|
A C RAMOLA Vs. STATE OF UTTARANCHAL
|
August 16, 2004 |
|
Abdul Rafeek and another Vs. State of Uttaranchal & others
|
June 22, 2004 |
|
ABHIJIT UMESH BARSHILIA Vs. STATE OF UTTARANCHAL
|
April 24, 2004 |
|
ADMINISTRATOR GENERAL OF UTTARANCHAL Vs. ADDITIONAL DISTRICT JUDGE
|
November 22, 2004 |
|
AFTAB ALAM ALIAS BHURE Vs. STATE OF UTTARANCHAL
|
December 4, 2004 |
|
AJAY CHAUDHARI Vs. ADDITIONAL DISTRICT JUDGE/IV F.T.C. DEHRADUN AND ANOTHER
|
August 21, 2004 |
|
AJAY KUMAR SHARMA Vs. PRESCRIBED AUTHORITY, DEHRADUN
|
July 29, 2004 |
|
AKBAR ALI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL UDHAM SINGH NAGAR
|
September 24, 2004 |
|
AMANULLAH KHAN Vs. STATE OF UTTARANCHAL
|
August 23, 2004 |
|
AMAR NATH TULI Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (S.D.)/DEHRADUN AND OTHERS
|
September 13, 2004 |
|
AMI CHAND Vs. UTTARANCHAL FOREST DEVELOPMENT CORPORATION AND THREE
|
January 14, 2004 |
|
AMIT JOSEPH; RAJENDRA SINGH Vs. JOINT DIRECTOR OF EDUCATION AND ORS ; STATE OF UTTARANCHAL, THROUGH SECRETARY (EDUCATION) AND ORS
|
October 27, 2004 |
|
ANAND PRAKASH Vs. ADDL DISTRICT JUDGE, DEHRADUN
|
July 26, 2004 |
|
ANAND SINGH Vs. STATE
|
September 16, 2004 |
|
ANAND SINGH BISHT AND OTHERS Vs. IIND ADDL. DISTRICT JUDGE, NAINITAL AND OTHERS
|
August 7, 2004 |
|
ANIL KUMAR SAINI Vs. JUDGE FAMILY COURT, DEHRADUN
|
October 15, 2004 |
|
Anil Singh Bisht Vs. State of Uttaranchal & Anr.
|
May 13, 2004 |
|
Anirudh Singh Katoch Vs. Additional District Judge/FTC.-I,Nainital. & Smt. Lata Chauhan
|
November 30, 2004 |
|
ANISH JAIN AND OTHERS Vs. CIVIL JUDGE, DEHRADUN AND OTHERS
|
August 19, 2004 |
|
Anita Sharma Vs. State of Uttaranchal & Ors.
|
March 23, 2004 |
|
ANITA SHARMA (SMT.) Vs. D.I.O.S. AND ORS.
|
May 20, 2004 |
|
ANJANA DEVI MITTAL Vs. OIL and NATURAL GAS CORPORATION LTD
|
August 26, 2004 |
|
ANOOP KUMAR Vs. ADDITIONAL DISTRICT JUDGE
|
November 18, 2004 |
|
ANURUDH KUMAR SHUKLA Vs. UTTARANCHAL SECONDARY EDUCATION SERVICE COMMISSION AND OTHERS
|
April 27, 2004 |
|
ARATHI ASSOCIATION, NIRANJANPUR, DEHRADUN Vs. KRISHI UTPADAN MANDI SAMITI
|
November 30, 2004 |
|
ARJUN SINGH AND OTHERS Vs. BHAGTENDRA SINGH AND OTHERS
|
October 4, 2004 |
|
ARUN KUMAR JAISWAL Vs. CANTONMENT BOARD, DEHRADUN
|
September 1, 2004 |
|
ASHISH SEMWAL Vs. H.N. BAHUGUNA GARHWAL UNIVERSITY
|
December 18, 2004 |
|
ASHOK GOYAL Vs. ADDL. DISTRICT JUDGE/FAST TRACK COURT-I
|
April 13, 2004 |
|
ASHOK KUMAR AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE, HARIDWAR AND ANOTHER
|
August 23, 2004 |
|
ASHOK KUMAR SHARMA Vs. STATE OF UTTARANCHAL AND OTHERS
|
May 17, 2004 |
|
ASHWARYA LAL Vs. SATYA PRASAD
|
September 27, 2004 |
|
ATOL SINGH BISHT Vs. COLLECTOR UTTARKASHI
|
August 2, 2004 |
|
Atul Kumar Sharma Vs. State of Uttaranchal & Ors.
|
October 28, 2004 |
|
AZAD SINGH Vs. SANJAY KUMAR GARG AND ORS.
|
September 13, 2004 |
|
B P OIL MILLS LTD , MAI UHAN, AGRA Vs. STATE
|
August 31, 2004 |
|
BABOO Vs. SHIV KUMAR GUPTA
|
October 15, 2004 |
|
BABOO RAM JATAV Vs. STATE OF UTTARANCHAL
|
September 2, 2004 |
|
BABU RAM Vs. SRI MOHD MANEEF
|
December 8, 2004 |
|
BACHE SINGH Vs. DISTRICT JUDGE
|
September 15, 2004 |
|
BADRI DATT JOSHI Vs. CHANDAN SINGH GINWAL
|
August 19, 2004 |
|
BAHADUR SINGH Vs. STATE OF UTTRANCHAL
|
November 25, 2004 |
|
BALWANT SINGH BISHT Vs. THE MANAGING DIRECTOR, JAL NIGAM AND ORS.
|
April 22, 2004 |
|
BANSHI LAL SHAH Vs. CHIEF JUDICIAL MAGISTRATE, ALMORA
|
July 28, 2004 |
|
BANWARI Vs. STATE OF UTTARANCHAL
|
November 17, 2004 |
|
BAREET KUMAR KAKKAR Vs. USHA ARORA
|
September 20, 2004 |
|
BATA INDIA LTD. Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
|
August 9, 2004 |
|
BHAGAT SINGH Vs. ADDL. COMMISSIONER AND OTHERS
|
December 6, 2004 |
|
BHAGIRATH SHARMA Vs. KUMAUN UNIVERSITY AND OTHERS
|
August 3, 2004 |
|
BHAGWATI TRIPATHI (SMT.) Vs. DELEGATED AUTHORITY (CIVIL SUPPLY)/S.D.M. NAINITAL AND ANOTHER
|
September 24, 2004 |
|
BHANU PRATAP SINGH Vs. MEENA DEVI
|
January 16, 2004 |
|
BHARAT CHANDRA RAMOLA Vs. ASSISTANT LABOUR COMMISSIONER AND OTHERS
|
April 27, 2004 |
|
BHARAT HEAVY ELECTRICALS LIMITED HARIDWAR Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT MEERUT
|
January 7, 2004 |
|
BHARAT HEAVY ELECTRICALS LTD Vs. STATE
|
September 14, 2004 |
|
BHARAT SINGH 3 AND ORS. Vs. SHIV KUMAR 3 AND ORS.
|
August 21, 2004 |
|
BHASKER JOSHI Vs. STATE OF UTTAR PRADESH
|
July 7, 2004 |
|
Bhoori and Ors. Vs. New India Insurance Co.& Anr.
|
June 15, 2004 |
|
Bhopal Vs. State
|
December 17, 2004 |
|
BHOPAL SINGH RAWAT Vs. BHARAT ELECTRONICS LTD
|
October 26, 2004 |
|
BHOTIYA JANJATI SANGHARSH SAMITI, NOW BHOTIYA JAN KALYAN SAMITI Vs. DR. R.S. TOLIYA, FORMER PRINCIPAL SECRETARY, FOREST, GRAM VIKAS AND SAMAJ KALYAN, NOW CHIEF SECRETARY
|
August 9, 2004 |
|
Bhuwan Chand Ramola and Ors. Vs. State of U.P.& Ors.
