CHANDRA JOSHI
|
June 21, 2005 |
|
HASMAT ULLAH KHAN Vs. STATE OF UTTARANCHAL
|
March 21, 2005 |
|
HEERA SINGH Vs. STATE OF UTTARANCHAL
|
March 4, 2005 |
|
HIKMATI LAL Vs. STATE
|
September 8, 2005 |
|
HIRA BALLABH TIWARI Vs. III ADDL DISTRICT JUDGE, NAINITAL
|
July 15, 2005 |
|
HONORARY CAPT. C.S. SAJWAN Vs. STATION SUB AREA
|
June 28, 2005 |
|
HUKUM SINGH Vs. TEHSILDAR (UPPER/ASST. COLLECTOR) ROORKEE, HARIDWAR AND OTHERS
|
August 24, 2005 |
|
I.R Sharma Vs. State of Uttaranchal
|
December 21, 2005 |
|
INDIAN HOTEL AND HEALTH RESORT PRIVATE LIMITED Vs. U P POWER CORPORATION LIMITED
|
April 8, 2005 |
|
Indira Mohini and another Vs. District Judge,Nainital and others
|
July 14, 2005 |
|
INDRAJEET SINGH NEGI Vs. DISTRICT MAGISTRATE RUDRAPRAYAG
|
December 22, 2005 |
|
ISHWARI PRASAD Vs. STATE
|
June 9, 2005 |
|
Islam Khan Vs. State of Uttaranchal and others
|
July 22, 2005 |
|
J M UTARID AND OTHERS Vs. SRI B C SINGH (SINCE DECEASED), KAMAL SINGH (L RS )
|
August 22, 2005 |
|
JAGAT SINGH Vs. DISTRICT JUDGE, DISTT DEHRADUN
|
March 4, 2005 |
|
JAGDISH LAL SAH Vs. ADDITIONAL DISTRICT JUDGE NAINITAL
|
September 5, 2005 |
|
JAI SHANKAR PRASAD Vs. STATE OF UTTARANCHAL AND OTHERS
|
May 19, 2005 |
|
JALEEL Vs. STATE OF U P
|
April 29, 2005 |
|
JAMES SMART CAMERON Vs. CHAMAN LAL VERMA
|
October 4, 2005 |
|
Jamil Vs. State of Uttaranchal
|
May 10, 2005 |
|
JAMIL OF Vs. STATE OF UTTARANCHAL
|
October 5, 2005 |
|
JAMUNA PRASAD Vs. DISTRICT DEPUTY DIRECTOR, CONSOLIDATION, NAINITAL AND OTHERS
|
September 28, 2005 |
|
JANPAL SINGH Vs. STATE OF U.P.
|
September 23, 2005 |
|
JASPAL SINGH Vs. RADHEY SHYAM SHARMA
|
July 26, 2005 |
|
JASRAM JOSHI Vs. DIRECTOR BAAL VIKAS PARIYOJANA
|
June 6, 2005 |
|
JASVINDER SINGH Vs. STATE OF UTTARANCHAL
|
May 26, 2005 |
|
JAYENDRA SINGH Vs. STATE OF UTTARANCHAL
|
September 8, 2005 |
|
JITENDRA SINGH Vs. STATE OF UTTARANCHAL
|
July 12, 2005 |
|
Jiwan Singh Vs. State of Uttaranchal
|
May 10, 2005 |
|
JOGA RAM Vs. STATE OF UTTARANCHAL
|
July 26, 2005 |
|
JOGENDRA MITTAL Vs. INDIRA DEVI
|
May 13, 2005 |
|
JOSEPH UTARID AND OTHERS Vs. KAMAL SINGH
|
August 22, 2005 |
|
JUPIL DEVI BACHAN SINGH NEGI Vs. DISTRICT JUDGE,UTTARKASHI
|
October 6, 2005 |
|
KAILASH SINGH Vs. STATE OF UTTARANCHAL
|
March 24, 2005 |
|
Kailash Singh Vs. State of Uttaranchal
|
February 24, 2005 |
|
Kala Vs. State of U.P. through the Collector,Haridwar & Ors.
|
October 28, 2005 |
|
KALA Vs. COLLECTOR
|
July 22, 2005 |
|
KALAWATI @ KAMLA DEVI Vs. STATE OF UTTARANCHAL AND OTHERS
|
December 1, 2005 |
|
KALAWATI DEVI Vs. NARAYAN SINGH
|
March 24, 2005 |
|
KALPANA BHATT AND OTHERS Vs. SECRETARY. UTTARANCHAL EDUCATION AND EXAMINATION COUNCIL. RAM NAGAR, NAINITAL AND OTHERS
|
December 5, 2005 |
|
KAMAL CHAND Vs. STATE
|
February 24, 2005 |
|
KAMAL SINGH VERMA Vs. STATE OF UTTARANCHAL
|
May 20, 2005 |
|
KAMOLA REGIMENTAL TRAINING CENTRE CAMP KAMOLA, NAINITAL Vs. KHUSHI RAM AND OTHERS
|
September 28, 2005 |
|
KASHI RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HARIDWAR/ADDITIONAL COLLECTOR, HARIDWAR AND OTHERS
|
November 11, 2005 |
|
KASHI VISHWANATH STEELS LTD. Vs. STATE OF UTTARANCHAL
|
August 25, 2005 |
|
KASMIR LAL THAKARAL AND ANOTHER Vs. MOHD. ASALAM AND ANOTHER
|
October 6, 2005 |
|
KEDAR SINGH RAWAT Vs. STATE OF UTTARANCHAL AND ANR.
