|
AFSAR KHAN Vs. STATE OF U P
|
September 10, 2003 |
|
Ajai Agrawal and others Vs. Har Govind Prasad Singhal and others
|
September 5, 2003 |
|
ALI HASAN Vs. STATE
|
July 14, 2003 |
|
AMAR DEV JOSHI Vs. STATE OF UTTARANCHAL AND OTHERS
|
October 15, 2003 |
|
Amit Agarwal and others Vs. State of Uttaranchal and another
|
April 19, 2003 |
|
Anand Mani and 2 others Vs. State of Uttaranchal & others
|
November 15, 2003 |
|
ANIL NARANG Vs. STATE OF UTTARANCHAL
|
December 2, 2003 |
|
Anil Narang and another Vs. State of Uttaranchal
|
February 12, 2003 |
|
Anita Jacob Vs. State of Uttaranchal & Ors.
|
October 22, 2003 |
|
Archana Jain Vs. Principal Judge,Family Court,Dehradun and another
|
February 11, 2003 |
|
Arvind Kumar Singh Vs. Superintendent of Police,Almora and others
|
March 7, 2003 |
|
ASHA DEVI Vs. U P STATE ROAD TRANSPORT CORPORATION
|
July 28, 2003 |
|
Asha Pant and another Vs. State of Uttaranchal
|
November 17, 2003 |
|
Asha Rani Vartak Vs. District Judge Nainital & others
|
May 27, 2003 |
|
AVADHESH KUMAR Vs. NIDESHAK, RAJYA SHAIKSHIK ANUSANDHAN EVAM PRASHIKSHAN PARISHAD AND ORS.
|
September 17, 2003 |
|
BABLI MANN AND OTHERS Vs. SHANTI DEVI AND OTHERS
|
September 23, 2003 |
|
BACHAN LAL Vs. STATE OF UTTARANCHAL
|
July 16, 2003 |
|
BAHAR AHMAD Vs. ADDL. DISTRICT AND SESSIONS JUDGE, VTH FAST TRACK COURT, DEHRADUN AND ANOTHER
|
September 29, 2003 |
|
BAL KRISHAN Vs. OIL AND NATURAL GAS CORPORATION, LIMITED
|
April 8, 2003 |
|
BALBIR SINGH Vs. STATE OF UTTARANCHAL
|
April 8, 2003 |
|
BALI RAM Vs. STATE OF U P
|
September 24, 2003 |
|
BASANT KUMAR SHARMA (DEAD) AND OTHERS Vs. RENT CONTROL AND EVICTION OFFICER, DEHRADUN AND OTHERS
|
September 17, 2003 |
|
BAZPUR CO Vs. PRESIDING OFFICER, LABOUR COURT, HALDWANI AND OTHERS
|
November 17, 2003 |
|
Beeran Lal Vs. State of Uttaranchal
|
October 20, 2003 |
|
BENGAL ENGINEER GROUP AND CENTRE EMPLOYEES UNION THROUGH ITS GENERAL SECRETARY Vs. REGISTRAR/LABOUR COMMISSIONER, TRADE UNIONS AND ANR.
|
November 4, 2003 |
|
Bhagi Ram Vs. State of U.P.
|
November 15, 2003 |
|
Bhagwati Prasad Juyal Vs. State of Uttaranchal & Ors.
|
October 22, 2003 |
|
BHARAT BHUSAN Vs. G B PANT UNIVERSITY OF AGRICULTURE and TECHNOLOGY
|
August 25, 2003 |
|
Bhopal Singh Jalal Vs. Managing Director and others -Respondents Writ Petition No. 29008 of 1995-Old Number
|
August 21, 2003 |
|
Bijendra Kumar Vs. Additional District Judge,Haridwar & Another
|
September 4, 2003 |
|
Bipin Balodi Vs. Family Court,Dehradun and others
|
October 24, 2003 |
|
BISHAN SINGH Vs. STATE OF UTTARANCHAL
|
December 16, 2003 |
|
BRAHMA DATT TEWARI Vs. STATE OF D P
|
November 24, 2003 |
|
Brijesh Tyagi Vs. State
|
November 13, 2003 |
|
BUDHI SINGH KUMAI Vs. STATE OF UTTARANCHAL
|
September 15, 2003 |
|
Chander Singh Constable and another Vs. State of U. P.
|
November 24, 2003 |
|
CHANDRA KALA Vs. CHIEF MEDICAL OFFICER, ALMORA AND ANR.