|
January 21, 2004 |
|
BHUWAN CHAND UPADHYAY Vs. STATE OF UTTARANCHAL AND OTHERS
|
July 8, 2004 |
|
BHUWAN CHANDRA KANDPAL Vs. STATE OF UTTARANCHAL
|
October 28, 2004 |
|
BHUWAN CHANDRA TEWARI Vs. HARIKISHAN TEWARI & SONS
|
November 22, 2004 |
|
BIR SINGH NEGI (SH.) Vs. SMT. SHASHI THAPLIYAL
|
September 29, 2004 |
|
BIRENDRA SINGH Vs. STATE OF U P
|
December 6, 2004 |
|
BISHAN SINGH MEHRA AND 48 Vs. VICE-CHANCELLOR, GOVIND BALLABH PANT KRISHI AVAM PRODYOGIK VISHWAVIDYALAYA
|
September 1, 2004 |
|
BISHRAT ALI AND ANOTHER Vs. IIIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE, SAHARANPUR AND OTHERS
|
September 2, 2004 |
|
BRIJESH KUMAR TYAGI Vs. NATIONAL INSURANCE CO. LTD
|
August 5, 2004 |
|
BRIJPAL SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
April 20, 2004 |
|
CANTONMENT BOARD, RANIKHET DISTRICT ALMORA THROUGH ITS EXECUTIVE OFFICER Vs. CIVIL JUDGE, ALMORA AND OTHERS
|
September 2, 2004 |
|
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ADDITIONAL DISTRICT JUDGE/III FAST TRACK COURT, HARIDWAR
|
December 23, 2004 |
|
CHAITAN LAL JAIN Vs. STATE
|
October 15, 2004 |
|
Chanda and another Vs. State
|
September 17, 2004 |
|
CHANDAN SINGH Vs. STATE
|
December 17, 2004 |
|
CHANDAN SINGH Vs. STATE
|
December 21, 2004 |
|
CHANDAN SINGH BISHT Vs. CHIEF MEDICAL OFFICER AND ORS.
|
May 11, 2004 |
|
CHANDAN SINGH GINWAL Vs. BADRI DUTT JOSHI
|
August 19, 2004 |
|
CHANDRA KISHOR MAHRA Vs. STATE OF UTTARANCHAL
|
May 13, 2004 |
|
CHANDRABHAN Vs. JAGDESH PRASHAD CHAUHAN
|
December 17, 2004 |
|
CHANDRAWATI Vs. IIIRD ADDITIONAL DISTRICT JUDGE
|
August 31, 2004 |
|
CHAUDHARI HARIRAJ SINGH AND ANOTHER Vs. ADDL. DISTRICT JUDGE, HARIDWAR AND OTHERS
|
October 15, 2004 |
|
CHIEF ENGINEER CENTRAL ZONE TELECOMMUNICATION CIVIL Vs. DAYAL CONSTRUCTION CO
|
December 10, 2004 |
|
Chief Engineer,Central Zone and others. Vs. Dayal Construction Company
|
October 12, 2004 |
|
Chintamani Patewal Vs. State of Uttaranchal and others
|
April 16, 2004 |
|
COLLECTOR AND ORS. Vs. VIRESH JAIN
|
August 17, 2004 |
|
Collector,Dehradun and Ors. Vs. Jinendra Kumar
|
May 6, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. READING AND BATES EXPLORATION CO
|
July 7, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. HALLIBURTON OFFSHORE SERVICES INC
|
July 20, 2004 |
|
Committee of Management and another,Committee of Management and another,Pramod Kumar Vs. State of Uttaranchal & another.,State of Uttaranchal & another,State of Uttaranchal & others
|
July 7, 2004 |
|
CONVENT OF JESUS AND MARY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 16, 2004 |
|
Ct.Ram Prakash (No.860260095) Vs. Union of India & Ors.
|
April 24, 2004 |
|
DALIP SINGH KATHAYAT Vs. STATE OF UTTARANCHAL
|
April 29, 2004 |
|
DARBARI LAL Vs. FINANCE CONTROLLER, DIRECTORATE OF HIGHER EDUCATION U P , ALLAHABAD
|
September 14, 2004 |
|
DARSHAN LAL Vs. STATE OF UTTARANCHAL AND OTHERS
|
August 13, 2004 |
|
DARSHAN LAL Vs. STATE
|
September 1, 2004 |
|
DAULAT RAM SHARMA Vs. STATE OF UTTARANCHAL
|
June 24, 2004 |
|
DEEN DAYAL Vs. RAM DUTT PUNETHA
|
December 1, 2004 |
|
Deen Dayal Vs. Ram Dutt Punetha & Ors.
|
January 12, 2004 |
|
DEEPAK Vs. ANITA SON
|
December 10, 2004 |
|
Deepak Kumar Vs. State of Uttaranchal and two others
|
April 5, 2004 |
|
DEEPAK KUMAR DHYANI Vs. UNION OF INDIA AND ORS.
|
January 14, 2004 |
|
Devendra Kukreti Vs. Additional District Judge,IInd/Fast Track Court,Udham ,Singh Nagar and others
|
November 18, 2004 |
|
DEVENDRA KUMAR JUNEJA Vs. STATE OF UTTARANCHAL
|
May 12, 2004 |
|
DEVI DAYAL Vs. NAGAR PALIKA, KOTDWAR
|
September 20, 2004 |
|
DEVI DUTT BUDHILBALLAB AND SONS Vs. NARAYAN SINGH
|
October 13, 2004 |
|
DEVKI DEVI Vs. ADDITIONAL DISTT JUDGE/2ND FAST TRACK COURT, UDHAM SINGH NAGAR
|
December 8, 2004 |
|
Dhan Singh Vs. State of Uttaranchal
|
October 4, 2004 |
|
DHARAM SINGH Vs. BHARAT SINGH
|
October 11, 2004 |
|
DHIRAJ SINGH RAWAT Vs. STATE OF U.P. AND OTHERS
|
May 13, 2004 |
|
DHIRENDRA SINGH RAWAT Vs. STATE OF U.P. AND ORS.
|
October 1, 2004 |
|
DHUMI Vs. ADDL. DISTRICT JUDGE 2ND FAST TRACT COURT, UDHAMSING NAGAR AND OTHERS
|
July 27, 2004 |
|
DILKAURA Vs. STATE
|
December 20, 2004 |
|
DILSHAD PARVEEN Vs. NEW INDIA ASSURANCE CO LTD
|
May 13, 2004 |
|
Dinesh Chandra Oli Vs. State of U.P.
|
August 24, 2004 |
|
DINESH LAL PATUA Vs. STATE OF U P
|
July 8, 2004 |
|
DIVISIONAL ORGANIZER SSB Vs. DISTRICT JUDGE, ALMORA AND OTHERS
|
August 13, 2004 |
|
DR. BALWANT SINGH NEGI ETC. Vs. STATE OF UTTARANCHAL AND ORS.
|
August 7, 2004 |
|
DR. N.N. SRIVASTAVA Vs. PRINCIPAL SAINIK SCHOOL AND ORS.
|
June 14, 2004 |
|
DR. N.N. SRIVASTAVA Vs. PRINCIPAL SAINIK SCHOOL, CHORAKHAL AND TWO OTHERS
|
June 1, 2004 |
|
DR. NAND KISHORE DABRAL Vs. DISTRICT JUDGE AND ANR.
|
July 7, 2004 |
|
DR. SANDEEP SINGH Vs. STATE OF UTTARANCHAL AND ORS.
|
February 16, 2004 |
|
DR. SHARAD BHATT AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
|
October 27, 2004 |
|
ESTER INDIA EMPLOYEES UNION Vs. PRESIDING OFFICER
|
August 3, 2004 |
|
EXECUTIVE ENGINEER U.P. AWAS VIKAS PARISHAD, RAMPUR AND ANOTHER Vs. ADDL. DISTRICT JUDGE, RUDRAPUR AND ANOTHER
|
September 28, 2004 |
|
EXECUTIVE ENGINEER, SOILS DIVISION-1,IRRIGATION RESEARCH INSTITUTE, ROORKEE Vs. PRESIDENT ENGINEER, LABOUR COURT, DEHRADUN
|
July 20, 2004 |
|
Farida Nasir Vs. Chief Engineer Ganga Ghati/Yamuna Ghati Irrigation Deptt.& Ors.
|
November 1, 2004 |
|
FOOD CORPORATION OF INDIA, DEHRADUN Vs. SMT. TRISHALA JAIN AND OTHERS
|
December 6, 2004 |
|
G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. BHARAT BHUSHAN
|
April 30, 2004 |
|
GAINDA SINGH AND OTHERS Vs. BOARD OF REVENUE AND ANOTHER
|
September 23, 2004 |
|
Ganesh Chand Bhatt Vs. Regional Transport Authority & Anr.
|
March 22, 2004 |
|
GANGA BISHT (SMT.) Vs. STATE OF UTTARANCHAL AND ANR.