|
September 12, 2005 |
|
KEWAL RAM Vs. STATE OF U.P.
|
July 12, 2005 |
|
KHALIL AHMED Vs. COLLECTOR, HARIDWAR DISTT., HARIDWAR AND OTHERS
|
December 13, 2005 |
|
Khim Ram Vs. State
|
March 3, 2005 |
|
KHIM SINGH Vs. STATE OF UTTAR PRADESH
|
August 24, 2005 |
|
Khushal Singh Vs. State of Uttaranchal
|
May 19, 2005 |
|
KHYALI RAM SHARMA Vs. BHOLA DUT SHARMA
|
June 6, 2005 |
|
KISHAN CHANDRA PANT Vs. STATE
|
August 1, 2005 |
|
KISHAN CHANDRA PANT KHILA NAND PANT Vs. STATE
|
January 8, 2005 |
|
KISHAN SINGH @ ACTOR Vs. STATE OF UTTARANCHAL
|
November 18, 2005 |
|
KM. ANURADHA Vs. STATE OF UTTARANCHAL AND OTHERS
|
December 23, 2005 |
|
Krishan Kumar Vs. State of Uttaranchal and others
|
October 20, 2005 |
|
KRISHI UTPADAN MANDI SAMITI Vs. PAGIA ENTERPRISES
|
July 7, 2005 |
|
KRISHI YANTRA VIPRAN SEHKARI SAMITI LTD , ROORKEE Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, UTTARANCHAL
|
February 24, 2005 |
|
KRISHNA KUMARI Vs. STATE OF UTTARANCHAL
|
July 18, 2005 |
|
Krishna Singh Vs. State of Uttaranchal
|
August 23, 2005 |
|
KUNJ BIHARI Vs. SPECIAL JUDICIAL MAGISTRATE II
|
April 11, 2005 |
|
Kunwar Inder Singh and another Vs. State of U.P. Now Uttaranchal and others
|
July 22, 2005 |
|
Lakhan Singh and 22 others Vs. State of Uttaranchal and 1 others
|
September 13, 2005 |
|
LALIT KUMAR SHARMA Vs. STATE OF UTTARANCHAL
|
July 12, 2005 |
|
LAXMAN SWAROOP GUPTA Vs. FIRST ADDITIONAL DISTRICT JUDGE
|
August 11, 2005 |
|
LAXMI OIL INDUSTRIES, BAREILLY Vs. STATE OF UTTARANCHAL
|
August 11, 2005 |
|
LAXMI PRAPANNACHARYA Vs. STATE OF U P
|
July 25, 2005 |
|
LEELADHAR JOSHI Vs. STATE
|
March 28, 2005 |
|
Lt.Col.Jagannath Singh Pathania (Retd.) Vs. Union of India & Anr.
|
February 10, 2005 |
|
M A KHAN Vs. COLLECTOR, NAINITAL
|
July 8, 2005 |
|
M LAL JI MAHARAJ Vs. CIVIL JUDGE (S D) HARIDWAR
|
March 11, 2005 |
|
M/S. OBAID BHAI AND COMPANY Vs. STATE OF U.P. AND OTHERS
|
September 9, 2005 |
|
M/S. WAJID SONS EXPORTS, LTD. Vs. STATE OF U.P. AND OTHERS
|
September 9, 2005 |
|
MADAN LAL Vs. STATE
|
June 15, 2005 |
|
MADAN LAL POKHRIYAL Vs. STATE OF U.P.
|
September 16, 2005 |
|
MADAN MOHAN KUKRETI Vs. DISTRICT JUDGE
|
July 14, 2005 |
|
MADHAVI DEVI Vs. STATE OF UTTARANCHAL
|
June 6, 2005 |
|
MADHU KUKSAL Vs. CAPT ANUP KUKSAL
|
July 7, 2005 |
|
MADHURI RAWAT Vs. YOGAMBER SINGH RAWAT
|
March 23, 2005 |
|
MAGAN SINGH Vs. STATE OF UTTARANCHAL
|
April 25, 2005 |
|
MAHAVIR PRASAD Vs. U P STATE PUBLIC SERVICES TRIBUNAL
|
February 15, 2005 |
|
MAHAVIR SINGH RAWAT Vs. STATE OF UTTARANCHAL
|
August 16, 2005 |
|
MAHBOOB AZAM Vs. STATE OF UTTARANCHAL
|
April 6, 2005 |
|
Mahboob Azam and another Vs. State of Uttaranchal and others
|
June 4, 2005 |
|
MAHIPAL SINGH NEGI Vs. DIRECTORATE OF SECURITY
|
December 22, 2005 |
|
MAHMOOD Vs. ASSISTANT DIRECTOR OF CONSOLIDATION, HARDWAR AND OTHERS
|
July 28, 2005 |
|
MAMTA BISHT Vs. STATE OF UTTARANCHAL AND ORS.
|
October 26, 2005 |
|
MAN BAHADUR Vs. STATE
|
May 8, 2005 |
|
Managing Director,Uttaranchal Van Vikas Nigam and another Vs. Desh Raj Singh & others
|
February 14, 2005 |
|
MANGAL SINGH THAPA Vs. UNION OF INDIA
|
August 9, 2005 |
|
MANOHAR KANT DHYANI Vs. BADRINATH KEDARNATH MANDIR SAMITI
|
August 29, 2005 |
|
MANOHAR SINGH Vs. STATE
|
March 11, 2005 |
|
Manzoor Vs. State of Uttaranchal & Ors.
