REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
Abdul Saleem Vs. District Magistrate and others	December 12, 2001
Abdur Rehroan Vs. State of Uttaranchal	April 17, 2001
Abhinav Kumar @ Manish Vs. State of Uttaranchal	December 30, 2001
AHKAM Vs. STATE OF UTTARANCHAL	February 14, 2001
Ajay Kumar Goyal Vs. District Registrar/A.D.M. Finance,Dehradun and others	December 18, 2001
Akbaranath and Ors. -Applicant Vs. State of Uttaranchal -Opp. Party	May 22, 2001
Alok Gram Vikas Janhikar Sansthan and Anr. Vs. State of Uttaranchal & Ors.	March 30, 2001
Amba Lal Patel Vs. State of Uttaranchal	June 9, 2001
Amba Lal Patel Vs. State of Uttaranchal	September 6, 2001
ANIL KUMAR Vs. STATE OF UTTARANCHAL	July 13, 2001
Anil Kumar Sharma Vs. State of Uttaranchal & Ors.	September 26, 2001
ASHOK KUMAR Vs. DIRECTOR, LOCAL BODIES, LUCKNOW	August 9, 2001
Ashok Kumar Sharma Vs. State of Uttaranchal & Ors.	June 21, 2001
Ashraf Ali Siddiqui Vs. State of U.P.and Others	May 30, 2001
Avashesh Kumar Sharma Vs. State of U.P.and Others	April 24, 2001
B.C. Bhandari Vs. Additional Directer The Animal Husbandry Department,Uttarakhand Gopeshwar	May 24, 2001
B.M. Das and Ors.. Umesh Chandra and One Anr. Ramesh Giri and Ors. Sanjiv Kumar and Ors. Vs. State of Uttaranchal & Ors. State of Uttaranchal & Ors. State of Uttaranchal & Ors. State of Uttaranchal & Ors.	March 3, 2001
BAJPUR CO-OPERATIVE SUGAR FACTORY LTD Vs. UNION OF INDIA	October 3, 2001
BALAM SINGH THAPA Vs. STATE OF UTTARANCHAL	May 7, 2001
Balesh Kumar Bansal Vs. State of Uttaranchal and Another	March 14, 2001
Balvinder Jeet Syal Vs. State of Uttaranchal & Ors.	January 10, 2001
Balwant Singh Vs. Nagar Nigam Dehradun & Ors.	September 19, 2001
BHARAT HEAVY ELECTRICALS LTD. Vs. STATE OF U.P.	August 16, 2001
BHARAT HEAVY ELECTRIES LTD Vs. STATE OF U P	August 6, 2001
Bhullan Singh Vs. State of Uttaranchal	June 6, 2001
Bir Ram Vs. Divisional Forest Officer East Almora Forest Divn,Almora	March 2, 2001
CHANDRA HOMEOPATHIC MEDICAL COLLEGE & ANOTHER Vs. UNION OF INDIA AND OTHERS	June 20, 2001
Chandra Mohan Pande and Anr. Vs. State of Uttaranchal & Others	May 9, 2001
Charan Singh Vs. State of Uttaranchat	August 29, 2001
Chota @ Chota Lal Vs. State of Uttaranchal	February 28, 2001
CHOWKHY SINGH AND ORS. Vs. POLICE MAHA NIRIKSHAK AND OTHER	March 14, 2001
D C NAUTIYAL Vs. STATE OF UTTARANCHAL	May 10, 2001
D.V. Singh and Anr. Vs. Union of India & Anr.	December 21, 2001
Dashrathi Garbiyal (Khan) Vs. State of Uttaranchal and Others	May 7, 2001
DEEPAK TIWARI Vs. DISTRICT JUDGE, NAINITAL	May 30, 2001
Deewan Singh and Ors. Vs. Kumaun Jal Sansthan & Ors.	March 15, 2001
Devendra Kumar Pandey Vs. District Supply Officer/Prescribed Authority/R.C.E.O.,Nainital and another	August 24, 2001
Devendra Sharma and others Vs. State of Uttaranchal and another	January 3, 2001
Dinesh Gupta Vs. State of Uttaranchal	August 24, 2001
DUSHYANT SINGH Vs. STATE OF UTTARANCHAL	May 8, 2001
Dwarika Prasad Vs. State of Uttaranchal	October 15, 2001
GOPAL RAM Vs. STATE OF UTTARANCHAL	October 20, 2001
