| Case Title | Date |
|---|---|
| ANIL KUMAR AGARWAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY | January 9, 2013 |
| MUNISHWAR PRASAD SHUKLA Vs. P K AGARWAL & ANR | November 1, 2013 |
| NATIONAL URBAN COOPERATIVE BANK LIMITED Vs. SANJEEV KUMAR SRIVASTAVA & ORS | October 21, 2013 |
| NEERAJ KUMAR GUPTA Vs. UNITED INDIA INSURANCE COMPANY LTD & ANR | October 9, 2013 |
| U P S E B & ORS Vs. PREM PRAKASH UPADHYAY | September 24, 2013 |
| VIJAY PAL SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA | September 19, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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