|
November 7, 2005 |
|
Megh Nath Vs. State
|
March 3, 2005 |
|
MEHARBAN SINGH ALIAS MEHRU Vs. STATE
|
March 22, 2005 |
|
MENTA BISHAN DAS AND ASSOCIATES Vs. STATE OF U.P., THROUGH COLLECTOR NAINITAL AND OTHERS
|
October 5, 2005 |
|
MOHAMMAD UMOR @ 48 Vs. STATE OF UTTARANCHAL, THROUGH COLLECTOR, NAINITAL AND OTHERS
|
October 28, 2005 |
|
MOHAN PRASAD Vs. STATE OF UTTARANCHAL
|
August 31, 2005 |
|
MOHD ARSHAD Vs. STATE OF UTTARANCHAL
|
October 7, 2005 |
|
MOHD HAZI RAFEEQ Vs. STATE OF UTTTARANCHAL
|
November 24, 2005 |
|
MOHD SHAN KHAN Vs. JAHANAT KHAN
|
February 8, 2005 |
|
MOHD YUSUF Vs. STATE OF UTTARANCHAL
|
May 21, 2005 |
|
Mohd. Arshad Vs. State of Uttaranchal
|
July 10, 2005 |
|
Mohd. Danish Vs. Raju George and others
|
July 22, 2005 |
|
MOHD. HUSSAIN Vs. STATE OF UTTARANCHAL
|
September 17, 2005 |
|
Mukesh Kumar Mittal Vs. U. P Finance Corporation and another
|
February 3, 2005 |
|
MUKESH KUMAR MITTAL Vs. U P FINANCE CORPORATION
|
March 2, 2005 |
|
MUSHARRAF ALI Vs. CHIEF CONTROLLING REVENUE AUTHORITY, U.P. ALLAHABAD & ORS
|
August 9, 2005 |
|
N K PALIWAL Vs. SPECIAL JUDGE SAHARANPUR
|
May 26, 2005 |
|
NAGAR PALIKA ALMORA Vs. CHIEF JUDICIAL MAGISTRATE ALMORA
|
May 26, 2005 |
|
NAGAR PALIKA PARISHAD Vs. RANA PRATAP SINGH AND OTHERS
|
October 4, 2005 |
|
NANAK CHAND GUPTA Vs. STATE BAR COUNCIL, THROUGH ITS SECRETARY
|
July 4, 2005 |
|
NAND KISHORE @ NAND LAL DHEEMARE Vs. STATE
|
March 11, 2005 |
|
Nand Kishore @ Nand Lal Dheemare Vs. State
|
November 3, 2005 |
|
NAND KISHORE LAL Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
|
October 7, 2005 |
|
NAND LAL BAKSHI Vs. LALIT KUMAR GUPTA
|
May 3, 2005 |
|
Nandi Devi Vs. State of Uttaranchal
|
April 20, 2005 |
|
NANDI DEVI Vs. MANGAL SINGH KOSHYARI
|
May 5, 2005 |
|
NARAIN DUTT BHARADWAJ Vs. COLLECTOR/DISTRICT MAGISTRATE
|
October 5, 2005 |
|
NARENDRA SINGH KARAKOTI AND OTHERS Vs. UNION OF INDIA THROUGH HOME SECRETARY NEW DELHI AND OTHERS
|
December 20, 2005 |
|
NARESH ALIAS JIPPI ALIAS MUMMA Vs. STATE OF UTTARANCHAL
|
August 4, 2005 |
|
NARESH KUMAR ALIAS BILLU Vs. STATE OF UTTARANCHAL
|
May 6, 2005 |
|
Nasir Ahmad and Anr. Vs. State of Uttaranchal
|
July 25, 2005 |
|
NASR AHAD Vs. STATE OF UTTARANCHAL
|
July 25, 2005 |
|
NATIONAL INSURANCE COMPANY LTD Vs. HEMA SAH
|
July 5, 2005 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RAJENDRA LAL SHAH
|
April 20, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. BININDER SODHI
|
July 4, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. KUSUMLATA
|
April 5, 2005 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SITA RAM
|
October 29, 2005 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. DHANA DEVI
|
April 11, 2005 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. DHANA DEVI
|
November 4, 2005 |
|
NINNA Vs. COLLECTOR, HARIDWAR AND OTHERS
|
September 8, 2005 |
|
NIRMAL SINGH Vs. STATE
|
October 29, 2005 |
|
NIRMALA BHANDARI Vs. MANGAL SINGH BHANDARI
|
March 27, 2005 |
|
NISHIDH KUMAR Vs. MAYUR PLANNERS
|
October 5, 2005 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. VIRENDRA SINGH
|
May 8, 2005 |
|
OM PRAKASH CHAUHAN Vs. STATE OF UTTARANCHAL
|
February 16, 2005 |
|
OMKAR JAIN Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (JUNIOR/DIVISION), HARIDWAR AND ANOTHER
|
June 6, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. BANU BEGUM
|
June 9, 2005 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RAM BAHADUR SINGH RANA
|
May 26, 2005 |
|
P C SHARMA Vs. UNION OF INDIA
|
February 8, 2005 |
|
PALI SHAH Vs. DISTRICT INSPECTOR OF SCHOOLS, PAURI GARHWAL AND ANOTHER
|
June 23, 2005 |
|
PALTU, SON OF SUKHAN Vs. DEPUTY DIRECTOR, CONSOLIDATION
|
May 11, 2005 |
|
Paltuson of Sukhan Vs. Deputy Director,Consolidation and others
|
November 5, 2005 |
|
PANKAJ BHALLA Vs. STATE OF UTTARANCHAL
|
July 13, 2005 |
|
PANKAJ MITTAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY, U. P. AT ALLAHABAD & ORS.
