|
AGRA VIKAS PRADHIKARAN Vs. ATUL GOEL
|
September 13, 2010 |
|
AMBE HOUSING & ORS Vs. MUNNA LAL JAIN
|
July 16, 2010 |
|
ANAND MOHAN MALIK Vs. JAISWAL ELECTRONICS
|
November 9, 2010 |
|
ANAND SHREE ENTERPRISES Vs. NIRANJAN SAXENA AND ANR
|
November 1, 2010 |
|
ARCO PLASTIC MANUFACTURER Vs. ROSHAN FREIGHT CARRIER & ANR
|
July 2, 2010 |
|
AVAS AYUKT, UTTAR PRADESH AVAS EVAM VIKAS PARISHAD AND ORS Vs. RAJENDRA PRASAD SHARMA
|
July 20, 2010 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. AMBIKA SINGH
|
April 27, 2010 |
|
BHUSHAN THAPAR Vs. RENU CHAUDHARY
|
July 16, 2010 |
|
BOROSIL CLASS WORKS LTD AND ANR Vs. SATGURU PRASAD SHUKLA
|
November 15, 2010 |
|
BROOKE BONDS INDIA LTD Vs. OM SHANKAR AND ANR
|
February 3, 2010 |
|
BULLANDSHAHR KHURJA DEVELOPMENT AUTHORITY Vs. ANIL KUMAR
|
February 3, 2010 |
|
CHANDRA PAL Vs. TELCO JAMSHEDPUR
|
February 23, 2010 |
|
CHANDRA SHEKHAR PANDEY Vs. SALIL CHANDRA
|
May 12, 2010 |
|
DAL KUMAR SINGH Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
August 2, 2010 |
|
DHARMA PAL DUA Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
October 29, 2010 |
|
GANESH PRASAD TEWARI Vs. DISTRICT INSPECTOR OF SCHOOLS AND ANR
|
February 8, 2010 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ANIL KUMAR TYAGI
|
November 2, 2010 |
|
GO AIRLINES (INDIA) PVT LIMITED Vs. PRADEEP LAL
|
August 11, 2010 |
|
GODAVARI HIRE PURCHASE PRIVATE LIMITED Vs. BHAVNA SHARMA
|
October 6, 2010 |
|
HEERALAL BARAHSAINI INTER COLLEGE Vs. SUSHIL KUMAR SINGH & ORS
|
March 31, 2010 |
|
HONDA SIEL CARS INDIA LTD Vs. INDRA PATI SINGH
|
April 16, 2010 |
|
INFORMATICS COMPUTER INSTITUTE Vs. PAWAN KUMAR GUPTA & ANR
|
July 30, 2010 |
|
JIVANDEEP MISSION Vs. ABHAY KUMAR SINGH
|
February 4, 2010 |
|
KALYANI STEELS LTD Vs. KAMLA AGARWAL
|
July 16, 2010 |
|
KAMLESH KUMAR GUPTA Vs. GYAN CHAND SINGHAL
|
January 8, 2010 |
|
KHURSHEED HUSAIN Vs. WIMCO LIMITED
|
March 26, 2010 |
|
KRISHNA NAND SHUKLA Vs. SUBHASH CHANDRA RAI
|
April 16, 2010 |
|
KSHETRIYA GANDHI ASHRAM Vs. SURYA NARAIN TRIPATHI AND ANR
|
February 9, 2010 |
|
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LIMITED Vs. SAKATHU
|
April 28, 2010 |
|
MOHAN BABU AGARWAL Vs. CHAIRMAN, BURROUGHS WELCOME (INDIA) LIMITED
|
July 13, 2010 |
|
NEW INDIA ASSURANCE CO LTD Vs. KHUSHI SALES CORPORATION & ANR
|
February 9, 2010 |
|
RAVINDRA MOHAN SINGH Vs. KAILASH NATH AND ASSOCIATES AND ANR
|
February 3, 2010 |
|
RRAMILA GUPTA Vs. LUPIN CHEMICALS LIMITED
|
July 22, 2010 |
|
S G M RIZVI Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
March 2, 2010 |
|
SANJAY KUMAR GUPTA Vs. UMA RANI SRIVASTAVA
|
April 1, 2010 |
|
SHIKHAR MARKETING CO AND ORS Vs. GOPAL DAS
|
August 31, 2010 |
|
TATA MOTORS LIMITED Vs. SARDAR RANJEET SINGH
|
February 3, 2010 |
|
U P AVAS EVAM VIKAS PARISHAD AND ANR Vs. PUSHPA SHUKLA
|
February 1, 2010 |
LOGIN