|
November 19, 2003 |
|
CHANDRA MOHAN SINGH Vs. STATE OF UTTARANCHAL
|
June 16, 2003 |
|
CHANDRA PRAKASH AND OTHERS Vs. CIVIL JUDGE
|
October 1, 2003 |
|
Chandra Singh Vs. Mukhya Lekhadhikari,Vibhag-Char (Pension Anubhag),U.P.Police Mukhyalaya,Allahabad & Anr.
|
October 31, 2003 |
|
Chandraveer Singh Pokhariyal and others Vs. Swami Guru Prasad
|
August 25, 2003 |
|
CHURHA Vs. STATE OF UTTARANCHAL
|
December 20, 2003 |
|
Commissioner of Central Excise,Meerut Vs. Rishabh Valveleen (P) Ltd.,Haridwar
|
August 6, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. ATWOOD OCEANICS INTERNATIONAL S A
|
October 16, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. O N G C LTD
|
October 24, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. ALMORA MAGNESITE LTD
|
September 16, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. O N G C
|
September 30, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SEDCO FOREX INTERNATIONAL DRILLING CO LTD
|
October 9, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL CONTROL P LTD
|
October 14, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HYUNDAI HEAVY INDUSTRIES CO LTD
|
October 14, 2003 |
|
CONSTABLE 20 C.P. MANOJ KUMAR MALIK AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
October 30, 2003 |
|
D D DIMRI Vs. STATE OF UTTARANCHAL
|
December 23, 2003 |
|
DARSHAN SINGH RAWAT Vs. STATE OF UTTARANCHAL AND ANR.
|
October 31, 2003 |
|
Deepa Sati Vs. Union of India and others
|
November 6, 2003 |
|
Deewan Singh Vs. Stae of Uttaranchal
|
July 16, 2003 |
|
DEEWAN SINGH S O DALEEP SINGH Vs. STATE OF UTTARANCHAL
|
July 16, 2003 |
|
Dev Raj and others Vs. State of U. P (now Uttaranchal)
|
September 5, 2003 |
|
DEV SINGH Vs. STATE
|
December 22, 2003 |
|
DEVANAND THAPA Vs. UNION OF INDIA AND OTHERS
|
October 22, 2003 |
|
Dhan Singh Vs. District Basic Education Officer,Uttarkashi
|
October 21, 2003 |
|
Dhan Singh Jeena Vs. State of Uttaranchal
|
January 11, 2003 |
|
DHAN SINGH JEENA Vs. STATE OF UTTARANCHAL
|
November 1, 2003 |
|
DHARAM SINGH Vs. PRESIDING OFFICER, LABOUR COURT
|
September 2, 2003 |
|
DHARAMVEER VIDYALANKAR Vs. VICE CHANCELLOR
|
December 22, 2003 |
|
DHARMANAND KANDPAL Vs. JOINT DIRECTOR, EDUCATION, KUMAUN DIVISION
|
July 18, 2003 |
|
Dharmendra Singh Vs. State of Uttaranchal through The Principle Secretary Forest Department Dehradun and others
|
November 17, 2003 |
|
Dhiraj Singh Rawat Vs. State of U.P & others
|
March 4, 2003 |
|
DIGAMBAR SINGH NEGI Vs. STATE OF UTTARANCHAL
|
October 30, 2003 |
|
Dinesh Chand Paliwal Vs. Swami Sukhdevanand Trust & another
|
August 27, 2003 |
|
DINESH CHANDRA JAISWAL Vs. STATE OF UTTRANCHAL
|
September 9, 2003 |
|
DURGA DUTT GURRANI Vs. VICE-CHANCELLOR SAMPURNANAND SANSKRIT UNIVERSITY, VARANASI AND OTHERS
|
October 13, 2003 |
|
Ekta Welfare Society Vs. Govt. of India,& Ors.
|
September 16, 2003 |
|
EMBROSE HOLDING P LTD Vs. STATE OF UTTARANCHAL
|
August 25, 2003 |
|
Executive Engineer Garhwal Jal Sansthan Dehradun and another Vs. Virendra Singh Chauhan and others
|
November 17, 2003 |
|
FAGGAN SINGH Vs. U P STATE ELECTRICITY BOARD
|
September 27, 2003 |
|
FOOD CORPORATION OF INDIA Vs. VIRENDRA SINGH PARGAI
|
August 29, 2003 |
|
Gagan Arora son of Sri Anand Arora Vs. Vice Chancellor,Gurukul Kangri Vishwavidyalay,Haridwar 2. Principal,College of Engineering and Technology,Gurukul Kangari,Haridwar
|
September 25, 2003 |
|
Ganesh Atwal Vs. State of Uttaranchal
|
March 27, 2003 |
|
Girish Chandra Vs. State
|
August 22, 2003 |
|
GOPAL SINGH BHANDARI Vs. MOHD FAROOQ
|
October 29, 2003 |
|
GOVIND RAM Vs. STATE OF UTTARANCHAL
|
June 9, 2003 |
|
GURNAM SINGH Vs. RENT CONTROL AND EVICTION OFFICER
|
September 1, 2003 |
|
Gurnam Singh and Anr. Vs. State of Uttaranchal & Anr.