|
August 2, 2005 |
|
PARVATI DEVI Vs. GEETA DEVI
|
April 8, 2005 |
|
PAWAN Vs. STATE OF UTTARANCHAL
|
July 12, 2005 |
|
Pawan Vs. State of Uttaranchal
|
December 7, 2005 |
|
PEARLS GREEM FOREST LTD. Vs. STATE OF UTTARANCHAL AND OTHERS
|
August 11, 2005 |
|
PEERUMAL KHANNA Vs. F.T.C. IST/ADDL. DISTRICT JUDGE, HARIDWAR AND ANOTHER
|
July 19, 2005 |
|
PHOOLWATI Vs. ADDITIONAL DISTRICT JUDGE/F.T.C. IV, DEHRADUN
|
July 12, 2005 |
|
POOJA AGARWAL Vs. STATE OF UTTARANCHAL
|
February 23, 2005 |
|
Poonam Devi Vs. State of Uttaranchal through Secretary Forest Department,Dehradun & Ors.
|
May 6, 2005 |
|
POORAN CHANDRA Vs. COLLECTOR, HARIDWAR
|
October 20, 2005 |
|
POORAN LAL ARYA Vs. STATE OF UTTARANCHAL
|
July 4, 2005 |
|
PRABHASH MANDAL Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR AND OTHERS
|
July 22, 2005 |
|
PRADEEP KUMAR Vs. STATE OF UTTARANCHAL
|
July 29, 2005 |
|
PRAKASH BHATT Vs. DEVKI NANDAN BHATT
|
March 15, 2005 |
|
PRAMOD KUMAR UPADHYAYA Vs. STATE OF U.P.
|
July 15, 2005 |
|
PRAVEEN KUMAR Vs. REGISTRAR, FIRMS, CHITS, SOCIETIES, UTTARANCHAL
|
June 9, 2005 |
|
Praveen Kumar Vs. Registrars Firms,Chits,Societies,Uttaranchal and others
|
September 6, 2005 |
|
PREM AND OTHERS Vs. JOINT DIRECTOR CONSOLIDATION, MEERUT CAMP, ROORKEE AND OTHERS
|
October 5, 2005 |
|
PREM SINGH Vs. STATE OF UTTARANCHAL
|
March 3, 2005 |
|
PREMWATI ARORA Vs. STATE OF UTTARANCHAL
|
November 25, 2005 |
|
PUNJAB NATIONAL BANK LTD Vs. TEJ PRAKASH
|
May 16, 2005 |
|
PURAN PRASAD Vs. JUDGE, SMALL CAUSE COURTS/CIVIL JUDGE
|
August 23, 2005 |
|
PUREN SINGH Vs. UNION OF INDIA
|
May 3, 2005 |
|
Pushkar Singh Vs. State of Uttaranchal
|
December 8, 2005 |
|
PUSHKAR SINGH Vs. STATE OF UTTARANCHAL
|
August 12, 2005 |
|
R.A.K.SRIVASTAVA Vs. UNION OF INDIA
|
February 21, 2005 |
|
R.P. PUROHIT Vs. STATE OF UTTARANCHAL
|
June 30, 2005 |
|
RADHA DEVI Vs. NARAYAN SINGH
|
March 24, 2005 |
|
RADHA DEVI AND OTHERS Vs. BHUVAN SAH AND OTHERS
|
August 4, 2005 |
|
RAGHUBIR SINGH MALL Vs. ADDL. DISTRICT JUDGE
|
June 18, 2005 |
|
RAGHUVAR DUTT PALARIA Vs. GENERAL TECHNICAL MANAGER H M T LTD
|
June 20, 2005 |
|
RAHUL Vs. COLLECTOR, HARIDWAR AND OTHERS
|
August 12, 2005 |
|
RAI BAHADUR NARAYAN SUGAR MILLS LTD. Vs. STATE OF UTTARANCHAL
|
September 2, 2005 |
|
RAJ KISHORE GOEL Vs. STATE OF UTTARANCHAL AND OTHERS
|
July 20, 2005 |
|
RAJ KUMARI BHATIA (SMT.) Vs. INDERJEEF KAUR
|
September 27, 2005 |
|
RAJAN DOGRA Vs. STATE OF UTTARANCHAL
|
May 13, 2005 |
|
RAJAN SHUKLA, CHIEF DEVELOPMENT OFFICER, PAURI GARHWAL Vs. STATE AND ANOTHER
|
July 26, 2005 |
|
RAJEEV NAYAN SAKLANI Vs. U P STATE
|
November 28, 2005 |
|
RAJENDRA NATH Vs. NAINITAL BANK LTD
|
July 15, 2005 |
|
RAJENDRA PRASAD AGARWAL ALIAS INDER Vs. DIWAKAR AGARWAL
|
April 4, 2005 |
|
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
|
September 21, 2005 |
|
Rajendra Singh and others Vs. Registrar General,High Court of Uttaranchal & another
|
October 20, 2005 |
|
RAJESH KUMAR GUPTA Vs. STATE OF UTTARANCHAL
|
December 2, 2005 |
|
RAJESH KUMAR GUPTA Vs. STATE OF UTTARANCHAL
|
December 12, 2005 |
|
RAJESHWARI DEVI Vs. NATIONAL INSURANCE CO.
