| Case Title | Date |
|---|---|
| ASIT KUMAR PAL Vs. SAHARA INDIA | April 9, 2008 |
| LUCKNOW DEVELOPMENT AUTHORITY Vs. SHIV SARAN GUPTA | February 19, 2008 |
| NAND KISHORE GUPTA Vs. UNITED INDIA INSURANCE COMPANY LIMITED | July 1, 2008 |
| PANKAJ NIGAM Vs. CHAIRMAN, NAGAR PALIKA, BARABANKI | February 1, 2008 |
| PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED Vs. KRISHNA AUTAR | May 25, 2008 |
| PHOOL CHANDRA Vs. FARAZ COLD STORAGE (PVT.) LTD. | March 11, 2008 |
| RAJRANI Vs. LIFE INSURANCE CORPORATION OF INDIA | September 15, 2008 |
| SAHARA INDIA LTD. Vs. ABU SUFIYAN | March 19, 2008 |
| SAHARA INDIA SAVINGS AND INVESTMENTS CORPORATION LTD. Vs. MOHD. YAQOOB | January 15, 2008 |
| T.N. SHARMA Vs. CONSUMER DIST. REDRESSAL FORUM | March 19, 2008 |
| U.P. GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs. JAMUNA PRASAD SRIVASTAVA | March 28, 2008 |
| U.P. NATIONAL MANUFACTURERS LIMITED Vs. ANJUM RIZVI | January 23, 2008 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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