|
October 8, 2003 |
|
Gurubax Singh Kohali son of Labh Singh Vs. District Judge,Dehradun and others
|
September 9, 2003 |
|
GURUKUL KANGRI HARIDWAR THROUGH ITS ASSISTANT GOVERNOR SHRI. MAHENDRA KUMAR Vs. ASSISTANT LABOUR COMMISSIONER, DEVPURA HARIDWAR
|
May 16, 2003 |
|
HARENDRA NATH ROY Vs. HARENDRA NATH ROY
|
September 16, 2003 |
|
Harendra Nath Roy and another Vs. State of Uttaranchal
|
September 16, 2003 |
|
Hari Ram and Anr Vs. State of Uttaranchal
|
June 19, 2003 |
|
Harinderjit Singh and others Vs. State of Uttaranchal and others
|
September 4, 2003 |
|
Harphool Singh Vs. State
|
September 24, 2003 |
|
Head Constable C.P.No.82 Rohitash Singh and Ors. Vs. Union of India through its Secretary,Ministry of Home Affairs & Ors.
|
October 30, 2003 |
|
HEERA BHALLABH BHATT Vs. STATE OF UTTARANCHAL
|
November 3, 2003 |
|
Heera Bhallabh Bhatt and 80 others Vs. State of Uttaranchal & 7 others
|
March 11, 2003 |
|
HORI LAL Vs. U P SAHAKARI GRAM VIKAS BANK
|
September 25, 2003 |
|
I GUPTA Vs. DISTRICT JUDGE DEHRADUN
|
August 1, 2003 |
|
IQBAL HUSSAIN Vs. REGIONAL MANAGER, F C I
|
December 18, 2003 |
|
ISHWAR SINGH Vs. STATE OF UTTARANCHAL
|
August 1, 2003 |
|
Israr Vs. State of Uttaranchal
|
December 19, 2003 |
|
JABAR SINGH AND ELEVEN Vs. PRESIDING OFFICER, LABOUR COURT
|
August 21, 2003 |
|
Jag Mohan Sharma,Deputy Range Officer,Rajaji National Park,Dehradun Vs. State of Uttaranchal & Ors.
|
October 22, 2003 |
|
JAGAT RAM AND OTHERS Vs. OIL AND NATURAL GAS CORPORATION
|
July 22, 2003 |
|
JAGDISH KUMAR Vs. ADDL. DISTRICT JUDGE, DEHRADUN
|
September 25, 2003 |
|
JAGMOHAN SHARMA Vs. STATE OF UTTARANCHAL
|
August 5, 2003 |
|
JAHID HUSSAIN Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER
|
August 22, 2003 |
|
Jai Chand Chauhan Vs. State of Uttaranchal & others
|
February 27, 2003 |
|
JASWANT SINGH Vs. BHARAT HEAVY ELECTRICALS LTD
|
October 13, 2003 |
|
JEEWAN PRASAD Vs. STATE OF UTTARANCHAL AND ORS.
|
September 15, 2003 |
|
JOGENDRA MITTAL Vs. ADDL DISTRICT JUDGE, HARDWAR
|
September 10, 2003 |
|
KALI RAM Vs. ADDL DISTRICT JUDGE, HARDWAR
|
August 11, 2003 |
|
Kali Ram and others Vs. Addl. District Judge,Hardwar & others
|
November 8, 2003 |
|
KESHAR SINGH BHANDARI Vs. GENERAL MANAGER (KARMIK), UTTARANCHAL POWER CORPORATION
|
November 20, 2003 |
|
KESHI HOTELS P LTD Vs. M D D AUTHORITY
|
August 22, 2003 |
|
KESHWA NAND PURI Vs. STATE OF UTTARANCHAL
|
September 2, 2003 |
|
Khajaan Singh Vs. Executive Engineer,Uttaranchal Jai Sansthan Uttarkashi,and another
|
October 31, 2003 |
|
KHAJAN SINGH Vs. REGIONAL DEPUTY DIRECTOR, EDUCATION, KUMAON REGION AND ANR.
|
November 1, 2003 |
|
Kharak Singh Bohra Vs. U.P.Matsya Vikas Nigam Ltd.& Ors.
|
September 15, 2003 |
|
KHUSHAL SINGH PIPALIA Vs. STATE OF U P
|
November 25, 2003 |
|
KHYALI RAM Vs. STATE OF UTTARANCHAL THROUGH THE SECRETARY, REVENUE AND ORS.