|
April 26, 2005 |
|
RAJPAL SINGH Vs. STATE OF UTTARANCHAL
|
April 4, 2005 |
|
RAJVANSHI PRASAD Vs. STATE OF UTTARANCHAL
|
August 11, 2005 |
|
RAKESH CHAUHAN AND ORS Vs. STATE OF U P AND ORS
|
May 5, 2005 |
|
RAKESH KUMAR Vs. CIVIL JUDGE (SENIOR DIVISION)/III FAST TRACK COURT, DEHRADUN
|
May 10, 2005 |
|
Rakesh Kumar Vs. Civil Judge (Senior Division)/III Fast Track Court,Dehradun and others
|
October 5, 2005 |
|
RAM CHANDRA KAPIL Vs. JAGMOHAN CHANDRA PANDEY
|
September 15, 2005 |
|
RAM CHARAN Vs. STATE
|
March 24, 2005 |
|
RAM KUMAR GUPTA Vs. STATE OF UTTARANCHAL
|
March 3, 2005 |
|
Ram Kumar Sharma Vs. District Magistrate/Administrator,Nagar Palika Parishad,Hardwar
|
March 9, 2005 |
|
RAM KUMAR SHARMA Vs. GARHWAL MANDAL VIKAS NIGAM LTD., DEHRADUN & ORS.
|
October 19, 2005 |
|
RAM LAL Vs. AMAR JEET SINGH
|
April 26, 2005 |
|
RAM LAL Vs. 2ND F.T.G/ADDITIONAL DISTRICT JUDGE
|
August 3, 2005 |
|
RAM PRASAD Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
|
August 25, 2005 |
|
Ram Saran Nautiyal Vs. State of Uttaranchal & Ors.
|
August 5, 2005 |
|
RAM SARAN NUTIYAL Vs. STATE OF UTTARANCHAL
|
August 5, 2005 |
|
RAM SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
December 7, 2005 |
|
RAMESH KUMAR SHARMA Vs. DISTRICT JUDGE, HARIDWAR AND OTHERS
|
December 5, 2005 |
|
Ramesh Rani and Ors. Vs. Shantanu Das & Anr.
|
April 4, 2005 |
|
RAMJI SINGH Vs. UNION OF INDIA
|
February 11, 2005 |
|
RAMPHAL Vs. DISTRICT JUDGE, DEHRADUN
|
June 17, 2005 |
|
RAN BAHADUR Vs. STATE
|
July 22, 2005 |
|
RANVEER SINGH Vs. STATE OF UTTARANCHAL
|
July 7, 2005 |
|
RATNA DEVI Vs. UNION OF INDIA
|
July 14, 2005 |
|
Ratnanjali Mishra Vs. State of Uttaranchal and others
|
October 20, 2005 |
|
RAVI KEWAT Vs. STATE OF UTTARANCHAL
|
April 20, 2005 |
|
RAVI KUMAR Vs. BOARD OF REVENUE AND OTHERS
|
October 7, 2005 |
|
RAVINDER SINGH Vs. STATE OF UTTARANCHAL
|
July 4, 2005 |
|
RAVINDRA SINGH NEGI Vs. WORKMENS COMPENSATION COMMISSIONER
|
April 27, 2005 |
|
READING AND BATES DRILLING CO Vs. COMMISSIONER OF INCOME TAX
|
July 14, 2005 |
|
RINKOO ALIAS KISHAN LAL AND ANR. Vs. STATE OF UTTARANCHAL
|
October 26, 2005 |
|
ROOP CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
|
September 22, 2005 |
|
ROOP SINGH Vs. STATE OF UTTARANCHAL
|
July 28, 2005 |
|
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTARANCHAL
|
December 20, 2005 |
|
S K GOEL Vs. STATE OF UTTARANCHAL
|
May 5, 2005 |
|
S.K. SHARMA Vs. STATE OF UTTARANCHAL
|
July 19, 2005 |
|
SABA JODHPURI ALIAS JYOTI SWARUP ANAND Vs. STATE
|
September 15, 2005 |
|
SADHURAM AND OTHERS Vs. STATE OF UTTARANCHAL AND OTHERS
|
July 28, 2005 |
|
SADIQ HUSSAIN Vs. ADDITIONAL DISTRICT MAGISTRATE
|
October 5, 2005 |
|
SAHAJ RAM Vs. STATE OF UTTARANCHAL
|
July 18, 2005 |
|
SAINIK PUNARVAS SANSTHA Vs. RAM SAMUJ
|
March 21, 2005 |
|
SAKILA Vs. BANARASI DAS
|
September 22, 2005 |
|
SALEEMAN Vs. BRIJESH KUMAR MAHESHWARI
|
March 24, 2005 |
|
SANGEETA BISHT WIFE OF SRI M C BISHT Vs. STATE OF U P THROUGH THE SECRETARY, UTTARANCHAL/HILL DEVELOPMENT DEPARTMENT, GOVERNMENT OF U P AND VISHESH KARYA ADHIKARI/JOINT SECRETARY, U P GOVERNMENT
|
May 17, 2005 |
|
Sanjay Vs. State of Uttaranchal
|
August 24, 2005 |
|
SANJAY KUMAR Vs. STATE OF UTTARANCHAL , THROUGH SECRETARY, MEDICAL AND HEALTH SERVICES, SECRETARIAT, DEHRADUN AND OTHERS
|
May 13, 2005 |
|
SANJAY KUMAR Vs. STATE OF U.P. AND ANOTHER
|
August 18, 2005 |
|
SANJAY TYAGI Vs. RITA TYAGI
|
May 10, 2005 |
|
Sanjeev Kaushik Vs. State of Uttaranchal
|
August 9, 2005 |
|
SANJEEV TYAGI Vs. STATE OF UTTARANCHAL
|
July 20, 2005 |
|
SANT RAM DOBWAL Vs. PROJECT DIRECTOR, NATIONAL A.I.D.S. CONTROL ORGANISATION AND OTHERS
|
June 17, 2005 |
|
SARAFAT Vs. ADDITIONAL DISTRICT JUDGE, IIIRD FAST TRACK COURT, HARDWAR
