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AGRAWAL ORTHOPAEDIC HOSPITAL Vs. RAMA SHANKER UPADHYAY
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October 11, 2007 |
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ALLAHABAD DEVELOPMENT AUTHORITY Vs. SHIV MOHAN KOOL
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March 21, 2007 |
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ANIL KUMAR GOYAL Vs. KISHORI LAL SHARMA
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May 21, 2007 |
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BHARAT SANCHAR NIGAM LIMITED Vs. PAHAL SINGH
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November 27, 2007 |
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KANPUR DEVELOPMENT AUTHORITY Vs. KRISHNA DEVI DIWAN
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April 2, 2007 |
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KAPTAN PAL SINGH Vs. U P POWER CORPORATION LIMITED
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March 22, 2007 |
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KISAN KRISHI YANTRA UDYOG Vs. ASHARAF GRAMODYOG SEVA SAMITI
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November 15, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA & ORS Vs. SITA RAM & ORS
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February 28, 2007 |
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LIGHT HOUSE Vs. GAYATRI DEVI
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March 29, 2007 |
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MAHINDRA & MAHINDRA LIMITED Vs. RANVIJAY SINGH
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December 13, 2007 |
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MODI XEROX LTD & ORS Vs. MANOJ KUMAR SRIVASTAVA
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July 24, 2007 |
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MUNEER AHMAD Vs. U P POWER CORPORATION LTD & ORS
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March 12, 2007 |
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NARAYAN SARAN DUBEY Vs. B.S.N.L.
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November 23, 2007 |
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PARVATI DEVI & ANR Vs. GHANSHYAM BINANI INSTITUTE OF MANAGEMENT SCIENCE & ORS
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December 20, 2007 |
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PRAKASH NARAIN MISRA Vs. SALMANI ELECTRONICS
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October 8, 2007 |
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RADHA RANI Vs. BANK OF BARODA & ANR
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May 31, 2007 |
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RAJ B LAL Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED
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January 4, 2007 |
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RAJBEERI Vs. MANJU R AGRAWAL & ORS
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March 16, 2007 |
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SATYA PAL SINGH Vs. ADARSH DEV SHARMA
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September 27, 2007 |
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SHASHI BALA PANDEY Vs. SAHARA INDIA HOUSING
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September 26, 2007 |
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UNIT TRUST OF INDIA Vs. VIDYA PRASAD SHARMA
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October 4, 2007 |
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USHA RANI Vs. MANOJ MITTAL
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August 30, 2007 |
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VINITA AGNIHOTRI Vs. DINESH KUMAR AWASTHI
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April 24, 2007 |
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