|
October 31, 2003 |
|
KISHAN LAL AGRAWAL Vs. NATIONAL INSURANCE CO LTD
|
December 24, 2003 |
|
KISHORE KHAROLA Vs. STATE OF UTTARANCHAL
|
April 7, 2003 |
|
KM. KAUMUDI (MINOR) Vs. UTTARANCHAL SHIKSHA EVAM PARIKSHA PARISHAD AND ANOTHER
|
October 16, 2003 |
|
Krishi Utpadan Mandi Samiti,Manglor,District Saharanpur (Now Hardwar) Vs. Presiding Officer,Labour Court (2) U. P. Meeruti and another
|
September 23, 2003 |
|
KRISHNA DEVI Vs. RENT CONTROL AND EVICTION OFFICER
|
September 1, 2003 |
|
KULBHUSHAN SINGHAL Vs. GYAN SINGH
|
October 14, 2003 |
|
KULBHUSHAN SINGHAL Vs. GYAN SINGH
|
October 15, 2003 |
|
KUMAUN PLAZA PVT LTD Vs. ARVIND SHARMA
|
August 8, 2003 |
|
Kundan Lal Shah Vs. Additional Director of Education,Uttaranchal & Ors.
|
October 23, 2003 |
|
LALIT KUMAR Vs. VICE CHANCELLOR, G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND OTHERS
|
September 11, 2003 |
|
LAXMI NARAIN (SRI) AND OTHERS Vs. CIVIL JUDGE (SD) DEHRADUN AND OTHERS
|
October 1, 2003 |
|
LAXMI SUGAR MILLS CO. LTD., HARDWAR Vs. P.O. LABOUR COURT, SAHARANPUR AND ANOTHER
|
October 14, 2003 |
|
Leeladhar Kandpal Vs. District Judge,Almora & Ors.
|
August 30, 2003 |
|
MADAN JYOTI VERMA Vs. STATE OF U.P. AND OTHERS
|
October 16, 2003 |
|
Madan Mohan Mamgain Vs. Chief Engineer (Distribution) Electricity Power Corporation and another
|
October 21, 2003 |
|
MADHU KAPOOR Vs. BASIC SHIKSHA ADHIKARI
|
August 29, 2003 |
|
MAHA NAND BHATT Vs. UTTARANCHAL SIKSHA EVAM PARISHA PARISHAD
|
October 1, 2003 |
|
MAHALAXMI SUGAR MILLS Vs. DEPUTY LABOUR COMMISSIONER
|
August 21, 2003 |
|
Maharaj Chetandev Avadhootji Ashram Association,Kankhal Vs. Municipal Council,Hardwar & Ors.
|
August 29, 2003 |
|
Mahesh Chandera Sharma @ Mahesh Sharma Vs. State and another
|
September 15, 2003 |
|
MANAV SINGH BISHT Vs. H.N.B. GARHWAL UNIVERSITY, SRINAGAR AND OTHERS
|
July 17, 2003 |
|
MANGAL SINGH Vs. STATE OF UTTARANCHAL AND ANOTHER
|
October 15, 2003 |
|
MANGALI DEVI Vs. STATE OF UTTARANCHAL
|
December 6, 2003 |
|
MANIK CHANDRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 24, 2003 |
|
MANISH KUMAR Vs. JAI PRAKASH KOTHARI
|
April 19, 2003 |
|
MANISHA CHAND Vs. DISTT MAGISTRATE, PITHORAGARH
|
December 8, 2003 |
|
Manjula Pujari Vs. State Bank of India and others
|
March 5, 2003 |
|
Manoj Prabhakar Vs. State of Uttaranchal
|
April 5, 2003 |
|
Manoj Upreti and Ors. Vs. State of Uttaranchal & Ors.
|
October 14, 2003 |
|
Manoj Upreti and others Vs. State of Uttaranchal and others
|
October 15, 2003 |
|
MATLUB ALI Vs. STATE OF UTTARANCHAL AND ANOTHER
|
October 8, 2003 |
|
MEHRA GRAMODHYOG SANSTHAN Vs. DISTRICT JUDGE, HARIDWAR
|
July 25, 2003 |
|
Mohammad Shahjad and Ors. Vs. State of Uttaranchal & Ors.