|
February 24, 2004 |
|
GANGA DASS Vs. STATE OF UTTARANCHAL
|
August 11, 2004 |
|
GANGA DEVI (KM.) AND OTHERS Vs. PRESCRIBED AUTHORITY, DEHRADUN AND OTHERS
|
August 5, 2004 |
|
GANGADHAR (SRI) Vs. RENT CONTROL AND EVICTION OFFICER, DEHRADUN AND OTHERS
|
August 23, 2004 |
|
GANGU SINGH ALIAS GANGA SINGH Vs. STATE
|
December 23, 2004 |
|
GEETA PANDY Vs. YOGESH MISHRA
|
December 8, 2004 |
|
General Manager,Garhwal Jal Sansthan and Anr. Vs. Sanjay Dhyani & Anr.
|
November 24, 2004 |
|
GHAFOORAN Vs. ABDUL SATTAR
|
July 31, 2004 |
|
GIRDHAR SINGH RANA Vs. STATE OF UTTARANCHAL
|
July 30, 2004 |
|
GIRISH CHANDRA Vs. APAR AYUKT (PRAKASHAN) GARHWAL MANDAI
|
August 4, 2004 |
|
Girish Chandra Pant Vs. State of U.P.& Ors.
|
April 27, 2004 |
|
GIRVIR SINGH RAWAT AND ORS. Vs. GARHWAL MANDAL VIKAS NIGAM LTD. AND ORS.
|
March 12, 2004 |
|
GOPAL Vs. STATE OF U P
|
August 20, 2004 |
|
GOPAL GIRI Vs. 1ST ADDITIONAL DISTRICT JUDGE/I FAST TRACK COURT HARIDWAR AND OTHERS
|
September 23, 2004 |
|
GOPAL SINGH Vs. UNION OF INDIA
|
August 5, 2004 |
|
GOPAL SINGH Vs. COMMANDER, 21 BRTF (RGEF)
|
November 2, 2004 |
|
GOPAL SINGH RAWAT Vs. STATE OF UTTARANCHAL
|
September 21, 2004 |
|
GORAYA STRAW BOARD MILLS PVT LTD Vs. STATE OF UTTAR PRADESH
|
March 12, 2004 |
|
GOVIND SINGH Vs. STATE
|
August 27, 2004 |
|
GOVIND SINGH SIJWALI Vs. STATE OF UTTARANCHAL
|
October 14, 2004 |
|
GOVINDI DEVI Vs. NEW INDIA ASSURANCE COMPANY, SRINAGAR GARHWAL
|
August 23, 2004 |
|
GOVINDI DEVI UPADHYAY Vs. MANAGING DIRECTOR, U P STATE TRANSPORT CORPORATION
|
December 14, 2004 |
|
GUDDIAND Vs. STATE
|
December 18, 2004 |
|
GUDMOHAN Vs. STATE
|
September 15, 2004 |
|
GURA NANAK ICE FACTORY Vs. UTTARANCHAL POWER CORPORATION
|
August 21, 2004 |
|
Gurdeep Singh and two others Vs. Daulat Ram and two others
|
April 16, 2004 |
|
GURMUKH SINGH Vs. CIVIL JUDGE
|
August 20, 2004 |
|
GURUDWARA GURU NANA AMRIT DARBAR SANSTHAN Vs. CIVIL JUDGE
|
April 16, 2004 |
|
GYAN CHAND Vs. STATE OF U P
|
July 26, 2004 |
|
Gyan Singh and others Vs. State of U.P.
|
December 15, 2004 |
|
H M T LIMITED Vs. L K VERMA
|
August 27, 2004 |
|
HARENDRA MOHAN BAROLA Vs. STATE OF U.P.
|
January 21, 2004 |
|
HARI DUTT BELWAL Vs. STATE
|
November 2, 2004 |
|
HARI KRISHNA SRIVASTAVA Vs. STATE OF UTTARANCHAL
|
July 29, 2004 |
|
HARISH CHANDRA BHATT Vs. PUSHKAR SINGH QUEERA
|
December 14, 2004 |
|
HARISH CHANDRA JAISWAL Vs. CHIEF REVENUE COMMISSIONER, UTTARANCHAL, DEHRADUN
|
December 2, 2004 |
|
HARISH CHANDRA PANDE Vs. NAND KISHORE
|
December 16, 2004 |
|
HARISH RAM Vs. STATE OF UTTARANCHAL
|
July 8, 2004 |
|
HARNAM SINGH Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN AND OTHERS
|
March 22, 2004 |
|
HARPAL SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
|
September 21, 2004 |
|
HARSH LAL Vs. STATE OF UTTARANCHAL
|
October 16, 2004 |
|
HARSH SINGH Vs. STATE OF UTTARANCHAL
|
August 17, 2004 |
|
HARSHADA P. WORAH Vs. DISTRICT JUDGE
|
December 8, 2004 |
|
Hasmat Khan Vs. State of Uttaranchal
|
September 27, 2004 |
|
HAYAT SINGH Vs. STATE
|
October 1, 2004 |
|
HEENA SUPPLIERS AND TRANSPORTERS Vs. NAGAR PALIKA PARISHAD
|
November 5, 2004 |
|
HEERA SINGH Vs. STATE OF UTTARANCHAL
|
October 11, 2004 |
|
HEERA SINGH SOBTI CONTRILCTS LIMITED Vs. STATE OF UTTARANCHAL
|
August 12, 2004 |
|
HEM CHANDRA BHATT Vs. STATE OF UTTARANCHAL
|
October 15, 2004 |
|
HIMALAYA STONE INDUSTRY Vs. STATE OF UTTARANCHAL
|
November 23, 2004 |
|
Himalayan Institute Hospital Trust and another,Trivendra Singh Rawat and another Vs. State of Uttaranchal & others,Union of India and others
|
July 28, 2004 |
|
HIRA DEVI Vs. EXECUTIVE ENGINEER
|
August 4, 2004 |
|
HIRABALLABH BHATT Vs. STATE OF UTTARANCHAL AND ANOTHER
|
August 11, 2004 |
|
HUKAM CHANDRA Vs. DISTRICT JUDGE AND ORS.
|
September 23, 2004 |
|
HUKUM SINGH Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANR.
|
January 21, 2004 |
|
HUKUM SINGH NEGI Vs. STATE OF U P
|
September 21, 2004 |
|
IDRISH Vs. STATE
|
August 16, 2004 |
|
Imrana Vs. Ist Addl. Distt.Judge,Haridwar & Ors.
|
December 2, 2004 |
|
IN RE: U.P. CARBIDE AND CHEMICALS LTD Vs. STATE
|
August 20, 2004 |
|
INDERJIT SALUJA Vs. SUB DIVISIONAL MAGISTRATE/RENT CONTROL AND EVICTION OFFICER, ROORKEE, HARIDWAR AND OTHERS
|
September 23, 2004 |
|
INDUMATI (SMT.) AND OTHERS Vs. CIVIL JUDGE (SR. D.), DEHRADUN AND OTHERS
|
August 3, 2004 |
|
INSTITUTE OF CO Vs. STATE OF U.P. AND OTHERS
|
August 6, 2004 |
|
ISHRAT ALI KHAN Vs. CHOTTI BEGAM
|
July 6, 2004 |
|
ISHTIYAQUE AND OTHERS Vs. STATE OF UTTARANCHAL AND OTHERS
|
August 24, 2004 |
|
JAGDISH Vs. STATE
|
September 13, 2004 |
|
JAGDISH PRASAD AND OTHERS Vs. PURNANAND AND OTHERS
|
September 29, 2004 |
|
JAI PRAKASH (SRI) AND OTHERS Vs. CIVIL JUDGE, SENIOR DIVISION AND OTHERS
|
October 15, 2004 |
|
JAIVEER SINGH Vs. DISTRICT JUDGE HARIDWAR
|
August 6, 2004 |
|
JAIVEER SINGH Vs. REGIONAL MANAGER, UTTARANCHAL ROADWAYS CORPORATION, DEHRADUN
|
July 7, 2004 |
|
Jasbir Singh Virk Vs. State of Uttaranchal, through Secretary (Secondary Education), Dehradun, Uttaranchal and others
|
August 31, 2004 |
|
JASWANT SINGH Vs. P K MOHANTI SECRETARY DEPARTMENT OF URBAN DEVELOPMENT/DIRECTOR LACED BODIES GOVERNMENT OF UTTARA
|
October 30, 2004 |
|
JAT SINGH Vs. STATE AND ORS.
|
September 2, 2004 |
|
JAYANT KUMAR GOEL (SRI) Vs. SRI CHANDRA PRAKASH THAPA
|
August 2, 2004 |
|
JAYAS Vs. STATE
|
September 21, 2004 |
|
JIBANAND SHARMA S/O SRI RAM SHARAN SHARMA Vs. STATE OF UTTARANCHAL
|
June 3, 2004 |
|
Jibanand Sharma S/O Sri Ram Sharan Sharma and another Vs. State of Uttaranchal through 1st Addl. Secretary, Education and two others
|
May 3, 2004 |
|
JIWAN SINGH Vs. CHAMPA DEVI AND ANR.
