| Case Title | Date |
|---|---|
| ARUN KUMAR RUDRA PAUL Vs. NATIONAL INSURANCE CO LTD | September 10, 2008 |
| BISWANATH STORES Vs. UNITED INDIA INSURANCE CO LTD | November 13, 2008 |
| NATIONAL INSURANCE CO LTD Vs. RAKESH GOSWAMI | December 2, 2008 |
| RAKESH GOSWAMI Vs. NATIONAL INSURANCE CO LTD | August 23, 2008 |
| SAVITRI SALT SUPPLIERS Vs. ORIENTAL INSURANCE COMPANY LIMITED | August 1, 2008 |
| SNEHABALA SAHA Vs. LIFE INSURANCE CORPORATION OF INDIA | August 29, 2008 |
| TRIPURA STATE ELECTRICITY CORPORATION LIMITED & ANR Vs. MD JAMAL HOSSAIN | November 12, 2008 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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