Govind Lal Verma -Petitioner Vs. District Inspector of School,Bageshwar & Ors. -Respondents	March 28, 2001
Gulfam Vs. State of Uttaranchal	March 13, 2001
Gurmel Singh Vs. State of Uttaranchal	January 31, 2001
Gyan Prakash and . Ors. Vs. State of Uttaranchal & Ors.	May 17, 2001
Harbans Lal Sahni and another Vs. Indian Oil Corporation Ltd. And others	May 26, 2001
HARI KANT JOSHI Vs. DISTRICT JUDGE	May 4, 2001
Harish Chandra Aggarwal Vs. State of Uttaranchal & Ors.	October 17, 2001
Harish Kumar Sahni and Ors. Vs. State of U. P & Ors.	August 16, 2001
Harpal and others Vs. State of Uttaranchal & Ors.	October 18, 2001
Hashmat and Others Vs. State of Uttaranchal	March 16, 2001
HEERA SINGH Vs. STATE OF UTTARANCHAL	November 5, 2001
Hori Singh and Ors. Vs. General Manager,The Kisan Sahkari Sugar Mills Nadehi,Udham Singh Nagar & Anr.	January 10, 2001
INDRA SINGH Vs. STATE OF UTTARANCHAL	March 23, 2001
Indrajeet Vs. Usha Sahani & Ors.	October 3, 2001
J. D.Jain Vs. Late Swami Omkaranand Saraswati	March 23, 2001
Jagat Ram Vs. District Magistrate,Paurigarhwal and Others	September 13, 2001
JAGDISH SINGH Vs. CHIEF MEDICAL OFFICER	July 4, 2001
Jitendra Kumar Verma Vs. Principal,Govt.P.G.College,Bageshwar and Others	September 20, 2001
Jitendra Kumar Verma Vs. Principal Government P.G.College Bageshwar and Others	September 28, 2001
Jitendra Kumar Verma Vs. Principal,Govt. P. G. College,Bageshwar and others	September 29, 2001
Kafil Ahmad Vs. Additional District Judge,Dehradun & Ors.	June 2, 2001
KAMLA JOSHI Vs. THE COLLECTOR/DISTRICT MAGISTRATE, NAINITAL AND OTHERS	June 8, 2001
Khima Nand Vs. R.P. Chamola & Ors.	September 14, 2001
KHURSHEED AHMAD Vs. STATE OF UTTARANCHAL	May 30, 2001
KISHAN RAM Vs. STATE OF UTTARANCHAL	June 11, 2001
KISHAN RAM Vs. STATE OF UTTARANCHAL	June 16, 2001
KM NEETA VYAS Vs. STATE OF UTTARANCHAL	August 9, 2001
KSHETRIYA GANDHI ASHRAM, MUSSOORIE Vs. RAM CHANDRA AND BROTHERS, MUSSOORIE	July 23, 2001
Kushal Singh Pawar and Ors. Vs. Principal Secretary & Ors.	September 17, 2001
LAKHMI Vs. STATE OF UTTARANCHAL	January 31, 2001
Laxman Singh Vs. District Judge,Pithoragarh and others	June 14, 2001
Leela Pathak Vs. State of Uttaranchal	October 17, 2001
LEELA RAM Vs. STATE OF UTTARANCHAL & ORS.	August 21, 2001
Lokesh Kumar Vs. Block Development Officer Bhagwanpur Distt Haridwar & Ors.	May 28, 2001
M.S.Saxena Vs. Indian Drugs and Pharmaceuticals Ltd.,Haryana	April 17, 2001
MADAN Vs. STATE OF UTTARANCHAL	September 5, 2001
MADAN LAL SAH Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND OTHERS	April 23, 2001
MAHESH CHANDRA Vs. STATE OF UTTARANCHAL	August 17, 2001
MAHIPAL SINGH Vs. ADDITIONAL DIRECTOR OF AGRICULTURE HILLS PAURI GARHWAL	May 1, 2001
Major Jai Singh Thapa Vs. Lt. Col. Vijay Singh Thapa and others	July 26, 2001
MANGE RAM Vs. CHAIRMAN DOON VALLEY SPECIAL AREA DEVELOPMENT AUTHORITY, DEHRADUN	June 27, 2001
MANI RAM Vs. STATE OF UTTARANCHAL	June 18, 2001
MANOJ KUMAR Vs. STATE OF UTTARANCHAL	February 7, 2001
Manoj Kumar and Others Vs. Basic Education Officer Tehri Garhwal and Another	August 30, 2001