|
October 31, 2003 |
|
Mohan Chandra and others Vs. State of Uttaranchal & others
|
November 25, 2003 |
|
Mohan Chandra Pujari alias Manoj Kumar Pandey Vs. State
|
August 30, 2003 |
|
MOHAN CHANDRA TEWARI Vs. HARISH CHANDRA BHANDARI
|
February 26, 2003 |
|
MOHAN SINGH RAUTELA Vs. DISTRICT JUDGE, ALMORA AND OTHERS
|
October 1, 2003 |
|
MOHD SAHID Vs. STATE OF UTTARANCHAL
|
December 8, 2003 |
|
Mohd. Ashfaq and 50 others Vs. State of Uttaranchal and 3 others
|
September 5, 2003 |
|
Mohd. Sahid Vs. State of Uttaranchal
|
August 12, 2003 |
|
Molak Ram Vs. State and another
|
September 1, 2003 |
|
Moti Lal Yadav Vs. State of Uttaranchal
|
January 11, 2003 |
|
MOTI LAL YADAV Vs. STATE OF UTTARANCHAL
|
November 1, 2003 |
|
Nagar Palika Parishad,Roorkee Vs. Assistant Labour Commissioner,Haridwar and others
|
November 17, 2003 |
|
NAINITAL DISTRICT COOPERATIVE BANK LTD Vs. PRESIDING OFFICER, BABOUR COURT
|
September 9, 2003 |
|
Nakul Singh,Mayur Chalchitra Utpadan Vs. Collector,Dehradun and others,The Collector,Dehradun and others
|
December 22, 2003 |
|
Nandi Khanna Vs. State of Uttaranchal and others
|
September 29, 2003 |
|
NARENDRA SINGH Vs. ADDL S D M
|
July 11, 2003 |
|
NARESH CHANDRA GAUTAM Vs. CHHOTE KHAN
|
September 26, 2003 |
|
Naresh Kumar Vs. Union of India and others-Respondents
|
March 5, 2003 |
|
Nasim Ahmed Vs. Secretary,Nagar Vikas Vibhag,Anubhag VI U.P Shasan Lucknow & Chairman,Nagar Palika Parishad,Khatima & Executive Officer,Nagar Palika Parishad Kh
|
November 19, 2003 |
|
NATIONAL FEDERATION OF INSURANCE FIELD WORKERS OF INDIA Vs. UNION OF INDIA
|
November 17, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. ADDL DISTRICT JUDGE, M A C T , DEHRADUN
|
July 18, 2003 |
|
NATIONAL INSURANCE CO. LTD. Vs. ADDL. DISTRICT JUDGE, M.A.C.T., DEHRADUN
|
July 17, 2003 |
|
Navi Ahmad Vs. State of Uttaranchal & Ors.
|
December 1, 2003 |
|
NEETIKA GUPTA Vs. DIRECTOR OF MEDICAL EDUCATION LUCKNOW
|
May 28, 2003 |
|
NIRANJAN BEHRA Vs. CHAIRMAN AND MANAGING DIRECTOR T.H.D.C.
|
September 8, 2003 |
|
NIRANJAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, HARIDWAR & THREE
|
December 11, 2003 |
|
NISAR Vs. STATE OF UTTARANCHAL
|
May 12, 2003 |
|
O.P.Handa Vs. Usha Malhan & Ors.
|
October 15, 2003 |
|
Om Prakash Vs. State of Uttaranchal and others
|
September 15, 2003 |
|
ONGC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 26, 2003 |
|
Oriental Insurance Co. Ltd. Vs. Banu Begum and another
|
September 6, 2003 |
|
P.C.Pandey Vs. Director of Technical Education and another
|
November 4, 2003 |
|
P.S.Tomar Vs. Civil Judge (SD),Dehradun & Anr.
|
October 1, 2003 |
|
PAPPAN Vs. STATE OF UTTARANCHAL
|
July 19, 2003 |
|
Pawan Kumar Hari Vs. Add. District Judge/IVF. T. C. Dehradun
|
December 3, 2003 |
|
PITAMBARI NAUTIYAL Vs. DIRECTOR FOREST RESEARCH INSTITUTE, DEHRADUN
|
November 10, 2003 |
|
Pitarnbari Nautiyal Vs. Director Forest Research Institute,Dehradun & another
|
October 11, 2003 |
|
Poddar Pharmaceutical Ltd. And others Vs. State of Uttaranchal
|
May 24, 2003 |
|
Polyplex Corporation Limited Vs. Commissioner of Trade Tax Dehradun.
|
September 23, 2003 |
|
POORAN SINGH Vs. DISTT. MAGISTRATE/RETURNING OFFICER
|
September 30, 2003 |
|
Pramod Pandey S/o late Sri Gopal Dutt Pandey Vs. State of Uttaranchal
|
September 2, 2003 |
|
Prem Bansal Vs. Estate Officer/Prescribed Authority,And another
|
October 15, 2003 |
|
Prem Shankar Sharma and another Vs. State of Uttaranchal
|
November 15, 2003 |
|
Prem Singh Vs. State of U.P.& Anr.