|
August 10, 2004 |
|
JOHAR SINGH Vs. STATE
|
November 25, 2004 |
|
Jwala Singh and 2 others Vs. State of Uttaranchal
|
May 27, 2004 |
|
Kailash Chandra Vs. State of Uttaranchal
|
May 10, 2004 |
|
KAILASH CHANDRA Vs. STATE OF UTTARANCHAL
|
October 5, 2004 |
|
KALBE ALI Vs. STATE OF UTTARANCHAL
|
July 27, 2004 |
|
Kali Charan @ Kali Chandra Vs. State
|
September 24, 2004 |
|
KALI RAM Vs. MIRZA WAKER ALI
|
December 22, 2004 |
|
KALJEET KAUR Vs. SATISH CHANDRA JOSHI
|
December 9, 2004 |
|
KAMAL JINDAL Vs. VINOD KUMAR
|
August 16, 2004 |
|
KAMALA KUMARI Vs. SUNIL KUMAR
|
June 2, 2004 |
|
Kamla Devi and another Vs. State of Uttaranchal
|
October 12, 2004 |
|
KARAM CHAND Vs. BOARD OF REVENUE, U P , AT LUC-KNOW
|
December 22, 2004 |
|
KARAN PAL Vs. STATE OF U.P.
|
October 26, 2004 |
|
KARAN SINGH Vs. CHIEF ENGINEER GANGA GHATI, JAL VIDYUT PARIYOJANA AND OTHERS
|
April 16, 2004 |
|
KASHMIRI LAL THAKRAL Vs. MOHD. ASLAM
|
September 30, 2004 |
|
KATORI DEVI Vs. ADDL DISTRICT JUDGE, HARIDWAR
|
August 11, 2004 |
|
KAUSHAL MANI Vs. COLLECTOR UTTARKASHI
|
July 23, 2004 |
|
KEDAR NATH SINGH AND ANOTHER Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
|
October 1, 2004 |
|
KICHHA SUGAR COMPANY LTD Vs. TARA CHAND MAHTOLLYA
|
October 11, 2004 |
|
KICHHA SUGAR COMPANY LTD. Vs. TARA CHAND MAHTOLIYA
|
August 11, 2004 |
|
KIRAN SHARMA Vs. DISTT JUDGE NAINITAL
|
May 25, 2004 |
|
KISHAN CHANDRA Vs. GENRAL MANAGER (ADMN & PERSONNEL) B.H.E.L
|
October 14, 2004 |
|
KM. DIPTI SINGH AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
|
August 25, 2004 |
|
KOMAL Vs. ADDITIONAL DISTRICT JUDGE
|
April 7, 2004 |
|
KRISHAN KUMAR DHINGRA AND ANOTHER Vs. PRESIDING OFFICER/CIVIL JUDGE, SENIOR DIVISION DEHRADUN AND ANOTHER
|
April 13, 2004 |
|
KRISHI UTPADAN MANDI SAMITI Vs. SAHID RAZA AND COMPANY
|
October 30, 2004 |
|
KRISHNA DEVI Vs. U.P. FOREST CORPORATION AND OTHERS
|
August 31, 2004 |
|
Krishna Verma and Anr. Vs. Director,Uttaranchal Power Corporation & Ors.
|
October 25, 2004 |
|
KULDEEP KUMAR GUPTA Vs. STATE
|
May 28, 2004 |
|
KULWANT SINGH Vs. STATE OF U P
|
August 16, 2004 |
|
KUMAON STONE CRUSHER Vs. STATE OF U P
|
July 1, 2004 |
|
KUNDAN LAL Vs. STATE OF U P
|
August 12, 2004 |
|
KUSH KUMAR Vs. STATE OF UTTARANCHAL
|
September 1, 2004 |
|
KUSUM LATA Vs. DIRECTOR OF FACTORIES KANPUR
|
March 26, 2004 |
|
Lakhpat Singh Vs. State of Uttaranchal
|
December 3, 2004 |
|
LAL BACHAN Vs. STATE OF UTTARANCHAL
|
July 31, 2004 |
|
LALA PARMA SHIB LAL DURGA SAH DHARAMSHALA TRUST Vs. STATE OF UTTARANCHAL
|
May 21, 2004 |
|
LALIT MOHAN UPRETI Vs. STATE OF UTTARANCHAL
|
October 28, 2004 |
|
LATA Vs. BRIJENDRA KUMAR
|
November 29, 2004 |
|
LEELA BHANDARI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
July 22, 2004 |
|
LILANSHU ARORA Vs. G B PANT UNIVERSITY OF AGRICULTURE
|
December 20, 2004 |
|
M/S. RAM LAL BROTHERS AND ANOTHER, ETC. Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
|
September 10, 2004 |
|
M/S. SONA SMALL INDUSTRIES Vs. STATE BANK OF PATIALA
|
November 1, 2004 |
|
MAAN SINGH @ MAN BAHADUR Vs. NEW INDIA ASSURANCE COMPANY LTD
|
August 18, 2004 |
|
Madan Mohan Kaushik and Ors. Vs. Om Prakash Ahuja & Ors.
|
December 18, 2004 |
|
MAHANT PRAYAG GIRI AND ANR. Vs. COMMITTEE OF MANAGEMENT, SRI MITHILESH SANATAN DHARM HIGHER SECONDARY SCHOOL AND ORS.
|
August 10, 2004 |
|
MAHENDRA Vs. PRESIDING OFFICER LABOUR COURT DEHRADUN
|
July 20, 2004 |
|
Mahendra Kumar Batra Vs. Civil Judge (S.D.),Pauri Garhwal & another
|
January 14, 2004 |
|
MAHENDRA PRATAP SAH Vs. RAJ SACHDEVA
|
August 11, 2004 |
|
MAHENDRA SINGH Vs. STATE
|
December 24, 2004 |
|
MAHENDRA SINGH BEDI Vs. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT IV HARIDWAR AND OTHERS
|
September 27, 2004 |
|
MAHESH @ PAPPU Vs. STATE
|
December 22, 2004 |
|
MAHESHWARI SANWAL Vs. STATE OF U.P. AND OTHERS
|
March 16, 2004 |
|
MAHIPAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
April 21, 2004 |
|
MALKEET SINGH Vs. STATE OF U P
|
August 18, 2004 |
|
MAN SINGH Vs. STATE OF UTTAR PRADESH
|
August 7, 2004 |
|
Man Singh and others Vs. State of Uttar Pradesh & others
|
July 8, 2004 |
|
MANISH TIWARI Vs. UTTARANCHAL SHIKSHA EVAM PARIKSHA PARISHAD
|
August 10, 2004 |
|
MANMOHAN SINGH SHARMA Vs. ADDITIONAL DISTRICT JUDGE
|
August 21, 2004 |
|
MANNU DHONDIYAL Vs. STATE OF UTTARANCHAL
|
December 9, 2004 |
|
MANOJ AGRAWAL Vs. SUSHMA AGRAWAL
|
November 17, 2004 |
|
MANOJ CHHABRA Vs. MANISHA
|
July 17, 2004 |
|
MANOJ KUMAR Vs. STATE OF UTTARANCHAL
|
November 18, 2004 |
|
MANOJ KUMAR GUPTA Vs. STATE INDUSTRIAL DEVELOPMENT CORP OF UTTARANCHAL LTD
|
August 2, 2004 |
|
MANOJ KUMAR JAIN Vs. ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
|
August 23, 2004 |
|
MANORAMA DOBARIVAL SHARMA (SMT.) Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS
|
October 5, 2004 |
|
MANWAR SINGH RAWAT Vs. ADDITIONAL DIRECTOR(CONSUMER) U P CO OPERATIVE SOCIETY, LUCKHNOW
|
July 8, 2004 |
|
MASTER RISHABH AND ANOTHER Vs. BUDHESH KUMAR RAI AND OTHERS
|
August 11, 2004 |
|
MATHURA LAL Vs. SHIV KUMAR GUPTA
|
September 3, 2004 |
|
MEEN BAHADUR Vs. STATE OR UTTARANCHAL
|
November 23, 2004 |
|
MEGHRAJ SINGH Vs. MARDAN SINGH
|
November 23, 2004 |
|
MEHAR VERMA Vs. RENT CONTROL & EVICTION OFFICER, DEHRADUN
|
August 7, 2004 |
|
MILAKHA SINGH Vs. STALE OF UTTARANCHAL
|
December 8, 2004 |
|
MISHRILAL Vs. SHIV KUMAR GUPTA
|
October 15, 2004 |
|
MOHAMMAD SHAMI Vs. MOTOR ACCIDENT CLAIM TRIBUNAL AND ANOTHER
|
July 31, 2004 |
|
Mohan Filling Station,Hardwar and Ors. Vs. Thakur Das Ramanand Filling Station,Hardwar & Ors.