Manoj Prabhakar Vs. State of Uttaranchal	November 26, 2001
Mohan Singh Bisht Vs. State of Uttaranchal & Ors.	September 11, 2001
Mohan Singh Bisht Vs. State of Uttaranchal & Ors.	November 6, 2001
MOHD YASHIM Vs. DISTRICT MAGISTRATE	August 29, 2001
Mohd. Tahir Vs. State of U.P.& Anr.	March 7, 2001
MOHENDRA SINGH Vs. STATE OF UTTAR PRADESH	July 31, 2001
Mohini Arya Vs. Manager,Sanatan Dharam National Girls Inter College,Rudrapur & Ors.	March 7, 2001
Mudrika Ram Vs. Food Corporation of India & Ors.	August 16, 2001
Mumtaj Ali Vs. State of Uttaranchal	February 7, 2001
NAGAR PALIKA PARISHAD ROORKEE Vs. STATE OF UTTARANCHAL	September 28, 2001
Nagar Palika Parishad,Roorkee and Ors. Vs. State of Uttaranchal & Ors.	September 28, 2001
Nagar Palika Parishad,Roorkee and Others Vs. State of Uttaranchal and Others	September 29, 2001
Nagendra Prasad Vs. State of Uttar Pradesh & Ors.	May 9, 2001
Naseer Vs. State of Uttaranchal	December 21, 2001
National Insurance Co. Ltd. Vs. Vidya Joshi and others	October 11, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. AKHTAR SADIQ	July 18, 2001
NEETA VYAS Vs. STATE OF UTTARANCHAL	November 6, 2001
Newla @ Newal Singh Vs. State of Uttaranchal	August 23, 2001
NIRMAL BASU Vs. COLLECTOR DISTRICT MAGISTRATE, UDHAM SINGH NAGAR	July 2, 2001
NIRMALA JAIN Vs. YATENDRA KUMAR	August 1, 2001
OIL AND NATURAL GAS CORPORATION LIMITED, DEHRADUN Vs. VIRENDRA SINGH AND ANOTHER	March 24, 2001
Om Prakash @ Raja Vs. State of Uttaranchal	September 19, 2001
P C BHANDARI Vs. ADDITIONAL DIRECTOR ANIMAL HUSBANDRY DEPARTMENT	May 24, 2001
PAN SINGH NEGI AND ORS. Vs. STATE OF U.P. AND ORS.	August 24, 2001
Pankaj Jaiswal and Ors. Vs. State of Uttaranchal & Ors.	March 30, 2001
PRABHA GUNWANT Vs. COMMITTEE OF MANAGEMENT THROUGH MANAGER SANATAN	June 14, 2001
PRABHAKAR SINGH Vs. M D U P SEEDS AND TARAI DEVELOPMENT	May 3, 2001
Prabhaker Singh Vs. Managing Director,U.P Seeds and Tarai Dovelopment Corporation,Udham Singh Nagar & Others	May 3, 2001
PRATAP SINGH Vs. STATE OF UTTARANCHAL	May 14, 2001
PREMWATI RAWAT Vs. DIRECTOR GENERAL HEALTH AND FAMILY WELFAIR UTTARANCHAL DEHRADUN	July 18, 2001
Preni Prakash Grower Vs. Workmen Compensation Commissioner/(Deputy Labour Commissioner) Haldwani,& Ors.	May 29, 2001
PRESIDENT/SECRETARY ORDANCE FACTORY Vs. CONCILIATION OFFICER	May 7, 2001
Radheyshyam Vs. IIIrd Additional District Judge,Haridwar and others.	September 13, 2001
Rai Bahadur Narain Singh Sugar Mills Ltd.,Haridwar Vs. State of Uttaranchal and Others	June 6, 2001
Rais @ Babloo Vs. State of Uttaranchal	January 8, 2001
RAJ PAL Vs. STATE OF UTTARANCHAL	February 14, 2001
RAJENDER SINGH Vs. CENTRAL BANK	August 3, 2001
Rajendra Kumar Vs. Suresh Chandra	August 23, 2001
RAJIV RANJAN SINGH Vs. VICE CHANCELLOR, G B PANT UNIVERSITY PANT NAGAR, DISTRICT UDHAM SINGH NAGAR	August 20, 2001
Rajya Karamchari Sanyukt Parishad Uttaranchal Vs. Registrar,Firms,Societies & Ors.	August 16, 2001
RAM ASHREY Vs. STATE OF UTTARANCHAL	July 4, 2001
