|
AGRA DEVELOPMENT AUTHORITY Vs. SEEMA MEHRA
|
January 4, 2005 |
|
ANIL KUMAR Vs. INDRAPRASTHA APOLLO HOSPITAL
|
October 21, 2005 |
|
BRASS BIRD Vs. GATI DESK TO DESK CARGO
|
September 9, 2005 |
|
BRIHASPATI SHARMA & ORS Vs. CYBER SPACE LIMITED & ORS
|
October 21, 2005 |
|
CHIEF COMMERCIAL SUPERINTENDENT, NORTHERN RAILWAY Vs. KIFAYAT ULLAH
|
January 18, 2005 |
|
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION-II Vs. MURARI LAL SHARMA
|
October 20, 2005 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. AJAY KUMAR MITTAL
|
December 5, 2005 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. MOHINI SAINI
|
January 19, 2005 |
|
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ISHWAR SINGH SIROHI
|
January 17, 2005 |
|
GURU RAM VISHWAKARMA MADHUKAR Vs. U P STATE ROAD TRANSPORT CORPORATION
|
August 22, 2005 |
|
KIRAN GUPTA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 27, 2005 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. USHA DEVI
|
November 14, 2005 |
|
MAHENDRA PAL SINGH Vs. KRISHI EXPORT COMMERCIAL CORPORATION LTD & ANR
|
September 26, 2005 |
|
MASTER SHIVAM SINGH Vs. UNION OF INDIA
|
March 30, 2005 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJINDRA SANITARY FITTINGS COMPANY
|
January 17, 2005 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. FAROOQ HUSAIN
|
October 17, 2005 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A KUMAR & COMPANY
|
January 19, 2005 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIKKAR AHMAD
|
October 25, 2005 |
|
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SHARDA SETHI
|
September 1, 2005 |
|
OM PRAKASH Vs. ALLAHABAD BANK, BRANCH DALIGANJ, LUCKNOW
|
September 28, 2005 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANJAI SINGH
|
October 17, 2005 |
|
PRABHARI SACHIV KSHETRIYA SADHAN SAHKARI SAMITI Vs. GYAN CHANDRA SHARDA
|
July 6, 2005 |
|
PREMA DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
August 2, 2005 |
|
RAM STEEL UDYOG PRIVATE LIMITED Vs. RAJESHWAR NATH AGARWAL
|
January 12, 2005 |
|
RAVINDER SINGH LAMBA Vs. KOSHIKA TELECON LIMITED & ORS
|
October 27, 2005 |
|
SAHARA INDIA LIMITED Vs. ABDUL JABBAR
|
October 5, 2005 |
|
SARVAPRIYA SAHKARI AVAS SAMITI LIMITED Vs. DISTRICT CONSUMER FORUM & ANR
|
November 9, 2005 |
|
SHIVA KANT UPADHYAYA Vs. RAMA SHANKAR UPADHYAYA
|
March 14, 2005 |
|
SHIVAM GAS SERVICE Vs. CHANDRA KALI
|
January 12, 2005 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. BRIJ KISHORE NIGAM
|
January 3, 2005 |
|
SURENDRA KUMAR TYAGI Vs. JAGAT NURSING HOME AND HOSPITAL & ANR
|
July 28, 2005 |
|
TAMIL NADU PETROPRODUCTS LIMITED Vs. SUSHIL KUMAR GUPTA
|
April 20, 2005 |
|
TATA TEA LIMITED Vs. RAM BARNWAL, ADVOCATE, BASTI BAR ASSOCIATION
|
September 15, 2005 |
|
TEJ MOHAN Vs. DEEP AGARWAL, PARTNER, B N AGARWAL
|
December 21, 2005 |
|
TELECOM DISTRICT MANAGER, ALIGARH Vs. UMESH CHANDRA GUPTA
|
October 14, 2005 |
|
U P S R T C Vs. HEMLATA
|
January 12, 2005 |
|
UNION OF INDIA Vs. RAVINDRA KUMAR GUPTA
|
December 6, 2005 |
LOGIN