|
Ajay Kumar and Devendra Singh Vs. State of Uttaranchal and another
|
April 26, 2002 |
|
ANIL SHARMA ALIAS BHAYYAN Vs. STATE OF UTTARANCHAL
|
November 21, 2002 |
|
ANOKHE LAL Vs. STATE OF UTTARANCHAL
|
November 20, 2002 |
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ANURAG SINGHAL Vs. ADDL DISTRICT JUDGE/FAST TRACK COURT-III, DEHRADUN
|
April 3, 2002 |
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Ashok Kumar Vs. Family Court,Dehradun & Ors.
|
October 11, 2002 |
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Ashok Kumar Sharma Vs. Vice Chancellor,Gurukul Kangadi University and another
|
March 23, 2002 |
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B.D. Murari Vs. State of Uttaranchal and others
|
October 30, 2002 |
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Bachi Ram Upadhyay Vs. State,of Uttaranchal and others
|
April 16, 2002 |
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BAL KRISHNA PANDEY Vs. SANJEEV BAJPAYEE
|
July 1, 2002 |
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Baldeo Ram Tamta Vs. Managing Director,Garhwal Mandal Vikas Nigam and others
|
November 23, 2002 |
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Bhupendra Singh Vs. State of Uttaranchal
|
March 14, 2002 |
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Bhuwan Kumari Vs. Akbar Ahmad and other
|
March 7, 2002 |
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Bhuwan Kumari Vs. Akbar Ahmad & Ors.
|
July 3, 2002 |
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BRIJESH KUMAR Vs. STATE OF UTTARANCHAL
|
March 13, 2002 |
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CHANDRA MOHAN SINGH Vs. STATE OF UTTARANCHAL
|
June 16, 2002 |
|
CHARAN SINGH CHAUHAN Vs. SESSIONS JUDGE PAURI GARHWAL
|
May 14, 2002 |
|
Dev Ram @ Chintu Vs. State
|
August 20, 2002 |
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Devendra Singh @ Mama Vs. State of Uttranchal & Ors.
|
September 2, 2002 |
|
Dharampal Singh Vs. Disrtict Magistrate,Udham Singh Nagar and another
|
March 23, 2002 |
|
Dilbag Singh Vs. State of Uttaranchal & Ors.
|
July 25, 2002 |
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DINESH CHANDRA SHARMA Vs. C B I AND STATE OF UTTARANCHAL
|
July 31, 2002 |
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Gaurav Kumar and Ors. Vs. Principal,Government Inter College,Pratappur & Ors.
|
March 16, 2002 |
|
GOVIND RAM Vs. MOTOR ACCIDENT CLAIM TRIBUNAL DEHRADUN
|
March 22, 2002 |
|
Harbansh Singh Vs. State of Uttaranchal
|
January 30, 2002 |
|
Hari Kant Joshi Vs. District Judge,Uttarkashi & Anr.
|
May 4, 2002 |
|
HARSHVARDHAN DIMRI Vs. STATE OF UTTARANCHAL AND OTHERS
|
October 30, 2002 |
|
Hasmat Khan Vs. State of Uttaranchal
|
March 13, 2002 |
|
IN RE: U.P. CARBIDE AND CHEMICALS LTD. Vs. STATE
|
April 5, 2002 |
|
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. PRESIDING OFFICER LABOUR COURT
|
July 17, 2002 |
|
IRFAN Vs. STATE OF UTTARANCHAL
|
September 19, 2002 |
|
JAI PRAKASH Vs. RAJESHWAR PRASAD
|
April 26, 2002 |
|
Jogendra Pal Sharma Vs. State of Uttaranchal
|
April 3, 2002 |
|
KAILASH CHANDRA Vs. STATE
|
April 4, 2002 |
|
Khem Singh Vs. State and others
|
April 26, 2002 |
|
Madhur Gupta and another Vs. State of Uttaranchal and others
|
April 9, 2002 |
|
Maheshwari Devi Vs. Sanatan Dharam Sabha and others
|
March 15, 2002 |
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MAN MOHAN ALIAS BHURI Vs. STATE OF UTTARANCHAL
|
May 15, 2002 |
|
MAPEX INDIA (P.) LTD. Vs. HIMALAYAN GOLD BEVERAGES (P.) LTD. AND ANOTHER
|
October 3, 2002 |
|
MCDERMOTT INTERNATIONAL INC Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
October 25, 2002 |
|
MOHAN CHANDRA DALAKOTI AND OTHERS Vs. THE REGISTRAR, CO
|
April 27, 2002 |
|
MUKESH Vs. STATE OF UTTARANCHAL
|
November 20, 2002 |
|
NAGAR PALIKA HAIDWANI Vs. JOGENDRA SINGH
|
April 10, 2002 |
|
Nanhey Vs. State of Uttaranchal
|
November 13, 2002 |
|
Nathi Singh Tomar Vs. State of Uttaranchal & Anr.
|
September 11, 2002 |
|
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED FARIDABAD Vs. ASIAN TECHS RANI CONSTRUCTIONS JOINT VENTURE COCHIN KERALA
|
June 21, 2002 |
|
Noorjahan Vs. State of Uttaranchal
|
September 24, 2002 |
|
ORDNANCE FACTORY CO-OPERATIVE CREDIT SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT
|
September 25, 2002 |
|
P C PUNETHA Vs. STATE OF UTTARANCHAL
|
April 22, 2002 |
|
Pan Singh and Ors. Vs. State of U. P.