|
December 6, 2004 |
|
MOHAN LAL Vs. ADDITIONAL DISTRICT JUDGE, ROORKEE AND OTHERS
|
August 17, 2004 |
|
MOHAN LAL AND ANOTHER Vs. DISTRICT JUDGE, PAURI GARHWAL
|
October 29, 2004 |
|
MOHAN SINGH NEGI Vs. RAMESH CHANDRA TIWARI
|
December 23, 2004 |
|
MOHD ARSHAD Vs. UNION OF INDIA
|
October 30, 2004 |
|
MOHD MOZAMMIL Vs. RABINA BEGUM
|
December 10, 2004 |
|
MOHD. HANIF Vs. PRESCRIBED AUTHORITY/S.D.M. BAGESHWAR AND ANOTHER
|
November 24, 2004 |
|
MOHD. HANIF Vs. GAON SABHA AND ANOTHER
|
August 9, 2004 |
|
Moliya Devi and Km. Beena Vs. Additional District Judge 4th Fast Track Court Dehradun & Shri Sriram Agarwal
|
November 30, 2004 |
|
Monika Goswami and Anr. Vs. State of Uttaranchal & Ors.
|
January 15, 2004 |
|
MOTI RAM Vs. 1ST ADDL. DISTRICT JUDGE AND OTHERS
|
April 23, 2004 |
|
MUKESH JAIN Vs. ADDITIONAL DISTRICT JUDGE/F.T.C-3, DEHRADUN AND OTHERS
|
August 25, 2004 |
|
MUKESH KUMAR SINGHAL Vs. STATE BANK OF INDIA AND ORS.
|
April 13, 2004 |
|
MUNNI DEVI GUPTA (SMT.) Vs. JUDGE SMALL CAUSES COURT AND OTHERS
|
July 23, 2004 |
|
MUNNI LAL Vs. DEEPAK BHARTI AND OTHERS
|
October 15, 2004 |
|
Murari Lal Sah Vs. IV Additional District Judge,Nainital : The Prescribed ,Authority/Munsif : Nainital Shri Kishori Lal Sah
|
December 24, 2004 |
|
MURTI SHRI RAGHUNATH JE MAHARAJ VIRAJMAN MANDIR SHRI RAGHUNATH JEE MAHARAJ Vs. ADDITIONAL DISTRICT JUDGE
|
December 2, 2004 |
|
N.N. Srivastava (Dr.) Vs. Principal Sainik School, Chorakhal and two others
|
May 1, 2004 |
|
NAFEES Vs. STATE OF UTTARANCHAL
|
July 15, 2004 |
|
NAGAR PALIKA PARISHAD, KASHIPUR AND ANOTHER Vs. SHARAFAT
|
August 24, 2004 |
|
NAGENDRA KUMAR JHILDIYAL Vs. GARHWAL MANDAL VIKAS NIGAM LTD
|
August 7, 2004 |
|
Nagendra Kumar Jhildiyal and others Vs. Garhwal Mandal Vikas Nigam Ltd. and others
|
July 8, 2004 |
|
NANAK CHAND TYAGI Vs. STATE
|
September 21, 2004 |
|
NARENDER SINGH Vs. ADDITIONAL DISTRICT JUDGE
|
November 17, 2004 |
|
NARENDRA KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
|
January 14, 2004 |
|
NARENDRA KUMAR VERMA Vs. STATE OR UTTARANCHAL
|
August 19, 2004 |
|
Narendra Singh Manwal Vs. District Judge,Dehradun & Ors.
|
March 23, 2004 |
|
NARESH Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANOTHER
|
July 20, 2004 |
|
Naresh Chandra Naithani Vs. State of Uttaranchal & Anr.
|
May 13, 2004 |
|
NARESH CHANDRA SAXENA Vs. STATE OF U P
|
May 18, 2004 |
|
NARESH THAPA AND ANOTHER Vs. CIVIL JUDGE (J.D.), DEHRADUN AND ANOTHER
|
September 27, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. VIJENDRA SINGH
|
September 1, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. HANSI BISHT
|
June 15, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. RAGHUVIR SINGH
|
August 21, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. RAJU MAJUMDAR
|
August 21, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. CHANDRA BISHT
|
September 13, 2004 |
|
Nau Singh Vs. State of Uttaranchal & Ors.
|
February 17, 2004 |
|
NAVAL KISHORE Vs. GANESH SINGH
|
November 24, 2004 |
|
NAVEELL CHANDRA Vs. STATE OF UTTARANCHAL
|
August 16, 2004 |
|
NAVEEN PANCHPURI Vs. STATE OF UTTARANCHAL AND OTHERS
|
January 21, 2004 |
|
NAZAR SINGH Vs. MUKHTIYAR SINGH
|
October 25, 2004 |
|
NAZIR AHMAD Vs. STATE OF UTTARANCHAL
|
December 3, 2004 |
|
NEENA BHATNAGAR Vs. FIRST FAST TRACK COURT
|
November 17, 2004 |
|
Neha Verma Vs. State of Uttaranchal & Ors.
|
July 27, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. JIWANTI BHANDARI
|
July 7, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. SARITA
|
August 10, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAM KALI
|
August 26, 2004 |
|
NEW INDIA ASSURANCE CO. Vs. NATIONAL INSURANCE CO.
|
May 25, 2004 |
|
NEW INDIA ASSURANCE CO. LTD Vs. NOORJAHAN
|
August 24, 2004 |
|
New India Assurance Co.Bareilly through Divisional Manager,Allahabad Vs. Rafat Begum & Ors.
|
December 10, 2004 |
|
NEW INDIA ASSURANCE COMPANY, BAREILLY Vs. BISMILLA BEGAM
|
December 6, 2004 |
|
NIAZ MOHD Vs. SUNDER MANI BHATT
|
May 18, 2004 |
|
Niranjan Singh Wasu Vs. District Judge,Dehradun & Ors.
|
October 25, 2004 |
|
NIRANJAN SINGH WASU Vs. DISTRICT JUDGE, DEHRADUN
|
October 15, 2004 |
|
NIRMALA DEVI Vs. GAUNGHERA DEVI
|
July 6, 2004 |
|
NIRMALA DEVI ALIAS GHUNGHERA DEVI Vs. STATE OF UTTARANCHAL
|
July 6, 2004 |
|
OIL & NATURAL GAS CORPORATION LTD. Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE DEHRADUN AND ANOTHER
|
October 11, 2004 |
|
OM METALS AND MINERALS LTD Vs. TEHRI HYDRO DEVELOPMENT CORPORATION LTD
|
July 7, 2004 |
|
OM PAL Vs. STATE OF U.P. AND ORS.
|
April 2, 2004 |
|
OM PRAKASH PURWAL Vs. STATE OF UTTARANCHAL
|
November 16, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. BHOPAL SINGH
|
September 27, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. NAFIS AHMED
|
August 24, 2004 |
|
ORIENTAL INSURANCE CO. LTD Vs. NEELA DEVI
|
December 6, 2004 |
|
Oriental Insurance Co. Ltd. Vs. Chandra Mohan and others.
|
August 26, 2004 |
|
ORIENTAL INSURANCECO LTD Vs. SHADI RAM
|
August 20, 2004 |
|
P.N. DEOGAN Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
|
May 31, 2004 |
|
Pankaj Kumar Bhatt Vs. Bharat Sanchar Nigam Ltd.& Ors.
|
June 7, 2004 |
|
PANKAJ SHARMA Vs. BAR COUNCIL
|
November 4, 2004 |
|
PANKAJ SURI AND OTHERS Vs. SRI RAM SHARMA
|
August 19, 2004 |
|
Param Jeet Singh @ Pamma Vs. State of Uttaranchal
|
April 30, 2004 |
|
Parsuram Mishra Vs. Conciliation Officer & Anr.
