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ABU SUFIAN Vs. STATE OF TRIPURA
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March 13, 2026 |
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AMAR DEY Vs. ABHISEK SINGH
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January 16, 2026 |
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ANINDITA GANGULY Vs. STATE OF TRIPURA
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February 24, 2026 |
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BIDHAN CHANDRA SAHA Vs. AGARTALA MUNICIPAL CORPORATION
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February 26, 2026 |
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BOUDHAYAN KUMAR NATH Vs. STATE OF TRIPURA
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February 23, 2026 |
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DEBABRATA MAJUMDER Vs. STATE OF TRIPURA
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January 5, 2026 |
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DEPUTY CHIEF ENGINEER, (CON.2) N.F.RAILWAY Vs. TASHIRAY TRIPURA
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February 27, 2026 |
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DIPAK DAS Vs. STATE OF TRIPURA
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January 16, 2026 |
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DIPAK DATTA Vs. STATE OF TRIPURA
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February 24, 2026 |
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DOANGYA MOG Vs. STATE OF TRIPURA
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March 11, 2026 |
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GOPAL CHANDRA ROY Vs. STATE OF TRIPURA
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January 6, 2026 |
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KALIPAD SARKAR Vs. UNION OF INDIA
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February 23, 2026 |
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MANJU SARMA BHATTACHARJEE Vs. STATE OF TRIPURA
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January 12, 2026 |
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MANORANJAN DAS Vs. STATE OF TRIPURA
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January 6, 2026 |
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NER-II TRANSMISSION LTD. Vs. SUMITRA DEBBARMA
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February 3, 2026 |
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OMNATH YADAV Vs. STATE OF TRIPURA
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January 22, 2026 |
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PARESH SABDAKAR Vs. NEW INDIA ASSURANCE CO. LTD.
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March 5, 2026 |
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PARESH SABDAKAR Vs. NEW INDIA ASSURANCE CO. LTD.
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March 6, 2026 |
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PRADIP DEBBARMA Vs. STATE OF TRIPURA
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February 23, 2026 |
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PRADIP DEY Vs. STATE OF TRIPURA
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January 29, 2026 |
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PRASENJIT SARKAR Vs. UNION OF INDIA
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February 12, 2026 |
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RATAN CH. DAS Vs. STATE OF TRIPURA
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February 19, 2026 |
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RAVI KUMAR Vs. STATE OF TRIPURA
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January 22, 2026 |
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RITU PARNA SEN Vs. STATE OF TRIPURA
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February 26, 2026 |
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ROCKY SAHA Vs. STATE OF TRIPURA
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February 6, 2026 |
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SACHI RANJAN TRIPURA Vs. STATE OF TRIPURA
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February 24, 2026 |
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SADHAN CHANDRA DAS Vs. DR. PRADEEP KUMAR CHAKRABORTY, IAS
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February 6, 2026 |
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SAHID ULLA Vs. STATE OF TRIPURA
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January 27, 2026 |
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SAJAL BHUMIJ Vs. STATE OF TRIPURA
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February 4, 2026 |
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SANCHITA BHATTACHARJEE Vs. UNION OF INDIA
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March 19, 2026 |
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SANDIP KHANNA Vs. STATE OF TRIPURA
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February 25, 2026 |
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SANGITA ROY SAHA Vs. STATE OF TRIPURA
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March 27, 2026 |
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SANJIB DAS Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD.
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February 23, 2026 |
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SANJIT KUMAR Vs. RAMU KUMAR
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January 22, 2026 |
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SAYDUL KAZI Vs. STATE OF TRIPURA
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February 26, 2026 |
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SEW PRASAD BISWAS Vs. STATE OF TRIPURA
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January 15, 2026 |
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SOUVIK NATH Vs. STATE OF TRIPURA
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March 3, 2026 |
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STATE BANK OF INDIA Vs. MEHESH LAL YADAV
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March 6, 2026 |
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STATE OF TRIPURA Vs. SMT. DHAYARUNG REANG
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April 29, 2026 |
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STATE OF TRIPURA Vs. AMULYA BHATTACHARJEE
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March 6, 2026 |
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STATE OF TRIPURA Vs. JAYANTA CHANDRA NAHA
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February 3, 2026 |
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STATE OF TRIPURA Vs. BISHNU NAMA
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January 7, 2026 |
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STATE OF TRIPURA Vs. TARUN KUMAR SINHA
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January 15, 2026 |
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SUJIT SARKAR Vs. RAJKUMAR SARKAR
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January 12, 2026 |
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SUNDAY NNAMDI IKEJIDE Vs. STATE OF TRIPURA
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March 12, 2026 |
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SUSMITA CHAKRABORTY Vs. STATE OF TRIPURA
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January 16, 2026 |
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SWAPAN MALAKAR Vs. STATE OF TRIPURA
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March 17, 2026 |
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TRIPURA UNIVERSITY Vs. NAVEEN KUMAR
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January 16, 2026 |
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TUTAN DEBNATH Vs. ABHISHEK SINGHA
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January 9, 2026 |
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USHA RANJAN DEBBARMA Vs. STATE OF TRIPURA
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February 17, 2026 |
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UTTAM KUMAR PAL Vs. STATE BANK OF INDIA
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January 16, 2026 |
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