|
November 24, 2005 |
|
Sarafat Vs. State of Uttaranchal
|
October 8, 2005 |
|
SARAFAT Vs. STATE OF UTTARANCHAL
|
August 10, 2005 |
|
SARASWATI DEVI Vs. DISTRICT JUDGE
|
August 1, 2005 |
|
SARDAR BUTA SINGH DHAMI Vs. STATE OF UTTARANCHAL
|
June 18, 2005 |
|
SARDAR DEEDAR SINGH Vs. UNITED INDIA INSURANCE CO
|
October 21, 2005 |
|
SARDAR NIHAL SINGH Vs. JAT DHARAMSHALA
|
April 20, 2005 |
|
SATISH CHANDRA GOYAL Vs. DISTRICT JUDGE, PAURI GARHWAL AND ANOTHER
|
July 30, 2005 |
|
SATISH JAIN Vs. STATE OF UTTARANCHAL
|
September 28, 2005 |
|
SATISH KUMAR AGARWAL Vs. DISTRICT JUDGE, HARIDWAR
|
September 12, 2005 |
|
SATNAM SINGH Vs. MAYA DEVI
|
July 8, 2005 |
|
SATPAL SINGH Vs. ADDITIONAL DISTRICT JUDGE, FAST TRACK COURT NO. 5 DEHRADUN AND OTHERS
|
July 25, 2005 |
|
SAVITRI DEVI Vs. JOT SINGH
|
April 4, 2005 |
|
SEDCO FOREX INTERNATIONAL INC Vs. COMMISSIONER OF INCOME TAX
|
July 22, 2005 |
|
SHAHZADI BEGUM Vs. SPECIAL JUDGE/ADDITIONAL DISTRICT AND SESSIONS JUDGE
|
July 13, 2005 |
|
SHAIL KUMARI Vs. ADDL DISTRICT MAGISTRATE PRESCRIBED AUTHORITY RENT CONTROL, NAINITAL
|
November 8, 2005 |
|
SHAIL SIKHAR ASSOCIATES Vs. GOVERNMENT OF INDIA
|
June 24, 2005 |
|
SHAILENDRA BHATNAGAR Vs. STATE OF UTTARANCHAL
|
June 30, 2005 |
|
SHAMIM Vs. STATE OF UTTARANCHAL
|
August 11, 2005 |
|
SHAMIM Vs. NEW INDIA ASSURANCE CO LTD
|
March 30, 2005 |
|
SHANKAR RICE MILL Vs. UTTAR PRADESH FINANCE CORPORATION
|
September 14, 2005 |
|
SHARAFAT Vs. DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR, HARIDWAR
|
September 20, 2005 |
|
Shashi Vs. Uttaranchal Power Corporation Ltd. & Others
|
June 15, 2005 |
|
SHASHI BIRMANI Vs. BOARD OF REVENUE U P
|
October 27, 2005 |
|
Shashi Joshi Vs. Union of India & Ors.
|
May 5, 2005 |
|
SHEELA TIWARI Vs. STATE OF UTTARANCHAL
|
March 31, 2005 |
|
Shekhar Chandra Vs. State of Uttaranchal
|
August 25, 2005 |
|
Shet Raj Saini Vs. District Magistrate,Haridwar and others
|
August 18, 2005 |
|
Shivraj Singh and another Vs. State of Uttaranchal
|
March 29, 2005 |
|
Shri Niwas Vs. State
|
May 4, 2005 |
|
SING AND COMPANY Vs. COLLECTOR NAINITAL
|
July 8, 2005 |
|
Singh and Company Vs. Collector,Nainital
|
August 7, 2005 |
|
SITA RAM Vs. DISTRICT MAGISTRATE, TEHRI GARHWAL
|
February 17, 2005 |
|
SMT. DEVKI DEVI Vs. SUPERINTENDING ENGINEER 53RD CIRCLE LOK NIRMAN VIB
|
December 22, 2005 |
|
SMT. DEVKI MEHTA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, ALMORA AND ANOTHER
|
November 22, 2005 |
|
SMT. LEELA DEVI Vs. IIND ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
|
August 2, 2005 |
|
SMT. MEERA NEGI Vs. STATE OF UTTARANCHAL AND OTHERS
|
December 22, 2005 |
|
SOFTWARE TECHNOLOGY GROUP INDUSTRIES LTD Vs. STATE OF UTTARANCHAL
|
June 7, 2005 |
|
SOM PRAKASH SHANDILYA Vs. CIVIL JUDGE, SENIOR DIVISION, HARIDWAR
|
May 11, 2005 |
|
SRI. VIJAY WADHERA, 47 HARIDWAR ROAD, DEHRADUN Vs. CHAIRMAN CONSUMERS GRIEVANCES REDRESSAL FORUM, GARHWAL ZONE, DEHRADUN AND OTHERS
|
June 15, 2005 |
|
STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER
|
May 20, 2005 |
|
STATE OF U P Vs. KESHAR SINGH
|
August 2, 2005 |
|
STATE OF U P Vs. HEMENDRA KUMAR AND ORS
|
March 22, 2005 |
|
STATE OF U P Vs. BOARD OF REVENUE, U P , ALLAHABAD
|
May 11, 2005 |
|
STATE OF U.P. Vs. HEMENDRA KUMAR
|
March 23, 2005 |
|
State of U.P. Vs. Board of Revenue,U.P,Allahabad and another
|
November 5, 2005 |
|
STATE OF U.P. AND OTHERS Vs. PRESIDING OFFICER
|
November 30, 2005 |
|
STATE OF UTTARANCHAL Vs. APRATIM BADOLA
|
March 9, 2005 |
|
STATE OF UTTARANCHAL Vs. VIRENDRA KUMAR
|
July 28, 2005 |
|
STATE OF UTTARANCHAL Vs. VINOD KUMAR
|
December 1, 2005 |
|
STATE OF UTTARANCHAL Vs. DEVI DUTT JOSHI
|
October 6, 2005 |
|
State of Uttaranchal and Anr. Vs. Phoolwati & Anr.
