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AMICHAND GUPTA (DR ) Vs. MEENA DEVI
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February 4, 2011 |
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ANSAL HOUSING AND CONSTRUCTION LTD & ANR Vs. R B SAXENA
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March 29, 2011 |
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BANK OF BARODA AND ORS Vs. SANKARI DEVI
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September 21, 2011 |
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BERKELEY AUTOMOBILES LTD Vs. BIRESH CHAUBEY & ORS
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December 22, 2011 |
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BHARAT SANCHAR NIGAM LIMITED Vs. DEO KUMAR PATHAK
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June 3, 2011 |
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COLLECTOR, DISTRICT KHERI & ORS Vs. MAHESH PRASAD
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February 3, 2011 |
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GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. BHAGIRATH SEWA SANSTHAN
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January 17, 2011 |
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HEMANT KUMAR AND ORS Vs. JASWANT RAI SPECIALITY HOSPITAL AND ORS
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September 27, 2011 |
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KALPANA TRIPATHI Vs. VIDYAWATI DEVI
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May 19, 2011 |
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MAGMA FINCORP LIMITED Vs. SADHO YADAV
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January 14, 2011 |
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MEERA DEVI Vs. JAVIS FINANCE & SECURITIES PVT LTD
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January 24, 2011 |
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NIZAMUDDIN Vs. ALIMULLAH AND OTHERS
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August 11, 2011 |
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RADHA GOVIND ENGINEERING COLLEGE, MEERUT Vs. NITIN KAPOOR
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March 30, 2011 |
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RAKESH KUMAR TEWARI Vs. VICE PRESIDENT, KANPUR DEVELOPMENT AUTHORITY
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July 19, 2011 |
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RAMESH CHANDRA MATHUR Vs. SHEELA DEVI AND ORS
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February 25, 2011 |
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S K PANT Vs. MOHD UMMAR AZAZ
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January 20, 2011 |
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SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. PRAMOD KUMAR TRIPATHI
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August 3, 2011 |
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SONE SAHKARI AVAS SAMITI LIMITED Vs. VIJAY GOVIL
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November 1, 2011 |
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STAR INDIA PVT LTD Vs. SH DALIP SINGH AND ANOTHER
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October 24, 2011 |
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TRACTORS & FARM IMPLEMENTS CORPORATION SWARAJ Vs. SARDOOL SINGH
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August 12, 2011 |
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VARANASI DEVELOPMENT AUTHORITY Vs. KUSUM BAJPAI
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May 3, 2011 |
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VIJAY GAUTAM Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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February 25, 2011 |
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VIRENDRA SRIVASTAVA Vs. SURENDRA LAI SRIVASTAVA AND ANOTHER
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September 22, 2011 |
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