| Case Title | Date |
|---|---|
| MALA DEB Vs. L I C OF INDIA | September 29, 2011 |
| RAJESH BANIK Vs. RAJARSHI MOTORS PVT LTD | June 21, 2011 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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