|
April 27, 2004 |
|
Parvez @ Bakra and another Vs. State of Uttaranchal
|
April 22, 2004 |
|
PARVEZ ALIAS BAKRA Vs. STATE OF UTTARANCHAL
|
May 22, 2004 |
|
PARWATI PANDE Vs. STATE OF UTTARANCHAL
|
January 21, 2004 |
|
PETER LUIS Vs. STATE OF UTTARANCHAL
|
August 7, 2004 |
|
Peter Luis and Others Vs. State of Uttaranchal,through the Secretary,Medical Health and Family Welfare,Dehradun & Others
|
July 8, 2004 |
|
PITAMBAR DATT PANDEY Vs. SPECIAL JUDGE AND ORS.
|
August 20, 2004 |
|
PITAMBER SINGH TYAGI Vs. DISTRICT MAGISTRATE/COLLECTOR, UDHAM SINGH NAGAR
|
June 14, 2004 |
|
POORAN CHANDRA LOHANI Vs. MANAGEMENT COMMITTEE, JYOLI INTERMEDIATE COLLEGE, ALMORA
|
September 18, 2004 |
|
PRADEEP KUMAR Vs. RAKESH KUMAR AGARWAL
|
December 22, 2004 |
|
PRADEEP LAL SAH Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, UTTARANCHAL, DEHRADUN
|
August 7, 2004 |
|
Pradeep Lal Sah and others Vs. Registrar,Co-operative Societies,Uttaranchal,Dehradun & others
|
July 8, 2004 |
|
PRADEEP SINGH Vs. STATE OF UTTARANCHAL
|
August 18, 2004 |
|
PRAMESH KUMAR Vs. SOHAN LAL AND ANOTHER
|
May 31, 2004 |
|
PRAMOD KUMAR Vs. DISTRICT MAGISTRATE AND OTHERS
|
September 25, 2004 |
|
PRANVEER SINGH Vs. STATE OF UTTARANCHAL
|
June 7, 2004 |
|
PRATAP RAM Vs. STATE OF UTTARANCHAL
|
October 16, 2004 |
|
PRATAP SAGAR RAI Vs. STATE
|
November 19, 2004 |
|
PREM CHAND Vs. DISTRICT JUDGE, DEHRADUN
|
July 31, 2004 |
|
PREM NATH AND ANOTHER Vs. DISTRICT JUDGE AND OTHERS
|
February 24, 2004 |
|
PREM SHANKAR Vs. JASBIR SINGH
|
September 28, 2004 |
|
PREM SINGH BHANDARI Vs. DIRECTOR, LOCAL BODIES, UTTARANCHAL
|
January 21, 2004 |
|
PRESTIGE LIGHTS LTD Vs. CUSTOM, EXCISE AND SERVICE TAX TRIBUNAL
|
August 21, 2004 |
|
PRITAM Vs. STATE OF UTTARANCHAL
|
February 27, 2004 |
|
PRITAM SINGH Vs. IIND FAST TRACK COURT AND ORS.
|
September 1, 2004 |
|
PRITAM SINGH Vs. DISTRICT JUDGE, UDHAM SINGH NAGAR AND OTHERS
|
September 2, 2004 |
|
PRIYA LAL AND SONS Vs. RENT CONTROL AND EVICTION OFFICER/D.S.O. NAINITAL
|
September 30, 2004 |
|
PUNJAB AND SIND BANK Vs. SRI RAM PANJWANI
|
May 17, 2004 |
|
PURAN Vs. STATE OF UTTARANCHAL
|
May 27, 2004 |
|
PURAN CHANDRA Vs. STATE OF UTTARANCHAL
|
July 29, 2004 |
|
PURAN SINGH Vs. STATE OF UTTARANCHAL
|
September 25, 2004 |
|
PUSPA ARYA Vs. STATE OF UTTARANCHAL
|
August 24, 2004 |
|
PYARE LAL CHUG Vs. DISTRICT JUDGE AND ORS.
|
July 31, 2004 |
|
QAMRUNNISA Vs. CHIEF ENGINEER GARHWAL, UTTARANCHAL PEY JAL NIGAM,
|
September 23, 2004 |
|
QURBAN ALI Vs. UNION OF INDIA AND ANOTHER
|
November 17, 2004 |
|
R.D. BHARDWAJ Vs. SAROJ JAIN
|
October 15, 2004 |
|
RADHYA SHIAM AND SIX OTHERS Vs. DISTRICT JUDGE DEHRADUN AND SIX OTHERS
|
October 12, 2004 |
|
RAHUL SHARMA Vs. DHANESH GUPTA
|
August 7, 2004 |
|
Rahul Tolia Vs. State of Uttaranchal and other
|
August 31, 2004 |
|
RAJ PAL SINGH Vs. COMMISSIONER, GARHWAL DIVISION
|
December 15, 2004 |
|
Rajedndra Singh and Ors. Vs. Addl. Chief Revenue Commissioner (Circuit Court) Uttaranchal,Nainital & Ors.
|
August 6, 2004 |
|
Rajeev Barthwal Vs. Union of India & Ors.
|
October 15, 2004 |
|
RAJEEV BARTHWAL Vs. UNION OF INDIA
|
April 15, 2004 |
|
RAJEEV JAIN (SH.) AND OTHERS Vs. PRESCRIBED AUTHORITY (CIVIL JUDGE, S.D.), DEHRADUN AND OTHERS
|
August 27, 2004 |
|
RAJEEV JAISWAL Vs. SUMAN JAISWAL
|
August 11, 2004 |
|
RAJENDRA KUMAR Vs. STATE OF UTTARANCHAL
|
July 31, 2004 |
|
RAJENDRA PRASAD PANDEY Vs. ADDL. CIVIL JUDGE (J.D.) DEHRADUN AND ANOTHER
|
October 15, 2004 |
|
RAJENDRA PRASAD SHARMA Vs. SENIOR REGIONAL MANAGER
|
October 29, 2004 |
|
RAJENDRA SINGH Vs. STATE OF UTTARANCHAL
|
July 8, 2004 |
|
RAJESH KUMAR Vs. CIVIL JUDGE
|
August 18, 2004 |
|
RAJESH SHARMA Vs. STATE OF UTTARANCHAL
|
August 5, 2004 |
|
Rajeshwari Kandari Vs. Rent Control And Eviction Officer,Mussoorie & another
|
August 24, 2004 |
|
RAJVANSHI PRASAD Vs. STATE OF UTTARANCHAL
|
June 15, 2004 |
|
Rakesh Vs. Sate of Uttaranchal
|
August 25, 2004 |
|
RAM AUTAR Vs. STATE OF UTTARANCHAL
|
April 29, 2004 |
|
RAM BAHADUR Vs. STATE OF UTTARANCHAL
|
September 16, 2004 |
|
RAM CHARAN YADAV Vs. NAGAR PALIKA PARISHAD BAJPUR
|
January 21, 2004 |
|
RAM DAS MAURYA Vs. DISTRICT INSPECTOR OF SCHOOLS, DEHRADUN
|
November 18, 2004 |
|
RAM GOPAL Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
|
July 30, 2004 |
|
RAM KUMAR Vs. KHUSHRABI BEGUM
|
November 4, 2004 |
|
RAM LAL Vs. STATE OF UTTARANCHAL AND OTHERS
|
April 16, 2004 |
|
RAM MOHAN Vs. COLLECTOR, NAINITAL AND OTHERS
|
August 11, 2004 |
|
RAM PUNJABI (SHRI) AND ANOTHER Vs. SHRI DAVID PAUL AND ANOTHER
|
August 7, 2004 |
|
RAM SHANKAR ASTHANA Vs. DIWAN SINGH AND OTHERS
|
September 23, 2004 |
|
RAM SINGH Vs. STATE OF UTTARANCHAL
|
October 16, 2004 |
|
RAMA BANSAL Vs. KUSUM DEVI
|
August 17, 2004 |
|
Rama Chauhan Vs. District Judge,Dehradun & Anr.
|
March 23, 2004 |
|
RAMA PANT Vs. DISTRICT MAGISTRATE, NAINITAL
|
June 10, 2004 |
|
RAMESH Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANOTHER
|
January 21, 2004 |
|
RAMESH CHANDRA Vs. SATYA PRASAD
|
September 27, 2004 |
|
RAMESH CHANDRA Vs. IST ADDITIONAL DISTRICT JUDGE
|
December 22, 2004 |
|
RAMESH CHANDRA BHANDARI Vs. RAM SINGH SALAL
|
September 23, 2004 |
|
RAMESH KUMAR Vs. STATE OF UTTARANCHAL
|
December 21, 2004 |
|
RAMESH KUMAR (SH.) AND OTHERS Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS
|
August 4, 2004 |
|
Ramjilal Keshav Dutt and others Vs. Devki Devi and Another
|
August 20, 2004 |
|
Ramzan Vs. State of Uttaranchal
|
October 16, 2004 |
|
Randeep Pokhariya Vs. Joint Director,NIOS & Ors.