|
November 1, 2003 |
|
Punjab and Sindh Bank Vs. Rajbir Singh Sethi S/o Late Sri Kulwant Singh Sethi,and others
|
October 31, 2003 |
|
Pushpa Karki and others Vs. District Judge Almora and others
|
September 5, 2003 |
|
R D SAXENA Vs. BHARAT HEAVY ELECTRICALS LTD
|
September 5, 2003 |
|
R.D. Saxena Vs. Bharat Heavy Electricals Ltd. and others
|
May 9, 2003 |
|
R.K. MAURYA Vs. DIRECTOR, TECHNICAL EDUCATION, UTTARANCHAL AND OTH
|
October 15, 2003 |
|
Rachhi Singh Nagarkoti Vs. D.I.O.S.,Bageshwar & Ors.
|
November 1, 2003 |
|
Radha Krishnan Vs. State of Uttaranchal and another
|
August 26, 2003 |
|
Raj Rani Vs. Addl. Commissioner (Administration),Garhwal Mandal,Pauri And another
|
October 9, 2003 |
|
Raj Vardhan Khandoori Vs. Addl. District Judge/Fast Tract Court,Pauri Garhwal & Ors.
|
September 18, 2003 |
|
Rajeev Singh Pal Vs. State of Uttaranchal and six others.
|
September 16, 2003 |
|
RAJENDRA KAUR Vs. CIVIL JUDGE (SENIOR DIVISION), DEHRADUN
|
July 25, 2003 |
|
Rajendra Kumar Kulshrestha and Ors. Vs. State of U.P.& Ors.
|
April 22, 2003 |
|
RAJENDRA PRASAD Vs. STATE OF UTTARANCHAL
|
July 11, 2003 |
|
RAJESH BHARADWAJ Vs. STATE
|
April 24, 2003 |
|
RAJESH KUMAR GAUTAM Vs. MAHA MANDLRSHWAR VEDABAYASANAD GEETA ASHRAM
|
July 17, 2003 |
|
Rakesh Prasad Bhatt Vs. State of Uttaranchal through Chief Secretary,Dehradun
|
December 24, 2003 |
|
RAM BHAJ Vs. SUPERINTENDING ENGINEER EASTERN GANGA CANAL, CONSTRUCTION CIRCLE
|
October 31, 2003 |
|
Ram Chandra Das,Principal,Purva Madhyamik Vidyalaya,Khatima,District Udham Singh Nagar Vs. Secretary,Education & Ors.
|
October 24, 2003 |
|
RAM GOPAL SHARMA Vs. REGISTRAR CO-OPERATIVE SOCIETIES, UTTARANCHAL, DEHRADUN
|
December 31, 2003 |
|
RAM PRAJAPATI Vs. PRESCRIBED AUTHORITY/ S D M KOTDWAR
|
September 25, 2003 |
|
RAM SARAN SHARMA Vs. STATE OF UTTARANCHAL
|
November 25, 2003 |
|
Ramesh Vs. Assistant Labour Commissioner and another
|
November 20, 2003 |
|
Rameshwar Sahi Mathur Vs. District Judge Dehradun
|
November 18, 2003 |
|
Ranjana Pant Vs. State of Uttaranchal & others
|
October 22, 2003 |
|
RANJEET SINGH Vs. STATE OF UTTARANCHAL
|
July 19, 2003 |
|
Ranvir Singh Vs. State of Uttaranchal and others
|
November 28, 2003 |
|
RATAN Vs. STATE
|
September 29, 2003 |
|
REKHA DANGWAL Vs. STATE OF UTTARANCHAL
|
October 20, 2003 |
|
S.M.Soni Vs. Addl. District Judge/VFTC.,Dehradun
|
December 4, 2003 |
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S.P.Kotnala Vs. Union of India through Secretary,Minstry of Defence,New Delhi and two others
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September 10, 2003 |
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SABIRA BANU Vs. MOHAN SINGH
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July 15, 2003 |
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Sachin Luthra Vs. Hemwati Nandan Bahuguna,Garhwal University,Srinagar Garhwal Technology,Dehradun through its Chairman,Jaskirat Singh
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August 10, 2003 |
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SACHIN LUTHRA Vs. HEMWATI NANDAN BAHUGUNA, GARHWAL UNIVERSITY, SRI NAGAR GARHWAL UTTARANCHAL THROUGH ITS VICE CHANCELL
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October 8, 2003 |
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SAH ALAM Vs. STATE OF UTTARANCHAL
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October 16, 2003 |
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SAMSHER SINGH Vs. NAINITAL ALMORA KSHETRIYA GRAMIN BANK, KASHIPUR AND OTHERS
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September 25, 2003 |
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SANDEEP KAKRAN Vs. UTTARANCHAL SIKSHA EVAM PARIKSHA PARISHAD AND OTHERS
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September 24, 2003 |
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Sanjeev Rawat Vs. Principal Government Post Graduate College,Uttarkashi and another
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September 18, 2003 |
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Sanjeevani Rathore and others Vs. Additional District Judge/F.T.C.-I,Nainital and others
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December 2, 2003 |
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SARDAR HARWANTH SINGH DHILLON Vs. SARDAR HARBHAJAN SINGH
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November 12, 2003 |
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Saroj Vs. State of Uttaranchal
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November 25, 2003 |
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Satendra Singh Vs. State of Uttaranchal
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December 9, 2003 |
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SATENDRA SINGH Vs. STATE OF UTTARANCHAL
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September 12, 2003 |
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SATPAL SINGH AND ANOTHER Vs. STATE BANK OF INDIA AND OTHERS
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October 13, 2003 |
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SATYA SINGH KANDARI Vs. AMBER KUKRETI
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December 22, 2003 |
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Satyawati Margarat Willson Vs. State of Uttaranchal & 3 Others