|
May 29, 2002 |
|
PRAKASH PANT Vs. SPEAKER OF UTTARANCHAL ASSEMBLY DEHRADUN
|
June 25, 2002 |
|
Prem Vs. State of Uttaranchal and Anr.
|
April 5, 2002 |
|
Rai Bahadur Narain Singh Sugar Mills Ltd. Vs. State of Uttaranchal and Others
|
January 23, 2002 |
|
Raj Kumar Vs. State of Uttaranchal,and & Basic Shiksha Adhikari,Almora
|
August 19, 2002 |
|
RAJ VINOD Vs. DURGA DEVI
|
April 24, 2002 |
|
RAM CHANDRA MALANI Vs. CENTURY PULP AND PAPER
|
October 18, 2002 |
|
RAMANAND Vs. DISTRICT MAGISTRATE
|
March 21, 2002 |
|
Rashtriya Inter College Vs. State of Uttaranchal and others
|
December 17, 2002 |
|
RATAN LAL Vs. STATE
|
April 9, 2002 |
|
RATAN LAL BANSAL Vs. MOHD. JAVED AND OTHERS
|
February 28, 2002 |
|
RAVI VAS Vs. STATE OF UTTARANCHAL
|
April 22, 2002 |
|
Ravi Vas Vs. State of Uttaranchal
|
April 24, 2002 |
|
Razia Khatoon and others Vs. Naima Khatoon and others
|
October 5, 2002 |
|
Roshan Lal and another Vs. Vankatesh Ramanuj Das a) Swami Vakateshacharya Shastri Chela Swami Laxmancharya,Dehradun and others
|
March 4, 2002 |
|
SAKTU Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SR. DIV.), HARIDWAR AND OTHERS
|
July 23, 2002 |
|
Sampatti Bist Vs. State of Uttaranchal
|
February 13, 2002 |
|
Sanjay Garg Vs. State of Uttaranchal
|
March 13, 2002 |
|
Sanjeev Gupta @ Sonu Gupta and Anr. Vs. State of Uttaranchal
|
April 15, 2002 |
|
Sanjeev Gupta and others Vs. State of Uttaranchal
|
April 15, 2002 |
|
Satish Kumar and four others Vs. State of Uttaranchal and three others
|
October 5, 2002 |
|
Satya Vardhan and Ors. Vs. State of Uttaranchal & Anr.
|
September 5, 2002 |
|
Shahin Begum Vs. Sahne Hahi
|
November 2, 2002 |
|
SHAMS KHWAJA Vs. ELECTION COMMISSION OF INDIA
|
April 15, 2002 |
|
Sher Mohmmad alias Sheru Vs. State of Uttaranchal
|
May 17, 2002 |
|
SHIV KUMAR GUPTA Vs. DISTRICT JUDGE, DEHRADUN AND OTHERS
|
February 26, 2002 |
|
SMT. PADMA MISHRA Vs. STATE OF UTTARANCHAL
|
April 17, 2002 |
|
Sriniwas Vs. R.K.Agrawal
|
September 24, 2002 |
|
STATE OF U P Vs. P OFFICER LABOUR COURT
|
March 14, 2002 |
|
State of U.P. Vs. Presiding Officer,Labour r-ourt and another
|
October 24, 2002 |
|
State of U.P. Vs. Raj Kumar and others
|
November 25, 2002 |
|
STATE OF UTTAR PRADESH Vs. IIND ADDITIONAL DISTRICT JUDGE DEHRADUN
|
September 28, 2002 |
|
State of Uttaranchal Vs. Mahendra Singh & Ors.
|
August 6, 2002 |
|
STATE OF UTTARANCHAL & ANR. Vs. STATE PUBLIC SERVICE TRIBUNAL & ANR.
|
April 15, 2002 |
|
Subhash Chand Vs. State of Uttaranchal
|
December 2, 2002 |
|
SUBHASH SINGH AND ANOTHER Vs. CHIEF REVENUE COMMISSIONER, UTTARANCHAL DEHRADUN AND OTHERS
|
October 23, 2002 |
|
Surya Bhan Vs. State of Uttaranchal & Anr.
|
September 19, 2002 |
|
Swaran Singh Vs. State of Uttaranchal
|
August 21, 2002 |
|
TILAK RAJ BAJAJ AND FOUR OTHERS Vs. SHAMSHAD AHMAD AND OTHERS
|
September 28, 2002 |
|
Trilok Singh Vs. State of Uttaranchal
|
November 25, 2002 |
|
Udasin Panchayati Bara Akhara Kankhal,Saharanpur and Anr. Vs. Mahant Dooj Dass & Ors.
|
November 12, 2002 |
|
Union of India through Secretary,Ministry of Railways,New Delhi and two others Vs. Janki Devi and Six others
|
October 25, 2002 |
|
UNITED INDIA INSURANCE CO. LTD. AND ANOTHER Vs. MUKESH KUMAR MEHROTRA AND OTHERS
|
June 7, 2002 |
|
Ved Pal Singh Malik Vs. State of Uttaranchal & Ors.
|
February 28, 2002 |
|
VED PRAKASH CHAMOLI Vs. STATE OF UTTARANCHAL
|
March 15, 2002 |
|
Vijendra Vs. State of Uttaranchal
|
January 4, 2002 |
|
VIKRAM SINGH BHANDARI Vs. STATE OF U P
|
June 4, 2002 |
|
VIRENDRA KUMAR JAIN Vs. STATE OF UTTARANCHAL
|
September 4, 2002 |
|
ZAMEEL Vs. STATE OF UTTARANCHAL
|
April 19, 2002 |
LOGIN