|
April 6, 2004 |
|
RAPTI CONTRACTORS Vs. UNION OF INDIA
|
April 15, 2004 |
|
RAPTI CONTRACTORS Vs. UNION OF INDIA
|
July 21, 2004 |
|
REETU UPRETI Vs. CHAM CHANDRA UPRETI
|
December 8, 2004 |
|
RIZWANA Vs. MOTOR ACCIDENT CLAIMS
|
March 16, 2004 |
|
ROSHAN LAL Vs. MOTOR ACCIDENT CLAIM TRIBUNAL DISTRICT JUDGE, UDHAM SINGH NAGAR
|
May 17, 2004 |
|
ROSHAN LAL Vs. STATE OF UTTARANCHAL
|
November 18, 2004 |
|
RUKHSANA Vs. R K AGARWAL
|
November 2, 2004 |
|
S.C. GUPTA Vs. DIRECTOR, INDIAN INSTITUTE OF PETROLEUM AND OTHERS
|
June 16, 2004 |
|
S.K. AGARWAL Vs. ORIENTAL BANK OF COMMERCE
|
October 5, 2004 |
|
SAGAR ALI Vs. DISTRICT JUDGE, DEHRADUN
|
October 25, 2004 |
|
SANJAY KUMAR GULATI Vs. N.P. SINGH AND OTHERS
|
August 17, 2004 |
|
SANJAY KUMAR PATWA (NEMA) ALIAS PAPPU Vs. STATE OF UTTARANCHAL
|
September 27, 2004 |
|
SANTRI LAL Vs. STATE OF U P
|
August 11, 2004 |
|
SARASWATI BHANDARI Vs. STATE OF UTTARANCHAL
|
November 25, 2004 |
|
SARDAR BHAGAT SINGH Vs. J.S.C.C./A.D.J./FTC III, DEHRADUN AND OTHERS
|
September 4, 2004 |
|
SAROJ Vs. NEW INDIA ASSURANCE CO LTD
|
May 5, 2004 |
|
SARVDAMAN SINGH Vs. SUBHASH GUPTA
|
August 21, 2004 |
|
Sathani Hanumanthu and another Vs. Director,Indian Institute of Technology,Roorkee
|
September 29, 2004 |
|
SATISH CHANDRA GROVER Vs. DISTRICT JUDGE, UDHAM SINGH NAGAR
|
October 12, 2004 |
|
SATISH CHANDRA PANT Vs. UNION OF INDIA
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May 27, 2004 |
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Satish Chandra Verma Vs. State of U.P & others
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September 27, 2004 |
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SATPAL SINGH Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANOTHER
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July 20, 2004 |
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Satya Pal Singh Vs. State of Uttaranchal & Anr.
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February 17, 2004 |
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SAURAB KANDARI Vs. G B PANT UNIVERSITY
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May 15, 2004 |
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SAVITRI DEVI (SMT.) AND OTHERS Vs. ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
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August 19, 2004 |
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SHAILENDRA KUMAR JAIN Vs. DISTRICT JUDGE DEHRADUN AND OTHERS
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April 13, 2004 |
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SHAILENDRA SINGH Vs. STATE OF UTTARANCHAL AND ORS.
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May 20, 2004 |
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SHAMBHOO LAL Vs. TASLEEM BEG
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August 12, 2004 |
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SHAMIM AHMAD Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE
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September 13, 2004 |
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SHAMIM AHMAD Vs. PRESCRIBED AUTHORITY CIVIL JUDGE
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August 3, 2004 |
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Shankar Datt Joshi Vs. State of Uttaranchal through Secretary,Department of Social Welfare,Uttaranchal Government,Dehradun & Ors.
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October 29, 2004 |
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SHANKARI DEVI Vs. DISTRICT JUDGE
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September 13, 2004 |
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SHANTI DEVI Vs. STATE OF UTTARANCHAL
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August 18, 2004 |
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SHANTI DEVI Vs. UNION OF INDIA
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August 24, 2004 |
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SHEEL CHAND JAIN Vs. ADDITIONAL DISTRICT JUDGE/5TH FAST TRACK COURT, DEHRADUN AND OTHERS
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September 23, 2004 |
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SHER SINGH Vs. STATE
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December 16, 2004 |
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SHER SINGH Vs. DISTRICT JUDGE, SAHARANPUR AND OTHERS
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August 12, 2004 |
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SHIV RAM SINGH YADAV Vs. UNION OF INDIA AND ANOTHER
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April 24, 2004 |
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SHIVRAJ SINGH Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANR.
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April 7, 2004 |
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SHIVRAJ SINGH Vs. STATE OF UTTARANCHAL
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December 21, 2004 |
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SHYAM LAL Vs. PRESCRIBED AUTHORITY, DEHRADUN
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August 6, 2004 |
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Shyam Lal alias Shyamu Vs. State of Uttaranchal
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May 25, 2004 |
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SHYAM LAL AND OTHERS Vs. PREMO
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December 24, 2004 |
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SHYAM SUNDER Vs. RAVINDRA KUMAR VERMA
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December 2, 2004 |
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Shyam Sunder Vs. Ravindra Kumar Verma and another
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February 12, 2004 |
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SIDDHESHWAR PANDE Vs. SWAMI ATMA PRAKASH AND ANOTHER
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September 27, 2004 |
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SIDDHESHWARI PAPER UDYOG LIMITED Vs. STATEOF UTTAR PRADESH ANDORS.
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March 12, 2004 |
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SIYARAM AND ANR. Vs. STATE OF U.P. AND ANR.
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July 23, 2004 |
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SMT. CHITRAKALA Vs. DISTRICT JUDGE AND ORS.
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July 6, 2004 |
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SMT. KISHORI DHASMANA Vs. 3RD ADDITIONAL DISTRICT JUDGE, NAINITAL AND OTHERS
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August 13, 2004 |
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SMT. MADHUBALA GIRI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
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February 24, 2004 |
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SMT. MANORAMA DEVI AND OTHERS Vs. BOARD OF REVENUE U.P. LUCKNOW AND OTHERS
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October 30, 2004 |
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SOHAN SINGH Vs. EXECUTIVE ENGINEER, TEHRI GARHWAL JAL NIGAM
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November 20, 2004 |
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SOHAN SINGH Vs. NAVEEN KUMAR
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November 22, 2004 |
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SRI RANA PRATAP SINGH Vs. KANAKLATA
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September 27, 2004 |
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STASH KUMAR AND ANOTHER Vs. DISTRICT JUDGE AND OTHERS
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September 29, 2004 |
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STATE Vs. WALI MOHAMAD
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October 11, 2004 |
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State Vs. Liyakat
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June 10, 2004 |
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STATE OF U P Vs. PRESIDENT OFFICER, LABOUR COURT, DEHRADUN
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August 10, 2004 |
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STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT
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November 24, 2004 |
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STATE OF U P Vs. NARESH CONSTRUCTION COMPANY
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May 22, 2004 |
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STATE OF U P Vs. VIRENDRA KUMAR
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November 5, 2004 |
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STATE OF U P Vs. PRESIDING OFFICER, LABOUR COURT
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October 29, 2004 |
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STATE OF U.P. Vs. PREM DUTT THAPLIYAL AND ANR.
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January 21, 2004 |
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State of U.P. and Anr. Vs. Presiding Officer,Labour Court & Anr.
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October 26, 2004 |
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STATE OF U.P. AND GOVT. FRUITS PRESERVATION CENTRE Vs. CHAND NARAIN SAKLANI
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December 6, 2004 |
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STATE OF U.P. AND ORS. Vs. SHIV RAJ SINGH MANRAL AND ANR.
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March 9, 2004 |
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STATE OF UTTARANCHAL Vs. DISTRICT JUDGE, UTTARKASHI
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March 16, 2004 |
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STATE OF UTTARANCHAL Vs. BALAM SINGH AND ANR.
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February 23, 2004 |
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STATE OF UTTARANCHAL Vs. SAMUAL HAQ
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December 10, 2004 |
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STATE OF UTTARANCHAL Vs. RAJPAL SINGH
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February 18, 2004 |
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STATE OF UTTARANCHAL Vs. LABOUR COURT
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February 24, 2004 |
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State of Uttaranchal Vs. Presiding Officer,Labour Court & Anr.