|
May 13, 2005 |
|
State of Uttaranchal and others Vs. Devi Dutt Joshi and another
|
June 10, 2005 |
|
State of Uttaranchal,With State of Uttaranchal Vs. Apratim Badola ,Chandra Mohan Joshi
|
September 3, 2005 |
|
Station Sub-Area Canteen and others Vs. Hony. Captain C.S. Sajwan (Retd.)
|
September 27, 2005 |
|
SUB INSPECTOR HARISH CHANDRA SINGH Vs. STATE OF UTTARANCHAL
|
July 15, 2005 |
|
SUBEDAR VED SINGH SOLANKI Vs. GENERAL OFFICER COMMANDING-IN-CHIEF CENTRAL COMMAND, LUCKNOW
|
July 13, 2005 |
|
SUDHIR KUMAR Vs. STATE OF UTTARANCHAL
|
August 3, 2005 |
|
Sudhir Kumar Vs. State of Uttaranchal
|
March 8, 2005 |
|
SUKHBEER Vs. STATE OF UTTARANCHAL
|
April 26, 2005 |
|
SUMIT MEHRA Vs. STATE OF UTTRANCHAL
|
July 11, 2005 |
|
SUMITRA DEVI Vs. MANJU SHARMA
|
February 23, 2005 |
|
SUNDER LAL Vs. STATE OF UTTAR PRADESH
|
November 8, 2005 |
|
SUNEEL KUMAR GUPTA Vs. PUNJAB AND SINDH BANK
|
November 25, 2005 |
|
SUNIL KUMAR Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
September 13, 2005 |
|
SUNIL KUMAR CHAUDHARY Vs. NANDAN ARYA
|
July 15, 2005 |
|
SUNITA DEVI Vs. STATE OF UTTARANCHAL
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May 11, 2005 |
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Sunita Devi Vs. State of Uttaranchal
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November 5, 2005 |
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SUNITA SINGH Vs. SUNDAR LAL MOYAL
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July 13, 2005 |
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SUNITA SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UDHAM SINGH NAGAR AND OTHERS
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December 21, 2005 |
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SURENDRA KUMAR JUNEJA Vs. STATE OF UTTRANCHAL
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August 1, 2005 |
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SURENDRA PAL SINGH Vs. JITENDRA SINGH
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July 22, 2005 |
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SURENDRA SINGH @ BITTU Vs. STATE OF UTTARANCHAL
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September 15, 2005 |
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SURESH CHANDRA AULI Vs. UTTARANCHAL VAN VIKASH NIGAM
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May 13, 2005 |
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SURESH SINGH DASELA AND OTHERS Vs. STATE OF UTTARACHAL AND OTHERS
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December 20, 2005 |
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SURJEET SINGH Vs. KISHAN SINGH
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May 13, 2005 |
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Surjit Kaur (Smt.) Vs. State of Uttaranchal
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February 24, 2005 |
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SUS HEEL KUMA R GUPTA Vs. STATE OF UUARANCHAL
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December 16, 2005 |
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SUSHIL KUMAR Vs. STATE BANK OF INDIA
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December 8, 2005 |
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SUSHIL KUMAR NAGPAL Vs. CHANCELLOR KUMAON UNIVERSITY AND ORS.
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February 11, 2005 |
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SUSHILA GUPTA ETC. Vs. PARGANA ADHIKARI, ALMORA AND OTHERS
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August 4, 2005 |
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SWAMI BHUMANAND DHARMARTH NETRA CHIKITSALAYA EVAM RESEARCH INSTITUTE, HARIDWAR Vs. SUKHJEEWAN SINGH
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October 6, 2005 |
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SWAMI SHARAD PURI Vs. CIVIL JUDGE (J D ), HARIDWAR
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May 21, 2005 |
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TAHENDRA SINGH Vs. GAON SABHA AND ANOTHER
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October 19, 2005 |
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TARA SINGH Vs. STATE OF UTTARANCHAL
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February 28, 2005 |
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TEJ SINGH Vs. STATE
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March 18, 2005 |
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TEJ SINGH VERMA AND ANOTHER Vs. DISTRICT JUDGE, PAURI
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October 5, 2005 |
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THAKUR PRASAD Vs. GOPAL SINGH
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March 24, 2005 |
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THANESHWAR PRASAD KUNDALIA Vs. STATE OF UTTARANCHAL
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July 4, 2005 |
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THE NEW INDIA ASSURANCE COMPANY LTD. Vs. CHAMAN LAL AND ANR.