Ram Kumar Vs. Divisional Logging Manager Shivalik Forest Division & Ors.	January 10, 2001
Ramesh Chandra Gangwar Vs. Additional Secretary Forest and Rural Development Uttaranchal Shasan and Others	September 11, 2001
Ramzani Vs. State of Uttaranchal	February 7, 2001
Ranjeet Singh -Petitioners Vs. State of Uttaranchal through Collector & Ors -Respondents	March 16, 2001
Ravi Kant Vs. Vice-Chancellor,G.B.Pant University of Agriculture and Technology and Others	March 12, 2001
RAVINDRA KUMAR PANT AND ANOTHER Vs. CHANCELLOR, KUMAUN UNIVERSITY, RAJ BHAWAN, DEHRADUN AND OTHER	October 10, 2001
REGIONAL MANAGER, UTTAR PRADESH FINANCIAL CORPORATION DEHRADUN AND ANOTHER Vs. J.S. CHAUHAN AND ANOTHER	October 17, 2001
Registrar,High Court of Uttaranchal,Nainital Vs. State of Uttaranchal and Others	May 23, 2001
RIFAQAT Vs. STATE OF UTTARANCHAL	March 16, 2001
RIZWAN Vs. STATE OF UTTARANCHAL	February 14, 2001
S K RAI Vs. VICE PRESIDENT	May 29, 2001
Sanjay Kumar and Ors. Vs. Kshetriya Sachiv,Madhyamik Shiksha Parishad,Bareilly & Ors.	July 2, 2001
SANTOKH SINGH Vs. STATE OF UTTARANCHAL	January 31, 2001
Sanwant Kumar Jain Vs. State of Uttaranchal & Ors.	November 2, 2001
SATEY SINGH BACHAN SINGH Vs. STATE OF UTTARANCHAL	March 28, 2001
SEWA RAM S/O BALJIT SINGH Vs. STATE OF UTTARANCHAL	January 10, 2001
SHAHIN BEGUM Vs. SAHNE ILAHI	November 2, 2001
SHEELA DEVI Vs. STATE OF UTTARANCHAL	November 19, 2001
Shyam Prasad Vs. State of Uttaranchal & Ann	September 28, 2001
SRI J C Vs. STATE OF UTTARANCHAL AND ANR	July 2, 2001
State of U.P. and Anr. Vs. IIIrd Additional D.J.	November 6, 2001
State of U.P. and Anr. Vs. III Additional District Judge,& Ors.	June 11, 2001
Subedar Ved Singh Solanki Vs. General Officer Commanding-in-Chief Central command,Lucknow & Ors.	January 10, 2001
SUDHIR SINGH Vs. STATE OF UTTARANCHAL	February 14, 2001
Sugra Vs. Zahid & Ors.	April 27, 2001
Sunita Joshi Vs. Murlidhar Joshi	April 26, 2001
Sunita Joshi Vs. Murlidhar Joshi	April 24, 2001
Surendra Bhadri Vs. Yatayat Evam Paryatan Vikas Sahkari Sangh Ltd. and others	November 26, 2001
Suresh Chandra Gurunani Vs. State of Uttaranchal & Ors.	May 30, 2001
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION, A Vs. SHRI BABU LAL JAIN	October 19, 2001
Uma Shankar and 7 others Vs. State of Uttaranchal & 6 others	November 6, 2001
UMESH KUMAR PAHWA Vs. BOARD OF DIRECTORS NAINITAL ALMORA KSHETRIYA	July 2, 2001
Urbish Chandra Mishra Vs. State of U. P Through Principal Secretary,Department of Education,U. P Shasan,Lucknow,U. P and others	September 28, 2001
URVI DUTTA NAUTIYAL Vs. STATE OF UTTARANCHAL	May 25, 2001
Varun Vs. State of Uttaranchal	March 28, 2001
Vijai Pal Singh Rawat Vs. D.I.O.S.Pauri Garhwal and Others	September 17, 2001
Vijay Pal Singh Rawat Vs. District Inspector of Schools,Garhwal and others	September 17, 2001
Vijay Singh Vs. State of U.P.and Others	August 28, 2001
VIKRAM Vs. STATE OF UTTARANCHAL	May 21, 2001
YASHPAL Vs. STATE OF UTTARANCHAL	March 8, 2001

Year 2001 of HIGH COURT OF UTTARAKHAND

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