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January 21, 2004 |
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STATE OF UTTARANCHAL Vs. AMANULLAH KHAN
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August 27, 2004 |
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STATE OF UTTARANCHAL Vs. DHARAMPAL
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August 5, 2004 |
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STATE OF UTTARANCHAL Vs. SURESH CHANDRA
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July 27, 2004 |
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STATE OF UTTARANCHAL Vs. P O LABOUR COURT DEHRADUN
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July 27, 2004 |
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STATE OF UTTARANCHAL AND ANR. Vs. K.M. AGARWAL AND ORS.
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August 27, 2004 |
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STATE OF UTTARANCHAL THROUGH COLLECTOR Vs. BHAJAN SINGH
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February 23, 2004 |
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STATE OF UTTARANCHAL THROUGH DISTRICT INFORMATION OFFICER Vs. ADDITIONAL DISTRICT JUDGE
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August 3, 2004 |
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STATE OF UTTARANCHAL THROUGH, THE SUPERINTENDING ENGINEER, IRRIGATION RESEARCH INSTITUTE Vs. SRI JAGPAL SINGH TYAGI AND ANR.
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February 24, 2004 |
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STATE, THROUGH COLLECTOR, NAINITAL Vs. KUNWAR SEN
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July 31, 2004 |
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SUDHIR KUMAR BHATNAGAR Vs. UNION OF INDIA
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September 18, 2004 |
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SULOCHANA DEVI Vs. IST ADDITIONAL DISTRICT JUDGE
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May 22, 2004 |
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SUMAN LATA Vs. STATE OF UTTAR PRADESH
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July 31, 2004 |
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SUNIL KUMAR BATRA Vs. CHAUDHRI CHARAN SINGH UNIVERSITY
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June 23, 2004 |
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SUNIL KUMAR BHATIA Vs. RAJENDRA KUMAR BHATIA AND OTHERS
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August 5, 2004 |
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Surendra @ Chikna Vs. State
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September 13, 2004 |
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SURENDRA SINGH Vs. STATE OF UTTARANCHAL
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August 24, 2004 |
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Surinder Kaur Walia Vs. Kartar Chand & Ors.
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September 28, 2004 |
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SURJEET SINGH Vs. KISHAN SINGH
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October 14, 2004 |
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SURYAMANI DANGWAL Vs. STATE OF UTTARANCHAL
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December 8, 2004 |
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SUSHIL KUMAR GUPTA Vs. THE ADDITIONAL DISTRICT JUDGE AND ORS.
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December 21, 2004 |
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Sushil Kumar Saini etc. Vs. State of Uttaranchal & Anr.
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January 21, 2004 |
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SUSHILA Vs. MANAGING DIRECTOR, U.P. STATE ROAD TRANSPORT CORPORATION LTD.
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September 2, 2004 |
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SUSHILA DEVI Vs. SHAUKIN SINGH
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August 3, 2004 |
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SWAMI RAM DEV CHELA SWAMI ANAND DEV Vs. STATE OF UTTARANCHAL
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February 16, 2004 |
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TARAI KALA SANGAM SHRI RAM LEELA COMMITTEE, GOVINDPUR, DISTRICT UDHAM SINGH NAGAR Vs. CIVIL JUDGE (J.D.) UDHAM SINGH NAGAR AND ANOTHER
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October 13, 2004 |
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TEHRI HYDRO DEVELOPMENT CORPORATION Vs. KRISHNA NAND JOSHI
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December 6, 2004 |
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TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. KARAM CHAND THAPAR
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December 23, 2004 |
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Tej Kumari Vs. New India Assurance Co. and another
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May 20, 2004 |
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TOUFIQUE AHMAD AND OTHERS Vs. ADDL. DISTRICT JUDGE AND OTHERS
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April 19, 2004 |
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TRHRI HYDRO DEVELOPMENT CORPN Vs. P O LABOUR COURT
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November 3, 2004 |
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Trimlesh Bharti Vs. Shravan Kumar
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October 12, 2004 |
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TRIVENI Vs. NAGAR PALIKA PARISHAD, NAINITAL AND ORS.
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April 9, 2004 |
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U P AVAS EVAM VIKAS PARISHAD Vs. MOHD UMAR
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April 26, 2004 |
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U P PURVA SAINIK KALYAN NIGAM LTD Vs. STATE OF UTTARANCHAL
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September 28, 2004 |
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U P S R T C Vs. CHANDRAWATI DEVI
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December 13, 2004 |
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U P STATE ROAD TRANSPORT CORPORATION Vs. RAJESH KUMAR
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October 11, 2004 |
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U P STATE ROAD TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER, DEHRADUN Vs. SANTOSH
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December 22, 2004 |
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U.C. CHANDNA AND ANOTHER Vs. IIND ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
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November 24, 2004 |
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U.P.State Road Transport Corporation,Dehradun and Anr. Vs. Presiding Officer,Labour Court,Dehradun & Anr.
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August 6, 2004 |
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Umapati Bhatt Vs. State of Uttaranchal & Ors.
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August 6, 2004 |
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UMED SINGH AND ORS. Vs. COLLECTOR AND ORS.
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July 28, 2004 |
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UNION OF INDIA Vs. RAJENDRA KUMAR AND OTHER
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August 13, 2004 |
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Union of India Vs. Central Administrative Tribunal,Allahabad Bench and another
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August 21, 2004 |
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UNION OF INDIA Vs. GOMTI DEVI
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August 10, 2004 |
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Union of India and Ors. Vs. Raghubar Datt
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December 20, 2004 |
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United India Insurance Co. Vs. Narayani Devi and another
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August 19, 2004 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. DHAN SINGH BHANDARI AND ANOTHER
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December 6, 2004 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. ROOKAM SINGH
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December 22, 2004 |
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URMILA DEVI (SMT.) AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.
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June 7, 2004 |
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UTTARANCHAL JAL VIDYUT NIGAM LTD Vs. P O LABOUR COURT DEHRADUN
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August 23, 2004 |
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UTTARANCHAL JAL VIDYUT NIGAM LTD Vs. UTTARANCHAL ELECTRICITY REGULATORY COMMISSION
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July 7, 2004 |
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V C CHANDNA Vs. 2ND ADDITIONAL DISTRICT JUDGE, DEHRADUN
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November 24, 2004 |
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V S MANI Vs. DIRECTOR OF EDUCATION
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May 18, 2004 |
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VARDAN LINKERS Vs. STATE OF UTTARANCHAL
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July 28, 2004 |
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VEER SINGH BISHT Vs. DISTRICT JUDGE, NAINITAL
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October 11, 2004 |
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VIDYA DEVI Vs. RAJIV KUMAR
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May 20, 2004 |
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VIJAY BHATT Vs. JULIAN ABRAHAM AND ANR.
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August 27, 2004 |
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VIJAY BHUSHAN PANDEY Vs. SESSIONS JUDGE, DEHRADUN
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October 13, 2004 |
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VIJAY KUMAR Vs. STATE OF UTTARANCHAL AND OTHERS
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April 27, 2004 |
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VIJAY KUMAR MAURYA ALIAS KRISHNA KUMAR Vs. PRESCRIBED AUTHORITY
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August 4, 2004 |
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VIKRAM LUTHRA Vs. CIVIL JUDGE
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April 20, 2004 |
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VIKRAM PRASAD Vs. VICE CHANCELLOR,G.B.PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
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August 5, 2004 |
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VINAYAK BIHARI ALIAS VINAYAK SHARMA Vs. STATE
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October 29, 2004 |
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VINOD KUMAR Vs. ADDITIONAL DISTRICT JUDGE 1ST TRACK COURT DEHRADUN AND OTHERS
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August 7, 2004 |
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VINOD KUMAR Vs. RENT CONTROL AND EVICTION OFFICER
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October 11, 2004 |
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VIPIN KUMAR SINGH Vs. STATE OF UTTARANCHAL
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September 23, 2004 |
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VIRENDRA KUMAR Vs. UTTARANCHAL FOREST DEVELOPMENT CORPORATION
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January 14, 2004 |
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VIRENDRA KUMAR VERMA Vs. STATE OF UTTARANCHAL
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December 7, 2004 |
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Virendra Kumar Verma Vs. State of Uttaranchal and others
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July 12, 2004 |
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YOGENDRA SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
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December 2, 2004 |
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Yogendra Singh and another Vs. Motor Accident Claims Tribunal,Pauri and others
|
February 12, 2004 |
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YOGITA KAPOOR Vs. UNION OF INDIA
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August 6, 2004 |
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ZAMIL Vs. BOARD OF REVENUE, ALLAHABAD
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September 29, 2004 |
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ZUNAID KHAN Vs. MUNICIPAL BOARD, PARISHAD, RUDRAPUR
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October 15, 2004 |