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November 3, 2003 |
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SAVITRI VATSA (SMT. ) Vs. CIVIL JUDGE (SD) DEHRADUN AND OTHERS
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August 1, 2003 |
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SEWA SINGH Vs. STATE OF UTTARANCHAL
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December 8, 2003 |
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Sewa Singh and another Vs. State of Uttaranchal
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August 12, 2003 |
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Shahna and others Vs. State of Uttaranchal
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April 8, 2003 |
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SHAILENDRA KUMAR Vs. ALOK KUMAR JAIN
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August 5, 2003 |
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Shakuntala Vs. Deputy Director,Treasury Avam Finance Services,Estate Internal Audit,Uttaranchal & others
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October 16, 2003 |
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SHAMIR CHANDRA Vs. STATE OF UTTARANCHAL
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March 28, 2003 |
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SHAMSHER BAHADUR Vs. STATE
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August 21, 2003 |
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Shaukat and others Vs. Chandra Shekhar Bhatt and another
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May 6, 2003 |
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SHILPI SAINI Vs. STATE OF UTTARANCHAL
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August 27, 2003 |
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Shyam Lal Vs. State of Uttaranchal & Ors.
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October 31, 2003 |
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SHYAM LAL Vs. ADDL. DISTRICT JUDGE, F.T.C. DEHRADUN AND OTHERS
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July 10, 2003 |
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SMT. ARPAN VAIS Vs. U.P. FINANCE CORPORATION AND ORS.
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July 10, 2003 |
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SMT. USHA DEVI AND OTHERS Vs. FAST TRACK COURT-III, DEHRADUN AND OTHERS
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December 31, 2003 |
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SMT. USHA SHARMA Vs. STATE OF U.P. AND OTHERS
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October 9, 2003 |
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SMT. VANDANA VERMA Vs. STATE OF U.P. AND ORS.
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September 11, 2003 |
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Sneha Bhaisora Vs. State of Uttaranchal
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July 14, 2003 |
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Sohan Lal Vs. Addl. District Judge & Anr.
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August 27, 2003 |
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Sohan Singh Vs. District Magistrate,Udham Singh Nagar & Ors.
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August 18, 2003 |
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SOHAN SINGH Vs. DISTRICT MAGISTRATE UDHAM
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July 18, 2003 |
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SRI RAM GOPAL Vs. ADDL. DISTRICT JUDGE AND ORS.
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July 30, 2003 |
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SRIDHAR PRASAD LAKHERA Vs. STATE OF UTTARANCHAL
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July 10, 2003 |
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State Vs. Umendra Kumar Tandon
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September 23, 2003 |
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STATE OF U P Vs. BIPIN CHANDRA BHAGAT
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August 11, 2003 |
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State of U.P. Vs. Presiding Officer,Labour Court,Dehradun and another
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October 9, 2003 |
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STATE OF U.P. AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT, DEHRADUN AND ANR.
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November 6, 2003 |
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State of Uttaranchal Vs. Amanullah Khan & others
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August 27, 2003 |
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STATE OF UTTARANCHAL Vs. PRESIDING OFFICER, LABOUR COURT DEHRADUN
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December 19, 2003 |
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Subhash Chandra Vs. Senior Supdt of Police,Dehradun
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June 26, 2003 |
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Subhash Chandra Pandey Vs. State of Uttaranchal & Ors.