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March 30, 2005 |
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TRILOK SINGH Vs. MOTOR ACCIDENT CLAIMS
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November 25, 2005 |
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TRILOK SINGH Vs. REKHA BADWAL
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April 12, 2005 |
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U P STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. AMITABH NAITHANI
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June 24, 2005 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
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July 13, 2005 |
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U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. ABITABH NAITHANI
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June 26, 2005 |
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U.P. STATE ROAD TRANSPORT CORPORATION THROUGH R.M., DEHRADUN Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND OTHERS
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December 1, 2005 |
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U.P.STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER
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July 25, 2005 |
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UMA DEVI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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May 5, 2005 |
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UMED CHAND RAMOLA Vs. STATE OF UTTARANCHAL
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July 25, 2005 |
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UMED SINGH ALIAS MED SINGH Vs. STATE OF UTTARANCHAL
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March 9, 2005 |
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Union of India Vs. District Judge,Almora & Ors.
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August 31, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. GOPAL SINGH
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March 10, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. RUKMANI DHAMI
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April 28, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. HEMA PANDE
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July 4, 2005 |
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UNITED INDIA INSURANCE CO TLD Vs. BACHI SINGH
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July 4, 2005 |
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UNITED INDIA INSURANCE COMPANY Vs. MANJU GUPTA
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May 6, 2005 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. KANAHIYA LAL NAURIYAL
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March 31, 2005 |
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Usha Rawat and another Vs. State of Uttaranchal and others
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July 29, 2005 |
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USHA SHARMA Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE
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August 8, 2005 |
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UTTARANCHAL FORGINGS INSUTRY Vs. SECRETARY
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March 3, 2005 |
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UTTARANCHAL SIKH FEDERATION Vs. STATE OF UTTARANCHAL
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June 30, 2005 |
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UTTARANCHAL TRAINING AND EMPLOYMENT KARMACHARI SANGHARSH SAMITI Vs. STATE OF UTTARANCHAL
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May 24, 2005 |
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UTTARANCHAL TRANSPORT Vs. JANKI DHANIK
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June 28, 2005 |
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UTTARANCHAL TRANSPORT CORPORATION Vs. RACHNA BISHT
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June 27, 2005 |
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V N SAXENA Vs. UNION OF INDIA
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July 14, 2005 |
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VED PRAKASH Vs. VED MATA GAYATRI TRUST
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August 7, 2005 |
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VED PRAKASH Vs. VED MATA GAYATRI TRUST
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July 8, 2005 |
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VED PRAKASH Vs. NABAB HUSSAIN
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September 13, 2005 |
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VEDANSH Vs. G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
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July 12, 2005 |
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VIJAY BHADUR SINGH Vs. SPECIAL SESSIONS JUDGE DEHRADUN
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February 19, 2005 |
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VIJAY GUPTA Vs. NANHI DEVI
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October 6, 2005 |
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VIJAY KUMAR SRIVASTAVA Vs. STATE OF UTTARANCHAL
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July 15, 2005 |
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VIJENDRA KUMAR CHAUDHRY Vs. STATE OF UTTARANCHAL
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September 6, 2005 |
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Vijendra Kumar Chaudhry Vs. State of Uttaranchal
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June 9, 2005 |
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VIKRAM JAN KALYAN SEWA SAMITI Vs. STATE OF UTTARANCHAL
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August 5, 2005 |
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VIKRAM SINGH Vs. STATE OF UTTARANCHAL
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July 12, 2005 |
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Vikram Singh Negi Vs. Uttaranchal Pey Jal Nigam and others
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August 17, 2005 |
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VIMLA DEVI BISHT Vs. STATE OF UTTARANCHAL
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May 5, 2005 |
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VINOD GOYAL Vs. SARITA GOYAL
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November 24, 2005 |
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VINOD KUMAR Vs. UNION BANK OF INDIA
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April 1, 2005 |
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VINOD KUMAR Vs. PRINCIPAL JUDGE, FAMILY COURT, DEHRADUN
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March 22, 2005 |
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VINOD KUMAR Vs. STATE OF UTTARANCHAL
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June 29, 2005 |
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VINOD KUMAR Vs. STATE
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July 30, 2005 |
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VINOD KUMAR SHARMA Vs. STATE OF U P
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February 7, 2005 |
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VINOD KUMAR SINGH Vs. UNION OF INDIA
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September 20, 2005 |
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VINOD SINGH NEGI Vs. STATE OF UTTARANCHAL
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July 14, 2005 |
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VIRENDRA GUPTA @ VINOD GUPTA Vs. STATE
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March 31, 2005 |
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Vishnu Saran Agrawal (since deceased) and others Vs. Avadhesh Kumar
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September 9, 2005 |
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Volleyball Federation of India,Jawaharlal Nehru Stadium,Chennai and Anr. Vs. Uttaranchal Volleyball Association through D.K.Singh Sachiv Brahspati Sports Academy & Ors.
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August 5, 2005 |
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WELHAM BOYS' SCHOOL SOCIETY Vs. CENTRAL BOARD OF DIRECT TAXES
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October 19, 2005 |
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WONG SUN MOI Vs. ARUN GOYAL
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December 21, 2005 |
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YESH PAL SINGH Vs. STATE OF UTTARANCHAL
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November 21, 2005 |
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YOGDAMBER SINGH ALIAS DABBU Vs. STATE OF UTTARANCHAL
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July 19, 2005 |
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ZILA PANCHAYAT, UTTARKASHI Vs. STATE OF UTTARANCHAL
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April 5, 2005 |