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October 17, 2003 |
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SUDHIR KUMAR JAIN Vs. ADDL. DISTRICT JUDGE, DEHRADUN AND OTHERS
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July 7, 2003 |
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SUKHVINDER SINGH Vs. STATE
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December 19, 2003 |
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Suman Bhalla Vs. State of Uttaranchal
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January 29, 2003 |
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SUMER CHAND Vs. DIVISIONAL COMMISSIONER
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October 20, 2003 |
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Sunil Kumar Vs. State of Uttaranchal
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May 13, 2003 |
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SUNIT GUPTA Vs. STATE
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July 15, 2003 |
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Surendra Singh Negi and Others Vs. State of Uttaranchal & Others
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September 26, 2003 |
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SURESH CHANDRA GOEL Vs. II ADDL DISTRICT JUDGE, NAINITAL
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December 17, 2003 |
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SUSHLLA DEVI Vs. IV ADDL DISTRICT JUDGE, NAINITAL
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December 17, 2003 |
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TAHIR RAZA KHAN Vs. STATE OF UTTARANCHAL
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February 26, 2003 |
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TATA ELXSI LIMITED Vs. STATE OF UTTARANCHAL
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December 6, 2003 |
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Trilok Singh Vs. Talvinder Singh and another
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January 9, 2003 |
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TRILOK SINGH Vs. TALVINDER SINGH
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September 1, 2003 |
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U.P. STATE ROADWAYS TRANSPORT CORPORATION Vs. CHANDRA SHEKHAR AND ANR.
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March 24, 2003 |
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Udai Pratap Singh Vs. State of U.P through Secretary And others
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September 9, 2003 |
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UMESH KUMAR SHARMA Vs. STATE OF UTTRANCHAL AND ANOTHER
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October 15, 2003 |
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Umesh Sharma Vs. State Election Commissioner and four others
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November 14, 2003 |
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Union of India,Through Controllerate of Quality Assurance (Instruments),Raipur,District Dehradun Vs. Shri Kotwal Singh Rawat (Retd.) & another
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October 23, 2003 |
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UNION OF INSURANCE CO LTD Vs. GUJEET KAUR
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September 23, 2003 |
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UNIQUE ENGINEERING WORKS Vs. UNION OF INDIA
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December 15, 2003 |
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Unique EngineeringWorks,Through its partner Sri Ashish Pant Vs. Union of India,through Secretary,Ministry of Finance,Govt. of India,New Delhi and others
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December 15, 2003 |
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United India Insurance Company Ltd. Vs. Gurjeet Kaur Deol and others
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September 23, 2003 |
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UTRON INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT DEHRADUN
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December 30, 2003 |
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Uttaranchal Forest Development Corporation and another -Petitioner Vs. Presiding Officer,Labour Court and another -Respondents
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March 25, 2003 |
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V.K. GARG Vs. ADDL. DISTRICT MAGISTRATE
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July 29, 2003 |
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V.K. GUPTA Vs. PRINCIPAL JUDGE, FAMILY COURT
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July 31, 2003 |
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Ved Prakash Sharma Vs. Hemwati Nandan Bahuguna Garhwal University and others
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October 10, 2003 |
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Veer Singh Vs. State of Uttaranchal and others
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July 24, 2003 |
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Veer Singh and Anr. Vs. State of Uttaranchal & Ors.
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July 18, 2003 |
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VENUS CEMENT LTD Vs. U P POWAR CORPORATION
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August 26, 2003 |
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Vijai Pal Singh Gusai Vs. District Magistrate Chamoli
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March 25, 2003 |
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Vijay Dahiya Vs. Ashu Dahiya
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September 5, 2003 |
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VIJAY KUMAR Vs. CIVIL JUDGE
|
August 29, 2003 |
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VINAY KISHORE PHARASI Vs. PRESIDING OFFICER, LABOUR COURT
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August 5, 2003 |
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Vinod Kumar Vs. Assistant Labour Commissioner,Devpura,Haridwar
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October 20, 2003 |
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VIRENDRA KUMAR PAL Vs. BHARAT HEAVY ELECTRICALS LTD
|
September 26, 2003 |
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VIRENDRA KUMAR PAL Vs. STATE OF UTTARANCHAL
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July 23, 2003 |
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Y.K. MAIN Vs. S.D.M., MUSSOORIE AND OTHERS
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July 9, 2003 |
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Y.K.Main Vs. S.D.M.,Mussoorie & Ors.
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June 9, 2003 |
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YOGENDRA SINGH BISHT Vs. STATE OF UTTARANCHAL
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October 20, 2003 |
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Yograj Khanna Vs. Rekha Khanna
|
November 21, 2003 |
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YUDHVIR SINGH Vs. MAHENDRA SINGH
|
July 29, 2003 |